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Title
Date
A SINHA AND SONS Vs. SUSHILA DEVI
October 30, 1956
A.C. BUDWAR Vs. STATE
December 19, 1956
ABDUL AZIZ Vs. STATE
January 12, 1956
ABDUL GHANI Vs. VISHUNATH
November 29, 1956
ABDUL HAI AND ANOTHER Vs. SHYAM KISHORE AND OTHERS
October 29, 1956
ABDUL HAKIM Vs. STATE
August 24, 1956
ABDUL RAHEEM Vs. RAGHUNATH SINGH
November 8, 1956
ABDUL SATTAR Vs. STATE
January 12, 1956
ABDUL SHAKUR Vs. KOTWALESHWAR PRASAD
February 8, 1956
AIDAL SINGH Vs. STATE
November 13, 1956
AJAB SINGH Vs. STATE OF U P
October 19, 1956
AJODHIA PRASAD Vs. NANHAK RAN AND ORS
April 10, 1956
AJODHYA PRASAD Vs. CHIRANJILAL
September 10, 1956
AJODHYA PRASAD BHARGAVA Vs. BHAWANI SHANKER BHARGAVA
May 8, 1956
AMBA PRASAD Vs. STATE
November 9, 1956
AMIR CHAND Vs. STATE
April 26, 1956
ANAND KUMAR BINDAL Vs. EMPLOYEES STATE INSURANCE CORPORATION
October 5, 1956
ANANT BAHADUR SINGH Vs. ASHTBHUJA BUX SINGH
November 6, 1956
ANEG SINGH Vs. RAM PRAKASH
October 16, 1956
ARYA INSURANCE CO LTD Vs. LALA CHANNOOLAL
October 26, 1956
ARYA VIDYA SABHA AND ORS Vs. HARISH CHANDRA ARORA
October 5, 1956
ASA RAM Vs. BABU RAM
February 3, 1956
ASA RAM AGARWALLA Vs. STATE
December 3, 1956
ASHIQ ALI AND ORS Vs. SUB DIVISIONAL MAGISTRATE AND ORS
October 16, 1956
BABU LAL Vs. STATE
December 4, 1956
BABU MIAN Vs. MST HAFIZAN
November 6, 1956
BACHAN PANDE Vs. STATE
July 26, 1956
BACHCHAN LAL Vs. STATE
October 19, 1956
BADRI PRASAD DUBEY Vs. STATE OF U P
August 16, 1956
BADRUDDIN Vs. AISHA BEGUM
October 29, 1956
BAGESHWAR RAI AND ORS Vs. BHABHUTI RAI AND ANR
October 28, 1956
BAGESHWAR RAI AND OTHERS Vs. BHABHUTI RAI AND ANOTHER
October 25, 1956
BAHADUR KHAN Vs. MARRIAMM
January 11, 1956
BAHORI LAL PALIWAL Vs. DISTRICT MAGISTRATE BULANDSHAHR
May 8, 1956
BALAK RAM Vs. BOARD OF REVENUE U.P. AND OTHERS
October 3, 1956
BALBIR SINGH Vs. EXECUTIVE ENGINEER
October 11, 1956
BANARAS ICE FACTORY LTD Vs. U P GOVERNMENT
January 16, 1956
BANKEY BEHARI LAL AND ORS Vs. RENT CONTROL AND EVICTION OFFICER AND ORS
May 2, 1956
BANMALI Vs. DISTRICT BOARD JHANSI
March 16, 1956
BANSH GOPAL Vs. MOOL CHAND SHARMA
December 20, 1956
BANSI Vs. STATE
March 15, 1956
BARIK ALI Vs. STATE
October 24, 1956
BASHIR KHAN Vs. WORKS MANAGER OF THE N. RAILWAYS CARRIAGE AND WAGON SHOP AT ALAMBAGH, LUCKNOW
November 23, 1956
BECHU Vs. STATE
August 29, 1956
BEHARI JI MAHARAJ Vs. DAUJI MAHARAJ
September 24, 1956
BENI MADHO GUPTA Vs. NATH
January 12, 1956
BHAGGAN Vs. AZAM KHAN AND ORS
May 3, 1956
BHAGWAN DIN Vs. GOURI SHANKAR
October 9, 1956
BHAGWAN SINGH AND ANR Vs. STATE OF U P
July 17, 1956
BHAGWANDIN Vs. JANAKLAL
February 7, 1956
BHAGWANTI Vs. TARA CHAND
August 16, 1956
BHAGWATI PRASAD Vs. J K TANDON
October 9, 1956
BHAGWATI SINGH Vs. V P TRIVEDI
August 20, 1956
BHOLA NATH Vs. STATE
April 6, 1956
BHOLA NATH Vs. STATE
December 4, 1956
BHUSAN SARAN Vs. ONKAR SINGH
April 26, 1956
BIJAY SINGH AND ANR Vs. STATE OF U P
October 22, 1956
BIRENDRA PRASAD LAHIRI Vs. STATE
April 2, 1956
BISHAMBHAR DAYAL AND ORS Vs. STATE
April 17, 1956
BISHAMBHAR NATH SAXENA Vs. DISTRICT MAGISTRATE AND ORS
February 14, 1956
BOARD OF DIRECTORS Y M C A Vs. R H NIBLETT
November 29, 1956
BOHRE SINGH Vs. STATE
April 23, 1956
BRIGADE COMMANDER MEERUT SUB-AREA Vs. GANGA PRASAD
February 7, 1956
BUDUL AND OTHERS Vs. STATE
September 12, 1956
BUNYAD HUSAIN Vs. STATE
January 3, 1956
C M CHOWDHARY Vs. STATE
March 14, 1956
CENTRAL TALKIES Vs. LALA DWARKA PRASAD
January 30, 1956
CH BHUPAL SINGH AND ANR Vs. STATE OF U P AND ORS
October 22, 1956
CH MOINUDDIN Vs. DEPUTY DIRECTOR MILITARY LANDS AND CANTONMENTS EASTERN COMMAND
February 8, 1956
CH MUKHTAR SINGH Vs. STATE OF U P
October 8, 1956
CHAIT RAM Vs. STATE
November 22, 1956
CHAMAN LAL SETH Vs. STATE OF UTTAR PRADESH
December 5, 1956
CHATARBHAJ CHOGALAL Vs. COMMISSIONER OF INCOME TAX
April 5, 1956
CHATTAR SINGH AND ORS Vs. STATE THROUGH HUKAM SINGH
March 16, 1956
CHATTAR SINGH AND OTHERS Vs. STATE
December 11, 1956
CHAUBEY SATGUR DAS RAO Vs. STATE OF UTTAR PRADESH
May 11, 1956
CHHAONI LAL PRAGDAS Vs. COMMISSIONER OF INCOME TAX
April 11, 1956
CHINI MILL MAZDOOR UNION GHUGHLI DISTRICT GORAKHPUR Vs. J N KHANNA REGIONAL CONCILIATION OFFICER GORAKHPUR
January 3, 1956
CHOTE LAL Vs. MANGALI
July 26, 1956
CHUNNI LAL Vs. L GURDIAL PRASAD
August 14, 1956
CO-OPERATIVE DEVELOPMENT AND MARKETING UNION LTD Vs. GANESH SUGAR MILL LTD
April 2, 1956
COTTON SPINNING AND WEAVING MILLS CO LTD Vs. GOVT OF STATE OF U P
January 5, 1956
CUSTODIAN EVACUEE PROPERTY Vs. SHRIMATI BIBIJAN
August 31, 1956
D R MENON Vs. DIRECTOR OF HARIJAN WELFARE
March 29, 1956
DALGANJAN KOERI Vs. STATE
April 4, 1956
DALLA SINGH Vs. STATE
April 11, 1956
DAMODAR DASS ATTRA Vs. STATE
December 17, 1956
DAMODAR PD Vs. BYOPAR SAHAYAT BANK LTD
December 21, 1956
DARBARI RAM SHARMA Vs. STATE OF U P
February 24, 1956
DAROUPADI DEBI Vs. S K DUTT
January 13, 1956
DEO NARAIN CHAND Vs. KALI CHARAN
December 6, 1956
DESRAJ Vs. SUNDER LAL AND ANOTHER
December 17, 1956
DHANNO KHAN Vs. STATE
December 21, 1956
DHOOM SINGH Vs. STATE
October 10, 1956
DILDAR HUSAIN Vs. ABDUL MOID
September 7, 1956
DIN DAYAL Vs. STATE
January 10, 1956
DIP NARAIN TEWARI Vs. GANGA PRASAD MANI TEWARI
September 14, 1956
DISTRICT BOARD BANARAS Vs. CHURHU RAI
February 27, 1956
DISTRICT BOARD THROUGH ITS SECRETARY Vs. NOOR MOHAMMAD
May 11, 1956
DOMINION OF INDIA Vs. GAYA PERSHAD
October 8, 1956
DR CHAMAN LAL DHINGRA AND ANR Vs. STATE
February 20, 1956
DULAN DAYAL SINGH Vs. PRASADI
February 7, 1956
DURGAPAL SINGH Vs. KUNWAR JAHAN SINGH
December 11, 1956
DWARKA AND OTHERS Vs. JAWALA SINGH AND OTHERS
December 19, 1956
F AND C OSLER INDIA LTD Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
April 3, 1956
FATTA Vs. BOARD OF REVENUE
March 16, 1956
FAUJDAR AND ORS Vs. STATE OF U P
March 14, 1956
FIRM CHHOTELAL OM PRAKASH Vs. FIRM OM PRAKASH BALRAM DASS
January 24, 1956
FIRM GOBARDHAN DAS KAILASNATH Vs. COLLECTOR OF MIRZAPUR
January 27, 1956
FIRM JATHMALL SADASUKH Vs. COMMISSIONER OF INCOME-TAX
April 25, 1956
FIRM KALKA PD RAM CHARAN Vs. L KUNWAR LAL THAPPER
September 26, 1956
FIRM KUNDAN LAL BRINDABAN Vs. FIRM BANI PRASAD BAIJ NATH PRASAD
August 20, 1956
FIRM NAND RAM CHOTEY LAL Vs. RAJA KISHORI RAMAN SINGH
April 17, 1956
FIRM RAGHUNANDAN PRASAD MANOHAR LAL Vs. COMMISSIONER OF INCOME-TAX
April 3, 1956
FIRM SHRI KRISHNA CHAUDHRY Vs. COMMISSIONER OF SALES TAX
April 20, 1956
G K SINHA Vs. COLLECTOR OF CENTRAL EXCISE
October 31, 1956
G R SHARMA Vs. STATE
May 23, 1956
GAJRAJ SINGH AND ORS Vs. ONKAR SINGH AND ANR
August 8, 1956
GARHWAL RESINS LTD Vs. STATE OF U P AND ORS
July 25, 1956
GHANSHYAM DAS GUPTA Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P ALLAHABAD
March 23, 1956
GIRRAJ KISHORE Vs. STATE
July 27, 1956
GOSWAMI LADLI KISHORE Vs. STATE
August 13, 1956
GOSWAMI MANOHAR LAL Vs. SHYAM SUNDER LAL
October 16, 1956
GOVIND Vs. KISHNI
February 21, 1956
GREAT EASTERN ELECTROPLATERS LTD Vs. REGIONAL PROVIDENT FUND COMMR U P
April 23, 1956
GUCHUN MISIR AND 13 ORS Vs. STATE
October 1, 1956
GUR CHARAN Vs. STATE
January 19, 1956
HAJI ABDUL HAMID Vs. RAJA RAM AND OTHERS
October 31, 1956
HAJI GHULAM HUSAIN AND SONS Vs. COMMISSIONER OF INCOME TAX
April 17, 1956
HAJI SAKHAWAT ALI Vs. ALI HUSAIN AND ORS
February 7, 1956
HAMEED KHAN Vs. STATE
September 24, 1956
HANSRAJ Vs. STATE
May 15, 1956
HANUMAN DASS Vs. PIRTHVI NATH
February 13, 1956
HARADWAR SINGH Vs. SATYENDRA KUMAR GUPTA
December 19, 1956
HARI KISHAN Vs. RADHA KISHAN
November 27, 1956
HARI RAM Vs. STATE
November 29, 1956
HINDUSTAN VANASPATI MANUFACTURING CO LTD Vs. MUNICIPAL BOARD GHAZIABAD
November 12, 1956
HIRA LAL CHAUDHARY Vs. STATE
March 7, 1956
HIRALAL BARMAN Vs. SUB-DIVISIONAL OFFICER HATHRAS
February 9, 1956
HUSAIN UL ZAFAR KHAN Vs. UNION OF INDIA
September 25, 1956
IBADAT HUSAIN Vs. STATE OF U P
January 31, 1956
INDA DEVI Vs. BOARD OF REVENUE
March 23, 1956
J K HOSIERY FACTORY Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
February 24, 1956
JAGAN PRASAD Vs. STATE AND OTHERS
October 30, 1956
JAGANNATH Vs. STATE
March 9, 1956
JAGAT BEHRI TANDON Vs. SALES TAX OFFICER
November 30, 1956
JAGDEO PRASAD AND ANR Vs. BHOLA AND ANR
August 22, 1956
JAGDISH CHANDRA BHASIN Vs. STATE OF UTTAR PRADESH
February 8, 1956
JAGGO Vs. KANHAIYA LAL
December 20, 1956
JAI CHAND Vs. STATE OF UTTAR PRADESH AND ANOTHER
October 3, 1956
JAI GOPAL Vs. LALA BADRI PRASAD
November 27, 1956
JAI NARAIN Vs. STATE
November 23, 1956
JAIN TRANSPORT AND GENERAL TRADING CO Vs. STATE OF UTTAR PRADESH
December 19, 1956
JAIPAL Vs. BOARD OF REVENUE
October 17, 1956
JAIPAL SINGH Vs. BOARD OF REVENUE U P ALLAHABAD
April 5, 1956
JANGVIR SINGH Vs. STATE
March 6, 1956
JANKI PRASAD Vs. KAILASH
July 17, 1956
JATHMALL SADASUKH Vs. COMMISSIONER OF INCOME TAX
April 25, 1956
JHAKRI TEWARI Vs. DEBI SARAN UPADHIA
January 10, 1956
JITAN SINGH AND ORS Vs. RAJAI AND ORS
August 31, 1956
JOGENDRA RAJ KISHORE Vs. UNIVERSITY OF ALLAHABAD
April 25, 1956
JOTI PRASAD AND AFTER HIS DEATH KHAZANCHI AND ORS Vs. KAILASH NATH AND ORS
August 23, 1956
JUGAL KISHORE BALDEO SAHAI Vs. INCOME TAX OFFICER
March 13, 1956
JUMMAN KHAN Vs. MUJIBUL HASAN KHAN AND ANOTHER
December 17, 1956
JUNNOO SINGH Vs. RAM NARAIN SINGH
March 30, 1956
JWALA PRASAD Vs. JWALA BANK LTD
September 6, 1956
K C SHARMA Vs. CONTROLLER OF DEFENCE ACCOUNTS PENSIONS ALLAHABAD
January 4, 1956
K L ANAND Vs. STATE
February 29, 1956
KALKA PRASAD RAM CHARAN Vs. HARISH CHANDRA
January 2, 1956
KAMAL SINGH Vs. STATE
November 30, 1956
KAMESHWAR NATH Vs. STATE
December 13, 1956
KAMLA KANT MISRA AND ORS Vs. KISHUN LAL
March 21, 1956
KANPUR JOURNALS LTD Vs. COMMISSIONER OF SALES TAX
April 26, 1956
KARTAR SINGH AND OTHERS Vs. RENT CONTROL AND EVICTION OFFICER, MORADABAD AND OTHERS
October 16, 1956
KASHI PERSAD Vs. DASRATH AND OTHERS
December 10, 1956
KASHI RAM Vs. KUNDAN LAL
March 15, 1956
KASHI RAM Vs. KAMAL SINGH
January 24, 1956
KASIM BHAI Vs. STATE
January 13, 1956
KAUSHAL SINGH Vs. GHANSHIAM SINGH
April 23, 1956
KAWALDHARI SINGH Vs. INDIAN DOMINION GENERAL MANAGER EAST INDIAN RAILWAY
May 7, 1956
KHADIM HUSAIN KHAN Vs. ABDUR RAHMAN KHAN
March 12, 1956
KHUBI RAM BRIJ KUMAR Vs. SALES TAX OFFICER GHAZIABAD
February 9, 1956
KHURSHED JAHAN BEGUM Vs. GAON SABHA AND ORS
September 10, 1956
KHUSHI RAM AND ORS Vs. S P SHUKLA AND ANR
July 27, 1956
KIMAT MAL Vs. STATE
January 4, 1956
KISHAN AND ORS Vs. STATE
July 27, 1956
KRISHNA AND TWO ORS Vs. STATE
February 22, 1956
KRISHNA MOHAN AND ORS Vs. STATE
August 3, 1956
KUBER NATH KANDU Vs. GORAKH PRASAD
December 20, 1956
KUNWAR MURLI MANOHAR Vs. STATE OF UTTAR PRADESH
October 29, 1956
KUNWAR SRI TRI VIKRAM NARAIN SINGH Vs. GOVERNMENT OF THE STATE OF UTTAR PRADESH
March 9, 1956
KUNWARI INDRA BAJAJ Vs. AGRA UNIVERSITY
May 8, 1956
L AMARNATH Vs. UNION OF INDIA UOI
November 5, 1956
L DEEP CHANDRA Vs. L DURGA PD AND ORS
April 9, 1956
L MAHESHWARI PRASAD Vs. STATE OF UTTAR PRADESH
November 9, 1956
L PYARE LAL Vs. GOVERNOR-GENERAL OF INDIA IN COUNCIL
January 18, 1956
L RAYMOND Vs. FLORENCE BESSIE YAKCHEE
December 5, 1956
LACHHMAN AND ORS Vs. STATE
July 25, 1956
LAKSHMI DEVI SUGAR MILLS LTD Vs. LABOUR APPELLATE TRIBUNAL
January 16, 1956
LAKSHMI NARAIN SHARMA Vs. DISTRICT BOARD GAZIPUR
January 18, 1956
LAKSHMI RATAN COTTON MILLS CO LTD Vs. J K JUTE MILLS CO LTD
December 21, 1956
LAKSHMI SUGAR AND OIL MILLS LTD Vs. STATE OF U P AND ORS
August 24, 1956
LAL DHARAM MIRAT SINGH Vs. KUAR MAN SINGH
February 8, 1956
LAL SINGH Vs. STATE
January 30, 1956
LALA FATEH CHAND Vs. RADHA RANI AND ORS
August 8, 1956
LALA KRISHNA CHAND JAIN Vs. DISTRICT MAGISTRATE AND ORS
August 10, 1956
LALA RAGHUNANDAN PRASAD Vs. RAM BHAJAN
January 17, 1956
LALA RAM Vs. LALA OM PRAKASH
December 11, 1956
LALA RAM BABU Vs. LALA RAMESH CHANDRA ETC.
October 16, 1956
LALIT KUMAR Vs. S S BOSE
May 28, 1956
LALJIT SINGH Vs. PYARELAL
February 8, 1956
LALTA PRASAD Vs. STATE
February 24, 1956
LAURIE E JACOBS Vs. UNION OF INDIA UOI
November 28, 1956
LILA DHAR PANDEY AND ANR Vs. L RAMJI DASS AND ANR
April 26, 1956
LORD KRISHNA SUGAR MILLS WORKERS UNION Vs. STATE INDUSTRIAL TRIBUNAL
February 6, 1956
M C BATRA Vs. LAKSHMI INSURANCE CO LTD
April 6, 1956
MADAN MOHAN LAL Vs. OM PRAKASH
November 12, 1956
MADHOBAN DASS Vs. MANNOO MAL
March 9, 1956
MAHABIR PRASAD AND 4 ORS Vs. STATE
March 15, 1956
MAHADEO SINGH Vs. SUKHDEO AND ORS
March 2, 1956
MAHANT PARSHOTAM DAS Vs. PREM NARAIN
March 13, 1956
MAHTAB Vs. RAM SWAROOP AND ORS
October 23, 1956
MAHTABUN NISA BIBI Vs. AFZAL AHMAD
November 7, 1956
MAJID ALI Vs. STATE
December 4, 1956
MAN SINGH Vs. KHACHERA AND ORS
August 31, 1956
MAQSOOD ALI KHAN AND OTHERS Vs. AHMAD SAYEED KHAN AND OTHERS
October 16, 1956
MASHANI Vs. STATE
July 31, 1956
MATA BADAL SINGH Vs. BIJAY BAHADUR SINGH
April 4, 1956
MEHNGA RAM Vs. LABOUR APPELLATE TRIBUNAL OF INDIA AT LUCKNOW
April 9, 1956
Messrs. Chatarbhuj Choogalal, Assessee Vs. The Commissioner of Income-tax, Delhi and Ajmer, Merwara, Delhi
April 5, 1956
MOHAMMAD AMIR AHMAD KHAN Vs. DEPUTY COMMISSIONER
January 27, 1956
MOHAMMAD RAIHAN Vs. STATE OF UTTAR PRADESH
April 23, 1956
MOHAMMAD SHARIF KHAN Vs. ONKAR SINGH
December 17, 1956
MOHAMMADI Vs. STATE
August 6, 1956
MOHANLAL Vs. KASHI RAM
May 23, 1956
MOHAR SINGH Vs. PRESIDENT, NOTIFIED AREA COMMITTEE AND ORS
August 24, 1956
MOHD IBRAHIM Vs. ELECTION TRIBUNAL
December 4, 1956
MOHD JALIL Vs. STATE
January 4, 1956
MOHD MOHMOOD HASAN KHAN Vs. GOVERNMENT OF UTTAR PRADESH
February 29, 1956
MOHD MOHSIN Vs. KAUSAR RAZA
January 5, 1956
MOHIBBE ALI AND ANR Vs. DISTRICT MAGISTRATE AND ORS
October 3, 1956
MONGEY Vs. BOARD OF REVENUE
February 28, 1956
MOOL CHAND Vs. TULSI, NATHO AND ORS
April 26, 1956
MOONGA LAL Vs. KALYAN RAI
July 20, 1956
MST. THAGNI ALIAS THAGULI Vs. UDE RAM AND OTHERS
October 26, 1956
MUKAND SINGH Vs. VISHNU PRASAD
January 10, 1956
MUNICIPAL BOARD Vs. STATE
February 28, 1956
MUNICIPAL BOARD Vs. DWARKA PRASAD AGARWAL
January 12, 1956
MUNICIPAL BOARD Vs. JAI ENGINEERING WORKS LTD
November 14, 1956
MURARI LAL Vs. L DEBI SARAN
February 24, 1956
MURLI Vs. STATE OF U P
July 16, 1956
MURLIDHAR Vs. STATE
January 6, 1956
MUTSADDI LAL Vs. STATE GOVERNMENT
December 19, 1956
NAND KISHORE ALIAS NAPPU Vs. BABU NANDAN ALIAS BARKU AND ANR
September 10, 1956
NANDEY AND ANOTHER Vs. STATE
December 3, 1956
NANDO Vs. STATE
May 23, 1956
NANHE MAL AND ANOTHER Vs. STATION STAFF OFFICER, MEERUT CANTT. AND OTHERS
October 10, 1956
NARAIN Vs. SETH BRIJ KISHORE TANDON
May 11, 1956
NARSINGH SINGH Vs. RAGHUVENDRA SINGH
October 5, 1956
NAZIR KHAN Vs. STATE
November 12, 1956
NEWSPAPER LTD Vs. STATE INDUSTRIAL TRIBUNAL
May 8, 1956
NILAMBER Vs. STATE
December 6, 1956
NIWAS Vs. INCOME TAX OFFICER
March 29, 1956
NOOR MOHAMMAD Vs. REHTU LAL AND RIAZ AHMAD AND ANOTHER
October 31, 1956
NOOR MOHD Vs. SIRAJUDDIN
December 17, 1956
NOORA Vs. STATE
March 8, 1956
OM PRAKASH Vs. SM SOHAN DEVI
January 30, 1956
PAL SING Vs. STATE TRANSPORT AUTHORITY TRIBUNAL
November 28, 1956
PANCHAM LAL Vs. STATE
February 15, 1956
PANNA LAL BABU LAL Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
July 24, 1956
PARMOD CHAND AND ANOTHER Vs. STATE
October 22, 1956
PEARE Vs. STATE
August 20, 1956
PEAREY Vs. STATE
November 30, 1956
PEAREY LAL Vs. STATE
January 16, 1956
PITAMBAR DAS Vs. DEPUTY COMMISSIONER
October 11, 1956
PITAMBER PRASAD Vs. SOHAN LAL
August 23, 1956
PREM NARAIN Vs. STATE
November 5, 1956
PREM SHANKER MISRA Vs. STATE
August 23, 1956
PT CHANDRA DHAR DUBE Vs. RAM JANKI
September 6, 1956
PT. RAMA KANT SON OF PT. KHUSHI RAM SHASTRI Vs. THE CANTONMENT BOARD, ALLAHABAD THROUGH ITS EXECUTIVE OFFICER
September 3, 1956
PUTTU LAL Vs. STATE
February 15, 1956
RADHA RAMAN BAJPAI Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
February 22, 1956
RADHA SHIAM AND OTHERS Vs. HIRAMANI AND OTHERS
September 13, 1956
RADHAKANT BHARGAVA Vs. STATE OF U P AND ORS
January 13, 1956
RADHEY SHYAM Vs. GHASITA AND OTHERS
December 19, 1956
RAGHUBAR Vs. GANGA PRASAD AND OTHERS
December 21, 1956
RAGHUBIR Vs. STATE
July 31, 1956
RAGHUBIR SAHAI HITKARI Vs. STATE
March 15, 1956
RAGHUNATHI Vs. SUBKARAN MISIR AND ORS
September 17, 1956
RAHAT ALI Vs. STATE
August 3, 1956
RAJ NARAIN AGARWAL Vs. ADMINISTRATOR IMPROVEMENT TRUST AGRA
November 9, 1956
RAJ NARAIN SINGH Vs. DISTRICT MAGISTRATE GORAKHPUR
January 24, 1956
RAJA GANGA PRATAP SINGH Vs. ALLAHABAD BANK LTD
February 28, 1956
RAJA HARISHCHANDRA RAJ SINGH Vs. DEPUTY LAND ACQUISITION OFFICER
August 7, 1956
RAJA JWALESHWARI PRATAP NARAIN SINGH Vs. B. PARCHANDBIR SINGH AND ANOTHER
September 27, 1956
RAJA RAM Vs. STATE
December 21, 1956
RAJENDRA KUMAR GARG Vs. SHAFIQ AHMAD AZAD
January 20, 1956
RAM ANAND MURAO Vs. STATE
January 5, 1956
RAM BHAROSEY Vs. PEAREY LAL
October 23, 1956
RAM BHAROSEY AND ORS Vs. STATE
March 21, 1956
RAM CHANDRA Vs. STATE
January 18, 1956
RAM CHET SHUKLA Vs. STATE
November 20, 1956
RAM DAS Vs. BOARD OF REVENUE AND ORS
July 24, 1956
RAM DAYAL AND ORS Vs. KANPUR URBAN AREA DEVELOPMENT BOARD AND ORS
August 9, 1956
RAM EQBAL PANDEY AND ORS Vs. MAHANT RAM NATH GIR
April 12, 1956
RAM GOPAL PANDEY Vs. THAKURJI ASTHAPIT
October 3, 1956
RAM KISHAN Vs. STATE
March 14, 1956
RAM NARAIN Vs. STATE
March 7, 1956
RAM NARAIN AND ORS Vs. GOREY
August 29, 1956
RAM NATH KOERI Vs. BASHIR AND ANR
August 7, 1956
RAM PRASAD AND ORS Vs. JAGDISH PRASAD AND AFTER HIS DEATH BAL KRISHNA AND
September 17, 1956
RAM RAKHPAL Vs. AMRIT DHARA PHARMACY
December 14, 1956
RAM SARAN Vs. L BIR SEN AND OTHERS
December 19, 1956
RAM SARUP Vs. STATE
August 3, 1956
RAM SINGH Vs. STATE
September 27, 1956
RAM VARMA Vs. STATE
March 16, 1956
RAMA SHANKER Vs. STATE OF UTTAR PRADESH
January 25, 1956
RAMANAND RAI Vs. BOARD OF REVENUE AND ORS
March 14, 1956
RAMESHWAR NATH Vs. U P UNION BANK LTD
April 17, 1956
RAMESHWAR PRASAD Vs. STATE
April 27, 1956
RAMJILAL AND ORS Vs. STATE GOVERNMENT OF U P AND ORS
December 19, 1956
RAMPAL Vs. STATE
May 9, 1956
RAMZANI AND ANOTHER Vs. ANANT RAM AND ANOTHER
December 19, 1956
RANBIR SINGH Vs. SUPERINTENDENT SMALL ARMS FACTORY
December 12, 1956
RANCHOR Vs. STATE
January 13, 1956
RANJIT SINGH Vs. STATE
August 30, 1956
RATAN LAL AND 5 ORS Vs. KALI DAS
September 28, 1956
RATAN PRAKASH GARG Vs. STATE OF UTTAR PRADESH
December 10, 1956
REGISTRAR UNIVERSITY ALLAHABAD Vs. ISHWARI PRASAD
April 23, 1956
ROOREY Vs. BOARD OF REVENUE
January 25, 1956
RUDDER Vs. STATE
May 23, 1956
S C ABEL AND ORS Vs. DISTRICT MAGISTRATE OF ALLAHABAD
August 1, 1956
SABITA Vs. NIJJA
January 12, 1956
SADARI RAM BANIA Vs. JAWAHAR KURMI AND ORS
October 25, 1956
SAHU TOTA RAM Vs. THAKUR BHAGWANT SINGH
August 30, 1956
SALES TAX OFFICER Vs. J L MORISON SON AND JONES INDIA LTD
July 16, 1956
SALES TAX OFFICER Vs. KANHAIYA LAL MAKUND LAL SARRAF
July 30, 1956
SAMALIA RAM AND ANR Vs. P W D AGRA AND ORS
September 27, 1956
SANGAM LAL DUBE Vs. DIRECTOR OF EDUCATION
August 16, 1956
SARJU PANDEY Vs. STATE
January 5, 1956
SARJU PRASAD BEHARI LAL Vs. COMMISSIONER OF SALES TAX
May 9, 1956
SARWAR Vs. SHAFI MOHAMMAD
May 17, 1956
SETH BANARSI DASS Vs. CANE COMMISSIONER U P
February 2, 1956
SHAFIQ AHMAD Vs. SENIOR SUPDT POST OFFICES
February 7, 1956
SHAHZAD KHAN Vs. PT SHEO KUMAR
July 30, 1956
SHAMBHU DAYAL AND ANOTHER Vs. U.P. GOVERNMENT, LUCKNOW AND ANOTHER
December 21, 1956
SHAMSHUL HASAN Vs. STATE OF UTTAR PRADESH
February 17, 1956
SHANKATHA PRASAD VERMA Vs. THE COMMISSIONER, BANARAS DIVISION AND ANOTHER
November 16, 1956
SHARF UDDIN Vs. STATE OF UTTAR PRADESH AND OTHERS
October 5, 1956
SHAUKAT ALI KHAN Vs. STATE
April 24, 1956
SHEIKH JAMAL UDDIN AHMAD Vs. LALA RAM PRAKASH
November 26, 1956
SHEIKH KALLAN Vs. MUNICIPAL BOARD THROUGH CHAIRMAN
April 27, 1956
SHEIKH RAFIUDDIN Vs. GOVERNMENT OF U P
January 5, 1956
SHIV SHANKER SINGH Vs. SHRIMATI SONIA
October 3, 1956
SHIVA SHANKER UPADHYAYA Vs. CHANDRIKA
January 9, 1956
SHRAVAN KUMAR GUPTA Vs. SUPERINTENDENT DISTRICT JAIL
September 12, 1956
SHRI N.S. KASHYAP Vs. COLLECTOR, MUZAFFARNAGAR, STATE OF U.P., THROUGH THE CHIEF SECRETARY, LUCKNOW
December 11, 1956
SHRI RAM Vs. SHRIPAT SINGH
August 24, 1956
SHRI TULA RAM Vs. SRI MAHENDRA PAL AND OTHERS
November 29, 1956
SHYAM BEHARI LAL KAPOOR Vs. THE DIRECTOR OF EDUCATION U.P. ALLAHABAD AND OTHERS
November 21, 1956
SHYAM KISHORE LAL Vs. STATE
November 1, 1956
SHYAM LAL GUPTA Vs. STATE AND ANR
May 4, 1956
SHYAM SUNDER LAL Vs. GUL CHARAN AND ORS
March 15, 1956
SHYAMSUNDERLAL KHANDELWAL Vs. STATE
February 29, 1956
SIDHESHWAR Vs. STATE OF U P
April 4, 1956
SIIRI LAKSHMI NARAIN Vs. HRI BALGOVIND AND ORS
April 20, 1956
SIRMANDER DAS Vs. STATE AND ANR
November 14, 1956
SITA RAM Vs. SHAHNGU
December 11, 1956
SMT BETI WIDOW OF LATE THAKUR DORE LAL Vs. HONBLE BOARD OF REVENUE AND ORS
March 7, 1956
SMT RAM KUNWAR W/O SHRI SHEO PRASAD DIKSHIT Vs. BOARD OF REVENUE AND ORS
March 29, 1956
SMT. BASANTI KUER Vs. KANPUR DEVELOPMENT BOARD, KANPUR AND ANOTHER
December 21, 1956
SMT. GANGA Vs. STATE
October 19, 1956
SOBHNATH Vs. SURAJ PRASAD
December 19, 1956
SONA BAI Vs. MUNICIPALITY OF AGRA
August 7, 1956
SRI AFZAL HUSAIN Vs. DISTRICT MAGISTRATE, KANPUR AND OTHERS
November 28, 1956
SRI BHUPENDRA KUMAR DUBLISH Vs. STATE OF UTTAR PRADESH AND OTHERS
December 5, 1956
SRI DEBI DAT JOSHI Vs. BARROW CO-OPERATIVE DEVELOPMENT UNION AND ORS
September 10, 1956
SRI DHAR CHAUBE Vs. SARSWATI
September 14, 1956
SRI HAR BILAS AND OTHERS Vs. AREA RATIONING OFFICER (RENT CONTROL) ALLAHABAD AND ANOTHER
December 10, 1956
SRI HARI NARAIN MAL Vs. SRI BANWARI LAL AND ANOTHER
December 5, 1956
SRI MUKAT LAL AND OTHERS. Vs. SAHKARI SAMITI LTD. AND OTHERS
October 24, 1956
SRI R.L. BENIPURI Vs. RENT CONTROL AND EVICTION OFFICER, LUCKNOW
December 5, 1956
SRI RAM PATHAK AND ORS Vs. HONBLE BOARD OF REVENUE AND ANR
March 8, 1956
SRI SHYAM KISHORE TANDON AND OTHERS Vs. STATE AND ANOTHER
November 16, 1956
SRI UMRAI LAL Vs. ARJUN SINGH AND ANOTHER
December 18, 1956
SRI VIDYA SAGAR DIXIT AND ANOTHER Vs. STATE OF UTTAR PRADESH
December 5, 1956
SRIMAHANT VISHESHWAR SHIVACHARAYA MAHASWAMI MAHANT Vs. STATE OF UTTAR PRADESH
July 30, 1956
SRINIWAS Vs. INCOME-TAX OFFICER A WARD SITAPUR
March 29, 1956
STATE Vs. BABOO LAL
May 10, 1956
STATE Vs. SHEO PRASAD JAISWAL
May 22, 1956
STATE Vs. SHYAM SINGH
January 25, 1956
STATE Vs. DAYA RAM
April 4, 1956
STATE Vs. JIWA RAM
July 27, 1956
STATE Vs. RAGHUNATH PRASAD
October 16, 1956
STATE Vs. AWTAR KRISHNA
September 17, 1956
STATE Vs. LAXMI NARAIN
November 20, 1956
STATE Vs. HIRALAL
November 21, 1956
STATE Vs. NATHI LAL
October 16, 1956
STATE Vs. CHHOTEY LAL
September 27, 1956
STATE Vs. NATHI LAL
February 23, 1956
STATE OF U P Vs. SAHDEO AND ORS
August 20, 1956
STATE OF U P Vs. MAHENDRA PRATAP PITAMAH
March 8, 1956
STATE OF U.P. Vs. SRI HIRALAL CHOWDHARY AND OTHERS
October 11, 1956
STATE OF UTTAR PRADESH Vs. N K GOVIL HAPPY INDIA INSURANCE COMPANY
January 12, 1956
STATE OF UTTAR PRADESH Vs. RAM BAHADUR SINGH
October 8, 1956
SUBASH CHAND AND ANR Vs. KALAWATI AND ORS
September 21, 1956
SUBEDAR Vs. STATE
April 2, 1956
SUCHIT CHAUBEY Vs. RAM CHANDER TEWARI
January 18, 1956
SUDEHAIYA KUMAR Vs. RAM DASS PANDEY
December 5, 1956
SUGHAR SINGH Vs. PUTTA SINGH AND ORS
November 7, 1956
SUKHBIR SINGH Vs. MOHAMMAD SAEED
November 9, 1956
SUNDER DEVI Vs. JHABOO LAL
November 22, 1956
SURAJ BHAN AND ORS Vs. STATE AND ANR
November 23, 1956
SURAJ DIN AND OTHERS Vs. STATE
October 31, 1956
SURAJ PRASAD Vs. MUNNA LAL
November 5, 1956
SURENDRA PAL SINGH Vs. STATE
September 18, 1956
SWADESHI COTTON MILLS CO LTD Vs. STATE INDUSTRIAL TRIBUNAL U P
March 6, 1956
TAJAMMUL HUSAIN Vs. QAISAR JAHAN BEGAM
February 21, 1956
TEJ BAHADUR SINGH AND ORS Vs. BHAGGAN KURMI AND ORS
May 9, 1956
TEJ PAL Vs. DALIP AND ORS
March 14, 1956
THAKUR KHEDAN SINGH Vs. THAKUR SATYADEO SINGH MINOR SON OF THAKUR RAM ADHAR SINGH UNDER THE GUARDIANSHIP OF THAKUR RAMBADAN SINGH SON OF THAKUR TRIBHUWAN SINGH R/O VILLAGE BARTHARA, PARGANA KATCHER DISTRICT BANARAS AND THAKUR RAM SURAT SINGH AND OTHERS
November 23, 1956
TOWN AREA COMMITTEE, JANSATH, DISTRICT MUZAFFARNAGAR Vs. STATE OF UTTAR PRADESH AND OTHERS
November 30, 1956
TRILOKI NATH TRIPATHI Vs. ALLAHABAD DIVISIONAL BRANCH OF ALL INDIA POSTAL WORKERS UNION CLASS III
September 13, 1956
U P METAL MILLS Vs. SAGAR MAL
September 21, 1956
UDAI PRATAP GIR Vs. SHANTA DEVI
April 16, 1956
UDAI RAJ SINGH Vs. JUGAL KISHORE MEHRA
August 7, 1956
UNION OF INDIA Vs. FIRM BAIJNATH GOVIND DAS
August 24, 1956
UNION OF INDIA UOI Vs. S BAGCHI
December 11, 1956
UNION OF INDIA UOI Vs. HANS RAJ GUPTA AND CO
August 30, 1956
UNION OF INDIA UOI Vs. S RAGHUBIR SARAN
October 5, 1956
VIDYA DEVI Vs. STATE
September 5, 1956
VIDYA RAM AND ORS Vs. MUNSIF AND ORS
May 9, 1956
VINDHYACHAL TEWARI Vs. BOARD OF REVENUE
March 6, 1956
VIRENDRA SINGH Vs. RETURNING OFFICER GAON PANCHAYAT ELECTIONS
November 9, 1956
VISHWANATH AGARWAL Vs. STATE OF UTTAR PRADESH LUCKNOW
May 1, 1956
W D NAROHNA Vs. TRIJUGI NARAYAN
December 10, 1956
ZAFAR HUSAIN AND ORS Vs. STATE OF U P
August 10, 1956
ZAHIDA KHATOON Vs. KARAMCHAND THAPAR AND CO LTD
March 2, 1956
ZILLA AND ORS Vs. STATE
August 2, 1956