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Case Index
Title
Date
A Subba Rao Vs. Secretary Andhra Co operative Central Land Mortgage Bank Tirupathi
March 28, 1956
ABDUL GHANI HAMID Vs. STATE
December 27, 1956
ABDUL KAREEM SAB Vs. GOWLIVADA S. SILAR SAHEB AND ANOTHER
January 24, 1956
ABDUL KARIM Vs. SALES TAX OFFICER MAHBOOBNAGAR
June 29, 1956
ADUSUMILLI KUTUMBARAO Vs. THE COMMISSIONER OF SALES TAX
November 30, 1956
AKRAM MEN Vs. SECUNDERABAD MUNICIPAL CORPORATION
December 12, 1956
ALAPATI SIVARAMAKRISHNAYYA Vs. ALAPATTI KASHIVISHWANANDHAM AND ORS.
March 13, 1956
ALLURI BANGAR RAJU AND ORS. Vs. ALLURI RAJA KALIDINDI SURAIAHMMA BAHADUR AND ANR.
January 11, 1956
Aluri Appamma Vs. Balaji Lal Lala
March 7, 1956
AMARAVATHI MOTOR TRANSPORT CO Vs. STATE
January 25, 1956
AMBATIPUDI RAMABRAHMAM Vs. STATE OF ANDHRA PRADESH
November 16, 1956
ANISETTI VENKANNA ALIAS VENKATESWARA RAO AND ANR. Vs. RIMALAPUDI VENKATA RAO AND ANR.
December 4, 1956
APPALANARASIMHAM PATRUDU Vs. MUTYALA RAO
January 18, 1956
APPANNA Vs. CHAMAN LAL
March 7, 1956
B Srikantaiah Vs. Election Officer Hindupur Municipality Hindupur
August 28, 1956
B V HANUMANTHA RAO Vs. STATE OF ANDHRA
March 21, 1956
BAGEPALLE CHENGAPPA Vs. STATE
December 18, 1956
BALAKRISHNAMMA Vs. NANDESAM
July 27, 1956
Banda Manikyam Vs. Banda Venkayamma
August 24, 1956
Bandaru Venkayya Vs. Lakshmi Narasayya alias Lakshmayya died
January 16, 1956
Bhagyanagar Cloth Stores Vs. Peesumal Harbhagvandas
December 5, 1956
BHIKAJEE DADABHAI AND CO Vs. COMMISSIONER OF INCOME TAX
October 4, 1956
Bhootapati Aseervadam Vs. STATE
February 13, 1956
BOARD OF REVENUE, CHEPAUK, MADRAS, REFERRING OFFICER Vs. POOSARLA CHINA APPALANARASIMHULU
September 17, 1956
Bobbili Gowresu Vs. Kottu Subhadramma
April 5, 1956
BOBBILI SRIRAMAMURTHY Vs. BATCHU DHANRAJU AND ORS.
November 19, 1956
BODDU SANYASI PATRUDU Vs. STATE
January 9, 1956
BOKKASAM KRISHNAYYA Vs. STATE
January 9, 1956
BRANMAYYA Vs. CHINTAYYA
March 30, 1956
BULIKA CHANDRIAH AND ANOTHER Vs. TADI NARAYAN REDDY
December 20, 1956
C P SINGH Vs. K HANUMANTHA RAO
November 8, 1956
CHADAJI KUBAJI Vs. STATE OF ANDHRA PRADESH
March 12, 1956
CHANDA YADGIRI Vs. M. VENKATAIAH AND OTHERS
November 23, 1956
CHEVENDRA VENKATA KUTUMBA RAO Vs. GOVARDHANAM APPALACHARYULU
December 26, 1956
Chirumamilla Tirupatayya Vs. STATE
April 17, 1956
Chittoori Rangavalli Tayaramma AND Tunuguntla Venkata Rao Vs. Revenue Divisional Officer Guntur
March 22, 1956
COMMISSIONER M C GUNTUR Vs. VENKATEEWARA RAO
January 27, 1956
COMMISSIONER OF INCOME TAX Vs. RAGHAVA REDDI P V
February 12, 1956
Commissioner of Income tax Madras Vs. P V Raghava Reddi
February 21, 1956
D C T O KAKINADA Vs. P L SWAMY
April 20, 1956
D Raja Ram Vs. Deputy Inspector General of Police North Range Waltair
April 3, 1956
D.V. NARASIMHA RAJU Vs. REGIONAL-TRANSPORT AUTHORITY AND ANR.
September 21, 1956
Damisetri Satyanarayana Murthi Vs. Damisetti Bhavanna
April 18, 1956
Dangeti Appanna Vs. Dangeti Venkataratnam
February 15, 1956
DEPUTY COMMISSIONER COMMERCIAL TAXES Vs. NAGENDRAPPA
March 20, 1956
DUGGIRALA SADASIVA VITTAL Vs. BOLLA RATTALU
December 18, 1956
DWARAMPUDI NAGARATNAMBA Vs. KUNUKU RAMAYYA AND ANOTHER
September 29, 1956
EMINENI GALIB Vs. B VEERANARAYANA
March 13, 1956
ESWARA GOWD Vs. SOMASEKHARA GOWD
February 24, 1956
G KRISHNA SOMAYAJULU Vs. D ANNAPPA
September 10, 1956
G V SUBRAHMANYAM and CO Vs. STATE OF ANDHRA PRADESH
March 30, 1956
G VENKAYAMMA Vs. G VEERAYYA
August 31, 1956
GAFFAR BAIG Vs. ABDUL KHALEEL KHAN
January 23, 1956
GEESHAPATI GURUKUL Vs. SUBRAHMANYAM
February 10, 1956
Gokeda Latcharao Vs. Viswanadham Bhimayya
February 3, 1956
GOLLA VENKATA SUBRAMANYAM Vs. STATE OF ANDHRA
March 30, 1956
GOLUKONDA TIRUPATHAYYA Vs. GUDIVADA APPALANAIDU AND ORS.
July 25, 1956
Gopal Mines AND Mineral Works Kollipara Vs. State of Andhra
November 8, 1956
GOPALAKRISHNA MOTOR TRANSPORT CO LTD Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY KRISHNA DISTRICT
April 6, 1956
Govardhanam Appalacharyulu Vs. Govardhanam Rangacharyulu
March 15, 1956
GOVERNMENT OF ANDHRA Vs. EAST INDIA COMMERCIAL CO LTD
December 17, 1956
GOVERNMENT OF ANDHRA (NOW ANDHRA PRADESH) Vs. EAST INDIA COMMERCIAL CO. LTD.
December 7, 1956
GOVERNMENT OF ANDHRA NOW ANDHRA PRADESH Vs. K RAJAIAH AND CO
November 8, 1956
GOVINDAMMA Vs. BULLEMMA
February 24, 1956
HANUMANTHA RAO Vs. C T O KAKINADA
March 21, 1956
HARADEVI Vs. STATE OF ANDHRA PRADESH
April 3, 1956
HUSSAIN SAHEB Vs. MOULI SAHEB
January 25, 1956
IN RE KODANDA RAMASWAMI VARI DEVASTANAM Vs. STATE
February 15, 1956
IN RE PEDDA AMMA MUTTIGADU AND OTHERS Vs. STATE
December 31, 1956
IN RE RAGEPALLE CHENGAPPA Vs. STATE
July 30, 1956
IN RE: HYDERABAD COURT-FEES ACT (VI OF 1324 F), SCH. II, ART. 1 Vs. STATE
November 19, 1956
IN RE: VADLAMUDI KUTUMBA RAO Vs. STATE
September 28, 1956
INDIAN HUME PIPE CO., LTD. Vs. VENDRA VENKANNA, PROPRIETOR OF JAI BHARATHI CEMENT WORKS, PENUGONDA
August 7, 1956
INUGANTI YOGANANDA NARASIMHA RAMACHANDRA JAGANNADHA RAO Vs. STATE OF ANDHRA
December 28, 1956
IRALA PALLE RAMIAH Vs. STATE
January 31, 1956
J RANGAIAH Vs. K PEDDIREDDI
April 16, 1956
JAGADGURU KARIBASAVA RUJENDRA SWAMIJL Vs. STATE OF ANDHRA AND ORS.
November 22, 1956
JAGANNADHAM (R.) Vs. STATE OF ANDHRA PRADESH AND OTHERS
September 26, 1956
JAGANNATH RAO S V Vs. COMMISSIONER OF INCOME TAX
March 21, 1956
K Muniswami Chetti Vs. STATE
November 26, 1956
K PAPAIAH Vs. STATE
February 8, 1956
K V DAS Vs. VIJAYAWADA MUNICIPALITY
February 3, 1956
K V N Ramarao Vs. State of Andhra
April 10, 1956
K VENKATASWAMY and SON Vs. RAYALASEEMA BANK LTD
February 3, 1956
K. NARASAREDDI Vs. STATE OF ANDHRA
August 16, 1956
K. VENKATASUBBAYYA Vs. K. ROSAYYA AND ORS.
February 9, 1956
KADIYALA CHANDRAYYA Vs. STATE OF ANDHRA
November 16, 1956
KAKURAMJI Vs. BAPIRAJU
January 24, 1956
KALLURI VEMA REDDY Vs. REDDI GANGI REDDI
July 31, 1956
KANCHERLA MANGAPATHI RAO Vs. INCOME TAX OFFICER
August 31, 1956
Kancherla Venkateswara Rao Vs. Digavalli Venkatasiva Rao
February 23, 1956
KANCHETI RAMAKRISHNAYYA Vs. MANDADI NARASAYYA AND OTHERS
September 7, 1956
Kanchupati Malla Reddy Vs. Kanchupati Subbamma
January 31, 1956
KANNEPALLI VISWESWARA DAKSHINAMURTHL SOMAYULU AND ANR. Vs. KANNEPALLI KRISHNAMUITHI AND ORS.
December 19, 1956
KARNATI SATYANARAYANA Vs. GUMMADI SUBBAIAH AND SIX OTHERS
March 27, 1956
KARRI VENKAMMA Vs. KARRI VENKATAREDDI
November 13, 1956
KATAF CHINA FAREED Vs. STATE OF ANDHRA
November 16, 1956
Katragadda Venkaiasubbayya Vs. Katragadda Virayya
August 21, 1956
KINGAM SAVARANNA Vs. STATE
December 7, 1956
KODANDA RAMASWAMI VARI DEVASTANAM Vs. KODANDA RAMASWAMI VARI DEVASTANAM
February 15, 1956
Kodandaramaswami Devasthanam Buchireddipalem Vs. D Seshayya
February 15, 1956
KOLLAPUDI GOVINDAMMA Vs. MANI BULLEMA
February 24, 1956
KOMMISETTI PAPAYYA Vs. MAYAVARAM LAKSHMAMMA
November 26, 1956
Konakanchi Kesava Narayana Vs. Obulareddigari Venkatamma
November 14, 1956
KONDAMMA Vs. SESHAMMA
February 17, 1956
Kondeti Pullayya Vs. Pydi Peda Appanna
March 9, 1956
KOONAM NARASA REDDY Vs. STATE OF ANDHRA PRADESH
August 16, 1956
KOPPALA VENKATASWAMI Vs. SATRASALA LAKSHMINARAYANA CHETTI
December 20, 1956
KOSARAJU BRAHMIAH Vs. CHIKURTI CHINTAYYA AND ANOTHER
March 30, 1956
Kotha Seshamma Vs. Pittala Venkayya
August 10, 1956
KOTTAPALLI VCNKATESWARLU Vs. KOTTA-PALLI BAPAYYA AND ORS.
October 9, 1956
KOUTARAPU VENKATA CHENCHAYYA Vs. KOUTARAPU RAMALINGAM AND ORS.
August 6, 1956
KRISBNAMURTHI Vs. BAPANAYYA
March 28, 1956
Kuchibotla Kanakamma Vs. Tadepalli Ranga Rao
January 11, 1956
KUDAPA SUBBANNA IN RE Vs. KUDAPA SUBBANNA IN RE
March 26, 1956
KUPPALU VENKATASWAMI AND ANOTHER Vs. KOLLA CHELAMMAYYA NAIDU AND OTHERS
April 23, 1956
KURAPATI SUBBA REDDI Vs. VIRPAM CHENCHIAH
January 23, 1956
L SRIRANGAMMA Vs. G NARAYANAMMA
April 19, 1956
LAGADAPATI SUBBA RAMAIAH Vs. COMMISSIONER OF INCOME TAX
February 24, 1956
LAKSHMINARAYANA Vs. VENKAYAMMA
January 12, 1956
LATCHA RAO Vs. BHIMAYYA
February 23, 1956
Lingamaneni Krishnamurthi Vs. C Jaganmohana Rao
July 24, 1956
M CHIMPRAMMA Vs. P SUBRAHMANYAM
August 24, 1956
M K Abu Bucker Vs. B Moidu
November 16, 1956
M MATHRA DAS Vs. HARI RAM
December 14, 1956
M V JOGARAO Vs. STATE OF ANDHRA PRADESH
August 17, 1956
M VENKIAH Vs. K CHINA PUNNIAH
February 29, 1956
Maddi Narayanam AND Bro a Firm at Gudivada Vs. Kanumuri Subbaraju proprietor Sri Dhanalakshmi Rice Mill a firm at Razole
March 7, 1956
MAHALAKSHMAMMA IN RE Vs. MAHALAKSHMAMMA IN RE
September 28, 1956
MAHALAKSHMI Vs. STATE OF ANDHRA PRADESH
August 22, 1956
MAHARAJAH OF PITHAPURAM Vs. D L O KAKINADA
March 13, 1956
MAHENDRA SINGH Vs. STATE OF ANDHRA PRADESH
March 15, 1956
MAHOMED ALI Vs. STATE
December 27, 1956
Makkena Chimpiramma Vs. Pabbisetty Subrahmanyam
September 14, 1956
Makutam Basavalingam Vs. Makutam Swarajyalakshmi
August 6, 1956
Malineni Mallayya Vs. Sompalli Kondappa Naidu
December 6, 1956
MALLA REDDI Vs. SUBBAMMA
January 31, 1956
MALLIPUDI NARASIMHAMURTHY Vs. MALLIPUDI NAGABHUSHANAM
February 9, 1956
Manepragada Ramachandra Rao Vs. Revenue Divisional Officer Kowur West Godavari District
August 29, 1956
MANGALAPALLI RAMAKRISHNIAH Vs. STATE OF ANDHRA PRADESH REPRESENTED BY COMMERCIAL
March 23, 1956
MANGALAPALLI RAMAKRISHNIAH Vs. STATE OF ANDHRA
March 3, 1956
Mannem Edukondalu Vs. State
April 7, 1956
Manthina Venkatapathi Raju Vs. State of Andhra
August 30, 1956
MATAMESWARA RAO Vs. STATE
January 16, 1956
MELLACHERUVU PUNDARIKAKSHUDU Vs. KUPPA VENKATAKRISHNA SASTRI
November 16, 1956
Messrs S R V G Press Co Kurnool Vs. Commissioner of Excess Profits Tax Hyderabad AND Andhra Hyderabad
February 21, 1956
Mittadoddi Rama Rao Vs. Duwuru Venkata Rajeswara Sastry
April 19, 1956
MOHIDEEN KHAN Vs. MAJID KHAN
April 10, 1956
Moka Jambanna Vs. Kopparam Honnappa
February 21, 1956
MUNICIPAL COUNCIL NELLORE Vs. VEERABHADRA RAO
April 20, 1956
MUTYALU Vs. STATE OF ANDHRA PRADESH
January 6, 1956
N KOTAYYA Vs. STATE OF ANDHRA PRADESH
April 6, 1956
N.V.L. NARASIMHA RAO Vs. RAO BAHADUR TELLAKULA JAIAYYA AND ORS.
January 10, 1956
NAGULAKONDA VENKATA SUBBA RAO Vs. COMMISSIONER OF INCOME TAX
November 26, 1956
Nalluru Basavaiah Naidu Vs. Takkella Venkateswarulu
February 8, 1956
NANDIGAM RAMARAO AND OTHERS Vs. BURUGUPALLI SRIKRISHNAMURTHI AND OTHERS
December 18, 1956
NANNEKA SESHAYYA AND OTHERS Vs. STATE OF ANDHRA PRADESH
December 27, 1956
NARASAYYA AND ORS. Vs. RAMADRAYYA AND ORS.
March 29, 1956
NARASIMHULU K CH Vs. COMMISSIONER OF INCOME TAX
August 29, 1956
Narayanam Seshacharyulu Vs. Narayanam Venkatacharyulu
April 16, 1956
NARSING RAO Vs. STATE
February 27, 1956
NAWAB ZAIN YAR JUNG Vs. RAGHOTAM RAO
December 26, 1956
Nese Sankarayya Vs. STATE
January 30, 1956
Nimmagadda Ramabrahma Sastri Vs. Nimmagadda Lakshminarasimham
January 18, 1956
NIZAM SUGAR FACTORY LTD Vs. COMMISSIONER OF SALES TAX HYDERABAD
February 24, 1956
Nunna Bapiraju Vs. Khan Bahadur Mohammad Azimtulla Khan Saheb
August 8, 1956
NUNNA SESHAMMA Vs. KALLA GANGARAJU
February 29, 1956
P Appayya Vs. STATE
April 11, 1956
P Balaramakrishna Rao Vs. P Suryaprakasa Rao
October 9, 1956
P PRAKASA RAO Vs. P LAKSHMIKANTAM
March 6, 1956
P S S S FIRM MADRAS Vs. NARASIMHA RAO
February 17, 1956
P. SATYANARAYANA. Vs. DISTRICT PANCHAYAT OFFICER
September 14, 1956
P. SITARAMAMMA Vs. P. ANKAIAH AND OTHERS
November 26, 1956
PANCHAYAT PANDRPAADU Vs. STATE OF ANDHRA PRADESH
July 27, 1956
PAPAMMA Vs. STATE OF HYDERABAD
March 5, 1956
Paritala Narasimham Vs. Ayinampudi Venkayya
January 25, 1956
Parupudi Bapoo Rao Kakinada Vs. Commissioner of Excess Profits Tax Madras
February 15, 1956
PASUMARTHI PEERAYYA AND OTHERS Vs. ARVAPALLI RAMAKRISHNAYYA
November 13, 1956
PASUPULETI KRISHNAMURTHI Vs. ANNADASU BAPANAYYA AND ORS.
March 28, 1956
Penna Venku Reddi Vs. Konda Pichi Reddi
March 20, 1956
PICHAMMA Vs. GURAVIAH
November 9, 1956
Pilla Venugopalam Vs. Commissioner Vijayawada Municipality
March 22, 1956
POONDLA LAKSHMINARAPA REDDI Vs. VONTERU VARADA REDDI AND OTHERS
February 9, 1956
Poosala Venkateswarlu Vs. Batchu Narasamma
March 23, 1956
POTTI SWAMI AND BROTHERS AND ANOTHER Vs. UNION OF INDIA
February 23, 1956
Potti Swami Cloth merchants Vijayawada Vs. Union of India
March 23, 1956
PUBLIC PROSECUTOR Vs. DAWOOD
March 14, 1956
PUBLIC PROSECUTOR Vs. CHALAMAIAH
August 2, 1956
Public Prosecutor Vs. M Rangareddy
April 18, 1956
PUBLIC PROSECUTOR Vs. B KRISHNASAMI
June 5, 1956
Public Prosecutor Vs. P K Ramachandra Iyer
July 6, 1956
Public Prosecutor Vs. Mulugu Jwala Subrahmanyam alias M J Subrahmanyam
February 17, 1956
PUBLIC PROSECUTOR Vs. DR. B. KRISHNASAMI AND OTHERS
September 5, 1956
PUBLIC PROSECUTOR Vs. DAMERA VENKATA NARASAYYA
November 8, 1956
PUBLIC PROSECUTOR Vs. THALLA GANGADHARUDU
January 6, 1956
Pudi Ramulu Vs. STATE
April 20, 1956
Pudota Chinnamma Vs. Sanapareddi Subbareddi
September 14, 1956
PURUSHOTHAM HARIDAS Vs. AMRUTH GHEE CO LTD
August 16, 1956
R Govindoo Vs. N Ramachander
November 8, 1956
R.V.V. SATYNARAYANA PRASAD Vs. THE MUNICIPAL COUNCIL VIJAYAWADA
November 7, 1956
RACHEPALLI ATCHAMMA Vs. YERRAGUNTA RAMI REDDI
November 27, 1956
RAGHAVA REDDI P V Vs. COMMISSIONER OF INCOME TAX
February 22, 1956
RAGHAVENDRA SWAMI MUTT Vs. BOARD OF COMMISSIONERS, HINDU RELIGIOUS ENDOWMENTS
December 24, 1956
RAHAMTULA Vs. MASTAN SETH
March 9, 1956
RAJAH MANYAM MEENAKSHAMMA Vs. COMMISSIONER OF INCOME TAX
February 22, 1956
RAJAH SARVAGNA KUMARA KRISHNA YACHENDRA, RAJAH OF VENKATAGIRI Vs. RAJAH NAVANEETHA KRISHNA YACHENDRA AND OTHERS
November 9, 1956
Rajah Sri Rao Swetachalapati Ramakrishna Rangarao Bahadur Varu Vs. Damera Ramarao Garu
March 6, 1956
RAMABRAHMA SASTRY Vs. LAKSHMINARASIMHAM
January 18, 1956
RAMAKRISHAN RAO ALIAS BABURAO Vs. SRINIVASARAO
March 22, 1956
RAMAKRISHNIAH Vs. C T O AMALAPURAM
March 23, 1956
RAMALINGAM PILLAI Vs. JAGADAMBAL
January 31, 1956
RAMAMURTHY M Vs. STATE OF MADRAS
April 3, 1956
RAMASESHAYYA Vs. RAMAYYA
January 16, 1956
RAMAYYA Vs. SUBBAIAH
January 18, 1956
Ramichetti Ramayya Chetti Vs. Putta Krishnayya Chetti
September 27, 1956
RANGANAYAKAMMA Vs. VENKATA SUBBA RAO
March 7, 1956
RATNAMMAL Vs. THILAIAMMAL
December 10, 1956
RUNAKANA KANAKAIAH Vs. COMMISSIONER ELURU MUNICIPAL COUNCIL ELURU
July 13, 1956
S A IRANI Vs. P L NARSIMHA SASTRY
September 6, 1956
S R V G PRESS CO Vs. COMMISSIONER OF EXCESS PROFITS TAX
February 2, 1956
S S R MILLS Vs. C T O KAKINADA
July 20, 1956
S VEERARAGHAVAYYA Vs. N SESHACHELAM
March 30, 1956
S. SRINIVASULU Vs. LAND ACQUISITION OFFICER (SPECIAL DEPUTY COLLECTOR), ANANTAPUR REFERRING OFFICER
August 20, 1956
SAMBAMURTHI Vs. STATE OF ANDHRA PRADESH
March 23, 1956
SATYANARAYANA OIL TRADING COMPANY Vs. SALES TAX OFFICER GULBARGA
April 28, 1956
SATYAVATAMMR Vs. PADRAAVATAMMA
February 8, 1956
SEHILEZADI NAZEERUNNISA BEGUM Vs. LAKSHMAN
November 7, 1956
Seriveri Kotiswamy Vs. State of Andhra
September 28, 1956
SESHAYYA Vs. SEETHAYYA
March 7, 1956
SHAIK KALESHA Vs. STATE
March 9, 1956
Shaik Khatum Bibi Vs. Mahamad Zahina Bi
February 3, 1956
SHAIK SERVER Vs. STATE
March 2, 1956
SHEIK MURUGULA RAMTUMIA ALIAS RAHAMTULA Vs. YADALA PEDA MASTAN SETH AND OTHERS
March 9, 1956
SHEIKH UMAR SAHEB ALIAS UMRA Vs. STATE
September 18, 1956
SITAMAHALAKSHMI Vs. RAMACHANDRA RAO
July 19, 1956
SIVARAMAKRISHNAYYA Vs. KASIVISWANATHAM
March 13, 1956
SMT. PENTAPATI VENKATRATNAM AND OTHERS Vs. KARRI VENKATANARASAYAMMA AND OTHERS
July 31, 1956
Somappa Vs. State
July 6, 1956
SOMU NAGIRODDY Vs. GOURU-GARI LINGAREDDI AND ORS.
April 19, 1956
SREERAMAMURTHI Vs. INCOMETAX OFFICER VIZIANAGARAM
April 3, 1956
SRI BAYYANNA BHIMAYYA Vs. GOVERNMENT OF ANDHRA
November 23, 1956
SRI MADANA GOPALASWAMY TEMPLE AND OTHERS Vs. SARIDE MANIKYAM AND OTHERS
August 31, 1956
SRI SITHARAMA RICE AND OIL MILLS Vs. STATE OF ANDHRA
July 20, 1956
Srimathi Mokhamatla Kondamma Vs. Srimathi Mokhamatla Venkatalakshmidevi
September 11, 1956
SRIRAMAMURTY Vs. VENKATASUBBARAO
April 18, 1956
STATE OF ANDHRA Vs. S KAMESWAR RAO
April 19, 1956
STATE OF ANDHRA Vs. A SRIRAMULU
September 7, 1956
STATE OF ANDHRA Vs. M SANNAPPA
August 31, 1956
STATE OF ANDHRA Vs. SRINIVASULU
September 30, 1956
STATE OF ANDHRA Vs. BELLAMKONDA VENKATA SUBBAIAH
December 28, 1956
State of Madras Vs. V Srinivasulu
August 31, 1956
SUBBA RAO Vs. ANASUYAMMA
March 22, 1956
SUBBARAJU Vs. STATE OF ANDHRA PRADESH
March 21, 1956
SUBBARAMAIAH Vs. COMMISSIONER OF INCOME TAX MADRAS
February 4, 1956
SUBBARAMAIAH Vs. VENKATA SUBBAMMA
January 24, 1956
Suggu Suryanarayanamurty Vs. Saripella Satyanarayanaraju
March 7, 1956
SYALI PARAMESWARAPPA Vs. BALAGAL KRISHTACHAR AND ANOTHER
December 10, 1956
SYED AZIZ Vs. THE COLLECTOR OF HYD. DIST. ETC.
December 7, 1956
T. NARAYANA Vs. STATE OF ANDHRA PRADESH AND OTHERS
December 28, 1956
T.V.R. LINGAIAH Vs. PRESIDENT OF CHITTOOR YENDHIA CHARCOAL PRODUCERS CO-OPERATIVE SOCIETY
January 20, 1956
TENALI SITIAH Vs. STATE
February 10, 1956
TIRUPATHI RAO Vs. D T O VIJAYAWADA
September 25, 1956
Toram Manikyam Vs. Srimati Tirumala Raghavacharyulu Ayyawarlam Garu
February 2, 1956
Uddandi Ramakrishna Mudali Vs. Y Sivarama Prasad Bahadur Varu
January 20, 1956
V L VENKATRAMAYYA Vs. D NAGARATNAM
March 2, 1956
Vajja Basavayya Vs. Kambhampati Ramayya
January 17, 1956
VANKATESWARULU Vs. LAKSHMAMMA
February 13, 1956
VEERAMACHANENI BUTCHAIAH CHOWDARY Vs. NOOLI VENKATA SUBRAHMANYAM
July 31, 1956
VEERNI SOORAYYA Vs. KATEEZA BEEGUM (DIED) AND OTHERS
September 7, 1956
Veluri Sivarama Sastri Vs. State of Andhra
September 11, 1956
Vemuri Ethirajamma Vs. Nune Raghavulu Setti
July 5, 1956
VENKATA KRISHNA RAO Vs. APPALASWAMY
February 27, 1956
VENKATA SUBBAREDDI Vs. PAPIREDDI
April 11, 1956
VENKATAPPA Vs. STATE OF ANDHRA PRADESH
March 14, 1956
VENKATESWARLU Vs. SATYANARAYANA
January 2, 1956
VENKATESWARULU Vs. KOTILINGAM
September 28, 1956
VEPA SATYANARAYANAMURTHY Vs. CHEKKA BHAVANARAYANA AND OTHERS
December 7, 1956
VHA SREERAMAMURTHY Vs. INCOME TAX OFFICER
April 3, 1956
VIBHUTI GLASS WORKS Vs. INCOME-TAX OFFICER
April 3, 1956
VIJAYA PRAKASH CHELLA BALWANT GIRJI Vs. HYDERABAD MUNICIPAL CORPORATION
December 13, 1956
VISWESWARA RAO Vs. SATYANARAYANA
January 27, 1956
Vytla Veeraswami Vs. Ivaturi Durga Venkata Subbarao
August 10, 1956
West Godavari Dt Village Officers Association Vs. State of Madras
March 12, 1956
Yelchuri Venkateswarlu Vs. Nukala Venkata Narasimham
September 18, 1956
YENUGU ACHAYYA Vs. ERNAKI VENKATA SUBBA RAO
April 10, 1956