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Case Index
Title
Date
A D M STORES Vs. COMMISSIONER OF SALES TAX DELHI
April 19, 1966
AJIT SINGH Vs. GURCHARAN SINGH
November 8, 1966
AMERICAN FURNISHING HOUSE Vs. UDAT RAM BHURTI
February 14, 1966
B K KHANNA Vs. M R BATRA
March 2, 1966
B S RAGHAVAN Vs. JAGDEV KUMAR GUPTA
May 19, 1966
BABU Vs. BHAURAO AND OTNERS
September 20, 1966
BALRAJ MUDHOK Vs. UNION OF INDIA
November 18, 1966
BHAGWAN DAS Vs. APPELLATE OFFICER
April 4, 1966
BHARAT FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. PARAMSHWARI PRASAD GUPTA
November 25, 1966
BHIKU Vs. PRITHI
April 29, 1966
BIBHA GHOSH Vs. P K GHOSH
April 21, 1966
CENTRAL BANK OF INDIA Vs. GOKAL CHAND
February 8, 1966
CHAMAN LAL Vs. EXCISE COMMISSIONER DELHI
January 19, 1966
CHANDRA PARKASH AGARWALA Vs. S G BOSE MULLICK
April 22, 1966
CHIEF CONTROLLING REVENUE AUTHORITY Vs. FERTILIZER CORPORATON OF INDIA LIMITED
September 20, 1966
CHIRANJI LAL RAM LAL PARTENERSHIP FIRM Vs. CHANDGI RAM KUNDAN LAL AND CO HYDERABAD
December 16, 1966
DELHI BEOPAR MANDAL Vs. COMMISIONER OF INCOMETAX DELHI
September 26, 1966
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. DELHI MUNICIPAL CORPORATION
March 24, 1966
DEWAN AMOLAK SINGH Vs. LAJPAL
January 10, 1966
ELECTRIC MANUFACTURING COMPANY LIMITED Vs. D D BHARGAVA
November 21, 1966
GOPI KISHAN Vs. ABDUL MAJID
November 7, 1966
GULAL Vs. ASSISTANT CUSTODIAN RURAL NEW DELHI AND ANOTHER
May 19, 1966
HARI BROTHERS PRIVATE LIMITED DELHI Vs. INCOME TAX OFFICER SPECIAL INVESTIGATION NEW DELHI
December 22, 1966
HARI RAM Vs. BANWARI LAL
September 30, 1966
HARINDER MOHAN DASS Vs. GENERAL MANAGER NORTHERN RAILWAY
December 12, 1966
HARISH CHANDER Vs. UNION OF INDIA
November 21, 1966
HARMOHINDER SINGH Vs. GENERAL MANAGER NORTHERN RAILWAY
November 30, 1966
HARMOHINDER SINGH Vs. GENERAL MANAGER NORTHERN RAILWAY
July 15, 1966
HARSARAN SINGH Vs. UNION OF INDIA AND ANOTHER
December 14, 1966
HINDUSTAN MERCANTILE BANK LIMITED Vs. OFFICIAL RECEIVER DELHI
March 22, 1966
HIRALAL Vs. NEW INDIA MUNICIPAL COMMITTEE NEW DELHI
December 13, 1966
HUKAM CHAND Vs. DISTRICT MAGISTRATE NEW DELHI
April 5, 1966
INDRA PERFUMERY COMPANY Vs. MOTI IAL
October 13, 1966
INDUSTRIAL AND TRADE PUBLICATION PRIVATE LIMITED NEW DELHI Vs. PARTAP CHAND
December 19, 1966
IRON TRADERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI
July 18, 1966
ISHERDASS SAHNI Vs. UNION OF INDIA
September 1, 1966
JAGDISH PRASAD Vs. HAMID HUSSAIN
February 3, 1966
JAI SINGH Vs. STATE
November 18, 1966
JAMNA DASS Vs. STATE
December 10, 1966
JANTA MOTOR TRANSPORT REGISTERED DELHI Vs. STATE OF UTTAR PRADESH
March 28, 1966
JASBIR SINGH BEDI Vs. UNION OF INDIA
January 25, 1966
JASWANT SINGH Vs. DAYA SINGH
January 14, 1966
JAT CHANDER Vs. STATE
August 19, 1966
JAWAHAR SINGH Vs. JAI GOPAL GROVER
February 8, 1966
JAWAHAR SINGH Vs. CHIEF COMMISSIONER OF INCOME TAX
February 17, 1966
JAY PARKASH Vs. STATE
December 23, 1966
K S SAINI AND ANOTHE Vs. UNION OF INDIA
October 19, 1966
KAILASH SHARMA Vs. STATE
April 26, 1966
KALU RAM Vs. STATE
November 8, 1966
KANWAR BEHARI Vs. VINDHYA DEVI
February 25, 1966
KESHO PARSHAD Vs. STATE
November 15, 1966
KEWAL RAM Vs. DELHI DEVLOPMENT AUTHORITY
May 18, 1966
KIRPAL SINGH Vs. HARBANS KAUR
November 30, 1966
KRISHAN KUMAR Vs. LALA RAM SARUP KHANNA
July 26, 1966
KRISHENA KUMAR Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
January 28, 1966
L D JAIN Vs. GENERAL MANAGER GOVERNMENT OF INDIA PRESS NEW DELHI
March 16, 1966
LABH SINGH WARYAM SINGH Vs. UNION OF INDIA
December 22, 1966
LAWRANCE Vs. DISTRICT MAGISTRATE DELHI
January 7, 1966
LIEUT COL YOGESHWAR RAJ PURI Vs. YOG RAJ PURI
March 25, 1966
M L JOSHI Vs. DIRECTOR OF ESTATES GOVERNMENT OF INDIA
November 7, 1966
MADAN MOHAN KOHLI Vs. SARLA KOHLI
March 14, 1966
MANAGEMENT OF BAR ASSOCIATION CANTEEN NEW COURTS TIS HAZARI DELHI Vs. CHIEF COMMISSIONER
January 28, 1966
METAL CORPORATION OF INDIA LTD Vs. UNION OF INDIA
March 14, 1966
MOHAMMAD Vs. AGGARWAL FINANCE PRIVATE LIMITED
November 16, 1966
MOHD UMAR Vs. INSHALLA BI
December 15, 1966
MULLER AND PHIPPS INDIA PRIVATE LIMITED NEW DELHI Vs. MULLER AND PHIPPS INDIA PRIVATE LIMITED DELHI
February 24, 1966
MUNICIPAL CORPORATION OF DELHI Vs. BADRI
March 1, 1966
MUNICIPAL CORPORATION OF DELHI Vs. SHAH CONSTRUCTION COMPANY LIMITED
February 2, 1966
MUNICIPAL CORPORATION OF DELHI Vs. YOGESH VULK MADHOK
May 22, 1966
MUNSHI Vs. ABDUL QADEER
December 12, 1966
N C MAITRA Vs. DESH BANDHU GUPTA
May 6, 1966
NAND RAM SURAJ MAL Vs. R K KAIRA
September 28, 1966
NARESH CHANDRA MITAL Vs. BISHAMBER NATH CHOPRA
April 15, 1966
NIRMALA JOSHI Vs. LABOUR COURT DELHI
March 14, 1966
OFFICIAL RECEIVER INDORE Vs. GURBAX SINGH
October 10, 1966
OM PARKASH BHARDWAJ Vs. UNION OF INDIA
July 25, 1966
OM PARKASH MANGAL Vs. LEKH RAJ AGGARWAL
February 1, 1966
PARVATI DEVI Vs. TIBBIA COLLEGE BOARD
January 4, 1966
PEHIAD SINGH Vs. SURJAN SINGH
December 6, 1966
PHOOL CHAND GOYAL Vs. UNION OF INDIA
May 27, 1966
PLYCAST DEL PRIVATE LIMITED Vs. INCOME TAX OFFICER
February 27, 1966
PREM NATH Vs. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN
March 25, 1966
RABINDER NATH MALIK Vs. REGIONAL PASSPORT OFFICER NEW DELHI
December 23, 1966
RAIZADA SANWAL DAS Vs. KANHYA LAL
May 13, 1966
RAM DASS AMIR CHAND Vs. MANGAT RAI CHHITTUMAL
November 25, 1966
RAM LAL PURI Vs. GOKALNAGAR SUGAR MILLS COMPANY LIMITED
December 18, 1966
RAM PARSHAD RASTOGI Vs. JAGDISH NARAIN
July 26, 1966
RAM PERSHAD Vs. STATE OF DELHI
May 17, 1966
RAM SARUP Vs. STATE
November 16, 1966
RAM VICHAR Vs. DAULAT RAM MOHAN DASS
October 19, 1966
RAMESH CHANDER Vs. UNION OF INDIA
November 18, 1966
RAMGOPAL BHAGWANDAS Vs. ROSHAN LAL
January 13, 1966
RAMLABHAYA Vs. UNION OF INDIA
August 18, 1966
RANBIR SINGH Vs. STATE
February 2, 1966
RISAL SINGH Vs. CHANDGI RAM
February 14, 1966
ROOP LAL MEHRA Vs. KAMLA SONI
February 28, 1966
RULYA RAM Vs. UNION OF INDIA
September 1, 1966
S AVTAR SINGH Vs. STATE
December 19, 1966
S GOPAL Vs. STATE
September 1, 1966
S K CHATTERJEE Vs. J N GHOSHAL
November 7, 1966
SAHIB DAYAL Vs. JOTI PERSHAD
September 15, 1966
SARDAR BAHADUR Vs. UNION OF INDIA
March 23, 1966
SARDAR BEGUM Vs. JAGDISH CHAND BHANDARI
November 7, 1966
SARDAR SINGH Vs. NEW DELHI MUNICIPAL COMMITTEE
March 3, 1966
SARDUL SINGH Vs. STATE
October 7, 1966
SATJIT SINGH Vs. AMARJIT KAUR
May 19, 1966
SHADI LAL Vs. UNION OF INDIA
November 9, 1966
SHAMBHU DAYAL GUPTA Vs. UNION OF INDIA
March 2, 1966
SHER SINGH Vs. UNION OF INDIA
January 10, 1966
SHYAM SUNDER Vs. KHAN CHAND
January 19, 1966
SIRI NIWAS PANDIT Vs. R S MOTORS PRIVATE LIMITED
May 25, 1966
SITA RAM AGGARWAL Vs. UNION OF INDIA
December 16, 1966
STATE DELHI ADMINISTRATION Vs. SINHA GOVINDJI
December 22, 1966
SURAJ PARKASH SAWHNEY Vs. BHAGAT RAM
January 20, 1966
SWAMI JAI RAM CHELA SARJU DAS Vs. HARI SINGH
May 26, 1966
TEJ BHAN KHANNA Vs. GHIAS ALI
May 26, 1966
TILLO RAM Vs. STATE
November 9, 1966
TIN PRINTERS PRIVATE LIMITED Vs. A N KAUL
April 28, 1966
TIRLOKI NATH Vs. STATE
January 1, 1966
TURAT SINGH SHADI RAM Vs. COSTODIAN OF EVACUEES PROPERTY AND REGIONEL SETTLEMENT COMMISSIONER NEW DELHI
December 20, 1966
UMRAO SINGH Vs. MUNICIPAL CORPORATION OF DELHI
March 11, 1966
UNION OF INDIA Vs. BEHARI LAL AND CO
May 18, 1966
UNION OF INDIA Vs. VIRANWALI
November 1, 1966
UNION OF INDIA Vs. DAULAT RAM
November 2, 1966
UNITED TAXI OPERATORS CO OPERATIVE URBAN THRIFT AND CREDIT SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
February 1, 1966