Case Index

Title
Date
AHMAD SHEIKH Vs. GH HASSAN
December 6, 1956
AMRITSAR TRANSPORT CO LTD Vs. S SOHAN LAL
June 1, 1956
BHAGWAN DAS Vs. KRISHEN LAL AND ORS.
February 1, 1956
BHAGWAN DAS Vs. KRISHEN LAL
December 1, 1956
DARSHAN SINGH Vs. STATE
July 20, 1956
DESRAJ Vs. RALLI RAM
May 16, 1956
DUNI CHAND Vs. SHIV LAL
December 10, 1956
GANGA RAM Vs. KRISHEN LAL
July 5, 1956
GH Vs. GH AHMAD
January 5, 1956
GH AHMAD GADDA Vs. STATE
August 23, 1956
GIAN KOUR AND ORS. Vs. THE PROVINCIAL REHABILITATION OFFICER AND ANR.
March 9, 1956
GOPI NATH KAUL Vs. STATE OF J&K
December 20, 1956
HARBANS SINGH Vs. JASWANT SINGH
October 11, 1956
KHEM RAJ Vs. HEM RAJ
March 12, 1956
L CHHAJU RAM Vs. L SURAJ PRAKASH
December 11, 1956
LACHHI RAM Vs. STATE
October 29, 1956
LALA Vs. RASULA
January 18, 1956
MEHRAJ-UD-DIN Vs. DIRECTOR K V FOOD CONTROL
October 11, 1956
MEHTAB KAUR Vs. GOVERNMENT OF J&K
October 4, 1956
MOHD ASLAM BACH Vs. V L VISHIN
October 29, 1956
MOHD ISA Vs. SHAHMALI
January 10, 1956
MOHD SAKHTAZ Vs. SONA DAR
October 4, 1956
MOHD SHARIFF HAMDANI Vs. CENTRAL EXAMINATION BOARD
October 31, 1956
MULK RAJ Vs. RAM DASS
December 27, 1956
MULTAN SINGH Vs. SURAJ SINGH
January 9, 1956
PADAM NATH RAYU Vs. PRITHVI NATH RAYU
May 30, 1956
PARMANAND Vs. URI SUPPLY STORES
November 1, 1956
RAJIV RANJAN (CAPT ) Vs. UNION OF INDIA
October 8, 1956
SHANKER NATH GANJU Vs. STATE OF J&K
December 11, 1956
SHYAM LAL BHAT Vs. AHMAD BHAT
October 11, 1956
SITA RAM Vs. BHAGWATI
February 20, 1956
STATE Vs. ANANT RAM
November 30, 1956
SUKHU Vs. SEEJA
December 4, 1956
TEK CHAND NANDA Vs. STATE OF J&K
January 2, 1956
UTTAM SINGH KHORANA AND SONS Vs. INCOME TAX DEPARTMENT OF JAMMU AND KASHMIR
January 15, 1956