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Case Index
Title
Date
A.S.H.P. ASSOCIATION AND OTHERS Vs. DEPUTY DIRECTOR OF EDUCATION, AGRA REGION, AGRA
December 17, 1976
ABDUL HAKEEM Vs. UNION OF INDIA
March 25, 1976
ABDUL HAMEED Vs. VII ADDL DISTT AND SESSIONS JUDGE KANPUR AND A
March 2, 1976
ABDUL MOID Vs. STATE
September 23, 1976
ABDUL QAYUM Vs. STATE
January 12, 1976
ABDUL RASHID Vs. REGIONAL TRANSPORT AUTHORITY
March 31, 1976
ABDUL WAHAB Vs. DISTRICT JUDGE, MEERUT AND ORS.
April 13, 1976
ABHINANDAN LAL Vs. IIND ADDITIONAL DIST JUDGE ETAH
September 15, 1976
ACHAL SINGH Vs. COMMISSIONER OF SALES TAX
May 17, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GAURI VISHWANATH DAL MILLS
May 19, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SWADESHI CLOTH DEALERS LTD
April 16, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MAHABIR RICE AND DAL MILLS
April 27, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SETH DEVI CHAND AND SONS
May 21, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MODI ROLLING SHUTTER INDUSTRIES
April 7, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LAXMI NIGAM
April 7, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. FARRUKHABAD COLD STORAGE P LIMITED
September 16, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KAMLAPAT MOTI LAL
September 23, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ALLAHABAD MILLING CO
October 7, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VIMLA MALI SMT
November 4, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. M/S. LAKSHMI SUGAR MILLS.
November 16, 1976
ADHIN SINGH Vs. ADHIN SINGH
May 10, 1976
AHUJA S K Vs. CENTRAL BOARD OF DIRECT TAXES
May 11, 1976
AIR GASES MAZDOOR SANGH Vs. INDIAN AIR GASES LTD
December 20, 1976
AJAB SINGH Vs. GOCBAR KRISHI INTERMEDIATE COLLEGE AND OTHERS
April 28, 1976
AKHLAQ ALI KHAN Vs. NARENDRA
January 21, 1976
AKHTAR ALI Vs. STATE
December 1, 1976
AKHTAR HASAN Vs. DISTRICT MAGISTRATE MUZAFFARNAGAR
December 17, 1976
ALEY AHMAD ABIDI Vs. DIST INSPECTOR OF SCHOOLS ALLAHABAD
October 15, 1976
ALLAH DIN Vs. RUKMANI DEVI
July 20, 1976
ALLAHABAD BANK LTD Vs. RANA SHEO AMBER SINGH
March 11, 1976
ALLEEMUDDIN AND ANR. Vs. HAJI BASHIR AHMAD AND ORS.
August 23, 1976
AMAR NATH MEHROTRA Vs. DISTRICT JUDGE ALLAHABAD
May 19, 1976
AMIR HUSAIN AND ORS. Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
April 26, 1976
AMJAD ALI NAZIR ALI Vs. COMMISSIONER OF INCOME TAX
April 29, 1976
ANAND SARAN ANOOP SARAN Vs. COMMISSIONER OF SALES TAX
August 27, 1976
ANAND SWARUP MISRA Vs. INDIAN TURPENTINE AND ROSIN CO
December 1, 1976
ANMOL SINGH Vs. STATE OF UTTAR PRADESH
December 22, 1976
ANUGARH NARAIN SINGH Vs. COMMISSIONER ALLD DIVISION AND
January 21, 1976
ASHARI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P AND
February 11, 1976
ASHOK CINEMA CHOUK, LUCKNOW Vs. STATE OF UTTAR PRADESH
February 16, 1976
ASHOK KUMAR Vs. GAYA LAL
September 1, 1976
ASHOK KUMAR SINHA Vs. LUCKNOW UNIVERSITY LUCKNOW
October 11, 1976
AWADESH NARAIN PANDEY Vs. CENTRAL BANK OF INDIA
July 7, 1976
AYUB ALI KHAN Vs. HASEENA BANO
August 31, 1976
B K BOSE Vs. COURT OF PRESCRIBED AUTHORITY ALLAHABAD
October 4, 1976
B P TANDON Vs. NAWAB MEHDI ALI KHAN
September 6, 1976
B.L. KAPOOR Vs. STATE OF U.P. AND ANOTHER
January 20, 1976
BABOO ALIAS AKBAR HUSAIN Vs. STATE
November 18, 1976
BABU LAL PATHAK AND ORS. Vs. CHIEF JUDICIAL MAGISTRATE AND ORS.
August 11, 1976
BABU RAM Vs. MOHAMMAD ALI AND ORS.
November 10, 1976
BABU RAM Vs. RAM NATH AND A
May 20, 1976
BABU RAM GUPTA AND ANOTHER Vs. STATE
November 22, 1976
BADAN SINGH Vs. STATE OF U P
March 31, 1976
BADSHAH ALI Vs. COMMISSIONER LUCKNOW DIVISION
March 11, 1976
BAIJNATH SINGH Vs. BOARD OF REVENUE U P ALLAHABAD
November 9, 1976
BAL KRISHNA Vs. VIJAI LAXMI KHANNA
December 17, 1976
BAL MUKUND AGRAWAL Vs. DISTRICT JUDGE AND ORS.
December 23, 1976
BALA CHARAN AND ORS. Vs. STATE OF UTTAR PRADESH THROUGH THE DEPUTY COMMISSIONER AND ORS.
May 11, 1976
BALBIR SINGH Vs. KALAWATI
March 1, 1976
BALESHWAR PRASAD SRIVASTAVA Vs. SITA DEVI
March 10, 1976
BALI RAM ALIAS BALLI Vs. UNION OF INDIA
December 23, 1976
BALI RAM ALIAS BALLI AND ORS Vs. STATE
December 23, 1976
BAMESH CHANDER Vs. STATE OF UTTAR PRADESH
May 13, 1976
BANARSIDAS GUPTA Vs. COMMISSIONER, ROHILKHAND DIVISION, BAREILLY AND OTHERS
January 6, 1976
BANNEY KHAN Vs. CHIEF INSPECTOR OF STAMP U P
May 21, 1976
BANWARI DAS GANPAT LAL Vs. COMMISSIONER OF SALES TAX
February 23, 1976
BAQAR ALI Vs. STATE
April 27, 1976
BHADRA KUMAR JAIN Vs. STATE
October 18, 1976
BHAGWAT PRASAD Vs. DAMODAR DAS
February 10, 1976
BHAGWATI DEVI Vs. RADHEY SHYAM AND
July 26, 1976
BHAGWATI SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 12, 1976
BHAHMAWATI DEVI Vs. STATE OF U P
November 22, 1976
BHAIRO NATH UCHTAR MADHYAMIK VIDYALAYA Vs. MARKANDEY SINGH
July 9, 1976
BHAJANLAL GANGA NATH Vs. JAGDISH PRASAD
September 27, 1976
BHANWAR SINGH Vs. STATE
November 22, 1976
BHAWANI SHANKAR LAL SRIVASTAVA Vs. SAMIULLAH KHAN AND
March 8, 1976
BHOLA RAM AND SONS Vs. UNION OF INDIA (UOI) AND ORS.
October 27, 1976
BINDBASNI Vs. STATE OF U P
March 31, 1976
Bishan Dass Vs. State
October 4, 1976
Bishwanath Vs. Tilakdhari and others
July 23, 1976
BRIJ BEHARI DAS Vs. STATE OF UTTAR PRADESH
January 20, 1976
BRIJ BEHARI LAL SAXENA Vs. UNION OFINDIA
May 3, 1976
Brij Lal Vs. State
May 3, 1976
BRIJ MOHAN Vs. STATE OF U P
January 19, 1976
BRIJRAJ SINGH Vs. STATE
November 24, 1976
BRITISH INDIA ORPORATION LTD Vs. STATE OF U P
April 23, 1976
BUDH SAGAR Vs. RAJESHWAR
August 6, 1976
CH ANANT RAM KATIYAR Vs. PRESCRIBED AUTHORITY AGRA AND A
February 13, 1976
CHABBEL DASS AND CO SULTANPUR Vs. STATE OF U P
July 23, 1976
CHAMELI DEVI Vs. MEWA
May 21, 1976
CHAND PRAKASH NATH MISRA Vs. PREM SUNDARI AND A
December 6, 1976
CHANDRA KUMAR SAH Vs. DISTRICT JUDGE
January 9, 1976
CHANDRA MUKHI DEVI Vs. NAGAR MAHAPALIKA LALBAGH
May 4, 1976
CHANDRA NATH Vs. MOOL CHAND
March 10, 1976
Chandra Sahai and others Vs. Rama Shankar
April 29, 1976
CHANDRA SEN JAIN Vs. DISTRIT JUDGE
April 14, 1976
CHANGI Vs. MANNI
December 20, 1976
CHANNU RAM HEM RAJ AND OTHERS Vs. STATE OF U.P. AND ANOTHER
April 5, 1976
CHARAA SINGH Vs. STATE
December 22, 1976
CHAUBEY SUSHIL CHANDRA Vs. RAJ BAHADUR
September 20, 1976
CHAUDHARAIN ALIAS SUNDAR DEVI Vs. MAHABIR PRASAD
September 1, 1976
CHEEKAY PHARMACY DISTRIBUTORS AMROHA Vs. INCOME TAX OFFICER B WARD MORADABAD
January 5, 1976
CHHABINATH RAI Vs. PRINCIPAL ADARSH HIGHER SECONDARY SCHOOL GHAZIPUR AND
January 28, 1976
CHHAKKI LAL Vs. IIIRD ADDITIONAL DISTRICT JUDGE MAINPURI
October 11, 1976
CHHIDDOO SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 17, 1976
CHHOTE LAL JAISWAL Vs. SALES TAX OFFICER GORAKHPUR
December 3, 1976
CHHOTEY LAL Vs. UNION OFINDIA
August 19, 1976
CHHOTEYLAL LOHIYA Vs. BINDRA PRASAD
August 13, 1976
CHOKHEY LAL Vs. GANESHI LAL
March 19, 1976
CHUNNI LAL GOYAL S|O SRI BAL MUKUND R|O MOTI KATRA AGRA Vs. STATE OF U P
January 14, 1976
COMMISSIONER OF INCOME TAX Vs. G L TEXTILES
January 6, 1976
COMMISSIONER OF INCOME TAX Vs. SAYEED AHMAD SHARIF AHMAD
February 17, 1976
COMMISSIONER OF INCOME TAX Vs. RAM CHAND AND SONS
May 11, 1976
COMMISSIONER OF INCOME TAX Vs. MANGIRAM GOPI CHAND
April 16, 1976
COMMISSIONER OF INCOME TAX Vs. JWALA PD RADHA KISHAN
April 23, 1976
COMMISSIONER OF INCOME TAX Vs. MIR SUBHA HARI BHAKTA
July 7, 1976
COMMISSIONER OF INCOME TAX Vs. BANWARI LAL MADAN MOHAN
July 7, 1976
COMMISSIONER OF INCOME TAX Vs. M/S. KHARAG SEN JWALA PD.
July 5, 1976
COMMISSIONER OF INCOME TAX Vs. M/S. BRIJ RATAN LAL BOOP KISHORE.
May 21, 1976
COMMISSIONER OF INCOME TAX Vs. RAGHUNANDAN SARAN
August 23, 1976
COMMISSIONER OF INCOME TAX Vs. SAHARANPUR ELECTRIC SUPPLY COMPANY LIMITED
August 27, 1976
COMMISSIONER OF INCOME TAX Vs. LAHORE WATCH CO
October 7, 1976
COMMISSIONER OF INCOME TAX Vs. MOTILAL PADAMPAT SUGAR MILLS CO P LIMITED
October 20, 1976
COMMISSIONER OF INCOME TAX Vs. RAJA MOHAMMAD MUSTAFA ALI KHAN
October 14, 1976
COMMISSIONER OF INCOME TAX Vs. KUNJ BEHARI LAL GUPTA
December 1, 1976
COMMISSIONER OF INCOME-TAX Vs. CHANDRA & CO.
February 17, 1976
COMMISSIONER OF INCOME-TAX Vs. MIR SUBHA HARI BHAKTA
March 7, 1976
COMMISSIONER OF INCOME-TAX, DELHI-I, NEW DELHI Vs. HANSRAJ GUPTA CO (P ) LTD DELHI
March 26, 1976
COMMISSIONER OF SALES TAX Vs. KIRAN METAL MANUFACTURING WORKS.
September 23, 1976
COMMISSIONER OF SALES TAX Vs. BAKHTAWAR SINGH BHAWAR SINGH
September 2, 1976
COMMISSIONER OF SALES TAX Vs. PILOT SHOE FACTORY
September 28, 1976
COMMISSIONER OF SALES TAX Vs. SACHA RAM RAM LAKHAN
September 16, 1976
COMMISSIONER OF SALES TAX Vs. HAR DAHAI MAL GULZARI LAL
July 20, 1976
COMMISSIONER OF SALES TAX Vs. MATHURA DAS RAM SARAN DAS
July 9, 1976
COMMISSIONER OF SALES TAX Vs. JANTA BISCUIT FACTORY
August 4, 1976
COMMISSIONER OF SALES TAX Vs. HAR PRASAD AYODHYA PRASAD
August 2, 1976
COMMISSIONER OF SALES TAX Vs. CHWALA STORES
April 26, 1976
COMMISSIONER OF SALES TAX Vs. KANPUR ENGINEERING STORES
January 30, 1976
COMMISSIONER OF SALES TAX Vs. NIAZIA ELECTRIC WORKS
January 5, 1976
COMMISSIONER OF SALES TAX Vs. LAKHI MAL
March 1, 1976
COMMISSIONER OF SALES TAX Vs. SHAH KAMRAJ SUMER MAL
March 2, 1976
COMMISSIONER OF SALES TAX Vs. GULAB CHAND PHOOL CHAND
April 2, 1976
COMMISSIONER OF SALES TAX Vs. HARI BHAGWAN BASDEO
March 23, 1976
COMMISSIONER OF SALES TAX U P Vs. MURLI DHAR SHYAM SARAN
February 2, 1976
COMMISSIONER OF SALES TAX U P Vs. JASSU RAM BAKERY DEALER
August 2, 1976
COMMISSIONER OF SALES TAX U P Vs. AGRAWAL TIN SUPPLY COMPANY
July 23, 1976
COMMISSIONER OF SALES TAX U P Vs. MEWALAL KEWAL KISHORE
July 27, 1976
COMMISSIONER OF SALES TAX U P Vs. SHAHID HUSAIN RAKESH KUMAR
July 9, 1976
COMMISSIONER OF SALES TAX U P Vs. RAJAN CANE CRUSHER
May 19, 1976
COMMISSIONER OF SALES TAX U P Vs. DIWARI LAL GANGA PRASAD
September 20, 1976
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. HARISH CHANDRA
September 16, 1976
COMMISSIONER OF SALES TAX UTTAR PRADESH Vs. RAMJI PRASAD AGARWAL
September 10, 1976
COMMISSIONER OF SALES-TAX, U.P., LUCKNOW Vs. M/S. SHYAM LAL AND SONS.
April 8, 1976
COMMISSIONER OF WEALTH TAX Vs. GAUR HARI SINGHANIA DR
October 6, 1976
COMMISSIONER OF WEALTH TAX Vs. SRIPAT SINGHANIA
December 14, 1976
COMMISSIONER OF WEALTH TAX Vs. SHEO KUMAR GUPTA
July 6, 1976
COMMISSIONER OF WEALTH TAX Vs. RAM NARAIN AGRAWAL
March 26, 1976
COMMISSIONER SALES TAX U P Vs. CHAWLA STORES
April 26, 1976
COMMISSIONER SALES TAX UTTAR PRADESH Vs. TIKA RAM ARHTI
July 28, 1976
COMMISSIONER SALES TAX UTTAR PRADESH Vs. BECHU RAM KISHORILAL
January 29, 1976
COMMISSIONER SALES-TAX, U.P., LUCKNOW Vs. M/S. MEHBOOBA BEGAM.
April 2, 1976
CONTROLLER OF ESTATE DUTY Vs. CHAMAN LAL BERY
May 19, 1976
DAYA RAM Vs. CHIRAUNJI LAL
November 19, 1976
DAYAWATI Vs. CHAMPA RAM
March 30, 1976
DEBI PRASAD Vs. ADDL DISTRICT JUDGE MUZAFFARNAGAR
February 25, 1976
DEEP CHAND Vs. BABU RAM
May 21, 1976
DEEP NARAIN SINGH Vs. STATE OF U P
April 27, 1976
Deo Nath Vs. City Board, Shahjahanpur and others
October 28, 1976
DEORIA SUGAR MILLS LTD Vs. STATE OF U P
April 28, 1976
DEORIA SUGAR MILLS LTD Vs. DEPUTY LABOUR COMMISSIONER, ALLAHABAD DIVISION, ALLAHABAD
May 5, 1976
DEOTA DEEN Vs. STATE OF UTTAR PRADESH
February 20, 1976
DEVIPRASAD GUPTA Vs. ABDUL KHALIQ
August 30, 1976
DEWAN KIRPA RAM RADHA KISHAN Vs. HARI KISHAN DASS
May 11, 1976
DHARAM DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
August 25, 1976
DILDAR HUSAIN Vs. ALI HUSAIN
April 30, 1976
DILDAR KHAN Vs. STATE OF U P
March 23, 1976
DINA NATH Vs. STATE
December 8, 1976
DINESH CHANDRA SRIVASTAVA Vs. STATE OF U P
October 26, 1976
DINESH KUMAR Vs. STATE OF U P
December 3, 1976
DIVISIONAL ENGINEER HEAD QUARTERS Vs. DURGESH KUMAR
April 27, 1976
DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY AND Vs. R B HANIFI
May 4, 1976
DR. JATENDRA KUMAR Vs. VTH ADDITIONAL DISTRICT JUDGE, MORADABAD
July 23, 1976
DR. M.D. MISRA Vs. SMT. VEERA RAFI
October 6, 1976
DULEY SINGH Vs. STATE OF U P
October 20, 1976
DULI SINGH Vs. STATE OF U P
November 15, 1976
DULLAN PRASAD Vs. RAJESHWARI BIBI
October 14, 1976
DURGA DEVI Vs. DISTRICT AND SESSIONS JUDGE DEHRADUN
July 27, 1976
DWARAKA PRASAD BHARDWAJ Vs. STATE OF U P
May 19, 1976
DWARIKA Vs. SUB-DIVISIONAL OFFICER AND ORS.
April 23, 1976
DWARIKA PRASAD Vs. SAVITRI DEVI
February 23, 1976
E E DAYAL Vs. PHOOL MANI DAYAL
August 30, 1976
FAKHRUDDIN Vs. STATE
February 6, 1976
FIDA ALI Vs. AMROHA SAHKARI KRAYA VIKARAYA SAMITI LTD
August 12, 1976
G V MASSEY Vs. E C DANIEL
March 9, 1976
GAJADHAR SINGH Vs. HANWANT SINGH
November 11, 1976
GAJEY PAL SINGH Vs. BOARD OF REVENUE U P AT ALLAHABAD
November 16, 1976
GANDHI ASHRAM Vs. DISTRICT JUDGE, MUZAFFARNAGAR
August 24, 1976
GANESH Vs. STATE
February 13, 1976
GANESH SHANKAR DWIVEDI Vs. VICE CHANCELLOR KANPUR UNIVERSITY AND
February 25, 1976
GANESHI LAL Vs. RASOOL FATIMA
May 13, 1976
GANGA PRASAD SARRAF Vs. SUKRA
November 17, 1976
GANGA RAM Vs. UNION OF INDIA
August 20, 1976
GAYA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION ETAH
July 21, 1976
GHANSHYAM DAS CHAUDHARY Vs. HARGOVIND TAMOLI
February 10, 1976
Ghanshyam Dass Chaudhary Vs. Hargovind Tewari and another
February 2, 1976
GHARAM PRASAD MUKHTAR Vs. LALA RAJ NARAIN AND OTHERS
August 25, 1976
GHOSH H B Vs. COMMISSIONER OF INCOME TAX
May 20, 1976
GIRISH CHANDRA Vs. UNION OF INDIA
October 5, 1976
GIRJA SHANKER Vs. PA
January 10, 1976
GOPAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI AND
July 29, 1976
GOPAL Vs. STATE
October 8, 1976
GOPI NATH MADAN MOHAN AND ANR. Vs. KISHORIA AND ORS.
November 23, 1976
GUDARI Vs. UNION OF INDIA
October 20, 1976
GUDARI AND ORS Vs. STATE
October 20, 1976
GULAB CHAND PANDEY Vs. DEPUTY DIRECTOR OF EDUCATION VARANASI
November 25, 1976
GULAB SINGH Vs. STATE
November 23, 1976
Gulzar Singh Vs. Bal Kishan Singh
October 8, 1976
GUPTA COLD STORAGE Vs. INCOME TAX OFFICER
December 17, 1976
GYASA Vs. RISALO
August 25, 1976
HAJI ABDUL SAMAD Vs. JALAL UDDIN AND OTHERS
November 7, 1976
HAKIM ALI AND ANR. Vs. BOARD OF REVENUE AND ORS.
November 17, 1976
HANS GOPAL Vs. SURESH CHANDRA SAHAI
August 8, 1976
HANUMAN RAM AUDAN RAM Vs. COMMISSIONER OF INCOME TAX
August 26, 1976
HAR BILAS SHARMA Vs. FIRST ADDITIONAL DISTRICT JUDGE MATHURA
October 13, 1976
HAR PAL Vs. STATE OF U P
November 15, 1976
HARBANS SINGH Vs. DISTRICT JUDGE BALLIA
August 26, 1976
HARDAYAL Vs. UNION OF INDIA
March 8, 1976
HARI LAL ARYA Vs. STATE OF U P
December 15, 1976
HARI NARAIN Vs. WILLIAMS
February 2, 1976
HARI OIL MILLS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
July 6, 1976
HARI RAM Vs. SIYA RAM
December 22, 1976
HARI SHANKAR Vs. STATE
November 8, 1976
HARI SHANKAR JAIN Vs. EXECUTIVE ENGINEER RURAL ELECTRIFICATION DIVISION
October 11, 1976
HARI SHANKER GAURI SHANKER Vs. COMMISSIONER OF INCOME TAX
April 27, 1976
HARI SHANKER TIWARI Vs. UNION OF INDIA
November 19, 1976
HARICHAND RATTAN CHAND AND CO Vs. COMMISSIONER OF SALES TAX U P
July 22, 1976
HARISH CHANDRA Vs. CHANDRA SHEKHAR
January 27, 1976
HARISH CHANDRA Vs. STATE OF U.P.
December 21, 1976
HARNAM DAS Vs. STATE OF U.P.
December 15, 1976
HEM LATA JOSHI Vs. J P KULSHRESHTHA
September 21, 1976
HET RAM Vs. STATE
March 31, 1976
HET RAM AND ANR. Vs. STATE
December 23, 1976
HINCH NARAIA AND ORS. Vs. STATE OF UTTAR PRADESH
December 21, 1976
HIND LAMPS LTD. Vs. UNION OF INDIA
December 16, 1976
HINDU KANYA PATHSHALA INTER COLLEGE Vs. RAM SWAROOP GOEL
April 29, 1976
HINDUSTAN ALUMINIUM CORPORATION LTD Vs. STATE OF UTTAR PRADESH
November 17, 1976
HIRA LAL Vs. RANJIT SINGH
April 8, 1976
I T C LIMITED Vs. UNION OF INDIA
December 16, 1976
I.P. TYAGI, FOOD INSPECTOR Vs. STATE AND ANOTHER
October 13, 1976
IBRAT HUSAIN Vs. FOURTH ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR
October 13, 1976
IMAMUDDIN Vs. BOARD OF REVENUE U P ALLAHABAD
December 9, 1976
INDER DEO SINGH Vs. UNION OF INDIA
April 27, 1976
INDIAN DRUGS AND PHARMACEUTICALS LIMITED Vs. GOVERNMENT OF U P
April 22, 1976
INDUSTRIAL WEAVERS COOPERATIVE SOCIETY LTD Vs. COLLECTOR HARDOI
March 22, 1976
J K OIL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 13, 1976
J K RAYON WORKERS UNION Vs. J K RAYON CO LTD
April 23, 1976
J M DUTTA Vs. STATE
November 5, 1976
J P KULSHRESHTHA Vs. CHANCELLOR ALLAHABAD UNIVERSITY LUCKNOW
January 12, 1976
J. N. SINGH AND CO PVT. LTD. Vs. S. N. SAXENA AND OTHERS
January 29, 1976
J.K. SYNTHETICS LTD. Vs. R.D. SAXENA, DIRECTOR OF INVESTIGATION AND ORS.
April 16, 1976
J.P. DWIVEDI Vs. CHIEF ENGINEER, P.W.D. AND ORS.
May 17, 1976
JAGANNATH BAGLA AND OTHERS Vs. STATE OF U.P. THROUGH THE DISTRICT MAGISTRATE, KANPUR
February 17, 1976
JAGANNATH PRASAD Vs. COMMISSIONER OF INCOME TAX
September 23, 1976
JAGARNATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P CAMP AT GORAKHPUR
May 11, 1976
JAGAT NARAIN SRIVASTAVA Vs. SITA RAM SHARMA
July 27, 1976
JAGAT NATH WAHAL Vs. U P STATE ROAD TRANSPORT CORPORATION
November 5, 1976
JAGDAMBA AND ORS. Vs. GRAM SAMAJ AND ANR.
July 16, 1976
JAGDISH CHANDRA YADAV Vs. I ADDITIONAL DISTRICT JUDGE ALLAHABAD
September 3, 1976
JAGDISH NARAIN BHATNAGAR Vs. ADDITIONAL DISTRICT JUDGE I BAREILLY
January 19, 1976
JAGDISH PRASAD Vs. UNION OF INDIA (UOI) AND ORS.
November 30, 1976
JAI GOPAL Vs. STATE
May 3, 1976
JAI PRAKASH MITTAL Vs. STATE
July 22, 1976
JALAUN DISTRICT COOPERATIVE BANK LTD Vs. DY REGISTRAR COOPERATIVE SOCIETIES
April 13, 1976
JAMSHED Vs. STATE OF U P
January 9, 1976
JAMUNA DAS RAM KISHAN Vs. COMMISSIONER OF SALES TAX UTTAR PRADESH
May 20, 1976
JAMUNA OIL MILLS ALLAHABAD Vs. PRADEEP TANDON
May 5, 1976
JAMUNA PRASAD JAISWAL Vs. K K ROY
February 12, 1976
JASWANT SINGH Vs. STATE OF UTTAR PRADESH
July 10, 1976
JASWANT SINGH Vs. CANTONMENT BOARD MEERUT
November 19, 1976
Jaswant Singh Vs. State
November 2, 1976
JAYANTI PRASAD Vs. TRILOK CHAND JAIN AND
July 12, 1976
JEETAM SINGH Vs. STATE
July 19, 1976
JHANDESHWAR PRASAD DWIVEDI Vs. CHIEF ENGINEER P W D U P LUCKNOW
May 17, 1976
JITAI Vs. STATE
December 3, 1976
K C SACHDEVA Vs. STATE
January 12, 1976
KAILASH CHAND JAIN Vs. THE STATE OF U.P. AND ANOTHER
August 20, 1976
KALI CHARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
July 8, 1976
KALIKA Vs. DEPUTY DIRECTOR OF CONSOLIDATION ALLAHABAD
May 18, 1976
KAMAL INDUSTRIES Vs. COMMISSIONER OF SALES TAX
May 17, 1976
KAMALA SHANKER UPADHYA Vs. STATE ELECTRICITY BOARD U P
August 11, 1976
KAMTA PRASAD Vs. BEHARI LAL
October 27, 1976
KANPUR NATIONAL SUPPLY CO., KANPUR Vs. COMMISSIONER OF INCOME-TAX, KANPUR.
January 8, 1976
KANT SHASTRI Vs. STATE OF U P
October 12, 1976
KAPOOR CHAND Vs. HAZARI LAL
November 10, 1976
KARAM CHAND Vs. BALMUKUND AND
March 29, 1976
KEAHAVA PRASAD GUPTA ALIAS BABU LAI GUPTA AND ANR. Vs. TARKESHWAR RAM
October 14, 1976
KEDAR NATH Vs. RAJA RAM
April 14, 1976
KESHO DEO Vs. STATE OF U.P.
August 16, 1976
KHACHAR MAL Vs. STATE OF U P
May 20, 1976
KHARAK SINGH Vs. CHETAN PRAKASH
July 19, 1976
KISHAN LAL Vs. STATE
January 5, 1976
KISHORE Vs. KALLI
December 10, 1976
KM. BILQUEES BEGUM Vs. 1ST ADDITIONAL DISTRICT JUDGE, KANPUR
August 27, 1976
KRISHAN CHANDRA NARAIN JAUHARI Vs. STATE OF U P
May 21, 1976
KRISHNA BRICKS FIELD Vs. SALES TAX COMMISSIONER
August 16, 1976
KRISHNA MISRA Vs. STATE OF U P
April 13, 1976
KRISHNA RAO PALNE Vs. PRAMILA BAI
January 6, 1976
KUSHAL PAL SINGH Vs. STATE OF U P
December 10, 1976
Lajjaram Lalam Vs. State of Uttar Pradesh and others
September 27, 1976
Lakhan Singh and others Vs. State
September 23, 1976
LAKSHMI SHANKER MISRA Vs. FIRST ADDL DISTRICT JUDGE ALLAHABAD AND
September 7, 1976
LAKSHMIRATAN COTTON MILLS Vs. ADDL. COMMISSIONER OF INCOME-TAX.
August 13, 1976
LALA SRI RAM Vs. DHANI RAM GUPTA
April 16, 1976
LALJI TANDON Vs. UNION OFINDIA
February 4, 1976
Lallan Yadav Vs. Krishna Devi
April 29, 1976
LALLAN YADAV Vs. THE SECOND ADDITIONAL DISTRICT JUDGE, ALLAHABAD
August 12, 1976
LALLU SINGH Vs. STATE
March 8, 1976
LALMAN Vs. STATE OF UTTAR PRADESH
February 16, 1976
LAXMI NARAIN Vs. JHABBOO
April 1, 1976
LIFE INSURANCE CORPORATION OF INDIA Vs. SECOND ADDITIONAL DISTRICT JUDGE
March 23, 1976
LIFE INSURANCE CORPORATION OF INDIA Vs. THE DISTRICT JUDGE, DEHRA DUN
July 20, 1976
LILAWATI Vs. ADDL DISTT JUDGE MUZAFFAR NAGAR AND
April 6, 1976
LOTAN Vs. UNION OF INDIA
May 10, 1976
M P CHAUDHARY Vs. STATE OF UTTAR PRADESH
February 26, 1976
M/S. BANARSI DAS, GANPAT LAL Vs. THE COMMISSIONER OF SALES-TAX.
February 23, 1976
M/S. DAMROO LAL RAJJU LAL, LALITPUR, JHANSI Vs. THE C.S.T., U.P., LUCKNOW.
April 7, 1976
M/s. Uttarakhand Forest Co., Niranjanpur, Dehradun Vs. State of U.P. and others
April 12, 1976
MADAN KUMAR Vs. HARI NARAIN AGRAWAL
August 3, 1976
MADAN LAL DUA Vs. III ADDL. DISTT. JUDGE AND ORS.
September 27, 1976
MADHO PRASAD Vs. COMMISSIONER OF INCOME TAX
August 12, 1976
MAHABIR PRASAD Vs. THE IIND ADDITIONAL DISTRICT JUDGE, MUZZAFARNAGAR
October 27, 1976
MAHABIR PRASAD AMRIT LAL Vs. COMMISSIONER OF SALES TAX
February 26, 1976
MAHADEO Vs. UMARAJ DEAD
March 19, 1976
MAHADEV RAM BY L. R. S. Vs. SMT. BINDA DEVI
August 24, 1976
MAHAVIR PRASAD AMRIT LAL Vs. COMMISSIONER OF SALES TAX U P
February 26, 1976
MAIKU LAL Vs. DWARIKA PRASAD AND A
February 27, 1976
MAJJA CHAUDHURI Vs. SOHAN LAL
February 18, 1976
MANGAL Vs. STATE OF U P
December 22, 1976
MANGAL PRASAD Vs. KRISHNA KUMAR MAHESHWARI
November 19, 1976
MANMOHAN SINGH Vs. MAHINDRA KAUR
March 25, 1976
MANOHAR LAL Vs. RAJESHWARI DEVI
March 31, 1976
MANUDDIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH
March 18, 1976
MASTER SHIVARAJ SINGH Vs. BANKEY LAL
March 12, 1976
MATA BADAL PANDEY Vs. BOARD OF REVENUE
March 24, 1976
MATH SAUNA Vs. KEDAR NATH
July 9, 1976
MATREJA AND CO Vs. COMMISSIONER OF INCOME TAX
July 26, 1976
Mayawati Vs. Dharam Pal Sharma and another
September 22, 1976
MIRZA ABID KAZIM HUSAIN Vs. MIRZA NASIR HUSSAIN
April 1, 1976
MISRA V P Vs. COMMISSIONER OF INCOME TAX
September 1, 1976
MITHAN LAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
January 5, 1976
MODI INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
April 22, 1976
MOHAMMAD AYUB AND SONS Vs. COMMISSIONER OF SALES TAX
March 12, 1976
MOHAMMAD HABIB Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
November 24, 1976
MOHAMMAD KHAN HANIF KHAN Vs. SHAMIM BEGUM
May 17, 1976
MOHAMMAD MOBIN AND ANOTHER Vs. MOORAJ MAL AND ANOTHER
March 10, 1976
MOHAMMAD NAZIR Vs. HAJI ABDUL SHAKUR
April 8, 1976
MOHAMMAD NAZIRUL HAQ Vs. DEPUTY TRANSPORT COMMISSIONER
July 30, 1976
MOHAMMAD SAYEED Vs. STATE
April 1, 1976
MOHAMMAD SHARIF MOHAMMAD AMEEER MORADABAD Vs. ASSISTANT SUGAR COMMISSIONER HALDWANI
November 22, 1976
Mohan Lal and others Vs. State of U.P.
October 8, 1976
MOHAR SINGH Vs. SUB DIVISIONAL OFFICER ATRAULI
March 19, 1976
MOHD AYUB Vs. MOHD SHARIF
August 26, 1976
MOHD SADIK Vs. STATE
February 19, 1976
Mohd Shafi Khan Vs. State of U.P.
October 8, 1976
MOHD YAQOOB KHAN Vs. CHIEF CONTROLLING REVENUE AUTHORITY
September 9, 1976
MOHTA TRADING CO. Vs. COMMISSIONER OF SALES TAX, U.P., LUCKNOW
January 5, 1976
MUFTI MOHAMMAD ASHFAQ Vs. RASHKEY JAHAN
September 6, 1976
MUNICIPAL BOARD FAIZABAD Vs. EDWARD MEDICAL HALL FAIZABAD
March 12, 1976
MUNICIPAL BOARD MAINPURI Vs. RAJA RAM
July 8, 1976
MURARI LAL AGARWAL Vs. MITHAN LAL
December 8, 1976
MURLI Vs. STATE OF U.P.
December 6, 1976
MURLI SHARAN SAHAI SINHA Vs. STATE OF UTTAR PRADESH
August 8, 1976
MURLI SHARAN SAHAI SINHA Vs. STATE OF U P
August 5, 1976
Murli Sharan Saliai Sinha Vs. State of Uttar Pradesh and others
August 5, 1976
N.Kaushal Vs. State
May 4, 1976
Nagar Mahapalika Vs. Kanhaiyalal
August 24, 1976
NAGAR MAHAPALIKA KANPUR Vs. SHRI RAM MAHADEO PRASAD
March 12, 1976
NAGAR SWASTH ADHIKARI Vs. SHEO CHARAN
August 3, 1976
NAGAR SWASTHYA ADHIKARI Vs. KANHAIYA LAL
August 24, 1976
NAN BACHCHAN Vs. SITA RAM
April 16, 1976
NANKOO AND ORS. Vs. STATE
March 21, 1976
NARAIN DASS AND ORS. Vs. STATE
August 6, 1976
NARAIN SINGH Vs. LALA RAJENDRA LAL
August 26, 1976
NATHOO Vs. STATE AND SMT. BHOORI
October 19, 1976
NATIONAL INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. STATE OF U P
May 19, 1976
NATIONAL INSURANCE COMPANY LTD Vs. VINOD KUMAR BANSAL
September 6, 1976
Nawab Mohammad Azhar Ullah Khan and another Vs. State
October 28, 1976
NAZAR ALI AND ANR. Vs. STATE
November 9, 1976
Nekiram Vs. State
October 11, 1976
NEMI CHAND JAIN Vs. STATE
September 20, 1976
NEW BANK OF INDIA LTD Vs. STATE OF U P
October 13, 1976
NIREN KUMAR DAS Vs. DISTRICT JUDGE PILIBHIT
October 10, 1976
NIREN KUMAR DAS Vs. THE DISTRICT JUDGE AND ORS.
October 8, 1976
NIRMALA KANTA Vs. MULK RAJ KOHLI
November 24, 1976
NISAR AHMAD Vs. RENT CONTROL AND EVICTION OFFICER KANPUR
March 25, 1976
NOOR HASAN Vs. UNION OF INDIA
November 18, 1976
O C M LTD Vs. INCOME TAX OFFICER
September 28, 1976
O P SAINI Vs. STATE OF UTTAR PRADESH
October 28, 1976
OFFICIAL LIQUIDATOR Vs. G C MUKHERJEE
April 8, 1976
OFFICIAL RECEIVER MUZAFFARNAGAR Vs. CHANDRA SHEKHAR
October 6, 1976
OM PRAKASE GUPTA Vs. STATE OF U P
May 7, 1976
OM PRAKASH GUPTA Vs. STATE OF U P
January 16, 1976
OM PRAKASH GUPTA Vs. UNION OF INDIA
October 26, 1976
ONKAR NATH ASRAWAL Vs. STATE
January 9, 1976
ONKAR NATH DUBEY Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
October 11, 1976
ONKAR SINGH Vs. STATE
February 17, 1976
P C CHATURVEDI Vs. BAR COUNCIL OF U P
December 14, 1976
P C GUPTA Vs. JITENDRA NATH AND
May 21, 1976
P L KUREEL TALIB MANKAB VIDHAN PARISHAD Vs. BENI PRASAD
February 6, 1976
P.N. AGNIHOTRI Vs. UNION OF INDIA AND ANOTHER
April 28, 1976
PARAMOUNT TRADING CORPORATION Vs. COMMISSIONER OF SALES TAX U P
February 23, 1976
PARGAN CHANDRA Vs. STATE OF U P
November 22, 1976
PARMAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
July 9, 1976
PARMANAND Vs. JAGDISH PRASAD ALIAS LALWA
May 7, 1976
PARMESHWARI DEVI Vs. JAGDISH SHARMA
July 30, 1976
PARMESHWARI DEVI Vs. II ADDL DISTRICT JUDGE MEERUT
August 22, 1976
PARMESHWARI DEVI Vs. SECOND ADDL DISTRICT JUDGE MEERUT
August 23, 1976
PARUL DEBI Vs. ASHOK RAJ MUDALIAR
February 4, 1976
PATAN DIN Vs. RAJ SINGH
May 19, 1976
PHOOL CHAND Vs. BOARD OF REVENUE U P ALLAHABAD
October 12, 1976
Phool Chand Vs. State of U.P.and others
February 16, 1976
PHOOL CHAND BAJRANG LAL Vs. INCOME TAX OFFICER
November 24, 1976
PHOOL CHAND VARSHNEY Vs. COMMISSIONER OF INCOME TAX LUCKNOW
January 23, 1976
PLASTIC PRODUCTS LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
February 6, 1976
POORAN SINGH Vs. TOWN AREA COMMITTEE
August 25, 1976
POORAN SINGH S/O OF SUNDER SINGH, RESIDENT OF 22, GURDWARA QUARTER, CHOPLA GARH MUKTESHWAR, DISTRICT MEERUT Vs. TOWN AREA COMMITTEE, BABUGARH, DISTRICT MEERUT, THROUGH ITS CHAIRMAN
October 31, 1976
PRABANDH SAMITI Vs. STATE OF UTTAR PRADESH
March 5, 1976
PRABANDHA SAMITI T J P ARYA KANNYA INTER COLLEGE ETAWAH Vs. STATE OF U P
March 25, 1976
PRABHANDHAK SAMITI Vs. ZILA VIDYALAYA NIRIKSHAK ALLAHABAD
September 28, 1976
Prabhu Dayal Vs. Lala Ram and others
September 17, 1976
PRABHU NATH UPADHYA Vs. ADDITIONAL DISTRICT JUDGE (IV), ALLAHABAD
August 30, 1976
PRAG NARAIN Vs. STATE
October 26, 1976
PRAKASH NARAIN AWASTHI Vs. STATE OF U P
February 27, 1976
PRALILAD RAI Vs. THIRD ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR AND
September 3, 1976
PRAVIN LILADHAR DHOLAKIA Vs. C T A PILLAI
January 8, 1976
PRECISION INSTRUMENTS PRIVATE LIMITED Vs. UNION OF INDIA
May 19, 1976
PREM CHAR AN Vs. STATE OF U P
January 9, 1976
PREM SHANKER Vs. STATE
December 22, 1976
PREMPIARI Vs. DUKHI
February 19, 1976
PRIYA KUMAR CHATTERJEE Vs. STATE OF UTTAR PRADESH
November 11, 1976
PRODUCE EXCHANGE CORPORATION LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
August 23, 1976
PULLOO Vs. DY DIRECTOR OF CONSOLIDATION U P
March 12, 1976
PURAN KAUR AND ORS. Vs. STATE OF U.P. THROUGH COLLECTOR AND ORS.
July 29, 1976
PURSHOTTAM DASS Vs. VIII ADDITIONAL DISTRICT AND SESSIONS JUDGE
February 2, 1976
QAMARUDDIN Vs. KAMTA PRASAD
August 13, 1976
R N CHAUDHARY Vs. MUNICIPAL BOARD SHAHJAHANPUR
November 3, 1976
R.B. LACHHMANDAS SUGAR AND GENERAL MILLS (P) LTD. AND ANR. Vs. STATE OF UTTAR PRADESH AND ORS.
May 13, 1976
RAGHAVENDRA SINGH Vs. STATE OF U P
January 21, 1976
RAGHO PRASAD Vs. B PRATAP NARAIN AGRAWAL
May 4, 1976
RAGHUBIR Vs. DEVENDRA KUMAR ARORA
May 5, 1976
RAGHUBIR SARAN BHATNAGAR Vs. DISTRICT JUDGE BIJNOR AND A
July 8, 1976
RAGHUNATH Vs. KEDAR NATH
February 12, 1976
RAJ KUMAR KOTWAJ Vs. COMMISSIONER OF SALES TAX U P
October 27, 1976
RAJ KUMAR SHRAWAN KUMAR Vs. CENTRAL BOARD OF DIRECT TAXES
November 10, 1976
RAJ NARAIN JAIN Vs. FOURTH ADDITIONAL DISTRICT JUDGE ALLAHABAD AND A
May 21, 1976
RAJ SINGH Vs. RAM NIVAS
September 8, 1976
RAJ SINGH Vs. STATE
November 19, 1976
RAJA RAM Vs. NAGAR MAHAPALIKA KANPUR AND
August 11, 1976
RAJA RAM Vs. UNION OF INDIA
July 29, 1976
RAJA RAM KANAUJI Vs. DISTRICT INSPECTOR OF SCHOOLS
April 6, 1976
RAJA RAM RAJA BABU Vs. STATE OF U P
November 16, 1976
RAJENDRA PRAKASH Vs. THE IIIRD ADDITIONAL DISTRICT JUDGE. SAHARANPUR
November 10, 1976
Rajendra Tripathi Vs. Deputy Director of Education, Gorakhpur and others
April 12, 1976
RAJESHWAR SWARUP GUPTA Vs. STATE OF UTTAR PRADESH
February 10, 1976
RAKESH KUMAR AND ANR. Vs. STATE
November 26, 1976
RAM ADHIN Vs. SHYAMA DEVI
October 27, 1976
RAM ASREY LAL Vs. DISTRICT JUDGE AND ORS.
August 20, 1976
RAM BABOO YADAVA Vs. STATE OF UTTAR PRADESH
August 10, 1976
RAM BILAS RASTOGI Vs. RAM MOHAN SRIVASTAVA
February 13, 1976
RAM CHANDRA Vs. STATE OF UTTAR PRADESH
August 25, 1976
RAM CHANDRA SHIV SHANKER Vs. COMMISSIONER OF SALES TAX
January 6, 1976
RAM CHARAN DAS Vs. BRIJ MOH
January 16, 1976
RAM DAS DEOKINANDAN PRASAD, HINDU UNDIVIDED FAMILY, RESIDENT OF MOHALLA SEKHPUR, GORAKHPUR Vs. SECRETARY (BEING NOTIFIED AUTHORITY U/S. 132(II) OF THE INCOME
March 26, 1976
RAM DASS Vs. DEBI PRASAD
November 17, 1976
RAM DHANI Vs. PURSHOTTAM LAL SRIVASTAVA
January 5, 1976
RAM DULAR Vs. SMT. PRABHU DELAQD AND ANR.
November 17, 1976
RAM GARIB SINGH Vs. BHAGAUTI DIN SINGH
April 29, 1976
RAM JANM RAM Vs. STATE OF UTTAR PRADESH
October 18, 1976
Ram Kali Vs. Prescribed Authority, Sultanpur and others
April 13, 1976
Ram Kishan Vs. District Judge, Banda and others
August 30, 1976
RAM KISHAN AGARWAL Vs. STATE OF U P
February 16, 1976
RAM KRISHNA RAM GOPAL Vs. COMMISSIONER OF INCOME TAX
August 10, 1976
RAM KUMAR Vs. STATE THROUGH GANGA NATH
November 1, 1976
RAM KUMAR Vs. UNION OF
September 27, 1976
RAM KUMAR Vs. GOPALI
February 12, 1976
Ram Lachhan and another Vs. State
September 10, 1976
RAM LAKHAN Vs. RAM GOVIND
November 15, 1976
RAM LAKHAN SARAN Vs. SUNNI CENTRAL BOARD OF WAQF U P LUCKNOW
August 4, 1976
RAM LAL Vs. C.I.T., U.P.
March 11, 1976
RAM LAL Vs. KEDAR NATH
December 9, 1976
RAM LAL AND ANR. Vs. STATE AND ANR.
November 24, 1976
Ram Murti Lal and another Vs. Jagannath Prasad and others
April 7, 1976
RAM NARAIN SHARMA Vs. V ADDITIONAL DISTRICT AND SESSIONS JUDGE MORADABAD
July 20, 1976
RAM OUDH TEWARI Vs. SHYAM NARAIN
May 21, 1976
RAM PADARATH Vs. JAGDAMBA PRASAD AND ANR.
May 20, 1976
RAM PAL SINGH Vs. BHAGELU
July 15, 1976
RAM PAL SINGH Vs. KHANDEY
January 7, 1976
RAM PIARI Vs. NARENDRA
March 12, 1976
RAM PRAKASH KAMLESH KUMAR Vs. COMMISSIONER OF SALES TAX
February 10, 1976
RAM PRATAP SINGH Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION CUM COLLECTOR ALLAHABAD AND
August 5, 1976
RAM SANEHI Vs. STATE OF U.P. AND OTHERS
November 18, 1976
RAM SARAN DAS Vs. SHANTI DEVI
May 11, 1976
RAM SINGH Vs. STATE
November 19, 1976
Ram Suhawan Vs. State
September 16, 1976
RAM SURAT TEWARI Vs. STATE OF UTTAR PRADESH
April 14, 1976
RAM SWAROOP Vs. WEALTH TAX COMMISSIONER.
October 4, 1976
RAM SWARUP Vs. UNION OF INDIA
November 12, 1976
RAM UJAGIR CHAUDHARY Vs. STATE OF UTTAR PRADESH
February 27, 1976
RAMA GUPTA Vs. K K ROY
February 12, 1976
RAMESH ALIAS LALLA AND ANR. Vs. STATE
May 14, 1976
RAMESH CHAND BOSE Vs. GOPESHWAR PD SHARMA
March 11, 1976
RAMESH CHANDRA Vs. UNION OF INDIA
December 21, 1976
RAMESH CHANDRA Vs. HARI SHANKAR
November 3, 1976
RAMESH CHANDRA Vs. RANDHIR SINGH
December 7, 1976
RAMESH CHANDRA AND ANR. Vs. STATE
December 21, 1976
RAMESH CHANDRA SRIVASTAVA Vs. STATE OF U P
January 12, 1976
RAMESHWAR DAYAL Vs. BRAHIMAN EDUCATIONAL BOARD
July 13, 1976
Rameshwar Prasad and others Vs. Registrar, High Court of Judicature at Allahabad and others
April 7, 1976
RAMSEY PHARMA PRIVATE LTD. Vs. SUPERINTENDENT, CENTRAL EXCISE
September 8, 1976
RAMU ALIAS RAM BHAROSE Vs. UNION OF INDIA
January 12, 1976
RAMZAN ALI Vs. STATE OF U P
December 1, 1976
RANG LAL Vs. STATE OF UTTAR PRADESH
August 26, 1976
RANJIT SINGH CHAURASIA Vs. UNION OFINDIA
March 9, 1976
RAS MOHAN Vs. SHIV NATH CHAURASIA
September 23, 1976
RASUL BUX Vs. STATE OF U.P. AND ORS.
July 19, 1976
REGISTRAR OF COMPANIES Vs. M.K. BROTHERS (PRIVATE) LTD.
February 2, 1976
RISHI KUMAR GUPTA Vs. NANOOMAL YADAV
January 5, 1976
Rizwan Ahmad Vs. State
November 1, 1976
ROOP NARAIN RAM CHANDRA Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 29, 1976
S GUPTA Vs. STATE
January 14, 1976
S P CHAURASIA Vs. DISTRICT MAGISTRATE BANDA AND
November 9, 1976
S.P. CHAURASIA Vs. DISTRICT MAGISTRATE AND ANR.
November 19, 1976
S.P. DHARINI Vs. STATE OF UTTAR PRADESH AND OTHERS
March 5, 1976
SAEED AHMAD SAREEF AHMAD, KANPUR Vs. COMMISSIONER OF INCOME-TAX, KANPUR.
July 9, 1976
SAHKARI GANNA KRAYA VIKRAYA EVAM PRAKRIYATMAK SAMITI LTD Vs. ASSISTANT SUGAR COMMISSIONER BAREILLY
November 18, 1976
SALIG RAM Vs. UMA SHANKER
May 14, 1976
SALIU GOPI NATH Vs. STATE OF UTTAR PRADESH
July 6, 1976
SANKATHA PRASAD MISHRA Vs. STATE OF U P
October 5, 1976
Santoo Vs. State
August 31, 1976
SANTOSH KUMAR AGARWAL Vs. TAX RECOVERY OFFICER
December 16, 1976
SANTOSH KUMARI Vs. OM PRAKASH CHOPRA
September 8, 1976
SARASWATI VYAS Vs. PRATAP NARAIN VYAS
July 26, 1976
SARDAR BALBIR SINGH Vs. ATMA RAM SRIVASTAVA
November 30, 1976
SARJU DEVI Vs. PRESCRIBED AUTHORITY KANPUR
October 27, 1976
SATYA NARAIN Vs. RAM MANOHAR
October 5, 1976
SATYA PRAKASH MALVIYA Vs. STAE OF U P
May 4, 1976
Shabbir Ahmad Vs. Syed Tauqikul Hasan
April 16, 1976
SHAH ALAM Vs. STATE OF U.P.
December 20, 1976
SHAHDARA DELHI SAHARANPUR LIGHT RAILWAY CO LTD Vs. DISTRICT MAGISTRATE MEERUT
November 22, 1976
SHAKOOR Vs. STATE OF UTTAR PRADESH
December 14, 1976
SHAKUNTALA BANERJI Vs. CONTROLLER OF ESTATE DUTY ASST
January 30, 1976
SHAMBHU NATH TANDON Vs. IX ADDL DISTT AND SESSIONS JUDGE ALLAHABAD
July 23, 1976
Shanti Kaur and others Vs. Haseen Jalian Begum and others
August 6, 1976
Sharda Prasad Vs. Ram Asray
May 6, 1976
SHASHANK SHEKHAR MISHRA Vs. UNION OF INDIA
January 28, 1976
SHAUKAT ALI Vs. STATE OF U P
March 2, 1976
SHAUKAT ALI Vs. SADAQAT ALI
September 20, 1976
Sheo Chand Vs. State
August 24, 1976
SHEOMURAT RAM Vs. SAVITRI
December 22, 1976
SHER BAHADUR SINGH Vs. UNION OF INDIA
January 25, 1976
SHER SINGH Vs. STATE
November 9, 1976
SHISHPAL SINGH Vs. DILAWAR SINGH AND A
January 29, 1976
SHIV MANGAL Vs. BOARD OF REVENUE U P ALLAHABAD AND
September 13, 1976
SHIV SHARAN LAL S/O RAM CHARAN LAL AND ORS. Vs. STATE OF U.P. AND ORS.
July 26, 1976
SHIVRAJ SINGH Vs. STATE
August 24, 1976
Shobhey Vs. State
January 30, 1976
SHRI RAM Vs. SECOND ADDL DIST JUDGE MEERUT AND
April 15, 1976
SHYAM DASS Vs. THIRD ADDITIONAL DISTRICT AND SESSIONS JUDGE BUDAUN AND
July 23, 1976
SHYAM LAL Vs. DISTRICT PANCHAYAT RAJ OFFICER UNNAO
May 11, 1976
SHYAM MURARI LAL SAXENA Vs. DISTRICT MAGISTRATE
January 30, 1976
SHYAM NARAIN KHANNA Vs. PRESCRIBED AUTHORITY ADDITIONAL DISTRICT MAGISTRATE
April 15, 1976
Shyam Sundar and another Vs. Kunj Behari
September 8, 1976
SITA RAM Vs. BOARD OF REVENUE U P ALLAHABAD
September 23, 1976
SMT LAXMI DEVI Vs. HIS HIGHNESS MAHARAJA VIBHUTI NARAIN SINGH
April 13, 1976
SMT. RANI DEVI Vs. DISTRICT JUDGE, FATEHPUR
October 27, 1976
SMT. VIDYA WATI Vs. HAR PYARI
April 20, 1976
SOMDUTT Vs. STATE OF UTTAR PRADESH
May 20, 1976
SOMPAL Vs. STATE
July 30, 1976
Soorajpal Vs. State
February 4, 1976
SRIDHAR GUPTA Vs. UNION OF INDIA
November 18, 1976
STATE Vs. MADAN MOHAN KHANNA
September 10, 1976
STATE Vs. PURSHOTTAM PRASAD JAISWAL AND
September 10, 1976
STATE Vs. MOHIBULLAH
November 26, 1976
STATE OF PUNJAB Vs. R P KAPOOR
February 9, 1976
STATE OF U P Vs. RAM DASS
February 18, 1976
STATE OF U P Vs. PURSHOTTAM SWARUP JOHARI
March 5, 1976
STATE OF U P Vs. KALUWA
July 27, 1976
STATE OF U P Vs. MADHO KUMAR SWARUP
April 12, 1976
STATE OF U P Vs. CHANDRA GUPTA AND CO
May 4, 1976
STATE OF U P Vs. MAHANT AVAIDH NATH
May 3, 1976
STATE OF U P Vs. UNION OF INDIA
November 15, 1976
State of U.P. Vs. Gore Lal
October 10, 1976
STATE OF U.P. Vs. LAT BUX SINGH AND OTHERS
August 25, 1976
STATE OF U.P. Vs. AZIZ
November 15, 1976
STATE OF UTTAR PRADESH Vs. SWAMI SARAN SAKSENA
May 7, 1976
STATE OF UTTAR PRADESH Vs. BABU LAL
October 8, 1976
STATE OF UTTAR PRADESH Vs. GORE LAL
October 8, 1976
SUDAMA DEVI Vs. K K ROY
February 12, 1976
SUGRIVE PRASAD PANDEY Vs. DIST INSPECTOR OF SCHOOL
April 16, 1976
SUKHA Vs. HARI SINGH
October 6, 1976
SUKHBASI LAL Vs. STATE
March 3, 1976
SUKHBASI LAL Vs. UNION OF INDIA
March 3, 1976
SUKHDEO YADAV Vs. HARI SHANKARLAL
February 13, 1976
SULTAN AND ORS. Vs. D.D.C. AND ORS.
April 26, 1976
SUNDER LAL Vs. NAGAR SWASTHYA ADHIKARI
September 16, 1976
SUPERINTENDENT, CUSTOMS AND CENTRAL EXCISE AND ORS. Vs. BHAGWATI PD. AND ORS.
August 23, 1976
SURENDRA Vs. STATE
January 5, 1976
SURENDRA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 4, 1976
SURESH CHAND Vs. HARI RAM
April 7, 1976
SWADESHI COTTON MILLS CO LTD Vs. MUNICIPAL BOARD AZAMGARH
March 26, 1976
SWADESHI COTTON MILLS, JUHI KANPUR Vs. LABOUR COURT U P II, KANPUR
April 1, 1976
Swaran Anand and others Vs. Chief Judicial Magistrate and another
October 11, 1976
SWARN ANAND Vs. CHIEF JUDICIAL MAGISTRATE
October 11, 1976
SYED AHMAD Vs. RAIS AHMED
July 29, 1976
SYED IRSHAD HUSSAIN RIZVI AND ANR. Vs. SMT. HAMEEDA KHATOON
September 2, 1976
TARACHAND KHANDELWAL Vs. PRESCRIBED AUTHORITY AGRA
April 16, 1976
TARAK PRASAD GHOSH Vs. SHANTI LATA DEVI AND
March 18, 1976
TARAWATI Vs. AMBIKA PRASAD DIXIT
February 11, 1976
TAROK PRASAD GHOSH Vs. SHANTI LATA DEVI
April 6, 1976
Tej Bahadur Singh Vs. State of U.P.and another
August 31, 1976
TEK CHAND Vs. STATE
March 23, 1976
THAKUR PRASAD Vs. KISHORA OPPOSITE PARTY
August 6, 1976
THAROO MAL Vs. PURAN CHAND PANDEY, COMMISSIONER, ROHILKHAND DIVISION
December 1, 1976
THE COMMISSIONER OF INCOME TAX, KANPUR Vs. M/S. GLOBE ENGINEERS, MODI NAGAR, MEERUT.
July 16, 1976
THE COMMISSIONER OF INCOME TAX, U.P. II, LUCKNOW Vs. M/S. NATHIMAL GAYALAL, KOSHIKALAN.
January 29, 1976
THE SUPERINTENDENT, CUSTOMS AND CENTRAL EXCISE AND ORS. Vs. CHANDROO ALIAS RAM CHANDRA
August 23, 1976
TIKA RAM Vs. UNION OF INDIA
April 21, 1976
Tilak Raj Vs. Sardar Devendra Singh
September 9, 1976
TRILOK CHAND Vs. STATE
December 15, 1976
TRILOK GRAND Vs. UNION OF INDIA
December 15, 1976
U P Vs. K P SUI
March 22, 1976
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT TRIBUNAL U P LUCKNOW
July 22, 1976
U P SUNNI CENTRAL BOARD OF WAQF Vs. HASAN JEHAN BEGUM
July 9, 1976
UDAI BHAN SINGH Vs. REGISTRAR CO OPERATIVE SOCIETIES
April 13, 1976
UDAI BHAN SINGH Vs. SUB DIVISIONAL O
January 9, 1976
UDAI NARAIN RAI Vs. DISTRICT JUDGE BALLIA AND
May 11, 1976
UDHO RAM Vs. STATE
December 20, 1976
UDHO RAM Vs. UNION OF INDIA
December 20, 1976
ULFAT RAI Vs. MAHABIR PRASAD
September 3, 1976
ULLAH KHAN AND ANR. Vs. STATE
October 28, 1976
UMA DATT MISHRA AND ANR. Vs. THE COLLECTOR AND ORS.
April 23, 1976
UMMAID ALI Vs. UNION OF INDIA
November 16, 1976
UMRAO SINGH Vs. SANTA SINGH AND ORS.
October 7, 1976
UNION OF INDIA Vs. FIRM BANSHIDHAR PREMSUKH DASS
March 24, 1976
UNION OF INDIA Vs. ISRAR AHMAD
April 24, 1976
UNION OF INDIA Vs. PRAKASH OJHA
November 11, 1976
UNION OF INDIA UOI Vs. R D DIXIT
September 17, 1976
USHA SALES LTD., NEW DELHI Vs. ADDITIONAL DISTRICT JUDGE, I BAREILLY AND ORS.
March 25, 1976
V.D.Shukla Vs. Ram Chandra
November 1, 1976
V.N. CHAUBEY AND ANOTHER Vs. DIVISIONAL COMMERCIAL SUPERINTENDENT N.E. RAILWAY AND OTHERS
April 20, 1976
V.P. ANAND AND SONS AND ANR. Vs. STATE OF U.P. AND ANR.
April 30, 1976
VARAND MAL Vs. GOPAL DASS
July 8, 1976
Vidhyadhar Misra Vs. State of Uttar Pradesh and another
February 25, 1976
VIDYA SAGAR Vs. RAM DAS
February 27, 1976
VIJAY KUMAR MISRA Vs. DISTRICT JUDGE
February 20, 1976
VIJAYALAKSHMI RICE MILL CONTRACTORS COMPANY Vs. STATE OF ANDHRA PRADESH
May 7, 1976
VIKRAM SINGH Vs. A D M E AND
October 14, 1976
VIRENDRA SWARUP Vs. STATE OF U. P. AND OTHERS
December 20, 1976
WASUL HASAN Vs. STATE OF U P
April 14, 1976
WORKMEN OF PRAKASH TALKIES, LUCKNOW Vs. PRESIDING OFFICER, LABOUR COURT LUCKNOW
January 29, 1976
YOGENDRA VIKRAM SINGH Vs. KRISHNA KUMAR SINGH
April 27, 1976
ZAHOOR AHMAD ANSARI Vs. IVTH ADDITIONAL DISTRICT JUDGE, ALLAHABAD
October 4, 1976
ZILA BASIC SHIKSHA ADHIKARI, ALLAHABAD Vs. GAYATRI PRASAD
July 30, 1976