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Case Index
Title
Date
ABDUL AZIZ Vs. A RAJ CHHABRA
August 29, 1966
ABDUL LATIF NOMANI Vs. COMMISSIONER GORAKHPUR
May 12, 1966
ABDUL MAJID Vs. SENIOR SUPERINTENDENT
February 1, 1966
AGARWALA PUBLISHING HOUSE Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
April 19, 1966
ALADAD KHAN S/O DALMIR Vs. G.M. MURTAZA, DISTT. DY. DIRECTOR OF CONSOLIDATION RAE BARELI AND OTHERS
May 17, 1966
ALLAHABAD WOOLLEN MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX
September 9, 1966
AMAL CHANDRA DUTTA Vs. D.K. AGARWAL, MUNSIF
September 21, 1966
AMAR CHAND KAPOOR, ADVOCATE Vs. ROSHAN LAL AND ANR.
December 1, 1966
AMBA PRASAD Vs. JASWANT SUGAR MILLS LTD
October 5, 1966
AMBA PRASAD AND ORS. Vs. JASWANT SUGAR MILLS LTD. AND ANR.
May 10, 1966
ANAND PRAKASH Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES
July 21, 1966
ANNAPURNA Vs. MUNSHI
September 13, 1966
ASHWANI PRASAD AND OTHERS Vs. KAMLA AND ANOTHER
September 14, 1966
ASST DISTRICT PANCHAYAT OFFICER Vs. JAI NARAIN PRADHAN
March 18, 1966
AUTAR SINGH Vs. BHAWAN SINGH AND ANR.
October 13, 1966
B B JAISWAL, SUPERINTENDENT, C EX , CHANDAUSI Vs. SAFDAR ALI
September 14, 1966
B P BAJORIA Vs. STATE
August 18, 1966
B R SHARMA Vs. NANAK CHAND SHADI RAM
October 8, 1966
B. D. Naithani Vs. State of U. P
March 16, 1966
B.R. SHARMA Vs. NANAK CHAND SHADI RAM
August 10, 1966
BABU LAL KEDIA Vs. INCOME TAX OFFICER DIST IIIIII KANPUR
May 10, 1966
BABU RAM TRIPATHI Vs. SUB-DIVISIONAL OFFICER AND ORS
March 17, 1966
BADRI PRASAD Vs. STATE
September 15, 1966
BADRI PRASAD Vs. SMT. RAM DULARI DEVI AND ORS.
September 23, 1966
BADRI PRASAD GUPTA Vs. KRIPA SHANKER TEWARI
December 10, 1966
BADRI PRASAD GUPTA Vs. KRIPA SHANKER TEWARI
October 12, 1966
BAGLA M L Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
January 19, 1966
BAL KRISHNA DASS GUPTA Vs. STATE OF UTTAR PRADESH AND ANR
October 26, 1966
BALBHADRA AND ANOTHER Vs. ASSTT. DIRECTOR OF CONSOLIDATION, U.P. IN CAMP AT RAE BARELI AND OTHERS
October 25, 1966
BALDEO (IN JAIL) Vs. STATE
March 30, 1966
BALDEO AND ANR. Vs. GHARAM AND ORS.
November 8, 1966
BALKARAN AND OTHERS Vs. UDAIRAJ VERMA AND OTHERS
October 25, 1966
BALLEY SINGH Vs. STATE OF UTTAR PRADESH
April 26, 1966
BALMIKI SINGH Vs. MATHURA PRASAD
December 21, 1966
BALWANT RAJ Vs. UNION OF INDIA
January 12, 1966
BANDHA AND ANR. Vs. STATE
October 3, 1966
BANSHIDHAR Vs. DY. DIRECTOR OF CONSOLIDATION LAKHIMPURKHERI AND O
August 4, 1966
BECHANRAM SINGH AND OTHERS Vs. RAJARAM AND OTHERS
May 11, 1966
BEHARI LAL (DIED) AND AFTER HIM BABU RAM AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 10, 1966
BELA SINGH AND OTHERS Vs. DY DIRECTOR OF CONSOLIDATION, U.P. AND OTHERS
August 22, 1966
BHAGWAN DAS Vs. STATE
August 17, 1966
BHAGWAN DIN Vs. STATE
August 3, 1966
BHAGWAN DIN Vs. STATE
March 8, 1966
BHAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY AND ORS.
April 11, 1966
BHAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY
November 4, 1966
BHARAT OIL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
October 3, 1966
BHARAT OIL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX U P
March 10, 1966
BHARGAVA K P Vs. COMMISSIONER OF INCOME TAX
September 15, 1966
BHIKHARIPUR CO-OPERATIVE SOCIETY LTD Vs. ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES LTD
October 12, 1966
BHOLA RAM AND ANOTHER Vs. STATE
July 13, 1966
BISHAL Vs. RAM SAROOP AND ORS
December 1, 1966
BISHAL CHAND JAIN Vs. CHATTUR SEN
September 20, 1966
BISHAN DAYAL Vs. LAKSHMI NARAIN
December 8, 1966
BISHAN DAYAL Vs. LAKSHMI NARAIN AND ORS.
August 12, 1966
BISHWANATH SINGH Vs. MOHAMMAD HUSSAIN
August 8, 1966
CENTRAL RAILWAY WORKSHOP Vs. VISWANATH
January 18, 1966
CHAJJU LAL Vs. RAM PAL SINGH DR
January 17, 1966
CHANDRA MOHAN SECOND TEMPORARY CIVIL AND Vs. STATE OF UTTAR PRADESH
February 21, 1966
CHANDRIKA Vs. DY. DIRECTOR OF CONSOLIDATION, U.P. HEADQUARTERS LUCKNOW AND OTHERS
November 4, 1966
CHHEDI LAL GUPTA Vs. SHAKURAN BIBI
January 19, 1966
CHHOTE LAL Vs. STATE
October 13, 1966
CHHOTEY LAL Vs. STATE
February 28, 1966
Chitranjan Prasad Varma and others Vs. The Additional Commissioner Varanasi Division and others
January 10, 1966
CHOKHEY Vs. STATE
August 4, 1966
CHOKHEY Vs. STATE
April 8, 1966
CHUNNOO KHAN Vs. STATE
November 2, 1966
COMMISSIONER Vs. BANARAS CHEMICALS
December 5, 1966
COMMISSIONER OF INCOME TAX Vs. RAM RAKSHPAL ASHOK KUMAR
November 9, 1966
COMMISSIONER OF INCOME TAX Vs. NAWAB OF RAMPUR
February 23, 1966
COMMISSIONER OF INCOME TAX U P Vs. RAM RAKSHPAL ASHOK KUMAR
September 11, 1966
DAYA RAM SINGH AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, U.P., LUCKNOW AND OTHERS.
July 27, 1966
DEEP CHAND Vs. STATE
August 24, 1966
DES RAJ Vs. STATE
October 13, 1966
DEVI DAS MADHO PRASAD Vs. COMMISSIONER OF INCOME TAX
August 23, 1966
DHAKKAN LAL Vs. SHIVKANT
November 22, 1966
DHARAM CHAND KEDAR NATH Vs. COMMISSIONER OF INCOME TAX
October 12, 1966
DHARAM CHAND KEDAR NATH Vs. COMMISSIONER OF INCOME TAX U P
December 10, 1966
Dharti Narayan Vs. Parsidh Narayan and another, ; Dina Nath, Auction Purchaser
January 10, 1966
DILAWAR SINGH Vs. STATE
November 16, 1966
DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY Vs. HUKUM CHAND JAIN
March 23, 1966
DR. B.N. SARIN Vs. STATE OF U.P. AND ORS.
November 23, 1966
DR. G.P. GUPTA Vs. DIRECTOR, MUSLIM UNIVERSITY INSTITUTE OF OPHTHALMOLOGY AND ORS.
October 18, 1966
DUKH CHOR AND ANR. Vs. SMT. RAM RATTI AND ORS.
October 10, 1966
DURGA DUTT CHUNNI LAL Vs. COMMISSIONER OF INCOME TAX
November 15, 1966
DURGA SINGH Vs. STATE OF UTTAR PRADESH AND ORS.
September 12, 1966
DWADESH SHRENI P C AND COMPANY LIMITED Vs. INCOME TAX OFFICER
April 27, 1966
DWARIKA PRASAD BHATNAGAR Vs. DAMODAR SWARUP OFFICIAL RECEIVER
January 4, 1966
DWARIKA PRASAD BHATNAGAR Vs. DAMODAR SWARUP, OFFICIAL RECEIVER AND ANR.
April 1, 1966
EXECUTIVE OFFICER MUNICIPAL BOARD Vs. GANESH CHAND
July 15, 1966
FIRM PREM CHAND RAVINDRA SINGH Vs. ASSTT COLLR OF C EX , FATEHGARH
July 20, 1966
FIRM RUPRAM KAILASH NATH Vs. CO-OPERATIVE UNION AND ANR.
September 1, 1966
FIRM RUPRAM KAILASH NATH Vs. CO OPERATIVE UNION
January 9, 1966
GAJADHAR SAHU Vs. BOARD OF REVENUE AND ORS
September 20, 1966
GAMMON INDIA LTD. Vs. HAKAM SINGH
December 1, 1966
GANDHI FAIZ E AM DEGREE COLLEGE Vs. UNIVERSITY OF AGRA
February 11, 1966
GANESH PRASAD Vs. COMMISSIONER OF INCOME TAX
September 23, 1966
GARBHA SHAH Vs. STATE
March 24, 1966
GAURA PARVATI Vs. DY. DIR. OF CONSOLIDATION, U.P., LUCKNOW AND OTHER
November 21, 1966
GAURI SHANKER Vs. STATE
July 28, 1966
GAURI SHANKER PANDEY Vs. CHANDARI GIRJA PRASAD SINGH
August 7, 1966
GAURI SHANKER PANDEY AND ANR. Vs. CHANDARI GIRJA PRASAD SINGH
July 8, 1966
GENERAL MANAGER NORTH EASTERN RAILWAY Vs. PARAS NATH TEWARI
July 14, 1966
GHANI AND ANR Vs. STATE
July 6, 1966
GULAB DEI Vs. CHIEF INSPECTOR OF STAMPS
December 14, 1966
GURU PRASAD PANDEY Vs. STATE AND ORS.
November 30, 1966
HAJI ABDUL AZIZ KHAN Vs. ABDUL AZIZ KHAN AND ANR
October 27, 1966
HAJI MOHD SHAFI Vs. UNION OFINDIA
August 8, 1966
HALIMAN Vs. DY. DIR. OF CONSOLIDATION, U.P., LUCKNOW AND OTHER
April 21, 1966
HANUMAN PERSHAD GUPTA Vs. HIRA LAL
April 1, 1966
HANUMAN PERSHAD GUPTA Vs. HIRA LAL
January 4, 1966
HANUMAN SINGH Vs. STATE
November 7, 1966
Harbans Singh Sethi Vs. Rent Control and Eviction Officer Nainital and others, Opp Parties
January 17, 1966
HARGYAN Vs. BANWARI LAL
October 14, 1966
HARI RAM MITTAL Vs. ZILA PARISHAD
September 12, 1966
HARI SARAN SINGH Vs. PATANGAL
July 28, 1966
HAZARI LAL ROOP CHAND Vs. COMMISSIONER OF INCOME TAX
October 10, 1966
HEMLATA AGARWAL Vs. COMMISSIONER OF INCOME TAX
October 14, 1966
HEMRAJ AND OTHERS Vs. CHANDRA BHAN AND OTHERS
August 18, 1966
HIRA Vs. CHETU
December 8, 1966
HIRA Vs. CHETU AND ORS.
August 12, 1966
HIRA LAL Vs. STATE
August 26, 1966
HIRALAL JAGANNATH PRASAD Vs. COMMISSIONER OF INCOME TAX
November 1, 1966
HIRALAL JAGANNATH PRASAD Vs. COMMISSIONER OF INCOME TAX U P
January 11, 1966
HORAM Vs. ABDUL MAJID
August 18, 1966
HOSHIAREY Vs. STATE OF ORS
January 6, 1966
INCOME TAX OFFICER Vs. SHAMBHOO DAYAL OM PRAKASH AND CO FEROZABAD
September 30, 1966
INDIAN HERBS RESEARCH AND SUPPLY CO Vs. COMMISSIONER OF SALES TAX
February 23, 1966
INDUSTRIAL GASES LTD Vs. COMMISSIONER SALES TAX U P LUCKNOW
June 12, 1966
INDUSTRIAL GASES LTD Vs. COMMISSIONER SALES TAX U P LUCKNOW
December 6, 1966
INTER ASIAN FOOTWEAR CORPORATION Vs. APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX
November 18, 1966
ISHWARI KHETAN SUGAR MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 9, 1966
ISHWARI KHETAN SUGAR MILLS PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX U P
September 8, 1966
J K COTTON SPG AND WVG MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 28, 1966
J K COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 16, 1966
J K IRON AND STEEL CO LTD Vs. COMMISSIONER OF INCOME TAX U P
June 4, 1966
J K IRON AND STEEL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 6, 1966
J K JUTE MILLS CO LTD Vs. SALES TAX OFFICER SECTOR II KANPUR
June 10, 1966
J K JUTE MILLS CO LTD Vs. SALES TAX OFFICER SECTOR II KANPUR
October 6, 1966
J K WOOLLEN MANUFACTURERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 11, 1966
J K WOOLLEN MANUFACTURERS PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX U P
November 10, 1966
JAGAT BAHADUR SAXENA Vs. STATE
December 6, 1966
JAGDAMBA PRASAD MISRA Vs. RAFIUDDIN AND ORS.
September 20, 1966
JAGDISH Vs. STATE
August 19, 1966
JAGDISH PRASAD Vs. STATE
September 9, 1966
JAGDISH PRASAD Vs. STATE OF U P
May 20, 1966
JAGGOO Vs. DY. DIR. OF CONSOLIDATION, U.P., LUCKNOW AND OTHERS
December 20, 1966
JAI NARAIN Vs. AYODHYA PRASAD AND OTHERS
July 19, 1966
JAWAHIR LAL HIRA LAL COMMISSION AGENTS Vs. COLLR OF C EX , ALLAHABAD
January 18, 1966
JIA LAL Vs. STATE OF U P
July 27, 1966
JIWAN LAL VIRMANI Vs. COMMISSIONER OF WEALTH TAX
December 23, 1966
JODHA Vs. AJODHYA PRASAD
October 14, 1966
JODHAN Vs. BOARD OF REVENUE AND ORS.
September 30, 1966
JODHAN Vs. BOARD OF REVENUE
March 9, 1966
Jokhan Vs. Ram Deo and others
April 15, 1966
JUGUL KISHORE Vs. DISTT. MAGISTRATE, JALAUN AT ORAI
December 5, 1966
K P BHARGAVA Vs. COMMISSIONER OF INCOME TAX U P
September 15, 1966
KALI DIN Vs. DY. DIRECTOR OF CONSOLIDATION IN CAMP AT RAE BARELI AND 4 OTHERS
July 21, 1966
KAMLA DAL MILLS Vs. STATE OF U P
February 24, 1966
KANHAI Vs. STATE
November 1, 1966
KANHAIYA LAL GUPTA Vs. AJEET KUMAR DEY
October 5, 1966
KASHI PRASAD SAKSENA Vs. STATE OF UTTAR PRADESH
June 9, 1966
KHUDI RAM LAHA Vs. COMMISSIONER OF INCOME TAX
October 31, 1966
KISHAN LAL JAT AND OTHERS Vs. STATE OF U.P. AND OTHERS
April 26, 1966
KRISHNA DEVI Vs. DY. DIRECTOR OF CONSOLIDATION, U.P. IN CAMP AT BARABANKI AND OTHERS
July 22, 1966
KRISHNA NAND GUPTA Vs. STATE OF U P
March 1, 1966
Kuber Singh and another Vs. Digvijai Singh and others
March 16, 1966
Kundan Singh Vs. Suraj Prakash and others
January 5, 1966
KUNJ BEHARI AND ANR. Vs. SRIPAL SINGH
November 16, 1966
LAKHAN LAL Vs. STATE OF UTTAR PRADESH
July 27, 1966
LAKSHMI NARAIN AGARWALA Vs. STATE TRANSPORT AUTHORITY
November 11, 1966
LAKSHMI RATAN COTTON MILLS CO LTD Vs. ALUMINIUM CORPORATION OF INDIA LTD
May 19, 1966
LAL BIHARI RAM KANDU AND OTHERS Vs. THE BOARD OF REVENUE, U.P. AND OTHERS
November 30, 1966
LAL SINGH AND ANR Vs. STATE
July 21, 1966
Lalit Porwal Vs. Narain Das Gujrati and others
January 6, 1966
LALTA PRASAD Vs. STATE
December 20, 1966
LAXMI RATAN COTTON MILLS Vs. COMMISSIONER OF INCOME TAX
August 26, 1966
LAXMI TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
April 7, 1966
LAXMI TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX U P
July 4, 1966
M K BROTHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 16, 1966
M L BAGLA Vs. COMMISSIONER OF INCOME TAX U P
January 19, 1966
M N BHATIA Vs. STATE OF U P
January 4, 1966
M R SHERVANI AND ORS Vs. STATE
October 28, 1966
M/s. Lakshmi Ratan Cotton Mills Co Vs. Addl. Commr. Allahabad Division, Allahabad and another
January 5, 1966
M/s. Punjab Lime and Lime-stone Co., Dehradun Vs. Cantonment Board, Dehradun and another
February 28, 1966
MADHUIRI DAS NARAIN DAS Vs. COMMISSIONER OF INCOME TAX U P
March 10, 1966
MADHURI DAS NARAIN DAS Vs. COMMISSIONER OF INCOME TAX
October 3, 1966
MAHANT SURYANAND GIRI Vs. GIRDHARI LAL
December 2, 1966
MAHARAJ KUMAR SOMENDRA CHANDRA NANDY Vs. STATE OF U.P.
March 22, 1966
MAHARAJ PRASHAD JAIN Vs. COMMISSIONER OF INCOME TAX
January 18, 1966
MAHARAJ SINGH Vs. BALJIT SINGH
September 21, 1966
MAHARAJA VIBHUTI NARAIN SINGH H H Vs. STATE OF UTTAR PRADESH
October 10, 1966
MAHARAO RAJA KAMLAKER SINGH Vs. COMMISSIONER OF INCOME TAX
November 18, 1966
MAHESH PRASAD Vs. COMMISSIONER OF INCOME TAX
November 29, 1966
MAHESHWARI DEVI JUTE MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 3, 1966
MAHESHWARI DEVI JUTE MILLS LTD Vs. COMMISSIONER OF INCOME TAX U P
March 11, 1966
MALKHAN SINGH Vs. STATE
January 19, 1966
MANGAL SEN LAL MAN Vs. UNION OF INDIA
May 4, 1966
MANGAT Vs. STATE
January 31, 1966
MANGHA RAM Vs. NOOR UDDIN
November 8, 1966
MANI SHANKER Vs. STATE
August 8, 1966
MASHKURUL HASAN Vs. UNION OF INDIA (UOI) AND ANR.
September 5, 1966
MASHKURUL HASAN Vs. UNION OFINDIA
May 9, 1966
MATA PRASAD & OTHERS Vs. BOARD OF REVENUE, U.P., LUCKNOW & OTHERS
September 23, 1966
MATA PRASAD AND ORS. Vs. BOARD OF REVENUE AND ORS.
November 3, 1966
MAYA DEVI Vs. INDER NARAIN RAIZADAY
February 22, 1966
MEWA Vs. BALDEO
December 8, 1966
MEWA AND ORS. Vs. BALDEO
August 12, 1966
MEWA RAM AND ORS. Vs. STATE
August 16, 1966
MITHOO LAL TEK CHAND Vs. COMMISSIONER OF INCOME TAX
August 25, 1966
MOHAMMAD ASLAM KHAN Vs. STATE OF UTTAR PRADESH AND ORS.
October 3, 1966
MOHAMMAD BAFATI Vs. STATE THROUGH P.W.D.
November 8, 1966
MOHAMMAD JAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION & OTHERS
September 23, 1966
MOHD NAFIS AND ANR Vs. BAIJ NATH MEHROTRA AND ANR
February 23, 1966
Mohd. Bashir Vs. Azizul Qadar
January 10, 1966
MOLVI MOHAMMAD USMAN Vs. STATE
October 3, 1966
MOLVI MOHAMMAD USMAN Vs. STATE
October 30, 1966
MOLVI MOHAMMAD USMAN Vs. STATE
March 10, 1966
MOOL CHAND Vs. VISHALA DEVI
July 11, 1966
MOOL CHAND Vs. SMT. VISHALA DEVI
November 7, 1966
MOSIM ALI Vs. GANGA PRASAD
February 23, 1966
MOTI Vs. STATE
May 17, 1966
MOTI RAM Vs. KHVALI RAM
April 27, 1966
MST. RAMPATI Vs. MST. DHUPPA AND ORS.
November 2, 1966
MULLA SINGH Vs. STATE
March 2, 1966
MULLA SINGH Vs. STATE
February 3, 1966
MUNICIPAL BOARD Vs. DHIAN SINGH
April 18, 1966
MUNSHI Vs. STATE
November 10, 1966
MUNSHI Vs. STATE
October 11, 1966
NABI HUSAIN Vs. STATE
July 29, 1966
NAND KISHORE SITA RAM Vs. COMMISSIONER OF INCOME TAX
November 11, 1966
NIHAL CHAND KISHORI LAL Vs. COMMISSIONER OF INCOME-TAX
November 30, 1966
NIHALUDDIN Vs. TEJ PRATAP SINGH
January 17, 1966
NIRANJAN LAL Vs. SMT. GAYATRI DEVI
September 28, 1966
OM PRAKASH AGARWAL Vs. INCOME TAX OFFICER
September 21, 1966
OM PRAKASH GUPTA Vs. STATE OF UTTAR PRADESH
November 7, 1966
ONKAR DUTT SHARMA DR Vs. COMMISSIONER OF INCOME TAX
September 30, 1966
ONKAR NATH Vs. COMMISSIONER OF INCOME TAX
October 6, 1966
ONKAR NATH Vs. COMMISSIONER OF INCOME TAX LUCKNOW
June 10, 1966
P C DWADESH SHRENI AND CO LTD Vs. INCOME TAX OFFICER A WARD ALIGARH
April 27, 1966
PARKASH CHANDRA DUBEY Vs. THE GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE. NEW DELHI AND ORS.
November 1, 1966
PARMATMA PRASAD Vs. SAMPATTI
August 19, 1966
PARYAG AND ORS. Vs. STATE
August 25, 1966
PATTAN DIN Vs. SARDAR KARAM SINGH
November 15, 1966
PHOOL SINGH S/O GENDA SINGH, R/O VILLAGE MULDASPUR, ALIAS MAJRA, P.O. BAHADRABAD, PARGANA AND TAHSIL ROORKEE, DISTRICT SAHARANPUR Vs. BUDDHU S/O BARU AND OTHERS
November 10, 1966
PLASTIC PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 8, 1966
PLASTIC PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX U P
August 4, 1966
PLASTIC PRODUCTS LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
September 21, 1966
Plastic Products Ltd. Kanpur Vs. Commissioner of Income-tax, Uttar Pradesh, Lucknow
April 8, 1966
PRAKASH CHAND JAIN Vs. STATE
May 19, 1966
PREM CHAND Vs. SRI O P TRIVEDI, H J S DISTRICT JUDGE, ELECTION TRIBUNAL MUNICIPAL BOARD AND ORS
September 5, 1966
PT CHOTEYLAL Vs. SUNDER KUNWER
August 12, 1966
PURSHOTTAM DAS BANARSI DAS Vs. UNION OFINDIA
December 16, 1966
PUTTAULU Vs. STATE
January 5, 1966
R S MATHUR Vs. H S MATHUR
April 21, 1966
RADHA SOAMI SATSANGH SABHA Vs. PAWAN ELECTRIC REFRIGERATING CO
March 30, 1966
RADHE LAL Vs. THE STATE
July 15, 1966
RADHEY LAL Vs. STATE
March 18, 1966
RADHEY SHYAM Vs. BENI RAM MOOL CHAND
February 8, 1966
RADHEY SHYAM GUPTA Vs. STATE
October 18, 1966
RADHEY SHYAM SHARMA Vs. M. ASHAN THE ASSISTANT LABOUR COMMISSIONER AND ORS.
April 28, 1966
RAGHUBAR DAYAL RAM KISHAN Vs. COMMISSIONER OF INCOME TAX U P
August 22, 1966
RAGHUBIR SAHAI SRIVASTAVA Vs. STATE
September 16, 1966
RAGHUNATH SWAROOP MATHUR Vs. HAR SWAROOP MATHUR
April 21, 1966
RAGHUNATH SWARUP MATHUR Vs. RAGHURAJ BAHADUR MATHUR
February 25, 1966
RAGHUNATH SWARUP MATHUR Vs. HAR SWARUP MATHUR
April 24, 1966
RAGHURAJ SINGH Vs. NORTHERN RAILWAY
August 23, 1966
RAJA RAM Vs. STATE OF UTTAR PRADESH
April 27, 1966
RAJA RAM KUMAR Vs. CHAUBE RUDRA DATT
April 14, 1966
RAJA SHATRUNJI Vs. MOHAMED AZMAT AZIM KHAN
February 21, 1966
RAJINDRA KISHORE SAHI Vs. DURGA SAHI
May 13, 1966
RAM ADHAR AND OTHERS Vs. STATE
January 5, 1966
RAM BILAS, SON OF GANGA PRASAD, RESIDENT OF VILLAGE TIKWAPUR, PARGANA, TAHSIL AND DISTRICT SITAPUR Vs. CHURAEE AND OTHERS.
December 25, 1966
RAM DASS Vs. BOARD OF REVENUE
June 10, 1966
RAM DASS Vs. BOARD OF REVENUE AND ORS.
October 6, 1966
RAM DATT PANDEY Vs. STATE OF U.P.
August 16, 1966
RAM DIN Vs. STATE
September 12, 1966
RAM GOVIND SINGH Vs. RAM NATH SINGH AND ANR
May 10, 1966
RAM KHELAWAN BHAGWATI Vs. SUNDER NANKA
September 27, 1966
RAM KISHAN BALDEO PRASAD Vs. COMMISSIONER OF INCOME TAX
November 7, 1966
Ram Kumar Bhargava, Decree-holder Vs. Chaubey Rudra Datt, Judgment-debtor
April 14, 1966
RAM KUMAR RAJENDRA SWAROOP Vs. COMMISSIONER OF SALES TAX
January 4, 1966
RAM LAL Vs. STATE OF U P
February 7, 1966
RAM LUXMAN SUGAR MILLS Vs. COMMISSIONER OF INCOME-TAX
May 18, 1966
RAM NARAIN HAR CHARAN LAL Vs. COMMISSIONER OF SATES TAX UTTAR PRADESH
November 16, 1966
RAM NARAIN SINGH Vs. BANARAS HINDU UNIVERSITY AND ORS.
August 2, 1966
RAM NARAIN SINGH Vs. BANARAS HINDU UNIVERSITY
February 8, 1966
RAM NATH Vs. SALIG RAM SHARMA
July 29, 1966
RAM PRAKASH AGNIHOTRI Vs. UNION OFINDIA
April 14, 1966
RAM PRATAP AND ORS. Vs. STATE
October 3, 1966
RAM RAJ Vs. STATE
August 1, 1966
RAM RAJ Vs. STATE
January 8, 1966
RAM SAHNEY Vs. COMMISSIONER OF SALES TAX
October 7, 1966
RAM SAMUJH Vs. STATE
October 12, 1966
RAM SAMUJH Vs. STATE
December 10, 1966
RAM SANEHI Vs. STATE
July 4, 1966
RAM SARUP Vs. COMMISSIONER OF INCOME TAX
December 23, 1966
RAM SHANKER, SON OF TULSI RAM, RESIDENT OF KASBA N Vs. STATE OF UTTAR PRADESH AND OTHERS
July 18, 1966
RAM SINGH Vs. STATE
April 28, 1966
RAMA DEVI Vs. RADHEY SHYAM AND ANR
August 24, 1966
RAMCHANDRA AND SONS PRIVATE LIMITED Vs. STATE
April 8, 1966
RAMCHANDRA AND SONS PRIVATE LTD Vs. STATE
August 4, 1966
RAMDEO Vs. DY DIRECTOR OF CONSOLIDATION U P LUCKNOW
August 12, 1966
RAMESH CHANDRA Vs. STATE
January 31, 1966
RAMESHWAR GIR Vs. STATE
November 24, 1966
RAMESHWAR LAL GAUR AND ORS Vs. JAGDISH PRASAD
February 28, 1966
RAMGARH FARMS AND INDUSTRIES LIMITED Vs. THE BOARD OF REVENUE AND ORS.
January 17, 1966
Rampali Devi and others, Legal Representatives of Manna Lal (deceased) Vs. Smt. Chando Bibi and another
February 3, 1966
RAMPATIA Vs. SANGRAM, ETC.
June 6, 1966
RANI RATNESH KUMARI Vs. COMMISSIONER OF INCOME TAX U P
August 4, 1966
RANI RATNESH KUMARI Vs. COMMISSIONER OF INCOME TAX
April 8, 1966
REMAL DAS Vs. DAYA SHANKER
March 18, 1966
Ronal Lloyed Powell and others Vs. Administrator General
January 5, 1966
ROOPCHAND Vs. STATE
February 1, 1966
ROSE LOCK FACTORY Vs. LABOUR COURT
December 14, 1966
ROSHAN LAL Vs. STATE
November 16, 1966
S BHAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY
February 9, 1966
S. BHAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY AND ORS.
September 2, 1966
SAHAKARI GANNA SAMITI LTD Vs. MAHENDRA PRATAP RAO
January 18, 1966
SALES TAX COMMISSIONER U P Vs. RAM KUMAR AGARWAL
June 9, 1966
SALES TAX COMMISSIONER U P Vs. RAM KUMAR AGARWAL
September 6, 1966
SAMHAROO Vs. STATE OF UP AND ORS
November 7, 1966
SARJU AND OTHERS Vs. BOARD OF REVENUE AND ORS.
March 17, 1966
SARLA DEVI Vs. HUKUM SINGH AND OTHERS
October 4, 1966
SATYA NARAIN Vs. NANKI DEVI
March 10, 1966
SATYA NARAIN BAGLA Vs. COMMISSIONER OF INCOME TAX
November 8, 1966
SAUDAN SINGH Vs. GOSWAMI RASIKANAND
November 17, 1966
SEVA SINGH Vs. S. SOHAN SINGH AND ORS.
October 13, 1966
SHAILESH KUMAR Vs. STATE
November 8, 1966
SHAILESH KUMAR Vs. STATE,
January 22, 1966
SHAMEEM AHMED Vs. MOHAN LAL
March 31, 1966
SHANKER Vs. DY. DIRECTOR OF CONSOLIDATION, U.P. LUCKNOW IN CAM
August 17, 1966
SHANKER LAL Vs. NARENDRA BAHADUR TANDON
February 17, 1966
SHANKER LAL Vs. SHANKER LAL
May 4, 1966
SHANTI SARAN Vs. RAMPUR INDUSTRIES AND ANR
August 2, 1966
SHARDA SARAN SRIVASTAVA CINEMA EMPLOYEES UNION Vs. STATE OF UTTAR PRADESH
August 24, 1966
SHEO BARAN SINGH Vs. MOHAN LAL DRIVER
March 2, 1966
SHEO MUNI Vs. BARMESHWAR PANDEY
May 24, 1966
SHEO PRASAD Vs. STATE THROUGH VISHWANATH
August 24, 1966
SHEO RAJ SINGH S/O MATHURA SINGH, R/O VILL. GAUSGANJ, PARGANA AND TAHSIL SANDILA, DISTT. HARDOI Vs. DY. DIRECTOR OF CONSOLIDATION, LUCKNOW IN CAMP AT HARDOI AND OTHERS
October 7, 1966
SHEO RAM S/O LOCHAN Vs. DY. DIRECTOR OF CONSOLIDATION, U.P. LUCKNOW AND OTHERS
November 9, 1966
SHEORAJ SINGH Vs. STATE
July 19, 1966
SHESH NARAIN DIKSHIT Vs. SAVITRI
September 5, 1966
SHESH NARAIN DIKSHIT Vs. SMT. SAVITRI
May 9, 1966
SHITAL CHANDRA DATTA Vs. BABU RAM JODAUN
March 2, 1966
SHITAL CHANDRA DATTA Vs. BABU RAM JODAUN
February 3, 1966
SHIV DAYAL ALIAS DIN DAYAL Vs. STATE OF RAJASTHAN AND ORS.
September 15, 1966
SHIV NARAIN Vs. INCOME-TAX OFFICER
September 22, 1966
SHIV PRASAD GUPTA AGARWALA Vs. S M SABIR ZAIDI
July 12, 1966
SHOM PRAKASH GUPTA Vs. S. DEPUTY SHANKAR AND ORS.
September 1, 1966
SHYAM LAL Vs. STATE OF UTTAR PRADESH
March 23, 1966
SHYAM SUNDER NARAIN BAKSHI Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
October 10, 1966
SIR SHADI LAL SUGAR AND GENERAL MILLS LTD Vs. COMMISSIONER OF INCOME TAX U P
March 30, 1966
SITA RAM AND ANR. Vs. DIRECTOR OF CONSOLIDATION AGRA DIVISION AND ORS.
December 7, 1966
SMT. BISHUN SHRI Vs. SMT. SURAJ MUKHI AND OTHERS
February 23, 1966
SMT. BRAHMANI DEVI AND ANR. Vs. STATE OF UTTAR PRADESH THROUGH COLLECTOR
October 8, 1966
SMT. DHANA KUER Vs. KASHI NATH CHAUBEY AND ORS.
December 7, 1966
SMT. GULAB DEI Vs. CHIEF INSPECTOR OF STAMPS
February 14, 1966
SMT. KAUSHILYA Vs. STATE
August 4, 1966
SMT. LAL KUMARI DEV AND ORS. Vs. ADDL. COMMISSIONER VARANASI DIVISION AND ORS.
January 10, 1966
SOBHAG MAL LODHA Vs. COMMISSIONER OF INCOME TAX
May 17, 1966
SOBHAGMAL LODHA Vs. COMMISSIONER OF INCOME TAX
May 19, 1966
SOBHNATH Vs. RAJ KISHORE
May 18, 1966
SREE SITARAM SUGAR COMPANY LTD Vs. LABOUR COURT
August 2, 1966
SRI KASHI PRASAD SAKSENA Vs. STATE OF UTTAR PRADESH
September 6, 1966
SRI KRISHNA GUPTA Vs. RAM BABU
January 8, 1966
SRI KRISHNA GUPTA AND ANR. Vs. SHRI RAM BABU AND ORS.
August 1, 1966
SRIPAL AND ANOTHER Vs. DY. DIR. OF CONSOLIDATION, U.P. LUCKNOW AND OTHERS
December 22, 1966
STATE Vs. BABOO SINGH AND ANR.
October 6, 1966
STATE Vs. INDERMANI
August 11, 1966
STATE Vs. ZAMIR AHMAD, TOBACCO DEALER
September 5, 1966
STATE Vs. RAGHUBIR SAHAI KAITHWAR
November 8, 1966
STATE Vs. RAJESHWARI PRASAD
March 4, 1966
STATE Vs. RAGHUBIR SAHAI KAITHWAR
August 11, 1966
STATE OF U P Vs. LAXMI NARAIN
August 7, 1966
STATE OF U P Vs. LAXMI NARAIN
July 8, 1966
STATE OF U P Vs. DULI CHAND KASHI PRASAD
May 11, 1966
STATE OF U P Vs. NEEL KANTH
March 11, 1966
STATE OF U P Vs. BABU MIAN
March 16, 1966
STATE OF U P Vs. LAIQ SINGH
February 11, 1966
STATE OF U P Vs. NEEL KANTH
November 3, 1966
STATE OF U P Vs. DULI CHAND KASHI PRASAD
November 5, 1966
STATE OF U P Vs. CH LAIQ SINGH
November 2, 1966
State of U. P Vs. S. C. Sen Gupta
February 2, 1966
STATE OF UP Vs. RAM KRISHAN AND ORS.
September 8, 1966
STATE OF UTTAR PRADESH Vs. DAYA SHANKER
February 17, 1966
STATE OF UTTAR PRADESH Vs. K K MODI
September 4, 1966
STATE OF UTTAR PRADESH Vs. NAURATAN SINGH
August 18, 1966
SUBHASH MISIR Vs. THAGAI MISIR
April 13, 1966
SULTAN Vs. STATE
March 1, 1966
SUMER ALIAS BANSHI Vs. DIRECTOR OF CONSOLIDATION, AGRA (COMMISSIONER, AGRA DIVISION, AGRA) AND OTHERS
October 5, 1966
SUMITA DEVI Vs. DAYA SHANKAR MEHROTRA
January 18, 1966
SUNDER PALA Vs. SHAMBHU SINGH AND OTHERS
October 12, 1966
SURAJ BUX SINGH Vs. BADRI PRASAD
March 23, 1966
SURAJPAL SINGH Vs. STATE OF UTTAR PRADESH
January 20, 1966
SURJIT SINGH SHER GILL Vs. DIVISIONAL SUPDT NORTHERN RLY
July 7, 1966
SWAMI NATH SINGH Vs. STATE OF UTTAR PRADESH
October 10, 1966
SWAMI VISHWAKSENACHARYA ALIAS BRIJ BAHADUR ATMAJ SWAMI SUDARSHANCHARYA ALIAS RAGHUNANDAN DASS Vs. BOARD OF REVENUE, U.P. AND OTHERS
October 7, 1966
SYED ASHFAQ HASAN AND ORS. Vs. WAQF ALAL NAFS AND ALALAULAD AND ALAL AYAL THROUGH MST. ZAHIDA KHATOON W/O. KHWAJA BASIT HUSAIN GAILANI AND ORS.
October 8, 1966
SYED HASAN Vs. MUNSIF HAVALI AND ORS.
November 15, 1966
SYED HYDER ABBAS RAZA Vs. STATE OF U P
April 22, 1966
SYED SHAMSHAD HUSAIN AND ANOTHER Vs. STATE OF U.P. AND OTHERS
July 21, 1966
TARZAN HOSIERY PRIVATE LIMITED Vs. INCOME TAX OFFICER
September 22, 1966
THAKUR DAS Vs. STATE
July 26, 1966
THE ANTARIM ZILA PARISHAD Vs. SRI AMI CHAND
August 31, 1966
THE JUNIOR HIGH SCHOOL CHANDRA BHUSHAN GANJ, DISTT Vs. THE BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
February 1, 1966
THE STATE OF UTTAR PRADESH Vs. RAM SARAN
November 8, 1966
The Union of India, Ministry of Commerce and Industry, Government of India Vs. Seth Shanti Sarup and others
February 7, 1966
TOWN AREA COMMITTEE Vs. N L CHURAMAN
September 2, 1966
TULSIPUR SUGAR CO LTD Vs. STATE OF U P
September 21, 1966
U P CO OPERATIVE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
February 22, 1966
UMA SHANKAR HARI NANDAN AHIR Vs. STATE
September 24, 1966
UNION OF INDIA Vs. GHASI RAM LAXMI NARAIN
November 5, 1966
UNION OF INDIA Vs. PIARA SINGH
March 30, 1966
UNION OF INDIA (UOI) Vs. GHASI RAM LAXMI NARAIN
May 11, 1966
UNION OF INDIA (UOI) Vs. RUP KISHORE AND ANR.
October 14, 1966
UNION OF INDIA (UOI) Vs. PARSHOTTAM DAS
September 9, 1966
UPPER INDIA SUGAR MILLS Vs. COMMISSIONER OF SALES TAX
February 22, 1966
UPPER INDIA SUGAR MILLS Vs. COMMISSIONER OF SALES TAX U P
June 22, 1966
UTTAM CHAND Vs. KANAK MALA AND ANR
November 16, 1966
UTTAR PRADESH ELECTRIC SUPPLY COMPANY LTD Vs. ASSISTANT LABOUR COMMISSIONER GORAKHPUR REGION
February 11, 1966
VARUN GUPTA Vs. HARI RAJ SWARUP AND ORS.
September 28, 1966
VIDHYDHAR DUBE Vs. HAR CHARAN
January 22, 1966
VIDYA NIWAS MISRA Vs. UNIVERSITY OF GORAKHPUR
October 18, 1966
VIJENDRA PRATAP NARAIN SINGH AND ORS Vs. STATE OF UTTAR PRADESH AND ORS
September 6, 1966
VISHWA MITRA SHARMA Vs. SURESH CHAND AND ORS.
October 5, 1966
WALI Vs. BADAL KHAN
February 17, 1966
WORKMEN OF THE WESTERN INDIA MATCH CO., LTD., BAREILLY Vs. GOVERNMENT OF THE STATE OF UTTAR PRADESH AND OTHERS
April 14, 1966
ZIAUL HAQ Vs. STATE AND ORS.
December 11, 1966