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Case Index
Title
Date
A K SHEIKH ALI Vs. STATE OF M P
May 7, 1966
A. K. Sheikh Ali Vs. State of M. P.
May 7, 1966
ABDUL HAQUE NASEEM Vs. BOARD OF SECONDARY EDUCATION
January 6, 1966
ABDUL SALAM ABDUL HAMID Vs. LAXMI SINGH TULARAM
March 30, 1966
AMALGAMATED COALFIELDS Vs. STATE OF MADHYA PRADESH
May 3, 1966
ANWARKHAN MEHBOOB CO JABALPUR Vs. COMMISSIONER OF SALES TAX M P INDORE
October 7, 1966
ARDESHAR SORABJI Vs. STATE OF MADHYA PRADESH
November 10, 1966
ASSOCIATION OF MEDICAL REPRESENTATIVES M AND V Vs. INDUSTRIAL TRIBUNAL
January 31, 1966
B K PRADHAN Vs. KALAWATI DEVI
July 25, 1966
BABULAL Vs. DATTATRAYA
May 3, 1966
BABULAL JAIN Vs. STATE OF M P
July 22, 1966
Babulal Jain Vs. State of M. P.
August 22, 1966
BALBAM Vs. DURGALAL
October 13, 1966
BALDEO SINGH RAGHURAJ SINGH Vs. GOPAL SINGH RAGHURAJ SINGH
January 21, 1966
BALDOO BANSHI Vs. STATE OF MADHYA PRADESH
February 17, 1966
BALRAM CHUNNILAL Vs. DURGALAL SHIVNARAIN
October 30, 1966
BALURAM DALURAM Vs. STATE OF MADHYA PRADESH
September 15, 1966
BANARASI DASS BHANOT Vs. SHRI DEVI SHANKAR
September 21, 1966
BANNUBAI Vs. RATANA
March 4, 1966
Beharilal Tiwari Vs. Conservator of Forests
January 31, 1966
BENECHAND BHOMRAJ KOTHARI Vs. STATE OF MADHYA PRADESH
August 26, 1966
BHASKAR BHIKAJI THAKUR Vs. CHHOTELAL RAI AND ORS.
July 22, 1966
BHOPAL SUGAR INDUSTRIES Vs. STATE OF MADHYA PRADESH
December 22, 1966
Bisahulal Vs. State of M.P.
September 29, 1966
BISAHULAL Vs. STATE OF MADHYA PRADESH
September 28, 1966
BISNATH Vs. BASTIMAL
October 7, 1966
BURHAR AND AMLAI COLLIERLES SHAW WALLACE AND CO Vs. CENTRAL INDUSTRIAL TRIBUNAL
October 27, 1966
CAPITAL MULTIPURPOSE CO OPERATIVE SOCIETY LTD Vs. STATE OF MADHYA PRADESH
August 15, 1966
CAPITAL MULTIPURPOSE CO-OPERATIVE SOCIETY LTD., BHOPAL AND OTHERS Vs. STATE OF MADHYA PRADESH THROUGH THE CHIEF SECRETARY TO GOVERNMENT OF M.P. AND OTHERS
September 15, 1966
CENTRAL INDIA INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 3, 1966
CENTURY SPINNING AND MANUFACTURING CO Vs. MOTILAL DHARIWAL S/O DULICHAND
April 18, 1966
CHANDMAL MAHAJAN Vs. STATE OF M P
May 3, 1966
CHANDMAL RATICHAND JHABUA Vs. STATE OF M P
May 2, 1966
CHHAGANLAL TEXTILE MILLS PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 25, 1966
CHIEF EXECUTIVE OFFICER JANAPADA Vs. J D DIXIT
January 14, 1966
CHIMAN LAL UMAJI AND SONS Vs. COMMISSIONER OF INCOME TAX M P
March 17, 1966
Chitra Kumar Tiwari Vs. Gangaram
January 17, 1966
CITY OF JABALPUR CORPORATION Vs. NARBADA DEVI
May 4, 1966
COMMISSIONER OF INCOME TAX Vs. RAJKUMAR SINGH HUKUMCHANDJI
May 3, 1966
COMMISSIONER OF INCOME TAX Vs. LAXMICHAND MUCHHAL
April 28, 1966
COMMISSIONER OF INCOME TAX Vs. HARNANDRAI SHRIKISHAN AKODIA
March 2, 1966
COMMISSIONER OF INCOME-TAX Vs. JIWAJI RAO SUGAR CO. LTD
May 3, 1966
COMMISSIONER OF SALES TAX Vs. DAULATRAM DULICHAND
August 20, 1966
COMMISSIONER OF SALES TAX Vs. SAGAR BONE MILLS
April 26, 1966
COMMISSIONER OF SALES TAX Vs. JASWANT SINGH CHARAN SINGH
February 23, 1966
COMMISSIONER OF SALES TAX, M P Vs. BASANTILAL BANARSIDAS, KHANDWA
August 25, 1966
DADABHOYS NEW CHIRIMIRI PONRI HILL COLLIERY CO PRIVATE Vs. STATE OF MADHYA PRADESH
December 20, 1966
Daulat Rao Vs. Shafi Abmad
July 8, 1966
DELITE TALKIES Vs. CITY OF JABALPUR CORPORATION
May 5, 1966
DEVKUMARSINGHJI KASTURCHANDJI Vs. STATE OF MADHYA PRADESH
October 13, 1966
DIVISIONAL SUPERINTENDENT CENTRAL RAILWAY Vs. ONKARNATH GUPTA
August 12, 1966
DLVYANAND SARASWATI Vs. GOPALDAS ANAND
July 28, 1966
FIRM VRAJLAL MANILAL AND CO Vs. STATE OF MADHYA PRADESH
April 22, 1966
GAJADHAR PRASAD NATHU LAL Vs. COMMISSIONER OF WEALTH TAX
August 10, 1966
GAJANAN KESHAV SONI Vs. STATE TRANSPORT APPELLATE AUTHORITY M P
January 7, 1966
GANDHARVA LAND AND FINANCE PVT LTD Vs. BOARD OF REVENUE M P
September 15, 1966
GANGA PRASAD VERMA Vs. STATE OF MADHYA PRADESH
September 28, 1966
GANGADEVI MADANSINGH SHABMA Vs. SHIVNABAYAN JAGANNATH
July 12, 1966
Ghasiram Vs. Dhanraj
May 7, 1966
GOVERDHANLAL Vs. STATE OF M P
March 2, 1966
GOVXNDRAO ANANDRAO JOSHI Vs. STATE OF M P
October 11, 1966
GULABDAS AGARWAL Vs. STATE OF M P
April 4, 1966
HAJARILAL KISHORILAL Vs. COMMISSIONER OF INCOME TAX
September 12, 1966
INDERLAL BALKIRAM Vs. MAHNGI BAI IMRATLAL
December 12, 1966
INVESTMENT LIMITED Vs. COMMISSIONER OF INCOME TAX
March 17, 1966
JAGESHWAR PRASAD SHARMA Vs. LAPPA DHANBAHADUR GORKHA
February 17, 1966
JHANGALU SHIVCHARAN Vs. PANCHO BAI
July 11, 1966
K M CHOPRA AND CO Vs. ADDITIONAL COMMISSIONER OF SALES TAX
September 15, 1966
K.R. Shah Vs. Municipal Committee, Dhamtari
May 4, 1966
KANHIRAM RAMGOPAL Vs. COMMISSIONER OF SALES TAX
December 23, 1966
Kashiram Vs. Metal Trading Co.
April 19, 1966
Kashiram Ramgopal Vs. Commissioner of Sales Tax
December 13, 1966
KEJURAM Vs. RAMDAYAL
January 27, 1966
KHADAU Vs. LAKAHN SAO
March 21, 1966
KISHANCHAND GOVINDRAM Vs. COMMISSIONER OF SALES TAX
November 11, 1966
Kishanlal Vs. Keshrichand
September 29, 1966
KISHANLAL Vs. COMMISSIONER OF INCOME TAX
August 18, 1966
LAXMAN TULSIRAM Vs. DAYALAL MEGHJI AND CO BADASHAHI BIDI WORKS
November 18, 1966
M P S R T C BAIRAGARH BHOPAL Vs. STATE TRANSPORT APPELLATE AUTHORITY GWALIOR M P
January 21, 1966
M P TRANSPORT COMPANY P LTD Vs. TAX OFFICER CUM THE REGIONAL TRANSPORT OFFICER
February 23, 1966
M.P. State Road Transport Corporation, Bhopal Vs. Regional Transport Authority Rewa
January 27, 1966
MADHUKAR Vs. BHILAI STEEL PROJECT
August 18, 1966
MADHYA PRADESH BANK EMPLOYEES ASSOCIATION AND Vs. STATE OF MADHYA PRADESH
November 10, 1966
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. MUNNABAI
December 21, 1966
MAH ANT GOPIDASS Vs. RAMKRISHNA PANDE
October 6, 1966
Manaklal Vs. Bhagwandas
July 28, 1966
MANALAL MANDOLI Vs. BOARD OF REVENUE
March 4, 1966
MANMATI Vs. MOHAN
September 12, 1966
Mannulal Nannulal Vs. Union of India
April 20, 1966
MESSRS RAMDAS SIRIRAM FIRM Vs. TEE REGIONAL ASSTT COMMISSIONER OF SALES TAX
November 23, 1966
MOOLCHAND HANSRAJ Vs. K K R NAIDU
October 5, 1966
MOTILAL VERMA Vs. NARAINPRASAD SAMPATRAM
February 9, 1966
MUNICIPAL COMMITTEE HARDA Vs. BANSHILAL AGARWAL PROPRIETOR OF THE SHOP BAIJNATH BANSHILAL
March 29, 1966
MUNICIPAL CORPORATION JABALPUR Vs. SHRI RADHAKRISHNA PANDEY
April 14, 1966
MUNICIPAL COUNCIL Vs. STATE OF M P
May 7, 1966
Municipal Council, Khurai Vs. Agricultural Produce Marketing Committee, Khurai
May 3, 1966
MUNNALAL TLWARL Vs. LAXMINARAYAN LOHIA
April 6, 1966
NARBADA PRASAD TIWARI Vs. BRIJLAL
August 3, 1966
NARMADAPRASAD CHUNNADANI Vs. MOORATSINGH
April 29, 1966
NASIRUDDIN Vs. UNION OF INDIA
April 29, 1966
NATHOOLAL Vs. UNION OF INDIA
December 23, 1966
NATHURAM DANSENA Vs. STATE OF M P
September 20, 1966
NAURANGLAL SAKTI Vs. BHANU PRATAP
July 22, 1966
PANDIT PRAHALAD DUTT Vs. STATE OF M P
March 2, 1966
Patny Transport (P) Ltd. Vs. State Transport Appellate Authority
January 31, 1966
PERFECT POTTERY CO Vs. COMMISSIONER OF SALES TAX
December 23, 1966
PHOOL SINGH Vs. COLLECTOR VIDISHA
March 23, 1966
PRABHAKAR NARAYAN MENJOGE Vs. STATE OF MADHYA PRADESH
December 22, 1966
PREMCHAND JHANJI Vs. STATE OF MADHYA PRADESH
July 22, 1966
PREMJI BHAI GANESH BHAI KSHATRIYA Vs. VICE CHANCELLOR RAVISHANKAR UNIVERSITY
December 23, 1966
PREMNAEAIN PHULCHAND Vs. ZENAB BAI MUNAHI ALIAS HUSSAIN
February 17, 1966
PRINCESS USHADEVI MALHOTRA Vs. BHAGWANDAS TIWARI
October 31, 1966
PURSHOTTAM Vs. RAMCHARANLAL
September 24, 1966
PURSHOTTAMDAS MATHURADAS AND CO PVT LTD Vs. COMMISSIONER OF SALES TAX
March 17, 1966
RADHAKRISHAN NARAYANDAS A FIRM Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 9, 1966
RAIPUR TRANSPORT CO PRIVATE Vs. M P SINGH
November 8, 1966
RAIPUR TRANSPORT CO PRIVATE Vs. REGIONAL TRANSPORT AUTHORITY
March 2, 1966
RAJARAM Vs. DINDAYAL
September 28, 1966
RAM RATAN PRASAD JAGESAR SAO OF BHAPHOULI Vs. RAMTAPESWAR RAGHUBIR DUBE
August 8, 1966
RAM SINGH MINOR Vs. RAMO BAI MINOR
October 13, 1966
RAMDHARLAL NAGENDRA PRASAD SAO Vs. NAGENDRA PRASAD SAO
April 21, 1966
RAMESHCHANDRA Vs. UNION OF INDIA
August 4, 1966
RAMESHWAR DAYAL Vs. BOARD OF REVENUE
April 25, 1966
RAMGOPAL GANGARAM Vs. STATE OF MADHYA PRADESH
October 10, 1966
RAMKUNWARBAI Vs. MOTIRAM PUNA GUJAR
November 8, 1966
RAMLAL CHAURASIA Vs. REWA COAL FIELDS LTD
January 20, 1966
Ramprasad Vs. R. K. Dube, Assistant Food & Civil Supply Inspector, Jabalpur
February 7, 1966
RAMSHAKAL YADAV Vs. CHIEF SECURITY OFFICER RAILWAY PROTECTION FORCE
August 18, 1966
RAS BIHARI PANDEY Vs. MUNICIPAL CORPORATION
January 21, 1966
RASHIDA KHATOON Vs. ABDUL SAMAD KHAN
May 4, 1966
RATANLAL HUKUMCHAND Vs. ADDITIONAL COMMISSIONER OF SALES TAX
September 22, 1966
RATNAPRABHA Vs. S R GHANEKAR
October 29, 1966
RIKHABCHAND JAIN Vs. JIWAJI UNIVERSITY
February 1, 1966
ROHINI PRASAD Vs. SUB DIVISIONAL OFFICER MAIHAR
September 27, 1966
S R CALCUTTAWALA Vs. COMMISSIONER OF SALES TAX
December 9, 1966
S. NANJUNDIAH AND ORS. Vs. NANAK CHAND AND ORS.
November 5, 1966
SAGARMAL Vs. DILIPSINGH AND OTHERS
November 10, 1966
SATYA SWAROOP RATTAN Vs. UNIVERSITY OF JABALPUR
February 2, 1966
SHANKAR KRISHNA NIRKHE Vs. TAXING OFFICER DISTRICT TREASURY
October 4, 1966
SHEO NARAYAN CHOUDHARI Vs. INDUSTRIAL COURT A W KANWADIKAR
September 21, 1966
SHEO NARAYAN CHOUDHARI AND ANOTHER Vs. A.W. KANWADIKAR, MEMBER JUDGE, THE INDUSTRIAL COURT, M.P. & OTHERS
September 29, 1966
SHEO PRASAD Vs. RENT CONTROLLING AUTHORITY AND THE AUTHORISED OFFICER SAGAR
September 28, 1966
SHIVKUNWARBAI Vs. STATE OF M P
December 1, 1966
SHRIKISANDAS TIKAMDAS Vs. RADHABAI
May 3, 1966
SHYAMLAL Vs. SARASWATI BAI
December 20, 1966
SINDHI SAHITI MULTIPURPOSE TRANSPORT CO-OPERATIVE SOCIETY Vs. MUNICIPAL COUNCIL
October 18, 1966
SLNGHAL BHAIYALAL Vs. RLKHILAL JAIN
April 6, 1966
SOUTH INDIA INSURANCE CO. LTD. Vs. HEERABAI AND ORS.
September 28, 1966
STATE OF M P Vs. GAJRASINGH
December 20, 1966
STATE OF M P Vs. V L JETHANI
March 24, 1966
STATE OF M P Vs. NANDRAM
April 25, 1966
STATE OF M P Vs. ABBASBHAI TYAB ALI BOHRA
August 25, 1966
STATE OF MADHYA PRADESH Vs. SITARAM VISHWANATH
August 19, 1966
STATE OF MADHYA PRADESH Vs. MANGU KISHAN
July 26, 1966
STATE OF MADHYA PRADESH Vs. GANGABAI W/O CHUNNI
April 28, 1966
STATE OF MADHYA PRADESH Vs. SAHEB DATTAMAL
April 15, 1966
STATE OF MADHYA PRADESH Vs. SANTSINGH
May 5, 1966
STATE OF MADHYA PRADESH Vs. BALESHWARDAYAL
May 7, 1966
STATE OF MADHYA PRADESH Vs. MAHANT UDAYGIR GURU
March 4, 1966
STATE OF MADHYA PRADESH Vs. SHANKARLAL DARIYAV
March 18, 1966
STATE OF MADHYA PRADESH Vs. LAXMINARAYAN
November 22, 1966
STRAW PRODUCTS LIMITED Vs. INCOME-TAX OFFICER A WARD
April 4, 1966
SUDERSHAN TRANSPORT SERVICES PRIVATE Vs. STATE TRANSPORT APPELLATE AUTHORITY
October 28, 1966
SUGGA BAI Vs. HIRALAL
September 14, 1966
SUMAN VARMA Vs. NAVA BHARAT KARMACHARI SANGH
December 6, 1966
SURAJPRASAD MATAPRASAD Vs. GANPATRAI CHATURBHUJ
February 17, 1966
SURGUJA RAIGARH ROADWAYS P Vs. REGIONAL TRANSPORT AUTHORITY
January 31, 1966
TAHSIL CO-OPERATIVE AGRICULTURAL ASSOCIATION Vs. UNION OF INDIA
September 26, 1966
Tarachand Gupta Vs. Annapurna Bai
September 13, 1966
TARACHAND GUPTA Vs. ANNAPURNABAI
November 13, 1966
TEJLAL Vs. NANDKISHORE
July 22, 1966
TEKDHARPRASAD Vs. THE STATE OF MADHYA PRADESH
December 25, 1966
UMA SHARAN SAXEXA Vs. MANSARAM
December 17, 1966
UNION OF INDIA Vs. NICHALDAS
April 15, 1966
V P GIDRONIYA Vs. STATE OF MADHYA PRADESH
November 3, 1966
VANSH BAHADUR SINGH Vs. KAMLA SINGH
July 25, 1966
VINOD MAHESHWARI Vs. STATE OF M P
August 25, 1966
VINOD SAGAR SOOD Vs. STATE OF MADHYA PRADESH
December 23, 1966
VLDYAWATI HEMCHAND Vs. FATTILAL DEVIDIN
May 7, 1966
YESHWANT RAO MEGHAWALE Vs. MADHYA PRADESH LEGISLATIVE ASSEMBLY
August 29, 1966