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Case Index
Title
Date
A K CHANDRA Vs. MUNICIPAL CORPORATION OF DELHI
March 23, 1976
ABDUL HAMID Vs. NUR MOHD
April 21, 1976
ADHIKARLA ANANDA RAO Vs. S GURMEL SINGH
December 14, 1976
AFTAB AHMAD Vs. NASIRUDDIN
February 13, 1976
ALI HASAN Vs. LT GOVERNOR
January 30, 1976
AMARJIT SINGH Vs. D D GUPTA
August 17, 1976
AMBA MOTORS AGENCIES PVT LIMITED Vs. REGISTRAR OF COMPANIES
October 18, 1976
ANAND FINANCE PRIVATE LIMITED Vs. RAM LAL ANAND
August 3, 1976
ANGLO DUTCH COLOUR AND VARNISH WORKS PRIVATE LIMITED Vs. INDIA TRADING HOUSE
April 8, 1976
ANGOORI DEVI Vs. CHAMELI DEVI
July 16, 1976
ANIL GUPTA Vs. SANT RAM DHUPER AND CO
September 3, 1976
ANIL KUMAR CHANANA Vs. UNION OF INDIA
July 23, 1976
ANSAL PROPERTIES AND INDUSTRIES LIMITED Vs. IN RE:
December 16, 1976
ARTI SINGH Vs. KANWAR PAL SINGH
February 27, 1976
ASSAM SILLIMANITE LIMITED Vs. UNION OF INDIA
November 29, 1976
ASSOCIATED TRADERS AND ENGINEERS PRIVATE LIMITED Vs. BIR SINGH
March 1, 1976
ATTAR SINGH Vs. STATE OF DELHI AND M.C.D.
December 13, 1976
AVTAR SINGH Vs. DELHI ADMINISTRATION
May 25, 1976
BADRI DASS Vs. MAHABIR PERSHAD
August 16, 1976
BAL KISHAN Vs. STATE
May 20, 1976
BAL KISHAN DASS AND SONS Vs. COMMISSIONER OF INCOME TAX
February 18, 1976
BANSI DHAR Vs. UNION OF INDIA
December 24, 1976
BHAGAT RAJA OF BOMBAY Vs. UNION OF INDIA
August 17, 1976
BHAGWAN SARUP Vs. MUNICIPAL CORPORATION OF DELHI
December 13, 1976
BHOLA NATH Vs. STATE,
January 28, 1976
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 26, 1976
BLUE STAR LIMITED Vs. N R SHARMA
May 25, 1976
BRIGHTO AUTO INDUSTRIES Vs. B CHAWLA AND SONS
March 24, 1976
BRIGHTO AUTO INDUSTRIES Vs. RAJ CHAWLA
December 24, 1976
BRIJBHUSHAN DECD Vs. DELHI ADMINISTRATION
October 8, 1976
C L SETH Vs. DEVKI NANDAN
December 24, 1976
C P SINGH AND CO Vs. NEW DELHI MUNICIPAL COMMITTEE
December 17, 1976
CAPITAL CHIT FUND PVT. LTD. AND ANR. Vs. OFFICIAL LIQUIDATOR
March 22, 1976
CHAMAN LAL Vs. MOHAN LAL
November 24, 1976
CHATTAR SINGH Vs. BANARSI LAL
February 27, 1976
CHAUDHRY METAL INDUSTRIES PRIVATE LIMITED Vs. STATE
May 10, 1976
CHIRANJI LAL RAMJI DAS Vs. INCOME TAX OFFICER
August 24, 1976
CHITRA LEKHA Vs. RANJIT RAI
July 30, 1976
COMMISSIONER OF INCOME TAX Vs. ASHOKA INVESTMENT CO
March 30, 1976
COMMISSIONER OF INCOME TAX, DELHI-I, CENTRAL REVENUE BUILDING, NEW DELHI-I Vs. S. DALJIT SINGH, 10, REGAL BUILDING, CONNAUGHT CIRCUS, NEW DELHI-I.
March 30, 1976
D.S. WADHWA Vs. UNION OF INDIA AND OTHERS
July 14, 1976
DAULAT RAM DHARAM BIR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 27, 1976
DAYA CHAND Vs. STATE AND UNION OF INDIA
April 30, 1976
DAYA SINGH Vs. BHAGWAN SINGH
April 29, 1976
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
April 23, 1976
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
February 5, 1976
DELHI FINANCIAL CORPORATION Vs. RAM PERSHAD
December 6, 1976
DELHI IRON AND STEEL STOCKISTS ASSN Vs. REGIONAL P F COMMISSIONER
October 11, 1976
DELHI TRANSPORT CORPORATION Vs. SURINDER KUMAR
February 11, 1976
DEV DUTT BHAGLAL Vs. UNION OF INDIA AND OTHERS
April 26, 1976
DEVI DAYAL TEXTILE CO Vs. NAND LAL
May 4, 1976
DIAMOND ELECTRONICS Vs. REGIONAL PROVIDENT FUND COMMUNICTION
September 1, 1976
ESSO STANDARD EASTERN INC COMPANY Vs. WEARWELL CYCLE COMPANY
October 29, 1976
FATEH SINGH Vs. HUKAM CHAND
December 24, 1976
GANGA PERSHAD Vs. MUNICIPAL CORPORATION OF DELHI
August 24, 1976
GANGA PERSHAD Vs. MUNICIPAL CORPORATION OF DELHI
August 23, 1976
GANGA PRASAD SHARMA Vs. DELHI HIGH COURT AND OTHERS
May 3, 1976
GANJA DEVI Vs. PURSHOTAM GIRI
February 2, 1976
GEM PLASTIC INDUSTRIES Vs. UNION OF INDIA
May 5, 1976
GENERAL MANAGER DELHI TRANSPORT UNDERTAKING NEW DELHI Vs. BALKRISHAN
May 4, 1976
GOBIND SUGAR MILLS LIMITED Vs. SUGARCANE ADDITIONAL PRICE FIXATION AUTHORITY
November 18, 1976
GOPI CHAND Vs. BISHAMBER NATH
September 13, 1976
GULAB Vs. RAM KRISHAN DASS
April 15, 1976
GUR DAYAL SINGH Vs. STATE
May 14, 1976
GYASI RAM Vs. STATE AND ANR.
December 7, 1976
H H NAWAB MIRZA YAVAR KHAN Vs. ANAND FINANCE PRIVATE LIMITED
July 28, 1976
HANS RAJ Vs. STATE
April 19, 1976
HANS RAJ KALRA Vs. KISHAN LAL KALRA
August 2, 1976
HARBANS LAL DECD Vs. SALES TAX OFFICER
November 17, 1976
HARBHAJAN SINGH Vs. P N CHOPRA
November 23, 1976
HARI CHAND GUPTA Vs. UNION OF INDIA
October 13, 1976
HARI KISHAN Vs. STATE AND M.C.D.
December 20, 1976
HARI RAM Vs. STATE
October 22, 1976
HARISH CHAND SRIVASTAVA Vs. STATE
December 7, 1976
HARVANSH KUMARI Vs. J P SEHGAL
March 31, 1976
HAZARI LAL SHARMA Vs. BIRLA COTTON AND SPINNING WEAVING MILLS
February 11, 1976
HET RAM Vs. STATE
January 30, 1976
HIND LAMPS LIMITED Vs. UNION OF INDIA
September 15, 1976
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. WEARWELL CYCLES CO INDIA LIMITED
October 29, 1976
HIRA LAL Vs. AMARJIT SINGH
October 29, 1976
HOSHIAR SINGH Vs. RAM DEV
March 5, 1976
INCOME TAX OFFICER Vs. CHIRANJI LAL RAMJI DAS
January 28, 1976
INDER CHAND Vs. ARYA PRATINIDHI SABHA
April 22, 1976
IQBAL SINGH Vs. STATE
September 10, 1976
JAGDISH LAL Vs. M E PERIERA
March 9, 1976
JAGDISH PRASAD Vs. STATE
November 30, 1976
JAIPAL SINGH Vs. TANWAR FINANCE PRIVATE LIMITED
January 21, 1976
JAMILA KHATOON Vs. SADUL UL NISA
July 16, 1976
JANARDHAN SRIVASTAVA Vs. DARYAO PERSHAD
September 7, 1976
JANKI DEVI Vs. SALES TAX OFFICER WARD NO VIII NEW DELHI
November 17, 1976
JITEN AND COMPANY Vs. SALES TAX OFFICER
December 1, 1976
JIWAT BAI AND SONS Vs. G C BATRA
February 3, 1976
JOGINDER LAL SAWHNEY Vs. UNION OF INDIA
November 5, 1976
JUGMUG ELECTRIC AND RADIO CO Vs. TELERAD PRIVATE LIMITED
October 19, 1976
K B HIRALAL AND SONS Vs. KUMAR INDUSTRIES
October 15, 1976
K K MATHAI Vs. MATER DEI SCHOOL
August 23, 1976
K P JAIN Vs. S K GUPTA
July 16, 1976
K R K TALWAR Vs. UNION OF INDIA
November 24, 1976
K S BANSAL Vs. INDIAN AIRLINES
August 10, 1976
K.C. KAPOOR Vs. STATE
January 19, 1976
KALI RAM Vs. RAM RATAN
May 26, 1976
KANHIYA LAL BANSAL Vs. RAJ NATH SHARMA
February 22, 1976
KASHMIRA SINGH AND CO Vs. UNION OF INDIA
August 19, 1976
KASTURI LAL Vs. SHIV CHARAN DAS MATHUR
February 27, 1976
KELPUNJ ENTERPRISES Vs. UNION OF INDIA
May 28, 1976
KEWAL KRISHAN MAYOR Vs. KAILASH CHAND MAYOR
May 27, 1976
KEWAL SINGH Vs. K N BOSE
December 20, 1976
KIRPA RAM Vs. ISHWAR DASS
April 20, 1976
KISHAN CHAND Vs. UNION OF INDIA
January 20, 1976
KISHAN DASS TALWAR Vs. ADESHWAR LAL JAIN
March 25, 1976
KRISHAN LAL GUPTA Vs. DUJODWALA INDUSTRIES
February 19, 1976
KRISHAN MURARI LAL KAPUR Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT
April 26, 1976
KULDIP CHAND SHARMA Vs. GEETA SHARMA
February 25, 1976
LACHHMANDAS BIHARILAL Vs. BHAGWAN DASS
October 14, 1976
LACHMAN DAS Vs. INDIAN EXPRESS NEWSPAPERS (BOMBAY) PVT LTD
October 8, 1976
LACHMAN SINGH Vs. STATESMAN LIMITED
September 24, 1976
LAL BEHARI TEWARI Vs. STATE
May 25, 1976
LT COL M M LAL Vs. BALBIR SINGH
October 7, 1976
LT. GOVERNOR OF DELHI AND ANOTHER Vs. DALIP SINGH
January 9, 1976
M NAZIR AHMED Vs. UNION OF INDIA
April 22, 1976
M/S JAG RAM NATHU RAM Vs. SH. SURINDER KUMAR
April 28, 1976
MADAN GOPAL Vs. STATE
February 3, 1976
MAHABIR PERSHAD Vs. DELHI TRADERS
April 5, 1976
MANAGEMENT OF DAILY ALJAMIAT Vs. GOPI NATH AMAN
September 3, 1976
MANAGEMENT OF HINDUSTAN LEVER LIMITED Vs. ADMINISTRATOR OF DELHI ADMINISTRATION
December 13, 1976
MANAGEMENT OF INDIAN COMPRESSOR MAKERS CORPORATION NEW DELHI Vs. D D GOPTA PRESIDING OFFICER LABOUR COURT DELHI AND TWO ORS
April 27, 1976
MANGAL SINGH Vs. STATE
October 26, 1976
MANMOHAN SARUP KAUSHAL Vs. MELA RAM
December 23, 1976
MITHAN LAL Vs. STATE
September 21, 1976
MOHANLAL GUPTA Vs. BOARD OF SCHOOL EDUCATION HARYANA
May 28, 1976
MOHINDER SINGH Vs. UNION OF INDIA
October 14, 1976
MOHINDER SINGH DHAMRAIT Vs. UNION OF INDIA
April 30, 1976
MOOL CHAND Vs. GANDA RAM
December 23, 1976
MOTILAL KHANNA Vs. ABDUL JALIL
May 26, 1976
MRS. PROMILA BANSAL Vs. WEARWELL CYCLE CO. (INDIA) LTD.
May 28, 1976
MUNICIPAL CORPORATION OF DELHI Vs. PHOOL CHAND AND ANOTHER
November 1, 1976
MUNICIPAL CORPORATION OF DELHI Vs. RICHPAL
November 9, 1976
MUNICIPAL CORPORATION OF DELHI Vs. GYASI RAM
November 9, 1976
MUNICIPAL CORPORATION OF DELHI Vs. RAM SAROOP
November 30, 1976
MUNICIPAL CORPORATION OF DELHI Vs. GAURI SHANKAR PREM NARAIN
December 9, 1976
MUNICIPAL CORPORATION OF DELHI Vs. KISHEN CHAND
October 28, 1976
MUNICIPAL CORPORATION OF DELHI Vs. VED RAM
October 28, 1976
MUNICIPAL CORPORATION OF DELHI Vs. VEENA MEHTA
November 12, 1976
MUNICIPAL CORPORATION OF DELHI Vs. SUNDER LAL
January 30, 1976
MURLI DHAR DALMIA Vs. UNION OF INDIA
April 21, 1976
NARULA AND CO Vs. UNION OF INDIA
May 25, 1976
NATIONAL AND GRINDLAYS BANK LIMITED Vs. WORLD SCIENCE NEWS
January 27, 1976
NATIONAL SMALL INDUSTRIES CORPORATION LTD Vs. GOLDEN WORKSHIP
October 14, 1976
NEM CHAND Vs. LAXMI CHAND
May 12, 1976
NEW DELHI MUNICIPAL COMMITTEE Vs. NAND KUMAR BUSSI
August 25, 1976
NEWFIELDS ADVERTISING PRIVATE LIMITED Vs. ASSISTANT SALES TAX OFFICER
July 15, 1976
OFFICIAL LIQUIDATOR OF R C ABROL COMPANY PRIVATE LIMITED IN LIQUIDATION Vs. R C ABROL
April 28, 1976
OFFICIAL LIQUIDATOR OF UNITED INDIA GENERAL FINANCE PRIVATE LIMITED Vs. SATYA DEV AWASTHI
December 7, 1976
OM PARKASH AND ORS. Vs. STATE AND ANR.
December 13, 1976
OM PARKASH GUPTA Vs. RAM NATH GUPTA
August 3, 1976
ONKAR SWARUP Vs. THAKUR BITO AM SINGH
January 26, 1976
ORIENTAL BANK OF COMMERCE LIMITED Vs. RAJ KUMAR AND COMPANY
November 2, 1976
ORIENTAL TRADING CORPORATION Vs. PUNJAB SPIN TRADING CO
July 16, 1976
P C BADHWAR Vs. LAJWANTI MALIK
March 31, 1976
P N KARKHANIS Vs. P N CHOPRA
November 3, 1976
P N LEKHI Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
August 20, 1976
PARAMJIT SINGH Vs. PARKASH KAUR
December 14, 1976
PARKASH CHAND AND ANR. Vs. STATE AND ANR.
November 22, 1976
PARKASH RAI Vs. J N DHAR
March 5, 1976
PHIPSON AND COMPANY LIMITED Vs. GAYCO PRIVATE LIMITED
January 27, 1976
PRABHAT SINGH Vs. STATE
April 30, 1976
PRAHLAD DASS Vs. BHAGIRATH LAL
February 24, 1976
PRAN NATH LEKHI Vs. UNION OF INDIA
August 16, 1976
PREM DEVI PANDEY Vs. DAYAL SINGH
May 28, 1976
PREM LAL Vs. ESTATE OFFICER
December 15, 1976
PREM PARKASH KAPUR Vs. ATMA RAM
January 30, 1976
PREM RAJ Vs. STATE AND ANOTHER
November 4, 1976
PREM RAJ MADAN LAL ABOTI Vs. COLLECTOR OF CENTRAL EXCISES
December 15, 1976
PRITAM LAL Vs. ANAND KAUR
February 6, 1976
PRIVATE LTD. Vs. STATE AND ANR.
November 30, 1976
PUNJSONS PRIVATE LIMITED Vs. DELHI PRINTING AND PUBLISHING CO PRIVATE LIMITED
May 17, 1976
QUTUBUDDM Vs. STATE
December 24, 1976
R DALMIA Vs. COMMISSIONER OF INCOME TAX
September 1, 1976
R K MISRA Vs. GENERAL MANAGER NORTHERN RAILWAY
September 23, 1976
R P DUBE Vs. LT GOVERNOR
August 12, 1976
R P KAPUR Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
December 24, 1976
R.N. MULLA Vs. UNION OF INDIA AND OTHERS
March 10, 1976
RADHA KISHAN BAL KISHAN MUCHHAL AND CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 18, 1976
RADHEY SHAM Vs. STATE
December 22, 1976
RAJ KUMAR Vs. STATE
July 19, 1976
RAJDHANI GRAINS AND JAGGERY EXCHANGE LIMITED Vs. PUNJAB EXCHANGE LIMITED
April 23, 1976
RAM Vs. PANNALAL
May 14, 1976
RAM CHANDER Vs. GOKAL CHAND
December 6, 1976
RAM JAWAI Vs. COMMISSIONER OF INCOME TAX
February 18, 1976
RAM KISHAN Vs. STATE AND M.C.D.
December 16, 1976
RAM KISHAN DAS Vs. STATE
May 28, 1976
RAM KUMAR Vs. STATE
October 12, 1976
RAM LAKHAN Vs. STATE AND ANOTHER
January 22, 1976
RAM MURTI WADHWA Vs. UNION OF INDIA
May 24, 1976
RAM PIARE LAL JOGESHWAR MUNSHI Vs. STATE
May 4, 1976
RAVI DUTT Vs. PHOOL WATI
May 14, 1976
RAWLA CONSTRUCTION CO Vs. UNION OF INDIA
August 13, 1976
S K GUPTA Vs. UNION OF INDIA
December 24, 1976
S N RAI Vs. UNION OF INDIA
August 2, 1976
S SURRINDER SINGH ROSHA Vs. RATHI STEELS
February 3, 1976
SAHIB DAYAL CHAMAN LAL Vs. MUNICIPAL CORPORATION OF DELHI
May 18, 1976
SANT RAM Vs. KALI CHARAN
November 8, 1976
SANTOSH CHOPRA Vs. TEJA SINGH SARDUL SINGH
August 13, 1976
SARABJIT SINGH Vs. MOHAN SINGH
December 10, 1976
SARDAR CARBONIC GAS CO Vs. SHER I PUNJAB TRADING COMPANY
August 6, 1976
SAVITRI DEVI ABDALI Vs. RAM BHAJ DATTA
August 13, 1976
SHADI RAM RAM SARUP DASS Vs. RAVI CHANDER MANGLA
November 26, 1976
SHAMBHUNATH GOENKA Vs. MADAN MOHAN GHUWALEWALA
November 10, 1976
SHARIFFUDDIN HAJI NOOR BAKSH Vs. STATE,
July 12, 1976
SHIVAN DASS Vs. STATE
November 4, 1976
SIPSO AGENCIES P. LTD. (IN LIQUIDATION) Vs. GAJRAJ SINGH AND ORS.
August 4, 1976
SOHAN SINGH Vs. UNION OF INDIA AND ANOTHER
May 17, 1976
STATE Vs. V N SOOD AND FIVE ORS
February 17, 1976
SUDHIR GOYAL Vs. STATE
November 10, 1976
SUNDER SINGH Vs. OM PARKASH
November 26, 1976
SURAJ BHAN GUPTA Vs. UNION OF INDIA
September 16, 1976
SURAJ PARKASH VAID Vs. UNION OF INDIA
January 12, 1976
SURGIAN CHAND Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
October 20, 1976
SUSHIL KUMARI Vs. PREM KUMAR
February 11, 1976
SWALLEHIN Vs. LT GOVERNOR
November 23, 1976
TEK CHAND MADAN Vs. SHYAM KAMAL AGENCIES
November 15, 1976
TILAK RAM Vs. MAYA DEVI
November 11, 1976
TIRLOCHAN SINGH Vs. CHANDER BADAN SINGH
March 5, 1976
TOSHNIWAL BROTHERS PRIVATE LIMITED Vs. DELHI ADMINISTRATION
July 12, 1976
TRIBHUVAN NATH BHARGAVA Vs. UNION OF INDIA
April 28, 1976
TRILOK CHAND Vs. ESTATE OFFICER
December 17, 1976
UNION CO OPERATIVE SOCIETY LIMITED Vs. R K BAHAL
April 5, 1976
UNION COOPERATIVE INSURANCE SOCIETY LIMITED Vs. RAMA NAND
December 14, 1976
UNION OF INDIA Vs. KEWAL PARKASH
November 8, 1976
UNION OF INDIA Vs. JASHAN MAL AND CO
April 8, 1976
UNION OF INDIA Vs. SAHDEV
May 3, 1976
UNION OF INDIA Vs. K L BHALLA
February 4, 1976
UNION OF INDIA Vs. GANGARAM MOOLCHAND
July 20, 1976
UNION OF INDIA Vs. GOPAL DASS RAMESH CHAND
July 20, 1976
UNION OF INDIA Vs. KUNDAN DECD
May 28, 1976
UNION OF INDIA Vs. INTERNATIONAL CHEMICALS CORPORATION
October 4, 1976
UNION OF INDIA Vs. JAGE
August 10, 1976
UNION OF INDIA (UOI) Vs. NATIONAL OVERSEAS AND GRINDLAYS BANK LTD.
January 22, 1976
V L KASHYAP Vs. R P PURI
September 22, 1976
VED PARKASH Vs. RAM NARAIN GOYAL
April 1, 1976
VEDPRAKASH Vs. RAM NARIAN GOEL
April 1, 1976
VIDYA WATI BAI Vs. PRAKASH VATI DEVI
January 12, 1976
VINOD CHANDRA DUBEY Vs. ARUNA DUBEY
March 26, 1976
VISHWA NATH KHANNA Vs. COLLECTOR OF CENTRAL EXCISE
December 15, 1976
WALTAR ALFRED BAID Vs. UNION OF INDIA
February 18, 1976
WATTAN SINGH AND SONS Vs. REGISTRAR OF TRADE MARKS
May 26, 1976
WIPPERMANN JR GMBH Vs. WIPPERDRIVE ENGINEERING
November 15, 1976
YOUNUS Vs. LT GOVERNOR DELHI
August 31, 1976