Case Index

Title
Date
ABDUL HAMID AND OTHERS Vs. DURGA CHARAN DAS
September 6, 1966
ABDUL JABBAR Vs. ST OF W B
November 23, 1966
ABDUL KADER LASKAR Vs. STATE OF WEST BENGAL
January 10, 1966
ABDUL MAJEED QURESHI Vs. CORPORATION OF CALCUTTA
August 24, 1966
ADMINISTRATOR HINDUSTHAN CABLES EMPLOYEES CO OPERATIVE MULTIPURPOSE SOCIETY LTD Vs. JATINDRA KUMAR DAS CHOUDHURY
August 8, 1966
AFTABUDDIN AHMED Vs. STATE OF WEST BENGAL
September 29, 1966
AMAL DUTTA Vs. ISMAIL GHULAM HUSSAIN ARIFF, RECEIVER
September 8, 1966
AMAL KUMAR GHATAK Vs. INCOME TAX OFFICER J WARD
June 9, 1966
AMIYA KUMAR MUKHERJEE Vs. ST F W B
January 31, 1966
AMRITALAL CHATTERJEE Vs. HIRALAL CHATTERJEE
March 17, 1966
ANANDA PROSAD CHATTERJEE Vs. CHITRA RANI BOSE
March 17, 1966
ANGURBALA DASSI Vs. RADHARANI DASSI
January 10, 1966
ANIL KUMAR MITRA Vs. CHAIRMAN, THE COMMISSIONERS FOR THE PORT OF CALCUTTA AND OTHERS
July 21, 1966
ARBN HINDUSTHAN STEEL Vs. APPEJAY PR LTD
April 4, 1966
ARUN AND CO. Vs. MADHAVSINGH DWARKADAS
June 16, 1966
ARUN KUMAR BHATTACHARJEE Vs. STATE OF WEST BENGAL
July 19, 1966
ARUN RANJAN MUKHERJEE Vs. UNION OF INDIA (UOI)
August 31, 1966
ASANSOL BUS ASSOCIATION Vs. ASST LABOUR COMMISSIONER
April 27, 1966
ASHOKA MARKETING LIMITED Vs. MEGNA MILLS COMPANY LTD.
April 4, 1966
ASHOKA MARKETING LTD Vs. ROTHAS KUMAR
March 28, 1966
ASIATIC SOCIETY Vs. STATE OF WEST BENGAL AND OTHERS
September 16, 1966
ASOKE KUMAR SARKAR Vs. RADHA KANTO PANDEY
February 28, 1966
ASRUREKHA DUTTA Vs. DIPTIMAY PAL
July 12, 1966
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. NATIONAL TOBACCO CO OF INDIA LTD
September 28, 1966
ASSOCIATED INDIAN ENTERPRISES PRIVATE LTD. Vs. SECOND INDUSTRIAL TRIBUNAL OF WEST BENGAL AND OTHERS
September 8, 1966
ASWINI KUMAR GUPTA Vs. STATE OF WEST BENGAL
August 26, 1966
AWADH BEHARI SINGH Vs. STATE
August 3, 1966
AZIZUS SUBHAN Vs. UNION OF INDIA
February 8, 1966
B HALDAR Vs. P M CHAKRAVORTY
April 22, 1966
B HALDAR Vs. P M CHAKRABORTY
May 11, 1966
B K LALA Vs. R C DUTT
May 23, 1966
BABAR ALI SARDAR Vs. MANIMOHAN PATRA
June 16, 1966
BABULAL MADHAVJI VARMA Vs. NEW STANDARD COAL CO PVT LTD
November 24, 1966
BADRIDAS KOTHARI Vs. MEGHRAJ KOTHARI
April 1, 1966
BALDEO PROSAD AGARWALLA Vs. BHAGWATI PROSAD SUKUL
December 6, 1966
BALESWAR SINGH Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
March 9, 1966
BALLYGUGNE BUILDING SOCIETY PVT LIMITED Vs. MUNSHI FARHADALI
August 4, 1966
BALRAM DAS AGRWALLA Vs. KESARDEO KHEMKA
January 19, 1966
BANGESWARI COTTON MILLS LTD Vs. STATE
January 17, 1966
BANGESWARI COTTON MILLS LTD Vs. DHANRAJMAL GOVINDRAM
October 4, 1966
BANGESWARI COTTON MILLS LTD. Vs. ABC
January 17, 1966
BASUDEO GUPTA Vs. DIRECTOR OF RATIONING
July 20, 1966
BATA SHOE CO LTD Vs. NATIONAL PROPERTIES LIMITED
July 12, 1966
BELARANI GHOSE Vs. SUJIT KUMAR BARMAN
March 25, 1966
BENGAL BUS SYNDICATE Vs. M K ROY
June 29, 1966
BHARAT MINING CORPORATION LTD Vs. STATE
December 12, 1966
BHUBANESWAR BISWAS Vs. MAHESWAR BISWAS
July 28, 1966
BIBHUTI BHUSAN GHOSH Vs. STATE
April 26, 1966
BIDYADHAR MAITY Vs. HEMANTA KUMAR GIRI
May 4, 1966
BIJOY KR SADHUKHAN Vs. INCOME TAX OFFICER NON COMPANIES
March 4, 1966
BIKASH CHATTERJEE Vs. DIRECTOR GENERAL OF HEALTH SERVICES AND OTHERS
August 2, 1966
BINANI PROPERTIES PRIVATE LTD Vs. M GULAMALI ABDUL HOSSAIN AND CO
August 10, 1966
BINAPANI DASSI Vs. JOGENDRA NATH PATRA
April 1, 1966
BIRENDRA NATH BANERJEE Vs. SNEHALATA DEVI
March 22, 1966
BISAKH DASSI Vs. RADHARANI BISWAS
January 4, 1966
BISWANATH MUKHERJEE Vs. STATE
December 5, 1966
BISWANATH PROSAD GUPTA Vs. RAM SAHAI GUPTA
April 4, 1966
BISWESWAR BAJPAI Vs. JAJNESWAR BAJPAI
August 24, 1966
BROJOMOHAN SABUI Vs. BINAPANI SUR
January 19, 1966
BUDDHU SAU Vs. MANGAL SAU
June 24, 1966
CALCUTTA NATIONAL BANK LTD Vs. RANGAROON TEA CO LTD
August 17, 1966
CENTRAL BANK OF INDIA LIMITED Vs. BHAGAWATI HOSIERY MILLS LTD
February 17, 1966
CENTRAL TIPPERAH TEA CO LIMITED Vs. STATE
April 1, 1966
CHANDI CHARAN LAHA Vs. CERTIFICATE OFFICER
June 23, 1966
CHANDI KUMAR SARKAR Vs. PROBHAT KUMAR BISWAS
September 12, 1966
CHARANDAS MALHOTRA Vs. ASSISTANT COLLECTOR OF CUSTOMS
April 19, 1966
CHARANDAS MALHOTRA Vs. ASSISTANT COLLECTOR OF CUSTOMS
March 19, 1966
CHARU PROKASH GHOSH Vs. STATE OF WEST BENGAL
September 27, 1966
COMMISSIONER OF INCOME TAX Vs. KARAMCHAND THAPAR AND BROS P LTD
September 20, 1966
COMMISSIONER OF INCOME TAX Vs. RAM CHANDRA GUPTA AND CO CALCUTTA
April 25, 1966
COMMISSIONER OF INCOME TAX Vs. INDIAN MOLASSES CO PR LTD
March 16, 1966
COMMISSIONER OF INCOME TAX (CENTRAL), CALCUTTA Vs. JEWANRAM GANGARAM, CALCUTTA
January 25, 1966
COMMISSIONER OF INCOME TAX CENTRAL Vs. BIRLA BROS PRIVATE LTD
January 7, 1966
COMMISSIONER OF INCOME TAX CENTRAL Vs. BIRLA BROS P LTD
August 29, 1966
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. ANWAR ALI
May 11, 1966
COMMISSIONER OF INCOME TAX, CALCUTTA Vs. BURRAKUR COAL CO. LTD., CALCUTTA
April 21, 1966
COMMISSIONERS FOR PORT OF CALCUTTA Vs. PRAYAG RAM
July 19, 1966
COMR OF INCOME TAX WEST BENGAL Vs. GOURISHANKAR LAL SLNGHA
February 9, 1966
CORPN. OF CALCUTTA Vs. M/S. DAMODARDAS J. VORA AND OTHERS
March 14, 1966
CORPORATION OF CALCUTTA Vs. CHANDI CHARAN BASAK
April 29, 1966
DAMODAR VALLEY CORPORATION Vs. GIRIJA PROSAD PAUL
May 20, 1966
DAULAL PHUMRA Vs. PHANI BHUSAN MANDAL & ANR.
June 29, 1966
DAULAL PHUMRA Vs. PHANI BHUSAN MANDAL
July 29, 1966
DAULATRAM RAWATMULL Vs. COMMISSIONER OF INCOME TAX CENTRAL
April 1, 1966
DHANESWAR CHOUDHARY Vs. SUBODH KUMAR SETT
February 14, 1966
DHARAM SINGH SURAIYA Vs. SATYENDRA LAL DUTT
March 23, 1966
DILIP KUMAR SUR Vs. INTERNATIONAL CONTRACTORS
March 15, 1966
DINANATH MONDAL Vs. FATIK CHAND SEAL
June 20, 1966
DULAL NATH Vs. MUKTARAM NASKAR
September 6, 1966
DURGA CHARAN SEAL Vs. RAM CHARAN SEAL
March 30, 1966
DURGAPADA DAS Vs. KESHAB CHANDRA BOSE
April 29, 1966
DWARKA PRASAD ARYA Vs. OM PROKASH MOHTA
October 6, 1966
E M DAVIDSON TENANT Vs. ASMA KHATUN
June 9, 1966
FRAMJEE CURSETJEE HEERJEEBHOY RUSTOMJEE Vs. BOARD OF REVENUE & ORS.
June 16, 1966
GANESH C NANDY Vs. J N CHATTERJEE AND BROS
March 22, 1966
GANESH CHANDRA NANDI Vs. J.N. CHATTERJEE BROS
May 17, 1966
GANGA METAL REFINING CO PTE LTD Vs. COMMISSIONER OF INCOME TAX
August 5, 1966
GAYA TEXTILES PRIVATE LTD Vs. STATE
May 25, 1966
GOPAL BANERJEE Vs. MANINDRANATH DEY
April 5, 1966
GOPAL DAS NANDY Vs. ALLADI BIBEE
October 4, 1966
GOPINATH GUPTA Vs. POST MASTER GENERAL
March 16, 1966
GOUR HARI MONDAL Vs. STATE OF W BENGAL
March 22, 1966
GREAT INDIAN STEAM NAVIGATION CO LTD Vs. STATE
July 29, 1966
GUNGARAM TEA CO LTD Vs. 2ND LABOUR COURT
June 7, 1966
H.K. SAHA Vs. STATE & ANOTHER
December 23, 1966
HANSA KUMARI DEB BARMAN Vs. INCOME TAX OFFICER COMPANY DIST II I WARD
February 7, 1966
HANUTRAM SOHANLAL Vs. UNION OF INDIA (UOI)
April 22, 1966
HARENDRA NATH CHATTERJEE Vs. SAILENDRA KRISHNA SAHA
September 12, 1966
HARENDRA NATH DE Vs. MONMOTHA NATH DE
October 5, 1966
HARI NANDAN ROY Vs. AMBIKA KR HALDAR
August 17, 1966
HARI SHANKAR BANKA Vs. CALTEX (INDIA) LTD.
September 9, 1966
HARNANDRAI BADRIDAS Vs. COMMISSIONER OF INCOME TAX CALCUTTA
March 1, 1966
HINDUSTHAN CABLES LTD Vs. JATINDRA KR DAS CHOWDHURY
July 19, 1966
HOWRAH CHEMICAL WORKS Vs. CALCUTTA MERCHANTS AND AGENTS P LTD
December 20, 1966
HOWRAH TRADING CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
February 9, 1966
HOWRAH TRADING COMPANY Vs. EAST BENGAL RIVER STEAM SERVICE
July 22, 1966
IKRAHNANDI COAL CO Vs. COMMISSIONER OF INCOME TAX
February 22, 1966
IN RE: BENGAL FLYING CLUB LIMITED Vs. STATE
August 3, 1966
INDIA STEAM SHIP CO LTD Vs. NARAIN SINGH
September 20, 1966
INDIAN AIRLINES CORPORATION Vs. SUKDEO RAI
September 27, 1966
INDIAN ALUMINIUM CO LIMITED Vs. LIFE INSURANCE CORPN OF INDIA
December 14, 1966
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF INCOME TAX, WEST BENGAL.
April 27, 1966
INDRAJIT SINGH KOHLI Vs. STATE
July 19, 1966
ISWAR GANESH JIU Vs. MUNICIPAL COMMISSIONER OF HOOGHLY CHINSURA
September 2, 1966
J PAUL Vs. CALCUTTA BOYS SCHOOL
April 5, 1966
JAGANNATH CHETRAM Vs. UNION OF INDIA
March 14, 1966
JAHARLAL SHAW Vs. CORPORATION OF CALCUTTA
August 24, 1966
JAIBHARAT TRADING CO. Vs. SRI SRI GOPALJI THAKURJI
July 4, 1966
JAL RUSTOMJI MODI Vs. UNION OF INDIA (UOI)
May 20, 1966
JALPAIGURI-SLLIGTM BUS SYNDICATE Vs. REGIONAL TRANSPORT AUTHORITY JALPAIGURI
February 22, 1966
JAMES A. JOBLIN AND COMPANY LTD. Vs. B.K. SHAW INDUSTRIES PRIVATE LTD.
March 30, 1966
JAY ENGINEERING WORKS LTD. Vs. SECOND INDUSTRIAL TRIBUNAL OF WEST BENGAL
August 2, 1966
JITENDRA NATH MUKHERJEE Vs. COMMISSIONERS OF BADURIA MUNICIPALITY
October 7, 1966
JNANENDRA NATH BOSE Vs. SUSHIL KUMAR SAPUI
May 30, 1966
JOHN HERBERT AND CO PVT LTD Vs. PRANAY KUMAR DUTTA
March 30, 1966
JOTINDRA NATH GHOSE Vs. JUGAL CHANDRA SANTRA
March 25, 1966
JUGGILAL KAMLAPAT Vs. PRATABMULL RAMESHWAR
April 26, 1966
JYOTIRMOY GHOSH Vs. STATE OF WEST BENGAL
February 1, 1966
KALIPADA BANERJEE Vs. STATE OF WEST BENGAL
February 4, 1966
KAMAL PROSAD BISWAS Vs. CHANDRA SHEKHOR PROSAD
May 12, 1966
KAMALA SUGAR MILLS LTD. Vs. STARCOSA G.M.B.H. AND CO.
April 29, 1966
KANAILAL MONDAL Vs. DHIRENDRANATH MONDAL
June 3, 1966
KARTICK CHANDRA NANDI Vs. WEST BENGAL SMALL INDUSTRIES CORPORATION LTD
September 27, 1966
KARTICK CHANDRA SAHA Vs. STATE
September 15, 1966
KARTICK KUNDU Vs. STATE
February 23, 1966
KASHI NATH PAL Vs. UMAPADA PAL
June 24, 1966
KASTURI LAL Vs. RAMKRISHNAC LAL
March 24, 1966
KEDARNATH JUTE MANUFACTURING CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
August 24, 1966
KESORAM RAYON WORKMENS UNION Vs. REGISTRAR OF TRADE UNIONS
November 22, 1966
KHAS KAJORA COAL CO LIMITED Vs. MEMBER BOARD OF REVENUE
January 7, 1966
KHUSHI MOHAN SAHA Vs. MINOR SUBHAS CHANDRA SAHA
April 22, 1966
KISHORI MOHAN GHOSH Vs. AMIR ALI MULLICK
July 28, 1966
KRISHNA CHANDRA BANERJEE Vs. CHANCHALA DATTO
April 7, 1966
KSHITISH CHANDRA SARBAJNA Vs. STATE OF WEST BENGAL
December 22, 1966
KSHITISH CHANDRA SHOME Vs. STATE
April 18, 1966
LILABATI KANJILAL Vs. ADMINISTRATOR NASRA GIRLS HIGH SCHOOL
December 6, 1966
LONDON AND THAMES HAVEN OIL WHARVES LTD. Vs. ATTWOOLL (INSPECTOR OF TAXES).
December 16, 1966
MACKINNON MACKENZIE AND CO PVT LTD Vs. STATE
November 30, 1966
MADAN BAGDI Vs. STATE
February 2, 1966
MADAN GOPAL DEY Vs. STATE
July 14, 1966
MAHADEO (PRASAD) SARAF Vs. S K SRIVASTAVA
July 19, 1966
MAJOR B A S CHOPRA Vs. NEW ZEALAND INSURANCE CO LTD
April 22, 1966
MAKHAN LAL GHOSE Vs. MAHALUXMI BANK LTD
August 30, 1966
MALAY BANERJEE Vs. STATE
July 20, 1966
MALIK RAM Vs. HINDUSTHAN CABLES LTD
January 4, 1966
MANGOVINDA MONDAL Vs. GANGADHAR GIRI
June 28, 1966
MANINDRA NATH MUKHERJEE Vs. NITAI CHANDRA HAZRA
September 28, 1966
MANNALAL KHATIC Vs. STATE
September 20, 1966
MANOHARDAS BABAJI Vs. KHANDU DUTTA
May 16, 1966
MATHURADAS GOVARDHANDAS Vs. EAGLE METAL AND INDUSTRIAL PRODUCTS PVT LTD
January 5, 1966
MD WAZED ALI Vs. STATE
May 25, 1966
MD ZIAUL HAQUE Vs. CALCUTTA VYAPER PRATISTHAN
March 23, 1966
MICA EXPORT PROMOTION COUNCIL Vs. G C L JONEJA
July 19, 1966
MINA GHOSH Vs. DAULATRAM ARORA
October 3, 1966
MINA GOSWAMI Vs. RAMENDRA NATH DUTTA
February 3, 1966
MODDARI BIN Vs. SUKDEO BIN
February 16, 1966
MOHIMA RANJAN ROY Vs. STATE
May 30, 1966
MRINAL MOHAN MITRA Vs. ADDL DISTRICT JUDGE 2ND COURT ALIPORE
July 8, 1966
MRINAL MOHAN MITRA Vs. ADDL. DISTRICT JUDGE, 2ND COURT, ALIPORE & ORS.
July 28, 1966
MRS. J. PAUL Vs. CALCUTTA BOYS SCHOOL AND OTHERS
May 5, 1966
MUNNI DEVI Vs. PUSPALATA MONDAL
November 25, 1966
MUSTAFA SHAH Vs. DHANU SHAH
August 23, 1966
NAKULESWAR BANERJEE Vs. SAKHI SOVA DASI
January 7, 1966
NANDA KRISHNA PAL CHOWDHURY Vs. BHUPENDRA MOHAN PAL CHOWDHURY
January 1, 1966
NANDLAL KASERA Vs. COMMISSIONER OF INCOME TAX
October 6, 1966
NANDLAL KASERA Vs. COMMISSIONER OF INCOME TAX
October 5, 1966
NANI GOPAL PAUL Vs. STATE OF WEST BENGAL
January 1, 1966
NARAYAN CHANDRA GHOSE Vs. STATE
June 1, 1966
NARENDRA NARAYAN DAS Vs. THE STATE OF WEST BENGAL
May 24, 1966
NARENDRA NATH PANJA Vs. CHAND MULL JIWAN MULL (INDIA) LTD. & ANR.
March 15, 1966
NATHMALL JALAN Vs. ADDITIONAL COLLECTOR OF CUSTOMS (PREVENTIVE)
January 5, 1966
NATHMALL JALAN Vs. APPL COLLECTOR OF CUSTOMS PREVENTIVE
January 5, 1966
NATIONAL INSULATED CABLE CO OF INDIA LTD Vs. D S INDUSTRIAL CORPN
October 7, 1966
NATIONAL TOBACCO CO OF INDIA LTD Vs. AUTHORITY APPOINTED UNDER THE PAYMENT OF WAGES ACT
September 29, 1966
NATIONAL TOBACCO COMPANY OF INDIA LTD. Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
September 28, 1966
NIMCHA COAL CO LTD Vs. SRINIWAS GOENKA
September 30, 1966
NIRMAL CHANDRA KANJILAL Vs. HRISIKESH BANERJEE
August 8, 1966
NIRMALA CHAKRABORTY Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA AND OTHERS
August 2, 1966
NIRMALENDU BHOWMICK Vs. DWIJENDRA CHANDRA GHOSH
August 30, 1966
NORTH ADJAI COAL CO P LTD Vs. COMMERCIAL TAX OFFICER
January 14, 1966
OFFICIAL LIQUIDATOR Vs. ABC
April 1, 1966
OFFICIAL TRUSTEE OF WEST BENGAL Vs. COMMISSIONER OF INCOME TAX
January 4, 1966
OM PRAKASH MOHTA Vs. STEEL EQUIPMENT AND CONSTRUCTION CO P LTD
May 3, 1966
OSMAN GANI Vs. TAHURANNESSA BEGUM
July 28, 1966
P BHASKARAN Vs. INDIAN IRON AND STEEL CO LTD
July 22, 1966
P C RAY INDIA PVT LTD Vs. B BOSE PRIVATE LIMITED
December 19, 1966
P C SEN CHIEF MINISTER OF WEST BENGAL Vs. STATE
March 15, 1966
PANNALAL RAMNARAIN Vs. THE BENGAL NAGPUR COTTON MILLS LTD.
July 25, 1966
PATRAKOLA TEA CO LTD Vs. STATE
June 23, 1966
PILANI INVESTMENT CORPORATION LTD Vs. INCOME TAX OFFICER
July 4, 1966
PILANI INVESTMENT CORPORATION LTD. Vs. INCOME TAX OFFICER, "A" WARD, COMPANIES DIST. II, AND ANOTHER.
March 4, 1966
PRABODH CHANDRA MUKHERJEE Vs. PASUPATI MUKHERJEE
June 29, 1966
PRAFULLA KUMAR MAZUMDAR Vs. INSPECTOR GENERAL OF POLICE
March 22, 1966
PRAFULLA RANJAN SARKAR Vs. SAROJ RANJAN SARKARAND
October 6, 1966
PRAMATHA NATH MUKHERJEE Vs. ST OF W B
January 31, 1966
PRANLAL JETHALAL Vs. NARAYAN PROSAD RUIA
January 31, 1966
PRANLAL JETHALAL Vs. NARAYAN PROSAD RUIA
February 1, 1966
PUNDARIKAKSHA BASU Vs. SARDAR CHANDA SINGH
December 15, 1966
R.C. CHAKRAVARTY Vs. DIVISIONAL SUPERINTENDENT, EASTERN RAILWAY
February 8, 1966
RAHMAN SHEIKH Vs. STATE
April 1, 1966
RAM PROSAD MONDAL Vs. SNEHALATA GHOSH
August 22, 1966
RAMA GUHA Vs. INCOME TAX OFFICER C WARD
September 12, 1966
RAMA SUNDARI DEVI Vs. INDU BHUSAN BOSE
July 11, 1966
RAMESHWAR DUBEY Vs. JOGINDRA LAL SAHA
September 6, 1966
RAMNIBAS JHUNJHUNWALLA Vs. BENARASHI L JHUNJHUNWALLA
March 16, 1966
RANJIT KR BANERJEE Vs. COMMISSIONER OF INCOME TAX
September 30, 1966
RENUKA SARKAR Vs. STATE OF WEST BENGAL
July 5, 1966
RIVERS STEAM NAVIGATION CO LTD Vs. STATE
May 3, 1966
RUTTONJEE AND COMPANY Vs. STATE OF WEST BENGAL
July 18, 1966
S K BANERJEE Vs. STATE
May 12, 1966
S K ROY Vs. ADDL MEMBER BOARD OF REVENUE
April 25, 1966
SAMARENRA CH SEN Vs. ST OF W B
December 15, 1966
SAMBHU NATH GHOSAL Vs. STATE OF WEST BENGAL
March 2, 1966
SANKAR OIL INDUSTRIES Vs. HARISH CHANDRA MUKHERJEE
June 8, 1966
SANKARLAL SARDA Vs. STATE OK ORISSA
February 18, 1966
SANTOSH KUMAR GUPTA Vs. CHINMOYEE SEN
May 20, 1966
SARALA DEBI KANKARIA Vs. STATE OF WEST BENGAL AND OTHERS
February 18, 1966
SARAT CHATTERJEE Vs. KHAIRUNNESSA
October 3, 1966
SASHI BHUSAN RAY Vs. PRAMATHA NATH BANDOPADHYAY
June 17, 1966
SETH NANAK CHAND SHADIRAM Vs. AMIN CHAND PYARILAL
February 7, 1966
SHAIK MD OMER Vs. COLLECTOR OF CUSTOMS
February 7, 1966
SHALIMAR PAINTS LTD Vs. OMPROKASH SINGHANIA
June 24, 1966
SHAMLAL SEN PRIVATE LTD Vs. ADDITIONAL COLLECTOR OF CUSTOMS
July 5, 1966
SHANKAR SHAW Vs. ANUKUL CH BOSE
September 30, 1966
SHANKARLAL AGARWALLA Vs. SATYA NARAIN JUGAL KISHORE
March 23, 1966
SHANKARLAL AGARWALLA Vs. SATYA NARAIN JUGAL KISHORE
June 24, 1966
SHANTI BALA DASI Vs. MADHAI KUNDU
March 4, 1966
SHEBAITS OF SREE SREE RAGHUNATH JEW THAKUR Vs. SRIMANTA NAPIT
May 30, 1966
SHEO NATH SINGH Vs. APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL RANGE
October 6, 1966
SHIB NATH MONDAL Vs. STATE OF WEST BENGAL
May 3, 1966
SHYAMAPADA NEOGY Vs. ASOKE KR BISWAS
July 15, 1966
SHYAMSUNDER BUBNA Vs. MANINDRA NATH GHOSE
May 5, 1966
SHYMAL KUMAR MUKHERJEE Vs. WEST BENGAL STATE ELECTRICITY BOARD
July 1, 1966
SOLEMAN SHAH Vs. DIRECTOR OF PANCHAYAT BURDWAN
February 18, 1966
SOMENDRA MOHAN BHADURI Vs. REGIONAL TRANSPORT AUTHORITY
September 29, 1966
SONEPUR COAL FIELDS LTD Vs. COAL BOAHD
January 20, 1966
SOVACHAND MULCHAND Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS
November 23, 1966
STAR TEXTILE ENGINEEING WORKS LIMITED Vs. GAYA TEXTILES PVT LTD
May 25, 1966
STATE OF JAMMU AND KASHMIR Vs. LUCKY GLASS WORKS PLAINTIFF
April 21, 1966
STATE OF WEST BENGAL Vs. INDIAN STEEL AND WIRE PRODUCTS LTD
August 17, 1966
STATE OF WEST BENGAL Vs. CHARU PROKASH GHSOH
September 27, 1966
STATE OF WEST BENGAL REPRESENTED BY THE COLLECTOR OF MALDAH Vs. SANKAR PRASAD MUKHERJI
February 7, 1966
SUBODH CHANDRA MITRA Vs. KANAI LAL MUKHERJEE
September 27, 1966
SUDHANGSU MAZUMDAR Vs. C S JHA COMMONWEALTH SECRETARY
October 4, 1966
SUDHIR KUMAR BHOSE Vs. INCOME TAX OFFICER
September 2, 1966
SUDHIR KUMAR RATNESWAR SAHA Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
January 10, 1966
SUR ENAMEL AND STAMPING WORKS (P) LTD. Vs. STATE OF WEST BENGAL AND OTHERS
March 4, 1966
SURENDRA NATH BHATTACHARYYA Vs. LAND ACQUISITION COLLECTOR
May 3, 1966
SURENDRA NATH SINHA ROY Vs. STATE OF WEST BENGAL
October 4, 1966
SWARNALATA BAGCHI Vs. KANTA BALA DASS
January 5, 1966
TARA CHAND PODDER Vs. STATE
January 17, 1966
TARANGAJIT DAS Vs. STATE
January 3, 1966
TATA IRON AND STEEL CO. Vs. UNION OF INDIA (UOI)
July 25, 1966
TEAMCO PRIVATE LTD Vs. T M S MANI
February 18, 1966
TINCORI DAS Vs. L A COLLECTOR LIPORE
April 26, 1966
TINKARI SEN Vs. DULAL CHANDRA DAS
December 14, 1966
TIRTHAPATI SEN Vs. PARESH NATH SEN
July 19, 1966
TRILOK CHAND KAPUR Vs. DAYARAM GUPTA
September 28, 1966
TRILOKNATH LALL Vs. MALATI BIBI KHETRY
August 11, 1966
TULSIRAM AGARWALL Vs. REGISTERING AUTHORITY, SILIGURI MUNICIPALITY
September 21, 1966
UNION OF INDIA Vs. LAL CHAND AND SONS
September 20, 1966
UNION OF INDIA Vs. AMARENDRA NATH SARKARA
April 22, 1966
UNION OF INDIA Vs. MAMCHAND AGARWALLA
May 24, 1966
UNION OF INDIA Vs. JYOTIRMOYEE SHARMA
July 13, 1966
UNION OF INDIA Vs. RAHAMATULLAH ZADEH
July 25, 1966
UNION OF INDIA Vs. SAILENDRA NATH CHAKRABORTY THAKUR
April 1, 1966
UNION OF INDIA Vs. SATYA BHUSAN BANERJEE
March 22, 1966
UNION OF INDIA (UOI) Vs. RATILAL R. TAUNK
June 23, 1966
UNION OF INDIA UOI Vs. ALLIANCE ASSURANCE CO LTD
January 14, 1966
UNITED INDUSTRIAL BANK LTD. Vs. BEPIN BEHARI MODAK
March 23, 1966
WEST BENGAL BOARD OF SECONDARY EDUCATION Vs. STANDARD BOOK CO
May 23, 1966