Case Index

Title
Date
A C SAHA AND CO Vs. STATE
August 17, 1956
A R S CHOUDHURY Vs. UNION OF INDIA
July 9, 1956
ABDUL BASED Vs. DERESTULLA MANDAL
June 6, 1956
ADMINISTRATOR HOWRAH MUNICIPALITY Vs. KALIDASI DEBI
January 6, 1956
AJAHAR ALI Vs. STATE
January 24, 1956
AJIT KUMAR BAGCHI Vs. STATE OF WEST BENGAL
December 17, 1956
AJIT KUMAR PAL Vs. SADHAN CHANDRA PAL
March 15, 1956
ALUMINIUM CORPORATION OF INDIA LTD Vs. COAL BOARD
September 12, 1956
AMULYA CHARAN GHOSH, TENANT Vs. BANKU BEHARI MUKHERJEE AND ANR. LANDLORDS
March 12, 1956
ANANTA KUMAR SARKAR Vs. MEGHU KURMI
March 10, 1956
ANCHOR ALUMINIUM WORKS Vs. HOWRAH MUNICIPALITY
August 1, 1956
ANGLO INDIA JUTE MILLS CO LTD Vs. S K DUTT
May 11, 1956
ANGLO-FRENCH EXPLORATION CO LTD Vs. CLAYSON (INSPECTOR OF TAXES)
February 29, 1956
ANNADA PRASANNA MAJUMDAR Vs. T C SETH COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS
June 11, 1956
ARBN JUPITER GENERAL INSCE CO LTD Vs. CORPORATION OF CALCUTTA WITH AWARD
April 27, 1956
ARUNIMA DAS Vs. SECRETARY BOARD OF SECONDARY EDUCATION WEST BENGAL
August 6, 1956
ASGAR ALLY AND CO Vs. VUPPALA SATYANARAYANA
November 19, 1956
ASHALATA MITRA Vs. A D VIZ
January 5, 1956
ASHALATA MITTER Vs. AMIYA KUMAR DEY
December 19, 1956
ATINDRA LAL PAKRASI Vs. MONORANJAN CHOUDHURY
July 10, 1956
BABULAL CHOUKHANI Vs. WESTERN INDIA THEATRES LTD
December 5, 1956
BALIHARI COLLIERY CO LTD Vs. COMMERCIAL TAX OFFICER
August 17, 1956
BALURGHAT KALIAGUNGE ASSN Vs. S T A
August 13, 1956
BANWARILAL GARODIA Vs. JOYLAL HARGULAL
March 28, 1956
BARRACKPORE BUS SYNDICATE Vs. SERAJUDDIN
November 21, 1956
BASANTHA KUMAR PAL Vs. CHIEF ELECTRICAL ENGINEER
June 8, 1956
BASWALI SHEIKH Vs. MATANGI CHARAN GHOSE
May 17, 1956
BATA KRISHNA BARMAN Vs. ASSISTANT SECRETARY GOVERNMENT OF BANGAL DEPARTMENT OF CIVIL SUPPLIES
November 23, 1956
BATA KRISHNA BARMAN Vs. ASSISTANT SECRETARY, (DEPARTMENT OF CIVIL SUPPLIES)
November 29, 1956
BENGAL AND ASSAM INVESTORS LTD Vs. J K EASTERN INDUSTRIES PRIVATE LTD
July 9, 1956
BENGAL CLUB LTD Vs. SANTI RANJAN SOMADDAR
June 13, 1956
BENI MADHAB GHOSE Vs. ANILA BALA GHOSE
December 3, 1956
BENOY KUMAR MONDAL Vs. PANCHANON MAJUMDAR
January 12, 1956
BHABANI PROSAD SAHA Vs. SARAT SUNDARI CHOUDHURANI
December 13, 1956
BHAGWANDAS SITARAM Vs. ALBION JUTE MILLS CO LTD
July 26, 1956
BHAIRUDDIN NAHATA Vs. UNION OF INDIA
December 13, 1956
BHARAT CHANDRA BERA Vs. RAJENDRA NATH GHOSE
June 13, 1956
BHARTIA ELECTRIC STEEL CO LTD Vs. COMMERCIAL TAX OFFICER
February 2, 1956
BHUPATI CHARAN BERA Vs. PRESIDENT, UNION BOARD, NILKUNTHIYA:
May 1, 1956
BHUWALKA BROTHERS LTD. Vs. DUNI CHAND RATERIA
March 22, 1956
BIMAL CHATTERJEE, LANDLORD Vs. ANNADA PROSANNA BHADURI, TENANT
February 22, 1956
BIMALA BALA DEVI Vs. BATAKRISHNA DAS GHOSE
January 24, 1956
BIR SINGH Vs. HASHI RASHI BANERJEE
February 10, 1956
BIRBHUM CENTRAL CO OPERATIVE BANK LTD Vs. PIONEER BANK LTD
May 29, 1956
BURMA SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD Vs. COMMERCIAL TAX OFFICER
December 7, 1956
BURMA SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LTD Vs. COMMERCIAL TAX OFFICER AND ANOTHER
December 7, 1956
BURN AND CO Vs. JITENDRA NATH MAITRA
June 27, 1956
CALCUTTA NATIONAL BANK LTD Vs. SONAPUR TEA CO LTD
July 26, 1956
CALCUTTA STOCK EXCHANGE ASSOCIATION LTD Vs. COMMISSIONER OF INCOME TAX
January 6, 1956
CARRARA MARBLE AND TERRAZO CO LTD Vs. CHARU CHANDRA GUHA
September 7, 1956
CHAIRMAN BARRACKPORE MUNICIPALITY Vs. LABANYA PROVA DEBI
January 9, 1956
CHANDRAKANTO GOSWAMI Vs. RAM MOHINI DEBI
May 25, 1956
CHIMANLAL DESAI Vs. UNION OF INDIA
February 3, 1956
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. SARDAR BAHADUR SARDAR INDRA SINGH TRUST
January 5, 1956
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. BHIM CHANDRA GHOSH
March 16, 1956
COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA Vs. STATE BANK OF INDIA CALCUTTA
March 29, 1956
COMMISSIONER OF SOUTH DUM DUM MUNICIPALITY Vs. OM KHOSLA
February 13, 1956
CORPORATION OF CALCUTTA Vs. PADMA DEBI
May 22, 1956
CORPORATION OF CALCUTTA Vs. NARAYAN CHANDRA DAS
December 6, 1956
CORPORATION OF CALCUTTA Vs. DIP NARAYAN LACHMI PRASAD
January 18, 1956
D L MILLER AND CO LTD Vs. DALURAM GOGANMULL
March 16, 1956
DAMODAR DAS Vs. KASHI PROSAD AGARWALLA KHAITAN
January 10, 1956
DAMODAR VALLEY CORPORATION Vs. PROVAT ROY
June 22, 1956
DARJEELING HIMALAYAN RLY CO LTD Vs. JETMULL BHOJRAJ
March 15, 1956
DASARATH SINGH Vs. STATE
January 11, 1956
DAVID MITCHELL Vs. COMMR OF INCOME TAX WEST BENGAL
January 25, 1956
DAWJEE DADABHOY AND CO Vs. S P JAIN
December 4, 1956
DHIRENDRA KUMAR Vs. STATE OF WEST BENGAL
February 2, 1956
DHIRENDRA NATH GANGULY Vs. RAGHUBIR SINGH
December 14, 1956
DHIRENDRA NATH GHOSH Vs. STATE
December 14, 1956
DIVISIONAL SUPERINTENDENT EASTERN RLY ASANSOLE Vs. SURESH CHANDRA CHAKRAVARTY
April 16, 1956
DOMINION OF INDIA Vs. VRAJLAL CHHEGAN DALL & CO.
April 20, 1956
DULALDAS MULLICK Vs. GANESH DAS DAMANI
November 30, 1956
DURGA PROSAD KHAITAN Vs. COMMERCIAL TAX OFFICER
July 26, 1956
EVANS MEDICAL SUPPLIES LTD. Vs. MORIARTY
December 13, 1956
FAKIR DAS DUTT Vs. GAYA DHAR JANA
January 6, 1956
FARID SHEKH AND ORS. Vs. THE STATE AND ANR.
May 22, 1956
GANESH EXPORT AND IMPORT CO Vs. MAHADEOLAL NATHMAL
January 27, 1956
GAYA NATH GHOSE Vs. AMULYA CHANDRA SARKAR
August 7, 1956
GHANASYAM SAHA Vs. PIONEER BANK LTD., (IN LIQUIDATION)
May 3, 1956
GIRISH CHANDRA JANA Vs. KALACHAND MAITY
December 10, 1956
GOPAL KRISHNA GHOSE Vs. UNIVERSITY OF CALCUTTA
July 24, 1956
GOSTA BEHARI BERA Vs. HARIDAS SAMANTA
September 19, 1956
GOSTHA BEHARI BERA Vs. HARIDAS SAMANTA
December 19, 1956
GOUR GOPAL MITRA Vs. COMMISSIONER PRESIDENCY DIVISION
March 20, 1956
GOURHARI DAS Vs. JAHARLAL SEAL
February 15, 1956
HAKIM SOBAN ALI Vs. KANAI LAL SARMA AND ORS.
April 26, 1956
HARIBUX SINGHANIA Vs. OMRAO DEBI
February 15, 1956
HASTINGS MILL LTD Vs. STATE OF WEST BENGAL
June 18, 1956
HEM CHANDRA SEN GUPTA Vs. SPEAKER OF LEGISLATIVE ASSEMBLY OF WEST BENGAL
April 17, 1956
HINDUSTHAN COMMERCIAL BANK LTD Vs. LAXMI NARAYAN SAHA
January 19, 1956
HOWRAH NAGARIK SAMITY AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
August 2, 1956
HRISHIKESH BANERJEE Vs. SUSHIL CHANDRA MOULIK
March 28, 1956
ILA PAL CHOWDHURY Vs. K C DUTT
November 19, 1956
IMAN ALI KHAN ELA HORI Vs. STATE
February 28, 1956
INDIA TRADES CORPORATION Vs. UNION OF INDIA
May 3, 1956
INDIAN IRON AND STEEL CO LTD Vs. DALHOUSIE HOLDINGS LTD
December 14, 1956
INDO BURMA INDUSTRIES LTD Vs. STATE
July 20, 1956
INDU BHUSHAN MITRA Vs. SUDHAKAR CHOUDHURY
April 9, 1956
ISAAC NISSIM SILAS Vs. OFFICIAL TRUSTEE OF BENGAL
May 9, 1956
ISWAR CHANDRA KAMILA Vs. STATE
September 6, 1956
JABEDA KHATUN Vs. HAZI MOHAMMED IBRAHIM
June 11, 1956
JAGANNATH HANUMANBUX Vs. STATE
June 28, 1956
JAGANNATH UPADHYAY Vs. AMARENDRA NATH BANERJEE
December 18, 1956
JAGAT MOHAN DUM Vs. BASIRAN BIBI
May 7, 1956
JAMES FINLAY AND CO LTD Vs. ST JOHN DEMETRIUS
September 4, 1956
JATA BHUSAN CHATTERJEE Vs. KRISHNA BHAMINI DEBI
March 5, 1956
JATISH CHANDRA GHOSE Vs. HARISADHAN MUKHERJEE
April 11, 1956
JATIYA ESTATE LTD. Vs. MESSRS. VITHAL
May 18, 1956
JHATU CHARAN DAS Vs. BHANU CHANDRA DAS
February 3, 1956
JIBAN KRISHNA ROY Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
January 10, 1956
JITENDRA NATH JOARDAR Vs. MAKHAN LAL CHOUDHURY
August 8, 1956
JOGESH CHANDRA MONDAL Vs. TARULATA GHOSE
July 3, 1956
JOY CHADRA Vs. STATE OF WEST BENGAL
December 5, 1956
JYOTI BROTHERS Vs. DURGA MINING CO
January 27, 1956
K.N. NAG Vs. STATE
June 26, 1956
KALACHAND BISWAS Vs. MUNSHI MOBARAK HOSSAIN BISWAS
March 29, 1956
KALIPADA DAS Vs. KIRON BALA DASSI
November 29, 1956
KAMALA BANERJEE Vs. UNIVERSITY OF CALCUTTA
February 14, 1956
KAMESWAR SINGH MAHARAJADHIRAJ OF DARBHAHGA Vs. PROVAKAR MAHANTI
September 3, 1956
KANAI LAL SETHI Vs. COLLECTOR OF LAND CUSTOMS, CALCUTTA
July 26, 1956
KANHAYALAL DUGAR Vs. ASHKARAN KISHANLAL
April 26, 1956
KASHIRAM AGARWALLA Vs. DOMINION OF INDIA
December 17, 1956
KAZI SIDDIQUE HOSSAIN Vs. SALIMA KHATOON
July 31, 1956
KIRITI BHUSHAN SAHA MANDAL Vs. TARUBALA DASI
May 29, 1956
KISHORI BALA SAHAI Vs. BHAGAWANDAS AGARWALLA
March 1, 1956
KRISHNA GOPAL BOSE Vs. DIRECTOR OF TELEGRAPHS, WEST BENGAL
March 17, 1956
KUNJA BEHARI RANA Vs. GOURHARI RANA
June 12, 1956
LALJI AGARWALLA JAIN Vs. JHINGU GOALA
February 8, 1956
LONDON INVESTMENT AND MORTGAGE CO. LTD Vs. INLAND REVENUE COMMISSIONERS
December 6, 1956
M B SIRKAR AND SONS Vs. POWELL AND CO
June 6, 1956
M B SIRKAR AND SONS Vs. S BANERJEE
November 23, 1956
M M ISPAHANI LTD Vs. UNION OF INDIA
November 26, 1956
MAFIZUDDIN KHAN CHOUDHURY Vs. HABIBUDDIN SHEIKH
July 25, 1956
MAHARAJA PRABIRENDRA MOHAN TAGORE Vs. ANIL KUMAR CHATTOPADHYA
July 17, 1956
MANINDRA MOHAN BANERJEE Vs. NIRMAL KUMAR BANERJEE
December 5, 1956
MANJUR AHMED AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES AKHTARI BIBI Vs. RAJLAKSHMI DASSI
February 13, 1956
MESSRS RADHAMADHAB KUNDU & ORS Vs. UNION OF INDIA
June 7, 1956
MOHAN LAL GOENKA Vs. STATE
July 12, 1956
MONORAMA KUNDU Vs. FIRE AND GENERAL INSURANCE COMPANY OF INDIA LTD
January 18, 1956
MOTAHAR ALI Vs. SK ABDUL MALEK
September 5, 1956
MUKUL RANJAN CHATTERJEE Vs. CHAMPA BALA ROY
February 22, 1956
MULLUK CHAND MOLLAH Vs. SURENDRA NATH MAJUMDAR
July 25, 1956
MULUKH RAJ SHARMA Vs. DHANABANTA DEBI
November 30, 1956
MURY EXPORTATION Vs. D KHAITAN AND SONS LTD
June 29, 1956
N DUTT MAJUMDAR Vs. CORPORATION OF CALCUTTA
November 22, 1956
NALINI NATH MITRA Vs. BEPIN BEHARI DAS
April 27, 1956
NANALAL M VARMA AND CO GUNNIES PRIVATE LTD Vs. G AMBALAL EXPORT
May 17, 1956
NANDAN PICTURES LTD Vs. ART PICTURES LTD
March 22, 1956
NANDRAM AGARWALLA Vs. STATE OF WEST BENGAL
February 28, 1956
NARENDRA PROSAD SINGH Vs. STATE OF WEST BENGAL
July 10, 1956
NARESH CHANDRA BOSE Vs. SACHINDRA NATH DEB
June 1, 1956
NARESH CHANDRA GANGOPADHYA Vs. DIRECTOR OF FISHERIES, WEST BENGAL AND ORS.
May 29, 1956
NEW INDIA TANNIS LTD Vs. AURORA SINGH MOJBI
December 13, 1956
NIKUNJA BEHARI DAS Vs. JATINDRA NATH KAR
April 10, 1956
NILMONI SARDAR Vs. BAIDYANATH DAS MANNA
June 21, 1956
NIRANJAN PRODHAN Vs. JOGENDRA NATH PRODHAN
April 10, 1956
P C ROY AND CO INDIA PRIVATE LTD Vs. A C MUKHERJEE
December 12, 1956
P C ROY CHOUDHURY Vs. SATYA BRATA ROY CHOUDHURY
November 20, 1956
P R MUKHERJEE Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
January 4, 1956
PANCHU BALA DASI Vs. NIKHIL RAJAN PAL
March 23, 1956
PANCHU GOPAL SADHU KHAN Vs. KUNJA BEHARI GOSWAMI
August 30, 1956
PANCHU KURMI Vs. STATE
February 3, 1956
PANKAJ KUMAR GANGULY Vs. BANK OF INDIA
April 17, 1956
PANKAJMI DEBI Vs. SUDHIR DUTTA
February 2, 1956
PANNALAL MUKHERJEE Vs. UNION OF INDIA
June 6, 1956
PATAL BALA DEBI Vs. SANTIMOY MAJUMDAR
April 18, 1956
PHANI BHUSAN MUKHERJEE Vs. PHANI BHUSAN MUKHERJEE
April 9, 1956
PRASADI Vs. WORKS MANAGER M LILLOOAH
August 1, 1956
PRATUL CHANDRA CHANDA Vs. BISWANATH PANDAY
December 11, 1956
PROBODH CHANDRA GHOSE Vs. EXECUTIVE ENGINEER CANALS DIVISION
April 9, 1956
PROMODE KUMAR ROY Vs. SEPHALIKA DUTTA
August 13, 1956
PROMODE LAL MOITRA Vs. ADDITIONAL DISTRICT MAGISTRATE 24 PARGANAS
September 12, 1956
PROTAPMULL RAMESWAR Vs. STATE OF WEST BENGAL
February 6, 1956
PROVAKAR ROY Vs. BIBHUTI BHUSAN PAL CHOUDHURY
August 28, 1956
PROVASH CHANDRA BASAK Vs. MADALASA DEVI AND ORS.
May 28, 1956
PROVAT KUMAR GHOSH Vs. STATE OF WEST BENGAL
July 13, 1956
PURNA CHANDRA DAS Vs. STATE OF WEST BENGAL
December 6, 1956
PURNA CHANDRA GANGULY AND ANR. Vs. SRIDHAR BISHNU SALAGRAM THAKUR AND ANR.
July 12, 1956
PURNENDU NATH TAGORE Vs. ACADEMY OF FINE ARTS
December 18, 1956
PURNENDU NATH TAGORE Vs. KALIPADA DUTT
June 4, 1956
PYRAH Vs. ANNIS & CO. LTD.
December 12, 1956
R A DICKIE AND CO AGENCIES LTD Vs. MUNICIPAL BOARD BENARES
February 9, 1956
R B BASU Vs. P K MUKHERJI
July 17, 1956
R K DAS AND CO Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
January 6, 1956
RABINDRA NATH BANERJEE Vs. HARENDRA KUMAR CHAKRAVARTY
January 13, 1956
RABINDRA NATH MAHAPATRA Vs. GOUR MONDAL
December 21, 1956
RADHASHYAM Vs. KATYANI DASI
December 17, 1956
RAJ KUMAR DHAR Vs. COLONEL A STUART LEWIS
December 19, 1956
RAJENDRA NATH MONDAL Vs. ANUKUL CHANDRA BISWAS
November 28, 1956
RAKHALDAS PRAMANICK Vs. SHANTILATA GHOSE
July 18, 1956
RALIANCE INVESTMENT CO LTD Vs. UNION OF INDIA
June 22, 1956
RAM GOPAL NANDKISHORE Vs. ASIATIC STEAM NAVIGATION COMPANY LTD
December 12, 1956
RAM LAL MALLAH Vs. LALL CHAND MALLAH
January 3, 1956
RAMANUJ OJHA Vs. NIRMAL CHANDRA MAJHI
November 30, 1956
RAMBALLAV DHANDHANIA Vs. GANGADHAR NATHMALL
January 13, 1956
RAMESWAR TANTIA Vs. MAHABIR PROSAD SUREKA
July 25, 1956
RANJIT KUMAR BANERJEE Vs. GOUR HARI MUKHERJI
March 15, 1956
REAL JAMBAD COAL COMPANY LTD Vs. STATE OF WEST BENGAL
May 10, 1956
RECKITT AND COLMAN OF INDIA LTD Vs. JITENDRA NATH MAITRA
April 27, 1956
ROYAL CALCUTTA GOLF CLUB MAZUDUR UNION Vs. STATE OF WEST BENGAL
July 13, 1956
RUSTOM ALI MOLLA Vs. BATA SHOE CO LTD
September 12, 1956
S DUTTA Vs. STATE
February 29, 1956
S GANESAN Vs. A K JOSCELYNE
April 19, 1956
S K SRIVASTAVA Vs. GAJANAND PATRIWALLA
March 6, 1956
S MITTER Vs. STATE
December 12, 1956
SADASUKH KABRA Vs. JUGAL KISHORE SINGH
April 19, 1956
SADHAN CHANDRA PAL Vs. KSHETRA MOHAN SAHA
August 3, 1956
SAILENDRA KUMAR ROY Vs. CORPORATION OF CALCUTTA
January 5, 1956
SAMBHU CHARAN MANDAL AND ORS. Vs. THE STATE AND ANR.
May 3, 1956
SANKARI BHUSAN SEN Vs. UNION OF INDIA AND ORS.
August 21, 1956
SANTILATA DE Vs. SARAJU BALA DEVI AND ORS.
January 10, 1956
SANTOSH KUMAR DHAR Vs. NANDA KISHORE MALLICK
September 10, 1956
SARADISH RAY Vs. MUNICIPAL COMMISSIONERS OF SURI
March 16, 1956
SARASWATI BALA SAMANTA Vs. SURABALA DASSI
January 12, 1956
SARAT CHANDRA BHATTACHARJEE Vs. RABINDRA NATH GHOSH
July 11, 1956
SEWKISSENDAS BHATTER Vs. DOMINION OF INDIA
September 3, 1956
SHARMA ELECTRIC ENGINEERING WORKS Vs. RADHA DEVI
April 24, 1956
SHASHI BHUSAN MAITY Vs. STATE
November 23, 1956
SHERMAL JAIN Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS CALCUTTA
July 5, 1956
SK ABDUL MANNAN Vs. MUTWALI OF SM JANEBALI
January 25, 1956
SK. YEARALI Vs. MD. SULTAN
December 18, 1956
SM. KALYANI DEBI Vs. NIRMAL KUMAR PANDA
May 22, 1956
SM. PANCHU BALA DASI Vs. NIKHIL RAJAN PAL
March 23, 1956
SOUTH INDIAN CO-OPERATIVE STORES LTD. Vs. UNION OF INDIA
July 10, 1956
SRI NITAI GOUR RADHESHYAM Vs. HAREKRISHNA ADHIKARI
June 29, 1956
SRIRAM JHABURMULL Vs. S C DAS GUPTA
November 29, 1956
SRISH CHANDRA SEN Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
May 15, 1956
STANDARD TUBEWELL AND ENGINEERING WORKS LTD Vs. JOGENDRA NATH SEN
August 21, 1956
STATE Vs. NIREN DAS GUPTA
July 18, 1956
STATE Vs. JOYDEV CHANDRA DAS
July 30, 1956
STATE OF WEST BENGAL Vs. BRINDABAN CHANDRA PRAMANIK
July 24, 1956
STATE OF WEST BENGAL & ANR. Vs. ABDUL QUADER AND ORS.
July 12, 1956
SUBODH GOPAL BOSE Vs. BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD
March 23, 1956
SUBODH KUMAR BOSE Vs. COMMISSIONER OF KRISHNANAGAR MUNICIPALITY
February 29, 1956
SUBODH RANJAN GHOSH Vs. MAJOR N A O CALLAGHAN
June 1, 1956
SUDHIR KUMAR MAJUMDAR Vs. DHIRENDRA NATH BISWAS
July 5, 1956
SUKHAI Vs. HUKUM CHAND JUTE MILLS LTD
January 22, 1956
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS GOVT OF WEST BENGAL Vs. SARAL KUMAR MALLIK
May 10, 1956
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS TO STATE OF WEST BENGAL Vs. ISWAR LAKHI JANARDAN THAKUR JEW
June 6, 1956
SYAMA CHARAN SAHA Vs. NAGENDRA NATH RAKSHIT
December 11, 1956
TARAK CHANDRA MUKHERJEE Vs. RATAN LAL GHOSAL
December 21, 1956
TARAPADA MANDAL Vs. HAJIA KHATUM BIBI
May 9, 1956
TARAPADA MISHRA Vs. HARE KRISHNA DAS
December 20, 1956
TINCOWRI PRAMANIK Vs. NARAYAN CHANDRA MUKHERJEE
May 28, 1956
TIRTHA NATH GHOSE Vs. ISWAR BAMLINGADEBA
December 5, 1956
TUSTU CHARAN GHOSE Vs. KALI KUMAR GHOSE
July 11, 1956
UDAY CHAND MAHATAB Vs. KALYANI DEBI
November 26, 1956
UNION OF INDIA Vs. GOURI SANKAR RATHI
February 19, 1956
UNITED PRINTING AND BINDING WORKS LTD Vs. KISHORI LAL
June 5, 1956
UPENDRA NATH CHATTERJEE Vs. NILMONY CHATTERJEE
December 19, 1956
USHA CHARAN BANERJEE Vs. STATE OF WEST BENGAL
June 12, 1956
VILLAGERS OF SURE KALNA Vs. ANANTH BHANDU CHAUDHURY
August 21, 1956
W. WOOD & SONS LTD. Vs. BENGAL CORPORATION
February 15, 1956
WALI MAHAMMAD Vs. MANIK CHANDRA RAUL
July 18, 1956
WISEBURGH Vs. DOMVILLE
February 16, 1956