Case Index

Title
Date
A K MEHTA ASST COLLECTOR OF CUSTOMS Vs. RAMESHCHANDRA GOKALDAS THAKKER
March 31, 1976
A P JAIN Vs. C N JOTWANI INSPECTOR
March 23, 1976
ABDUL LATIF IDUBHAI Vs. STATE OF GUJARAT
November 26, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ARVIND MILLS LIMITED
March 29, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. TARUN COMMERCIAL MILLS LIMITED
March 22, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PATEL AND CO I M
May 3, 1976
AHER RANA UKA Vs. MER VEJA DUDA
July 19, 1976
ALEMBIC CHEMICAL WORKS COMPANY LIMITED Vs. STATE OF GUJARAT
August 20, 1976
AMUBIBI WD O SHEIKHAMU SHEIKHMAHOMED Vs. NAGRI MILLS COMPANY LIMITED
August 10, 1976
ANANDJI HARIDAS AND CO PRIVATE LIMITED Vs. STATE OF GUJARAT
April 30, 1976
ANJAR MUNICIPALITY Vs. RUPAREL DHARAMSHI NARANJI
November 20, 1976
ARJAN KHIMA JHALA Vs. SHRI VRAJLAL HARIDAS HOLERA. FOOD INSPECTOR, VRAJLAL AND ANOTHER
March 10, 1976
ASHWIN CHANDULAL SHAH Vs. STATE OF GUJARAT
January 13, 1976
ASIAN STEEL AND METALS P LTD Vs. PARI MAGANLAL HIRALAL
August 3, 1976
AUTOMOTIVE MANUFACTURERS LTD Vs. NANALAL PANACHAND VAKHARIA
August 30, 1976
B K MYSOREWALA SMT Vs. STATE OF GUJARAT
July 21, 1976
BAI HALIMA WD O VALIMOHMED DOSTMOHMED SINCE DECD Vs. MOHMEDBHAI RAJEBHAI
March 8, 1976
BALKRISHNA SAKALCHAND SHAH Vs. MOHAMED IKBAL MOHMED HUSEN
March 25, 1976
BALUBHAI AMIDAS KHRISTI Vs. STATE OF GUJARAT
July 13, 1976
BAPULAL KALIDAS SINCE DECD Vs. BAI KASHIBEN WD O CHIMANLAL CHHAGANLAL
October 11, 1976
BARODA GOODS TRANSPORT SERVICE Vs. UNION OF INDIA
July 8, 1976
BHAGWATIPRASAD GORDHANDAS BHATT Vs. STATE OF GUJARAT
July 20, 1976
BHAILALBHAI GOVINDBHAI Vs. BAI NANDUBA WD O GULABSING MOHANSING
October 18, 1976
BHANUBHAI RAMBHAI Vs. STATE OF GUJARAT
February 4, 1976
BHAVNAGAR VEGETABLE PRODUCTS LIMITED IN THE MATTER OF Vs. STATE OF GUJARAT
December 24, 1976
BOMBAY CONDUCTORS AND ELECTRICALS (PVT ) LTD Vs. UNION OF INDIA
March 17, 1976
BRAHMCHARI SATYANARAYAN MAHARAJ Vs. KANTILAL L DAVE
April 19, 1976
BRITISH INDIA INSURANCE COMPANY LTD. Vs. MINOR KHAGESH DEVENDRAPRASAD JANI AND ORS.
October 4, 1976
CHAMPAKLAL DAHYABHAI NATALI Vs. SARASWATIBEN
October 14, 1976
CHHAGANBHAI P OZA Vs. AHMEDABAD JESUIT SCHOOLS SOCIETY
December 22, 1976
CHIEF CONTROLLING REVENUE AUTHORITY Vs. CHATURBHUJ alias BACHUBHAI TRIBHOVANDAS THAKKAR
February 24, 1976
CHIEF CONTROLLING REVENUE AUTHORITY AHMEDABAD Vs. NUTAN MILLS LIMITED AHMEDABAD
October 5, 1976
CHOKSHI METAL REFINERY Vs. COMMISSIONER OF INCOME TAX
March 31, 1976
CHUNILAL VAIDYA Vs. H J D PENHA
March 22, 1976
CIBATUL LIMITED Vs. UNION OF INDIA AND ORS
December 14, 1976
COMMISSIONER OF INCOME TAX Vs. MANILAL SOMNATH
March 25, 1976
COMMISSIONER OF INCOME TAX Vs. TARUN COMMERCIAL MILLS COMPANY LIMITED
April 1, 1976
COMMISSIONER OF INCOME TAX Vs. RAMJIBHAI HIRJIBHAI AND SONS
April 6, 1976
COMMISSIONER OF INCOME TAX Vs. PRAKASH INDUSTRIES
April 14, 1976
COMMISSIONER OF INCOME TAX Vs. CELLULOSE PRODUCTS OF INDIA LIMITED
April 15, 1976
COMMISSIONER OF INCOME TAX Vs. BIPINBHAI VADILAL
February 20, 1976
COMMISSIONER OF INCOME TAX Vs. S L M MANEKLAL INDUSTRIES LIMITED
February 12, 1976
COMMISSIONER OF INCOME TAX Vs. POONJABHAI VANMALIDAS
February 27, 1976
COMMISSIONER OF INCOME TAX Vs. SUBHLAXMI MILLS LIMITED
January 27, 1976
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED
January 29, 1976
COMMISSIONER OF INCOME TAX Vs. GUJARAT AUTOMOBILES
January 12, 1976
COMMISSIONER OF INCOME TAX Vs. LAXMI CEMENT DISTRIBUTORS PRIVATE LIMITED
January 12, 1976
COMMISSIONER OF INCOME TAX Vs. PESTONJI BHICAJEE
January 19, 1976
COMMISSIONER OF INCOME TAX Vs. NATU HANSRAJ
January 19, 1976
COMMISSIONER OF INCOME TAX Vs. VANIA SILK MILLS PRIVATE LIMITED
January 22, 1976
COMMISSIONER OF INCOME TAX Vs. MAFATLAL CHANDULAL AND COMPANY LIMITED
June 28, 1976
D L VYAS Vs. ARVINDBHAI HARIBHAI DESAI
February 2, 1976
DALWADI JAYANTILAL DAHYABHAI Vs. MANISHANKER MANEKLAL PANDYA
December 9, 1976
DAS AND COMPANYMPANY Vs. COMMISSIONER OF INCOME TAX
March 15, 1976
DAYALAL GANGARAM Vs. BHIMANI BHUPATRAI CHUNILAL
October 19, 1976
DEEPAK NITRITE LIMITED Vs. GUJARAT STATE FERTILIZER CORPORATION COMPANY LIMITED
August 12, 1976
DEVJI MEGHJI GANGAR Vs. LALMIYA MOSAMMIYA SINCE DECD
July 30, 1976
DIWANJI GANDAJI JADEV Vs. KADI MUNICIPALITY
October 1, 1976
DR. MEHTA RUPABEN ISHWARBHAI AND OTHERS Vs. THE STATE OF GUJARAT AND OTHERS
March 24, 1976
DUNGARLAL HARICHAND Vs. STATE OF GUJARAT
August 4, 1976
EUROPEAN GRAIN AND SHIPPING CO LONDON Vs. MORVI VEGETABLE PRODUCTS LIMITED
August 16, 1976
EXECUTIVE ENGINEER, KADANA DAM AND ANR. Vs. PHEBIBEN AND ORS.
November 5, 1976
GENERAL MANAGER, WESTERN RAILWAY Vs. MRS. MENACA D. MACWAN AND ORS.
February 6, 1976
GOLDEN TOBACCO CO. LTD., BOMBAY Vs. UNION OF INDIA
September 8, 1976
GOSWAMI VRAJRAIJI RANCHHODLALJI MAHARAJ SHRI Vs. CONTROLLER OF ESTATE DUTY THE
April 14, 1976
GOVERNMENT OF GUJARAT Vs. AMRAJI MOTIJI THAKOR
November 18, 1976
GUJARAT GINNING AND MFG COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 5, 1976
HAJI ALIYAS YAKUB SINCE DECEASED BY BIS HEIRS HAJI ABDALGANI HAJI ALIYAS AND ANR. Vs. AYASABAI ISMAIL
December 21, 1976
HAJUBEN SULEMAN Vs. IBRAHIM GANDABHAI
August 31, 1976
HARIBHAI KESHAVLAL GAJJAR Vs. STATE OF GUJARAT
October 13, 1976
HARIJAN VITHALBHAI MADHAVBHAI Vs. KRISHNAMURTHY THE COLLECTOR BARODA
July 17, 1976
HARJI HIRA Vs. VASTA ARJAN
January 23, 1976
HASUMKH ENGINEERING WORKS Vs. BABUBHAI CHHOTALAL AMIN
November 24, 1976
HIMATGIRI MOHANGIRI Vs. SHRI PAVARI K.S. AND/OR HIS SUCCESSOR IN OFFICE, INSPECTOR GENERAL OF POLICE, AHMEDABAD AND ANOTHER
November 17, 1976
HINDUSTAN BROWN BOVERI LTD Vs. C A PANCHAL
May 4, 1976
HIRABEN Vs. PRAGJIBHAI SHANKERBHAI
November 19, 1976
HUNDRAJ CHHANGOMAL AND CO Vs. UNION OF INDIA
October 21, 1976
INDIAN RAYON CORPORATION LTD Vs. VERAVAL PATAN JOINT MUNICIPALITY
August 6, 1976
INDUMATI BABUBHAI KAPADIA Vs. NAGINDAS UTTAMRAM DUDHWALA
July 26, 1976
IRON ROLLING MILLS PVT LTD Vs. V C GHOSE, ASSISTANT COLLECTOR, CENTRAL EXCISE, AHMEDABAD
July 15, 1976
JADAVJI DEVSHANKER SINCE DECD Vs. JIVIBEN LAVJI RUGHNATH
July 20, 1976
JADEJA SHIVUBHA DOLUBHA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD
April 23, 1976
JAYANTILAL KALABHAI MEHTA Vs. RATILAL GULABDAS MEHTA
May 3, 1976
JITENDRA NATVERLAL THAKER Vs. HIRABAG CO OPERATIVE HOUSING SOCIETY LIMITED
October 20, 1976
KALIDAS DAMODARDAS Vs. STATE OF GUJARAT
February 12, 1976
KALIDAS MOTIRAM PATEL Vs. MAKIBAI RUSTOMJI VIMADALAL
September 30, 1976
KALU RAGHAV Vs. STATE OF GUJARAT
April 30, 1976
KANSARA MOHANLAL KANJI Vs. CHHIPA DARJI NATHUBHAI
April 2, 1976
KANTILAL DAMODARDAS Vs. STATE OF GUJARAT
March 12, 1976
KANTILAL DAMODARDAS Vs. STATE OF GUJARAT
October 8, 1976
KANTILAL MANILAL MEHTA Vs. ASSESSOR AND COLLECTOR AHMEDABAD MUNICIPAL CORPORATION
December 15, 1976
KESHAVLAL VITHALDAS Vs. COMMISSIONER OF INCOME TAX
March 18, 1976
KIRIT CHHAGANLAL GADHVI Vs. GUJARAT UNIVERSITY AHMEDABAD
October 8, 1976
KIRITKUMAR MOHANLAL SHAH Vs. STATE OF GUJARAT
August 3, 1976
KOLI GAJU ZINA Vs. KOLI SAMANT BHIKHA
March 31, 1976
KOTTAM RAJU VIKRAM RAO Vs. STATE OF GUJARAT
May 26, 1976
LALJI PURSHOTTAM Vs. THACKER MADHAVJI MEGHAJI
June 24, 1976
LUHAR JAGJIVANBHAI RAMJIBHAI Vs. MUKUNDLAL PITAMBARDAS SHAH
June 30, 1976
MAHALAXMI PNEUMATIC ROLLER FLOUR MILLS P LTD Vs. STATE OF GUJARAT
July 20, 1976
MALANGBHAI GABUBHAI Vs. DHANKORBEN WD O JINABHAI ZAVERBHAI
March 23, 1976
MANAGER RAJKOT DIST GOPALAK CO OP MILK PRODUCERS UNION Vs. RAJKOT MUNICIPAL CORPORATION
February 25, 1976
MANEKLAL PRABHUDAS PRAJAPATI Vs. V A SHAIKH MINES SUPERVISOR
August 17, 1976
MANGALDAS PITAMBERDAS RANA Vs. NALINKUMAR MUGALLAL JAYASWAL
November 23, 1976
MARGHABHAI KISHANBHAI PATEL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
February 16, 1976
MIYA MOHAMED ABDULKARIM JARIWALA Vs. COLLECTOR OF SURAT
October 21, 1976
MOCHI NARSINHBHAI GANDABHAI Vs. SHAH MOTILAL HIMATLAL
November 29, 1976
MOHANLAL MANSUKHBHAI GANDHI Vs. PUNJIBEN
February 17, 1976
MOHANLAL MOTILAL SEVAK Vs. BHIKHABHAI HIMATLAL SEVAK
March 21, 1976
MOHANLAL POPATBAI PATEL Vs. THE GUJARAT STATE ROAD TRANSPORT CORPORATION AND ANOTHER
May 7, 1976
MOTILAL AMBAIDAS Vs. COMMISSIONER OF INCOME TAX
February 27, 1976
MULSING DHULAJI Vs. MUNICIPAL CORPORATION OF AHMEDABAD
December 8, 1976
MUNICIPAL CORPORATION OF AHMEDABAD Vs. SARDAR PRITAMSINGH PIYARESINGH
February 18, 1976
NANDANVAN CO OPERATIVE HOUSING SOCIETY LIMITED Vs. AHMEDABAD MUNICIPAL CORPORATION
November 26, 1976
NANDUBEN DAYALJI Vs. BHATIA RANCHHODDAS LALJI
April 8, 1976
NARANDAS MANILAL Vs. RATANBAI HARIDAS SINCE DECD
February 18, 1976
NARODA NAGAR PANCHAYAT AHMEDABAD Vs. STATE OF GUJARAT
August 12, 1976
NAVINCHANDRA A SHAH Vs. MODASA NAGAR PANCHAYAT
July 1, 1976
OMKAR ENGINEERING WORKS Vs. SUPERINTENDENT OF C EX, ANAND
March 3, 1976
PANKAJ OIL MILLS Vs. COMMISSIONER OF INCOME TAX
May 6, 1976
PATEL AMBALAL MANILAL Vs. DESAI JAGDISHCHANDRA NAGINLAL
January 15, 1976
PATEL CHANDUBHAI BHAILALBHAI Vs. KHENGARBHAI JERAMJI PUROHIT
November 12, 1976
PATEL MOHANLAL PRABHUDAS Vs. BAI RAI WD O PATEL JETHABHAI KISHORDAS
April 5, 1976
PATEL NAROTTAMDAS SHANKERLAL Vs. BABABHAI JOITARAM PATEL
January 30, 1976
PATEL PARSHOTAMDAS CHATURDAS Vs. UNION OF INDIA
July 30, 1976
PATEL PURBAI HARJI Vs. KUTCH DIST PANCHAYAT
December 23, 1976
PRABHUDAS CHHAGANLAL Vs. BABUBHAI VIRABHAI MISERIA
September 20, 1976
PRAKASH SURYA Vs. RASIKLAL ISHVERLAL MEHTA
November 18, 1976
PRAKASH SURYA Vs. RASIKLAL ISHVERLAL MEHTA
November 17, 1976
PRANJIVAN AVICHAL PITHADIA Vs. BAI DHIRAJBEN BHAGWANJI
September 22, 1976
PRATAPRAI MUGATLAL JANI Vs. VORA MR DISTRICT ADM OFFICER DISTRICT EDUCATION COMMITTEE JAMNAGAR
January 16, 1976
PRATAPRAI SHAMBHUPRASAD PANDYA Vs. BHAVNAGAR DISTRICT SCHOOL BOARD, BHAVNAGAR AND OTHERS
August 2, 1976
PREM CONDUCTORS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 22, 1976
PUNJABHAI PRABHUDAS AND CO Vs. SAKINABEN MOHAMABHAI
April 29, 1976
PURSHOTTAM S ISRANI Vs. H M SINGH REGIONAL DIRECTOR FOOD
December 7, 1976
RAJKOT NAGRIK SAHAKARI BANK LIMITED Vs. RAJKOT DISTRICT CO OPERATIVE BANK LIMITED
August 16, 1976
RAM KRISHANADASJI GURU MADHAVDASJI Vs. CHARITY COMMISSIONER
December 23, 1976
RAMBHAI JETHABHAI PATEL Vs. COMMISSIONER OF INCOME TAX
June 28, 1976
RAMI DAHYABHAI SOMABHAI Vs. RAMI JAGJIVAN MOTIBHAI
November 16, 1976
RAMNIKLAL CHHOTALAL Vs. COMMISSIONER OF GIFT TAX
April 6, 1976
RAMNIKLAL DWARKADAS MODI Vs. MOHANLAL LAXMICHAND
October 14, 1976
S.D. SHARMA AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS
December 8, 1976
SAIYED MOHAMMAD ABDULLAMIYA URAIZEE Vs. AHMEDABAD MUNICIPAL CORPORATION
August 26, 1976
SANKALCHAND HIMATLAL SHETH Vs. UNION OF INDIA
November 4, 1976
SARABHAI CHEMICALS LTD Vs. AMBARAM AMTHARAM PATEL
April 1, 1976
SARLA SHYAMASUNDER PUROHIT SMT Vs. ANANDRAI HARISHANKER TRIVEDI
May 6, 1976
SATSANGI SHISHUVIHAR KELAVANI TRUST Vs. P N PATEL
July 5, 1976
SAYED MOHOMED BAQUIR Vs. STATE OF BOMBAY NOW GUJARAT
September 23, 1976
SHAH DAHYABHAI PREMCHAND Vs. MOHANLAL PITAMBARDAS
November 5, 1976
SHAHIBAG ENTREPRENEURS P. LTD. Vs. STATE
April 21, 1976
SHAKURMIYA IMAMMIYA SHAIKH AND ORS. Vs. MINOR SURENDRA SINGH RUP SINGH AND ORS.
December 23, 1976
SHERU ALIAS SHEHRA GUSTADJI Vs. GUSTADJI UKKADJI KADODWALA
November 23, 1976
SHRI SUMANLAL PRABHULAL SHUKLA Vs. STATE OF GUJARAT AND ANOTHER
May 7, 1976
SHRI. N.D. SHAH AND OTHERS Vs. THE STATE OF GUJARAT AND OTHERS
January 29, 1976
SIM MANEKLAL INDUSTRIES LTD. Vs. V.K. JAIN
July 9, 1976
SOMABHAI CHATURBHAI PATEL Vs. STATE OF GUJARAT
March 26, 1976
STATE OF GUJARAT Vs. THAKAR LALSHANKER UMIYASHANKER
March 24, 1976
STATE OF GUJARAT Vs. RAVINDRA THAKIYA KENY SHRI
March 25, 1976
STATE OF GUJARAT Vs. AMBALAL RAMJIBHAI
March 29, 1976
STATE OF GUJARAT Vs. CHANDUBHAI BHEMABHAI PARMAR
March 22, 1976
STATE OF GUJARAT Vs. DAHYABHAI DESAIBHAI PARMAR
March 23, 1976
STATE OF GUJARAT Vs. HARIBHAI MOTICHAND
April 19, 1976
STATE OF GUJARAT Vs. KESHAVRAM SHIVRAM DEVMURARI
September 14, 1976
STATE OF GUJARAT Vs. BABUSING FATESING
September 14, 1976
STATE OF GUJARAT Vs. VINAY VITHALDAS SHAH
August 4, 1976
STATE OF GUJARAT Vs. GODHRA BOROUGH MUNICIPALITY
August 6, 1976
SUKHDEV RATILAL PATEL Vs. CHAIRMAN BANK OF BARODA
February 23, 1976
SUMANLAL SHIVLAL GHEEWALA Vs. STATE OF GUJARAT
February 3, 1976
SUMATILAL SARABHAI Vs. MANORAMA JAYANTILAL SHAH SMT
December 23, 1976
SURAT JARI VEPARI MANDAL Vs. STATE OF GUJARAT
September 28, 1976
TAHERBHAI FIDAALI KHAMBATI Vs. ABADIN FIDAALI KHAMBATI
July 30, 1976
TEXTILE AND ALLIED RESEARCH ORGANISATION Vs. R R SAHAE REGIONAL PROVIDENT FUND COMMI GUJARAT
July 14, 1976
TEXTILE LABOUR ASSOCIATION AHMEDABAD Vs. ASHOK MILLS LIMITED AHMEDABAD
August 5, 1976
THAKKAR BABULAL DAYASHANKER Vs. MEHTA NATWARLAL KALURAM
March 29, 1976
THE GUJARAT STATE SALES TAX NON Vs. THE STATE OF GUJARAT AND ANOTHER
December 20, 1976
TOPANDAS KUNDANMAL Vs. COMMISSIONER OF INCOME TAX
March 17, 1976
TRILOKCHAND CHUNILAL Vs. COMMISSIONER OF INCOME TAX
March 15, 1976
U H SHAH Vs. ABDULHABIB ABDULMAJEED
March 10, 1976
UDAYAN CHINUBHAI Vs. COMMISSIONER OF INCOME TAX
April 27, 1976
UNION OF INDIA Vs. KARSANDAS JETHABHAI AND CO
January 31, 1976
UNION OF INDIA Vs. NEW SHORROCK SPG AND MFG COMPANY LIMITED
August 10, 1976
UNION OF INDIA Vs. KANCHANLAL TRIKAMLAL
July 23, 1976
USHABEN NAVINCHANDRA TRIVEDI Vs. BHAGYALAXMI CHITRA MANDIR
February 12, 1976
VALUBHA MAHUBHA Vs. CONTRACTOR DANUBHA DEVUBHA
September 27, 1976
VASAVA HIRABEN WD O CHHAGANBHAI RAIJIBHAI Vs. ISHWARBHARTI KARSANBHARTI GAUSWAMI
March 17, 1976
VIKRAM MILLS LIMITED Vs. INCOME TAX OFFICER
February 26, 1976
VIRMATI RAMKRISHNA Vs. COMMISSIONER OF INCOME TAX GUJARAT III
February 3, 1976
VORA GULAMBHAI HAJI KARIMBHAI Vs. SHIVAJI KOYAJI PARMAR
March 17, 1976
YASINMIAN AMIRMIAN FAROQUI Vs. I A SHAIKH
January 21, 1976