Case Index

Title
Date
A DAMODARAN Vs. STATE OF KERALA
March 23, 1976
ABDUL HAMID Vs. VII ADDITIONAL DISTRICT AND SESSIONS JUDGE KANPUR
October 18, 1976
ABDUL MAJID ABDUL RAHMAN ABDUL SAMAD AMIRMIYA Vs. STATE OF GUJARAT
May 3, 1976
ABDUL WAHAB Vs. DIVISIONAL ENGINEER M P ELECTRICITY BOARD
March 5, 1976
ACHUTANANDA PUROHIT Vs. STATE OF ORISSA
March 26, 1976
ADDITIONAL DISTRICT MAGISTRATE JABALPUR STATE OF UTTAR PRADESH UNION OF INDIA STATE OF KARNATAKA STATE OF MAHARASHTRA STATE OF RAJASTHAN UNION OF INDIA UNION OF INDIA Vs. SHIVAKANT SHUKLA:V K S CHAUDHARY:ATAL BIHARI VAJPAYEE:SATYA SHARMA:N K GANPAIAH:SUBHAS:MILAP CHAND KANUNGO:SHRI RAM DHAN:DR REKHA AWASTHI
April 28, 1976
ADONI COTTON MILLS LIMITED SIDDAMASETTI RAMARATHAM PROP KRISHNA RICE AND OIL MILLS JAYANTILAL DHANJI OIL MILLS ANIL KUMAR AND CO N RAJA PULLAVAH FIRM MAWADI MOULDING FACTORY J Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD:CHAIRMAN ANDHRA PRADESH STATE ELECTRICITY BOARD:ANDHRA PRADESH STATE ELECTRICITY BOARD:ANDHRA PRADESH STATE ELECTRICITY BOARD:ANDHRA PRADESH STATE ELECTRICITY
August 6, 1976
AJMER SINGH Vs. STATE OF PUNJAB
December 16, 1976
AKOIJAM RANBIR SINGH Vs. GOVERNMENT OF MANIPUR
April 7, 1976
ALEMBIC GLASS INDUSTRIES LIMITED BARODA JYOTI LIMITED BARODA Vs. WORKMEN:WORKMEN
July 30, 1976
AMAR SINGH RANDHAWA Vs. STATE OF PUNJAB
December 17, 1976
AMBARAM Vs. STATE OF MADHYA PRADESH
March 8, 1976
AMOLAKCHAND CHHAZED Vs. BHAGWANDAS ARYA
November 17, 1976
AMRIT BHUSHAN GUPTA Vs. UNION OF INDIA
November 29, 1976
AMRITLAL NATHUBHAI SHAH KESHAVLAL NATHUBHAI SHAH Vs. UNION GOVERNMENT OF INDIA:UNION GOVERNMENT OF INDIA
August 24, 1976
ANANTA PANDU POROBO DESAI Vs. LALITA POI
March 11, 1976
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD GENERAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD ANDHRA PRADESH STATE ROAD TRANSPORT CORPORAT Vs. P VENKATESWARA RAO:M RAMAMOHAN RAO:A J RUBEN:B JAMMIAH RETD DRIVER
August 19, 1976
ANIRUDH PRASAD Vs. RAJESHWARI SAROJ DAS
April 20, 1976
ANNAPURNA CARBON INDUSTRIES CO Vs. STATE OF ANDHRA PRADESH
March 9, 1976
ARULAYI NADACHI SELVI AMMAL NADACHI Vs. SELVI AMMAL NADACHI MARIA ARULAYI NADACHI
May 6, 1976
ARUMUGA NADAR Vs. STATE OF TAMIL NADU
October 11, 1976
ARUN KSHETRAPAL Vs. REGISTRAR HIGH COURT JABALPUR
August 4, 1976
ARYA VIDYA SABHA KASHI Vs. KRISHNA KUMAR SRIVASTAVA
February 26, 1976
ASHOK KUMAR Vs. STATE OF PUNJAB
September 21, 1976
ASSAM RAILWAYS AND TRADING COMPANY LIMITED Vs. COLLECTOR OF LAKHIMPUR
March 25, 1976
ASSISTANT SALES TAX OFFICER Vs. B C KAME PROPRIETOR KAME PHOTO STUDIO
December 14, 1976
AZAMJAHI MILLS LIMITED HYDERABAD Vs. COMMISSIONER OF INCOME TAX HYDERABAD
March 17, 1976
B PRABHAKARA RAO Vs. DESARI PANAKALA RAO
April 5, 1976
BACHCHEY LAL Vs. STATE OF UTTAR PRADESH
March 11, 1976
BAHAL SINGH Vs. STATE OF HARYANA
March 12, 1976
BAJRANG LAL Vs. STATE OF RAJASTHAN
February 24, 1976
BALCHAND JAIN Vs. STATE OF MADHYA PRADESH
November 5, 1976
BALDEV RAJ GULIANI STATE OF HARYANA Vs. PUNJAB AND HARYANA HIGH COURT:BALDEV RAJ GULIANI
August 30, 1976
BALJIT SINGH HARI CHAND Vs. STATE OF UTTAR PRADESH
September 6, 1976
BALWAN SINGH Vs. PRAKASH CHAND
February 4, 1976
BANKA NAYAKO Vs. STATE OF ORISSA
February 25, 1976
BANSIDHAR PRASHAR Vs. SHALIGRAM SRIVASTAVA
January 15, 1976
BANSILAL MOHANLAL MAHESHWARI Vs. PRABHAKAR LAXMISHANKAR RASANE
January 6, 1976
BARADA KANTA MISHRA Vs. HIGH COURT OF ORISSA
May 6, 1976
BAROT RAM VISHRAM Vs. STATE OF GUJARAT
November 4, 1976
BASHIR AHMAD MAGREY Vs. GHULAM QUADIR MIR
December 2, 1976
BEANT SINGH Vs. UNION OF INDIA
November 18, 1976
BECHAN PANDEY Vs. DULHIN JANKI DEVI
March 9, 1976
BELI RAM Vs. NAND KUMAR
December 2, 1976
BHAGWAN DASS Vs. STATE OF UTTAR PRADESH
March 24, 1976
BHAGWAN SINGH RANA Vs. STATE OF HARYANA
April 30, 1976
BHAGWATI Vs. STATE OF UTTAR PRADESH
April 8, 1976
BHAJAN SINGH Vs. STATE OF PUNJAB
December 6, 1976
BHAYANI LUHANA RADHABAI Vs. STATE OF GUJARAT
September 22, 1976
BHUPINDRA NATH CHATTERJEE Vs. STATE OF BIHAR
December 14, 1976
BINDESHWARI PRASAD SINGH Vs. KALI SINGH
August 5, 1976
BINDUMATI BAI Vs. NARBADA PRASAD
October 28, 1976
BIRBAL SINGH Vs. KEDAR NATH
November 2, 1976
BOARD OF REVENUE Vs. A M ANSARI
March 17, 1976
BOMBAY AMMONIA PVT LTD Vs. STATE OF TAMIL NADU
March 24, 1976
BOOMI Vs. LEELA RAJAN
December 2, 1976
BURMA OIL CO 1 TRADING LIMITED CALCUTTA Vs. COMMISSIONER OF WEALTH TAX CENTRAL CALCUTTA
December 1, 1976
CAETANO PIEDADE FERNANDES Vs. UNION TERRITORY OF GOA DAMAN AND DIU PANAJI GOA
September 1, 1976
CARBORANDUM UNIVERSAL LIMITED Vs. R BALASUBRAMANIAN AND ETHERS
April 8, 1976
CHANAN SINGH Vs. REGISTRAR CO OP SOCIETIES PUNJAB
March 18, 1976
CHANDRA KUMAR SAH Vs. GIRDHAR DAS
October 20, 1976
CHANDRA MOHAN Vs. STATE OF UTTAR PRADESH
April 19, 1976
CHATAR SINGH Vs. STATE OF HARYANA
March 19, 1976
CHATURDAS BHAGWANDAS PATEL Vs. STATE OF GUJARAT
April 16, 1976
CHERAN TRANSPORT COMPANY LIMITED Vs. KANAN LORRY SERVICE
December 10, 1976
CHHAGANBHAI NORSINBHAI Vs. SONI CHANDUBHAI GORDHANBHAI
March 23, 1976
CHHOTAN PRASAD SINGH SMT SUCHAN DEVI Vs. HARI DUSADH:BIHARI MANJHI
November 24, 1976
CHOGMAL BHANDARI Vs. DEPUTY COMMERCIAL TAX OFFICER II DIVISION KURNOOL
February 4, 1976
COLLECTOR OF CUSTOMS Vs. PEDNEKAR AND COMPANY PRIVATE LTD
March 31, 1976
COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MYSORE Vs. RATNAVARMA HEGADE
October 20, 1976
COMMISSIONER LUCKNOW DIVISION Vs. KUMARI PREM LATA MISRA
October 26, 1976
COMMISSIONER OF AGRICULTURAL INCOME TAX TRIVANDRUM Vs. LUCY KOCHUVAREED
May 7, 1976
COMMISSIONER OF COAL MINES PROVIDENT FUND DHANBAD Vs. J P LALLA AND SONS
February 13, 1976
COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS Vs. B SAMITRA
February 20, 1976
COMMISSIONER OF INCOME TAX BIHAR PATNA Vs. SAHU JAIN LIMITED
February 16, 1976
COMMISSIONER OF INCOME TAX GENERAL CALCUTTA Vs. ASHOKA MARKETING LTD
March 19, 1976
COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD Vs. R M AMIN T R OF THE LATE SHRT CHUNNTBHAT J AMTN BARODA
November 26, 1976
COMMISSIONER OF INCOME TAX KANPUR Vs. J K COMMERCIAL CORPORATION LTD
September 3, 1976
COMMISSIONER OF INCOME TAX LUCKNOW Vs. MADHO PD JATIA
August 17, 1976
COMMISSIONER OF INCOME TAX MADRAS Vs. P S S INVESTMENTS PRIVATE LIMITED
November 9, 1976
COMMISSIONER OF INCOME TAX MADRAS Vs. R M CHIDAMBARAM PILLAI
November 17, 1976
COMMISSIONER OF INCOME TAX PUNJAB HARYANA J AND K H P AND UNION TERRITORY OF CHANDIGARH Vs. PANIPAT WOOLLEN AND GENERAL MILLS CO LTD
January 21, 1976
COMMISSIONER OF INCOME TAX WEST BENGAL 1 CALCUTTA Vs. SIMON CARVES LIMITED
August 17, 1976
COMMISSIONER OF INCOME TAX WEST BENGAL III CALCUTTA Vs. JAGANNATH JEE
December 17, 1976
COMMISSIONER OF SALES TAX GUJARAT Vs. SABARMATI RETI UDYOG SAHAKARI MANDALI LIMITED
April 26, 1976
COMMISSIONER OF SALES TAX U P Vs. MADAN LAL DAS AND SONS BAREILLY
September 22, 1976
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. OFFICER IN CHARGE COURT OF WARDS PAIGAH
August 6, 1976
COMMISSIONER OF WEALTH TAX CALCUTTA Vs. HINDUSTAN MOTORS LIMITED
March 10, 1976
COMMISSIONER OF WEALTH TAX MADRAS COMMISSIONER OF WEALTH TAX MADRAS Vs. LATE R SRIDHARAN
April 29, 1976
COMMISSIONER OF WEALTH TAX WEST BENGAL Vs. BISHWANATH CHATTERJEE
April 8, 1976
COMPANY LAW BOARD Vs. UPPER DOAB SUGAR MILLS LIMITED
December 17, 1976
CONTROLLER OF ESTATE DUTY GUJARAT R RANGANAYAKI AMMAL Vs. KANTILAL TRIKAMLAL:THE CONTROLLER OF ESTATE DUTY MADRAS
July 19, 1976
CONTROLLER OF ESTATE DUTY KERALA Vs. R V VISHWANATHAN
September 21, 1976
CONTROLLER OF ESTATE DUTY KERALA Vs. V VENUGOPALA VARMA RAJAH
August 24, 1976
CORPORATION OF CALCUTTA Vs. MOHAMMAD OMER ALI
August 20, 1976
CORPORATION OF CITY OF ANGALORE Vs. B T KAMPANNA
August 20, 1976
CUMBUM ROADWAYS PJ LIMITED Vs. BALAGURU BUS SERVICE PRIVATE LIMITED
December 10, 1976
CUSTODIAN OF EVACUEE PROPERTY Vs. RABIA BAI
August 19, 1976
D C ROY Vs. PRESIDING OFFICER MADHYA PRADESH INDUSTRIAL COURT INDORE
March 23, 1976
D D SURJ Vs. A K BARREN
February 6, 1976
D H MANIAR Vs. WAMAN LAXMAN KUDAV
August 24, 1976
D R VENKATACHALAM Vs. DEPUTY TRANSPORT COMMISSIONER
December 10, 1976
D VENKATA REDDY Vs. R SULTAN
February 24, 1976
DALBIR KAUR DALBIR SINGH Vs. STATE OF PUNJAB
August 20, 1976
DALHOUSIE PROPERTIES LIMITED Vs. SURAJMULL NAGARMULL
October 28, 1976
DALMIA CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI
September 10, 1976
DAMADILAL Vs. PARASHRAM
May 7, 1976
DAMODAR VALLEY CORPORATION Vs. STATE OF BIHAR
August 5, 1976
DASHRATH SINGH Vs. STATE OF MADHYA PRADESH
October 8, 1976
DEEPAK SARKAR Vs. STATE OF BIHAR
December 9, 1976
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. R R GUPTA COMMERCIAL TAX OFFICER JAIPUR
May 3, 1976
DEVARAPALLI LAKSHMINARAYANA REDDY Vs. V NARAYANA REDDY
May 4, 1976
DEVI SAHAI PALLIWAL Vs. UNION OF INDIA
November 3, 1976
DEWAN SINGH Vs. STATE OF HARYANA
May 7, 1976
DHAN KUMAR JAIN Vs. DELHI ADMINISTRATION
November 12, 1976
DHANESHWARBUWA GURU PURSHOTTAMBUWA OWNER OF SHRI VITHAL RUKHAMAI SANSTHAN Vs. CHARITY COMMISSIONER STATE OF BOMBAY
March 1, 1976
DHANYALAKSHMI RICE MILLS SHRINIVASA SATNARAYANA BUNG DHANYALAKSHMI RICE MILLS NITHIN KUMAR CO NITHIN KUMAR CO SEETHARAMANJANEYA RICE MILLS SEETHARAMANJANEYA RICE MILLS SHRI RAMA Vs. COMMISSIONER OF CIVIL SUPPLIES:UNION OF INDIA:COMMISSIONER 0F CIVIL SUPPLIES:UNION OF INDIA:STATE 01 ANDHRA PRADESH:STATE 0F ANDHRA PRADESH:STATE OF ANDHRA
February 16, 1976
DHARAM CHAND JAIN Vs. STATE OF BIHAR
April 14, 1976
DIWAN BROS Vs. CENTRAL BANK OF INDIA BOMBAY
May 7, 1976
ENGLISH ELECTRIC COMPANY OF INDIA LIMITED ENGLISH ELECTRIC CO OF INDIA LIMITED ENGLISH ELECTRIC COMPANY OF INDIA LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER:DEPUTY COMMERCIAL TAX OFFICER:GOVERNMENT OF TAMIL NADU
September 21, 1976
EXCISE COMMISSIONER U P ALLAHABAD Vs. RAM KUMAR
May 5, 1976
FARID AHMED ABDUL SAMAD Vs. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD
July 29, 1976
G A GALIAKOTWALA AND COMPANY PRIVATE LIMITED MADRAS Vs. STATE OF MADRAS
March 22, 1976
G MUNIYAPPA NAIDU V A NAMMAGI Vs. STATE OF KARNATAKA
October 13, 1976
G PONNIAH THEVAR Vs. NALLP YAM PERUMAL PTLLAT
December 15, 1976
G SARANA Vs. UNIVERSITY OF LUCKNOW
July 28, 1976
GAJANANA MOTOR TRANSPORT COMPANY LIMITED Vs. STATE OF KARNATAKA
September 22, 1976
GAJJAN SINGH Vs. STATE OF PUNJAB
March 3, 1976
GAURI SHANKAR CHANDRABHAN Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW
May 3, 1976
GEEP FLASHLIGHT INDUSTRIES LIMITED Vs. UNION OF INDIA
October 28, 1976
GENERAL MANAGER SOUTHERN RAILWAY MADRAS Vs. T M PARAMASIVAM
April 8, 1976
GIRDHAR DAS CHANDRA KUMAR SHAH Vs. DISTRICT JUDGE VARANASI: GIRDHAR DAS
October 20, 1976
GIRDHARI LAL Vs. HUKAM SINGH
October 19, 1976
GIRDHARI LAL NANNELAL Vs. SALES TAX COMMISSIONER M P
March 1, 1976
GOPAL DAS Vs. COLLECTOR OF VARANASI
September 21, 1976
GOPI CHAND DHAWAN AND Vs. DEPUTY SECRETARY PUNJAB
May 4, 1976
GOVERNMENT MEDICAL STORE DEPOT KARNAL Vs. STATE OF HARYANA
March 26, 1976
GOVERNMENT OF ANDHRA PRADESH Vs. D JANARDHANA RAO
September 23, 1976
GOVIND RAO Vs. MAHADEV
April 5, 1976
GOVINDBHAI GORDHANBHAI PATEI Vs. GULAM ABBAS MULL A ALLIBHAI
December 17, 1976
GUJARAT UNIVERSITY NAVRANGPURA Vs. SHYAMKUMAR JIVANDAS
March 17, 1976
GULAB Vs. STATE OF MAHARASHTRA
December 8, 1976
GULAB CHAND SHARMA Vs. SARASWATI DEVI
December 14, 1976
GUR PRATAP SINGH BEDI Vs. STATE OF PUNJAB
January 9, 1976
GURDIT SINGH Vs. MUNSHA SINGH
November 29, 1976
GYAN CHAND Vs. KUNJBEHARILAL
December 6, 1976
H C SARIN Vs. UNION OF INDIA
April 14, 1976
H H MAHARAJA RANA HEMANT SINGHJI DHOLPUR Vs. COMMISSIONER OF INCOME TAX RAJASTHAN
February 17, 1976
HANSA SINGH Vs. STATE OF PUNJAB
August 20, 1976
HARBANSLAL JAGMOHANDAS REV EVERETT M FASANACHAT Vs. PRABHUDAS SHIVLAL:WEST END WORKS
March 12, 1976
HARDAYAL Vs. STATE OF UTTAR PRADESH
March 23, 1976
HARI DEV SHARMA Vs. STATE DELHI ADMINISTRATION
May 4, 1976
HARI SHANKER TRIPATHI Vs. SHIV HARSH
February 3, 1976
HARISH CHANDRA Vs. STATE OF UTTAR PRADESH
March 23, 1976
HARSHADSINGH PAHELVANSINGH THAKORE Vs. STATE OF GUJARAT
September 17, 1976
HASMUKHLAL DAHAYABHAT Vs. STATE OF GUJARAT
August 4, 1976
HERBERTSONS LIMITED Vs. WORKMEN OF HERBERTSONS LTD
November 3, 1976
HINDUSTAN CONSTRUCTION CO LID Vs. G K PATANKAR
January 23, 1976
HINDUSTAN STEEL LIMITED Vs. PRESIDING OFFICER LABOUR COURT ORISSA
September 15, 1976
HIRALAL THAKORLAL DALAL Vs. BROACH MUNICIPALITY
April 15, 1976
HOMELY INDUSTRIES Vs. SALES TAX OFFICER SECTOR V KANPUR
March 24, 1976
HUKAM CHAND MILLS LIMITED INDORE Vs. COMMISSIONER OF INCOME TAX BOMBAY
March 19, 1976
HY LAY POULTRY FARMS Vs. STATE OF HARYANA
August 16, 1976
I N SAKSENA R D DOONGAJI Vs. STATE OF MADHYA PRADESH
January 23, 1976
INCOME TAX OFFICER I WARD DISTRICT VI CALCUTTA Vs. LAKHMANI MEWAL DAS
March 30, 1976
INCOME TAX OFFICER LUCKNOW Vs. S B SINGAR SINGH AND SONS
August 17, 1976
INCOME TAX OFFICER SHILLONG Vs. R TAKIN ROY RYMBAI
February 17, 1976
INDER SINGH Vs. STATE OF MADHYA PRADESH
September 13, 1976
INDIAN ALUMINIUM CABLES LIMITED Vs. EXCISE AND TAXATION OFFICER
September 23, 1976
INDIAN ALUMINIUM CABLES LIMITED R N GHANEKAR AND COMPANY Vs. STATE OF HARYANA
April 2, 1976
INDIAN IRON AND STEEL COMPANY LIMITED Vs. CESS DEPUTY COLLECTOR
March 4, 1976
ISHWAR SINGH ILAM SINGH Vs. STATE OF UTTAR PRADESH
August 4, 1976
JAGAT SINGH Vs. STATE OF HARYANA
November 4, 1976
JAI RAM Vs. STATE OF UTTAR PRADESH
February 25, 1976
JAI SINGH Vs. UNION OF INDIA
November 19, 1976
JAIPUR MINERAL DEVELOPMENT SYNDICATE JAIPUR Vs. COMMISSIONER OF INCOME TAX NEW DELHI
December 16, 1976
JALA BANO Vs. STATE OF JAMMU AND KASHMIR
March 3, 1976
JANGBIR Vs. MAHAVIR PRASAD GUPTA
September 22, 1976
JASWANT KAUR Vs. AMRIT KAUR
October 25, 1976
JASWINDER SINGH GIRDHARI LAL SIKANDER LAL BANARSI DAS MANOHAR LAL Vs. MUNICIPAL COMMITTEE AMRITSAR:MUNICIPAL COMMITTEE AMRITSAR:MUNICIPAL COMMITTEE AMRITSAR:MUNICIPAL COMMITTEE AMRITSAR:MUNICIPAL COMMITTEE AMRITSAR
May 7, 1976
JAYARAJ Vs. STATE OF TAMIL NADU
March 30, 1976
JIT SINGH Vs. STATE OF PUNJAB
March 24, 1976
JOINT DIRECTOR OF FOOD VISHAKAPATNAM Vs. STATE OF ANDHRA PRADESH
July 27, 1976
JOSE DA COSTA Vs. BASCORA SADASHIVA SINAI NARCORNIM
April 7, 1976
JUGAL KISHORE PATNAIK Vs. RATNAKAR MOHANTY
July 26, 1976
JUTHIKA BHATTACHARYA Vs. STATE OF MADHYA PRADESH
September 1, 1976
K KAPEN CHAKO Vs. PROVIDENT INVESTMENT COMPANY PRIVATE LIMITED
November 1, 1976
K L SHINDE Vs. STATE OF MYSORE
March 26, 1976
K RAMACHANDRA REDDY Vs. PUBLIC PROSECUTOR
May 5, 1976
K V NARAYANAN Vs. K V RANGANANDHAN
March 12, 1976
KAKOO Vs. STATE OF HIMACHAL PRADESH
February 27, 1976
KALE Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 21, 1976
KALIAPPAN Vs. STATE OF TAMIL NADU
August 2, 1976
KANHAIYALAL Vs. MANNALAL
March 23, 1976
KARAM CHAND THAPAR AND BROS COAL SALES LIMITED Vs. STATE OF UTTAR PRADESH
July 21, 1976
KARNAIL SINGH Vs. STATE OF PUNJAB
August 20, 1976
KARTAR SINGH MUKAND SINGH MALKIAT SINGH Vs. STATE OF PUNJAB
May 7, 1976
KASTURI DEVI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 4, 1976
KASTURI LAL Vs. STATE OF HARYANA
May 5, 1976
KAYS CONCERN Vs. UNION OF INDIA
April 6, 1976
KERALA STATE ELECTRICITY BOARD TRIVANDRUM Vs. T P KUNHALIUMMA
October 29, 1976
KEWAL KRISHAN BAGGA Vs. CHAIRMAN RAILWAY BOARD
August 3, 1976
KHADYA PEYA VIKARATE MALAK SANGH Vs. CHIEF OFFICER SANGLI MUNICIPAL COUNCIL
November 19, 1976
KHASAN SINGH Vs. HUKAM SINGH
September 21, 1976
KHEMI RAM Vs. STATE OF PUNJAB
April 29, 1976
KHUSHIRAM BEHARI LAL AND COMPANY Vs. ASSESSING AUTHORITY SANGRUR
October 8, 1976
KISAN TRIMBAK KOTHULA Vs. STATE OF MAHARASHTRA
November 17, 1976
KISHORI LAL Vs. BIRDHI LAL
March 10, 1976
KRISHNA BUS SERVICE LIMITED Vs. MANGLI
January 21, 1976
KRISHNAN AND AGNIHOTRI Vs. STATE OF MADHYA PRADESH
December 17, 1976
KULCHHINDER SINGH Vs. HARDAYAL SINGH BRAR
March 18, 1976
KUMARI K S JAYASREE Vs. STATE OF KERALA
August 17, 1976
L BABU RAM Vs. RAGHUNATHJI MAHARAJ
May 7, 1976
LAJAR MASIH Vs. STATE OF UTTAR PRADESH
February 3, 1976
LAKHANLAL STATE OF ORISSA Vs. STATE OF ORISSA:LAKHANLAL:SHRI AYODHYA PRASAD SHAH
October 15, 1976
LAKSHMI RAMAN ACHARYA Vs. CHANDAN SINGH
December 13, 1976
LAKSHMI SINGH Vs. STATE OF BIHAR
September 10, 1976
LAL CHAND Vs. RADHA KRISHAN
December 17, 1976
LAND ACQUISITION OFFICER CITY IMPROVEMENT TRUST BOARD Vs. H NARAYANAIAH
August 16, 1976
LONANKUTTY Vs. THOMMAN
April 15, 1976
M MANIKLAL Vs. STATE OF MYSORE
November 23, 1976
M. NARAYANA RAO Vs. G. VENKATA REDDY
September 3, 1976
MADAN GOPAL KANODIA Vs. MAMRAJ MANIRAM
January 15, 1976
MADHAVAMANI TRANSPORT PRIVATE LIMITED MADHAVAMANI TRANSPORT PRIVATE LIMITED Vs. VASAVI TRANSPORT CO MADUKKUR:N SUNDARESA THEVAR
October 19, 1976
MADHUKAR G E PANKAKAR CHANDRAKANT MAHADEO PRADHAN Vs. JASWANT CHOBBILDAS RAJANI:DILIP SADASHIV DEHERKAR
March 23, 1976
MADURAI COATS LIMITED Vs. WORKMEN OF MADURAI COATS LTD
September 2, 1976
MAHA SINGH Vs. STATE DELHI ADMINISTRATION
January 8, 1976
MAHANT NARAYANGIRI GURU MAHANT SOMESHWARTGIRI Vs. STATE OF MAHARASHTRA
March 17, 1976
MAHAPALIKA OF THE CITY OF AGRA Vs. AGRA BRICK KILN OWNERS ASSCN
March 23, 1976
MAHARAJ SINGH Vs. STATE OF UTTAR PRADESH
November 2, 1976
MAHENDRA SINGH DHANTWAL Vs. HINDUSTAN MOTORS LIMITED
May 7, 1976
MAHESHWAR PRASAD SRIVASTAVA NITYANAND DAS Vs. SURESH SINGH:SURESH SINGH
March 22, 1976
MAINA SINGH Vs. STATE OF RAJASTHAN
March 17, 1976
MAJOR S K KALE Vs. STATE OF MAHARASHTRA
December 17, 1976
MANECK GUSTEDJI BURJARJI Vs. SARAFAZALI NAWABALI MIRZA
March 23, 1976
MANI SUBRAT JAIN Vs. STATE OF HARYANA
December 9, 1976
MANNALAL KHETAN Vs. KEDAR NATH KHETAM
November 25, 1976
MATINDU PRAKASH Vs. BAGHAN SINGH
January 22, 1976
MAYONGBAM RADHAMOHAN SINGH Vs. CHIEF COMMISSIONER ADMINISTRATOR MANIPUR
November 1, 1976
MCDOWELL AND COMPANYMPANY LIMITED KAPITAN CHEMICALS CENTRAL WINES HYDERABAD Vs. COMMERCIAL TAX OFFICER VII CIRCLE HYDERABAD:GOVERNMENT OF ANDHRA PRADESH:THE DEPUTY COMMISSIONER COMMERCIAL TAXES
October 25, 1976
MECHELEC ENGINEERS AND MANUFACTURERS Vs. BASIC EQUIPMENT CORPORATION
November 1, 1976
MIRDAD Vs. BOARD OF REVENUE
October 19, 1976
MODI SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. LADHA RAM AND CO
September 23, 1976
MOHAMMAD ASHFAQ Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P
September 10, 1976
MOHAMMAD ASLAM Vs. STATE OF UTTAR PRADESH
September 22, 1976
MOHAMMAD SHAFI Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE VII ALLAHABAD
December 16, 1976
MOHAMMAD YASIN SHAH Vs. ALI AKBAR KHAN
April 14, 1976
MOHAN MEAKIN BREWERIES LIMITED MOHAN MEAKIN BREWERIES LIMITED Vs. EXCISE AND TAXATION COMMR CHANDIGARH:EXCISE AND TAXATION COMMR CHANDIGARH
May 4, 1976
MOHAN SINGH MALHI Vs. STATE OF PUNJAB
March 25, 1976
MOHATTA BROTHERS Vs. BHARAT SURYODAYA MILES CO LTD
April 5, 1976
MOHINDER SINGH Vs. STATE OF PUNJAB
January 23, 1976
MOLU Vs. STATE OF HARYANA
August 23, 1976
MONOGRAM MILLS LIMITED P G TEXTILES MILLS PVT LIMITED Vs. STATE OF GUJARAT
May 7, 1976
MULLA ALIBHAI Vs. MADRASAI HAKIMIA AND CORONATION HIGH SCHOOL
April 20, 1976
MUMBAI KAMGAR SABHA BOMBAY Vs. ABDULBHAI FAIZULLABHAI
March 10, 1976
MUMCIPAL CORPORATION OF DELHI Vs. SURESH CHANDRA JAIPURIA
November 3, 1976
MUNI LAL Vs. PRESCRIBED AUTHORITY
September 20, 1976
MUNICIPAL BOARD LUCKNOW MUNICIPAL BOARD LUCKNOW Vs. PANNALAL BHARGAVA:SUNDERLAL GUPTA
February 25, 1976
MUNICIPAL CORPORATION INDORE Vs. RATNAPRABHA
October 29, 1976
MUNICIPAL CORPORATION OF CITY OF HUBLI Vs. SUBHA RAO HANUMATHARAO PRAYAG
March 24, 1976
MUNICIPAL CORPORATION OF DELHI Vs. RASAL SINGH
March 3, 1976
MUNICIPAL CORPORATION OF DELHI Vs. RAM PRATAP SINGH
January 8, 1976
MURARILAL SARAWAGI Vs. STATE OF ANDHRA PRADESH
December 15, 1976
MURLIDHAR MEGHRAJ LOYA Vs. STATE OF MAHARASHTRA
July 19, 1976
MUSA KHAN Vs. STATE OF MAHARASHTRA
October 11, 1976
MUTHANGI AYYANNA Vs. MUTHANGI JAGGARAO
October 26, 1976
MYSORE STATE ROAD TRANSPORT CORPORATION STATE OF MYSORE Vs. MIRJA KHASIM ALI BEG:S M AHMED
December 1, 1976
N K CHAUHAN Vs. STATE OF GUJARAT
November 1, 1976
N SUBBA REDDY Vs. ANDHRA UNIVERSITY
April 5, 1976
NAGAWWA Vs. VEERANNA SHIVALINGAPPA KONJALGI
April 23, 1976
NAMDEO DAULATA DHAYAGUDE Vs. STATE OF MAHARASHTRA
August 19, 1976
NANCHAND GANGARAM SHETJI Vs. MALLAPPA MAHALINGAPPA SADALGE
January 30, 1976
NAND BALLABH PANT Vs. STATE UNION TERRITORY OF DELHI
September 13, 1976
NANHEY Vs. STATE OF UTTAR PRADESH
December 14, 1976
NARANDAS KARSONDAS Vs. S A KAMTAM
December 7, 1976
NARAYAN GOVIND GAVATE STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA:NARAYAN GOVIND GAVATE
October 11, 1976
NARENDRA BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
November 26, 1976
NARENDRAKUMAR J MODI Vs. COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD
August 4, 1976
NARHARI SHIVRAM SHET NARVEKAR Vs. PANNALAL UMEDIRAM
January 16, 1976
NATHA SINGH Vs. FINANCIAL COMMISSIONER TAXATION PUNJAB
March 11, 1976
NATIONAL TRANSPORT COMPANY Vs. STATE OF BIHAR
March 25, 1976
NATTAN Vs. STATE OF TAMIL NADU
January 27, 1976
NAWN ESTATES PRIVATE LIMITED Vs. C 1 T WEST BENGAL
October 14, 1976
NAYAGARH CO OPERATIVE CENTRAL BANK LIMITED Vs. NARAYAN RATH
April 27, 1976
NEMI CHAND JAIN Vs. STATE TRANSPORT APPELLATE TRIBUNAL M P GWALIOR
September 20, 1976
NEW DELHI MUNICIPAL COMMITTEE Vs. M N SOT
September 24, 1976
NEW DELHI MUNICIPAL COMMITTEE Vs. KALU RAM
April 20, 1976
NINAJI RAOJI BOUDHA Vs. STATE OF MAHARASHTRA
February 20, 1976
NIRANJAN KUMAR Vs. DHYAN SINGH
August 16, 1976
NONOTHOMBAM IBOMCHA SINGH Vs. LEISANGTHEM CHANDRAMANI SINGH
September 13, 1976
OIL AND NATURAL GAS COMMISSION Vs. STATE OF BIHAR
August 24, 1976
P C PATEL Vs. T H PATHAK
September 22, 1976
P K BADIANI Vs. COMMISSIONER OF INCOME TAX BOMBAY
September 21, 1976
P PHILIP Vs. DIRECTOR OF ENFORCEMENT NEW DELHI
March 3, 1976
P RADHAKRISHNA NAIDU SYED BURHAN Vs. GOVERNMENT OF ANDHRA PRADESH:GOVERNMENT OF ANDHRA PRADESH
December 9, 1976
P VENKATASWAMI Vs. D S RAMIREDDY
February 27, 1976
PANDIT CHAND Vs. PANDIT OM PRAKASH
November 3, 1976
PANDURANG DNYANOBA LAD Vs. DADA RAMA METHE
February 24, 1976
PARADIP PORT TRUST PARADIP MANAGEMENT OF KEONJHAR CENTRAL CO OPERATIVE BANK LIMITED Vs. THEIR WORKMEN:THEIR WORKMEN
September 9, 1976
PARASHURAM POTTERY WORKS COMPANY LIMITED Vs. INCOME TAX OFFICER CIRCLE 1 WARD A RAJKOT GUJARAT
November 16, 1976
PARMESHWARI DEVI Vs. STATE
November 23, 1976
PATEL JETHABHAI CHATUR Vs. STATE OF GUJARAT
October 20, 1976
PERFORMING RIGHT SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 10, 1976
PHOOLCHAND Vs. STATE OF RAJASTHAN
September 2, 1976
PRABHU PRASAD SAH Vs. STATE OF BIHAR
August 9, 1976
PREM BALLAB Vs. STATE DELHI ADMN
September 15, 1976
PREM CHAND Vs. DISTRICT JUDGE DEHRADUN
November 23, 1976
PREM KAKAR Vs. STATE OF HARYANA
April 5, 1976
PRINCIPAL GUNTUR MEDICAL COLLEGE GUNTUR Vs. Y MOHAN RAO
April 6, 1976
PRIYA LAXMI MILLS LIMITED Vs. MAZDOOR MAHAJAN MANDAL BARODA
September 23, 1976
PUNJAB UNIVERSITY CHANDIGARH Vs. VIJAY SINGH LAMBA
April 15, 1976
PURUSHOTTAM DAS Vs. VM ADDITIONAL DISTT AND SESSIONS JUDGE ALLAHABAD
September 20, 1976
PUWADA VENKATESWARA RAO Vs. CHIDAMANA VENKATA RAMANA
March 8, 1976
PUZHAKKAL KUTTAPPU Vs. C BHARGAVI
September 22, 1976
R C SHARMA Vs. UNION OF INDIA
May 6, 1976
R DAYANANDA SAGAR Vs. VATAL NAGARAJ
April 23, 1976
R R DALAVAI Vs. STATE OF TAMIL NADU
May 7, 1976
RABINDRA KUMAR DEY Vs. STATE OF ORISSA
August 31, 1976
RAJ RANI K V JOHAR SURINDER NATH LUTHRA Vs. DELHI ADMINISTRATION:DELHI ADMINISTRATION:DELHI ADMINISTRATION
December 10, 1976
RAM BHAROSEY AGARWAL Vs. HAR SWARUP MAHESHWARI
April 27, 1976
RAM JIVAN Vs. PHOOLA
January 30, 1976
RAM KANAI JAMINI RANJAN PAL Vs. MEMBER BOARD OF REVENUE W BENGAL
April 23, 1976
RAM KISHAN AGGARWALA Vs. STATE OF ORISSA
March 4, 1976
RAM LOBHAYA SIKAND Vs. ADDITIONAL DISTRICT JUDGE
September 20, 1976
RAM MURTI Vs. STATE OF HARYANA
September 14, 1976
RAM PASRICHA Vs. JAGANNATH
August 24, 1976
RAM PRATAP SHARMA Vs. DAYA NAND
August 19, 1976
RAM RATTAN Vs. STATE OF UTTAR PRADESH
November 26, 1976
RAM SARUP Vs. STATE OF HARYANA
October 29, 1976
RAM SWARUP Vs. STATE OF HARYANA
August 9, 1976
RAMASRAY PANDEY Vs. STATE OF BIHAR
September 6, 1976
RAMASWAMI AYYANGAR Vs. STATE OF TAMIL NADU
March 24, 1976
RAMBAGH PALACE HOTEL JAIPUR Vs. RAJASTHAN HOTEL WORKERS UNION JAIPUR
January 5, 1976
RAMDAS OIL MILLS Vs. UNION OF INDIA
December 7, 1976
RAMESH CHANDRA MISRA Vs. MAHENDRA TRIPATHI
November 19, 1976
RAMJI PRASAD SINGH Vs. RAM BILAS IHA
September 24, 1976
RANJEET MAL Vs. GENERAL MANAGER NORTHERN RAILWAY BARODA HOUSE NEW DELHI
December 10, 1976
RATNA SUGAR MILLS CO LIMITED Vs. STATE OF UTTAR PRADESH
April 7, 1976
REGIONAL MANAGER Vs. PAWAN KUMAR DUBEY
March 8, 1976
RESERVE BANK OF INDIA Vs. RAMKRISHNA GOVIND MOREY
January 20, 1976
RESERVE BANK OF INDIA ALL INDIA RESERVE BANK EMPLOYEES ASSOCIATION Vs. N C PALIWAL:N C PALIWAL
August 24, 1976
ROHTAS INDUSTRIES LIMITED Vs. WORKMEN
September 3, 1976
ROSHAN Vs. STATE OF MAHARASHTRA
August 3, 1976
RUSTAMJI NASARVANJI DANG OR Vs. JERAM KUNVERJI GANATRA
October 20, 1976
S ABDUL KARIM K P RAMASWAMI A P PARUKUTTY MOOPILAMMA Vs. M K PRAKASH:M K PRAKASH:M K PRAKASH
January 30, 1976
S B GURBAKSH SINGH Vs. UNION OF INDIA
January 27, 1976
S BALSAMY NADAR Vs. SUN PAPER MILL LTD
March 18, 1976
S HARNAM SINGH Vs. STATE DELHI ADMN
March 23, 1976
S K CHANDAN Vs. UNION OF INDIA
October 12, 1976
S KRISHNAMURTHY Vs. GENERAL MANAGER SOUTHERN RAILWAY
February 3, 1976
S NARAYAN IYER Vs. UNION OF INDIA
April 30, 1976
S RAMASWAMY Vs. UNION OF INDIA
August 17, 1976
SALES TAX OFFICER SECTOR I KANPUR Vs. DWARIKA PRASAD SHEO KARAN DASS
November 19, 1976
SANTA SINGH Vs. STATE OF PUNJAB
August 17, 1976
SANTI RANJAN DASS GUPTA Vs. DASURAM MIRZAMAL
March 11, 1976
SARDAR SINGH Vs. STATE OF HARYANA
November 1, 1976
SARJOO PRASAD SINGH Vs. STATE OF BIHAR
September 22, 1976
SARWAN SINGH Vs. KASTURI LAL
December 14, 1976
SARWAN SINGH Vs. STATE OF PUNJAB
August 11, 1976
SEFALI ROY CHOWDHARY Vs. A K DUTTA
May 6, 1976
SELVERAJ Vs. STATE OF TAMIL NADU
August 12, 1976
SETH BALGOPAL DAS Vs. STATE OF UTTAR PRADESH
April 8, 1976
SETH BENI CHAND SINCE DEAD NOW Vs. KAMLA KUNWAR
September 14, 1976
SETH LOONKARAN SETHIYA Vs. IVAN E JOHN
October 20, 1976
SHAH MATHURA DAS MAGANLAL AND COMPANY Vs. NAGAPPA SHANKARAPPA MALAGE
March 23, 1976
SHAM LAL AALA RAM SURINDER SINGH BHAGWANDAS AND COMPANY TARLOK SINGH LAHNA SINGH AND COMPANY Vs. STATE OF PUNJAB
April 30, 1976
SHAMALBHAI LALUBHAI PATEL Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER
October 28, 1976
SHANABHAI DHULABHAI PARMAR Vs. STATE OF GUJARAT
September 2, 1976
SHANKAR DEOBA PATIL Vs. GANPATLAL SHEODAYAL
November 23, 1976
SHANKAR GOPINATH APTE Vs. GANGABAI HARIHARRAO PATWARDHAN
August 5, 1976
SHANTILAL THAKORDAS Vs. CHIMANLAL MAGANLAL TELWALA
August 23, 1976
SHARSDA PRASAD SINHA Vs. STATE OF BIHAR
December 8, 1976
SHAW WALLACE AND COMPANY LIMITED Vs. STATE OF TAMIL NADU
March 23, 1976
SIEMENS ENGINEERING AND MANUFACTURING CO OF INDIA LIMITED Vs. UNION OF INDIA
April 30, 1976
SINDHI SAHITI MULTIPURPOSE TRANSPORT COOPERATIVE SOCIETY LIMITED Vs. STATE OF MADHYA PRADESH
November 16, 1976
SMRITI MARTHAND Vs. DISTRICT JUDGE OF KUMAUN NAINITAL
September 20, 1976
SONE VALLEY PORTLAND CEMENT CO LIMITED Vs. GENERAL MINING SYNDICATE PRIVATE LIMITED
August 24, 1976
SOPANA TRIMBAK WANI Vs. STATE OF MAHARASHTRA
August 12, 1976
SOUTH GUJARAT ROOFING TILES MANU FACTURERS ASSOCIATION Vs. STATE OF GUJARAT
October 20, 1976
SOUTH INDIA COIR MILLS POOCKAKKAL Vs. ADDITIONAL COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
March 25, 1976
SPECIAL LAND ACQUISITION OFFICER CITY IMPROVEMENT TRUST BOARD MYSORE Vs. P GOVINDAN
September 10, 1976
SRIDHAR SUAR Vs. JAGANNATH TEMPLE
April 21, 1976
STATE BANK OF INDIA Vs. N SUNDARA MONEY
January 16, 1976
STATE OF ANDHRA PRADESH Vs. K VENKATA REDDY
March 26, 1976
STATE OF ANDHRA PRADESH Vs. BATHU PRAKASA RAO
May 7, 1976
STATE OF ANDHRA PRADESH Vs. S M NIZAMUDDIN ALI KHAN
August 5, 1976
STATE OF ANDHRA PRADESH Vs. RAYAVARAPU PUNNAYYA
September 15, 1976
STATE OF ANDHRA PRADESH Vs. INTHA RAMANA REDDY
November 16, 1976
STATE OF BIHAR Vs. KHAS KARANPURA COLLIERIES LIMITED
August 6, 1976
STATE OF GUJARAT Vs. SARDARBEGUM
April 19, 1976
STATE OF GUJARAT Vs. MUSAMIYAN IMAM HAIDER BUX RAZVI:CHIMAN LAL PERSHOTTAM DAS PATEL:DOONGERSEE AND SONS:GOSWAMI SHRI VRAJRAIJI RANCHHODLAL JI:MUSAMIGAN IMAM HAIDER BUX RAZVI:DOONGERSEE AND SONS
April 14, 1976
STATE OF GUJARAT Vs. CHATURBHUJ MAGANLAL
April 7, 1976
STATE OF GUJARAT Vs. AMBALAL HAIDERBHAI
April 14, 1976
STATE OF GUJARAT Vs. VARIETY BODY BUILDERS
April 26, 1976
STATE OF GUJARAT Vs. HAIDARALI KALUBHAI
February 3, 1976
STATE OF GUJARAT THAKARANI SHRI GUMANKUNVARBA KARANSINGJI Vs. GUJARAT REVENUE TRIBUNAL:THE STATE OF GUJARAT
March 9, 1976
STATE OF HARYANA Vs. CHANAN MAL:STATE OF HARYANA
March 18, 1976
STATE OF HARYANA Vs. INDER PRAKASH ANAND H C S
May 7, 1976
STATE OF HARYANA Vs. KARNAL DISTILLERY COMPANY LIMITED
November 29, 1976
STATE OF HARYANA Vs. HARYANA COOPERATIVE TRANSPORT LIMITED
December 2, 1976
STATE OF KARNATAKA Vs. K H ANNEGOWDA
December 8, 1976
STATE OF KARNATAKA Vs. M FARIDAUNION PUBLIC SERVICE COMMISSION
August 23, 1976
STATE OF KARNATAKA Vs. ELIZABETH MAYNE
April 8, 1976
STATE OF KARNATAKA Vs. K M KRISHNATAH
February 10, 1976
STATE OF KERALA Vs. GENERAL MANAGER SOUTHERN RAILWAY MADRAS
August 30, 1976
STATE OF KERALA Vs. M T DEVASSIA
October 27, 1976
STATE OF KERALA Vs. K A GANGADHARAN
October 27, 1976
STATE OF KERALA Vs. U T DEVASSIA
October 27, 1976
STATE OF KERALA Vs. M T JOSEPH
November 25, 1976
STATE OF KERALA P R SWAMY IYER P R SUBRAMONIAN Vs. PHILOMINA:STATE OF KERALA:STATE OF KERALA
August 20, 1976
STATE OF MADHYA PRADESH Vs. RATAN SINGH
May 5, 1976
STATE OF MADHYA PRADESH Vs. ORIENT PAPER MILLS LIMITED
November 23, 1976
STATE OF MADHYA PRADESH STATE OF PUNJAB Vs. AJIT SINGH:AJIT SINGH
May 5, 1976
STATE OF MADRAS Vs. A M NANJAN
February 9, 1976
STATE OF MADRAS Vs. K N SHANMUGHA MUDALIAR
March 4, 1976
STATE OF MAHARASHTRA Vs. MAN SINGH SURAJ SINGH PANDVI
January 22, 1976
STATE OF MAHARASHTRA Vs. NARAYAN VYANKATESH DESPANDE
March 31, 1976
STATE OF MAHARASHTRA Vs. KONDIBA TUKARAM SHIRKE
April 6, 1976
STATE OF MAHARASHTRA Vs. CHANDER KANT
October 29, 1976
STATE OF MAHARASHTRA THE CENTRAL PROVINCES MANGANESE ORE COMPANY LIMITED Vs. CENTRAL PROVINCES MANGANESE ORE CO LTD
October 29, 1976
STATE OF MYSORE Vs. K VENKATAGHALAPATHY
November 12, 1976
STATE OF MYSORE Vs. FAKKRUSAB BABUSAB KARANANDI
December 17, 1976
STATE OF MYSORE Vs. K CHANDRASEKHARA ADIGA
January 28, 1976
STATE OF MYSORE Vs. H SRINIVASMURTHY
January 29, 1976
STATE OF ORISSA Vs. MANILAL SINGHANIA
January 15, 1976
STATE OF ORISSA Vs. DINABANDHU SAHU AND SONS
March 30, 1976
STATE OF ORISSA Vs. ARUN KUMAR PATNATK
April 15, 1976
STATE OF ORISSA Vs. PYARIMOHAN SAMANTARAY
November 3, 1976
STATE OF ORISSA Vs. JAGANNATH JENA
October 28, 1976
STATE OF ORISSA Vs. BRAHMANANDA NANDA
August 31, 1976
STATE OF ORISSA Vs. CHANDRIKA MOHAPATRA
August 23, 1976
STATE OF PUNJAB Vs. LABHU RAM
October 15, 1976
STATE OF PUNJAB Vs. PARSINI
September 24, 1976
STATE OF PUNJAB Vs. DALMIA BISCUIT PRIVATE LIMITED
December 10, 1976
STATE OF PUNJAB Vs. V P DUGGAL
July 30, 1976
STATE OF PUNJAB Vs. IQBAL SINGH
February 12, 1976
STATE OF RAJASTHAN Vs. PABUDAN SINGH AND LACHHMAN SINGH
March 8, 1976
STATE OF TAMIL NADU Vs. S KUMARASWAMI
March 19, 1976
STATE OF TAMIL NADU Vs. PYARE LAL MALHOTRA
January 19, 1976
STATE OF UTTAR PRADESH Vs. HET RAM
February 3, 1976
STATE OF UTTAR PRADESH Vs. RAM KISHUN
February 13, 1976
STATE OF UTTAR PRADESH Vs. STATE OF PUNJAB:JAGDISH RAI
August 23, 1976
STATE OF UTTAR PRADESH Vs. POOSU:1 NAGAU 2 RAMESHWAR PRASAD
April 2, 1976
STATE OF UTTAR PRADESH Vs. BUDDHA
November 24, 1976
STATE OF UTTAR PRADESH Vs. RAM CHANDRA TRIVEDI
September 1, 1976
STATE OF UTTAR PRADESH Vs. LALAI SINGH YADAV
September 16, 1976
STATE OF WEST BENGAL Vs. SUDHIR CHANDRA CHOSE
November 9, 1976
STATESMAN LIMITED Vs. THEIR WORKMEN
January 22, 1976
SUBBAIAH AMBALAM Vs. STATE OF TAMIL NADU
February 12, 1976
SUBHASH Vs. STATE OF UTTAR PRADESH
May 6, 1976
SUKHAD RAJ SINGH Vs. RAM HARSH MISRA
November 4, 1976
SURAJ BHAN Vs. OM PRAKASH
February 2, 1976
SURAT SINGH Vs. STATE OF PUNJAB
August 13, 1976
SURENDRA Vs. STATE OF UTTAR PRADESH
August 19, 1976
SYED MOHAMMAD SALIE LABBAI OEAD Vs. MOHAMMAD HANIFAVICE VERSA
March 22, 1976
T C APPANDA MUDALIAR Vs. STATE OF MADRAS
March 11, 1976
TARA CHAND KHATRI Vs. MUNICIPAL CORPORATION OF DELHI
November 26, 1976
TARZAN HOSIERY PRIVATE LIMITED Vs. THEIR WORKMEN
January 6, 1976
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. GRAM PANCHAYAT PIMPRI WAGHERE
August 23, 1976
TEA ESTATES INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX W B III
April 26, 1976
THAKUR KAMTA PRASAD SINGH Vs. STATE OF BIHAR
March 10, 1976
THAKUR VIRENDRA SINGH Vs. VIMAL KUMAR
September 8, 1976
THIRU MANICKAM AND CO Vs. STATE OF TAMIL NADU
October 26, 1976
THIRU V THANIGACHALAM Vs. STATE OF TAMIL NADU
January 19, 1976
THVL BOMBAY AMMONIA PRIVATE LIMITED Vs. STATE OF TAMIL NADU
March 24, 1976
TIMBER KASHMIR PRIVATE LIMITED Vs. CONSERVATOR OF FORESTS JAMMU
October 26, 1976
TIMBLO IRMAOS LIMITED MARGO Vs. JORGE ANIBAL MATOS SEQUEIRA
December 16, 1976
TIRLOK SINGH AND CO Vs. DISTRICT MAGISTRATE LUCKNOW
March 29, 1976
TRAVANCORE TEA ESTATES COMPANY LIMITED Vs. STATE OF KERALA
October 11, 1976
TRIVENI PRASAD RAMKARAN VERMA Vs. STATE OF MAHARASHTRA
September 7, 1976
U N R RAO Vs. M SHANMUGAVEL
December 7, 1976
UNDAVILLI NAGARATHNAM Vs. REDDI SATYANARAYANA MURTHI
April 1, 1976
UNION OF INDIA Vs. OM PRAKASH
April 2, 1976
UNION OF INDIA Vs. SUGAULI SUGAR WORKS PRIVATE LIMITED
March 11, 1976
UNION OF INDIA Vs. JYOTI CHIT FUND AND FINANCE
March 22, 1976
UNION OF INDIA Vs. K H RAO
January 16, 1976
UNION OF INDIA Vs. STEEL STOCK HOLDERS SYNDICATE POONA
March 1, 1976
UNION OF INDIA Vs. PREM KUMAR JAIN
April 28, 1976
UNION OF INDIA Vs. AGYA RAM
August 17, 1976
UNION OF INDIA Vs. K S SUBRAMANIAN
July 30, 1976
UNION OF INDIA Vs. MAJUR MAHAJAN MANDAL
December 16, 1976
UNION OF INDIA Vs. MURASOLI MARAN:G LAKSHMANAN
December 6, 1976
UNION OF INDIA Vs. D N REVRI AND CO
September 2, 1976
UNION OF INDIA Vs. R D NANJIAH
October 15, 1976
UNION OF INDIA Vs. MOKSH BUILDERS AND FINANCIERS LIMITED
October 27, 1976
UNION OF INDIA Vs. STATE OF MYSORE
October 19, 1976
UNION OF INDIA Vs. SITA RAM JAISWAL
October 28, 1976
UNION OF INDIA ANT Vs. DHRANGADHRA CHEMICAL WORKS
December 16, 1976
UNION OF INDIA P C HADIA UNION OF INDIA Vs. MAJJI JANGAMAYYA:V N SRIVASTAVA:THE UNION OF INDIA:G RAMANATHAN:A BHASHYA M
November 5, 1976
V GURLIVIAH NAIDU AND SONS Vs. STATE OF TAMIL NADU
November 2, 1976
VARANASEYA SANSKRIT VISHWAVIDYALAYA Vs. RAJKISHORE TRIPATHI
November 26, 1976
VEERA IBRAHIM Vs. STATE OF MAHARASHTRA
March 18, 1976
VIDYA VATI Vs. DEVI DAS
November 25, 1976
VIJAYALAKSHMI RICE MILLS NEW CONTRACTORS CO JAYALAKSHMI RICE AND OIL MILLS CONTRACTORS CO Vs. STATE OF ANDHRA PRADESH
March 22, 1976
VIJAYAWADA MUNICIPAL COUNCIL Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
October 20, 1976
VIKRAM KHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL
August 31, 1976
VISHWA VIJAY BHARATI Vs. FAKHRUL HASAN
May 5, 1976
VISHWA VIJAY BHARATI Vs. FAKHRUL HASSAN
May 4, 1976
VITHAL KANDTBA KAMBLE Vs. STATE OF MAHARASHTRA
December 8, 1976
VQLTAS LIMITED Vs. VOLTAS AND VOLKART EMPLOYEES UNION BANGALORE
July 27, 1976
WILFRED DSOUZA Vs. FRANCIS MENINO JESUS FERRAO
October 26, 1976
WORKMEN OF FIRESTONE TYRE AND RUBBER CO OF INDIA PRIVATE LIMITED THIRU J N GEORGE Vs. FIRESTONE TYRE AND RUBBER CO:MANAGEMENT OF FIRESTONE TYRE AND RUBBER CO OF INDIA PRIVATE LIMITED
February 13, 1976
WORKMEN OF NATIONAL AND GRINDLAYS BANK LIMITED Vs. NATIONAL AND GRINDLAYS BANK LIMITED
January 16, 1976
Y B PATIL Vs. Y L PATIL
August 23, 1976
YOGIRAJ CHARITY TRUST Vs. COMMISSIONER OF INCOME TAX NEW DELHI
March 30, 1976