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Case Index
Title
Date
A M ALLISON E B SHAWE Vs. B L SEN:B L SEN
December 21, 1956
A S KRISHNA Vs. STATE OF MADRAS
November 28, 1956
ABDUL JABAR BUTT Vs. STATE OF JAMMU AND KASHMIR
November 13, 1956
AVADH BEHARI SHARMA Vs. STATE OF MADHYA PRADESH
May 10, 1956
BACHHARAM DATTA PATIL AND ANR. Vs. VISHWANATH PUNDALIK PATIL AND ORS.
September 20, 1956
BALBIR SINGH Vs. STATE OF PUNJAB
September 27, 1956
BANARAS ICE FACTORY LIMITED Vs. ITS WORKMEN
November 28, 1956
BANARSIDAS Vs. STATE OF UTTAR PRADESH
April 16, 1956
BARODA BOROUGH MUNICIPALITY Vs. ITS WORKMEN
November 13, 1956
BASDEV Vs. STATE OF PEPSU
April 17, 1956
BHAGUBHAI DULLABHBHAI BHANDARI RAMESHWAR SINGH Vs. DISTRICT MAGISTRATE THANA:DEPUTY COMMISSIONER OF POLICE GREATER BOMBAY
May 8, 1956
BHAGWAN DATTA SHASTRI BHAGWAN DATTA SHASTRI Vs. RAM RATANJI GUPTA:BADRI NARAYAN SINGH
February 17, 1956
BHAIREBENDRA NARAYAN BHUP SM BEDA BALA DEBI Vs. STATE OF ASSAM:STATE OF ASSAM
April 11, 1956
BIDI SUPPLY CO Vs. UNION OF INDIA
March 20, 1956
BIMBADHAR PRADHAN Vs. STATE OF ORISSA
March 13, 1956
BIPINCHANDRA JAISINGHBAI SHAH Vs. PRABBAVATI
October 19, 1956
BLPIN LAL KUTHLALA Vs. COMMISSIONER OF LNCOME TEX PUNJAB
May 4, 1956
BRIJ BHUKHAN Vs. STATE OF UTTAR PRADESH
November 9, 1956
BRITISH INDIA CORPORATION LIMITED Vs. INDUSTRIAL TRIBUNAL PUNJAB ANA ANOTHER
September 2, 1956
BURN AND COMPANY WORKMEN OF BARN AND COMPANY Vs. THEIR EMPLOYEES:BURN AND CO
October 11, 1956
CALTEX INDIA LIMITED Vs. E FERNANDES
October 31, 1956
CENTRAL PROVINCES TRANSPORT SERVICE LIMITED NAGPUR Vs. RAGHUNATH GOPAL PATWARDHAN
November 6, 1956
CHIEF COMMISSIONER OF AJMER Vs. RADHEY SHYAM DANI
November 15, 1956
CHIKKARANGE GOWDA Vs. STATE OF MYSORE
May 9, 1956
CHUNILAL KHUSHALDAS PATEL H K ADHYARU Vs. H K ADHYARU
February 14, 1956
CLARKS AND DEPOT 0ASHLERS OF THE CALCUTTA TRAMWAYS CO LIMITED Vs. CALCUTTA TRAM WAYS COMPANY LIMITED
October 11, 1956
COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX MADRAS Vs. SOUTH INDIA PICTURES LTD
March 14, 1956
COMMISSIONER OF INCOME TAX BOMBAY Vs. C PARAKH AND COMPANY INDIA LIMITED
March 2, 1956
COMMISSIONER OF INCOME TAX MADRAS Vs. R VENKATASWAMY NAIDU
February 17, 1956
DEOKI NANDAN Vs. MARLIDHAR
October 4, 1956
DHARANGADHRA CHEMICAL WORKS LIMITED Vs. STATE OF SAURASHTRA
November 23, 1956
DHARMAN Vs. STATE OF PUNJAB
September 13, 1956
DULICHAND LAXMINARAYAN Vs. COMMR OF INCOME TAX NAGPUR
February 17, 1956
DWARKA DAS BHATIA Vs. STATE OF JAMMU AND KASHMIR
November 1, 1956
FIRM BHAGAT RAM MOHANLAL Vs. COMMISSIONER OF EXCESS PROFITS TAX NAGPUR
February 15, 1956
FRUIT AND VEGETABLE MERCHANTS UNION Vs. DELHI IMPROVEMENT TRUST
November 6, 1956
G A MONTERIO Vs. STATE OF AJMER
September 21, 1956
GROYERNMENT OF STATE OF BIHAR Vs. RAM BHAROSA BINGH
February 17, 1956
HANUMAN JUTE MILLS Vs. AMIN DAS
October 16, 1956
HARI KHEMU GAWALI Vs. DEPUTY COMMISSIONER OF POLICE BOMBAY
May 8, 1956
HARIHAR PRASAD SINGH Vs. DEONARAIN PRASAD
January 16, 1956
HARINDER SINGH Vs. S KAMAIL SINGH
December 20, 1956
HARIPADA DAY Vs. STATE OF WEST BENGAL
September 5, 1956
HARIPRASAD SHIVSHANKER SHUKIA AND ANOTHOR BARSI LIGHT RAILWAY COMPANY LIMITED Vs. A D DIVELKAR:K N JOGLEKAR
November 27, 1956
HARISH CHMDRA BAJPAI Vs. TRILOKI SINGH
December 21, 1956
INDIAN TEA ASSOCIATION Vs. WORKMEN OF ALL TEA ESTATES IN ASSAM
September 21, 1956
J NARAYANA RAO Vs. V G BASAYARAYAAPPA
May 9, 1956
JAI NARAIN RAM LUNDIA Vs. KEDAR NATH KHETAN
January 31, 1956
JASWANTRAI MANILAL AKHANEY Vs. THE STATE OF BOMBAY
May 4, 1956
JUMMAN BANSA HAZARA SINGH Vs. STATE OF PUNJAB
November 15, 1956
KALUA Vs. STATE OF UTTAR PRADESH
November 21, 1956
KARANPURA DEVELOPMENT COMPANY LIMITED Vs. KAMAKSHYA NARAIN SINGH
April 10, 1956
KARTAR SINGH Vs. STATE OF PUNJAB
April 26, 1956
KATNANI PROPERTIES LIMITED Vs. AUGUSTINE
November 9, 1956
KESHAV NILKANTH JOGLEKAR KESHAV LAXMAN DESAI KRISHNA GANGARAM DESAI NANA RAMJEE PATIL GANGARAM LAXMAN REDDY GULAB RAO BHANRAO GANGACHARYA PRAHLAD KRISHNA KURANE Vs. COMMISSIONER OF POLICE GREATER BOMBAY:COMMISSIONER OF POLICE GREATER BOMBAY:COMMISSIONER OF POLICE GREATER BOMBAY:COMMISSIONER OF POLICE GREATER BOMBAY:COMMISSIONER OF POLICE GREATER
September 17, 1956
KULDIP SINGH Vs. STATE OF PUNJAB
February 15, 1956
LAKSHMI DEVI SAGAR MILLS LIMITED LAKSHMI DEVI SUGAR MILLS LIMITED Vs. PT RAM SARUP:CHINI MILLS MAZDOOR SANGH
October 24, 1956
LALIT MOHAN DAS Vs. ADVOCATE GENERAL ORISSA ANA ANOTHER
November 29, 1956
LAWRENCE JOACHIM JOSEPH DSOUZA Vs. STATE OF BOMBAY
April 24, 1956
LAXMI DEVI SUGAR MILLS Vs. NAND KISHORE SINGH
October 4, 1956
MADAN GOPAL BAGLA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
May 8, 1956
MANAGEMENT OF ALL TEA ESTATES IN ASSAM Vs. INDIAN NATIONAL TRADE UNION CONGRESS DIBRUGARH
September 21, 1956
MANGAL SINGH Vs. STATE OF MADHYA BHARAT
September 19, 1956
MEENAKSHI MILLS LIMITED MADURAI Vs. COMMISSIONER OF INOOME TAX MADRAS
September 26, 1956
MEHTA PARIKH AND COMPANY Vs. COMMISSIONER OF INCOME TAX BOMBAY
May 10, 1956
MELA RAM AND SONS Vs. COMMR OF INCOME TAX PUNJAB
February 21, 1956
MODI FOOD PRODUCTS AND COMPANY LIMITED Vs. FAQIR CHAND SHARMA
May 8, 1956
MOHAMMAD AFZAL KHAN Vs. STATE OF JAMMU AND KASHMIR
November 13, 1956
MOHAMMAD GHOUSE Vs. STATE OF ANDHRA PRADESH
November 29, 1956
MOHAMMAD SHAH Vs. FASIHUDD IN ANSARI
May 9, 1956
MOSEB KAKA CHOWDHRY Vs. STATE OF WEST BENGAL
April 18, 1956
MUKTILAL AGARWALA Vs. TRUSTEES OF THE PROVIDENT FUND OF THE TIN PLATE CO OF INDIA LTD
February 14, 1956
NAGUBAI AMMAL Vs. B SNAMA RAO
April 26, 1956
NEW PRAKASH TRANSPORT CO. LTD. Vs. NEW SUWARNA TRANSPORT CO. LTD.
September 30, 1956
NEW PRAKASH TRANSPORT COMPANY LIMITED Vs. NEW SUWARNA TRANSPORT COMPANY LIMITED
November 30, 1956
NIRANJAN SINGH Vs. THE STATE OF UTTAR PRADESH
October 3, 1956
NIRANJAN SINGH UDAIBIR SINGH Vs. STATE OF UTTAR PRADESH
October 23, 1956
P LAKSHMI REDDY Vs. L LAKSHMI REDDY
December 5, 1956
PANDIT RAM NARAIN Vs. THE STATE OF UTTAR PRADESH AND ORS.
September 20, 1956
PANNALAL BINJRAJ Vs. UNION OF INDIA
December 21, 1956
PIPRAICH SUGAR MILLS LIMITED Vs. PIPRAICH SUGAR MILLS MAZDOOR UNION
October 23, 1956
PRATAPMAL LUXMICHAND Vs. CORNER OF INCOME TAX MADHYA PRADESH
February 8, 1956
PRESIDENT OF INDIA Vs. PURSHOTTAOM TRICUMDAS B B TAWAKLEY G C MATHUR K P GUPTA M C SETALVAD B SEN
October 17, 1956
PUNJAB NATIONAL BANK LIMITED Vs. RAM KUNWAR INDUSTRIAL TRIBUNAL DELHI
December 20, 1956
RAJA BAHADUR MOTILAL POONA MILLS LIMITED Vs. TUKARAM PIRAJI MUSALE
October 31, 1956
RAJA RAJINDER CHAND Vs. SUKHI
October 23, 1956
RAJA RAM CHANDRA REDDY Vs. RANI SHANKARAMMA
February 11, 1956
RAJES KANTA ROY Vs. SHANTI DEBI
November 19, 1956
RAM CHANDRA Vs. STATE OF UTTAR PRADESH
November 26, 1956
RAM CHANDRA PALAI Vs. STATE OF ORISSA
January 20, 1956
RAM KARAIA Vs. SIMLA BANKING INDUSTRIAL COMPANY LIMITED
May 9, 1956
RAM KRISHAN ANOTHER GIAN CHAND Vs. STATE OF DELHI
March 9, 1956
RAMAN AND RAMAN LIMITED Vs. STATE OF MADRAS
March 15, 1956
RAVULU SABBA RAO Vs. COMMR OF INCOME TAX MADRAS
May 9, 1956
ROHTAS INDUSTRIES LIMITED Vs. BRIJ NANDAN PANDEY
October 11, 1956
S SWAMIRATHNAM M K S ABBAS M K ABU BUCKER Vs. STATE OF MADRAS
September 14, 1956
SADASIB PRAKASH BRAHMCHARI TRUSTEE OF MAHIPARAKASH MUTH Vs. STATE OF ORISSA
January 20, 1956
SAILENDRA NARAYAN BHANJA DEO Vs. STATE OF ORISSA
February 3, 1956
SANTA SINGH Vs. STATE OF PUNJAB
February 2, 1956
SHAMBHU NATH MEHRA Vs. STATE OF AJMER
March 12, 1956
SHAMRAO VISHNU PARULEKAR Vs. DISTRICT MAGISTRATE THANA
September 17, 1956
SHIRINBAI MANEKSHAW Vs. NARGACEBAI J MOTISHAW
May 9, 1956
SHYAM BEHARI Vs. STATE OF UTTAR PRADESH
October 5, 1956
STATE OF BOMBAY Vs. R S NANJI
January 17, 1956
STATE OF MADHYA PRADESH Vs. K P GHIARA
September 19, 1956
STATE OF PUNJAB Vs. KHARAITI LAL
May 8, 1956
SUDHDEO JHA UTPAL Vs. STATE OF BIHAR
December 4, 1956
SUKHA Vs. STATE OF RAJASTHAN
April 5, 1956
SURENDRA NATH KHOSLA Vs. S DALIP SINGH
November 29, 1956
TIKA RAMJI OTHERS Vs. STATE OF UTTAR PRADESH
April 24, 1956
UNION OF INDIA Vs. MOHINDRA SUPPLY CO
September 5, 1956
UTTAR PRADESH GOVERNMENT H S GUPTA Vs. H S GUPTA:UTTAR PRADESH GOVERNMENT
September 25, 1956
VERNIREDDY SATYANARAYAN REDDY Vs. STATE OF HYDERABAD
March 14, 1956
VIKRAMA DAS MAHANT Vs. DAULAT RAM ASTHANA
February 15, 1956
WASIM KHAN Vs. STATE OF UTTAR PRADESH
March 12, 1956
WAZIR SINGH Vs. STATE OF PUNJAB
May 10, 1956
ZABAR SINGH Vs. STATE OF UTTAR PRADESH
December 6, 1956