Home
Case Index
Title
Date
ABDUL HUSSEIN TAYABHAI Vs. STATE OF GUJARAT
October 15, 1966
ABDUL RAHIM ABDUL SIDIQUE Vs. SHANTILAL VANECHAND
November 10, 1966
ABU UMAR Vs. STATE OF GUJARAT
August 25, 1966
ADAMBHAI HASANBHAI Vs. ADAM MALKA
December 6, 1966
ADESING BAVABHAI Vs. STATE OF GUJARAT
October 4, 1966
AHER SAMAT BHIMA Vs. STATE OF GUJARAT
September 19, 1966
AHMEDABAD SARANGPUR MILLS Vs. D R KOHIL
January 20, 1966
ALIHUSEIN ABBASBHAI Vs. COLLECTOR PANCHMAHALS
July 4, 1966
ALUBHAI MUJATBHAI Vs. STATE OF GUJARAT
January 17, 1966
AMBALAL MANSUKHRAM JOSHI Vs. SPECIAL LAND ACQUISITION OFFICER
July 8, 1966
AMRATLAL MANILAL MODI Vs. CACHRAJI DALAJI
September 15, 1966
BABUBHAI KHUSALDAS GANDHI Vs. SPECIAL LAND ACQUISITION OFFICER CORPORATION AHMEDABAD
August 18, 1966
BABULAL CHHOTALAL Vs. STATE OF GUJARAT
October 3, 1966
BAI HIRALAXMI Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
May 5, 1966
BAI RANI BAVA Vs. JIVA VARSANG
February 10, 1966
BAI SHANTA Vs. STATE OF GUJARAT
February 14, 1966
BAI ZABU KHIMA Vs. AMARDAS BALAKDAS alias AMARSHI BECHAR
March 23, 1966
BALVANTSINGH BHIMSINGH Vs. N RAMA IYER IGP
July 13, 1966
BANWARILAL Vs. STATE OF GUJARAT
March 28, 1966
BAPUBHAI LUNVIR Vs. R B MEHTA PRESIDENT GUJARAT REVENUE TRIBUNAL
September 15, 1966
BAROT JAGANATH MAGANLAL Vs. PARSHOTTAMDAS NATHUBHAI BRAHMBHATT
October 11, 1966
BASHIR AHMED HAFIZ MEHBUB Vs. STATE OF GUJARAT
January 2, 1966
BAVA DOLATGIRI ITAVAGIRI Vs. STATE OF GUJARAT
December 1, 1966
BHANJI LAVJI Vs. COMMISSIONER OF INCOME TAX
February 11, 1966
BHOGILAL HARGOVANDAS PATEL Vs. STATE OF GUJARAT
September 16, 1966
BHUJ BOROUGH MUNICIPALITY Vs. JOSHI KARUNASHANKER DANJI
February 16, 1966
C C BASU Vs. PATEL DAHYABHAI VAGHJIBHAI
July 26, 1966
C J SHAH Vs. CHHABALAL GANPATLAL
September 10, 1966
CHANDULAL PITAMBERDAS Vs. SPL L A OFFICER EASTERN RLY
February 28, 1966
CHIMANLAL HARGOVANDAS Vs. STATE OF GUJARAT
May 3, 1966
CHUNILAL SHIVLAL Vs. CHIMANLAL NAGINDAS
August 10, 1966
DAHYALAL BAPALAL RAVAL Vs. PATAN MUNICIPALITY
September 3, 1966
DALPATBHAI HEMCHAND Vs. MUNICIPALITY OF CHANASMA
August 11, 1966
DAVE L R Vs. GOVERNMENT OF GUJARAT
August 4, 1966
DHABUBAI WD O NATHUBHAI DUDHABHAI Vs. BAI RATAN WD O HIRABHAI DAHYABHAI
September 20, 1966
DHANABHAI RAIJI Vs. UDESING BHAIJI
August 31, 1966
GAFUR ISMAIL Vs. STATE OF GUJARAT
August 12, 1966
GIRDHARLAL GANPATRAM GANDHI Vs. MUNI CORPO OF AHMEDABAD
December 5, 1966
GODHRA ELECTRICITY COMPANY LIMITED Vs. SOMALAL NATHJI SHIROIYA
April 11, 1966
GORDHANDAS MADHAVJI Vs. VALAMJI KHETSI
July 29, 1966
GOVIND Vs. STATE OF GUJARAT
September 2, 1966
GULAM HUSEIN JIVABHAI Vs. STATE OF GUJARAT
January 20, 1966
GULAM NABI HUSSAIN SHAIKH Vs. A N SOLANKI DISTRICT MAGISTRATE BROACH
February 2, 1966
HAJI ABDUL GAFUR HAJI HUSSENBHAI Vs. AHMEDABAD MUNICIPAL CORPORATION
April 29, 1966
HALAR SALT AND CHEMICAL WORKS Vs. SAIGA AND CO EXPORTS
April 4, 1966
HAROOBHAI M MEHTA Vs. STATE OF GUJARAT
January 25, 1966
IBRAHIM CHHITUBHAI Vs. RECEIVER IN INSOLVENCY A G PANCHOLI
June 27, 1966
ISHWARLAL GIRDHARLAL JOSHI Vs. STATE OF GUJARAT
December 13, 1966
ISMAIL BIJALBHAI Vs. STATE OF GUJARAT
September 15, 1966
J SARABHAI AND CO Vs. NEW SWADESHI MILLS OF AHMEDABAD
September 26, 1966
JAGAT BANDHU JYOTINDRA MOHAN ROY Vs. STATE OF GUJARAT
March 28, 1966
JAYANTILAL ALIAS JAYPRASAD MANSUKHLAL Vs. MEHTA CHHANALAL AMBALAL
March 16, 1966
JAYANTKUMAR RAMPRASAD MEHTA Vs. LILAVATIBEN WD O DEVPRASAD PITAMBERDAS MEHTA
June 29, 1966
JETHAJI SUVAJI Vs. STATE OF GUJARAT
January 28, 1966
JETHALAL SOMESHWAR DAVE Vs. STATE OF GUJARAT
April 7, 1966
JETHANAND KIKAMAL Vs. RAMKRISHNA JETHANAND
April 7, 1966
JIVANJI MALAJI Vs. STATE OF GUJARAT
January 18, 1966
KANBI POKER TEJA LADHA Vs. THAKAR KHERAJ BHANJI
January 21, 1966
KANTILAL AMBALAL Vs. STATE OF GUJARAT
June 24, 1966
KANTILAL AMBALAL Vs. STATE OF GUJARAT
April 19, 1966
KANTILAL SHANKERLAL PANCHAL Vs. CHHOTALAL VAGHAJIBHAI BRAHMBHATT
April 14, 1966
KANUBHAI BALDEVDAS DESAI Vs. STATE OF GUJARAT
August 12, 1966
KESHAVLAL LALLUBHAI PATEL Vs. PATEL BHAILAL NARANDAS
August 31, 1966
KHIMCHAND HARGOVANDAS SHAH Vs. GANCHI VALIBHAI GABABHAI
January 27, 1966
KISHANCHAND KORUMAL Vs. IMDADALI IGP GUJARAT
June 30, 1966
KOLI SONA DEVA DECD Vs. SHAH SOMALAL MATHURDAS
August 22, 1966
LALLUBHAI GIRDHARLAL PARIKH SINCE DECD Vs. ACHARYA SHRI VRIJBHUSHANLALJI BALKRISHNALALJI
September 30, 1966
LALLURAM MOHANLAL Vs. STATE OF GUJARAT
August 1, 1966
LALSANG BHIMJI Vs. HAMIDMIYAN HUSEINMIYAN
April 27, 1966
LAXMANBHAI BHAGWANBHAI SUKHADIA Vs. KUNKAVAV VADIA TALUKA PANCHAYAT
August 26, 1966
LIBERTY TALKIES Vs. STATE OF GUJARAT
November 9, 1966
LILAVATI Vs. SHAH CHAMPAKLAL MANILAL
September 22, 1966
M M PATEL AND CO Vs. UNITED HIRE PURCHASE PVT LIMITED
October 19, 1966
MALEK CHITTU RASUL Vs. PATHAN MAHMADKHAN KALUKHAN
February 8, 1966
MANEKCHOWK AND AHMEDABAD MFG CO LTD Vs. I G THAKORE PRESIDENT INDUSTRIAL COURT
November 17, 1966
MANIBHAI MATHURBHAI Vs. GUJARAT REVENUE TRIBUNAL
October 15, 1966
MANILAL CHHAGANLAL DESAI Vs. UNION OF INDIA
September 12, 1966
MANILAL HARCHAND MEHTA Vs. STATE OF GUJARAT
December 9, 1966
MANSUKHLAL TRIBHOVAN JOSHI Vs. NAGARWALA J D INSPECTOR-GENERAL OF POLICE
July 8, 1966
MARTAND BALWANT RISALDAR Vs. NATHALAL BRIDICHAND
August 8, 1966
MINOCHAR PESTONJI PATEL Vs. A M AMIN
September 27, 1966
MISTRY JETHABHAI NANJIBHAI Vs. BIPINCHANDRA PARSHOTTAM
September 2, 1966
MODI KUBERDAS HARGOVINDDAS Vs. STATE OF BOMBAY NOW GUJARAT
November 23, 1966
MOHAMADSARIF HAKIMJI CHIPPA Vs. STATE OF GUJARAT
September 16, 1966
MOHAN MULJI Vs. SPL L A OFFICER BROACH
March 8, 1966
MOTIBHAI GARBADBHAI Vs. F N RANA COMMISSIONER BARODA DIVISION
October 6, 1966
MUSAMIYA IMAM HAIDERBUX RAZVI Vs. AGRICULTURAL LANDS TRIBUNAL CITY TALUKA AHMEDABAD
November 22, 1966
NADODA KHIMA KESHAR Vs. STATE OF BOMBAY NOW GUJARAT
July 5, 1966
NANDIRAM ALIAS NANDUMAL PARUMAL Vs. STATE OF GUJARAT
February 17, 1966
NARANDAS JECHAND Vs. STATE OF GUJARAT
June 8, 1966
NARENDRAKUMAR JAYANTILAL Vs. STATE OF GUJARAT
January 25, 1966
NATHA MOHAN Vs. BAI SHANTA WD O GORDHANDAS DAMODAR
May 6, 1966
NATHUSING VRIDHSING Vs. VASANTLAL R SHAH
October 18, 1966
NATVARLAL JAYSHANKER TRIVEDI Vs. E F DEBOO
February 2, 1966
NATVERLAL BHIKHALAL SHAH Vs. THAKARDA KHODAJI KALAJI
March 1, 1966
NEW AHMEDABAD BANSIDHAR MILLS PRIVATE LTD Vs. UNION OF INDIA
March 17, 1966
NEW COMMERCIAL MILLS CO LTD Vs. I G THAKORE PRESIDENT INDUSTRIAL COURT
April 22, 1966
OCHHAVLAL JETHALAL DESAI Vs. STATE OF GUJARAT
November 22, 1966
PANCHAL SHANKERLAL MATHURDAS Vs. RANCHHODLAL GOVINDLAL
April 26, 1966
PARI KANTILAL LALBHAI Vs. DEVCHAND NATHALAL PATEL
January 15, 1966
PARI KANTILAL LALBHAI Vs. DEVCHAND NATHALAL PATEL
February 2, 1966
PATEL JASHBHAI REVANDAS Vs. PATEL NARSIBHAI GIRDHARBHAI
September 30, 1966
PATEL MAGANBHI CHATURBHAI Vs. COLLECTOR MEHSANA DISTRICT
August 4, 1966
PATEL MITHABHAI MADHAV DECD Vs. PATEL SOMABHAI MOTIBHAI
February 14, 1966
PATEL PREMJI JIVRAJ Vs. PATEL SHANTILAL KANJI
February 8, 1966
PIRDHANDAS PARSUMAL Vs. HAJRABAI MAHOMAD
August 5, 1966
PRADYUMANSINHJI ARJUNSINHJI JADEJA Vs. PATEL NARSHI THAKARSHI
November 25, 1966
PRAGJI RANCHHOD Vs. BAI MONGHI WD O DOONGERSI DIPCHAND
September 27, 1966
PRITHVI COTTON MILLS LTD Vs. BROACH BOROUGH MUNICIPALITY AND ORS
September 10, 1966
RAMANLAL CHIMANLAL SHAH Vs. STATE OF GUJARAT
November 24, 1966
RAMLOBHOYA THAKORDAS Vs. STATE OF GUJARAT
September 9, 1966
RAMPRASAD DALSUKHRAM SONI Vs. SOMABHAI KACHARABHAI MAKWANA
February 6, 1966
RANA AMERSING GOVINDSING Vs. RANA SAMATSINGH HATHUBHA
September 3, 1966
RANCHHOD FAKIR HALPATI Vs. GAVANBHAI BHIKHABHAI
October 14, 1966
RANCHHODBAI DEASIBHAI PATEL Vs. COLLECTOR OF PANCHAMAHALS
April 21, 1966
RANCHHODBHAI SOMABHAI Vs. J D NAGARWALA IGP GUJARAT
July 1, 1966
RASIKLAL CHHOTALAL SHAH Vs. SULOCHANA
October 18, 1966
SAGGAR GAGU DHULA Vs. SANGAR ABHARAM VELA
January 18, 1966
SARANGPUR COTTON MANUFACTURING CO LTD Vs. DEV KARSAN WD O KRISHNAN VASHRAM
August 11, 1966
SARASWATIBEN D/O MANILAL MAVSANG Vs. THAKORLAL HIMATLAL
September 12, 1966
SHAH RAYSHI HANSRAJ Vs. SHAH KHIMJI MULJI
September 22, 1966
SHIVLAL AMARJI Vs. MAGANLAL LAKHMICHAND
March 28, 1966
SHIVLAL KESHAVLAL SHAH Vs. ADDL SPL LAND ACQUISITION OFFICER
November 2, 1966
SHRI PRITHVI COTTON MILLS Vs. BROACH BOROUGH MUNICIPALITY
September 10, 1966
SOMALAL NATHJIBHAI SIROYIA Vs. ARJANDAS JODHARAM
March 2, 1966
STAE OF GUJARAT Vs. VALA HARISHCHANDRASINHJI DANSINHJI
April 4, 1966
STATE OF GUJARAT Vs. SUTAR BACHU VASTA
April 11, 1966
STATE OF GUJARAT Vs. MAHMAD KASAM
June 3, 1966
STATE OF GUJARAT Vs. PYAREKHAN ALLARAKHAN
March 21, 1966
STATE OF GUJARAT Vs. SAUBHAJYACHAND KANJI
February 7, 1966
STATE OF GUJARAT Vs. PATEL JIVRAJ KHIMJI
January 27, 1966
STATE OF GUJARAT Vs. DEVENDRAPRASAD MAHASUKHRAM
February 14, 1966
STATE OF GUJARAT Vs. BABUSING MEDASING
September 9, 1966
STATE OF GUJARAT Vs. BHUPENDRANATH BHATIA
August 5, 1966
STATE OF GUJARAT Vs. BHIMJI MANJI
October 21, 1966
STATE OF GUJARAT Vs. KANBI NANJI KANJI
October 11, 1966
STATE OF GUJARAT Vs. THAKORBHAI SUKHABHAI
October 13, 1966
STATE OF GUJARAT Vs. BAI RADHA
October 13, 1966
STATE OF GUJARAT Vs. KOLI CHHAGAN JERAM
October 6, 1966
STATE OF GUJARAT Vs. CHANDULAL VARDHMAN SHAH
May 3, 1966
STATE OF GUJARAT Vs. LOHANA LAHKU AMARSHI
July 8, 1966
SULEMANBHAI JIJIBHAI Vs. ISA ADMAL
December 1, 1966
SURAJ MOHAN BABU MISHRA Vs. STATE OF GUJARAT
February 3, 1966
SURESHCHANDRA VADILAL SHAH Vs. SHANTILAL SHANKERLAL
April 1, 1966
TAHERBHAI HEBTULLABHAI Vs. AMBALAL HARILAL SHAH
March 25, 1966
TALSIBHAI RANCHHODBHAI Vs. HIRABHAI KESHAVPURI GOSAI
September 28, 1966
THAKORLAL PARSHOTTAMDAS BHAVSAR Vs. CHANDULAL CHUNILAL BHAVSAR
July 6, 1966
THOBA BHANIA PARDHI Vs. STATE OF GUJARAT
September 19, 1966
UNION OF INDIA Vs. NARENDRA DHIRUBHAI DESAI
June 20, 1966
V TRIBHOVANDAS AND CO Vs. HASMUKHLAL JAYANTILAL
December 1, 1966
VAFATI GOKUL Vs. STATE OF GUJARAT
August 26, 1966
VASANTRAO LAXMANRAO SAHANE Vs. SANGHVI AMRITLAL BECHARLAL
February 15, 1966
VIKYAMAL DATUMAL Vs. STATE OF GUJARAT
August 1, 1966
VITHALBHAI LALLUBHAI PATEL Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER
July 27, 1966
VRAJLAL TARACHAND DOSHI Vs. STATE OF GUJARAT
July 28, 1966
WASOO ENTERPRISER Vs. J J OIL MILLS BHAVNAGAR
July 26, 1966