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Case Index
Title
Date
A G BENJAMIN Vs. UNION OF INDIA
December 13, 1966
A NARAYANAN Vs. COMMISSIONER OF INCOME TAX MADRAS
October 27, 1966
ABDUL WAHEED KHAN Vs. BHAWANI
February 21, 1966
ABHOY PADA SAHA Vs. SUDHIR KUMAR MODAL
May 5, 1966
ADDANKI NARAYANAPPA Vs. BHASKARA KRISHNAPPA DEAD AND THEREAFTER HIS HEIRS
January 21, 1966
ADDITIONAL COLLECTOR OF CUSTOMS CAL CUTTA Vs. BEST AND CO
March 25, 1966
AJIT SINGH Vs. STATE OF PUNJAB
December 2, 1966
AKARAPU KATTA MALLU PURNA CHANDRA RAO Vs. PURNA CHANDRA RAO:STATE OF ANDHRA PRADESH
December 16, 1966
AMAR SINGH Vs. RANA BALBAHADUR SINGH
January 27, 1966
AMMATHAYEE ALIAS PERUMALAKKAL Vs. KUMARESAN ALIAS BALAKRISHNAN
September 15, 1966
ARNOLD RODRICKS LAWRENCE ZUREN JOHN Vs. STATE OF MAHARASHTRAS IN BOTH THE PETITIONS
March 14, 1966
ASHWIN NANUBHAI VYAS Vs. STATE OF MAHARASHTRA
October 10, 1966
ASSOCIATED CLOTHIERS LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
September 23, 1966
ATTAR SINGH Vs. INDER KUMAR
November 4, 1966
B N NAGARAJAN LINGAPPA VEERAPPA SHINDAL Vs. STATE OF MYSORES:STATE OF MYSORES
March 1, 1966
BABAN SINGH Vs. JAGDISH SINGH
February 8, 1966
BABULAL Vs. SHEONATH DAS
December 18, 1966
BADAKU JOTI SVANT ATTORNEY GENERAL OF INDIA INTERVENER Vs. STATE OF MYSORE
March 1, 1966
BAKSHISH SINGH DHALIWAL Vs. STATE OF PUNJAB
August 31, 1966
BANDIT SINGH Vs. PRITAM SINGH
February 8, 1966
BANGALORE Vs. S C CHANDRAIAH
September 14, 1966
BARIUM CHEMICALS LIMITED Vs. COMPANY LAW BOARD
May 4, 1966
BASANT SINGH Vs. JANKI SINGH
August 2, 1966
BHAGAT RAM Vs. STATE OF PUNJAB
December 2, 1966
BHARAT BARREL AND DRUM MFG CO Vs. L K BOSE
October 5, 1966
BHRIGUNANDAN PRASAD Vs. OFFICER
March 25, 1966
BIHAR MINES LIMITED Vs. UNION OF INDIA
October 3, 1966
BIHTA CO OPERATIVE DEVELOPMENT AND CANE MARKETING UNION LIMITED Vs. BANK OF BIHAR
October 12, 1966
BISWABAHAN DAS Vs. GOPEN CHANDRA HAZARIKA
September 21, 1966
BISWAMBHAR ROY Vs. GIRINDRA KUMAR PAUL
March 30, 1966
BUNGO STEEL FURNITURE PVT LIMITED Vs. UNION OF INDIA
September 30, 1966
C P SARATHY MUDALIAR Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
September 21, 1966
CALTEX INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT PATNA
February 23, 1966
CENTRAL BANK OF INDIA LIMITED Vs. GOKAL CHAND
September 12, 1966
CHAND Vs. JAGDISH PERSHAD KISHAN CHAND
February 4, 1966
CHANDRA BHUSHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION UTTAR PRADESH REGIONAL LUCKNOW
December 15, 1966
CHANDRA MOHAN Vs. STATE OF UTTAR PRADESH
August 8, 1966
CHANDRA MOHINI SRIVASTAVA Vs. AVINUH PRASAD SRIVASTAVA AND MOTHER
October 16, 1966
CHANDRADHAR GOSWAMI Vs. GAUHATI BANK LIMITED
October 14, 1966
CHANDULAL HARJIVANDAS Vs. COMMISSIONER OF INCOME TAX GUJARAT
October 14, 1966
CHARAN SINGH DEAD Vs. BABU LAL
March 25, 1966
CHERUMANALIL LAKSHMI Vs. MYLIYIL KUNNINANKANDY NARAYANI DEAD
September 12, 1966
CHIEF CONSERVATOR OF FORESTS REWA Vs. RATAN SINGH HANS
April 7, 1966
CHOUTHI PRASAD GUPTA Vs. UNION OF INDIA
August 31, 1966
CHULAM SARWAR Vs. UNION OF INDIA
December 15, 1966
CHUNILAL VITHALDAS Vs. MOHANLAL MOTILAL PATEL
April 15, 1966
CIRCOS COFFEE COMPANY Vs. STATE OF MYSORE
September 23, 1966
COCHIN DEVASWORN BOARD TRICHUR COCHIN DEVASWORN BOARD TRICHUR COCHIN DEVASWORN BOARD TRICHUR COCHIN DEVASWORN BOARD TRICHUR COCHIN DEVASWORN BOARD TRICHUR COCHIN DEVASWORN BOARD TRICHUR Vs. VAMANA SETTI:2 PULAKODE KIZHAKE MADOM:3 ERALIL MATHAI PAUL:4 THOTTAKKAT BHAMMATHI AMMA:5 KALLIANIKUTTY AMMA:6 THE STATE OF KERALA
March 2, 1966
COLLECTOR OF CUSTOMS CALCUTTA Vs. G DASS AND CO
February 9, 1966
COMMISSIONER OF AGRICULTURAL INCOME TAX COORG Vs. NEW AMBADI ESTATES LIMITED
October 12, 1966
COMMISSIONER OF INCOME TAX BANGALORE Vs. K Y PILLIAH AND SONS
October 13, 1966
COMMISSIONER OF INCOME TAX BOMBAY Vs. KASTURBAI WALCHAND TRUST BOMBAY
October 31, 1966
COMMISSIONER OF INCOME TAX BOMBAY CITY 1 Vs. GODAVARI SUGAR MILLS LIMITED
October 10, 1966
COMMISSIONER OF INCOME TAX BOMBAY CITY 1 Vs. TATA LOCOMOTIVE AND ENGINEERING CO LIMITED
January 13, 1966
COMMISSIONER OF INCOME TAX BOMBAY SOUTH POONA Vs. MURLIDHAR JHAWAR AND PURNA GINNING AND PRESSING FACTORY DHARMABAD
January 7, 1966
COMMISSIONER OF INCOME TAX CALCUTTA Vs. BIDHU BHUSAN SARKAR
October 3, 1966
COMMISSIONER OF INCOME TAX GUJARAT Vs. GIRDHARDAS AND CO PRIVATE LIMITED
October 7, 1966
COMMISSIONER OF INCOME TAX GUJARAT Vs. KANTILAL NATHUCHAND SAMI
October 11, 1966
COMMISSIONER OF INCOME TAX MADRAS Vs. PRITHVI INSURANCE COMPANY LIMITED
October 23, 1966
COMMISSIONER OF INCOME TAX MADRAS Vs. MEENAKSHI MILLS LTD
October 25, 1966
COMMISSIONER OF INCOME TAX MYSORE Vs. CANARA BANK LIMITED
October 18, 1966
COMMISSIONER OF INCOME TAX PATIALA Vs. SHAHZADA NAND AND SONS
January 19, 1966
COMMISSIONER OF INCOME TAX PUNJAB HIMACHAL PRADESH JAMMU AND KASHMIR AND SIMLA Vs. CHANDER BHAN HARBHAJAN LAL
January 4, 1966
COMMISSIONER OF INCOME TAX U P LUCKNOW Vs. NATIONAL BANK LIMITED
September 15, 1966
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. EAST COAST COMMERCIAL COMPANY LIMITED
October 11, 1966
COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA Vs. JUGGILAL KAMALAPAT
October 7, 1966
COMMISSIONER OF TAXES ASSAM Vs. PRABHAT MARKETING CO LTD
October 27, 1966
COMMISSIONER OF WEALTH TAX MADRAS Vs. RAMARAJU SURGICAL COTTON MILLS LIMITED
October 5, 1966
COMMISSIONER OF WEALTH TAX WEST BENGAL CALCUTTA Vs. IMPERIAL TOBACCO CO OF INDIA LIMITED
April 15, 1966
COMMISSIONER OFINCOME TAX U P Vs. A TELLERY AND SONS PRIVATE LIMITED
October 4, 1966
DALCHAND Vs. DELHI IMPROVEMENT TRUSTNEW DELHI DEVELOPMENT AUTHORITY NEW DELHI
March 24, 1966
DAYAWATI Vs. INDERJIT
January 14, 1966
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. WORKMENIN ALL THE
October 14, 1966
DHANJI RAM SHARMA Vs. SUPERINTENDENT OF POLICE NORTH DIST DELHI POLICE
March 17, 1966
DHARANGADHRA CHEMICAL WORKS KAMDAR SANG Vs. DHRANGADHRA CHEMICAL WORKS, LIMITED
February 22, 1966
DHUN DADABHOY KAPADIA Vs. COMMISSIONER OF INCOME TAX BOMBAY
October 31, 1966
DINNAPATI SADASIVA REDDI VICE CHANCELLOR OSMANIA UNIVERSITY Vs. CHANCELLOR OSMANIA UNIVERSITY
December 9, 1966
DOLAI MALIKO Vs. KRUSHNA CHANDRA PATNAIK
March 23, 1966
DURGACHARAN NAIK Vs. STATE OF ORISSA
February 23, 1966
ELLERMAN AND BUCKNALL STEAMSHIP COMPANY LIMITED Vs. SHA MISRIMAL BHERAJEE
March 29, 1966
ESTHURI ASWATHIAH Vs. COMMISSIONER OF INCOME TAX MYSORE
January 18, 1966
EVEREST APARTMENTS CO OPERATIVE HOUS ING SOCIETY LTD Vs. STATE OF MAHARASHTRA
January 18, 1966
FAKHRUDDIN Vs. THE STATE OF MADHYA PRADESH
December 13, 1966
FAKHRUDDIN Vs. STATE OF MADHYA PRADESH
December 18, 1966
FAQIR CHAND Vs. SARDARNI HARNAM KAURDEAD
August 5, 1966
FIRM BANSIDHAR PREMSUKHDAS Vs. STATE OF RAJASTHAN
March 29, 1966
FIRM MADANLAL ROSHANLAL MAHAJAN Vs. HUKUMCHAND MILLS LTD
August 19, 1966
FRICHAND K KHETWANI Vs. STATE OF MAHARASHTRA
September 17, 1966
G SADANANDAN Vs. STATE OF KERALA
February 11, 1966
G SADANANDAN Vs. STATE OF KERALA
February 16, 1966
GANDI RAMAMURTHY Vs. STATE OF ANDHRA PRADESH
August 26, 1966
GENERAL ASSURANCE SOCIETY LIMITED Vs. CHANDMULL JAIN
February 7, 1966
GEORGE DA COSTA Vs. CONTROLLER OF ESTATE DUTY MYSORE
October 28, 1966
GHANSHIAM DAS IN BOTH THE APPEALS Vs. DEBI PRASAD IN BOTH THE APPEALS
March 11, 1966
GIRDHARILAL AMRATLAL SHODAN Vs. STATE OF GUJARAT
January 28, 1966
GIRIJANANDINI DEVI Vs. BIJENDRA NARAIN CHOUDHARY
August 11, 1966
GODAVARI S PARULEKAR B K KHOPKAR; OTHERS Vs. STATE OF MAHARASHTRA
January 17, 1966
GOMATHINAYAGAM PILLAI Vs. PALANISWAMI NADAR
September 2, 1966
GOPALKRISHNA PILLAI Vs. MEENAKSHI AYAL
March 31, 1966
GOPI RAM Vs. STATE OF RAJASTHAN
April 19, 1966
GORDON WOODROFFE AND COMPANY LIMITED Vs. SHAIK M A MAJID AND CO
March 22, 1966
GOVIND DATTATRAY KELKAR Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS
November 1, 1966
GOWLI BUDDANNA Vs. COMMISSIONER OF INCOME TAX MYSORE
January 10, 1966
GUJARAT POTTERY WORKS PRIVATE LIMITED Vs. B P SOOD
October 3, 1966
GULABBHAI VALLABBHAI DESAI Vs. UNION OF INDIA
September 27, 1966
GULABCHAND Vs. KUDILAL
February 22, 1966
GULAM YASIN KHAN Vs. SAHEBRAO YESHWANTRAO WALASKAR
January 17, 1966
GURCHARAII DASS CHADHA Vs. STATE OF RAJASTHAN
November 24, 1966
GYARSILAL Vs. STATE OF MADHYA PRADESH
March 10, 1966
GYASI RAM Vs. BRIJBHUSHANDAS
March 30, 1966
H A K RAO Vs. COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA NEW DELHI
December 13, 1966
HAR SWARUP Vs. BRIJ BHUSAN SARAN
September 14, 1966
HARI CHAND SHARDA Vs. MIZO DISTRICT COUNCIL
October 28, 1966
HARINAGAR SUGAR MILLS CO LTD Vs. M W PRADHAN
March 21, 1966
HARINAGAR SUGAR MILLS DO LIMITED BOMBAY Vs. M W PRADHAN NOW G V DALVI COURT RECEIVER HIGH COURT BOMBAY
March 21, 1966
HASAN NURANI MALAK Vs. S M ISM AIL ASSISTANT CHARITY COMMISSIONER NAGPUR
August 22, 1966
HAZARAT PIRMAHOMED SHAH SAHEB ROZA COMMITTEE Vs. COMMISSIONER OF INCOME TAX GUJARAT
October 27, 1966
HIMMATRAO 2 LAXMAN VINAVALC BHAVE Vs. JAIKISANDAS:JAIKISANDAS
March 4, 1966
HINDUSTAN ANTIBIOTICS LIMITED Vs. WORKMEN
October 3, 1966
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. UNION OF INDIA
October 12, 1966
HIS HIGHNESS YESHWANT RAO GHORPADE Vs. COMMISSIONER OF WEALTH TAX BANGALORE
May 6, 1966
HUKUMCHAND MANNALAL CO Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR BHANDARA
January 4, 1966
HUKUMCHAND MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY
September 22, 1966
HYDERABAD DECCAN CIGARETTE FACTORY Vs. STATE OF ANDHRA PRADESH
January 13, 1966
I B R SHANKARANARAYANA IN C A NO 174 OF 1965 2 N VISWESHWARAIAH IN C A NO 177 OF 1965 3 N S KALINGAPPA IN C A NO 181 OF 1965 4 R KRISHNASWAMY IN C A NO 188 OF 1965 5 KRISHNA MU Vs. STATE OF MYSORES IN ALL APPEALS
January 21, 1966
INCOME TAX OFFICER ALLEPPEY Vs. S VEERIAH REDDIAR
October 10, 1966
INDIAN AND GENERAL INVESTMENT TRUST LIMITED LONDON Vs. PUMA CHANDRA MARDARAJ DEO
December 18, 1966
INDIAN CHEMICAL PRODUCTS LIMITED Vs. STATE OF ORISSA
May 5, 1966
INDIAN IRON AND STEEL CO LIMITED Vs. BISWANATH SONAR
March 22, 1966
JAGARNATH SINGH Vs. H KRISHNA MURTHY
August 31, 1966
JAHURI SAH Vs. DWARKA PRASAD JHUNJHUNWALA
April 27, 1966
JAICHAND LAL SETHIA Vs. STATE OF WEST BENGAL
July 27, 1966
JAIN JARI STORES MADRAS Vs. STATE OF MADRAS
December 7, 1966
JALAN TRADING CO PRIVATE LIMITED Vs. MILL MAZDOOR SABHA
August 5, 1966
JAMMU AND KASHMIR BANK LIMITED Vs. ATTAR UI NISA
October 7, 1966
JAMNAGAR MOTOR TRANSPORT UNION (P) LTD Vs. GOKALDAS PITAMBERS L.RS.
January 14, 1966
JAMUNA SHIGH Vs. STATE OF BIHAR
September 22, 1966
JANAK RAJ Vs. GURDIAL SINGH
November 8, 1966
JIWANLAL ACHARIYA Vs. RAMESHWARLAL AGARWALLA
August 26, 1966
JOINT FAMILY OF UDAYAN CHINUBHAI Vs. COMMISSIONER OF INCOME TAX GUJARAT
October 14, 1966
JUGAL KISHORE BALDEO SAHAI Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW
September 20, 1966
K G KHOSLA AND CO PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION MADRAS
January 18, 1966
K N SHUKLA Vs. NAVNIT LAL MANILAL BHATT
December 15, 1966
K P CHOWDHRY Vs. STATE OF MADHYA PRADESH
March 15, 1966
K P RAGHAVAN Vs. M H ABBAS
September 6, 1966
K S ABDUL AZEEZ Vs. RAMANATHAN CHETTIAR
February 28, 1966
K V RAJLAKSHMIAH SETTY Vs. STATE OF MYSORE
November 7, 1966
K V SRINIVASA AYYANGAR Vs. P N VENKATASNBRAMANIA IYER
January 6, 1966
KANHAIYALAL KHADIWALA Vs. VISHWANATH
March 10, 1966
KANTAMANI VENKATA NARAYANA AND SONS Vs. FIRST ADDITIONAL INCOME TAX OFFICER RAJAHMUNDRY
October 27, 1966
KATRA EDUCATION SOCIETY ALLAHABAD Vs. STATE OF UTTAR PRADESH
January 17, 1966
KEHAR SINGH Vs. DEWAN SINGH
January 21, 1966
KHUB CHAND Vs. STATE OF RAJASTHAN
August 22, 1966
KHUSHI RAM BEHARI LAL AND COMPANY Vs. ASSESSING AUTHORITY SANGRUR
November 1, 1966
KISHANCHAIID LUNIDASING BAJAJ Vs. COMMISSIONER OF INCOME TAX BANGALORE
February 10, 1966
KRISHNA COCONUT CO Vs. EAST GODAVARI COCONUT AND TOBACCO MARKET COMMITTEE
October 27, 1966
KRISHNAMURTHY ALIAS TAILOR KRISHNAN Vs. PUBLIC PROSECUTOR MADRAS
September 26, 1966
KUCHIYAN GOVINDA SWAMI Vs. KALLIANI AMMA LAKSHMI AMMA DEAD
March 31, 1966
KULATHIL MAMMU Vs. STATE OF KERALA
March 2, 1966
KUMARA NAND Vs. BRIJMOHAN LAL SHARMA
November 29, 1966
KUPPA GOUNDAN Vs. M S P RAJESH
May 5, 1966
LACHHI RAM Vs. STATE OF PUNJAB
September 2, 1966
LAKHAN MAHTO OTHERS Vs. STATE OF BIHAR
February 24, 1966
LALA RAM Vs. SUPREME COURT OF INDIA
March 24, 1966
LALLAN PRASAD Vs. RAHMAT ALL
December 13, 1966
LILABAI Vs. JAI PRAKASH
April 12, 1966
LORD KRISHNA SUGAR MILLS LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
March 31, 1966
LORD KRISHNA SUGAR MILLS LIMITED Vs. MUNICIPAL BOARD SAHARANPUR
December 8, 1966
M A RAZACK AND COMPANYMPANY Vs. STATE OF MADRAS
October 4, 1966
M L SETHI Vs. R P KAPUR
September 23, 1966
M M PARIKH INCOME TAX OFFICER SPECIAL INVESTIGATION CIRCLE B AHMEDABAD Vs. NAVANAGAR TRANSPORT AND INDUSTRIES LIMITED
November 1, 1966
M P SHREEVASTAVA Vs. VEENA
August 24, 1966
M PADMANABHA SETTY Vs. K P PAPLAH SETTY
March 11, 1966
M V KRISHNAN NAMBISSAN Vs. STATE OF KERALA
January 18, 1966
MAHANT SHRI SRINIVAS RAMANUJ DAS Vs. SURAJNARAYAN DAS
May 6, 1966
MAHARAJA PRATAP SINGH BABADUR Vs. THAKUR MANMOHAN DEY
February 28, 1966
MAHENDRA RAMBHAI PATEL Vs. CONTROLLER OF ESTATE DUTY GUJARAT STATE AHMEDABAD
October 28, 1966
MANGAL SINGH Vs. UNION OF INDIA
November 17, 1966
MANJI DANA Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH BHANDARA AND NAGPUR
January 14, 1966
MANMOHAN DAS SHAH Vs. BISHUN DAS
October 12, 1966
MANORAMA S MASUREKAR Vs. DHANLAXMI G SHAH
August 23, 1966
MANUJENDRA DUTT Vs. PURNEDU PROSAD ROY CHOWDHURY
September 22, 1966
MAQBOOL ALAM KHAN Vs. KHODAIJA
February 4, 1966
MARIKAR MOTORS LIMITED TRIVANDRUM Vs. SALES TAX OFFICER SPECIAL CIRCLE TRIVANDRUM
September 27, 1966
MATURI PULLALAH Vs. MATURI NARASIMHAM
March 1, 1966
MEENAKSHI MILLS LIMITED MADURAI Vs. COMMISSIONER OR INCOME TAX MADRAS
September 19, 1966
MEGHRAJ KOTHARI Vs. DELIMITATION COMMISSION
September 20, 1966
MERVYN CONTINHO Vs. COLLECTOR OF CUSTOMS BOMBAY
February 14, 1966
MOHAMED REZA DEBSTANI Vs. STATE OF BOMBAY OTNWS
January 28, 1966
MOHANLAL HARGOVINDAS Vs. STATE OF MADHYA PRADESH
November 15, 1966
MOHD MURTIYA KHAN Vs. STATE OF M P
March 23, 1966
MUNICIPAL COMMITTEE AKOT Vs. MANILAL MANEKJI PRIVATE LIMITED AMBIKA TRADING CO AKOT
January 17, 1966
MUNICIPAL COMMITTEE DAMOH Vs. STATE OF M P
January 19, 1966
MUNICIPAL CORPORATION OF DELHI Vs. GHISA RAM
November 23, 1966
MUNICIPAL CORPORATION OF DELHI MUNICIPAL CORPORATION OF DELHI MUNICIPAL CORPORATION OF DELHI Vs. SUBHAGWANTI
February 24, 1966
MURLIDHAR HIMATSINGKA Vs. COMMISSIONER OF INCOME TAX CALCUTTA
July 19, 1966
N S SHETHNA Vs. VINUBHAI HARILAL PANCHAL
August 25, 1966
NALINIKANT AMBALAL MODY Vs. S A L NARAYAN ROW COMMISSIONER OF INCOME TAX BOMBAY CITY 1 BOMBAY
May 4, 1966
NAND KISHORE Vs. RAM KISHAN
August 25, 1966
NANDRAM HUNATRAM CALCUTTA Vs. UNION OF INDIA
March 29, 1966
NARANDAS MORARDAS GAJIWALA Vs. S P A M PAPAMMAL
March 25, 1966
NARESH SHRIDHAR MIRAJKAR Vs. STATE OF MAHARASHTRA
March 3, 1966
NATHIA AGARWALLA Vs. JAHANARA BEGUM
March 15, 1966
NAVINCHANDRA BABUBHAI NAGARSHETH BAI KALAVTI JAYANTILAL MAGANLAL Vs. GUJARAT REVENUE TRIBUNALIN ALL THE THREE APPEALS
January 21, 1966
O RM M SP SV FIRM Vs. COMMISSIONER OF INCOME TAX MADRAS
October 14, 1966
OM OIL AND OIL SEEDS EXCHANGE LTD Vs. THEIR WORKMEN
March 28, 1966
ORIENT PAPER MILLS LIMITED Vs. UNION OF INDIA
February 25, 1966
P ARULSWAMI Vs. STATE OF MADRAS
August 29, 1966
P L LAKHANPAL Vs. UNION OF INDIA
September 21, 1966
P L LAKHANPAL Vs. UNION OF INDIA
April 19, 1966
PAMPAPATHY Vs. STATE OF MYSORE
July 28, 1966
PAREKH WADILAL JIVANBHAI Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR AND BHANDARA NAGPUR
October 28, 1966
PATEL RAMBHAI BECHARBHAI Vs. PATEL DAHYABHAI BECHARBHAI
April 4, 1966
PERIYASAMI Vs. STATE OF MADRAS
November 25, 1966
PRABHU Vs. RAMDEO
February 28, 1966
PRAFULLA KUMAR MALIK Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
September 15, 1966
PREM BALLABH KHULBE Vs. MATHURA DATT BHATT
December 16, 1966
PRESIDENCY MOTORS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS
September 22, 1966
PROBHUDAS MORARJEE RAJKOTIA Vs. UNION OF INDIA
February 4, 1966
R B H M JUTE MILLS KATIHAR Vs. CERTIFICATE OFFICER KATIHAR
October 13, 1966
RAGHUBANS NARAIN SINGH Vs. UTTAR PRADESH GOVERNMENT
September 30, 1966
RAGHUNATH SINGH Vs. STATE OF M.P.
October 10, 1966
RAIN CHAND AND SONS SUGAR MILLS PRIVATE LIMITED BARABANKI U P Vs. KANHAYALAL BHARGAVA
March 10, 1966
RAJ KISHORE PRASAD NARAYAN SINGH Vs. RAM PRATAP PANDEY
November 7, 1966
RAJA ANAND BRAHMA SHAH Vs. STATE OF UTTAR PRADESH
September 16, 1966
RAJA YADUVENDRA DUTT DUBEY (IN BOTH THE APPEALS) Vs. STATE OF UTTAR PRADESH (IN BOTH THE APPEALS)
September 20, 1966
RAJWANT SINGH KALARIMADATHIL UNNI Vs. STATE OF KERALA
April 22, 1966
RAM BARAN PRASAD Vs. RAM MOHIT HAZRA
September 6, 1966
RAM CHAND SPG AND WVG MILLS Vs. BIJLI COTTO : MILLS P LTD
December 16, 1966
RAM CHANDRA AGGARWAL THE ATTORNEY GENERAL FOR INDIA INTERVENER Vs. STATE OF UTTAR PRADESH
May 5, 1966
RAM CHANDRA PRASHAD SHARMA Vs. STATE OF BIHAR
February 8, 1966
RAM GOPAL REDDY Vs. ADDITIONAL CUSTODIAN EVACUEE PROPERTY HYDERABAD
January 6, 1966
RAM KISHORE Vs. STATE OF UTTAR PRADESH
March 28, 1966
RAM PARSHAD Vs. STATE OF PUNJAB
February 7, 1966
RAMA IYER DECEASED THEREAFTER HIS HEIRS AND LEGAL REPRESENTATIVES Vs. SUNDARESA PONNAPOONDAR
February 4, 1966
RAMESH Vs. GENDALAL MOTILAL PATNI
January 6, 1966
RAMKUMAR AGARWAL AND BROS Vs. COMMISSIONER OF INCOME TAX CALCUTTA
October 26, 1966
RAMPRASAD DAGADURAM Vs. VIJAYKUMAR MOTILAL HIRAKHANWALA
April 18, 1966
RAMRATI KUER Vs. DWARIKA PRASAD SINGH
August 24, 1966
RAO NIHALKARAN Vs. RAM GOPAL MOHINDER SINGH RAN NIHALKARAN
January 27, 1966
RATANLAL AGRWAL Vs. STATE OF M P
January 20, 1966
RM AR AR RM AR RAMANATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
October 27, 1966
ROMAN CATHOLIC MISSION MEENAKSHI SUNDARESWARAL Vs. STATE OF MADRAS:ROMAN CATHOLIC MISSION
January 14, 1966
S A L NARAYANA ROW COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. MODEL MILLS NAGPUR LIMITED
October 6, 1966
S GURBAX SINGH Vs. STATE OF PUNJAB
October 25, 1966
S NARAYANAPPA Vs. COMMISSIONER OF INCOME TAX BANGALORE
September 27, 1966
S S RAJLINGA RAJA Vs. STATE OF MADRAS
October 26, 1966
S SRINIVASAN ERODE Vs. COMMISSIONER OF INCOME TAX MADRAS
October 4, 1966
S VARDACHARIAR Vs. GOPALA MENON
October 4, 1966
SAKVATE T B Vs. NEMICHAND
February 11, 1966
SALES TAX OFFICER CIRCLE 1 JABALPUR Vs. HANUMAN PRASAD
October 11, 1966
SAMARENDRA NATH SINHA Vs. KRISHNA KUMAR NAG
November 1, 1966
SATRUGHAN ISSER Vs. SABUJPARI
August 4, 1966
SHASTRI YAGNAPURUSHDASJI THE ADVOCATE GENERAL FOR THE STATE OF MAHARASHTRA Vs. MULDAS BHUNDARDAS VAISHYA:MULDAS BHUNDARDAS VAISHYA
January 14, 1966
SHEODAN SINGH Vs. DARYAO KUNWAR
January 14, 1966
SHEW BUX MOHATA Vs. AJIT NATH DUTTA
August 24, 1966
SHINDE BROTHER Vs. DEPUTY COMMISSIONER RATCHUR
September 26, 1966
SHIVNARAYAN KABRA Vs. STATE OF MADRAS
August 23, 1966
SHYAM KISHORI DEVI Vs. PATNA MUNICIPAL CORPORATION
February 4, 1966
SHYAM SUNDER Vs. SATYA KETU
October 5, 1966
SITA RAM Vs. STATE OF UTTAR PRADESH
April 25, 1966
SITARAM MOTILAL KALAL Vs. SANTANUPRASAD JAISHANKER BHATT
February 8, 1966
SMAYUKTA SOCIALIST PARTY Vs. ELECTION COMMISSION OF INDIA
September 30, 1966
SONI LALJI JETHA Vs. SONI KALIDAS DEVCHAND
October 14, 1966
SRICHAND K KHETWANI Vs. STATE OF MAHARASHTRA
September 27, 1966
SRINIVAS GUPTA Vs. HINDUSTAN COMMERCIAL BANK LIMITED
October 3, 1966
STANDARD MILLS CO LIMITED BOMBAY Vs. COMMISSIONER OF WEALTH TAX BOMBAY
October 6, 1966
STATE OF ASSAM Vs. KANAK CHANDRA DUTTA
October 3, 1966
STATE OF ASSAM Vs. KRIPANATH SARMA
September 28, 1966
STATE OF ASSAM Vs. HORIZON UNION
September 23, 1966
STATE OF ASSAM Vs. RANGA MUHAMMAD
September 21, 1966
STATE OF BIHAR Vs. S.K. ROY
April 25, 1966
STATE OF BIHAR ATTORNEY GENERAL FOR INDIA Vs. RAMBALAK SINGH BALAK:RAMBALAK SINGH BALAK
January 17, 1966
STATE OF GUJARAT Vs. JAGANBHAI BHAGWANBHAI
February 16, 1966
STATE OF GUJARAT Vs. KALLASH ENGINEERING CO PVT LIMITED
September 26, 1966
STATE OF GUJARAT Vs. VINAY CHANDRA CHHOTA LAL PATHI
September 2, 1966
STATE OF GUJARAT Vs. ASHOK MILLS LIMITED
September 27, 1966
STATE OF GUJARAT Vs. SAKARWALA BROTHERS
September 27, 1966
STATE OF GUJARAT Vs. ARVIND MILLS LIMITED
September 27, 1966
STATE OF GUJARAT Vs. AMBICA MILLS LIMITED
September 27, 1966
STATE OF GUJARAT Vs. RAIPUR MANUFACTURING COMPANY LIMITED
September 30, 1966
STATE OF GUJARAT Vs. VIVEKANAND MILLS
October 4, 1966
STATE OF JAMMU AND KASHMIR Vs. BAKSHI GULAM MOHAMMAD
May 6, 1966
STATE OF KERALA Vs. N RAMASWAMI IYER AND SONS
February 11, 1966
STATE OF M P Vs. BANARASILAL
September 30, 1966
STATE OF M.P. Vs. RANOJI RAO SHINDE
March 21, 1966
STATE OF MADHYA PRADESH Vs. RATANLAL AND ANOTHER
March 10, 1966
STATE OF MADHYA PRADESH Vs. AZAD BHARAT FINANCE CO
July 28, 1966
STATE OF MADHYA PRADESH Vs. KALURAM
September 5, 1966
STATE OF MADHYA PRADESH Vs. VISHNU PRASAD SHARMA
February 9, 1966
STATE OF MADHYA PRADESH Vs. SHOBHARAM:SHOBHARAM:SHOBHARAM:SHOBHARAM
April 22, 1966
STATE OF MADRAS Vs. RADIO AND ELECTRICALS LIMITED
April 19, 1966
STATE OF MADRAS Vs. A R SRINIVASAN
March 2, 1966
STATE OF MADRAS Vs. M N A ABDUL RAHIMAN
October 4, 1966
STATE OF MADRAS Vs. MADURAI MILLS CO LIMITED
October 4, 1966
STATE OF MADRAS Vs. BELL MARK TOBACCO CO
October 4, 1966
STATE OF MAHARASHTRA Vs. ATMA RAM
March 14, 1966
STATE OF MAHARASHTRA Vs. NARHAR RAO
March 14, 1966
STATE OF MYSORE Vs. SHANTA VEERAPPA CHANNA MALLAPPA BOMMANAHALLI
May 4, 1966
STATE OF MYSORE Vs. GUDUTHUR THIMMAPPA AND SON
September 30, 1966
STATE OF MYSORE Vs. S V NARAYANAPPA
August 22, 1966
STATE OF MYSORE Vs. SHANTA VEERAPPA CHANNA MALLAPPA BOMMANAHALLI
March 4, 1966
STATE OF MYSORE V HUSSAIN KUNHI AND COMPANY [IN THE SUPREME COURT OF INDIA ] THE STATE OF MYSORE Vs. P B HUSSAIN KUNHI AND CO
October 4, 1966
STATE OF NAGALAND Vs. RATAN SINGH CONSTABLE 7873
March 9, 1966
STATE OF ORISSA Vs. BABU LAL CHAPPOLIA
January 10, 1966
STATE OF PUNJAB Vs. AMAR SINGH HARIKA
January 6, 1966
STATE OF PUNJAB Vs. MAJOR SINGH
April 28, 1966
STATE OF UTTAR PRADESH Vs. AKBAR ALL KHAN
March 9, 1966
STATE OF UTTAR PRADESH Vs. R B AGARWAL
February 4, 1966
STATE OF UTTAR PRADESH Vs. YASHPAL SINGH
September 30, 1966
STATE OF UTTAR PRADESH Vs. RAJA ANAND BRAHMA SHAH AND APPELLANT
September 16, 1966
STATE OF WEST BENGAL Vs. MOTI LAL KANORIA
March 15, 1966
SUBHASH CHANDRA DAS MUSHIB Vs. GANGA PROSAD DAS MUSHIB
September 14, 1966
SUKH LAL Vs. STATE BANK OF INDIA CALCUTTA
September 18, 1966
SUNDAR SINGH Vs. NARAIN SINGH
March 11, 1966
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. CORPORATION OF CALCUTTA
December 7, 1966
SURENDRA NATH BIBRA Vs. STEPHEN COURT LIMITED
February 4, 1966
SWADESHI COTTON MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX UP NO 1
September 20, 1966
SYED KHAWAJA MOINUDDIN Vs. GOVERNMENT OF INDIA
December 14, 1966
T D GOPALAN Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS MADRAS
April 5, 1966
T D KUMAR P LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
September 14, 1966
TILAK RAM Vs. NATHU
September 5, 1966
TIRUNAGAR PANCHAYAT Vs. MADORAI CO OPERATIVE HOUSE CONSTRUCTION SOCIETY
March 31, 1966
TRAVANCORE SUGARS AND CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX KERALA
September 20, 1966
TRAVANCORE TITANIUM PRODUCT LIMITED KOCHUVELI Vs. COMMISSIONER OF INCOME TAX KERALA
January 17, 1966
TRILOKI NATH TIKU Vs. STATE OF JAMMU AND KASHMIR
December 15, 1966
UNION OF INDIA Vs. BUNGO STEEL FURNITURE PRIVATE LIMITED
September 14, 1966
UNION OF INDIA Vs. METAL CORPORATION OF INDIA LIMITED
September 5, 1966
UTTAR PRADESH CO OPERATIVE FEDERATION LIMITED Vs. SUNDER BROS DELHI
April 20, 1966
V D JHINGAN Vs. STATE OF UTTAR PRADESH
March 3, 1966
V M RV RAMASWAMI CHETTIAR Vs. R MUTHUKRISHNA AIYAR
February 16, 1966
VAJESHINGH SALEMBHAI NAYAK Vs. STATE OF GUJARAT
April 1, 1966
VEDAGIRI LAKSHMI NARASIMHA SWAMI TEMPLE Vs. INDURU PATTABHIRAMI REDDI
September 6, 1966
VEEDA MENEZES Vs. YUSUF KHAN HAJI IBRAHIM KHAN ANOTHER
March 31, 1966
VEMAREDDI RAMARAGHAVA REDDY Vs. KONDURU SESHU REDDY
April 26, 1966
VIJENDRA NATH Vs. JAGDISH RAI AGGARWAL
December 2, 1966
VITHAL DASS Vs. RUP CHAND
April 7, 1966
WAR PROFITS TAX COMMISSIONER MADHYA PRADESH Vs. BINODRAM BALCHAND OF UJJAIN
April 20, 1966
WAZIR CHAND MAHAJAN Vs. UNION OF INDIA
September 12, 1966
YELAMANCHILI SIVA PANCHAKSHARAMMA Vs. YELAMANCHILI CHINNABBAYIDECEASED THEREAFTER YELAMANCHILI BASAVAMMA
February 4, 1966