Case Index

Title
Date
(THAKUR) RANJITSINGH Vs. BEHRAUJI
March 30, 1956
ABDULLA KHAN Vs. CHANDNI BI
April 20, 1956
ASARAM Vs. STATE
March 15, 1956
BABULAL Vs. COLLECTOR
February 14, 1956
BAIJNATH PRASAD TRIPATHI Vs. STATE
March 7, 1956
BALKRISHNA JOSHI Vs. STATE
October 23, 1956
BALWANTRAO Vs. SHAMRAO
November 30, 1956
BALWANTRAO AMBARAM Vs. BALDEODAS MANILAL & CO.
December 7, 1956
BANSIDHAR NARAYANJI Vs. E B SUKHIA
December 1, 1956
BANSILAL Vs. JETHMAL
May 11, 1956
BARDICHAND Vs. SONI
November 13, 1956
BASANTILAL Vs. RAMCHARAN AND ORS.
March 23, 1956
BHANSINGH JUBARSINGH Vs. STATE
October 5, 1956
BHARAMANAND Vs. STATE
September 27, 1956
BHERUSINGH Vs. STATE
March 30, 1956
BRIJNATH KEDARNATH Vs. STATE
September 20, 1956
CAPT SAIYAD AHMAD AGHA Vs. STATE
October 20, 1956
CHHOGALAL Vs. THAKORE UTTAM SINGH
November 21, 1956
CHHUTTILAL Vs. BAGMAL
April 7, 1956
CHOTEYLAL Vs. STATE
January 31, 1956
DAYABHAI POONAMBHAI Vs. NATWARLAL SOMBHAI TALATI
December 13, 1956
DHANNALAL CHUNNILAL Vs. COMMISSIONER, SALES TAX, M.B. GOVT.
August 2, 1956
DHIRAJKUNWAR Vs. LAKHANSINGH
December 31, 1956
DINANATH Vs. PREMCHAND
February 29, 1956
DIWAN CHAND SAHNI Vs. THE STATE OF MADHYA BHARAT
September 13, 1956
DURGA PRASAD Vs. SHIVNARAIN
January 6, 1956
DURGA PRASAD Vs. STATE
March 5, 1956
F. AND C. OSLAR (INDIA) LTD. AND ANR. Vs. STATE OF MADHYA BHARAT AND ORS.
October 30, 1956
FATEHLAL Vs. YASHWANTRAO
July 27, 1956
FIRM DEOCHAND PANNALAL Vs. SHUBHKARAN SHIVDEOJI
November 15, 1956
FIRM NANDRAM NARAYANDAS Vs. FIRM GOPALDAS LAXMINARAIN AND ORS.
March 16, 1956
GAGRAT & CO. Vs. ISMAIL
December 17, 1956
GOMATI BAI AND ANR. Vs. RAMDAYAL AND ORS.
August 30, 1956
GORDHANDAS TEKCHAND SINDHI Vs. INDORE CITY MUNICIPALITY
December 13, 1956
GULABCHAND Vs. BALMUKUND
December 14, 1956
GYANIRAM Vs. GANGABAI
December 31, 1956
GYASO Vs. STATE
December 14, 1956
HALKIBAI Vs. STATE
December 20, 1956
HARIPRASAD Vs. GRAM PANCHAYAT KHIRKIYA
January 25, 1956
HATESINGH Vs. STATE
December 27, 1956
HEMANCHALSINGH Vs. STATE
December 8, 1956
HEMCHAND Vs. STATE
November 22, 1956
HINDUSTAN JOURNALS LTD. PROPRIETOR NAY PRABHAT Vs. DINESH AWASTHI RAMSWAROOP AWASTHI AND ANR.
October 1, 1956
HIRALAL AND ANOTHER Vs. AGARCHAND AND ANOTHER
December 14, 1956
HIRALAL AND ANOTHER Vs. AGARCHAND AND ANOTHER
November 21, 1956
HIRJIBHAI LAKHAMSIBHAI Vs. DAMODAR
December 7, 1956
IMPERIAL MATCH CO. (INDIA) LTD. Vs. UNION OF INDIA (UOI) AND ORS.
October 24, 1956
INDORE IRON AND STEEL REGISTERED STOCK-HOLDERS ASSOCIATION, LTD. Vs. STATE OF MADHYA BHARAT AND ORS.
October 26, 1956
JAGADAMBA PRASAD Vs. STATE
August 6, 1956
JAGDISH PRASAD Vs. STATE
November 29, 1956
JAGDISHPRASAD SAXENA Vs. STATE
February 4, 1956
JAIKISHAN GOPIKISHAN Vs. COMMISSIONER SALES-TAX
December 20, 1956
JANARDAN SHRIDHAR AND ANR. Vs. MANAGEMENT HUKUMCHAND MILLS LTD. AND ORS.
January 18, 1956
JANGLIA Vs. STATE
February 16, 1956
JHAMAKLAL Vs. MISHRILAL
January 18, 1956
KAMALABAI Vs. THE STATE OF MADHYA BHARAT AND ORS.
September 13, 1956
KANHAIYALAL Vs. KASTURCHAND
May 1, 1956
KANHAIYALAL Vs. SOMWAR BHARTI
December 4, 1956
KAPOORCHAND Vs. REVATI PRASAD
April 6, 1956
KARANSINGH Vs. STATE
January 6, 1956
KARANSINGH Vs. STATE
February 6, 1956
KASHIPRASAD Vs. STATE OF M.P.
December 14, 1956
KASHIRAM Vs. STATE
January 27, 1956
KESHAV NARAYAN Vs. GHASIRAM AND ORS.
February 18, 1956
KHANJURAM Vs. BHAGWATI
October 22, 1956
KHEMCHAND RAJMAL Vs. CHIEF SECRETARY MADHYA BHARAT GOVT
December 14, 1956
KISHANCHAND NARSINGDAS BHATIA Vs. APPELLANTE AUTHORITY MADHYA BHARAT AND ORS.
February 7, 1956
KISHANGOPAL Vs. NATHULAL
January 20, 1956
KISHANLAL Vs. RAILWAY POLICE
March 16, 1956
KISHORCHAND BHAI Vs. DAMODAR
December 7, 1956
KUNJLAL Vs. NATHMAL
March 23, 1956
KURBAN HUSSAIN Vs. ABDUL KARIM
December 19, 1956
LAXIMNARYAN GUPTA Vs. THE COLLECTOR, DISTRICT SHIVPURI
March 28, 1956
LAXMINARAIN Vs. CHHOTU
October 13, 1956
LILABAI Vs. CHANDULAL
December 12, 1956
MAHADEO KARNIK Vs. KESHAV KARNIK
August 16, 1956
MAKHNOBAI Vs. RAMESHWAR DAYAL
May 11, 1956
MANGHARAM J B AND CO Vs. KHER K B
March 15, 1956
MANNOOLAL Vs. KUNDANLAL
December 5, 1956
MATHURABAI Vs. SHRIPAT
October 18, 1956
MISHRILAL Vs. INDERMAL
December 1, 1956
MOHAMMAD HUSAIN RAMJAN HUSAIN Vs. CHAIRMAN MANDI COMMITTEE
December 14, 1956
MOHAMMAD HUSSAIN Vs. PROVIDENT FUND INSPECTOR
May 11, 1956
MOHAMMAD SIDDIQ GAUTAMLAL AND ORS. Vs. THE STATE OF MADHYA BHARAT AND ANR.
January 17, 1956
MOHAN SINGH Vs. MURARILAL
January 20, 1956
MOTIBAI Vs. CHAMPALAL
March 23, 1956
MOTILAL Vs. BADRILAL
March 28, 1956
MULAIMCHAND Vs. MUNICIPAL COMMITTEE
December 17, 1956
MUNICIPALITY INDORE Vs. HATIM ALI
July 30, 1956
NANBU Vs. STATE
January 23, 1956
NATWARLAL GOWARDHANDAS Vs. UNION OF INDIA
December 14, 1956
NOOR MOHAMMAD Vs. THE STATE
May 7, 1956
Parma Ghasiram Kachhi Vs. Khushilal Hemraj Kachhi
December 5, 1956
PREM NARAIN MOHANLAL DUBEY Vs. STATE
August 1, 1956
PYARELAL Vs. MODI SIKHARCHAND
December 31, 1956
PYARELAL SHIVPRASAD AGARWAL Vs. SECRETARY INDORE MILL MAZDOOR SANGH
December 27, 1956
RADHAKISHAN JAIKISHAN Vs. KALICHARAN
December 13, 1956
RADHEYSHYAM Vs. KASHINATH
October 20, 1956
RAM BHIKA Vs. ARJUN GOPAL AND ORS.
January 24, 1956
RAMANLAL POONAMBHAI Vs. COMMISSIONER SALES TAX M B GOVERNMENT
December 13, 1956
RAMCHANDRA Vs. VINAYAK SANT
January 10, 1956
RAMCHANDRA AND ORS. Vs. PANNALAL AND ORS.
October 23, 1956
RAMCHANDRA RAMRATAN Vs. RAMGOPAL ONKARJI AND ORS.
August 30, 1956
RAMJI RUPCHAND Vs. WESTERN RAILWAY DISTRICT SUPERINTENDENT
August 6, 1956
RAMJIDAS Vs. BABURAM
February 9, 1956
RAMKRISHNA Vs. STATE
February 15, 1956
SADHURAM Vs. ENGINEER TELEGRAPHS
November 30, 1956
SARJERAO SHITOLE Vs. MAHARAJ NARAIN
November 12, 1956
SAVITRIBAI Vs. RADHAKISHAN
December 7, 1956
SHALIGRAM Vs. STATE
December 14, 1956
SHARAD CHANDRA Vs. STATE
December 13, 1956
SHIVRATAN Vs. HEERALAL
December 4, 1956
SHOP BABOOLAL MANGILAL Vs. FIRM MANGILAL BALKISHAN
November 22, 1956
STATE Vs. RAMRATAN BHUDHAN
July 2, 1956
STATE Vs. ANANDILAL
April 21, 1956
STATE Vs. HAMIDKHAN
May 4, 1956
STATE Vs. PANCHAM
March 16, 1956
STATE Vs. SIDDHANNATH GANGARAM
February 13, 1956
STATE Vs. GANGADHAR
December 31, 1956
STATE Vs. SADHU SINGH PAHUSINGH
November 30, 1956
STATE Vs. SHAMBHUDAYAL DHUMANSINGH
November 27, 1956
STATE Vs. MT. KHIMIA
May 10, 1956
STATE OF MADHYA BHARAT Vs. MOHANLAL MOTILAL
October 23, 1956
SUKHARAM KARANSINGH Vs. STATE OF MADHYA BHARAT
October 20, 1956
SURENDRA BHARDWAJ S/O KEDARNATH Vs. STATE
November 14, 1956
TEJILAL Vs. STATE
December 21, 1956
TEKCHAND DEVIDAS Vs. GULAB CHAND CHANDAN MAL AND ANR.
September 17, 1956
TOTARAM Vs. DAMODAR
December 14, 1956
TULSI RAM Vs. STATE
January 19, 1956
UNION OF INDIA Vs. MAHESH CHANDRA SHARMA
August 29, 1956
UNION OF INDIA Vs. TEJ NARAIN DAR
October 27, 1956
VISHNU SAW MILLS Vs. VITTHAL RAO
December 5, 1956
VISHWANATH Vs. AMARLAL
January 18, 1956
ZANKARSINGH Vs. STATE OF MADHYA PRADESH
December 31, 1956