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Case Index
Title
Date
A D PRABHAKAR Vs. STATE OF U P & OTHERS
July 21, 2016
A.K. GAUR, ADVOCATE AND 8 OTHERS Vs. UNION OF INDIA AND 19 OTHERS
December 17, 2016
AABHA RAI Vs. STATE OF U P
May 31, 2016
AADIL MURTAZA Vs. UNION OF INDIA
February 29, 2016
AAFREEN Vs. STATE OF U.P.
April 5, 2016
AAKASH EDUCATION SOCIETY CHITHERA Vs. STATE OF U.P. AND OTHERS
July 21, 2016
AANCHAL SINGH Vs. STATE OF U P
May 16, 2016
AARAM SINGH AND 13 OTHERS Vs. STATE OF U P AND ANR
July 11, 2016
AARJOO BEGUM Vs. STATE OF U P
July 4, 2016
AAS MOHAMMAD Vs. STATE OF U P & OTHER
May 23, 2016
ABBAS AND ANOTHER Vs. STATE OF U P
June 3, 2016
ABDUL & OTHERS Vs. STATE OF U P
May 13, 2016
ABDUL AHMAD Vs. HAQ NAWAZ AHMAD
August 10, 2016
ABDUL AZIZ Vs. STATE
August 31, 2016
ABDUL KADIR Vs. SAMSHAD ALI
April 26, 2016
ABDUL LATIF AND ORS. Vs. UNION OF INDIA AND ORS.
January 28, 2016
ABDUL RASHEED Vs. AYUKTAT, LUCKNOW DIVISION, LUCKNOW AND ANOTHER
August 2, 2016
ABDUL SAFEEQ SIDDIQUI Vs. ADDITIONAL CITY MAGISTRATE,(VI) LUCKNOW AND ANR.
May 17, 2016
ABDUL WAHEED Vs. STATE OF U P
September 22, 2016
ABDUL WAHID Vs. STATE OF U.P.
June 10, 2016
ABDUL WAHID AND 3 OTHERS Vs. KANWAR PAL AND 17 OTHERS
November 11, 2016
ABDULLAH Vs. STATE OF U.P.
May 4, 2016
ABHA SRIVASTAV AND 7 ORS Vs. STATE OF U P AND 4 ORS
September 7, 2016
ABHA TRIPATHI Vs. STATE OF U P
September 16, 2016
ABHAIRAJ Vs. STATE OF U P AND ANOTHER
September 17, 2016
ABHAY KUMAR AND ORS. Vs. STATE OF U.P.
April 22, 2016
ABHAY PRATAP SINGH BHADORIA AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
April 6, 2016
ABHAY RAJ SINGH Vs. STATE OF U P AND 2 OTHERS
May 3, 2016
ABHAY SHUKLA Vs. STATE OF U P AND ANOTHER
April 22, 2016
ABHAY SINGH Vs. STATE OF U.P.
May 31, 2016
ABHINAV @ UPENDRA Vs. STATE OF U P
May 12, 2016
ABHINAV ANAND SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
January 29, 2016
ABHINESHWAR KANAUJIA Vs. STATE OF U P AND OTHERS
February 29, 2016
ABHISHEK CHATURVEDI Vs. UNION OF INDIA
May 24, 2016
ABHISHEK CHAUDHARY Vs. STATE OF U P AND ANOTHER
February 18, 2016
ABHISHEK KUMAR Vs. STATE OF U.P. & ANOTHER
May 30, 2016
ABHISHEK KUMAR SINGH Vs. STATE OF U.P.
August 24, 2016
ABHISHEK KUMAR SINGH Vs. STATE OF U.P.
May 12, 2016
ABHISHEK MISHRA Vs. STATE OF U P & ORS
September 8, 2016
ABHUSHAN BRAHM SHAH & ANOTHER Vs. DIWAKAR RAM PATHAK & ANOTHER
March 17, 2016
ABNCO-MCPL-AKDL Vs. UNION OF INDIA & ANOTHER
March 9, 2016
ABU OBAID Vs. STATE OF U P
August 24, 2016
ABUBAKAR Vs. STATE OF U P
May 10, 2016
ADARSH KHALSA Vs. STATE OF U P
March 10, 2016
ADARSH KUMAR Vs. STATE OF U P AND 10 OTHERS
September 28, 2016
ADARSH SANSKRIT VIDYALAYA Vs. STATE OF U P
July 5, 2016
ADESH KUMAR Vs. ADESH KUMAR JAIN
July 5, 2016
ADI KUMAR JAIN Vs. ADDL. COMMISSIONER [ADMN.] FAIZABAB AND ORS.
January 7, 2016
ADITYA @ HARI LAL Vs. STATE OF U P
July 28, 2016
ADYA PRASAD Vs. DY DIRECTOR OF CONSOLIDATION, MIRZAPUR & OTHERS
August 22, 2016
AFSAR ALI & ORS Vs. ADDL. COMMISSIONER ( ADMN.) DEVI PATAN GONDA & ORS
April 25, 2016
AFZAL AHMAD Vs. STATE OF U.P. AND OTHERS
December 2, 2016
AGNIVESH AND ANOTHER Vs. STATE OF U.P.
February 23, 2016
AGRAWATI Vs. STATE OF U.P. AND 2 OTHERS
November 4, 2016
AHIBARAN Vs. STATE OF U P
May 10, 2016
AIJAZ AHMAD Vs. STATE OF U.P.
April 1, 2016
AIR FORCE NAVAL HOUSING BOARD Vs. CHANDRA SHEKHAR VATS
May 6, 2016
AIZAZ NABI AND 3 OTHERS Vs. ABDUL HAI
April 27, 2016
AJAB SINGH Vs. D D C , MEERUT AND ANOTHER
July 8, 2016
AJAI KUMAR SACHDEVA Vs. STATE OF U P AND ANOTHER
March 15, 2016
AJAI KUMAR VERMA Vs. STATE OF U.P.
January 14, 2016
AJAI PRAKASH Vs. STATE OF U.P.
April 13, 2016
AJAY ALIAS TITURIYA AND ANOTHER Vs. STATE OF U P AND ANOTHER
August 26, 2016
AJAY KUMAR Vs. STATE OF U P
August 24, 2016
AJAY KUMAR Vs. STATE OF U P AND 5 ORS
July 27, 2016
AJAY KUMAR Vs. BHIM PRASAD SONKAR
July 1, 2016
AJAY KUMAR Vs. STATE OF U P
May 31, 2016
AJAY KUMAR AND OTHERS Vs. STATE OF U P AND ANOTHER
January 20, 2016
AJAY KUMAR PATEL Vs. STATE OF U.P. AND ORS.
March 1, 2016
AJAY KUMAR SHARMA Vs. STATE OF U P
August 12, 2016
AJAY KUMAR SINGH Vs. DIOS AND ORS.
January 8, 2016
AJAY MISHRA Vs. RAJ RAJESHWAR JI MAHARJ VIRAJMAN MANDIR
February 4, 2016
AJAY PATEL Vs. THE STATE OF U.P.
May 2, 2016
AJAY PRAKASH DWIVEDI & ANOTHER Vs. UNION OF INDIA & OTHERS
July 6, 2016
AJAY RAI AND ANOTHER Vs. SHRI NARENDRA MODI
December 7, 2016
AJAY SINGH Vs. M/S PARADISE PACKERS
May 4, 2016
AJEET SINGH Vs. UNION OF INDIA AND 3 OTHERS
September 27, 2016
AJIT KUMAR SINGH Vs. STATE OF U P & OTHERS
January 4, 2016
AJIT SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
October 3, 2016
AJMAL AND ORS. Vs. STATE OF U.P.
February 11, 2016
AJMAL KHAN Vs. ELECTION COMMISSION OF INDIA
September 14, 2016
AJMAL KHAN Vs. COLLECTOR LUCKNOW & ORS
March 8, 2016
AJMER SINGH Vs. MAULVI ZAHOOR AHMAD
March 3, 2016
AKARAM FARRUKI @ CHUNMUN Vs. STATE OF U P AND ANOTHER
August 1, 2016
AKASH Vs. STATE OF U.P.
February 2, 2016
AKASH MASIH Vs. STATE OF U P
July 28, 2016
AKASH MISHRA @ VAKEEL Vs. STATE OF U P
July 18, 2016
AKASH SHARMA @ SANJAY BHATT Vs. STATE OF U P AND ANOTHER
August 9, 2016
AKBAR Vs. STATE OF U.P.
March 1, 2016
AKHAND PRATAP SINGH Vs. STATE OF U.P. THRU PRIN. SECY. REVENUE CIVIL SECTT. LKO. & ORS
September 5, 2016
AKHIL BHARTIYA DAYANAND SEVASHRAM SANSTHAN Vs. SALIK RAM AND ORS.
January 25, 2016
AKHIL BHARTIYA MANAV KALYAN EVAM SAMAJOTHHAN AND ANOTHER Vs. STATE OF U P AND ORS
September 19, 2016
AKHIL BHARTIYA MANAV KALYAN EVAM SAMAJOTHHAN AND ORS. Vs. STATE OF U.P. AND ORS.
July 1, 2016
AKHILESH CHANDRA PORWAL Vs. UNION OF INDIA AND ORS.
March 4, 2016
AKHILESH CHANDRA PORWAL ALIAS A C PORWAL Vs. UNION OF INDIA AND 3 ORS
May 11, 2016
AKHILESH KUMAR & ANOTHER Vs. STATE
May 13, 2016
AKHILESH KUSHWAHA AND 8 OTHERS Vs. STATE OF U P AND 5 OTHERS
January 19, 2016
AKHILESH TIWARI Vs. THE N.E. & E.C.R. EMPLOYEES M.S.P. CO-OP. BANK LTD.
April 28, 2016
AKHILESH VERMA Vs. SHARMA NAND VERMA AND ANOTHER
January 28, 2016
AKHTAR DABAS AND 4 ORS Vs. ADDL COMMISSIONER AND 135 ORS
June 9, 2016
AKHTARI BEGUM AND ORS. Vs. LAYEEK AHMAD AND ORS.
April 22, 2016
ALI AHMAD Vs. STATE OF U P
August 26, 2016
ALI AHMAD Vs. STATE OF U P
August 12, 2016
ALI AZHAR AND ANOTHER Vs. STATE OF U.P. THRU SECY. AND 3 OTHERS
November 23, 2016
ALI HASAN & ANOTHER Vs. STATE OF U P
May 18, 2016
ALI JAN (DECEASED) AND 3 ORS Vs. FAZROO AND ANOTHER
May 31, 2016
ALI SHER & 5 OTHERS Vs. ADDL COMMISSIONER (JUDICIAL) FAIZABAD DIVISION, & 11 OTHERS
January 5, 2016
ALLAMA ZAMIR NAQVI Vs. STATE OF U.P. AND ORS.
March 29, 2016
ALOK AKHILA AND ORS Vs. STATE OF U P & ANOTHER
February 16, 2016
ALOK KUMAR KAUSHIK Vs. O.P. SHAH AND ANR.
July 8, 2016
ALOK LODHI Vs. STATE OF U.P.
March 29, 2016
ALOK SRIVASTAVA (IN RE 6649 M/S 2016) Vs. COMMITTEE OF MANAGEMENT SHRI RAM BAJPAYEE VIDYALAYA, HARDOI THRU. MANAGER AND 2 OTHERS
May 10, 2016
ALOK SRIVASTAVA AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
September 28, 2016
AMAL KUMAR GANGULY Vs. STATE OF U P
September 9, 2016
AMAN KHAN & ANOTHER Vs. STATE OF U P & 8 OTHERS
June 30, 2016
AMAR Vs. STATE OF U.P.
March 4, 2016
AMAR NATH Vs. KRISHI UTPADAN MANDI SAMITI AND 2 OTHERS
May 27, 2016
AMAR NATH KAPOOR AND OTHERS. Vs. KRISHNA GOPAL KAPOOR AND OTHERS
May 25, 2016
AMAR NATH SINGH @ BABLOO SINGH Vs. STATE OF U P
May 3, 2016
AMAR SINGH Vs. STATE OF U.P.
July 11, 2016
AMAR SINGH Vs. STATE OF U P & 4 ORS
September 9, 2016
AMAR SINGH Vs. STATE OF U.P.
November 17, 2016
AMAR SINGH Vs. STATE OF U P AND 4 ORS
July 28, 2016
AMAR SINGH Vs. KISHANPAL SINGH AND ANOTHER
April 28, 2016
AMAR SINGH VERMA Vs. STATE OF U P AND OTHERS
May 31, 2016
AMARJEET Vs. BOARD OF REVENUE ALLD.
August 24, 2016
AMARNATH Vs. STATE OF U P & ANOTHER
March 1, 2016
AMARNATH Vs. BHUWANESHWAR PRASAD GUPTA
March 15, 2016
AMAYA GREEN PROJECTS PVT LTD AND ANR Vs. STATE OF U P
April 1, 2016
AMBIKA CHOUBEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
August 5, 2016
AMERIKA MAURYA Vs. STATE
January 5, 2016
AMIR ALAM KHAN S/O LATE M K MOHAMMAD Vs. L D A
May 9, 2016
AMIR SINGH AND OTHERS Vs. STATE OF U.P.
December 17, 2016
AMIT Vs. STATE OF U.P. AND ANOTHER
March 16, 2016
AMIT GUPTA Vs. STATE OF U.P. AND ANOTHER
December 20, 2016
AMIT KUMAR Vs. STATE OF U.P. AND ORS.
July 6, 2016
AMIT KUMAR Vs. STATE OF U P AND 6 OTHERS
September 23, 2016
AMIT KUMAR SINGH Vs. STATE OF U.P. AND ORS.
February 25, 2016
AMIT KUMAR SINGH Vs. BABA BARIYAR SHAH MEMORIAL ASSO.
May 2, 2016
AMIT MISRA & ANOTHER Vs. STATE OF U P & ANOTHER
August 23, 2016
AMIT PACHAURI Vs. RAM BETI AND ORS.
July 13, 2016
AMIT SHARMA Vs. STATE OF U P
August 31, 2016
AMIT SRIVASTAVA Vs. STATE OF U P
August 19, 2016
AMIT THAKUR Vs. UNION OF INDIA
May 10, 2016
AMIT YADAV Vs. KUNWAR JAYESH PRASAD AND ORS.
February 12, 2016
AMIT YADAV ALIAS MONU ALIAS BEBO Vs. STATE OF U.P.
January 22, 2016
AMITA Vs. STATE OF U P AND 5 ORS
September 27, 2016
AMITABH THAKUR Vs. STATE OF UTTAR PRADESH AND ORS.
January 5, 2016
AMOLAK SINGH Vs. SATENDRA KUMAR SINGH
February 22, 2016
AMRAWATI Vs. D.D.C. AND ORS.
July 27, 2016
AMRAWATI DEVI AND 2 OTHERS Vs. SHIV KUMAR SINGH AND 5 OTHERS
May 6, 2016
AMRENDRA DUBEY (JAIL APPEAL) Vs. STATE OF U P
February 8, 2016
AMRENDRA TIWARI AND ORS. Vs. THE STATE OF U.P.
February 29, 2016
AMRISH KUMAR KASHYAP Vs. STATE OF U.P.
May 4, 2016
AMRIT LAL Vs. CHIEF ELECTION OFFICER, STATE OF U.P.
March 8, 2016
AMRIT LAL AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
September 17, 2016
AMRIT LAL AND OTHERS Vs. STATE OF U P
September 29, 2016
AMRIT PRASAD SINGHAL ALIAS BANSHI WALE Vs. BAL KISHAN GUPTA
November 10, 2016
AMRITA ARYA Vs. UNION OF INDIA AND ORS.
January 29, 2016
AMRITA YADAV Vs. STATE OF U P AND 3 OTHERS
September 9, 2016
ANAND DUBEY Vs. STATE OF U P
August 20, 2016
ANAND GOPAL SINGH Vs. STATE OF U P & OTHERS
May 5, 2016
ANAND KUMAR Vs. STATE OF U P AND 3 OTHERS
May 31, 2016
ANAND KUMAR & OTHERS Vs. STATE OF U P & OTHERS
May 23, 2016
ANAND KUMAR GUPTA Vs. UMAKANTI GUPTA (DIED) AND 3 OTHERS
August 22, 2016
ANAND KUMAR GUPTA Vs. NEW INDIA ASSURANCE COMPANY LTD & OTHERS
May 18, 2016
ANAND KUMAR SHUKLA; KUSUM LATA @ BABY; SHARDA DIXIT Vs. STATE OF U P
July 5, 2016
ANAND KUMAR SINGH Vs. STATE OF U P AND ANOTHER
June 6, 2016
ANAND PAL SAXENA & ANOTHER Vs. UNION OF INDIA
September 21, 2016
ANAND PRAKASH Vs. SANJAY GANDHI POST GRADUATE INSTITUTE OF MEDICAL & ORS
May 5, 2016
ANAND PRAKASH AGARWAL Vs. CANTONMENT EXECUTIVE OFFICER, CANTONMENT ROAD AND ORS.
March 1, 2016
ANAND PRATAP SINGH AND ORS Vs. STATE OF U P
February 25, 2016
ANANT LAL AND OTHERS Vs. STATE OF U P
August 31, 2016
ANEES AND ORS. Vs. STATE OF U.P.
May 6, 2016
ANEES UDDIN Vs. WAQF ALAL KHAIR
March 16, 2016
ANEESA KHATOON & ORS Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE, COURT NO 3 LKO & ORS
May 31, 2016
ANEETA YADAV Vs. STATE OF U.P. AND 5 ORS.
May 2, 2016
ANGNU Vs. ADDITIONAL DISTRICT MAGISTRATE (CONS.) RAEBARELI AND OTHERS
August 3, 2016
ANIKET @ SHOSE KANAUJIYA Vs. STATE OF U P
May 31, 2016
ANIL & ANOTHER Vs. STATE OF U P
May 31, 2016
ANIL ANAND AND ANR Vs. STATE OF U P AND 2 ORS
May 11, 2016
ANIL AND ANR Vs. STATE OF U P
June 14, 2016
ANIL ARYA Vs. STATE OF U P AND OTHERS
September 9, 2016
ANIL BALMIKI Vs. STATE
July 8, 2016
ANIL KAHAR Vs. STATE OF U.P.
May 17, 2016
ANIL KUMAR Vs. STATE OF U P AND 7 OTHERS
July 22, 2016
ANIL KUMAR Vs. STATE OF U P
September 16, 2016
ANIL KUMAR Vs. SMT. KEWLA DEVI AND ORS.
October 7, 2016
ANIL KUMAR Vs. INDUSTRIAL TRIBUNAL-II U P LKO & ANOR
May 27, 2016
ANIL KUMAR & ANOTHER Vs. STATE OF U P & ANOTHER
May 31, 2016
ANIL KUMAR AND ORS Vs. STATE OF U P AND ORS
March 16, 2016
ANIL KUMAR AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
July 12, 2016
ANIL KUMAR DUBEY AND ORS. Vs. STATE OF U.P. AND ORS.
January 22, 2016
ANIL KUMAR GARG Vs. STATE OF U.P.
August 12, 2016
ANIL KUMAR PANDEY Vs. STATE OF U.P.
May 12, 2016
ANIL KUMAR PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
February 2, 2016
ANIL KUMAR SAXENA Vs. A D J AND ANOTHER
July 4, 2016
ANIL KUMAR SIKKA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
May 5, 2016
ANIL KUMAR SINGH Vs. STATE OF U.P. & ORS.
June 10, 2016
ANIL KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
December 21, 2016
ANIL KUMAR SINGH Vs. STATE OF U.P. AND OTHERS
July 4, 2016
ANIL KUMAR SRIVASTAVA Vs. STATE OF U.P.
July 19, 2016
ANIL KUMAR TRIPATHI AND 3 OTHERS Vs. STATE OF U P AND 6 OTHERS
August 26, 2016
ANIL MISHRA Vs. STATE OF U P AND ANOTHER
March 1, 2016
ANIL SAINI AND ORS. Vs. DARSHAN LAL AND ORS.
January 12, 2016
ANILESH TEWARI Vs. STATE OF U.P.
May 9, 2016
ANIRUDDH SHUKLA AND 2 OTHERS Vs. STATE OF U P AND 5 OTHERS
February 26, 2016
ANITA DEVI AND ORS. Vs. PRESCRIBED AUTHORITY, PANCHAYAT RAJ AND ORS.
March 31, 2016
ANITA SINGH Vs. STATE OF U P
July 8, 2016
ANJALI (MINOR) THROUGH HER FATHER JUMMA Vs. STATE OF U.P. AND OTHERS
November 19, 2016
ANJANI Vs. BOARD OF REVENUE, LUCKNOW AND ORS.
February 17, 2016
ANJANI GUPTA Vs. STATE OF U P
February 10, 2016
ANJANI KUMAR MISHRA Vs. STATE OF U P AND ANOTHER
May 23, 2016
ANJU Vs. STATE OF U.P.
May 4, 2016
ANKIT Vs. STATE OF U P
April 29, 2016
ANKIT CHATURVEDI Vs. UNION OF INDIA AND ORS.
February 5, 2016
ANKIT YADAV Vs. U.P. POWER CORPORATION LTD. AND ORS.
January 20, 2016
ANKUSH JAIN Vs. STATE OF U P AND ANOTHER
August 29, 2016
ANMOL Vs. ADDITIONAL COMMISSIONER(ADMIN ) VARANASI MANDAL AND 15 ORS
September 30, 2016
ANMOL DEEP Vs. STATE OF U P AND 3 OTHERS
August 30, 2016
ANNI BIBI Vs. KAISH ALI
May 3, 2016
ANNU SINGH Vs. STATE OF U.P. & ANOTHER
April 5, 2016
ANOKHEY LAL SAINI Vs. STATE OF U P AND ANOTHER
September 27, 2016
ANOOP BAJPAI AND ANOTHER Vs. ADDITIONAL JUDGE SMALL CAUSES COURT LUCKNOW AND OTHERS
April 25, 2016
ANOOP GANGWAR AND 9 OTHERS Vs. STATE OF U P AND ANOTHER
April 6, 2016
ANOOP GUPTA Vs. STATE OF U.P.THRU PRIN.SECY.TO GOVT.DEPTT.MEDICAL EDU.
April 20, 2016
ANOOP KUMAR JALAN Vs. DISTT. DY. DIRECTOR OF CONSOLIDATION/D.M., AZAMGARH & 4 OTHERS
December 20, 2016
ANOOP SHUKLA AND ORS. Vs. STATE OF U.P.
January 27, 2016
ANOOP SINGH Vs. STATE OF U P
April 8, 2016
ANOOP SINGH @ PAHARI Vs. STATE OF U P & ANOTHER
February 4, 2016
ANSA RAM Vs. STATE OF U P & OTHERS
March 15, 2016
ANT RAM AND ANOTHER Vs. STATE OF U.P.
May 17, 2016
ANUJ Vs. SHRI RAM AND 2 OTHERS
March 18, 2016
ANUJ @ PRASOON SHUKLA Vs. STATE OF U.P. AND ANOTHER
July 29, 2016
ANUJ KUMAR AND OTHERS Vs. STATE OF U.P.
June 7, 2016
ANUJ PRATAP SINGH Vs. DY. DIRECTOR OF CONSOLIDATION
January 13, 2016
ANUKUL PRAKASH Vs. STATE OF U P
July 8, 2016
ANUPAM ANDREW MAXTON Vs. CHAIRMAN AMITY UNIVERSITY U P LUCKNOW AND OTHERS
September 14, 2016
ANUPAM KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
January 27, 2016
ANUPAM VASHISHTH Vs. STATE OF U P & 2 OTHERS
May 31, 2016
ANURADHA @ SWEETY AND OTHERS Vs. STATE OF U P
March 31, 2016
ANURAG MISHRA Vs. STATE OF U.P.
April 4, 2016
ANURAG PANDEY Vs. STATE INFORMATION COMMISSION AND ANR
March 9, 2016
ANURAG PRAJPATI Vs. STATE OF U P AND 09 ORS
June 29, 2016
ANURAG TRIPATHI Vs. U.P.P.S.C.
April 26, 2016
ANUSUCHIT JATI PRIMARY PATHSHALA AND ANOTHER Vs. TAPESAR PRASAD AND OTHERS
September 28, 2016
ANWAR Vs. STATE OF U.P.
February 1, 2016
ANWAR & OTHERS Vs. STATE OF U P & OTHERS
May 6, 2016
ANWAR AHMAD Vs. JUDGE SMALL CAUSE COURT, FAIZABAD & OTHERS
December 16, 2016
APOLLO TRADE LINES & OHTERS Vs. PRAVEEN KUMAR GARG
February 1, 2016
APOORVA SAXENA Vs. STATE OF U P
August 2, 2016
ARADHANA PANDEY Vs. STATE OF U.P
July 28, 2016
ARCHANA SINGH Vs. UNION OF INDIA
February 16, 2016
ARIF HASHAMI Vs. RAJA RAM YADAV & 3 OTHERS
May 6, 2016
ARJUN PRASAD Vs. STATE OF U.P. AND ANOTHER
December 13, 2016
ARJUN PREM KUMAR MITRA Vs. U.P. STATE M.S.M.E. FACILITATION COUNCIL AND 3 OTHERS
March 10, 2016
ARPITA UPADHYAY Vs. STATE OF U P AND ANOTHER
July 12, 2016
ARSHAD HUSAIN AND ORS. Vs. STATE OF U.P.
January 20, 2016
ARSLAN ZAHEER Vs. STATE OF U.P. AND ANOTHER
July 28, 2016
ARTI DEVI JAISWAL (MAJOR) AND ANR. Vs. SHRI SHANKAR PRASAD AND 6 ORS.
August 23, 2016
ARUN Vs. STATE OF U P
May 31, 2016
ARUN Vs. STATE OF U P
April 12, 2016
ARUN KUMAR Vs. STATE OF U.P. AND ORS.
July 8, 2016
ARUN KUMAR Vs. STATE OF U.P.
March 10, 2016
ARUN KUMAR Vs. STATE OF U.P.
May 10, 2016
ARUN KUMAR Vs. STATE
January 8, 2016
ARUN KUMAR AND ORS. Vs. STATE OF U.P.
February 19, 2016
ARUN KUMAR BAGHEL Vs. STATE OF U.P.
March 29, 2016
ARUN KUMAR GUPT Vs. STATE OF U P AND ANOTHER
May 3, 2016
ARUN KUMAR SHARMA AND OTHERS Vs. STATE OF U.P. AND ANOTHER
December 9, 2016
ARUN KUMAR SINGH Vs. STATE OF U P
February 18, 2016
ARUN KUMAR SINGH @ PAPPU SINGH Vs. STATE OF U.P.
February 2, 2016
ARUN KUMAR VERMA Vs. STATE OF U.P. & 7 OTHERS
November 25, 2016
ARUNA SAHKARI AWAS SAMITI LTD. Vs. PREM SINGH AND ORS.
February 15, 2016
ARVIND Vs. A.D.J., COURT NO. 2,RAMPUR AND ANR.
April 11, 2016
ARVIND CHIKARA AND 2 OTHERS Vs. STATE OF U P AND 5 OTHERS
October 4, 2016
ARVIND JI KESARI AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
February 5, 2016
ARVIND KEJRIWAL & ANR. Vs. STATE OF U.P. & ANR.
October 21, 2016
ARVIND KUMAR Vs. STATE OF U P
August 17, 2016
ARVIND KUMAR Vs. STATE OF UTTAR PRADESH AND OTHERS
August 17, 2016
ARVIND KUMAR MISHRA Vs. JITENDRA KUMAR GUPTA AND ORS.
February 8, 2016
ARVIND KUMAR PATHAK Vs. STATE OF U P AND ANOTHER
May 30, 2016
ARVIND KUMAR RAI Vs. STATE OF U P & OTHERS
October 4, 2016
ARVIND KUMAR RAI Vs. STATE OF U P
May 19, 2016
ARVIND KUMAR SRIVASTAVA Vs. STATE OF U P
February 10, 2016
ARVIND KUMAR YADAV Vs. U.P. POLICE RECRUITMENT & PROMOTION BOARD AND 2 OTHERS
December 5, 2016
ARVIND MATHUR Vs. STATE OF U.P. AND 3 ORS.
November 17, 2016
ARVIND SINGH Vs. STATE OF U P
January 21, 2016
ARVIND TRADERS Vs. STATE OF U P AND ANOTHER
February 10, 2016
ARVIND YADAV AND 2 OTHERS Vs. STATE OF U P
May 18, 2016
ARWIND KUMAR TIWARI Vs. STATE OF U.P.
February 26, 2016
ARWIND KUMAR TIWARI Vs. STATE OF U.P.
February 29, 2016
ARYA SAMAJ AND ANOTHER Vs. AMAR DEO SINGH AND ANOTHER
April 19, 2016
ASAD ALI Vs. SPECIAL JUDGE E.C.ACT/DISTRICT JUDGE HARDOI AND ORS.
April 21, 2016
ASARAF ALI Vs. STATE OF U P AND 4 OTHERS
February 25, 2016
ASEEM GOSWAMI Vs. STATE OF U.P. AND ORS.
February 5, 2016
ASHA MISHRA Vs. STATE OF U.P. AND ORS.
April 12, 2016
ASHA RAM AND OTHERS Vs. UNION OF INDIA & OTHERS
August 22, 2016
ASHFAQ AND 2 OTHERS Vs. STATE OF U P
May 20, 2016
ASHFAQUE AND ORS. Vs. STATE OF U.P.
February 23, 2016
ASHISH Vs. SALEEM
May 27, 2016
ASHISH AND ORS. Vs. STATE OF U.P.
April 8, 2016
ASHISH BATRA Vs. STATE OF U.P.
April 13, 2016
ASHISH KUMAR MITTAL Vs. STATE OF U P AND 2 ORS
January 18, 2016
ASHISH KUMAR PANDEY Vs. BAJRANG BALI PANDEY AND ORS.
September 27, 2016
ASHISH KUMAR PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
March 16, 2016
ASHISH KUMAR SRIVASTAVA Vs. ANKITA SRIVASTAVA
April 8, 2016
ASHISH SAHU AND ORS. Vs. STATE OF U.P.
February 5, 2016
ASHMA Vs. STATE OF U P
June 14, 2016
ASHOK Vs. STATE OF U.P. AND ANOTHER
May 5, 2016
ASHOK GAUD AND ANOTHER Vs. STATE OF U P AND ANOTHER
February 4, 2016
ASHOK KUMAR Vs. THE STATE
July 20, 2016
ASHOK KUMAR Vs. STATE OF U.P.
August 31, 2016
ASHOK KUMAR Vs. D D C
September 12, 2016
ASHOK KUMAR Vs. STATE OF U P
May 31, 2016
ASHOK KUMAR Vs. STATE OF U P AND 2 OTHERS
April 7, 2016
ASHOK KUMAR Vs. STATE OF U.P.
May 2, 2016
ASHOK KUMAR Vs. FATEHPUR KSHETRIYA GRAMIN BANK
September 27, 2016
ASHOK KUMAR & 2 OTHERS Vs. NAGAR NIGAM ALLAHABAD & 5 OTHERS
May 27, 2016
ASHOK KUMAR & OTHERS Vs. STATE OF U P
March 14, 2016
ASHOK KUMAR AGARWAL Vs. STATE OF U.P. & OTHERS
December 1, 2016
ASHOK KUMAR AND 13 OTHERS Vs. STATE OF U P AND 2 OTHERS
January 29, 2016
ASHOK KUMAR AND ANOTHER Vs. VIRENDRA AND ANOTHER
March 30, 2016
ASHOK KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
March 9, 2016
ASHOK KUMAR AWASHI @ GUDDU Vs. UNION OF INDIA
January 19, 2016
ASHOK KUMAR DUBEY Vs. STATE OF U.P. THROUGH PRIN. SECY. HOME LKO. & ORS.
October 19, 2016
ASHOK KUMAR DWIVEDI Vs. COMMITTEE OF MANAGEMENT, GANGADIN RAM KUMAR INTER COLLEGE AND ORS.
January 8, 2016
ASHOK KUMAR GUPTA Vs. STATE OF U.P. AND ANR.
October 6, 2016
ASHOK KUMAR GUPTA & ANOTHER Vs. STATE OF U.P. & OTHERS
March 8, 2016
ASHOK KUMAR JAISWAL Vs. STATE OF U P AND ANR
March 15, 2016
ASHOK KUMAR JAKHODIA AND OTHERS Vs. STATE OF U P & OTHERS
September 9, 2016
ASHOK KUMAR LOHIA Vs. UNION OF INDIA AND 3 OTHERS
September 28, 2016
ASHOK KUMAR PAL Vs. STATE OF U.P. AND OTHERS
November 7, 2016
ASHOK KUMAR PANDEY AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI AND ANOTHER
July 26, 2016
ASHOK KUMAR SEN Vs. STATE OF U P AND OTHERS
September 14, 2016
ASHOK KUMAR SHARMA Vs. STATE OF U.P.
October 7, 2016
ASHOK KUMAR SHARMA AND ANOTHER Vs. STATE OF U P AND OTHERS
May 20, 2016
ASHOK KUMAR SINGH SENGAR Vs. OM PRAKASH CHATURVEDI AND ORS.
March 16, 2016
ASHOK KUMAR SRIVASTAV & 6 OTHERS Vs. MANOJ KUMAR & 12 OTHERS
September 27, 2016
ASHOK KUMAR TIWARI AND OTHERS Vs. STATE OF U P AND OTHERS
July 15, 2016
ASHOK SINGH @ MINTU SINGH (PINTU) Vs. STATE OF U P
May 26, 2016
ASHOK SINGH AND ORS. Vs. STATE OF U.P.
January 27, 2016
ASHRAF Vs. KAILASH PRASAD (SINCE DEAD) AND ANOTHER
May 20, 2016
ASHRAF ALI Vs. STATE OF U P AND ANOTHER
August 12, 2016
ASHU KHATANA AND 19 OTHERS Vs. STATE OF U P AND 3 OTHERS
March 9, 2016
ASHUTOSH NIGAM Vs. STATE OF U.P. THRU PRIN SECY AWAS & SHAHRI YOJNA LKO & ORS.
September 2, 2016
ASHUTOSH PATEL AND ORS. Vs. STATE OF U.P. AND ORS.
March 30, 2016
ASHUTOSH PATHAK Vs. STATE OF U P AND ANOTHER
July 27, 2016
ASHWANI AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
April 19, 2016
ASHWANI DUBEY Vs. STATE OF U.P.
August 10, 2016
ASHWANI VERMA Vs. STATE OF U P & 3 OTHERS
October 5, 2016
ASIAN TOWNSVILLE FARMS LTD Vs. STATE OF U P & OTHERS
May 2, 2016
ASLAM & OTHERS Vs. STATE OF U.P.
October 5, 2016
ASLAM ALI & ANOTHER Vs. KRISHI UTPADAN MANDI SAMITI & OTHERS
July 21, 2016
ASOK PANDE Vs. AZAM KHAN AND ORS.
April 8, 2016
ASOK PANDE Vs. UNION OF INDIA AND ORS.
March 10, 2016
ASRAF Vs. STATE OF U.P.
March 29, 2016
ASSAM NORTH BENGAL ROADWAYS Vs. STATE OF U.P. AND 11 OTHERS
November 25, 2016
ASSET RECONSTRUCTION COMPANY (INDIA) LTD Vs. STATE OF U P AND ANOTHER
April 5, 2016
ASTAF & OTHERS Vs. STATE OF U P
May 3, 2016
ASTAFA & OTHERS Vs. STATE OF U.P.
October 25, 2016
ASWANI KUMAR Vs. CHHATRAPATI SAHUJI MAHARAJ UNIVERSITY AND ORS.
March 18, 2016
ATAUDDIN Vs. STATE OF U P
February 19, 2016
ATIQURRAHMAN Vs. SHRI SHASHI KUMAR DUBEY
October 26, 2016
ATUL DARBARI Vs. STATE OF U.P. AND ORS.
April 5, 2016
ATUL GUPTA Vs. STATE OF U.P. AND ORS.
February 22, 2016
ATUL KUMAR Vs. STATE OF U.P.
October 5, 2016
ATUL KUMAR JAIN AND 6 OTHERS Vs. STATE OF U P AND ANOTHER
May 11, 2016
ATUL KUMAR MISHRA AND ANOTHER Vs. VINOD YADAV, STATION OFFICER
April 26, 2016
ATUL KUMAR SINGH AND 5 ORS Vs. BOARD OF REVENUE LKO AND 2 ORS
April 7, 2016
ATUL SINGH AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
July 14, 2016
AUTHORIZED CONTROLLER, SRI ANAR DEVI KHANDELWAL MAHILA POLY Vs. SUNIL KUMAR SRIVASTAVA AND ORS.
January 14, 2016
AVADH RAM AND ANOTHER Vs. STATE OF U P
May 27, 2016
AVADH RAM RAWAT & ANOTHER Vs. STATE OF U P
April 5, 2016
AVANI KANT AND ANOTHER Vs. U.P.S.R.T.C., THROUGH ITS REGIONAL MANAGER, ETAWAH
November 2, 2016
AVINASH KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
January 12, 2016
AVINASH TRIPATHI Vs. D/R/M ENGINEERING POORVOTTR RAILWAY LKO.& ORS.
February 15, 2016
AWADESH KUMAR AWASTHI Vs. STATE OF U.P.
June 6, 2016
AWADESH KUMAR RAI & ANOTHER Vs. REGISTRAR, U.P. CO-OPERATIVE SOCIETIES & OTHERS
March 28, 2016
AWADESH NARAIN SINGH AND ORS. Vs. STATE OF U. P. AND ORS.
February 19, 2016
AWADH BEHARI AND ORS Vs. STATE OF U P AND ANOTHER
September 20, 2016
AWADH TRADING CORPORATION Vs. UNION OF INDIA
September 21, 2016
AWADHESH KUMAR Vs. STATE OF U.P. THRU PRIN. SECY. DEPTT.OF FOOD & CIVIL SUPPLY & ORS.
November 29, 2016
AWADHESH KUMAR GUPTA Vs. ADDITIONAL JUDE SMALL CAUSES-1 ROOM NO 18 LKO AND ORS
July 5, 2016
AYODHYA PRASAD Vs. STATE OF U P
May 12, 2016
AYODHYA PRASAD MISHRA Vs. STATE OF U P AND 4 OTHERS
August 1, 2016
AYODHYA PRASAD SHUKLA Vs. BAR COUNCIL OF UTTAR PRADESH
April 18, 2016
AYYUB Vs. STATE OF U.P.
March 9, 2016
AYYUB Vs. STATE OF U.P.
September 22, 2016
AZAD Vs. STATE OF U P
March 14, 2016
AZAD Vs. STATE OF U.P. AND ANOTHER
September 23, 2016
AZAD ALIAS AJJU Vs. STATE OF U.P.
May 30, 2016
AZAD CHAUDHARY Vs. JAI KUMAR
May 3, 2016
AZAD COACH PVT LTD Vs. U P S R T C
June 28, 2016
AZAD VIKRAM SINGH Vs. STATE OF UTTAR PRADESH
July 5, 2016
AZAD VIKRAM SINGH Vs. UNION OF INDIA
January 28, 2016
AZAHAR MOKARIM Vs. U.P.BASIC EDUCATION BOARD,ALLAHABAD
March 16, 2016
AZIZ AND ORS. Vs. STATE OF U.P.
March 18, 2016
AZMAT ALI Vs. STATE OF UTTAR PRADESH
October 25, 2016
B K TIWARI Vs. STATE OF U P ANR
March 4, 2016
B.K. TIWARI Vs. STATE OF U.P. AND ANOTHER
April 27, 2016
B.N. BHARGAVA (SINCE DECEASED AND SUBSTITUTED BY LEGAL HEIR) Vs. ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
September 23, 2016
B.P. SINGH Vs. VILAYTI LAL LAMBA
February 16, 2016
BABBAL @ HARENDRA AND OTHERS Vs. STATE OF U P
August 26, 2016
BABITA KASAUDHAN Vs. STATE OF U.P. AND ORS.
February 24, 2016
BABLOO Vs. STATE OF U P
April 27, 2016
BABLOO PANDIT @ AJAY SHARMA Vs. MANOHAR LAL GERA
July 29, 2016
BABLOO SRIVASTAVA Vs. STATE OF U.P. AND ORS.
October 3, 2016
BABLU SAINI Vs. STATE OF U.P.
July 8, 2016
BABOO LAL BEHRA & ANOTHER Vs. STATE OF U P
February 9, 2016
BABU Vs. STATE OF U.P. AND ORS.
February 18, 2016
BABU Vs. STATE OF U P
June 17, 2016
BABU AND 4 OTHERS Vs. STATE OF U.P. AND ANR.
December 21, 2016
BABU BASITH & OTHERS Vs. STATE OF U P
July 22, 2016
BABU LAL Vs. STATE OF U.P.
January 22, 2016
BABU LAL Vs. ARUN KUMAR BOSH
May 12, 2016
BABU LAL PATEL Vs. TAARAN TARAN DIGAMBER JAIN THIRTH CHETRA NISAJI TRUST
May 9, 2016
BABU RAM Vs. STATE OF U.P. AND ANOTHER
August 4, 2016
BABU RAM Vs. DR. RAM NATH SHARMA
May 24, 2016
BABU RAM AND ORS Vs. STATE OF U P
October 4, 2016
BABU RAM AND OTHERS Vs. STATE OF U P
June 27, 2016
BABU RAM YADAV & OTHERS Vs. STATE OF U P
August 12, 2016
BABU SINGH Vs. STATE
August 3, 2016
BABU SINGH Vs. STATE OF U P & OTHERS
February 25, 2016
BABUJEE @ UDAIVEER Vs. STATE OF U P & 4 OTHERS
August 19, 2016
BABURAM AND 9 OTHERS Vs. BOARD OF REVENUE MEERUT AND 26 OTHERS
September 16, 2016
BABURAM AND OTHERS Vs. STATE OF U.P.
December 2, 2016
BACHCHA RAI Vs. STATE OF U P & 3 OTHERS
June 10, 2016
BACHCHAN @ RAM ADHAR AND OTHERS Vs. STATE OF U P & ANOTHER
September 21, 2016
BACHCHU AND ORS. Vs. STATE OF U.P.
July 15, 2016
BACHCHU SINGH AND ANOTHER Vs. STATE OF U P AND 3 ORS
July 12, 2016
BACHNOO Vs. STATE OF U P
August 16, 2016
BADAN SINGH Vs. STATE OF U.P.
April 1, 2016
BADAY @ MUSTAQ Vs. STATE OF U P
September 14, 2016
BADKAU KHAN @ MAKSOOD & ORS Vs. STATE OF U P
May 27, 2016
BADRI PRASAD UPADHYAY AND ORS. Vs. STATE OF U.P.
March 18, 2016
BADRUDDIN AND 12 ORS. Vs. RAM SURAT AND 6 ORS.
May 18, 2016
BADSHAH @ SUBHASH Vs. STATE OF U P
July 18, 2016
BAFATI Vs. STATE OF U.P.
July 26, 2016
BAHADUR HUSAIN @ KALLOO Vs. A D J ROOM NO 5 LKO & ORS
September 21, 2016
BAHUJAN SENA Vs. UNION OF INDIA AND 4 OTHERS
February 10, 2016
BAIJANATH AND ORS. Vs. STATE OF U.P. AND ORS.
July 5, 2016
BAITULLAH Vs. STATE OF U.P.
February 2, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. RENU SINGH AND OTHERS
July 19, 2016
BAJRANG VIKRAM SINGH ALIAS SANTOSH SINGH Vs. BOARD OF REVENUE U P ALLAHABAD AND ORS
May 2, 2016
BAKRIDAN ANSARI Vs. RAJENDRA PRASAD AND 2 ORS
May 31, 2016
BAL KISHAN AND 5 OTHERS Vs. PRADEEP KUMAR AND 12 OTHERS
May 10, 2016
BAL KISHAN TEWARI Vs. STATE OF U P AND ANOTHER
August 3, 2016
BAL KRISHAN SINGH Vs. STATE OF U.P.
April 21, 2016
BAL SINGH Vs. STATE OF U P AND 7 OTHERS
July 29, 2016
BALAJI AND SONS CONS COMPANY AND ANOTHER Vs. STATE OF U P AND OTHERS
March 9, 2016
BALBEER Vs. STATE OF U.P.
July 29, 2016
BALBIR SINGH & OTHERS Vs. STATE OF U.P.& OTHERS
May 5, 2016
BALESHWAR SINGH Vs. STATE OF U P & OTHERS
April 19, 2016
BALESHWAR SINGH AND 6 OTHERS Vs. ARUN SINGH AND 3 OTHERS
May 11, 2016
BALIHARI AND 2 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH AND 8 OTHERS
November 30, 2016
BALLABH LAL Vs. KUKKOO MOTORS FINANCE PVT. LTD.
February 23, 2016
BALVEER Vs. STATE OF U P
September 19, 2016
BALVEER SINGH Vs. STATE OF U P
May 31, 2016
BALWAN SINGH Vs. UNION OF INDIA AND ORS.
February 24, 2016
BALWANT PRASAD @ V P Vs. STATE OF U P
June 2, 2016
BALWANT RAI Vs. STATE OF U P & ANOTHER
May 12, 2016
BALWANT SINGH AND ORS Vs. STATE OF U P AND ANR
February 16, 2016
BANARAS HINDU UNIVERSITY Vs. KRISHNA RAI AND OTHERS
July 29, 2016
BANK OF BARODA AND OTHERS Vs. THE APPELLATE AUTHORITY AND OTHERS
October 20, 2016
BANKERS INSTITUTE OF RURAL DEVELOPMENT,LUCKNOW Vs. RASHTRIYA KRISHI EVAM BANKERS GRAM VIKAS SANSTHAN KARMCHARI
August 4, 2016
BANKEY BIHARI Vs. ADDITIONAL DISTRICT JUDGE COURT
August 1, 2016
BANSH BAHADUR Vs. STATE OF U.P. THRU SECY. DEPTT. OF FOOD & CIVIL SUPPLIES AND OTHERS
August 3, 2016
BANSH RAJ Vs. RAJ PAT AND ORS.
January 29, 2016
BANSH RAJ & OTHERS Vs. STATE OF U P
September 29, 2016
BANSHIDHAR Vs. SHEELA DEVI
April 13, 2016
BANTI Vs. STATE OF U.P.
October 27, 2016
BANTI ALIAS FIROZ ALIAS SIKANDAR Vs. STATE OF U.P.
December 14, 2016
BANTU LALA Vs. STATE OF U.P.
January 27, 2016
BARE LAL UPADHYAY Vs. STATE OF U.P. AND ORS.
January 14, 2016
BARKALLAH Vs. SAJRUNISHA
January 5, 2016
BARKAT ALI Vs. STATE OF U P
January 18, 2016
BARKAT NABI KHAN Vs. A.D.J., COURT NO. 2 AND 7 ORS
May 12, 2016
BARKHA SHARMA AND 5 OTHERS Vs. STATE OF U P & ANOTHER
April 12, 2016
BARNALI BAISHYA Vs. STATE OF U P & ANOTHER
September 20, 2016
BASANT MAHAVIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
January 8, 2016
BASANTA AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MEERUT AND OTHERS
May 20, 2016
BASANTI AND ANOTHER Vs. STATE OF U P
September 16, 2016
BASDEO & OTHERS Vs. STATE
September 21, 2016
BASHISHTHA SINGH Vs. STATE OF U P
February 2, 2016
BASMATTI Vs. STATE OF U P AND ANOTHER
October 3, 2016
BAWALI @ PARMESHWAR Vs. STATE OF U P
April 19, 2016
BECHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND 7 OTHERS
November 21, 2016
BEEDHA Vs. CHAINU (DECEASED) & 4 OTHERS
February 18, 2016
BEERENDRA KUMAR VERMA Vs. FOOD CORPORATION OF INDIA AND ANOTHER
September 20, 2016
BEILA DEVI AND ORS. Vs. STATE OF U.P.
February 19, 2016
BENARA UDYOG LTD. Vs. UNION OF INDIA AND ORS.
February 12, 2016
BENNET CASTELINO Vs. STATE OF U.P.
August 29, 2016
BHAGAT SINGH CHAUHAN Vs. STATE OF U P
April 26, 2016
BHAGELU Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 20, 2016
BHAGELU HARIJAN Vs. STATE OF U.P.
January 22, 2016
BHAGIRATH & OTHERS Vs. STATE OF U P
June 27, 2016
BHAGIRATHI DEVI Vs. D D C VARANASI AND 17 OTHERS
September 16, 2016
BHAGMAL TYAGI Vs. STATE OF U P & 2 OTHERS
August 12, 2016
BHAGWAN DAS (JAIL APPEAL) Vs. STATE OF U P
May 3, 2016
BHAGWAN DAS AND ORS. Vs. BHAGGAL KUNWAR AND ORS.
January 7, 2016
BHAGWAN DAS SHARMA & OTHERS Vs. STATE OF U.P. & OTHERS
November 24, 2016
BHAGWAN DAS SRIVASTAVA Vs. RAJESH KUMAR SINGH
August 30, 2016
BHAGWAN SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
October 4, 2016
BHAGWAT Vs. STATE OF U.P. AND ORS.
April 1, 2016
BHAGWATI Vs. D D C AND OTHERS
September 26, 2016
BHAGWATI DEVI Vs. STATE OF U P AND ANOTHER
May 6, 2016
BHAGWATI STEELS Vs. COMMISSIONER,COMMERCIAL TAXU P LUCKNOW
October 3, 2016
BHAGYWATI Vs. STATE OF U P
May 16, 2016
BHAIRO NAND Vs. STATE OF U P AND 3 ORS
April 28, 2016
BHAIYAN @ MAQSOOD Vs. STATE OF U P
April 19, 2016
BHANTA Vs. STATE OF U.P.
February 17, 2016
BHANU PRATAP AND ORS. Vs. STATE OF U.P.
April 29, 2016
BHANU PRATAP SINGH Vs. STATE OF U P AND OTHERS
May 11, 2016
BHANU PRATAP SINGH Vs. STATE OF U P
June 10, 2016
BHANU PRATAP SINGH Vs. S.D.M. RAMSANEHI GHAT BARABANKI & ANR.
August 29, 2016
BHANU PRATAP SINGH AND ORS. Vs. STATE OF U.P.
February 12, 2016
BHANU PRATAP SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
April 8, 2016
BHANU PRATAP SINGH AND OTHERS Vs. SATE OF U P AND OTHERS
March 1, 2016
BHARAT BHANDARI Vs. RAKSHMA TEWARI AND ORS.
April 19, 2016
BHARAT CATERING CORPORATION Vs. UNION OF INDIA
September 30, 2016
BHARAT CATERING CORPORATION THRU PARTNER & ANR Vs. INDIAN RAILWAY CATERING & TOURISM CORP LIMITED & 5 ORS
September 30, 2016
BHARAT HARMONIUM WORKS Vs. STATE OF U P
April 29, 2016
BHARAT PETROLEUM CORPORATION LTD Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
July 26, 2016
BHARAT PETROLIUM CORPN. LTD. Vs. SITA RAM & ANOTHER
May 30, 2016
BHARAT PRASAD RAJVANSHI Vs. STATE OF U P
April 26, 2016
BHARAT SANCHAR NIGAM LIMITED Vs. UNION OF INDIA
September 23, 2016
BHARAT SANCHAR NIGAM LIMITED AND ORS. Vs. HUKUM SINGH AND ORS.
January 4, 2016
BHARAT SANCHAR NIGAM LTD Vs. COMMISSIONER OF COMMERCIAL TAX
July 11, 2016
BHARAT SANCHAR NIGAM LTD. Vs. THE COMMISSIONER OF TRADE TAX U.P. LUCKNOW
August 31, 2016
BHARAT SANCHAR NIGAM LTD. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MOTI MAHAL LKO. AND ORS.
February 26, 2016
BHARAT SANCHAR NIGAM LTD. AND OTHERS Vs. SHRI ADESH KUMAR GUPTA AND ANOTHER
September 5, 2016
BHARAT SINGH Vs. STATE OF U.P. AND 4 ORS.
May 23, 2016
BHARATIYA PLASTIC UDYOG Vs. INCOME TAX OFFICER, WARD 1(2), GHAZIABAD
August 24, 2016
BHARTENDU PRATAP SINGH Vs. STATE OF U P AND ANR
January 7, 2016
BHARTIYA KHADYA NIGAM SHRAMIK SANGTHAN Vs. REGISTRAR, TRADE UNIONS, U.P.
March 1, 2016
BHAWANI SHANKAR Vs. YAQOOB ALI & OTHERS
January 7, 2016
BHEEM SHANKAR TRIVEDI @ PRATAP Vs. UNION OF INDIA
January 19, 2016
BHOLA PRASAD Vs. STATE OF U P
February 25, 2016
BHOLA RAM KUSHWAHA Vs. SHANKAR LAL MAKDARIYA
April 26, 2016
BHOLANATH YADAV Vs. NAND LAL DUBEY(DEAD) AND 3 OTHERS
May 25, 2016
BHOLE NATH AND ORS. Vs. STATE OF U.P. AND ORS.
July 18, 2016
BHOORA KHAN @ BHALU Vs. STATE OF U.P.
July 29, 2016
BHOORA YADAV AND ORS. Vs. STATE OF U.P.
February 10, 2016
BHOPAL SINGH AND ORS. Vs. STATE OF U.P.
May 9, 2016
BHUGGAN @ MUNNU @ AMARJEET SINGH Vs. STATE OF U P
February 11, 2016
BHUPENDRA AND 6 OTHERS Vs. STATE OF U P AND ANOTHER
July 12, 2016
BHUPENDRA KUMAR JAIN Vs. CHAKIT KUMAR MISHRA AND ANOTHER
April 13, 2016
BHUPENDRA SINGH Vs. STATE OF U P
July 18, 2016
BHUPENDRA SINGH Vs. STATE OF U.P. AND ORS.
January 14, 2016
BHUPENDRA SINGH Vs. STATE OF U.P.
February 4, 2016
BHURDUL @ GUDDU Vs. STATE OF U.P.
May 10, 2016
BHURE @ JUBER Vs. STATE OF U P
August 31, 2016
BHURE AND ORS. Vs. STATE OF U.P.
February 18, 2016
BHUVNESH JINDAL Vs. JANARDAN CHAUDHARI
March 18, 2016
BHUVNESH PACHAURI Vs. STATE OF U P AND 2 OTHERS
November 27, 2016
BIBHUTI NARAIN SINGH Vs. FOOD CORPORATION OF INDIA AND ORS
February 2, 2016
BIJOY KUNDU Vs. THE STATE OF U.P AND ORS.
May 5, 2016
BIMLA LAL Vs. STATE OF U.P. AND ORS.
January 28, 2016
BINDESHWARI Vs. STATE OF U.P. AND 6 OTHERS
December 7, 2016
BINDESWARI PRASAD BHARDWAJ Vs. STATE OF U P
August 10, 2016
BINDRA PRASAD AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION BARABANKI AND OTHERS
July 4, 2016
BIRENDRA KUMAR SINGH Vs. STATE OF U P
September 22, 2016
BIRENDRA SHUKLA Vs. STATE OF U.P.
March 9, 2016
BIRENDRA SINGH Vs. STATE OF U.P. AND ORS.
June 30, 2016
BIRENDRA SINGH Vs. STATE OF U.P. AND ORS.
January 7, 2016
BITTU Vs. STATE OF U P
April 8, 2016
BLOCK EDUCATION OFFICER AND OTHERS Vs. PRESCRIBED AUTHORITY AND OTHERS
March 14, 2016
BOBBY Vs. THE STATE
January 8, 2016
BOKHARA PALACE PVT LTD AND 3 OTHERS Vs. STATE OF U P AND 3 OTHERS
June 24, 2016
BON TON PLASTICS PVT LTD DELHI Vs. RAMESH CHAWLA AND ANOTHER
August 30, 2016
BRAHAM DEV Vs. STATE OF U P AND ANOTHER
May 31, 2016
BRAHAMPUTRA REALITY SERVICES PVT. LTD. Vs. STATE OF U.P. AND ORS.
April 12, 2016
BRAHM DEO AND ANOTHER Vs. STATE
December 19, 2016
BRAHM PAL Vs. STATE OF U P AND OTHERS
October 4, 2016
BRAHM PRAKASH ALIAS BRAHM SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIABAD AND 2 OTHERS
October 4, 2016
BRAHM SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
July 8, 2016
BRAHM SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
January 6, 2016
BRAHM SINGH AND OTHERS Vs. STATE OF U P AND OTHERS
January 5, 2016
BRAHMCHARI SHAMBHU NATH Vs. STATE OF U.P. AND ORS.
April 13, 2016
BRAHMN DEV LAL Vs. SOMWATI AWASTHI (NOW DECEASED) AND 2 OTHERS
September 7, 2016
BRAJ PAL Vs. STATE OF U.P.
August 26, 2016
BRAJ RAM SINGH Vs. STATE OF U.P. AND ORS.
January 7, 2016
BRAJENDRA KUMAR GUPTA Vs. STATE OF U.P.
February 26, 2016
BRANCH MANAGER, CENTRAL BANK OF INDIA AND ORS. Vs. VTH ADDITIONAL DISTRICT JUDGE, GONDA AND ORS.
February 15, 2016
BRANCH MANAGER, CENTRAL BANK OF INDIA AND ORS. Vs. IVTH ADDITIONAL DISTRICT JUDGE, GONDA AND ORS.
June 9, 2016
BRANCH MANAGER, L I C OF INDIA AND ANOTHER Vs. RASHMI GARG
April 29, 2016
BRANCH MANAGER, PRATHAMA BANK AND ANOTHER Vs. STATE OF U.P.
April 20, 2016
BRIGHT ROAD LOGISTIC CARGO COMPANY Vs. COMMISSIONER, COMMERCIAL TAXES, LUCKNOW
August 19, 2016
BRIJ BIHARI LAL TANDON Vs. STATE OF U.P. AND ORS.
July 21, 2016
BRIJ KISHORE Vs. STATE OF U P
August 30, 2016
BRIJ MOHAN SINGH @ VIJAY SINGH Vs. VISHNU PRASAD AGARWAL
April 13, 2016
BRIJENDRA KUMAR AGARWAL Vs. STATE OF U P
July 27, 2016
BRIJENDRA MAURYA Vs. STATE OF U P AND ANOTHER
June 2, 2016
BRIJENDRA SINGH Vs. SUNIL KUMAR ASTHANA
April 22, 2016
BRIJESH Vs. STATE OF U.P. AND ORS.
January 22, 2016
BRIJESH AND ANOTHER Vs. STATE OF U.P.
November 10, 2016
BRIJESH KUMAR Vs. UNION BANK OF INDIA & OTHERS
May 18, 2016
BRIJESH KUMAR AND ORS. Vs. STATE OF U.P AND ORS.
January 21, 2016
BRIJESH KUMAR DUBEY AND ORS Vs. STATE OF U P AND ORS
March 15, 2016
BRIJESH KUMAR SRIVASTAVA Vs. STATE OF U P & ORS
March 9, 2016
BRIJESH KUMAR TIWARI AND ORS. Vs. BANARAS HINDU UNIVERSITY AND ORS.
April 12, 2016
BUDDHIPAL VERMA Vs. STATE OF U P
July 14, 2016
BUDDHU PRAJAPATI AND OTHERS Vs. STATE OF U P
June 14, 2016
BUDHI RAM Vs. STATE OF U P
May 11, 2016
BULANDSHAHR KHURJA DEVELOPMENT AUTHORITY THROUGH SECRETARY Vs. SMT. TAHIRA KHATOON AND OTHERS
May 25, 2016
BULBUL BANERJEE Vs. STATE OF U.P.
August 9, 2016
BUWA YADAV Vs. STATE OF U.P.
May 2, 2016
C.A. KRITI TANDON Vs. M/S NEHA SAI DAS JEWELERS
August 20, 2016
C.P. UPADHYAYA Vs. THE CHAIRMAN & M.D. POWER GRID CORPORATION OF INDIA LTD.& ORS
April 29, 2016
C/M AMAR GANDHI PUSTKALAYA BALIKA INTER COLLEGE THRU. MANAGER Vs. STATE OF U.P. THRU. PRIN. SECY. SECONDARY EDU. & ORS.
December 17, 2016
C/M BABA RAM NATH UTKARSH MAHAVIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
January 25, 2016
C/M BABU BAIJ NATH SINGH MAHAVIDYALAYA AND ANOTHER Vs. STATE OF U.P.
June 24, 2016
C/M CH CHARAN SINGH BRIJ KHAND INTER COLLEGE Vs. STATE OF U P AND OTHERS
February 12, 2016
C/M DAROOL ULOOM ALIMIA JAMDASHAHI AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
February 24, 2016
C/M GRAMODAY PRATISTHAN THRU H.C TRIPATHI (23872 S/S 2016) Vs. STATE OF U.P THRU SECY BASIC EDU LKO & ORS.
November 28, 2016
C/M HORI LAL INTER COLLEGE THROUGH MANAGER SURESH CHANDRA HA Vs. STATE OF U.P. THROUGH PRIN. SECY. SECONDARY EDU. DEPTT. LKO.
December 16, 2016
C/M JAI BAJRANG JANTA JUNIOR HIGH SCHOOL MADARMAU AMBEDKAR Vs. STATE OF U P
May 23, 2016
C/M JANTA INTER COLLAGE Vs. STATE OF U.P.
December 6, 2016
C/M KRASHAK INTER COLLEGE, BALTIKRA Vs. STATE OF U.P. AND ORS.
March 18, 2016
C/M MADARSA ARABIA FAIZUL KURAN AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
February 5, 2016
C/M PRIMARY COOPERATIVE BANK LTD. THRU. PRESIDENT LALLU SINGH Vs. RESERVE BANK OF INDIA THRU. GOVERNOR AND ORS.
November 22, 2016
C/M RAM KHATRI KANYA HIGHER SEC SCHOOL Vs. STATE OF U P AND 3 OTHERS
January 7, 2016
C/M RAM PRASAD SHASTRI INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND 3 ORS.
November 10, 2016
C/M RAM SUNDER JUNIOR HIGH SCHOOL Vs. STATE OF U P AND OTHERS
May 24, 2016
C/M SARSWATI VIDYA MANDIR INTER COLLEGE AND ANOTHER Vs. STATE OF U P AND OTHERS
March 16, 2016
C/M SHITLA SAHAI MAUNI SWAMI INTER COLLEGE Vs. STATE OF U.P
August 8, 2016
C/M SHIV SHANKER PANDEY JANTA JUNIOR & ANOTHER Vs. REGISTRAR, FIRMS, & 4 OTHERS
January 7, 2016
C/M SHRI GYAN CHANDRA JAIN VAIDYA INTER COLLEGE AN Vs. STATE OF U P AND 2 OTHERS
April 8, 2016
C/M SHRI PARAMHANS EDUCATIONAL SOCIETY AND ORS. Vs. STATE OF U.P. AND ORS.
February 24, 2016
C/M SRI AGRASEN KANYA INTER COLLEGE Vs. STATE OF U P AND OTHERS
May 26, 2016
C/M SRI KRISHNA GEETA RASHTRIYA INTER COLLEGE AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
April 22, 2016
C/M SRI NEHRU INTER COLLEGE RAEBARELI Vs. SHYAM LAL VERMA AND ORS
January 20, 2016
C/M VAIDIK KANY GURUKUL ASSOCIATION AND ANR Vs. STATE OF U P AND 4 OTHERS
March 16, 2016
C/M, A.S. DEGREE COLLEGE ASSOCIATION AND ORS. Vs. STATE OF U.P. AND ORS.
March 4, 2016
C/M, BALIKA INTER COLLEGE AND ANOTHER Vs. STATE OF U.P. AND OTHERS
November 11, 2016
C/M, CLANCY INTERMEDIATE COLLEGE Vs. STATE OF U P AND 10 OTHERS
May 20, 2016
C/M, HINDU INTER COLLEGE AND ANR Vs. STATE OF U P AND 5 ORS
September 12, 2016
CAPT. ABAL SINGH Vs. STATE OF U.P. & ANOTHER
April 21, 2016
CENTRAL COAL FIELDS LTD Vs. JANARDAN SINGH AND OTHERS
July 28, 2016
CENTURY LAMINATING CO. LTD. Vs. COMMISSIONER OF C. EX., MEERUT
November 29, 2016
CHAIRMAN CUM MANAGING DIRECTOR F C I AND 3 OTHERS Vs. GENERAL SEC F C I & ANR
April 19, 2016
CHAIRMAN/ADMINISTRATOR, NAGAR PALIKA PARISHAD AND ORS. Vs. RAJEEV RANJAN AND ORS.
January 22, 2016
CHAMAN Vs. STATE OF U P & ORS
July 8, 2016
CHAMAN KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
February 4, 2016
CHAMPAT SINGH AND ORS. Vs. STATE OF U.P.
January 27, 2016
CHANARA @ CHANDRAWATI Vs. STATE OF U P
July 26, 2016
CHANCHAL Vs. STATE OF U P & 4 OTHERS
March 15, 2016
CHANDA DEVI AND OTHERS Vs. STATE OF U P AND ANR
March 11, 2016
CHANDA JAIN Vs. UNION OF INDIA AND ANOTHER
September 28, 2016
CHANDAN SINGH ALIAS PAPPU SINGH Vs. STATE OF U P
August 1, 2016
CHANDOK TEXTILES ENTERPRISES PVT. LTD. Vs. STATE OF U.P. AND ORS.
May 18, 2016
CHANDRA BHAN DUBEY Vs. STATE OF U P
March 4, 2016
CHANDRA KANT VERMA Vs. D I O S ,& OTHERS
May 20, 2016
CHANDRA KANTA JAWAHAR LAL PUBLIC C TRUST AND 3 OTHERS Vs. GAUTAB ROHTAGI
May 30, 2016
CHANDRA KUMAR JAIN Vs. POST MASTER, HEAD POST OFFICE FORIZABAD AND OTHERS
August 29, 2016
CHANDRA MANI PANDEY S/O R L PANDEY & ANOTHER Vs. STATE OF U P & ORS
September 14, 2016
CHANDRA PRAKASH Vs. STATE OF U P
August 17, 2016
CHANDRA PRAKASH RAI Vs. STATE OF U.P. THRU SECY. HOME DEPTT. CIVIL SECTT. LKO.& ORS.
October 21, 2016
CHANDRA SHEELA AND ORS. Vs. SHIPRA AGARWAL
February 11, 2016
CHANDRA SHEKHAR TEWARI Vs. MANAGING DIRECTOR, U.P.S.R.T.C. AND OTHERS
April 20, 2016
CHANDRAKALA Vs. STATE OF U P AND 4 OTHERS
February 26, 2016
CHANDRAKESH SINGH @ JHINKOLEY Vs. STATE OF U P
April 19, 2016
CHANDRAMANI AND ANR Vs. ZILA ADHIKARI JAUNPUR AND 3 OTHERS
February 15, 2016
CHANDRAPAL @ CHANDPAL AND 2 ORS Vs. STATE OF U P AND ANOTHER
January 7, 2016
CHANDRAPAL AND ANOTHER Vs. STATE OF U P AND ANOTHER
September 20, 2016
CHANDRASHEKHAR Vs. STATE OF U.P.
April 8, 2016
CHANDRAWATI POLYMERS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 11, 2016
CHANDRIKA Vs. SHIVNATH
May 24, 2016
CHANDRIKA (SECOND BAIL) Vs. STATE OF U P
January 19, 2016
CHANDTARA AND 3 ORS Vs. 4TH ADDITIONAL DISTRICT SESSIONS JUDGE AND 2 ORS
September 16, 2016
CHARAN SINGH Vs. UPPER AYUKT, MEERUT MANDAL, MEERUT AND OTHERS
December 2, 2016
CHARAN SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
July 14, 2016
CHARANJEET SINGH Vs. STATE OF U.P.
April 19, 2016
CHARITRA Vs. STATE OF U P AND ANOTHER
April 6, 2016
CHATRA PAL Vs. STATE OF U.P.
January 8, 2016
CHAUDHARI HAIDER HUSSAIN AND OTHERS Vs. APAR AYUKT (PRASHASAN), LUCKNOW DIVISION, LUCKNOW & OTHERS
April 11, 2016
CHAUDHARY POORAN SINGH Vs. STATE OF U.P.
July 21, 2016
CHET RAM Vs. STATE OF U P AND 3 ORS
March 4, 2016
CHETAN RAM Vs. SMT. MAYA DEVI AND ANOTHER
October 5, 2016
CHHABBU Vs. STATE OF U P
September 14, 2016
CHHABILA SINGH YADAV AND 8 OTHERS Vs. STATE OF U P AND ANOTHER
September 1, 2016
CHHAIL BIHARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LAKHIMPUR KHERI AND OTHERS
October 20, 2016
CHHEDAN LAL RASTOGI Vs. THE CHANCELLOR, KANPUR UNIVERSITY AND ORS.
February 4, 2016
CHHITESHWAR TIWARI Vs. STATE OF U P AND 5 OTHERS
April 8, 2016
CHHOTE @ DARSAN SINGH & 2 ORS Vs. STATE OF U P AND ORS
May 26, 2016
CHHOTE LAL AND ANOTHER Vs. STATE OF U P
June 3, 2016
CHHOTEY Vs. STATE OF U.P.
November 7, 2016
CHHOTEY LAL Vs. STATE OF U.P.
May 4, 2016
CHHOTEY LAL Vs. STATE OF U P
April 13, 2016
CHHOTEY LAL Vs. SRI RAM LAXMAN JANAKIJI MAHARAJ VIRAJMAN MANDIR
February 5, 2016
CHHOTEY LAL AND ORS. Vs. THE STATE OF U.P.
February 1, 2016
CHHOTEY SHAH Vs. STATE
August 12, 2016
CHINKOO AND ORS. Vs. STATE OF U.P.
March 18, 2016
CHINTAAI AND ANR Vs. STATE OF U P
April 27, 2016
CHINTAMANI UPADHYAYA Vs. STATE OF U.P.
July 22, 2016
CHIRAG GUPTA Vs. RAJEEV GARG
January 22, 2016
CHIRANJEEV KUMAR ARYA Vs. STATE OF U.P. AND ORS.
June 29, 2016
CHOLAMANDALAM M.S. GENERAL INSURANCE CO. LTD. Vs. HEMU TIWARI AND ANOTHER
May 4, 2016
CHOTEY LAL YADAV AND ANOTHER Vs. UNION OF INDIA
July 25, 2016
CHUNBAD Vs. STATE OF U P
August 1, 2016
CHUNBAD AND ORS. Vs. STATE OF U.P.
April 19, 2016
CHUNNI LAL AND OTHERS Vs. MITRAPAL @ BABUA
February 2, 2016
CHURCH OF NORTH INDIA TRUST ASSOCIATION Vs. UNION OF INDIA AND 3 OTHERS
December 19, 2016
CLASS IV EMPLOYEES ASSOCIATION H.C. AND ORS. Vs. STATE OF U.P. AND ORS.
February 2, 2016
COMMANDING OFFICER, AIRFORCE, GORAKHPUR AND ORS. Vs. SUSHILA DEVI
February 19, 2016
COMMISSIONER OF INCOME TAX (TDS) AND ANOTHER Vs. CANARA BANK
April 4, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. MURARI LAL HARISH CHANDRA JAISWAL PVT. LTD.
January 20, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. METRO APPLIANCES LTD.
September 28, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. MODI RUBBER LTD.
December 19, 2016
COMMISSIONER OF CENTRAL EXCISE, LUCKNOW Vs. SHYAM TRADERS
January 21, 2016
COMMISSIONER OF CUS. & C. EX. Vs. SHANTI STEEL ROLLING MILLS
December 8, 2016
COMMISSIONER OF CUS. & C. EX., HAPUR Vs. J.K. SUGAR LTD.
November 10, 2016
COMMISSIONER OF CUSTOMS, NOIDA Vs. JIBRAN OVERSEAS
December 20, 2016
COMMISSIONER OF INCOME TAX Vs. HEMKUNT TIMBERS LTD.
January 7, 2016
COMMISSIONER OF INCOME TAX Vs. KANPUR PLASTIPACK LTD.
November 7, 2016
COMMISSIONER OF INCOME TAX (C) KANPUR Vs. LATE SHRI PADAMPAT SINGHANIA THROUGH L/H DR. G.H. SINGHANIA
November 10, 2016
COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. CHIRONJI LAL VIRENDRA PAL SARASWATI SHIKSHA PARISHAD
January 5, 2016
COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S. MONGA METALS (P) LTD.
December 7, 2016
COMMISSIONER OF INCOME TAX CENTRAL KANPUR Vs. KESARWANI ZARDA BHANDAR SAHSON ALLD.
September 6, 2016
COMMISSIONER OF INCOME TAX GHAZIABAD & ANOTHER Vs. HAPUR PILKHUWA DEVELOPMENT AUTHORITY; GHAZBAAD DEVELOPMENT AUTHORITY; KANPUR DEVELOPMENT AUTHORITY; ALIGARH DEVELOPMENT AUTHORITY; A D A ALLD; JHANSI DEVELOPMENT AUTHORITY; GORAKHPUR DEVELOPMENT AUTHORITY; BANDA DEVELOPMENT AUTHORITY
August 29, 2016
COMMISSIONER OF INCOME TAX, ALLAHABAD Vs. ALLAHABAD HIGH SCHOOL SOCIETY
July 6, 2016
COMMISSIONER OF INCOME TAX, GHAZIABAD Vs. M/S. HONDA SIEL CARS INDIA LTD.
December 21, 2016
COMMISSIONER OF INCOME TAX-1 AGRA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS
April 12, 2016
COMMISSIONER, COMMERCIAL TAX Vs. DABUR INDIA LIMITED
May 20, 2016
COMMISSIONER, COMMERCIAL TAX LKO Vs. CATALYSTS SAHIBABAD
September 27, 2016
COMMISSIONER, COMMERCIAL TAX LKO Vs. S/S MASKAT MOTORS PVT. LTD.
December 8, 2016
COMMISSIONER, SERVICE TAX COMMISSIONERATE, NOIDA Vs. M/S ATRENTA INDIA PVT. LTD. NOIDA
August 30, 2016
COMMITTEE OF MANAGEMENT KISAN HIGH SCHOOL BANKATA FAIZABAD THRU MANAGER S. KALI Vs. STATE OF U.P. THROUGH PRINCIPAL SECY. AND OTHERS
September 12, 2016
COMMITTEE OF MANAGEMENT, CHAUDHARY CHARAN SINGH BRIJ KHAND INTER COLLEGE Vs. STATE OF U.P.
February 12, 2016
COMMITTEE OF MANAGEMENT, DADAR ASHRAM TRUST SOCIETY AND OTHERS Vs. MAHATMA GANDHI KASHI VIDYAPEETH, VARANASI AND OTHERS
December 16, 2016
COMMITTEE OF MANAGEMENT, LALIT KRISHNA WOMEN INSTITUTE OF HIGHER EDUCATION AND ORS. Vs. STATE OF U.P. AND ORS.
July 11, 2016
COMMITTEE OF MANAGEMENT, MADHAV U.M. VIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
February 17, 2016
COMMITTEE OF MANAGEMENT, PARWATI ARYA KANYA SANSKRIT INTER COLLEGE AND ANOTHER Vs. STATE OF U P AND OTHERS
March 17, 2016
COMMITTEE OF MANAGEMENT, RAJA BALWANT SINGH COLLEGE Vs. STATE OF U.P.
August 11, 2016
COMMITTEE OF MANAGEMENT, RAM SUNDER JUNIOR HIGH SCHOOL Vs. STATE OF U.P. AND ORS.
May 24, 2016
COMMITTEE OF MANAGEMENT, SHAHID AKSHAYVAR MALL MAHILA MAHAVIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
May 20, 2016
COMMITTEE OF MANAGEMENT, SHIKSHA PRASAR SAMITI, HARPUR, TEHSIL KADIPUR, DISTRICT SULTANPUR AND ORS. Vs. STATE OF U.P. AND ORS.
May 16, 2016
COMMITTEE OF MANAGEMENT, SHIV SHANKER PANDEY JANTA JUNIOR AND ORS. Vs. REGISTRAR, FIRMS AND ORS.
January 6, 2016
COMMITTEE OF MANAGEMENT, SHRI LAL BAHADUR SHASHTRI JUNIOR HIGH SCHOOL Vs. BAPU SHIKSHA SAMITI AND ORS.
January 6, 2016
COMMITTEE OF MANAGEMENT, SUBHASH INTER COLLEGE KARKHIYA AZAMGARH AND ORS. Vs. STATE OF U.P. AND ORS.
March 18, 2016
COMMR. OF C. EX., NOIDA Vs. NEW HOLLAND TRACTORS (INDIA) PVT. LTD.
November 29, 2016
CONST. HARI PAL SINGH Vs. STATE OF U.P.
August 2, 2016
CONSTABLE NO 881 RATI RAM AND ANOTHER Vs. STATE OF U P
April 8, 2016
D.I.O.S. ALLD. Vs. NAGENDRA BAHADUR SINGH AND OTHERS
December 15, 2016
D.P. CORGO MOVERS PVT. LTD. THRU ITS DIRECTOR H. PANDEY Vs. INDIAN OIL CORPORATION LIMITED & 3 OTHERS
November 21, 2016
D.S. (INDIA) JEWELMART PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
January 8, 2016
DAANISH Vs. STATE OF U.P.
July 4, 2016
DABLU RAI Vs. STATE OF U.P. AND ORS.
March 9, 2016
DABUR INDIA LIMITED Vs. UNION OF INDIA AND 2 OTHERS
September 12, 2016
DADDUL Vs. STATE OF U.P.
July 8, 2016
DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD Vs. RAJEEV KUMAR
April 29, 2016
DAKSHNANCHAL VIDYUT VITRAN NIGAM LTD. AND ANOTHER Vs. RAJEEV KUMAR
November 24, 2016
DAL BAHADUR SINGH Vs. STATE OF U.P.
January 12, 2016
DAL CHAND Vs. STATE OF U P AND 4 ORS
May 5, 2016
DAL CHAND Vs. ADDL COLLECTOR (ADMIN) AND 3 ORS
May 17, 2016
DALVEER AND ORS. Vs. STATE OF U.P.
January 20, 2016
DANISH Vs. STATE OF U P AND ANOTHER
June 30, 2016
DANTE FARINELLO CARDOSO Vs. STATE OF U P AND ANOTHER
May 31, 2016
DARA SINGH Vs. STATE OF U.P.
June 17, 2016
DARBHANGA COLONY WELFARE ASSOCIATION AND ANOTHER Vs. STATE OF U.P.
May 31, 2016
DARUL ULOOM AHLE SUNNAT GULSHANE TAYABA BANTHEEHWA & ANOTHER Vs. DEPUTY REGISTRAR FIRMS SOCIETIES & CHITS 145 REEDGANJ AND OTHERS
December 5, 2016
DARYAB SINGH Vs. STATE OF U.P. AND OTHERS
November 19, 2016
DAYA CHANDRA SHARMA Vs. STATE OF U.P.
October 3, 2016
DAYA NAND Vs. STATE OF U P
March 31, 2016
DAYA RAM AND ORS. Vs. RAM SANEHI AND ORS.
February 25, 2016
DAYA RAM KURMI ALIAS JURAHA KURMI Vs. STATE OF U P
August 16, 2016
DAYA RAM PATEL Vs. STATE OF U.P.
February 22, 2016
DAYA SHANKAR Vs. DEPUTY LABOUR COMMISSIONER AND ORS
July 15, 2016
DAYA SHANKAR MISHRA Vs. STATE OF U.P.
May 13, 2016
DAYA SHANKER Vs. RAJENDRA KUMAR
May 30, 2016
DAYARAM Vs. STATE OF U.P.
February 3, 2016
DAYARAM @ RAHUL KANVAR Vs. STATE OF U.P.
April 5, 2016
DAYARAM YADAV Vs. STATE OF U.P.
May 6, 2016
DEEKSHA DWIVEDI Vs. UNION OF INDIA
April 1, 2016
DEENA NATH PANDEY Vs. STATE OF U P & 3 ORS
May 23, 2016
DEENA NATH YADAV AND 7 OTHERS Vs. STATE OF U P AND 2 OTHERS
May 27, 2016
DEENANATH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND 6 OTHERS
August 1, 2016
DEEP NARAYAN AND ANOTHER Vs. STATE OF U P AND ANOTHER
August 8, 2016
DEEPA RANI Vs. STATE OF U.P.
October 20, 2016
DEEPAK Vs. KAILASH
March 30, 2016
DEEPAK KUMAR Vs. STATE OF U P AND ANOTHER
February 2, 2016
DEEPAK KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
April 27, 2016
DEEPAK KUMAR GUPTA, ADVOCATE Vs. AMRIT ABHIJAT, DISTRICT MAGISTRATE, ALLAHABAD
February 29, 2016
DEEPAK KUMAR JAIN Vs. CHIEF COMMISSIONER OF INCOME TAX AND OTHERS
August 11, 2016
DEEPAK KUMAR RAIDAS Vs. STATE OF U P & ORS
May 2, 2016
DEEPAK SHARMA Vs. RAJEEV GARG
January 22, 2016
DEEPAK SHARMA Vs. STATE OF U.P.
December 1, 2016
DEEPAK VERMA Vs. STATE OF U.P.
April 19, 2016
DEEPU RAIDAS Vs. STATE OF U.P.
April 28, 2016
DENNIS KENNETH YOUNG Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE & OTHERS
May 30, 2016
DEO KARAN & OTHERS Vs. STATE OF U.P. AND ANOTHER
December 16, 2016
DEO NARAIN GUPTA Vs. STATE OF U.P.
March 10, 2016
DEO NATH & OTHERS Vs. STATE OF U P
August 31, 2016
DEO SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
February 15, 2016
DESHRAJ Vs. STATE OF U P
July 21, 2016
DEV BUX YADAV AND ORS. Vs. STATE OF U.P.
May 27, 2016
DEV DUTT AND ORS. Vs. STATE OF U.P.
August 10, 2016
DEV KANYA TIWARI Vs. STATE OF U P
March 14, 2016
DEV KARAN AND 5 ORS Vs. STATE OF U P AND ANOTHER
May 30, 2016
DEV NARAIN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DISTRICT SULTANPUR AND ORS.
January 19, 2016
DEV NARAYAN MANDAL Vs. STATE OF U P
May 31, 2016
DEV SHANKAR SINGH Vs. STATE OF U.P.
April 5, 2016
DEVENDRA Vs. STATE OF U P
August 12, 2016
DEVENDRA NATH GUPTA Vs. GOVIND PRASAD AGRAWAL
May 5, 2016
DEVENDRA PAL SINGH Vs. STATE OF U P AND ANOTHER
May 17, 2016
DEVENDRA SINGH Vs. STATE OF U.P. AND ORS.
January 7, 2016
DEVESH KUMAR DUBEY Vs. STATE ELECTION COMMISSION THROUGH ITS CHAIRMAN, U.P. AT LUCKNOW AND 3 OTHERS
September 7, 2016
DEVI AND ANOTHER Vs. STATE OF U P
July 8, 2016
DEVI CHARAN AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION ALIGARH AND OTHERS
October 7, 2016
DEVI GULAM & OTHERS Vs. STATE OF U.P.
October 21, 2016
DEVI PRASAD Vs. MUNNI LAL
May 4, 2016
DEVI PRASAD Vs. MUNNI LAL
March 8, 2016
DEVI SINGH AND ORS. Vs. STATE OF U.P.
May 4, 2016
DEVPRIYA Vs. STATE OF U.P. AND ORS.
March 14, 2016
DHAN LAL AND ORS. Vs. STATE OF U.P.
May 6, 2016
DHANANJAY KUMAR SRIVASTAVA Vs. STATE OF U P AND ORS
September 8, 2016
DHANANJAY TRIPATHI AND OTHERS Vs. BOARD OF REVENUE, ALLAHABAD AND 12 OTHERS
November 7, 2016
DHANERAJ Vs. STATE OF U P AND ORS
March 2, 2016
DHANESHWAR SHARMA AND OTHERS Vs. STATE OF U P AND OTHERS
September 30, 2016
DHANI RAM Vs. STATE OF U.P.
April 29, 2016
DHARAM RAJ (IN RE 5767 S/S 2016) Vs. STATE OF U.P. THRU. PRIN. SECY., LAW/LEGAL REMAMBRANCER & ORS.
May 12, 2016
DHARAM RAJ CHAUBEY Vs. STATE OF U P
February 26, 2016
DHARAM RAJ DUBEY Vs. COMMISSIONER, DEVI PATAN MANDAL AND ORS.
July 14, 2016
DHARAMVEER SINGH Vs. SATISH KUMAR & ANOTHER
February 2, 2016
DHARMANAND AND ORS. Vs. STATE OF U.P.
March 18, 2016
DHARMENDRA Vs. STATE OF U.P.
March 9, 2016
DHARMENDRA Vs. STATE OF U P
September 16, 2016
DHARMENDRA @ MAHTOO & OTHERS Vs. STATE OF U P
February 29, 2016
DHARMENDRA AND 2 OTHERS Vs. STATE OF U P & ANOTHER
April 6, 2016
DHARMENDRA KUMAR TYAGI Vs. STATE OF U P & ANOTHER
April 12, 2016
DHARMENDRA SINGH Vs. STATE OF U. P. AND ORS.
February 22, 2016
DHARMENDRA SINGH SONKAR Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE (P.C. ACT) LKO. AND ORS.
February 12, 2016
DHARMESH AND ORS. Vs. STATE
February 17, 2016
DHARMESH KAPOOR Vs. STATE OF U P AND ANOTHER
April 6, 2016
DHARMESH KUMAR Vs. STATE OF U P
August 24, 2016
DHEERAJ SINGH Vs. STATE OF U P
September 30, 2016
DHEERI SINGH (SINCE DECEASED) AND 2 ORS. Vs. RAMESH CHANDRA
August 23, 2016
DHIRAJ KUMAR Vs. STATE OF U P AND 4 ORS
March 10, 2016
DHIRENDRA SINGH THAPA Vs. STATE OF U.P. AND ANOTHER
August 23, 2016
DHRUV BELDAR Vs. STATE OF U P
April 22, 2016
DHRUVA CHAND Vs. STATE OF U.P.
January 20, 2016
DIGAMBAR SINGH AND ANOTHER Vs. STATE OF U.P.
December 14, 2016
DILEEP KUMAR Vs. STATE OF U P
July 15, 2016
DILEEP KUMAR Vs. STATE OF U.P.
October 24, 2016
DILEEP KUMAR GUPTA AND 7 OTHERS Vs. STATE OF U P AND 26 OTHERS
May 23, 2016
DILEEP KUMAR SINGH Vs. STATE OF U.P.
May 31, 2016
DILEEP PRAJAPATI Vs. STATE OF U P
May 24, 2016
DILEEP VERMA Vs. STATE OF U.P.
May 31, 2016
DILIP KUMAR Vs. RAMESH CHAND (DECEASED) AND 5 OTHERS
May 4, 2016
DILSHAD Vs. STATE OF U.P. AND ORS.
February 5, 2016
DILSHAD Vs. STATE OF U.P.
October 21, 2016
DILSHAD AND ORS. Vs. MOHD. FAIZAAN
April 29, 2016
DIMPU ALIAS MADAN AND 5 OTHERS Vs. STATE OF U P AND ANOTHER
September 16, 2016
DINESH Vs. STATE OF U.P.
July 8, 2016
DINESH CHANDRA DUBEY Vs. STATE OF U P AND ANOTHER
September 26, 2016
DINESH CHANDRA DUBEY Vs. KRIPA SHANKAR DUBEY
March 18, 2016
DINESH CHANDRA DUBEY Vs. KRIPA SHANKAR DUBEY AND 2 ORS
March 28, 2016
DINESH CHANDRA MISHRA Vs. STATE OF U.P. AND ORS.
January 21, 2016
DINESH CHANDRA SHUKLA Vs. STATE OF U.P. AND OTHERS
December 16, 2016
DINESH KUMAR Vs. STATE OF U.P.
January 14, 2016
DINESH KUMAR Vs. STATE OF U P
August 22, 2016
DINESH KUMAR Vs. DY REGISTRAR, COOP SOCIETY, MEERUT AND OTHERS
May 17, 2016
DINESH KUMAR Vs. STATE OF U P
April 19, 2016
DINESH KUMAR CHAUDHARY Vs. UNION OF INDIA
April 28, 2016
DINESH KUMAR MAURYA Vs. STATE OF U.P.
March 2, 2016
DINESH KUMAR MAURYA Vs. STATE OF U.P.
February 19, 2016
DINESH KUMAR SHARMA Vs. STATE OF U.P. AND ORS.
January 12, 2016
DINESH KUMAR SHARMA & 10 OTHERS Vs. STATE OF U P & ANOTHER
May 18, 2016
DINESH KUMAR YADAV Vs. STATE OF U.P. & ANR.
August 2, 2016
DINESH KUMAR YADAV Vs. STATE OF U.P. & ANR.
October 27, 2016
DINESH PAL VERMA Vs. STATE OF U P
September 22, 2016
DINESH PRASAD CHAURASIA Vs. MANAGING DIRECTOR AND OTHERS
May 30, 2016
DINESH SAHU Vs. KRISHNA PAL YADAV
August 1, 2016
DINESH SINGH Vs. STATE OF U P AND ANOTHER
May 30, 2016
DINESH SINGH AND 2 ORS. Vs. STATE OF U.P. AND 4 ORS.
October 19, 2016
DISTRICT BASIC EDUCATION OFFICER, ETAWAH Vs. BHAWANA TOMAR AND 3 OTHERS
October 24, 2016
DISTRICT BASIC EDUCATION OFFICER, MEERUT Vs. REKHA (REKHA GUPTA) AND 2 ORS
March 16, 2016
DISTRICT COMMANDANT HOME GUARDS Vs. STATE OF U.P.
September 1, 2016
DISTRICT SPORTS OFFICER Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
October 5, 2016
DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. RAMNARESH CHAUHAN AND ORS.
February 11, 2016
DIWAKAR & OTHERS Vs. STATE OF U P & OTHERS
January 5, 2016
DIWAKAR DUBEY AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
October 4, 2016
DIWAKAR PUROHIT Vs. STATE OF U.P. AND ORS.
April 1, 2016
DIWAKAR SHUKLA AND ORS. Vs. STATE OF U.P.
March 15, 2016
DOAB EXIM (P) LTD AND ANOTHER Vs. ADDITIONAL DIRECTOR GENERAL FOREIGN TRADE & 3 OTHERS
May 16, 2016
DOCTOR AND ORS. Vs. STATE OF U.P.
April 8, 2016
DODIA NARENDRA DILIPBHAI & OTHERS Vs. UNION OF INDIA AND OTHERS
November 7, 2016
DOLLY ARORA Vs. STATE OF U P & ANOTHER
May 4, 2016
DOODH NATH PANDEY Vs. STATE OF U.P. AND ORS.
January 25, 2016
DR. ARUN KUMAR AND 8 OTHERS Vs. NAGAR NIGAM BAREILLY THROUGH MUNICIPAL COMMISSIONER AND ANOTHER
August 22, 2016
DR. ASHOK SHIVHARE AND ANOTHER Vs. WAQF MASZID AND KABRISTAN KAZI NOORUDDIN AND ANOTHER
November 25, 2016
DR. BHIM RAO AMBEDKAR EDUCATIONAL SOCIETY FAIZABAD ROAD LKO. Vs. COMMISSIONER OF INCOME TAX (EXEMPTION) ASHOK MARG LUCKNOW
March 29, 2016
DR. BRIJ PAL SINGH Vs. IRSHAD ALI KHAN (DECEASED) AND 8 OTHERS
March 1, 2016
DR. CHANDRAKANT SHARMA Vs. VICE CHANCELLOR DR. B.R. AMBEDKAR UNIVERSITY AND OTHERS
September 6, 2016
DR. GULAB CHANDARA GUPTA Vs. STATE OF U.P. THROUGH CHIEF SECRETARY, MEDICAL HEALTH AND FAMILY WELFARE AND OTHERS
November 9, 2016
DR. GURUMUKH SINGH Vs. STATE OF U.P.
June 9, 2016
DR. INDRA DATTA PANDEY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL BENCH AT ALLAHABAD & OTHERS
December 7, 2016
DR. JYOTI VAJPAYEE Vs. COMMISSIONER OF INCOME TAX-II
December 19, 2016
DR. MANJU MEHER YADAV Vs. STATE OF U.P. AND ANOTHER
December 7, 2016
DR. NILESH KUMAR UPADHYAY Vs. STATE OF U.P. AND OTHERS
July 21, 2016
DR. NUTAN THAKUR Vs. UNION OF INDIA
October 26, 2016
DR. OUDHESH NARAIN Vs. ADDITIONAL DISTRICT AND SESSION JUDGE LUCKNOW
January 5, 2016
DR. RAM RAJ SINGH Vs. RAMJI
April 29, 2016
DR. SAHIB @ SURENDRA SINGH Vs. RAM RATAN @ DULI CHAND
May 23, 2016
DR. SANTOSH DIXIT AND ANOTHER Vs. STATE OF U.P. AND OTHERS
October 21, 2016
DR. SARYU PRASAD VERMA Vs. THE DISTRICT JUDGE, LAKHIMPUR KHERI AND ORS.
February 25, 2016
DR. TARIQ ALI Vs. STATE OF U.P.
June 7, 2016
DR. UPENDRA NATH SHARMA AND OTHERS Vs. STATE OF U.P. AND OTHERS
December 8, 2016
DR.MD.AYUB Vs. THE SPEAKER U.P LEGISLATIVE ASSEMBLE VIDHAN BHAWAN U.P DR.
August 9, 2016
DR.VINOD SHANKAR DUBEY Vs. STATE OF U.P. & OTHERS
May 9, 2016
DRIGPAL Vs. STATE
September 16, 2016
DROPA DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
February 19, 2016
DSCL SUGAR-RUPAPUR Vs. STATE OF U P
January 21, 2016
DUJAI RAM Vs. STATE OF U P AND OTHERS
April 29, 2016
DULAM AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH
August 30, 2016
DULAREY Vs. STATE OF U P
September 8, 2016
DULEY RAM & OTHERS Vs. STATE OF U.P. & ANOTHER
November 10, 2016
DURAB Vs. STATE OF U.P.
August 22, 2016
DURGA & 4 OTHERS Vs. STATE OF U P & ANOTHER
September 16, 2016
DURGA DATT OJHA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, PRATAPGARH AND OTHERS
May 20, 2016
DURGA PRASAD PACHOURI Vs. STATE OF U.P. AND OTHERS
December 14, 2016
DURGA PRASAD RAI Vs. STATE OF U.P.& 5 ORS.
May 19, 2016
DURGAWATI DEVI Vs. KRISHNAWATI SINGH AND OTHERS
August 11, 2016
DURGESH KUMAR Vs. STATE OF U.P. AND ORS.
February 9, 2016
DURGESH KUMAR SINGH Vs. STATE OF U.P.
May 27, 2016
DURGESH PATHAK @ ROHIT PATHAK Vs. STATE OF U P
August 3, 2016
DURVASA DWIVEDI Vs. STATE OF U P AND ANOTHER
September 20, 2016
DURVESH KUMAR Vs. ADDL. COMMISSIONER (JUDICIAL) DIV LKO AND OTHERS
August 17, 2016
DURVIJAY SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
January 14, 2016
DUSHYANT KUMAR ARYA Vs. STATE OF U P
July 29, 2016
DWARIKA PRASAD Vs. STATE OF U P AND 8 OTHERS
August 23, 2016
DWARIKA PRASAD Vs. STATE OF U P & ANR
May 24, 2016
DY.DIRECTOR OF EDUCATION (SECONDARY) Vs. SMT. JYOTI YADAV AND ANR.
March 8, 2016
EHTESHAM & ANOTHER Vs. UNION OF INDIA, DPETT OF CENTRAL BUREAU OF NARCOTICS & ANR
January 27, 2016
EJAZ HAIDER AND ORS. Vs. STATE OF U.P.
May 13, 2016
EKRAM AND ORS. Vs. STATE OF U.P.
January 22, 2016
EMPLOYEE ASSOCIATION I E R T & OTHERS Vs. STATE OF U P & OTHERS
January 29, 2016
ERAM NASIR Vs. STATE OF U.P.
January 12, 2016
ERROLLA PEDDA YELLAIAH, NIZAMABAD AND ANOTHER Vs. SRI P. NAGARAJU, NIZAMABAD DISTRICT AND ANOTHER
August 30, 2016
EXECUTIVE ENGINEER, VIDYUT NAGARIYA VITRAN KHAND, LKO. & ANR. Vs. MOHD. ISHTIAQ & ANR. (IN RE 3426 S/S 2016)
May 9, 2016
FAIR GROWTH EXPORTS PRIVATE LTD Vs. SANJEEV KANDHARI AND OTHERS
April 18, 2016
FAIZ MOHAMMAD & OTHERS Vs. STATE OF U.P.
December 23, 2016
FAIZ QADIR AND 3 OTHERS Vs. SMT. SHAHJAHAN KHANAM 7 OTHERS
May 26, 2016
FAKHRUDDIN AND OTHERS Vs. STATE OF U.P.
December 9, 2016
FAKIR CHAND Vs. STATE OF U.P. THRU SECRY. AND 5 OTHERS
August 17, 2016
FAKIRA AND OTHERS Vs. STATE OF U.P.
February 26, 2016
FARID AHMAD ANSARI Vs. RIASAT HUSSAIN
April 28, 2016
FARID KHAN Vs. STATE OF U.P. & OTHERS
October 27, 2016
FAROOKH KHAN Vs. STATE OF UTTAR PRADESH AND ORS
March 15, 2016
FAUJ DAR AND ORS. Vs. STATE OF U.P.
January 8, 2016
FAUJDAR SINGH Vs. STATE OF U P
May 26, 2016
FAZALUR REHMAN Vs. GOPAL SAHU
March 28, 2016
FAZL-UL-RAHMAN AND ANOTHER Vs. STATE OF U.P.
May 19, 2016
FEDERATION OF NOIDA RESIDENTS WELFARE ASSOCIATION Vs. NOIDA TOLL BRIDGE COMPANY LTD. AND OTHERS
October 26, 2016
FEROZE KHAN Vs. PUNJAB NATIONAL BANK AND ORS.
May 31, 2016
FIBREMARX PAPERS PVT LTD. AND ORS. Vs. STATE OF U.P. AND ORS.
May 31, 2016
FIRM BAL GOVIND KISHORI LAL THRU PARTNER & 6 ORS Vs. ADDITIONAL DISTRICT JUDGE COURT NO 2 FAIZABAD AND ORS
March 18, 2016
FIRM MUNNALAL RAMESHWAR AND ANR. Vs. SRI THAKURJI MAHARAJ VIRAJMAN MANDIR AND ANR.
May 23, 2016
FIROZ AHMAD Vs. STATE OF U P & 3 ORS
April 4, 2016
FLIPKART INDIA PVT. LTD. Vs. STATE OF U.P. AND ORS.
February 29, 2016
FOOD CORPORATION OF INDIA AND ORS. Vs. NISHA AGNIHOTRI
January 6, 2016
FRONTIER ALLOY STEELS LTD. Vs. UNION OF INDIA
August 4, 2016
FUDDU @ FIDA HUSSAIN Vs. STATE OF U P
August 30, 2016
FUNDAN & 2 OTHERS Vs. STATE OF U.P.
December 13, 2016
GABADOO @ LALJIT SINGH Vs. STATE OF U.P.
August 20, 2016
GABBOO Vs. D.D.C.
April 12, 2016
GADEO ELECTRONICS AND OTHERS Vs. ORIENTAL BANK OF COMMERCE AND ANOTHER
July 21, 2016
GAFOOR & ANOTHER Vs. STATE OF U.P.
December 6, 2016
GAJENDRA NARAYAN SINGH Vs. STATE OF U.P.
January 11, 2016
GAJRAJ SINGH Vs. AJAY AND 3 OTHERS
July 21, 2016
GAJRAJ SINGH SAXENA TRUST LKO Vs. DISTRICT JUDGE LUCKNOW
July 4, 2016
GANDHI NAGAR SAHKARI AWAS SAMITI LTD. Vs. BOARD OF REVENUE UTTAR PRADESH ALLAHABAD
April 7, 2016
GANESH PRASAD Vs. D.D.C.
March 3, 2016
GANESH SEN Vs. STATE OF U.P.
February 19, 2016
GANESH SINGH Vs. STATE OF U P
January 22, 2016
GANGA PRASAD & 2 OTHERS Vs. STATE OF U P & ANOTHER
July 8, 2016
GANGA PRASAD AND ORS. Vs. BABU LAL
July 13, 2016
GANGA PRASAD SINGH Vs. STATE OF U.P.
September 17, 2016
GANGA RAMAN SHARMA Vs. STATE OF U.P.
April 22, 2016
GANGA SINGH & OTHERS Vs. STATE OF U P
September 8, 2016
GANGA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
January 20, 2016
GANGOTRI PRASAD UPADHYAY Vs. STATE OF U P & 2 OTHERS
January 21, 2016
GANGOTRI SAHKARI AVAS SAMITI LIMITED Vs. PUSHPA SAHKARI AVAS SAMITI LTD.
May 20, 2016
GANPATI Vs. STATE
July 15, 2016
GARIMA GOEL Vs. STATE OF U P AND 3 OTHERS
September 22, 2016
GARYATRI DEVI Vs. STATE OF U P AND OTHERS
May 18, 2016
GAURAV AND 3 OTHERS Vs. STATE OF U.P. AND ANOTHER
February 18, 2016
GAURAV KHANNA AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
March 15, 2016
GAURAV OIL EXPORTERS AND ORS. Vs. STATE OF U.P. AND ORS.
April 13, 2016
GAURAV SHUKLA Vs. STATE OF U.P. AND ORS.
March 18, 2016
GAURAV TRIVEDI AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
February 29, 2016
GAURAV TYAGI Vs. STATE OF U P
September 27, 2016
GAURSONS INDIA LTD. Vs. STATE OF U.P. AND ORS.
January 18, 2016
GAUTAM BUDDHA INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
July 11, 2016
GAUTAM DUBEY Vs. STATE OF U P AND 2 ORS
April 27, 2016
GAUTAM FILLING STATION Vs. MUNNU SINGH AND ORS.
May 9, 2016
GAYA PRASAD Vs. STATE OF U P
September 7, 2016
GAYAN PRAKASH & OTHERS Vs. STATE OF U P
April 29, 2016
GEETA AND ANOTHER Vs. STATE OF U P AND 3 ORS
June 30, 2016
GEETA DEVI Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
April 13, 2016
GEETA DIXIT AND ORS. Vs. THE SECY. GOVT. OF U.P. AND ORS.
January 29, 2016
GEETA SINGH AND OTHERS Vs. UNITED INDIA INSURANCE CO LTD AND ANOTHER
October 3, 2016
GEETA UPADHYAY Vs. STATE OF U P & OTHERS
May 5, 2016
GEETA VERMA AND ORS. Vs. DEVENDRA KUMAR AGNIHOTRI AND ORS.
January 8, 2016
GENDA LAL Vs. CHHEDI LAL
February 23, 2016
GENDA LAL Vs. STATE OF U P AND 3 ORS
September 7, 2016
GENERAL MANAGER AND ORS. Vs. STATE OF U.P. AND ORS.
February 19, 2016
GHAN SHYAM PANDEY AND ANOTHER Vs. STATE OF U P AND ANOTHER
September 15, 2016
GHANSHYAM DUBEY Vs. STATE OF U.P. & OTHERS
March 31, 2016
GHANSHYAM GUPTA Vs. STATE OF U P
September 6, 2016
GHAZIABAD DEVELOPMENT AUTHORITY Vs. UNION OF INDIA AND OTHERS
August 3, 2016
GHOOREY LAL Vs. MAHESH PRASAD TRIPATHI
May 3, 2016
GHULAM AHMAD AND OTHERS Vs. STATE OF U P
May 12, 2016
GIRAND SINGH AND ORS. Vs. STATE OF U.P.
February 9, 2016
GIRI RAJ SRIVASTAVA AND OTHERS Vs. STATE OF U P
May 2, 2016
GIRIJA SINGH AND ORS. Vs. D.D.C. AND ORS.
January 8, 2016
GIRISH & ANOTHER Vs. STATE OF U.P.
November 15, 2016
GIRISH CHANDRA GAUR Vs. SUMAN KUMAR SINGH AND 10 OTHERS
May 31, 2016
GIRISH CHANDRA GUPTA Vs. RIZWAN AHMAD
August 11, 2016
GIRISH CHANDRA SHARMA Vs. STATE OF U P & ANOTHER
February 22, 2016
GIRISH CHANDRA SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
October 26, 2016
GIRISH DUTT PANDEY Vs. ADDL. COMMISSIONER (ADMINISTRATION) ALLAHABAD DIVISION & ORS
April 27, 2016
GIRJA DEVI AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
August 31, 2016
GIRJESH YADAV @ RAJNESH @ RAJESH @ GUDDU YADAV Vs. STATE OF U P
May 12, 2016
GIRVAR AND ORS. Vs. STATE OF U.P.
February 5, 2016
GITANJALI PAPER MILLS (P)LTD SHANTI Vs. APPELLATE AUTHORITY
April 6, 2016
GODAWARI SAHKARI AVAS SAMITI LTD THRU V K GUPTA & ANR Vs. STATE OF U P THRU PRIN SECY COOPERATIVE DEPTT
December 8, 2016
GOKUL RAM SAINI Vs. STATE OF U P AND ANOTHER
January 20, 2016
GOPAL Vs. STATE OF U P
February 25, 2016
GOPAL GUPTA Vs. STATE OF U P
May 31, 2016
GOPAL JI Vs. SMT. NASEERAN BIBI
May 17, 2016
GOPAL JI TRIPATHI Vs. STATE BANK OF INDIA AND OTHERS
October 17, 2016
GOPAL PRASAD Vs. VISHWAKARMA SABHA
May 30, 2016
GOPAL RAM AND ORS. Vs. STATE OF U.P.
April 22, 2016
GOPI Vs. STATE OF U.P.
January 18, 2016
GORAKH Vs. STATE OF U P
August 8, 2016
GORAKH NATH RAI Vs. STATE OF U P
September 14, 2016
GOVARDHAN SINGH Vs. STATE OF U P AND 3 OTHERS
July 13, 2016
GOVIND PRATAP SINGH & 2 OTHERS Vs. STATE OF U P
January 6, 2016
GOVIND SINGH TYAGI Vs. STATE OF U.P. AND OTHERS
July 4, 2016
GRASIM INDUSTRIES LTD , CHEMICAL DIVISION, RENUKOOT Vs. STATE OF U P AND 4 OTHERS
September 12, 2016
GREESH AND ORS. Vs. STATE OF U.P.
January 6, 2016
GUCHHAN AND 4 OTHERS Vs. JIYA ULLAH KHAN AND ANOTHER
April 11, 2016
GUDDAN Vs. STATE OF U P & ORS
February 25, 2016
GUDDI Vs. STATE OF U P
April 22, 2016
GUDDI Vs. STATE OF U P
February 12, 2016
GUDDU Vs. STATE OF U.P.
April 12, 2016
GUDDU AND ORS. Vs. STATE OF U.P.
May 4, 2016
GUDDU AND OTHERS Vs. COMMISSIONER, LUCKNOW DIVISION, LUCKNOW AND OTHERS
February 24, 2016
GUDDU RAIDAS Vs. STATE OF U.P.
May 10, 2016
GULAAM HUSSAIN & OTHERS Vs. STATE OF U P
August 8, 2016
GULAB Vs. STATE OF U P
September 22, 2016
GULAB CHAND NAGARIA Vs. PIYUSH AGRAWAL
April 27, 2016
GULAB MISRA AND ORS. Vs. STATE OF U.P.
February 4, 2016
GULESH Vs. STATE OF U.P. AND 3 OTHERS
October 26, 2016
GULISTAN SAHKARI AWAS SAMITI LTD., LKO. THRU. SECY. & ANR. Vs. ADDL. DISTT. & SESSION JUDGE,CT.NO.9, LUCKNOW & 3 OTHERS
May 26, 2016
GULSAFA AND ORS Vs. MOHD UMAR AND ORS
May 17, 2016
GULZARI LAL Vs. BABU RAM AND ORS.
July 8, 2016
GUNJAN GUPTA Vs. ADDL DISTRICT JUDGE -III/M A C T AND ANOTHER
September 5, 2016
GUPTA RUBBER INDUSTRIES AND 2 OTHERS Vs. DAMODAR VALLEY CORPORATION AND 2 OTHERS
April 7, 2016
GURDIN AND ORS. Vs. STATE OF U.P.
January 28, 2016
GURDWARA SINGH SABHA Vs. D.D.C.
April 1, 2016
GURINDER SINGH SETHI Vs. STATE OF U P
May 5, 2016
GURMEET SINGH Vs. STATE OF U P
September 22, 2016
GURMEET SINGH Vs. STATE OF U P
May 18, 2016
GURU NANAK U M VIDYALAYA AND 4 OTHERS Vs. STATE OF U P AND 4 OTHERS
May 20, 2016
GYAN CHAND AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 4, 2016
GYAN CHANDRA AGRAWAL & OTHERS Vs. STATE OF U.P. & ANOTHER
April 4, 2016
GYAN CHANDRA AGRAWAL & OTHERS Vs. STATE OF U P & ANOTHER
April 4, 2016
GYAN CHANDRA GUPTA Vs. STATE OF U P AND 5 OTHERS
September 28, 2016
GYAN PRAKASH CHATURVEDI Vs. STATE OF U.P. AND ORS.
January 6, 2016
GYAN SINGH Vs. STATE OF U P & 4 OTHERS
September 26, 2016
GYAN SINGH Vs. STATE OF U P
July 15, 2016
GYANENDRA SINGH Vs. JOINT DIRECTOR OF EDU. AND ORS.
January 18, 2016
HABEEB AND ORS. Vs. STATE OF U.P.
April 18, 2016
HABIB AHMAD Vs. STATE OF U P AND ANOTHER
September 19, 2016
HABIB MIYA Vs. WAQF VILAYATI BEGUM
May 30, 2016
HABIBULLAH & 7 OTHERS Vs. STATE OF U P & ANOTHER
May 30, 2016
HAIDER ALI KAZIM @ ASAD KAZIM Vs. MOHAMMAD IQBAL MAHMOOD KAZIM AND 4 OTHERS
July 19, 2016
HAJI GULAM HUSAIN @ NANHE Vs. STATE OF U P AND 2 OTHERS
September 6, 2016
HAJI NASIRUDDIN Vs. STATE OF U P & OTHERS
May 20, 2016
HAMID ALI KHAN AND 2 OTHERS Vs. KRISHNA KUMAR MAHESHWARI
October 27, 2016
HAMID AND ORS. Vs. STATE OF U.P.
February 12, 2016
HAMIDULLAH Vs. MOHD SAMI AND 4 ORS
May 27, 2016
HAMJA Vs. UNION OF INDIA
January 27, 2016
HANEEF Vs. STATE OF U.P.
April 8, 2016
HANS RAJ Vs. STATE OF U.P. AND 5 OTHERS
September 15, 2016
HANSARJ Vs. STATE OF U P
July 11, 2016
HANUMAN SINGH Vs. STATE OF U P
May 24, 2016
HANUMANDAS Vs. DY DIRECTOR OF CONSOLIDATION/ADM AND 7 OTHERS
July 20, 2016
HAR MOHAN Vs. STATE OF U.P.
October 18, 2016
HAR NARAIN Vs. LALA HEMANT PAT SINGHANIA
May 20, 2016
HAR PRASAD Vs. STATE OF U P
July 25, 2016
HAR PRASAD & OTHERS Vs. BOARD OF REVENUE U P AT ALLAHABAD & OTHERS
August 30, 2016
HARBANSH SINGH Vs. STATE OF U P
September 14, 2016
HARDAYAL SINGH AND ANOTHER Vs. STATE OF U P AND OTHERS
May 23, 2016
HARDWARI (JAIL APPEAL) Vs. STATE OF U P
March 16, 2016
HARE KRISHNA SINGH Vs. STATE OF U.P. AND ORS.
May 19, 2016
HARENDRA KUMAR YADAV Vs. STATE OF U.P. AND ORS.
January 6, 2016
HARENDRA SINGH Vs. STATE OF U.P.
February 22, 2016
HARGOVIND SINGH Vs. STATE OF U.P. AND ORS.
January 22, 2016
HARI BABU KHANDELWAL AND ORS. Vs. PRINCIPAL SECY. FOOD & CIVIL SUPPLIES AND ORS.
January 8, 2016
HARI KISHAN AND ORS. Vs. STATE OF U.P. AND ORS.
January 22, 2016
HARI LAL Vs. ADDL. COMMISSIONER
October 21, 2016
HARI LAL VISHWAKARMA Vs. STATE OF U.P.
April 6, 2016
HARI LAL YADAV Vs. STATE OF U P
May 24, 2016
HARI NARAYAN SINGH Vs. STATE OF U.P.
August 5, 2016
HARI PAL SINGH Vs. STATE OF U P
August 2, 2016
HARI PAL SINGH Vs. STATE OF U.P. AND ORS.
July 26, 2016
HARI PRASAD DWIVEDI AND ORS. Vs. S. RAJ LINGAM COLLECTOR, SULTANPUR AND ORS.
February 25, 2016
HARI RAM Vs. STATE OF U.P. & ANOTHER
May 6, 2016
HARI SARAN AND OTHERS Vs. PRAKASH CHANDRA @ GUDDU AND OTHERS
August 10, 2016
HARI SHANKAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
July 27, 2016
HARI SHANKAR KUSHWAHA Vs. JAI PRAKASH SINGH ALIAS KAPTAN SINGH
November 7, 2016
HARI SHANKAR MISHRA Vs. CHAIRMAN STATE VIDYUT PRODUCTION LTD AND 3 ORS
September 23, 2016
HARI SHANKAR SINGH Vs. STATE OF U.P.
February 1, 2016
HARI SHANKER AND ANOTHER Vs. D.D.C. AND 4 ORS.
December 15, 2016
HARI SHANKER CHAURASIYA & OTHERS Vs. STATE OF U.P. & OTHERS
October 24, 2016
HARI SHANKER PANDEY Vs. UNION OF INDIA
March 4, 2016
HARI SHANKER SINGH Vs. STATE OF U P & OTHERS
May 20, 2016
HARI SINGH Vs. STATE OF U P
April 21, 2016
HARI SINGH Vs. STATE OF U.P.
December 9, 2016
HARIBANSH UPADHYAY AND 4 ORS. Vs. STATE OF U.P.
March 18, 2016
HARIHAR NATH MISHRA Vs. ADDL. DISTRICT JUDGE AND OTHERS
October 20, 2016
HARIHAR PRASAD SRIVASTAVA Vs. STATE OF U.P.
April 7, 2016
HARIKESH RAI Vs. STATE OF U.P.
May 2, 2016
HARIOM Vs. STATE OF U P
September 1, 2016
HARIRAM VERMA & 4 OTHERS Vs. STATE OF U P AND ANOTHER
May 3, 2016
HARISH CHAND Vs. ADDL. COLLECTOR (ADMIN.& REVENUE) DEORIA/D.D.C.DEORIA & ORS.
August 11, 2016
HARISH CHANDRA Vs. STATE OF U P
July 8, 2016
HARISH CHANDRA Vs. STATE OF U P
April 19, 2016
HARISH CHANDRA PANDEY Vs. STATE OF U.P.
August 4, 2016
HARISH CHANDRA VERMA Vs. STATE OF U.P.
March 18, 2016
HARISH CHHONKAR @ HARI CHAND CHHONKAR Vs. STATE OF U P
March 1, 2016
HARISH KUMAR Vs. STATE OF U P AND 4 OTHERS
September 6, 2016
HARISH KUMAR MISHRA & ORS. Vs. STATE OF U.P. THRU. SECY. NAGAR VIKAS, GOVT. OF U.P. & ORS.
December 15, 2016
HARISHCHANDRA VERMA Vs. STATE OF U P
January 7, 2016
HARJIT SINGH AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
August 17, 2016
HARNARAIN AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
July 12, 2016
HARSHIT BODHANI & ANR Vs. STATE OF U P AND ORS
May 31, 2016
HARVINDER SINGH Vs. STATE OF UTTAR PRADESH
June 2, 2016
HASIM Vs. STATE OF U P
March 29, 2016
HASIM Vs. STATE OF U.P.
April 29, 2016
HATAM SINGH AND OTHERS; DEEPA GARG; NEMI NATH FOUN Vs. STATE OF U P AND ANOTHER
September 9, 2016
HAUSILA PRASAD Vs. ADDITIONAL COMMISIONER (JUDICIAL)FAIZABAD DIVISION
April 11, 2016
HAWAN SINGH AND OTHERS Vs. STATE OF U P
May 31, 2016
HCL INFOSYSTEMS LTD. Vs. UNION OF INDIA
October 4, 2016
HEERA LAL Vs. STATE OF U.P.
November 21, 2016
HEERA LAL AND OTHERS Vs. CHHEDI LAL AND OTHERS
May 9, 2016
HEERA LAL CHAURASIYA Vs. PRADEEP KUMAR CHAUDHARY
August 8, 2016
HEERALAL Vs. STATE OF U.P.
May 23, 2016
HEM SINGH Vs. STATE OF U.P.
January 21, 2016
HEMA RASTOGI Vs. VISHAL RASTOGI
October 24, 2016
HEMANT SINGH Vs. UNION OF INDIA & OTHERS
January 27, 2016
HEMLATA Vs. STATE OF U.P. AND ORS.
March 2, 2016
HEMLATA @ PREM LATA & ORS Vs. STATE OF U.P. AND ANOTHER
September 6, 2016
HIFAZUL & OTHERS Vs. STATE OF U.P.
December 17, 2016
HIMANSHU TOMAR Vs. STATE OF U P AND OTHERS
March 10, 2016
HIND INSTITUTE OF MEDICAL SCIENCE Vs. UNION OF INDIA
May 2, 2016
HINDU FRONT FOR JUSTICE Vs. UNION OF INDIA
August 19, 2016
HINDU FRONT FOR JUSTICE AND ORS. Vs. UNION OF INDIA AND ORS.
January 21, 2016
HINDU PERSONAL LAW BOARD Vs. UNION OF INDIA AND ORS.
April 19, 2016
HINDUSTAN AERONAUTICS LIMITED Vs. STATE OF U.P. AND ORS.
November 30, 2016
HINDUSTAN MINT & AGRO PRODUCTS P. LTD. Vs. UNION OF INDIA
April 22, 2016
HINDUSTAN PETROLEUM CORPN LTD & ANR Vs. STATE OF U P THRU SECY FOOD & CIVIL SUPPLIES & ORS
April 18, 2016
HINISH RAMCHANDANI AND ORS. Vs. THE STATE OF U.P. AND ORS.
March 18, 2016
HIRA LAL DUBEY Vs. DHIRENDRA NATH DUBEY
November 22, 2016
HIRENDRA NANDI Vs. STATE OF U P & 4 OTHERS
September 5, 2016
HITENDRA BAHADUR SINGH Vs. U.P. TRANSPORT CORP. THROUGH MANAGING DIRECTOR LKO. & ORS.
May 25, 2016
HOME GAURD NO 0384 RAM NATH GUPTA Vs. STATE OF U P AND OTHERS
July 8, 2016
HORAM SINGH AND OTHERS Vs. STATE OF U.P. AND ANOTHER
December 13, 2016
HORI LAL Vs. AJAY KUMAR JAISWAL
December 9, 2016
HOSHYAR SINGH Vs. BOARD OF REVENUE LUCKNOW
July 21, 2016
HOTLINE ELECTRONICS LIMITED Vs. STATE OF U P THRU PRINCIPAL SECY AND OTHERS
August 16, 2016
HOUSING COMMISSIONER,U P AVAS EVAM VIKAS PARISHAD Vs. RAJIV KAPOOR
September 7, 2016
HRIDAI CHAUBEY Vs. STATE OF U.P.
November 25, 2016
HUSN JAHAN AND ORS. Vs. STATE OF U.P.
March 3, 2016
IBRAHIM @ PAPPU (JAIL APPEAL) Vs. STATE OF U P
June 10, 2016
IBRAHIM AND ORS. Vs. STATE
January 22, 2016
IBRAHIM KHAN Vs. ADDITIONAL COLLECTOR (ADMINISTRATION) LUCKNOW AND ORS.
February 19, 2016
IDARIS Vs. NAGAR PALIKA PARISHAD PILAKHUWA AND 5 OTHERS
March 29, 2016
IDEAL CHEMICAL WORKS Vs. A.D.J. AND 5 OTHERS
September 21, 2016
IDRISH Vs. STATE OF U.P. AND 2 OTHERS
October 25, 2016
IFTIKAR HUSSAIN Vs. SHARIF AHMAD
November 30, 2016
IMAM BAKSH Vs. STATE OF U.P. AND ANOTHER
December 5, 2016
IMRAN AND ORS. Vs. STATE OF U.P.
May 31, 2016
IMRAN AND ORS. Vs. STATE OF U.P.
May 2, 2016
IMRANA Vs. DILSHAD & ANOTHER
August 24, 2016
IMTIAZ Vs. STATE
March 2, 2016
IMTIYAJ AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
May 17, 2016
IN RE Vs. PRADHUMAN KUMAR SRIVASTAVA, ADVOCATE AND 9 ORS
September 21, 2016
IN RE Vs. MAHI PAL SINGH RANA (ADVOCATE)
April 18, 2016
IN RE : Vs. ZILA ADHIVAKTA SANGH ALLAHABAD
February 18, 2016
IN RE: PARMANAND GUPTA Vs. STATE
January 12, 2016
IN THE MATTER OF COUNCIL OF INSTITUTE OF CHARTED ACCOUNTANTS Vs. ANIL KUMAR SANGHI F.C.A.
September 27, 2016
IN THE MATTER OF COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANT OF INDIA Vs. OM PRAKASH TULSYAN
September 28, 2016
IN THE MATTER OF COUNCIL OF THE I.C.A. Vs. D.K. AGRAWAL
September 28, 2016
IN THE MATTER OF LATE SMT. KALAWATI Vs. STATE
September 9, 2016
INAMULLAH & OTHERS Vs. STATE OF U P
September 6, 2016
INCOME TAX OFFICER WARD, MAU Vs. NAZRE ALAM AND ORS.
March 4, 2016
INDERJEET SINGH Vs. M/S. J.M. APRAILES PVT. LTD.
July 6, 2016
INDERPAL SINGH BHATIA Vs. SHRI GURU SINGH SABHA
December 19, 2016
INDIAN INSTT. OF MANGEMENT & ENGINEERING SOCIETY & ANR. Vs. STATE OF U.P.
August 20, 2016
INDIAN OIL CORPORATION LTD. Vs. VIDYAWATI CONSTRUCTION COMPANY
April 8, 2016
INDIAN OIL CORPORATION LTD. Vs. RAM SWAROOP BAJAJ
February 24, 2016
INDIAN POTASH LIMITED Vs. STATE OF U.P.
July 18, 2016
INDRA DEO Vs. STATE OF U.P.
December 16, 2016
INDRA PAL SINGH Vs. STATE OF U.P. AND ORS.
June 13, 2016
INDRAGYAN Vs. UNION OF INDIA & OTHERS
April 21, 2016
INDRAJEET Vs. STATE OF U.P. & ANOTHER
May 5, 2016
INDRAPAL Vs. STATE OF U P
September 22, 2016
INDUSTRIAL SECURITY ASSOCIATION Vs. R P F COMMISSIONER AND 2 OTHERS
May 27, 2016
INSPECTOR Vs. STATE OF U P
September 23, 2016
INSTAKART SERVICES PVT. LTD. THRU. ITS AUTHORISED SIGNATORY Vs. STATE OF U.P. THRU SPECIAL SECY. INSTITUTIONAL FINANCE AND OTHERS
December 19, 2016
INSTITUTE OF PSYCHOLOGICAL AND EDUCATIONAL MEASUREMENT (IPEM) Vs. COMMISSIONER OF INCOME TAX
October 5, 2016
IQBAL Vs. STATE OF U P
July 20, 2016
IQBAL Vs. STATE OF U P
July 11, 2016
IQBAL Vs. STATE
December 2, 2016
IQBAL Vs. STATE OF U.P.
January 22, 2016
IRFAN AHMAD Vs. U P COOPERATIVE FEDERATION LTD AND 3 ORS
May 13, 2016
IRFAN ANSARI Vs. STATE OF U.P.
August 17, 2016
IRSHAD KHAN & ANOTHER Vs. STATE OF U P & ANOTHER
May 31, 2016
ISAR AHMAD Vs. S.S.P., AGRA AND ORS.
January 12, 2016
ISHTIYAK AHMAD Vs. MEENA AND 6 OTHERS
July 15, 2016
ISHWAR DAS SONI Vs. BHARAT PETROLEUM CORPORATION LIMITED AND 2 OTHERS
July 29, 2016
ISHWAR DEEN Vs. STATE OF U P AND 2 OTHERS
April 19, 2016
ISHWARDEEN MAURYA Vs. STATE OF U P
July 27, 2016
ISLAM Vs. STATE OF U.P.
February 29, 2016
ISLAM Vs. STATE OF U.P
April 8, 2016
ISLAMIA SCHOOL FIROZABAD ASSOCIATION AND ORS. Vs. REGISTRAR, FIRMS, SOCIETIES AND ORS.
February 24, 2016
ISMILE @ SHAMA Vs. STATE OF U P & OTHERS
September 22, 2016
ISRAEL Vs. STATE OF U.P.
April 22, 2016
ISRAR AND 4 OTHERS Vs. STATE OF U P AND 3 OTHERS
September 27, 2016
ISRAR HUSAIN Vs. MOHAMMAD LATEEF & 2 OTHERS
November 30, 2016
ISTIYAK Vs. STATE OF U P
February 2, 2016
J.K. CHANDNA Vs. THE PRATHAMA BANK AND ORS.
March 3, 2016
JABIR & OTHERS Vs. STATE OF U.P.
July 12, 2016
JAFAR ABBAS ZAIDI Vs. TQUIA BIBI AND 4 ORS
April 7, 2016
JAFAR AHMAD Vs. STATE OF U P AND OTHERS
August 10, 2016
JAG MOHAN S/O RAM LAL Vs. STATE OF U P
June 9, 2016
JAG NARAIN AND OTHERS Vs. STATE OF U P
May 6, 2016
JAG ROOP SINGH Vs. STATE OF U.P. AND ORS.
January 11, 2016
JAGAN Vs. STATE OF U.P.
December 2, 2016
JAGANNATH APPELLANT Vs. STATE OF U.P.
November 28, 2016
JAGANNATH MISHRA & ANR. Vs. STATE OF UP THRU.ITS PRIN. SECY. LAW CIVIL SECTT.LKO.& ORS.
March 9, 2016
JAGANNATH PRASAD TRIPATHI Vs. U.P. PUBLIC SERVICES TRIBUNAL, LUCKNOW & 6 OTHERS
August 9, 2016
JAGAT NARAYAN SINGH Vs. STATE OF U.P.
October 18, 2016
JAGAT PAL SINGH AND ANOTHER Vs. STATE OF U P & ANOTHER
January 5, 2016
JAGAT SINGH & ANOTHER Vs. STATE
February 29, 2016
JAGATA & ANOTHER Vs. STATE OF U.P.
December 6, 2016
JAGDAMBA AND 3 OTHERS Vs. JAI NATH SINGH AND 23 OTHERS
May 11, 2016
JAGDAMBA SINGH AND ANR. Vs. STATE OF U.P.
July 8, 2016
JAGDEV PRASAD Vs. STATE OF U P
August 20, 2016
JAGDHARI RAM Vs. STATE OF U.P. AND ORS.
February 9, 2016
JAGDHEER SINGH Vs. STATE OF U.P.
April 29, 2016
JAGDISH Vs. STATE OF U P AND ANOTHER
August 19, 2016
JAGDISH Vs. D D C AND OTHERS
August 26, 2016
JAGDISH Vs. STATE OF U P AND 3 ORS
May 3, 2016
JAGDISH GUPTA Vs. STATE OF U.P.
June 3, 2016
JAGDISH KUMAR & OTHERS Vs. STATE OF U P & OTHERS
August 9, 2016
JAGDISH MISHRA Vs. STATE
July 8, 2016
JAGDISH NARAIN TRIPATHI Vs. STATE OF U P THRU PRIN SECY RURAL DEVELOPMENT LUCKNOW & ORS
September 19, 2016
JAGDISH NARAIYAN Vs. STATE OF U P THRU SECY , HOME DEPTT , LUCKNOW AND ORS
August 11, 2016
JAGDISH NARAYAN SHUKLA Vs. STATE OF U P & ORS
August 31, 2016
JAGMAL & OTHERS Vs. STATE OF U.P.
May 27, 2016
JAGMER Vs. STATE OF U.P.
May 25, 2016
JAGMER Vs. STATE OF U P
February 24, 2016
JAGMOHAN Vs. STATE OF U.P. AND ORS.
January 25, 2016
JAGRAM SINGH AND 5 OTHERS Vs. STATE OF U P AND ANOTHER
April 8, 2016
JAGROOP SINGH Vs. DISTT. JUDGE HARDOI & ORS
February 16, 2016
JAI BAHADUR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
January 18, 2016
JAI GOSWAMI ELECTRIC WORKS ALLD Vs. UNION OF INDIA
May 19, 2016
JAI GURU DEO DHARAM PRACHARAK SANSTHA Vs. RAM PRATAP
May 13, 2016
JAI KISHAN SRIVASTAVA Vs. STATE OF U.P. AND OTHERS
April 21, 2016
JAI KISHORE Vs. STATE OF U.P.
July 15, 2016
JAI KUMAR Vs. STATE OF U P AND ANOTHER
March 1, 2016
JAI KUMAR Vs. STATE OF U.P. AND 3 OTHERS
September 16, 2016
JAI KUMAR @ BACHCHU UPADHYAY Vs. STATE OF U.P. AND 4 OTHERS
December 7, 2016
JAI MANTRI ORAON Vs. UNION OF INDIA AND ORS.
April 7, 2016
JAI PAL AND OTHERS Vs. STATE OF U.P.
February 17, 2016
JAI PRAKASH Vs. STATE OF U.P.
January 28, 2016
JAI PRAKASH @ BANTI Vs. STATE OF U P
February 15, 2016
JAI PRAKASH AND 2 OTHERS Vs. STATE OF U P AND 4 OTHERS
February 9, 2016
JAI PRAKASH AND 3 ORS Vs. D D C AND 6 ORS
April 7, 2016
JAI PRAKASH MISRA AND ORS. Vs. STATE OF U.P.
March 15, 2016
JAI PRAKASH SINGH AND 17 OTHERS Vs. STATE OF U P AND 4 OTHERS
January 6, 2016
JAI PRAKASH TIWARI Vs. STATE OF U P & ANOTHER
September 21, 2016
JAI PRAKASH YADAV Vs. STATE OF U.P. THRU. SECRETARY U.P. COOPERATIVE DEPTT. & ORS.
November 17, 2016
JAI RAM AND ORS. Vs. STATE OF U.P. AND ORS.
January 8, 2016
JAI RAM SINGH AND ORS. Vs. STATE OF U.P.
March 2, 2016
JAI SHANKAR Vs. GAJRAJ
February 4, 2016
JAI SHANKAR PRASAD AND 65 ORS Vs. STATE OF U P & ORS
April 29, 2016
JAIBIR SINGH NAGAR Vs. YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY
April 1, 2016
JAIDEEP BAJPAI Vs. SANJEEV KUMAR PANDEY AND ANOTHER
October 4, 2016
JAISHREE PRASAD Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH AND 3 OTHERS
May 26, 2016
JAITUN AND 6 OTHERS Vs. AMIT KUMAR AND 5 OTHERS
May 11, 2016
JAIVEER Vs. STATE OF U.P.
May 19, 2016
JAIVEER AND 10 OTHERS Vs. STATE OF U.P. AND 12 OTHERS
October 19, 2016
JAJMENT SINGH AND OTHERS Vs. STATE OF U P
June 17, 2016
JAL SANSTHAN,AGRA Vs. SMT. KRISHNA KUMARI
March 1, 2016
JALIL KHAN AND ORS. Vs. STATE OF U.P.
February 11, 2016
JAMAL AHMAD Vs. SPECIAL JUDGE P.C. ACT COURT NO.2, LUCKNOW AND ANOTHER
April 21, 2016
JAMALUDDIN Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION SITAPUR CAMP AT KHERI
December 15, 2016
JAMAN SINGH BISHT Vs. U.P. RAJKIYA NIRMAN NIGAM LTD. AND ORS.
July 15, 2016
JAMEEL AHMAD AND ORS. Vs. ADDITIONAL DISTRICT JUDGE/ SPECIAL JUDGE (SC/ST)ACT & ORS.
February 5, 2016
JAMEEL ALIAS KUBRA Vs. STATE OF U.P. AND 3 OTHERS
March 28, 2016
JAMEEL HAIDER Vs. STATE OF U P & 3 OTHERS
July 15, 2016
JAMIL Vs. STATE OF U P AND ANOTHER
April 12, 2016
JAMUNA DEEN AND ANR. Vs. STATE OF U.P.
March 29, 2016
JAMUNA PRASAD Vs. THAKUR JI MAHAMAYA DEVI VIRAJMAN TEMPLE AND 3 ORS
July 28, 2016
JAMUNA PRASAD Vs. STATE OF U.P. AND ORS.
January 11, 2016
JAMUNA PRASAD AND ANOTHER Vs. UNION OF INDIA AND 2 OTHERS
January 19, 2016
JAMUNA PRASAD GUPTA Vs. ADDITIONAL DISTRICT JUDGE, COURT NO.14, KANPUR NAGAR
May 20, 2016
JAMUNA SAHAI AND OTHERS Vs. SUSHREE NAYAN TARA AND ANOTHER
November 2, 2016
JANAKI PRASAD & OTHERS Vs. STATE OF U.P.
May 13, 2016
JANARDAN SINGH Vs. STATE OF U P & 12 ORS
August 3, 2016
JANGAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA AND OTHERS
May 6, 2016
JANGI SINGH AND ORS. Vs. STATE OF U.P.
February 17, 2016
JANTA CHINI MILL MAZDOOR SANGH AND ANOTHER Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA AND OTHERS
August 23, 2016
JANTA JUNIOR HIGH SCHOOL AND ANOTHER Vs. STATE OF U P AND ANOTHER
January 19, 2016
JASBIR SINGH YADAV AND 3 OTHERS Vs. AMAR NATH SHARMA
January 20, 2016
JASMIT SINGH Vs. STATE OF U.P. AND ORS.
April 7, 2016
JASPAL Vs. STATE OF U.P.
February 12, 2016
JASPREET SINGH GREWAL Vs. STATE OF U.P. AND ORS.
July 8, 2016
JASWANT AND ANOTHER Vs. ADDL COMMISSIONER AND 6 ORS
April 5, 2016
JASWANT KUMAR & ANR. Vs. STATE OF U.P. THRU. ITS SECY. DEPTT. OF REVENUE & ORS.
December 15, 2016
JASWANT SINGH Vs. STATE OF U.P.
December 13, 2016
JAUHARI AND ANOTHER Vs. STATE OF U P AND ANOTHER
September 28, 2016
JAVED AHMAD AND ANOTHER Vs. UNION OF INDIA AND 3 OTHERS
September 7, 2016
JAY PRAKASH BHATT Vs. STATE OF U P & 5 OTHERS
May 27, 2016
JAY PRAKASH BHATT Vs. STATE OF U.P. AND 6 OTHERS
November 15, 2016
JAY TECH PRINTING SYSTEMS (PVT ) LIMITED Vs. COMMISSIONER, U P TRADE TAX, LUCKNOW
July 22, 2016
JAYCHAND Vs. STATE OF U.P. AND 4 OTHERS
November 21, 2016
JAYPRAKASH ASSOCIATES LIMITED Vs. DISTRICT JUDGE , GAUTAM BUDH NAGAR
August 22, 2016
JAYVENDRA SINGH Vs. STATE OF U P AND ORS
May 31, 2016
JEET SINGH Vs. STATE OF U.P.
May 3, 2016
JEET SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
January 12, 2016
JEEVAN LAL BAJPAI Vs. STATE OF U P
September 21, 2016
JETENDRA PANDEY Vs. NARAIN JOTWANI
August 17, 2016
JEUT LAL Vs. DY. DIRECTOR OF CONSOLIDATION VARANASI
January 29, 2016
JHINNU PRASAD YADAV Vs. ADDITIONAL DISTRICT MAGISTRATE
April 26, 2016
JHOORI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, UNNAO AND OTHERS
November 9, 2016
JITENDRA BAHADUR SINGH Vs. STATE OF U.P. AND 4 OTHERS
July 19, 2016
JITENDRA CHAUHAN Vs. STATE OF U.P.
November 9, 2016
JITENDRA KUMAR GAUTAM AND ORS. Vs. STATE OF U.P. AND ORS.
May 2, 2016
JITENDRA KUMAR SHARMA Vs. STATE OF U.P.
August 2, 2016
JITENDRA KUMAR SRIVASTAVA AND 6 OTHERS Vs. R G , HIGH COURT OF JUDICATURE AT ALLAHABAD AND ANOTHER
July 29, 2016
JITENDRA KUMAR YADAV Vs. STATE OF U P AND OTHERS
May 31, 2016
JITENDRA PRAKASH @ RAJU Vs. STATE OF U.P.
June 6, 2016
JITENDRA SINGH Vs. STATE OF U.P.
May 4, 2016
JITENDRA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 4 OTHERS
February 24, 2016
JITENDRA SINGH AND ORS. Vs. STATE OF U.P.
January 7, 2016
JITENDRA SINGH GANGWAR @ NANKU Vs. STATE OF U P
September 22, 2016
JIYA LAL AND ORS. Vs. AYODHYA AND ANOTHER
August 8, 2016
JS MARINE SERVICES PVT. LTD. Vs. STATE OF U.P. AND ORS.
March 14, 2016
JUGAL KISHOR RATNU Vs. STATE OF U P AND ANOTHER
May 6, 2016
JUGAL KISHORE PANDEY Vs. ADDITIONAL DISTRICT JUDGE, COURT NO.5,GORAKSHPUR
April 18, 2016
JUGUL KISHORE Vs. UNION OF INDIA THRU SECY. AND 4 OTHERS
September 9, 2016
JYOTIRMAY MALVIYA Vs. STATE OF U P AND 4 ORS
June 9, 2016
K L AGARWAL Vs. STATE OF U P AND ANOTHER
May 25, 2016
K. P. SINGH AND ANOTHER Vs. COMPETENT AUTHORITY & SENIOR PIPELINE ENGINEER & LIAISON OFFICER AND ANOTHER
May 24, 2016
K. SANTHA KUMARI, KURNOOL Vs. K. LAXMI RAJU, KURNOOL
August 1, 2016
K.N. KAPOOR Vs. THE ELECTRICITY OMBUDSMAN AND ANOTHER
April 6, 2016
KAILASH Vs. STATE OF U.P.
April 11, 2016
KAILASH GUPTA Vs. STATE OF U P
July 26, 2016
KAILASH NATH SONKAR AND ANOTHER Vs. SALEEM AHMAD
May 23, 2016
KAILASH PATI SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS, BALLIA AND ORS.
January 20, 2016
KAILASH PRASAD KAPOOR Vs. STATE OF U.P. AND ANOTHER
February 18, 2016
KAILASHA Vs. STATE OF U P AND 5 OTHERS
May 31, 2016
KAISAR JAHAN Vs. SAYYAD RAISUL HASAN AND 5 OTHERS
April 4, 2016
KALAWATI AND ANR Vs. STATE
September 9, 2016
KALAWATI DEVI Vs. STATE OF U P AND 3 OTHERS
September 27, 2016
KALAWATI YADAV Vs. I O C L AND OTHERS
July 12, 2016
KALI CHARAN AND ORS. Vs. STATE OF U.P.
April 4, 2016
KALICHARAN Vs. STATE OF U P AND 11 OTHERS
February 22, 2016
KALIKA PRASAD Vs. STATE OF U.P.
December 21, 2016
KALIKA PRASAD YADAV Vs. STATE OF U P AND 2 OTHERS
February 26, 2016
KALIRAM Vs. STATE OF U P AND 3 OTHERS
January 11, 2016
KALKA DENTAL COLLEGE Vs. STATE OF U P AND 2 OTHERS
September 17, 2016
KALLU Vs. STATE OF U.P.
January 14, 2016
KALLU Vs. UNION OF INDIA AND ORS.
January 25, 2016
KALLU Vs. THE STATE OF U.P. & ANR.
December 1, 2016
KALLU Vs. STATE OF U.P.
April 29, 2016
KALLU KAHAR Vs. STATE OF U P
September 28, 2016
KALLU KHAN AND 6 OTHERS Vs. COMMISSIONER CHITRAKOOT DHAM DIVISION BANDA AND 3 OTHERS
September 12, 2016
KALLU KUSHWAHA Vs. STATE OF U.P.
July 8, 2016
KALLU YADAV @ BALRAM Vs. STATE OF U.P. AND ANOTHER
October 27, 2016
KALP NARAIN AND ORS. Vs. STATE OF U.P.
May 2, 2016
KALPI DEVI Vs. CONSOLIDATION COMMISSIONER AND ORS.
February 29, 2016
KALU @ ROHTASH AND OTHERS Vs. STATE OF U P
May 24, 2016
KAMAL CHAND SINGH AND ANR Vs. STATE OF U P AND 3 OTHERS
September 12, 2016
KAMAL CHANDRA MISHRA Vs. SMT. USHA VERMA
February 4, 2016
KAMAL NAYAN Vs. STATE OF U P AND OTHERS
May 26, 2016
KAMESHWAR THAKUR Vs. R.H.E.O.
July 11, 2016
KAMIL Vs. STATE OF U.P. & ORS.
April 25, 2016
KAMINI AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
January 25, 2016
KAMLA Vs. COMMISSIONER DEVIPATAN DIVISION, GONDA AND OTHERS
October 18, 2016
KAMLA DEVI Vs. STATE OF U P AND 4 OTHERS
August 4, 2016
KAMLA JAIN Vs. STATE OF U P
November 15, 2016
KAMLA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
January 27, 2016
KAMLA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
January 19, 2016
KAMLESH Vs. STATE OF U.P.
February 10, 2016
KAMLESH Vs. STATE OF U.P.
June 6, 2016
KAMLESH Vs. DEPUTY DIRECTOR CONSOLIDATION BARABANKI AND ORS
February 4, 2016
KAMLESH @ KABADI Vs. STATE OF U.P.
December 13, 2016
KAMLESH AND ANOTHER Vs. STATE OF U P
May 27, 2016
KAMLESH AND ORS. Vs. STATE OF U.P.
March 18, 2016
KAMLESH AND ORS. Vs. STATE OF U.P.
March 9, 2016
KAMLESH CHANDRA TIWARI Vs. STATE OF U.P. AND ORS.
March 2, 2016
KAMLESH KANJAR Vs. STATE OF U P
February 12, 2016
KAMLESH KUMAR Vs. THE ELECTION TRIBUNAL/THE SPECIAL JUDGE
January 19, 2016
KAMLESH KUMAR Vs. STATE OF U.P. THRU SECY. AND 2 OTHERS
November 17, 2016
KAMLESH KUMAR SINGH Vs. STATE OF U.P.
April 22, 2016
KAMLESH KUMAR SONKAR Vs. STATE OF U P
September 8, 2016
KAMLESH LAL SRIVASTAVA 6875(S/S)2006 Vs. STATE OF U P AND ORS
September 12, 2016
KAMLESH SINGH Vs. STATE OF U P
September 20, 2016
KAMLESH SINGH AND ANOTHER Vs. STATE OF U P
May 26, 2016
KAMLESH TIWARI Vs. UNION OF INDIA
September 30, 2016
KAMLESH YADAV Vs. STATE OF U.P. AND ORS.
May 3, 2016
KAMLESH YADAV AND ANOTHER Vs. UNION OF INDIA MINISTRY OF HOME AFFAIRS, NEW DELHI & ANR
May 6, 2016
KAMLESHWAR KUMAR TRIPATHI Vs. STATE OF U P AND ANOTHER
August 12, 2016
KAMRUDDIN KHAN Vs. STATE OF U.P. AND 4 ORS.
November 25, 2016
KAMTA PRASAD AGRAWAL Vs. SMT. APRAJITA DUTTA
September 7, 2016
KANCHAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
December 16, 2016
KANDARP CONSTRUCTION INDIA PVT LTD Vs. BRIJESH PATHAK AND ORS
September 22, 2016
KANHAIYA AND 18 OTHERS Vs. DEPUTY DIRECTOR, CONSOLIDATION, VARANASI AND 11 OTHERS
August 29, 2016
KANHAIYA DASDAS, DISCIPLE, RAM UDAAAR SANKADIK ASHRAM Vs. THAKUR RAM JANKI VIRAJMAN MANDIR AND ORS.
February 25, 2016
KANHAIYA LAL Vs. SATENDRA NATH MISHRA
May 9, 2016
KANHAYA LAL GUPTA Vs. STATE OF U P AND ANOTHER
June 6, 2016
KANISHKA TRADERS Vs. ADDL. SESSIONS JUDGE, COURT NO.1 LUCKNOW
November 4, 2016
KANJARA Vs. STATE OF U.P.
February 4, 2016
KANPUR FERTILIZERS & CEMENT LTD Vs. STATE OF U P & 2 OTHERS
January 13, 2016
KANPUR NAGAR NIGAM Vs. U P STATE PUBLIC SERVICES TRIBUNAL LKO
April 12, 2016
KANTA KAPOOR Vs. SARDAR KULDEEP SINGH AND 6 ORS.
August 1, 2016
KANWALIJEET SACHDEV Vs. STATE OF U.P.
May 2, 2016
KAPIL DEO Vs. D.D.C.FAIZABAD AND OTHERS
April 21, 2016
KAPIL DEO Vs. UNION OF INDIA AND ORS.
March 2, 2016
KAPIL MOHAN Vs. STATE OF U P AND ANOTHER
May 6, 2016
KAPTAN Vs. STATE OF U P
September 12, 2016
KARAN AARAKH Vs. STATE OF U P
September 12, 2016
KARAN SINGH Vs. UNION OF INDIA AND 2 OTHERS
March 2, 2016
KARAN SINGH Vs. STATE OF U P
August 2, 2016
KARAN SINGH Vs. STATE OF U.P.
February 29, 2016
KARAN SINGH VERMA Vs. STATE OF U.P. AND ORS.
January 19, 2016
KARMA DEVI Vs. STATE OF U P AND ANOTHER
January 8, 2016
KARTA RAM Vs. STATE OF U.P.
January 28, 2016
KARTIKEY ISPAT PVT LTD Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
July 25, 2016
KARUNA SHANKER Vs. STATE OF U.P.
February 23, 2016
KASHI PRASAD Vs. STATE OF U P & OTHERS
September 14, 2016
KASHI PRASAD GADIA Vs. STATE OF U P AND ANOTHER
February 18, 2016
KASHI PRASAD SHARMA Vs. THE COMMITTEE OF MANAGEMENT, DAV INTER COLLEGE AND ORS.
April 11, 2016
KASHI RAM AND ORS. Vs. STATE OF U.P.
April 29, 2016
KATWARU Vs. SMT. AWADHRAJI
May 5, 2016
KATYAYANI PRASAD MISHRA AND ANOTHER Vs. MOHD ISHAQ AND 5 OTHERS
April 8, 2016
KAUSHAL AND ORS. Vs. THE STATE OF U.P.
February 3, 2016
KAUSHAL KISHORE AWASTHI Vs. THE PRESIDING OFFICER, LABOUR COURT (I) AND ORS.
April 5, 2016
KAUSHAL KUMAR AGARWAL AND 3 OTHERS Vs. NEW LINE MERCANTILE PVT. LTD.
October 19, 2016
KAUSHALYA Vs. MAHESHWARIDIN AND 3 OTHERS
May 13, 2016
KAUSHLENDRA SINGH AND ANOTHER Vs. STATE OF U.P. THRU SECY. DEPTT. OF REVENUE LKO. AND OTHERS
November 16, 2016
KAUSHLENDRA VIKRAM SINGH & ORS Vs. PRABHAT MITTAL & ANR
August 26, 2016
KAVITA CHATURVEDI Vs. CHANCELLOR LUCKNOW UNIVERSITY LKO & ORS
January 7, 2016
KAVITA SHARMA AND ANOTHER Vs. STATE OF U P AND 3 ORS
June 30, 2016
KAVITA SINGH Vs. STATE OF U P AND ANOTHER
March 4, 2016
KCHAMA RANI Vs. STATE OF U.P. AND ORS.
January 20, 2016
KEDAR NATH Vs. STATE OF U.P.
July 27, 2016
KEDAR NATH SINGH Vs. STATE OF U P
July 25, 2016
KEDAR NATH SINGH (SINCE DECEASED) THRU HIS L.RS. Vs. MOTI LAL AND OTHERS
July 4, 2016
KEERTI GUPTA AND ORS. Vs. STATE OF U.P. AND ORS.
April 1, 2016
KEKAR NATH & OTHERS Vs. D D C PRATAPGARH & OTHERS
January 8, 2016
KENDRIYA KARMACHARI & SAHKARI SAMITI Vs. STATE
July 21, 2016
KESAR ENTERPRISES LTD. Vs. COMMISSIONER OF CUS., C. EX. & SERVICE TAX
July 12, 2016
KESARA DEVI Vs. THE DISTRICT JUDGE
February 23, 2016
KESHAV KUMAR Vs. UNION OF INDIA
December 23, 2016
KESHAV PRASAD BAJPAI ALIAS KESHAV KANT BAJPAI Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE COURT NO.9 LKO.& ORS.
March 31, 2016
KEW PRECISION PARTS PVT LTD Vs. STATE OF U P AND 90 OTHERS
August 4, 2016
KEWAL Vs. DY. DIRECTOR CONSOLIDATION, HARDOI AND ORS.
January 28, 2016
KHALEEK Vs. NAAZ ALAM AND 2 OTHERS
December 15, 2016
KHALEEL Vs. STATE OF U P
August 22, 2016
KHALID Vs. STATE OF U P
July 8, 2016
KHALID & ANOTHER Vs. STATE OF U.P.
May 11, 2016
KHALID JAMEEL Vs. STATE OF U.P. AND OTHERS
October 17, 2016
KHALID L Vs. STATE OF U.P.
February 11, 2016
KHANDARA (DECEASED) Vs. DHARAMVIR SINGH
May 13, 2016
KHARBHAN YADAV AND ORS. Vs. RAMAGYA YADAV AND ORS.
January 7, 2016
KHAZAN SINGH Vs. STATE OF U.P.
May 3, 2016
KHEM SINGH ARYA Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER NORTH EASTERN
October 26, 2016
KHOOB CHANDRA KEDIA Vs. ADDL. DIST. JUDGE III AND ORS.
January 27, 2016
KHUDA BUX @ KODAI Vs. STATE OF U.P.
October 21, 2016
KHURSHEED @ RAJU Vs. STATE OF U P AND ANOTHER
May 13, 2016
KHURSHEED SHERWANI AN OTHERS Vs. ADDL COMMISSIONER(JUDICIAL),ALIGARH AND OTHERS
October 3, 2016
KHUSHI RAM Vs. STATE OF U.P.
February 3, 2016
KHUSHI RAM & OTHERS Vs. STATE OF U.P.
February 5, 2016
KHWAAJA SHARAFAT ALI Vs. AAYAZ AHMAD
April 12, 2016
KIFAYAT HUSAIN ORS. Vs. D.D.C. AND ORS.
July 15, 2016
KIRAN DEVI Vs. STATE OF U P AND 4 OTHERS
May 16, 2016
KIRAN SINGH Vs. STATE OF U P & OTHERS
May 13, 2016
KIRAN SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
July 6, 2016
KIRTAN KOKILA BARANWAL AND 2 OTHERS Vs. STATE OF U P AND 6 OTHERS
August 3, 2016
KIRTI SHARMA Vs. A D J COURT NO 1 AND 2 OTHERS
May 6, 2016
KISAN COLD STORAGE & ICE FACTORY Vs. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD. AND ORS.
January 20, 2016
KISAN SAHAKARI CHINI MILLS LTD. Vs. COMMISSIONER OF C. EX., MEERUT
July 11, 2016
KISHAN CHAND & OTHERS Vs. MITTHAN LAL & OTHERS
July 27, 2016
KISHAN PAL AND ANOTHER Vs. STATE OF U P AND ANOTHER
June 28, 2016
KISHAN PAL SINGH Vs. DY. DIRECTOR OF CONSOLIDATION G.B. NAGAR
July 19, 2016
KISHNEY Vs. STATE OF U.P.
February 15, 2016
KISHOR Vs. STATE OF U.P.
May 31, 2016
KISHOR KUMAR Vs. STATE OF U P
April 1, 2016
KISHORE Vs. STATE OF U.P.
February 18, 2016
KISHORE KUMAR CHAURASIA Vs. SMT. DURGA DEVI
April 25, 2016
KISHUN SINGH & ANOTHER Vs. STATE OF U P
May 31, 2016
KITAB SINGH AND ORS. Vs. STATE OF U.P.
January 12, 2016
KM ANSHOO AND ANOTHER Vs. STATE OF U P
July 4, 2016
KM EKISHA SINGHAL AND ANR Vs. STATE OF U P & ORS
August 29, 2016
KM POOTI (MINOR) THROU FATHER MUSHARRAT ALI @ MUNNO Vs. RAM SANEHI AND ORS
September 30, 2016
KM PREETI SINGH AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
August 24, 2016
KM. ARCHANA YADAV Vs. STATE OF U.P. AND 3 ORS.
May 3, 2016
KM. INDU BALA BANSAL Vs. UNION OF INDIA AND OTHERS
October 18, 2016
KM. JYOTI AND ANOTHER Vs. STATE OF U.P. THRU SECY. AND 5 OTHERS
November 30, 2016
KM. RUBY MAUSOOF Vs. STATE OF U.P.
May 11, 2016
KOTAK MAHINDRA BANK LTD. Vs. STATE OF U.P. AND 4 OTHERS
October 21, 2016
KRANTIKARI @ HANKARI Vs. STATE OF U P
April 8, 2016
KRIPA RAM AND OTHERS Vs. STATE
May 12, 2016
KRIPA SHANKAR & ORS. Vs. STATE OF U.P.
September 29, 2016
KRIPA SHANKAR SINGH AND 3 ORS Vs. STATE OF U P AND ANR
August 11, 2016
KRIPA SHANKER AND 3 ORS Vs. STATE OF UTTAR PRADESH
July 12, 2016
KRIPAL SINGH CHAUHAN Vs. STATE OF U P & ANOTHER
May 31, 2016
KRISHAN CHAND TIWARI Vs. SATISH CHAND TIWARI AND ORS.
March 9, 2016
KRISHAN MOHAN Vs. STATE OF U P AND OTHERS
February 29, 2016
KRISHI UTPADAN MANDI SAMITI Vs. SMT.KAILASHWATI & OTHERS
December 21, 2016
KRISHNA Vs. STATE OF U P AND 3 OTHERS
May 17, 2016
KRISHNA BEHARI Vs. SMT. URMILA DEVI AND 3 OTHERS
December 16, 2016
KRISHNA COLLEGE OF SPORTS & EDUCATION AND OTHERS Vs. STATE OF U P AND OTHERS
January 27, 2016
KRISHNA DEVI Vs. STATE OF U.P.
October 20, 2016
KRISHNA KANT SINGH Vs. STATE OF U.P.
April 29, 2016
KRISHNA KUMAR Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLD R G & ORS
March 17, 2016
KRISHNA KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
June 10, 2016
KRISHNA KUMAR AND OTHERS Vs. STATE OF U P
May 26, 2016
KRISHNA KUMAR DUBEY Vs. STATE OF U P AND ANOTHER
May 20, 2016
KRISHNA KUMAR TIWARI Vs. STATE OF U.P.
February 17, 2016
KRISHNA MOHAN Vs. STATE OF U.P.
January 19, 2016
KRISHNA MOHAN Vs. STATE OF U.P.
January 16, 2016
KRISHNA MURARI Vs. STATE OF U P AND ANOTHER
May 20, 2016
KRISHNA MURARI SINGH AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI
September 15, 2016
KRISHNA SINGH Vs. STATE
March 14, 2016
KRISHNAPAL SINGH Vs. STATE OF U P & ANOTHER
May 31, 2016
KRISHNAVEER YADAV @ DABBAL Vs. STATE OF U P
April 12, 2016
KULDEEP Vs. UNION OF INDIA AND 3 ORS
April 29, 2016
KULDEEP KAUSHIK Vs. STATE OF U P AND ANOTHER
September 2, 2016
KULDEEP SINGH AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
April 28, 2016
KULLI RAM AND ANOTHER Vs. STATE OF U.P. ANS OTHERS
December 20, 2016
KULLU @ DEEPAK Vs. STATE OF U.P.
March 3, 2016
KULVEER SINGH Vs. STATE OF U.P. THRU. PRIN. SECY., OTHERS HOME & 2
November 22, 2016
KUMAR PAL Vs. STATE OF U.P. AND 15 OTHERS
December 6, 2016
KUMARI MANJULATA MEMORIAL INTER COLLEGE AND ANR Vs. STATE OF U P AND 4 OTHERS
June 9, 2016
KUMUD BHARGAVA Vs. SUDHIR BHARAGAV AND ORS.
July 8, 2016
KUMUD VISHWAKARMA Vs. UNION OF INDIA
May 13, 2016
KUNAL TRAVEL (CARGO) Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
November 28, 2016
KUNNA ALIAS AAS MOHAMMMAD Vs. STATE OF U P
June 15, 2016
KUNWAR ANIL PRATAP SINGH Vs. A.D.J., COURT NO. 6 PRATAPGARH & OTHERS
April 1, 2016
KUNWAR PAL SINGH Vs. SURESH CHAND
May 11, 2016
KUNWAR SHLIVAHAN SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
December 22, 2016
KUSEHRIDEEN AND ORS. Vs. STATE OF U.P.
March 9, 2016
KUSH KUMAR AND 3 ORS Vs. STATE OF U P AND 4 ORS
April 21, 2016
KUSUM AND ANOTHER Vs. STATE OF U.P. AND 3 OTHERS
November 9, 2016
KUSUM KUSHWAHA & ANOTHER Vs. RAKESH KUMAR KOHLI & ANOTHER
January 21, 2016
KUSUM LATA AGARWAL Vs. 1ST ADDL DISTT JUDGE LKO & ANR
August 26, 2016
KUSUMLATA Vs. SMPATTI DEVI AND ORS.
January 8, 2016
LACHHAMAN Vs. STATE
November 16, 2016
LACHHAMAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHAR
August 9, 2016
LAKHAN LAL GUPTA Vs. RAJENDRA PRAKASH DIVEDI AND 3 OTHERS
September 9, 2016
LAKHAN SINGH Vs. STATE OF U.P.
April 21, 2016
LAKHMEER KHAN Vs. BIJENDRA SINGH
April 7, 2016
LAKHRAJ AND OTHERS Vs. CHANDAR AND OTHERS
April 4, 2016
LAKSHMAN SINGH Vs. STATE OF U P
September 28, 2016
LAKSHMI CHANDRA Vs. N K JANU, DY DIRECTOR SOCIAL FORESTRY DIVISION AND ANR
April 11, 2016
LAKSHMI PRASHAD Vs. COMMISSIONER (JUDICIAL) VARANASI REGION AND 2 OTHERS
September 23, 2016
LAKSHYA KUMAR SINGH Vs. UNION OF INDIA AND ORS.
March 14, 2016
LAL BAHADUR GUPT Vs. STATE OF U P AND 3 OTHERS
September 23, 2016
LAL CHAND Vs. D.D.C.
April 12, 2016
LAL CHANDRA JAIN AND ANOTHER Vs. SUPARASDAS JAIN AND OTHERS
February 12, 2016
LAL KRISHNA Vs. STATE OF U.P.
January 29, 2016
LAL KRISHNA VERMA Vs. CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD.
July 13, 2016
LAL MANI GAUR Vs. STATE OF U P AND 5 ORS
October 4, 2016
LAL SAHAB AND OTHERS Vs. STATE OF U P
May 24, 2016
LAL SINGH AND ANR Vs. STATE OF U P
January 22, 2016
LALA Vs. STATE OF U P
July 29, 2016
LALA @ NARENDRA KUMAR AND ANOTHER Vs. STATE OF U P
May 27, 2016
LALARAM AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
February 10, 2016
LALAU Vs. STATE OF U.P.
May 31, 2016
LALIT Vs. STATE OF U.P.
October 24, 2016
LALIT KRISHNA WOMEN INST OF HIGHER EDUCATION & ANR Vs. STATE OF U P AND 7 OTHERS
July 11, 2016
LALIT KUMAR Vs. STATE OF U P AND ANOTHER
January 11, 2016
LALIT KUMAR Vs. STATE OF U.P. AND ANR.
August 10, 2016
LALIT MOHAN DAS AGRAWAL Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
January 27, 2016
LALIT MOHAN SHARMA Vs. POONAM SHARMA
May 25, 2016
LALIT VARMA Vs. UNION OF INDIA
August 3, 2016
LALLA Vs. STATE OF U.P.
November 4, 2016
LALLA MISTRI @ KHADIM ABBAS Vs. ASHOK KUMAR AGRAWAL
December 9, 2016
LALLAN DHOBI Vs. LALCHANDRA AND ANOTHER
July 4, 2016
LALLAN RAM Vs. D D C , GHAZIPUR AND OTHERS
April 22, 2016
LALLAN YADAV @ PAHALWAN Vs. STATE OF U P
September 6, 2016
LALLOO Vs. STATE OF U.P.
May 16, 2016
LALLOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION UNNAO & OTHERS
March 18, 2016
LALLOO SINGH & ANOTHER Vs. STATE OF U P
March 16, 2016
LALLU @ VIJENDRA SINGH YADAV Vs. STATE OF U P
May 9, 2016
LALLU PRASAD SINGH AND ORS Vs. STATE OF U P
May 20, 2016
LALMUNI DEVI Vs. COLLECTOR AZAMGARH
August 8, 2016
LALTA PRASAD Vs. STATE OF U P & 4 ORS
April 27, 2016
LALTA PRASAD DUBE AND ORS. Vs. STATE OF U.P.
January 8, 2016
LATA SINGH Vs. SANJAY KUMAR
May 12, 2016
LAVELESH KUMAR MISHRA AND 2 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
November 15, 2016
LAVKUSH AND ORS. Vs. STATE OF U.P. AND ORS.
June 3, 2016
LAXMAN Vs. BOARD OF REVENUE, ALLAHABAD
September 8, 2016
LAXMAN DUBEY Vs. STATE OF U.P.
July 11, 2016
LAXMAN YADAV Vs. UNION OF INDIA
January 14, 2016
LAXMI NARAIN GUPTA & ORS Vs. ADDITIONAL DISTRICT JUDGE, COURT NO 3, HARDOI & ORS
May 31, 2016
LAXMI NARAIN GUPTA AND ORS. Vs. ADDITIONAL DISTRICT JUDGE COURT NO.3 HARDOI AND ORS.
August 5, 2016
LAXMI NARAIN TEWARI Vs. STATE OF U.P.
August 22, 2016
LAXMI TIWARI Vs. STATE OF U P
April 20, 2016
LEKHRAJ MAITHIL Vs. STATE OF U.P. & OTHERS
March 17, 2016
LG ELECTRONICS INDIA PVT. LTD. Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX
August 3, 2016
LIFE INSURANCE CORPORATION OF INDIA & ANOTHER Vs. PERMANENT LOK ADALAT & ANOTHER
December 20, 2016
LOCHAN SINGH Vs. STATE OF U P AND OTHERS
February 29, 2016
LOK HITH SAHKARI AWAS SAMITI LTD AND OTHERS Vs. STATE OF U P AND OTHERS
September 30, 2016
LOK PRAHARI Vs. UNION OF INDIA
April 18, 2016
LOK PRAHRI Vs. UNION OF INDIA AND ORS.
April 20, 2016
LOKAI & ANOTHER Vs. STATE OF U P
July 22, 2016
LOKESH KUMAR DWIVEDI Vs. STATE OF U.P. AND ORS.
March 3, 2016
LORIK KOHAR AND ORS. Vs. STATE OF U.P.
April 12, 2016
LOURENCO D" SOUZA Vs. STATE OF U.P. AND ANOTHER
October 6, 2016
LT. COL. J.B. KUCHHAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS
December 19, 2016
LUCKNOW CHAIN LINKS Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD & ORS
September 7, 2016
M LAL & OTHERS Vs. STATE OF U P & OTHERS
May 11, 2016
M.D., U.P. JAL NIGAM, LKO. AND ORS. Vs. SHIV NATH SETH AND ORS.
March 18, 2016
M.P. DAGA (SINCE DECEASED) AND OTHERS Vs. PRADESHIYA INDUSTRIAL INVESTMENT CORPORATION AND OTHERS
July 21, 2016
M/ S ECOM EXPRESS PVT. LTD. Vs. THE COMMISSIONER, COMMERCIAL TAX LKO.
October 3, 2016
M/S A.V. AMPOULES & VIALS PVT. LTD. Vs. ABDUL RASHEED AND 5 ORS.
April 27, 2016
M/S ANKUR STEEL CORPORATION Vs. M/S ASHOKA MERCANTILE LIMITED
April 1, 2016
M/S AROMA CHEMICALS Vs. PUNJAB NATIONAL BANK
August 16, 2016
M/S ASHOK KUMAR RICE OIL & FLOUR MILLS AND OTHERS Vs. RECOVERY OFFICER AND OTHERS
March 3, 2016
M/S ASIAN TOWNSVILLE FARMS LTD. Vs. STATE OF U.P. & OTHERS
May 2, 2016
M/S ASTRAL CABLES LTD. AND ANR. Vs. STATE OF U.P.
April 27, 2016
M/S BALAJI AND SONS CONS. COMPANY AND ANOTHER Vs. STATE OF U.P.
March 9, 2016
M/S BHARAT CATERING CORP. Vs. INDIAN RAILWAY CATERING & TOURISM CORP. LTD. N.DELHI & ORS.
August 4, 2016
M/S BHARAT HARMONIUM WORKS Vs. STATE OF U.P.
April 29, 2016
M/S D.C. FOOD PRODUCTS Vs. COMMISSIONER OF TRADE TAX, U.P. LUCKNOW
August 31, 2016
M/S D.C.M. LTD. AND OTHERS Vs. STATE OF U.P. AND OTHERS
July 21, 2016
M/S DOMINOS PIZZA OVERSEAS FRANCHISING B.V. Vs. STATE OF U.P. AND OTHERS
November 10, 2016
M/S EASTERN EXPORT HOUSE & ANOTHER Vs. DEBT RECOVERY APPELLATE TRIBUNAL
March 2, 2016
M/S EBIZ.COM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE
September 12, 2016
M/S G.D. GOENKA (P) LTD Vs. STATE OF U.P. AND OTHERS
December 9, 2016
M/S GORAKHPUR ADVERTISERS WELFARE SOCIETY Vs. NAGAR NIGAM, GORAKHPUR
April 4, 2016
M/S GUPTA RUBBER INDUSTRIES Vs. DAMODAR VALLEY CORPORATION
April 7, 2016
M/S H.K. CONSUMER COOPERATIVE SOCIETY LTD. Vs. STATE OF U.P. AND 3 OTHERS
December 20, 2016
M/S HATHWAY CABLE AND DATACOM LTD. Vs. STATE OF U.P.
April 12, 2016
M/S HIND PLYWOOD INDUSTRY THRU MANAGING PARTNER AND ANOTHER Vs. LUCKNOW DEVELOPMENT AUTHORITY THRU VICE CHAIRMAN LKO. AND OTHERS
October 18, 2016
M/S HINDUSTAN COCA COLA BEVERAGE PVT. LTD. Vs. THE COMMISSIONER, COMMERCIAL TAXES
July 12, 2016
M/S I.G. SHOES PVT. LTD. Vs. KANPUR ELECTRICITY SUPPLY CO. LTD. THEU M.D. & OTHERS
November 29, 2016
M/S INDUS TECHNICAL EDUCATION SOCIETY Vs. STATE OF U.P. AND 5 ORS.
December 21, 2016
M/S KALPTARU AGRO FOREST ENTERPRISES PVT.LTD.RAEBARELI Vs. THE COMMISSIONER COMMERCIAL TAX U.P.GOMTI NAGAR
July 4, 2016
M/S KWALITY RESTAURANT Vs. SUNIL KHETRAPAL AND ANR.
September 6, 2016
M/S MAHESH EDIBLE OIL INDUSTRIES LTD. Vs. THE COMMISSIONER COMMERCIAL TAXES U.P. LKO
August 3, 2016
M/S MANSOORI CONS. PROP. SRI SHEKH MOHD. IBRAHIM Vs. STATE OF U.P.
March 9, 2016
M/S MISHRA MILL STORES AND ANR. Vs. ARVIND KUMAR GUPTA
September 15, 2016
M/S MOHAN MEAKIN LIMITED Vs. STATE OF U.P. AND OTHERS
May 27, 2016
M/S OSWAL CHEMICALS AND FERTILIZERS LTD., Vs. RAM DULAREY
November 28, 2016
M/S PREMA CONSTRUCTION Vs. ASSISTANT COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX AND OTHERS
August 24, 2016
M/S PRERNA CONSTRUCTION PVT. LTD. Vs. HAKIM SINGH YADAV AND ANOTHER
January 7, 2016
M/S SHAHANSHAH BRICK FIELD THRU.PROP.NEERAJ RAHEJA Vs. UNION OF INDIA
May 9, 2016
M/S SHARDA FUELS INDIA LTD Vs. REGISTRAR OF COMPANIES U.P. AND UTTRA. AND ANR
September 15, 2016
M/S SHIVA CONSTRUCTIONS CO. Vs. CIT ALLAHABAD
April 1, 2016
M/S SHRI GAUTAM MOTORS PVT LTD Vs. U.P. POWER CORPORATION LTD AND OTHERS
December 14, 2016
M/S SONY INDIA PVT. LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAXES AND ANOTHER
October 7, 2016
M/S SURESH CHANDRA VARSHNEY Vs. RAJKIYA AUDYOGIC EVAM KRISHI PRADARSHANI & ORS.
May 26, 2016
M/S TATA MOTORS LIMITED DEVA ROAD LUCKNOW Vs. COMMISSIONER COMMERCIAL TAX U.P.LUCKNOW
July 11, 2016
M/S THE ANNAPURNA TEXTILE PVT. LTD. Vs. STATE OF U.P.
May 6, 2016
M/S U.P. STATE SUGAR AND CANE DEVELOPMENT CORP. LTD. & ANR. Vs. ASSISTANT LABOUR COMMISSIONER
August 3, 2016
M/S UNIVERSAL CABLES LTD. AND ANOTHER Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANOTHER
November 23, 2016
M/S VISHAL TRANSFORMER AND SWITCHGEARS PVT. LTD. Vs. M/S LAL BROTHERS
October 17, 2016
M/S YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE
September 28, 2016
M/S YUVRAJ TRADING COMPANY Vs. STATE OF U.P. AND OTHERS
January 7, 2016
M/S. BAJAJ POLYSET PVT. LTD. Vs. UNION OF INDIA
August 4, 2016
M/S. BITUFELT PVT. LTD. PETITIONER Vs. MR. PRADEEP KUMAR GUPTA
July 14, 2016
M/S. DIGIANA INDUSTRIES PVT. LTD. Vs. UNION OF INDIA AND 11 OTHERS
December 21, 2016
M/S. JAIN COLD STORAGE AND ICE FACTORY BALRAMPUR Vs. DY. LABOUR COMMISSIONER FAIZABAD
September 8, 2016
M/S. MODI RUBBER LTD. Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U.P. LIMITED AND OTHERS
December 19, 2016
M/S. ORIENTAL INSURANCE COMPANY LTD., CHENNAI Vs. LAKSHMI AND OTHERS
March 22, 2016
M/S. RAMA MEDICAL STORES Vs. THE COMMISSIONER INCOME TAX LUCKNOW
September 26, 2016
M/S. SHIVALIK ENGINEERING WORKS Vs. GEETA DEVI & ANR.
September 26, 2016
M/S. TATA MOTORS LIMITED Vs. THE COMMISSIONER,COMMERCIAL TAXES, U.P.
September 2, 2016
M/S. TRIMURTI SUGANDH CO. Vs. THE COMMISSIONER, COMMERCIAL TAXES, U.P., LUCKNOW
October 5, 2016
MACEDON VINIMAY PVT. LTD. Vs. STATE OF U.P. AND ORS.
February 10, 2016
MACHCHHAN KHAN AND 7 ORS Vs. NAGAR PALIKA PARISHAD
April 7, 2016
MADAN LAL Vs. SMT. SANTOSH KUMARI KAPOOR
December 9, 2016
MADAN LAL AHUJA Vs. U P STATE AND OTHERS
May 17, 2016
MADAN MOHAN RAJPUT Vs. STATE OF U P AND ORS
February 5, 2016
MADAN PAL BATTERIES Vs. STATE OF U P AND ANOTHER
February 18, 2016
MADARSA EHL-E-SUNNAT NOOR-UL-ULOOM ATIQYA & ANR Vs. PRAKASH SINGH, SECY , MINORITY WELFARE & 3 ORS
September 26, 2016
MADHAV DUBEY AND ORS. Vs. STATE OF U.P.
April 8, 2016
MADHAV U M VIDYALAYA & ANR Vs. STATE OF U P & 2 ORS
February 17, 2016
MADHAVENDRA SINGH Vs. STATE OF U.P. AND ORS.
January 4, 2016
MADHO PASI Vs. STATE
May 12, 2016
MADHU GOEL Vs. STATE OF U P AND OTHERS
September 30, 2016
MADHU RANI Vs. ALIGARH MUSLIM UNIVERSITY AND ORS.
April 7, 2016
MADHU WADHWA Vs. STATE OF U P AND ANOTHER
February 10, 2016
MADHURANJAN SINGH Vs. STATE OF U P AND OTHERS
January 27, 2016
MADHURI PANDEY Vs. STATE OF U P AND 3 ORS
May 9, 2016
MADHURIMA SINGH Vs. STATE OF U P
May 19, 2016
MAHABIR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
August 27, 2016
MAHADEO AND OTHERS Vs. STATE
May 31, 2016
MAHADEV AND 22 OTHERS Vs. JAGARNATH AND 8 OTHERS
September 23, 2016
MAHAJAN SINGH Vs. 1ST ADDITIONAL DISTRICT JUDGE, GONDA AND ORS.
January 27, 2016
MAHANGU Vs. STATE OF U.P.
March 17, 2016
MAHARSHI VIDYA MANDIR Vs. ADDL COMMISSIONER (ADMIN )
February 9, 2016
MAHAVEER SINGH Vs. D.D.C. AND ORS.
July 12, 2016
MAHAVIR Vs. STATE OF U.P.
May 12, 2016
MAHAVIR PRASAD Vs. D D C AND 4 ORS
February 15, 2016
MAHAVIR SINGH Vs. STATE OF U P
May 24, 2016
MAHAVIR VIDHYALAY AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
January 22, 2016
MAHBOOB & ORS. Vs. STATE OF U.P.
December 20, 2016
MAHENDRA Vs. STATE OF U.P.
April 12, 2016
MAHENDRA & OTHERS Vs. STATE OF U P
September 21, 2016
MAHENDRA @ GUDDAN Vs. STATE OF U.P.
September 19, 2016
MAHENDRA AND ORS. Vs. STATE OF U.P.
April 8, 2016
MAHENDRA KUMAR CHAUDHARY Vs. STATE OF U P
February 16, 2016
MAHENDRA KUMAR GOND Vs. DISTRICT INSPECTOR OF SCHOOLS, AZAMGARH AND ORS.
May 25, 2016
MAHENDRA KUMAR MISHRA Vs. STATE OF U P
March 2, 2016
MAHENDRA NATH PANDEY Vs. STATE OF U P & 3 ORS
September 26, 2016
MAHENDRA PAL SINGH Vs. STATE OF U.P.
April 8, 2016
MAHENDRA PAL SINGH Vs. SECY /G M , DISTRICT CO-OPERATIVE BANK AND ORS
March 2, 2016
MAHENDRA PRAKASH SRIVASTAVA Vs. DISTRICT JUDGE ALLAHABAD AND ORS.
February 15, 2016
MAHENDRA PRASAD RAM Vs. STATE OF U.P.
July 27, 2016
MAHENDRA PRATAP BHATT Vs. SAROJ MAHANA
April 25, 2016
MAHENDRA PRATAP SINGH Vs. STATE OF U.P.
April 18, 2016
MAHENDRA PRATAP TIWARI Vs. COLLECTOR AND 2 OTHERS
June 10, 2016
MAHENDRA RAI Vs. STATE OF U.P. & OTHERS
May 25, 2016
MAHENDRA SINGH Vs. STATE OF U P AND ANOTHER
August 5, 2016
MAHENDRA SINGH Vs. STATE OF U.P. AND ANOTHER
November 24, 2016
MAHENDRA SINGH & OTHERS Vs. STATE OF U P
July 22, 2016
MAHESH Vs. STATE OF U P
August 16, 2016
MAHESH & ANOTHER Vs. STATE OF U P & ANOTHER
September 16, 2016
MAHESH @ MAHESH CHAND Vs. STATE OF U P & OTHERS
September 22, 2016
MAHESH CHAND Vs. STATE OF U P & ANOTHER
August 11, 2016
MAHESH CHANDRA AND 7 OTHERS Vs. CHINTA DEVI AND 8 OTHERS
March 3, 2016
MAHESH CHANDRA GUPTA Vs. STATE OF U.P.
May 31, 2016
MAHESH KAHAR Vs. STATE
May 4, 2016
MAHESH KUMAR & 2 OTHERS Vs. STATE OF U P & ANOTHER
May 5, 2016
MAHESH SHARMA Vs. STATE OF U P AND ANOTHER
September 16, 2016
MAHESH SINGH Vs. STATE OF U.P.
October 7, 2016
MAHESH TIWARI Vs. STATE OF U P AND ANOTHER
August 24, 2016
MAHIPAL Vs. STATE OF U.P. AND ANR.
September 22, 2016
MAHIPAL & ANOTHER Vs. STATE OF U P & 3 OTHERS
March 3, 2016
MAHIPAT AND 5 OTHERS Vs. STATE OF U.P. AND 4 OTHERS
November 29, 2016
MAHTAB @ KALLU Vs. STATE OF U P
May 27, 2016
MAIDEN INDUSTRIES Vs. COMMISSIONER OF TRADE TAX, U P LUCKNOW
July 18, 2016
MAIKU AND ORS. Vs. THE STATE OF U.P.
February 5, 2016
MAIN KUMAR Vs. STATE OF U.P.
January 27, 2016
MAJEED @ LAFANTE Vs. STATE OF U P
September 28, 2016
MAJNU ALIAS MITHUN CHAUDHARI Vs. STATE OF U P
May 16, 2016
MAKSOOD AHMAD Vs. SMT. DROPADI & ANR.
April 19, 2016
MAKSOOD AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
October 4, 2016
MALATI DEVI Vs. STATE OF U.P.
July 4, 2016
MALHU AND ORS. Vs. JOINT DIRECTOR OF CONSOLIDATION, PRATAPGARH AND ORS.
January 7, 2016
MALKHAN AND OTHERS Vs. STATE OF U P
April 21, 2016
MALTI DEVI Vs. STATE OF U P & ORS
February 22, 2016
MALTI DEVI AND ANR Vs. STATE OF U P AND 3 OTHERS
May 19, 2016
MALTI DEVI SINGH AND ORS. Vs. STATE OF U.P.
April 1, 2016
MALTI RANI ATAL Vs. VITH ADDITIONAL DISTRICT JUDGE AND OTHERS
July 5, 2016
MALTI TRIPATHI Vs. STATE OF U P
September 23, 2016
MAMTA AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
June 16, 2016
MAMTA SRIVASTAVA Vs. STATE OF U.P. AND ORS.
February 15, 2016
MAN MOHAN RASTOGI @ BOBY Vs. D.J., MEERUT AND 2 ORS.
September 1, 2016
MAN SINGH Vs. STATE OF U P AND 6 ORS
September 12, 2016
MAN SINGH Vs. SMT. GURMEET KAUR VIRDHI
July 28, 2016
MANAK CHAND SHARMA Vs. STATE OF U P AND OTHERS
February 2, 2016
MANBODH LAL SRIVASTAVA Vs. U P STATE ROAD TRANSPORT CORPORATION AND OTHERS
April 29, 2016
MANENDRA NATH RAI Vs. RETURNING OFFICER 173 LUCKNOW PURVI VIDHAN SABHA AND ORS.
February 19, 2016
MANGAL DAS Vs. AKHAND PRATAP SINGH, D M , KAUSHAMBI AND 5 OTHERS
September 2, 2016
MANGALI AND ORS. Vs. STATE
April 25, 2016
MANGALI AND ORS. Vs. STATE OF U.P.
May 6, 2016
MANGAT RAM Vs. STATE OF U P
June 14, 2016
MANGE @ MANGE RAM Vs. STATE OF U.P. AND OTHERS
August 1, 2016
MANGE LAL Vs. M.D., U.P.S.R.T.C., LUCKNOW AND ORS.
January 14, 2016
MANGEY AND ORS. Vs. STATE OF U.P.
May 4, 2016
MANGLU PRASAD AND ANOTHER Vs. UNION OF INDIA THRU. G.M., NORTHERN RAILWAY, NEW DELHI
September 2, 2016
MANGROO PRASAD Vs. STATE OF U P
February 29, 2016
MANGTOO Vs. STATE OF U P AND ANOTHER
January 20, 2016
MANI RAM Vs. STATE OF U.P.
December 21, 2016
MANIK SHARMA Vs. STATE OF U P
June 14, 2016
MANISH GAUTAM Vs. SHIKHA GAUTAM
March 30, 2016
MANISH KUMAR Vs. DEPUTY G M ORIENTAL BANK OF COMMERCE LKO & ANR
September 27, 2016
MANISH KUMAR DUBEY Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER, NORTH CENTRAL RAILWAYS AND ORS.
January 12, 2016
MANISH KUMAR NIGAM Vs. SURENDRA KUMAR BEJROI
April 22, 2016
MANISH KUMAR SINGH Vs. STATE OF U.P.
July 25, 2016
MANISH TYAGI Vs. STATE OF U P
September 8, 2016
MANISHA AJARIYA Vs. STATE OF U P & ANOTHER
August 3, 2016
MANISHA MAKHEEJA Vs. STATE OF U P
May 14, 2016
MANJU CHAUHAN Vs. STATE OF U.P. & ORS.
March 18, 2016
MANJU SREE ROBINSON & OTHERS Vs. STATE OF U P & OTHERS
January 21, 2016
MANJU YADAV Vs. STATE OF U.P. AND ORS.
July 25, 2016
MANJUL AGNIHOTRI Vs. STATE OF U P AND ORS
May 30, 2016
MANJUSHA DEVI Vs. STATE OF U.P
August 22, 2016
MANJUSHA PREMI AND ORS. Vs. PRAKASH GUPTA AND ORS.
January 14, 2016
MANMOHAN BAJPAI Vs. UNION OF INDIA
January 20, 2016
MANNA SINGH AND ORS. Vs. STATE OF U.P.
January 6, 2016
MANOJ Vs. STATE OF U.P
February 5, 2016
MANOJ ALIAS MUNNA PATEL Vs. STATE OF U P
September 19, 2016
MANOJ BANSAL AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
July 5, 2016
MANOJ CHAUHAN @ CHATARA Vs. STATE OF U P
September 1, 2016
MANOJ KUMAR Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND 6 OTHERS
September 6, 2016
MANOJ KUMAR Vs. STATE OF U P AND 3 OTHERS
May 11, 2016
MANOJ KUMAR Vs. VINOD KUMAR
December 13, 2016
MANOJ KUMAR Vs. STATE OF U.P. AND ORS.
February 23, 2016
MANOJ KUMAR Vs. PRES. AUTHORITY/CIVIL JUDGE (JR. DIV.) AND 3 OTHERS
December 16, 2016
MANOJ KUMAR & 6 OTHERS Vs. STATE OF U P & ANOTHER
May 18, 2016
MANOJ KUMAR @ RAJAT KUMAR Vs. STATE OF U P AND ANOTHER
May 13, 2016
MANOJ KUMAR AND ORS. Vs. BOARD OF REVENUE AND ORS.
July 8, 2016
MANOJ KUMAR GUPTA & ANR. Vs. ADDITIONAL DISTRICT JUDGE, COURT NO.1, BARABANKI & 7 OTHERS
July 20, 2016
MANOJ KUMAR RAI Vs. STATE OF U P AND ORS
May 24, 2016
MANOJ KUMAR RAWAT Vs. UNION OF INDIA
May 30, 2016
MANOJ KUMAR SHARMA Vs. STATE OF U P
May 6, 2016
MANOJ KUMAR SHUKLA Vs. STATE OF U.P. AND OTHERS
March 30, 2016
MANOJ KUMAR SINGH Vs. STATE OF U.P. AND 3 OTHERS
November 11, 2016
MANOJ KUMAR SINGH YADAV Vs. SEEMA DEVI
August 1, 2016
MANOJ KUMAR TRIPATHI Vs. STATE OF U.P.
April 29, 2016
MANOJ KUMAR YADAV AND 3 OTHERS Vs. STATE OF U.P AND 3 OTHERS
October 7, 2016
MANOJ SRIVASTAVA Vs. STATE OF U.P.
January 18, 2016
MANOJ TEWARI AND ORS. Vs. STATE OF U.P.
April 8, 2016
MANORAMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAREILLY AND 4 OTHERS
February 15, 2016
MANSHA RAM VERMA AND ORS. Vs. STATE OF U.P.
February 23, 2016
MANSUKH LAL Vs. STATE OF U.P.
February 5, 2016
MANTA AND ANOTHER Vs. SHOBHA
April 29, 2016
MANURAJ TIWARI Vs. UNION OF INDIA
March 2, 2016
MAQBOOL Vs. STATE OF U P
August 3, 2016
MAQBOOL BAZ AND ORS. Vs. STATE OF U.P.
March 18, 2016
MAQSOOD AHMAD AND ANOTHER Vs. D D C AND 15 ORS
January 29, 2016
MARKANDEY SINGH & ANOTHER Vs. AWADHESH NARAYAN SINGH & ANOTHER
March 16, 2016
MARUTI NANDAN MISHRA Vs. STATE OF U P
May 9, 2016
MASOOD AHMAD Vs. STATE OF U.P.
March 30, 2016
MASOOD PRAVEJ Vs. STATE OF U P AND 2 OTHERS
May 18, 2016
MASTER Vs. STATE OF U.P. & ORS.
November 2, 2016
MASTER PRABUDH SAXENA Vs. STATE OF U P
August 10, 2016
MASTER VANSH (MINOR) THRU. NATURAL GUARDIAN & MOTHER SUMAN Vs. STATE OF U.P. THRU. PRIN. SECY., HOME DEPTT. AND 4 OTHERS
September 20, 2016
MATA DEEN Vs. STATE OF U.P. AND ORS.
January 18, 2016
MATADEEN (SINCE DECEASED) Vs. KALI CHARAN
February 19, 2016
MATADIN MEHATAR & OTHERS Vs. STATE OF U.P.
November 8, 2016
MATLOOB Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SAHARANPUR AND 3 OTHERS
September 19, 2016
MATSAYA JIVI SAHKARI SAMITI LTD. Vs. STATE OF UTTAR PRADESH
July 27, 2016
MAULANA RIZWAN AHMAD AND ORS Vs. U P SUNNI CENTRAL WAQF BOARD AND ORS
July 21, 2016
MAVIYA ALI Vs. STATE OF U.P.
May 16, 2016
MAWANA SUGARS LIMITED Vs. STATE OF U.P. AND 5 OTHERS
October 7, 2016
MAYA DEVI & ANOTHER Vs. STATE OF U P
May 10, 2016
MAYA DEVI AND ANR. Vs. VIPIN KUMAR KUSHWAHA AND ANR.
August 26, 2016
MAYANK KUMAR RANA Vs. STATE OF U P AND 4 OTHERS
September 19, 2016
MEENA DEVI Vs. STATE OF U P AND ORS
March 10, 2016
MEERA TRIPATHI Vs. STATE OF U P & OTHERS
May 20, 2016
MEERUT CITY TRANSPORT SERVICE LIMITED Vs. SMT. KAMLESH SHARMA AND 2 OTHERS
October 17, 2016
MEHDI HASAN Vs. STATE OF U.P.
April 18, 2016
MEHMOOD HASAN Vs. INDIAN OIL CORPORATION LTD AND 2 OTHERS
September 5, 2016
MERAZUDDIN Vs. STATE OF U.P.
July 26, 2016
MEWA LAL AND OTHERS Vs. STATE OF U.P.
December 19, 2016
MILLENIUM INSTITUTE OF TECHNOLOGY Vs. STATE OF U.P. AND ORS.
January 8, 2016
MINTU @ PINTU Vs. STATE OF U P
March 14, 2016
MINTU SINGH AND ORS. Vs. STATE OF U.P.
June 14, 2016
MIRZA SALEEM BEG @ MIRZA SALEEM Vs. WAQF TRIBUNAL RAMPUR AND 8 OTHERS
September 7, 2016
MIRZA TAUSEEF BEG & ANR Vs. U P SUNNI CENTRAL WAQF BOARD & ORS
June 20, 2016
MIRZAPUR ELECTRIC SUPPLY COMPANY LTD AND 3 OTHERS Vs. NEW LINE MERCANTILE PVT LTD AND ANOTHER
May 30, 2016
MISHRI LAL Vs. STATE OF U P
May 17, 2016
MISHRI LAL VISHWAKARMA S/O LATE CHATURI RAM VISHWAKARMA Vs. STATE OF U P
July 8, 2016
MITHLESH Vs. BOARD OF REVENUE AND OTHERS
August 19, 2016
MITHLESH Vs. STATE OF U.P.
March 1, 2016
MITHLESH Vs. STATE OF U.P.
November 25, 2016
MITHLESH AND ORS. Vs. PINKI TYAGI AND ORS.
May 2, 2016
MITHLESH KUMARI Vs. STATE OF U.P. AND ORS.
April 27, 2016
MITHLESH SINGH CHAUHAN AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
October 4, 2016
MITTHAN LAL AND 10 OTHERS Vs. SMT. HAR DEVI AND 8 OTHERS
November 10, 2016
MITTHU LAL AND ORS. Vs. STATE OF U.P.
March 9, 2016
MOBEEN Vs. STATE OF U P & 2 OTHERS
August 11, 2016
MOHAMMAD AKRAM KHAN Vs. APPELLATE AUTHORITY/ADDL.DISTRICT JUDGE RAEBARELI & ORS.
March 29, 2016
MOHAMMAD HASAN AND ANOTHER Vs. NURUNISHA AND OTHERS
July 4, 2016
MOHAMMAD IBRAHIM AND ANOTHER Vs. STATE OF U P AND ANOTHER
February 10, 2016
MOHAMMAD IQBAL AND ANR Vs. STATE OF U P AND 4 OTHERS
September 15, 2016
MOHAMMAD RAZA Vs. STATE OF U.P. AND ANOTHER
December 13, 2016
MOHAMMAD SHAMIM Vs. RESERVE BANK OF INDIA, MUMBAI
April 27, 2016
MOHAMMAD SHAREEF & ANR Vs. ADDITIONAL DISTRICT JUDGE,COURT NO 5, LUCKNOW & 3 OTHERS
July 4, 2016
MOHAMMAD SHOEB Vs. STATE OF U P AND 6 OTHERS
May 30, 2016
MOHAMMAD YUNUS Vs. STATE OF U P
January 14, 2016
MOHAMMAD YUNUS HASAN Vs. STATE OF U.P.
March 2, 2016
MOHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION RAMPUR
July 29, 2016
MOHAN Vs. STATE OF U P
June 3, 2016
MOHAN & OTHERS Vs. STATE OF U P
September 20, 2016
MOHAN DUTT SHARMA Vs. MUKESH DUTT SHARMA
March 3, 2016
MOHAN LAL Vs. STATE OF U.P.
April 21, 2016
MOHAN LAL Vs. SRI RAM AND ORS.
January 18, 2016
MOHAN LAL ARORA Vs. STATE OF U.P. AND OTHERS
January 20, 2016
MOHAN RAM Vs. STATE OF U.P. AND ORS.
January 20, 2016
MOHAN SHARMA Vs. STATE OF U P
September 12, 2016
MOHAN SHYAM AND ANOTHER Vs. STATE OF U P AND 3 ORS
March 29, 2016
MOHAN SINGH Vs. DISTRICT JUDGE RAIBARELY & ORS
May 13, 2016
MOHAN VERMA Vs. SRI LAV PACHORI AND 5 OTHERS
May 11, 2016
MOHANLAL @ MOHAND DAS Vs. STATE OF U.P.THROUGH PRINCIPAL SECY. FOREST LUCKNOW AND OTHERS
July 5, 2016
MOHAR SINGH Vs. D M /D D C AND 2 OTHERS
April 12, 2016
MOHAR SINGH & ANOTHER Vs. STATE OF U P
May 26, 2016
MOHAR SINGH YADAV Vs. MAHENDRA SINGH JAIN
May 4, 2016
MOHD AKRAM Vs. VICE CHANCELLOR DR SHAKUNTALA MISHRA NATIONAL REHAB UNIV & ORS
August 17, 2016
MOHD ANEESH AND 6 OTHERS Vs. STATE OF U P AND ANOTHER
January 20, 2016
MOHD ASLAM ALIAS CHHUNNU Vs. STATE OF U P
May 3, 2016
MOHD ATIQUE AND 32 OTHERS Vs. STATE OF U P AND OTHERS
September 30, 2016
MOHD AZEEM AND OTHERS Vs. STATE OF U P
May 25, 2016
MOHD HANIF & OTHERS Vs. STATE
April 18, 2016
MOHD IKRAIL AND 2 OTHERS Vs. NAUSHABA A SABRI AND 7 OTHERS
September 12, 2016
MOHD IKRAM Vs. C B I /EOU-VI / NEW DELHI
July 14, 2016
MOHD IMRAN KHAN Vs. U.P. SUNNI CENTRAL BOARD OF WAQFS THRU. ITS CHAIRMAN & ANR.
December 2, 2016
MOHD IQBAL & OTHERS Vs. BOARD OF REVENUE U P AT ALLAHABAD & OTHERS
August 22, 2016
MOHD ISMAIL Vs. U P SUNNI CENTRAL WAQF BOARD
July 25, 2016
MOHD JAHAN BEGUM & ANR Vs. BOARD OF REVENUE, U P ALLAHABAD & ORS
September 23, 2016
MOHD JAVED BARKI Vs. STATE OF U P AND OTHERS
January 18, 2016
MOHD MUSTKEEM AHMAD ANSARI & OTHERS Vs. STATE OF U P & OTHERS
June 14, 2016
MOHD NADIR Vs. STATE OF U P AND ANR
March 8, 2016
MOHD SAKIB Vs. RENT CONTROL & EVICTION OFFICER/ A C M 5TH, AND 4 OTHERS
April 21, 2016
MOHD SALIM Vs. STATE OF U P AND ANOTHER
July 15, 2016
MOHD SHAFI Vs. DISTT JUDGE BALRAMPUR & ANR
July 5, 2016
MOHD SHAMI KHA AND ANR Vs. BOARD OF REVENUE ALLD AND 6 OTHERS
April 12, 2016
MOHD UMAR Vs. STATE OF U P
January 27, 2016
MOHD YASEEN Vs. STATE OF U P
May 18, 2016
MOHD YUSUF Vs. STATE OF U P AND ANOTHER
May 20, 2016
MOHD. AASIF KHAN & ORS. Vs. STATE OF U.P THRU SECY REVENUE LKO & ORS.
November 16, 2016
MOHD. AHMAD Vs. STATE OF U.P.
March 15, 2016
MOHD. AHMAD Vs. KARAMAT HUSSAIN AND OTHERS
May 31, 2016
MOHD. AKBAR Vs. STATE OF U.P.
December 14, 2016
MOHD. ANAS KHAN Vs. SHAHID WARSI AND ORS.
March 2, 2016
MOHD. ARSHAD QURESHI Vs. STATE OF U.P.
May 6, 2016
MOHD. ASHRAF AND OTHERS Vs. STATE OF U.P.
August 24, 2016
MOHD. ATIQUE AND 32 OTHERS Vs. STATE OF U.P. AND OTHERS
September 30, 2016
MOHD. FARID Vs. UNION OF INDIA
December 20, 2016
MOHD. FARMAN Vs. GAUMAT TRUST OF INDIA
January 11, 2016
MOHD. FAZLE HAQUE AND ORS. Vs. U.P.POWER CORPORATION LTD. LKO.THROU ITS M.D.& ORS.
February 10, 2016
MOHD. HALEEM (SINCE DECEASED) AND 6 OTHERS Vs. ABDUL RASHEED AND ANOTHER
April 28, 2016
MOHD. HARUN Vs. STATE OF U.P.
May 26, 2016
MOHD. IDRIS Vs. NARESH GOYAL
July 13, 2016
MOHD. ILIYAS Vs. SMT. RAM DULARI
August 24, 2016
MOHD. ILIYAS Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 2 LUCKNOW
February 1, 2016
MOHD. IMRAN AHMAD ANSARI Vs. STATE OF U.P.
March 1, 2016
MOHD. IRFAN Vs. STATE OF U.P.
August 24, 2016
MOHD. ISHTIAQ Vs. STATE OF U.P. AND ORS.
February 25, 2016
MOHD. ISLAM AND ANOTHER Vs. STATE OF U.P. AND OTHERS
October 11, 2016
MOHD. JUNAID AJAZ AND ORS. Vs. UNION OF INDIA AND ORS.
March 14, 2016
MOHD. NAEEM KHAN Vs. REGISTRAR FIRMS SOCIETIES
December 13, 2016
MOHD. NAIM & OTHERS Vs. STATE OF U.P. & OTHERS
August 16, 2016
MOHD. SAEED Vs. MOHD. SHAKEEL
November 22, 2016
MOHD. SAEED ALIAS KALLO KEELWALE Vs. SMT. SALMA BEGUM AND 5 ORS.
May 16, 2016
MOHD. SHAREEF Vs. STATE OF U.P.
February 11, 2016
MOHD. UMMEED ALAM Vs. STATE OF U.P. AND ANOTHER
November 25, 2016
MOHD. YASEEN Vs. UNION OF INDIA
August 20, 2016
MOHD. YUSUF ANSARI Vs. U.P. STATE HANDLOOM CORPORATION LTD. AND ANOTHER
September 27, 2016
MOHINI GUPTA Vs. STATE OF U.P.AND ORS.
July 20, 2016
MOHINI SHARMA Vs. STATE OF U P AND 6 OTHERS
September 22, 2016
MOHIT GARG Vs. STATE OF U P AND ANOTHER
March 1, 2016
MOHIT MISHRA Vs. STATE OF U.P. & ANOTHER
July 26, 2016
MOHIT SRIVASTAVA Vs. PRINCIPAL JUDGE FAMILY COURT SULTANPUR AND ANOTHER
May 6, 2016
MOIN UDDIN AND ORS. Vs. SAYED AFAQ HUSSAIN ABDI AND ORS.
January 12, 2016
MOINUDDIN @ MAMMO AND 2 ORS. Vs. STATE OF U.P. AND ANR.
September 21, 2016
MOINUDDIN SIDDIQUI AND 4 OTHERS Vs. JAGDISH PRASAD BANKA AND 2 OTHERS
April 7, 2016
MONI @ MONIT Vs. STATE OF U P
July 26, 2016
MONIKA DEVI Vs. STATE OF U P AND 7 OTHERS
July 29, 2016
MONTY Vs. STATE OF U.P.
April 6, 2016
MONU KUMAR Vs. STATE OF U P & ANOTHER
July 8, 2016
MONU SINGH AND ORS. Vs. STATE OF U.P.
February 25, 2016
MOTI LAL Vs. STATE OF U P AND 12 ORS
June 9, 2016
MOTI LAL & ORS. Vs. KEDARNATH & ORS.
April 18, 2016
MOTI LAL KUSHWAHA AND 30 OTHERS Vs. STATE OF U P
May 16, 2016
MOTI LAL YADAV Vs. STATE OF U.P. AND ORS.
June 2, 2016
MOTI PRASAD Vs. STATE OF U.P.
October 5, 2016
MOTI SINGH SIKARWAR Vs. STATE OF U.P. AND ANOTHER
November 29, 2016
MOTILAL NEHRU NATIONAL INSTITUTE OF TECHNOLOGY ALLAHABAD Vs. BISWADIP BARUA AND ANOTHER
December 9, 2016
MR. ASARAF ALI Vs. STATE OF U.P.
February 25, 2016
MRITUNJAY PRATAP SINGH Vs. STATE OF U.P.
August 23, 2016
MRS G.S.J. SHAPOORJEE Vs. ALLAHABAD DEVELOPMENT AUTHORITY, ALLAHABAD AND OTHERS
April 18, 2016
MRS. R. MISHRA (RAZIMA MISHRA) Vs. PUNIT KANTHARIYA
April 19, 2016
MRS. RUTHY MOSES, MANAGER, BLACKSTONE GIRLS INTER COLLEGE Vs. STATE OF U.P.
February 25, 2016
MUBEEN KHAN AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
August 19, 2016
MUDITA Vs. STATE OF U.P. AND ANOTHER
November 22, 2016
MUHAMMAD Vs. STATE OF U P AND ANOTHER
August 2, 2016
MUHIM Vs. STATE OF U.P.
May 4, 2016
MUJIB AND OTHERS Vs. STATE OF U P
July 14, 2016
MUKESH Vs. STATE OF U P
July 4, 2016
MUKESH AHUJA Vs. STATE OF U P AND ANOTHER
September 17, 2016
MUKESH CHANDRA Vs. STATE OF U P & OTHERS
April 4, 2016
MUKESH JAMADAR @ PAWAN & ANOTHER Vs. STATE OF U P
July 19, 2016
MUKESH JAUHARI Vs. SMT. SUSHILA DEVI AND 10 OTHERS
December 15, 2016
MUKESH KANT CHATURVEDI Vs. ANIL KUMAR GUPTA
July 5, 2016
MUKESH KUMAR Vs. STATE OF U P AND OTHERS
August 16, 2016
MUKESH KUMAR Vs. STATE OF U P
May 12, 2016
MUKESH KUMAR SAXENA Vs. STATE OF U P AND ANOTHER
September 17, 2016
MUKESH KUMAR SAXENA Vs. STATE OF U P AND ANOTHER
September 15, 2016
MUKESH KUMAR SINGH Vs. UNION OF INDIA AND OTHERS
May 31, 2016
MUKESH PRASAD SINGH @ MAUNI BABA Vs. STATE OF U P AND ANOTHER
February 9, 2016
MUKESH SINGH YADAV AND ORS. Vs. STATE OF U.P.
February 2, 2016
MUKHTAR AHMAD ANSARI Vs. STATE OF U P AND 3 OTHERS
May 5, 2016
MUKHTAR PRASAD Vs. UNION OF INDIA AND 3 ORS
August 19, 2016
MUKHYA PARIYOJNA PRABANDHAK AND ANOTHER Vs. SHIV NATH KUSHWAHA AND ANOTHER
May 30, 2016
MUKUL MOHAN TRIPATHI Vs. STATE OF U P AND ANOTHER
May 31, 2016
MUKUND BAHADUR PRATAP SINGH Vs. STATE OF U P AND 3 OTHERS
March 4, 2016
MUMTAZ Vs. STATE OF U P
May 27, 2016
MUNEEM AHMAD Vs. STATE OF U.P.
December 7, 2016
MUNESH Vs. STATE OF U P
June 3, 2016
MUNESH PAL AND 2 OTHERS Vs. STATE OF U P AND 2 OTHERS
August 19, 2016
MUNISH Vs. STATE
August 12, 2016
MUNNA Vs. STATE OF U.P.
July 28, 2016
MUNNA Vs. STATE OF U.P. AND ORS.
April 4, 2016
MUNNA @ VIJAY KUMAR PATHAK Vs. STATE
January 22, 2016
MUNNA AND ANOTHER Vs. STATE OF U.P.
November 28, 2016
MUNNA AND ORS. Vs. STATE OF U.P.
February 19, 2016
MUNNA BEG Vs. STATE OF U.P.
June 14, 2016
MUNNA LAL Vs. STATE OF U.P. AND ORS.
April 26, 2016
MUNNA LAL GUPTA Vs. STATE OF U.P.
February 18, 2016
MUNNE KHAN AND ORS. Vs. ISHHAQ AND ORS.
February 24, 2016
MUNNI LAL Vs. LAXMI PRASAD
April 8, 2016
MUNNI LAL GUPTA Vs. INCHARGE DISTRICT JUDGE, AZAMGARH AND ANOTHER
December 19, 2016
MUNNI LAL YADAV Vs. STATE OF U.P. AND 9 ORS.
September 28, 2016
MUNSHI AND ORS Vs. STATE OF U P AND ORS
March 9, 2016
MUNSHI LAL @ MUNSHI RAM Vs. STATE OF U P
August 29, 2016
MURARI Vs. STATE OF U P
September 9, 2016
MURARI LAL GAUTAM AND ANOTHER Vs. STATE OF U.P. & ANOTHER
May 6, 2016
MURARI LAL GOYAL Vs. STATE OF U P AND ANOTHER
May 16, 2016
MUSA Vs. STATE OF U.P.
January 27, 2016
MUSE Vs. CHHEDI LAL (DECEASED)
May 18, 2016
MUSHARRAT ALI Vs. PAWAN KUMAR
February 25, 2016
MUSHTAQ AHMAD RIZVI Vs. JAGANNATH PRASAD AND ANOTHER
May 5, 2016
MUSHTAQUE AHMAD (INRE 1148 S/S 2014) Vs. STATE OF U.P. THRU. SECRETARY SECONDARY EDUCATION & 4 ORS
December 19, 2016
MUSLIM ASSOCIATION AND ANOTHER Vs. STATE OF U.P.
March 16, 2016
MUSLIM ASSOCIATION, KANPUR NAGAR AND ANOTHER Vs. STATE OF U.P.
February 18, 2016
MUSTAQ AND ORS. Vs. STATE OF U.P.
April 8, 2016
N K JANU, DY DIRECTOR SOCIAL WEL AND 2 OTHERS Vs. LAKSHMI CHANDRA
April 7, 2016
N.S.A. NAGAR MAHAPALIKA Vs. KALI CHARAN AND ANOTHER
December 6, 2016
NADEEM Vs. STATE OF U P
May 24, 2016
NADEEM ANWAR Vs. STATE OF U.P. AND ORS.
March 1, 2016
NADIM @ SAMIR Vs. STATE OF U P
May 6, 2016
NADIR ALI AND OTHERS Vs. JOINT DIRECTOR OF CONSOLIDATION SULTANPUR AND ANOTHER
February 10, 2016
NADIR MIAN Vs. STATE OF U P
April 5, 2016
NADIRAJA Vs. STATE OF U.P.
August 1, 2016
NAFEES Vs. STATE OF U.P.
February 4, 2016
NAGAR AYUKT, NAGAR NIGAM Vs. BRIJ KISHORE BAJPAI AND ANOTHER
February 2, 2016
NAGAR NIGAM Vs. DEPUTY LABOUR COMMISSIONER
January 6, 2016
NAGAR PALIKA PARISHAD Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
August 8, 2016
NAGEEN PRAKASHAN PVT. LTD., THRU. MOHIT JAIN, M.D. AND 3 OTHERS Vs. DR. VISHWA NATH SHUKLA
August 8, 2016
NAGENDRA KUMAR BAJPAI Vs. STATE OF U P
May 11, 2016
NAGENDRA KUMAR THAKUR Vs. STATE OF U.P. AND 5 OTHERS
October 19, 2016
NAGENDRA SINGH Vs. STATE OF U P
July 29, 2016
NAGENDRA SINGH Vs. STATE OF U P AND OTHERS
February 26, 2016
NAGENDRA SINGH Vs. STATE OF U P AND 5 OTHERS
March 8, 2016
NAGENDRA SINGH AND OTHERS Vs. STATE OF U P AND OTHERS
May 30, 2016
NAGESH KUMAR Vs. SANJAY SINGH
April 11, 2016
NAGESH SHUKLA Vs. STATE OF U P AND ANOTHER
June 22, 2016
NAKLI SINGH AND ANOTHER Vs. COMMISSIONER SAHARANPUR REGION AND 2 OTHERS
November 11, 2016
NAKUL SHARMA Vs. STATE OF U.P.
December 19, 2016
NAMWAR YADAV @ YASHPAL Vs. STATE OF U P
August 10, 2016
NAN BACHCHA Vs. STATE OF U P
September 28, 2016
NANAK CHAND Vs. UNION OF INDIA THRU SECY & 3 OTHERS
September 19, 2016
NAND GEE PANDIT Vs. STATE OF U P AND ANOTHER
January 20, 2016
NAND KISHORE Vs. BHARAT BHASKAR SRIVASTAVA
May 4, 2016
NAND LAL YADAV @ NANDA Vs. STATE OF U P
October 4, 2016
NANDNI KASHYAP AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
September 22, 2016
NANHAKKE & ANOTHER Vs. STATE OF U.P.
June 6, 2016
NANHEY Vs. STATE OF U P AND ANOTHER
April 22, 2016
NANKAU Vs. SAMIULLAH AND ORS
September 8, 2016
NANKAUNA Vs. STATE OF U P
May 24, 2016
NANKI DEVI AND ORS. Vs. STATE OF U.P.
February 5, 2016
NAR SINGH Vs. STATE OF U P & OTHERS
February 16, 2016
NARAIN SINGH Vs. STATE OF U.P.
June 9, 2016
NARAYAN ASSOCIATES ALLAPUR ALLAHABAD AND ORS. Vs. STATE OF U.P. AND ORS.
January 14, 2016
NARAYAN CHANDRA MOHAPATRA Vs. I G , CENTRAL POLICE, CENTRAL SECTOR, C R P F AND OTHERS
May 23, 2016
NARAYAN DUTT JOSHI Vs. STATE OF U P AND ORS
May 2, 2016
NARAYAN PRASAD SARASWAT Vs. SMT. SHAIFALI @ MUNIYA
April 18, 2016
NARAYAN RAM Vs. UNION OF INDIA AND ORS.
March 18, 2016
NARAYAN SONI Vs. STATE OF U.P.
January 19, 2016
NARBADESHWAR SINGH Vs. BSA AND ORS.
March 17, 2016
NARENDRA Vs. D.D.C. ALLAHABAD AND 3 OTHERS
October 21, 2016
NARENDRA KUMAR Vs. STATE OF U.P.
August 31, 2016
NARENDRA KUMAR AND 20 OTHERS Vs. STATE OF U P AND 3 OTHERS
May 31, 2016
NARENDRA KUMAR SHARMA Vs. NAND KISHORE SHARMA AND ORS.
May 20, 2016
NARENDRA SINGH Vs. HARI SINGH
March 9, 2016
NARESH AND ANOTHER Vs. D D C AND OTHERS
August 19, 2016
NARESH CHANDRA YADAV Vs. STATE OF U.P. AND OTHERS
July 4, 2016
NARESH KUMAR Vs. STATE OF U P
September 1, 2016
NARESH KUMAR Vs. STATE OF U P AND 3 OTHERS
April 19, 2016
NARESH KUMAR Vs. STATE OF U P
May 3, 2016
NARESH KUMAR DIXIT Vs. STATE OF U P
August 30, 2016
NARESH KUMAR DIXIT Vs. STATE OF U P
April 22, 2016
NARESH KUMAR JATAV Vs. STATE OF U.P.
September 5, 2016
NARESH PAL SINGH AND 6 OTHERS Vs. ADDL. COMMISSIONER(ADMINISTRATION) MORADABAD DIVISION AND 4 OTHERS
November 23, 2016
NARESH RAIDAS Vs. STATE OF U.P.
August 3, 2016
NARVADESHWAR PRASAD Vs. U P S R T C AND 2 ORS
May 25, 2016
NARVEDESHWAR Vs. STATE OF U.P.
July 29, 2016
NASARUDDIN @ NAHNI & 5 OTHERS Vs. STATE OF U P & ANOTHER
July 27, 2016
NASEEM ALAM ANSARI Vs. STATE OF U P & OTHERS
February 17, 2016
NASEER AHMAD Vs. MOHAMMAD DANISH AND ORS.
January 20, 2016
NASEER UDDIN ANASARI & OTHERS Vs. STATE OF U P
January 20, 2016
NASEER UDDIN ANASARI AND ORS. Vs. STATE OF U.P. AND ORS.
March 17, 2016
NASREEN AHAMAD Vs. ALIGARH MUSLIM UNIVERSITY & ANOTHER
March 14, 2016
NATHI LAL RATHORE Vs. THE DEBTS RECOVERY APPELLATE TRIBUNAL AND 2 OTHERS
October 5, 2016
NATHOO SINGH Vs. STATE OF U P
May 26, 2016
NATHOO SINGH AND ORS. Vs. STATE OF U.P.
May 5, 2016
NATHU SINGH & ANOTHER Vs. SRIMATI RAJVATI & OTHERS
July 29, 2016
NATIONAL INSURANCE CO LTD Vs. MOTOR ACCIDENT CLAIM TRIBUNAL/A D J , CT NO 4, LUCKNOW & ORS
September 28, 2016
NATIONAL INSURANCE CO LTD Vs. SHAKILA KHATUN AND 5 OTHERS
September 27, 2016
NATIONAL INSURANCE CO LTD Vs. VIDYAWATI DEVI AND 2 OTHERS
July 27, 2016
NATIONAL INSURANCE CO. LTD. Vs. PUSHPA DEVI AND ORS.
January 21, 2016
NATIONAL INSURANCE CO. LTD. Vs. SMT. SAVITA KATIYAR
February 23, 2016
NATIONAL INSURANCE CO. LTD. Vs. SMT. RAJNI DEVI AND 7 OTHERS
September 16, 2016
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. VIMLA AND 5 OTHERS
November 7, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. MANTI DEVI AND ANOTHER
March 28, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. ASHISH KUMAR PATEL AND ORS.
January 21, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. SUNITA SHARMA
December 16, 2016
NAUBAHAR SINGH Vs. STATE OF U.P.
December 13, 2016
NAUSABA A SABARI Vs. MOHD. ISRAIL AND ANOTHER
September 12, 2016
NAUSHAD Vs. STATE OF U P
May 16, 2016
NAVAL KISHORE Vs. STATE OF U.P.
November 28, 2016
NAVEEN KUMAR Vs. STATE OF U.P.
August 1, 2016
NAVEEN KUMAR Vs. STATE OF U P AND 3 OTHERS
February 10, 2016
NAVEEN PALIWAL Vs. DINESH KALRA
September 26, 2016
NAWAB BEGUM Vs. STATE OF U P & ANOTHER
August 31, 2016
NAWAB JAMSHED ALI KHAN Vs. RENT CONTROL AND EVICTION OFFICER/CITY MAGISTRATE AND 5 OTHERS
August 9, 2016
NAWAL SINGH Vs. STATE OF U.P.
May 13, 2016
NAYA BANS SARASWATI SAHKARI GRAH NIRMAN SAMITI LTD Vs. STATE OF U P AND ORS
May 18, 2016
NAYAB ABBASI GIRLS DEGREE COLLEGE Vs. STATE OF U.P.
May 10, 2016
NAZAR MOHD & OTHERS Vs. STATE OF U P
September 20, 2016
NAZARUL Vs. STATE OF U P AND ANOTHER
May 17, 2016
NAZIFA KHATOON Vs. STATE OF UTTAR PRADESH & ORS
March 8, 2016
NAZIR Vs. STATE OF U P
July 26, 2016
NAZIYA AND OTHERS Vs. STATE OF U.P.
July 21, 2016
NEELAM RANI AND ORS. Vs. STATE OF U.P.
March 18, 2016
NEELAM SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
February 15, 2016
NEELU BIND AND ANOTHER Vs. STATE OF U P
April 8, 2016
NEERA Vs. STATE OF U P AND ANOTHER
January 8, 2016
NEERA YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
February 24, 2016
NEERAJ Vs. UNION OF INDIA
August 10, 2016
NEERAJ KUMAR AND 12 OTHERS Vs. STATE OF U P AND 4 OTHERS
January 6, 2016
NEERAJ KUMAR KATIYAR Vs. UNION OF INDIA
July 5, 2016
NEERAJ KUMAR SAINY & OTHERS Vs. STATE OF U P AND OTHERS
September 5, 2016
NEERAJ PRAJAPATI Vs. STATE OF U P
September 14, 2016
NEETU RANA Vs. STATE OF U.P.
March 17, 2016
NEHRU INTERNATIONAL PUBLIC SCHOOL (NIPS) AND ANOTHER Vs. NOIDA
July 8, 2016
NEM SINGH Vs. STATE OF U P
May 27, 2016
NEPAL SINGH & ANOTHER Vs. STATE OF U P & OTHERS
January 5, 2016
NET RAM Vs. STATE OF U.P.
July 18, 2016
NETRA PAL Vs. STATE OF U.P.
May 18, 2016
NETRAM BAGHEL Vs. STATE OF U.P.
February 10, 2016
NEW AGE HOTELS AND RESORTS PVT. LTD. Vs. STATE OF U.P. AND ORS.
May 25, 2016
NEW INDIA ASSURANCE CO LTD Vs. SAIMUAL AND 5 OTHERS
September 27, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. SUNDARI & ORS.
September 9, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. RESHA DEVI AND 6 OTHERS
August 1, 2016
NEW INDIA SUGAR MILLS AND ORS. Vs. STATE OF U.P.
January 25, 2016
NEW MEENA SAHKARI AWAS SAMITI LTD. Vs. ADDL. DISTRICT JUDGE, CT. NO. 2 LKO AND ORS.
April 8, 2016
NEW OKHALA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA Vs. DAULAT RAM & ANOTHER
December 7, 2016
NIBEDITA MUKHOPADHYAY Vs. STATE OF U P AND OTHERS
September 17, 2016
NIDHI KAUSHIK AND 2 OTHERS Vs. UNION OF INDIA AND 5 OTHERS
August 11, 2016
NIDHI TRIPATHI Vs. SUSHIL TRIPATHI
December 14, 2016
NIHAL SINGH AND ANOTHER Vs. KAMAL SINGH AND 7 OTHERS
December 14, 2016
NIKHIL DWIVEDI AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
January 8, 2016
NILAM DEVI Vs. STATE OF U P
August 23, 2016
NIRAJ KUMAR Vs. UNION OF INDIA AND 3 OTHERS
August 26, 2016
NIRANJAN PRASAD SHARMA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND 12 OTHERS
September 21, 2016
NIRANJAN RAM AND 5 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GHAZIPUR AND 9 OTHERS
November 23, 2016
NIRBHAY NARAYAN TIWARI Vs. STATE OF U P
August 2, 2016
NIRMAL Vs. STATE OF U P
October 6, 2016
NIRMAL KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ORS.
June 9, 2016
NISAR AHMAD Vs. STATE OF U P
July 8, 2016
NISAR AND ORS. Vs. STATE OF U.P.
February 18, 2016
NISAR HUSAIN & ANOTHER Vs. BOARD OF REVENUE U P AT ALLAHABAD & OTHERS
August 17, 2016
NISHA Vs. STATE OF U P AND 5 OTHERS
September 1, 2016
NISHA SHARMA Vs. STATE OF U.P. AND ORS.
January 7, 2016
NISHANT KRISHAN YADAV Vs. STATE OF U P AND ANR
January 27, 2016
NISHANT SINGH AND 2 OTHERS Vs. BOARD OF REVENUE AND 3 OTHERS
November 9, 2016
NISHARUDDIN Vs. STATE OF U P
May 19, 2016
NITEESH KUMAR CHAUDHARY Vs. STATE OF U P & ORS
May 30, 2016
NITEESH KUMAR GUPTA Vs. STATE OF U P AND ANOTHER
March 1, 2016
NITIN @ HALLA Vs. STATE OF U P
April 29, 2016
NITTAR AND ANOTHER Vs. STATE OF U P
April 22, 2016
NIWAS RAI AND ORS. Vs. STATE OF U.P.
January 14, 2016
NIYAMAT ALI Vs. STATE OF U P AND 2 OTHERS
June 10, 2016
NIZAMUDEEN & 4 OTHERS Vs. STATE OF U P & ANOTHER
April 6, 2016
NOOR ALI Vs. STATE OF U.P.
February 23, 2016
NOOR MOHD. AND OTHERS Vs. ADDL. COMMISSIONER, MEERUT DIVISION AND OTHERS
May 6, 2016
NOORE ALAM Vs. STATE OF U P & ANOTHER
May 31, 2016
NP INFRA PVT LTD AND ANR Vs. STATE OF U P AND 2 ORS
July 18, 2016
NUTAN THAKUR Vs. STATE OF U.P. AND ORS.
January 11, 2016
NUTAN THAKUR Vs. S. JAVEED AHMAD AND ORS.
January 11, 2016
NYADAR & ORS Vs. STATE OF U P
July 6, 2016
NYAY PRAKASH Vs. STATE OF U P AND ANOTHER
September 15, 2016
O P BHATIA Vs. STATE OF U P
June 17, 2016
O.P. ENGINEERING Vs. COMMISSIONER, TRADE TAX, U.P., LUCKNOW
January 12, 2016
OM HARI AGARWAL AND OTHERS Vs. SAROJNI AGARWAL AND OTHERS
January 25, 2016
OM LOGISTICS LTD Vs. COMMISSIONER OF CUSTOMS LUCKNOW
September 23, 2016
OM NARAYAN KUSHWAHA Vs. STATE OF U P AND ANOTHER
March 18, 2016
OM PAL Vs. STATE OF U P
May 23, 2016
OM PRAKASH Vs. STATE OF U P AND ANOTHER
March 1, 2016
OM PRAKASH Vs. STATE OF U P
September 30, 2016
OM PRAKASH Vs. STATE OF U P
August 29, 2016
OM PRAKASH Vs. STATE OF U P
April 11, 2016
OM PRAKASH Vs. STATE OF U P
April 13, 2016
OM PRAKASH & OTHERS Vs. STATE
April 29, 2016
OM PRAKASH GUPTA AND ANR Vs. DY DIRECTOR OF CONSOLIDATION FATEHPUR AND 3 OTHERS
May 4, 2016
OM PRAKASH KESHARI Vs. STATE OF U P AND ANOTHER
April 22, 2016
OM PRAKASH PANDEY AND OTHERS Vs. STATE OF U P THRU SECY & ORS
July 15, 2016
OM PRAKASH SHYAMDASANI AND ORS. Vs. STATE OF U.P. AND ORS.
July 8, 2016
OM PRAKASH SINGH Vs. STATE OF U.P. AND ORS.
January 4, 2016
OM PRAKASH SINGH AND ORS Vs. STATE OF U P
August 4, 2016
OM PRAKASH SINGH, ADDL SUPERINTENDENT OF POLICE Vs. STATE OF U P AND ANOTHER
May 6, 2016
OM PRAKASH SRIVASTAVA Vs. HONBLE HIGH COURT OF JUDICATURE OF ALLAHABAD & 5 ORS
July 21, 2016
OM PRAKASH SRIVASTAVA Vs. ADDITIONAL DISTRICT JUDGE, COURT NO.10, ALLAHABAD AND 2 OTHERS
February 22, 2016
OM PRAKASH SRIVASTAVA @ BABLOO Vs. STATE OF U.P. AND ANR.
May 13, 2016
OM PRAKASH SRIVASTAVA @ BABLOO Vs. STATE OF U P AND ANOTHER
January 25, 2016
OM PRAKASH YADAVA & ANOTHER Vs. STATE OF U P & ANOTHER
September 12, 2016
OM SAI SAHKARI SAMITI LIMITED Vs. SRI RAM HET (ADOPTED) S/O SRI NARENA & ORS.
March 30, 2016
OM WATI AND ORS. Vs. STATE OF U.P.
February 1, 2016
OMAXE HELGHTS APARTMENTS OWNERS ASSOCIATION SOCIETY DULY Vs. LUCKNOW DEVELOPMENT AUTHORITY LUCKNOW & ANR.
April 25, 2016
OMKAR @ ONKAR Vs. STATE OF U P AND OTHERS
February 2, 2016
OMVEER SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
January 18, 2016
ONKAR SINGH AND ORS. Vs. OM PRAKASH
January 19, 2016
ORI LAL Vs. STATE OF U.P.
March 1, 2016
ORIENTAL ASSURANCE CO LTD Vs. RAM DAS AND ANOTHER
September 27, 2016
ORIENTAL INSURANCE CO LTD Vs. LOKESH KUMAR GOYAL AND 2 OTHERS
September 9, 2016
ORIENTAL INSURANCE CO LTD Vs. NIRMALA DEVI AND OTHERS
May 2, 2016
ORISAN PHARMA INTERNATIONAL Vs. STATE OF U P AND ANOTHER
March 15, 2016
ORNATE LABS PVT LTD Vs. STATE OF U P
August 19, 2016
P K AGARWAL AND OTHERS Vs. B R R RAO AND ANOTHER
April 7, 2016
P. KUMAR Vs. STATE OF U.P. AND ORS.
February 19, 2016
P.P.G. ASIAN PAINTS PVT. LTD. Vs. DEPUTY COMMISSIONER, COMMERCIAL TAX AND ORS.
January 19, 2016
PADMA JAIN AND ORS. Vs. STATE OF U.P. AND ORS.
January 13, 2016
PAL SINGH AND OTHERS Vs. STATE OF U P
May 16, 2016
PANA Vs. STATE OF U.P. AND ORS.
July 6, 2016
PANCHWATI MARKETING PVT. LTD. Vs. RAVINDRA KUMAR JAIN
January 19, 2016
PANDHARI SAROJ Vs. STATE OF U.P.
April 28, 2016
PANKAJ Vs. STATE OF U.P. AND ANOTHER
September 1, 2016
PANKAJ KUMAR Vs. HARI SINGH AND 6 OTHERS
May 9, 2016
PANKAJ KUMAR SINGH Vs. STATE OF U.P.
May 26, 2016
PANKAJ KUMAR SINGH Vs. STATE OF U P AND OTHERS
August 8, 2016
PANKAJ PRAKASH Vs. UNITED INDIA INSURANCE COMPANY LTD THRU CHAIRMAN & ANR
October 6, 2016
PANKAJ SHUKLA Vs. UNION OF INDIA AND OTHERS
May 30, 2016
PANNA Vs. STATE OF U.P.
July 8, 2016
PAPER & BOARD CONVERTORS Vs. UNION OF INDIA
February 16, 2016
PAPPOO ALIAS RAM KUMAR Vs. STATE OF U P
September 30, 2016
PAPPU Vs. STATE OF U.P.
March 2, 2016
PAPPU Vs. STATE OF U.P.
July 8, 2016
PAPPU Vs. STATE OF U P
May 31, 2016
PAPPU @ SATISH Vs. STATE OF U P
May 2, 2016
PAPPU @ SHIV PRAKASH Vs. STATE OF U P
May 26, 2016
PAPPU @ VEERBHAN & OTHERS Vs. STATE OF U.P.
January 7, 2016
PAPPU AND ORS. Vs. ADDL. COMMISSIONER (ADMINISTRATION) LUCKNOW AND ORS.
January 28, 2016
PAPPU AND ORS. Vs. STATE OF U.P.
January 7, 2016
PAPPU YADAV Vs. STATE OF U P
January 21, 2016
PARAMHANS EDUCATIONAL SOCIETY & ANOTHER Vs. STATE OF U P & 2 OTHERS
February 24, 2016
PARAS NATH Vs. D.D.C. AND OTHERS
January 13, 2016
PARAS NATH AND ORS. Vs. ADDL. DISTT. JUDGE COURT NO. 2 SULTANPUR AND ORS.
March 15, 2016
PARAS NATH SINGH YADAV AND ANOTHER Vs. STATE OF U P
July 8, 2016
PARASHU RAM AND 7 ORS. Vs. SURYA NATH AND 5 ORS.
May 13, 2016
PARASMANI VARSHNEY Vs. BOLA RAM (DECEASED) AND 5 OTHERS
May 10, 2016
PARMANAND Vs. STATE OF U P & ANOTHER
January 20, 2016
PARMANAND Vs. STATE OF U.P. AND ORS.
January 20, 2016
PARMESHWAR PRASAD Vs. BOARD OF REVENUE, ALLAHABAD
September 28, 2016
PARSU RAM & ANOTHER Vs. STATE OF U.P.
May 20, 2016
PARTHO BANERJEE Vs. STATE OF U.P. THRU PRINCIPAL SECRY. AND 7 OTHERS
July 8, 2016
PASHCHIMANCHAL VIDYUT VITRAN NIGAM LTD AND ANOTHER Vs. ANIL RAJ KUMAR
April 1, 2016
PASWARA CHEMICALS LTD. Vs. UNION OF INDIA AND ORS.
January 28, 2016
PATANJALI BHARDWAJ AND 3 OTHERS Vs. STATE OF U.P.
October 25, 2016
PATI RAM Vs. STATE OF U P & 2 OTHERS
May 24, 2016
PAWAN AGARWAL Vs. BHOOLE RAM & OTHERS
July 14, 2016
PAWAN KUMAR Vs. STATE OF U.P. AND 4 OTHERS
October 19, 2016
PAWAN KUMAR Vs. STATE OF U.P.
November 4, 2016
PAWAN KUMAR PANDEY Vs. STATE OF U.P.
February 4, 2016
PAWAN KUMAR SAINI Vs. STATE OF U P AND ANOTHER
February 4, 2016
PAWANI SRIVASTAVA Vs. STATE OF U P & 4 OTHERS
August 23, 2016
PEER MOHAMMAD Vs. STATE OF U.P. AND ANOTHER
May 6, 2016
PEETAM LAL Vs. D.D.C., AND 4 OTHERS
July 29, 2016
PEETAM SINGH Vs. STATE OF U.P. AND ORS.
January 8, 2016
PHEKKA AND ORS. Vs. STATE
February 24, 2016
PHERUM AND OTHERS Vs. STATE OF U.P.
February 26, 2016
PHIROZI Vs. STATE OF U.P. AND ORS.
January 7, 2016
PHOOL CHAND SINGH YADAV Vs. STATE OF U P & OTHERS
August 29, 2016
PHOOL CHANDRA Vs. STATE OF UTTAR PRADESH
September 14, 2016
PHOOL CHANDRA & ANOTHER Vs. STATE OF U P
May 24, 2016
PHOOL CHANDRA ARYA Vs. STATE OF U.P. & OTHERS
May 25, 2016
PHOOL KHAN @ PAPPU Vs. STATE OF U P
April 8, 2016
PHOOL KUMARI Vs. PRESIDING OFFICER, CENRAL GOVT INDUSTRIAL TRIBUNAL
May 3, 2016
PHOOL SINGH & OTHERSR Vs. A.G.A.
May 6, 2016
PHOOL SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
February 23, 2016
PHOOLCHAND GUPTA AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
January 14, 2016
PHOOMATI AND ORS. Vs. STATE OF U.P. AND ORS.
January 13, 2016
PICHHDA JAN KALYAN SAMITI Vs. UNION OF INDIA
September 29, 2016
PINTOO SINGH @ PRASHANT SINGH Vs. STATE OF U P AND ANOTHER
June 20, 2016
PINTU @ DINESH KUMAR GUPTA Vs. STATE OF U P
January 14, 2016
PINTU SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
January 8, 2016
POHARI SARAN MISHRA Vs. COMMISSIONER,COMMERCIAL TAX,U P LUCKNOW
July 29, 2016
POOJA AND ANOTHER Vs. STATE OF U P AND 2 ORS
June 20, 2016
POONAM Vs. STATE OF U P AND ANR
September 22, 2016
POORAM SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
July 5, 2016
POORAN SINGH MANRAL AND ANOTHER Vs. STATE OF U.P. AND OTHERS
October 6, 2016
POORNIMA PANDEY Vs. MR. S.S. BANERJEE AND 2 OTHERS
December 13, 2016
POWER GRID CORPORATION OF INDIA LTD. Vs. JAGPAL SINGH AND ORS.
February 22, 2016
POWER GRID CORPORATION OF INDIA LTD. Vs. THE CIVIL JUDGE
May 23, 2016
PR COMMISSIONER OF INCOME TAX KANPUR Vs. SURYA MERCHANTS LTD
May 3, 2016
PR. COMMISSIONER OF INCOME TAX Vs. RIMJHIM ISPAT LIMITED
January 5, 2016
PR. COMMISSIONER OF INCOME TAX Vs. M/S. L.H. SUGAR FACTORY PVT. LTD. PILIBHIT
August 1, 2016
PR. COMMISSIONER OF INCOME TAX-1, KANPUR Vs. PAWAN KUMAR GUPTA
January 21, 2016
PR. COMMISSIONER OF INCOME TAX-II, LUCKNOW Vs. JAL VIDYUT NIGAM LTD.
January 18, 2016
PRABHAKAR SHUKLA AND ANOTHER Vs. STATE OF U P AND OTHERS
September 8, 2016
PRABHAT KUMAR Vs. U.P. STATE WARE HOUSING CORPORATION AND ORS.
January 12, 2016
PRABHAT RATHORE Vs. STATE OF U.P.
April 28, 2016
PRABHAVATI DEVI Vs. STATE OF U P AND 3 OTHERS
February 9, 2016
PRABHU & OTHERS Vs. STATE OF UTTAR PRADESH & OTHERS
July 19, 2016
PRABHU AND ORS. Vs. STATE OF U.P.
March 4, 2016
PRABHU DAYAL Vs. STATE OF U P AND OTHERS
September 6, 2016
PRABHU DAYAL @ MONU AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
October 5, 2016
PRADEEP Vs. STATE OF U.P.
January 25, 2016
PRADEEP KUMAR Vs. STATE OF U.P.
March 29, 2016
PRADEEP KUMAR Vs. STATE OF U.P.
April 6, 2016
PRADEEP KUMAR Vs. STATE OF U.P. & ANOTHER
April 21, 2016
PRADEEP KUMAR Vs. U.P. STATE FOOD & ESSENTIAL COMMODITIES CORPORATION LTD. AND OTHERS
May 26, 2016
PRADEEP KUMAR & OTHERS Vs. STATE OF U.P. & OTHERS
July 4, 2016
PRADEEP KUMAR AGRAWAL Vs. STATE OF U P & ANOTHER
August 10, 2016
PRADEEP KUMAR AND ANOTHER Vs. STATE OF U P AND ANOTHER
June 9, 2016
PRADEEP KUMAR AND ORS. Vs. STATE OF U.P.
March 15, 2016
PRADEEP KUMAR BAGLA Vs. RAVIKANT BAGLA (DECEASED) AND OTHERS
August 16, 2016
PRADEEP KUMAR DIXIT Vs. ADDL. COMMISSIONER (ADMINISTRATION)
May 4, 2016
PRADEEP KUMAR GUPTA Vs. KANCHAN CHHABRA AND ORS.
January 11, 2016
PRADEEP KUMAR MISHRA Vs. STATE OF U P
April 1, 2016
PRADEEP KUMAR MISHRA AND 5 ORS Vs. STATE OF U P AND 4 ORS
March 18, 2016
PRADEEP KUMAR SAXSENA Vs. STATE OF U P & OTHERS
September 29, 2016
PRADEEP KUMAR SRIVASTAVA Vs. STATE OF U P
August 5, 2016
PRADEEP SHARMA Vs. SMT. GEETA VARSHNEY AND 4 ORS.
September 12, 2016
PRADEEP SHUKLA Vs. CENTRAL BUREAU OF INVESTIGATION SPL.CRIME BR. LUCKNOW
November 21, 2016
PRADESHIK CHIKITSA AVAM SAMUDAYIK SEWA SANGH Vs. STATE OF U.P.
May 17, 2016
PRADESHIK COOPERATIVE DAIRY FEDERATION LTD. Vs. AUTHORITY UNDER MINIMUM WAGES ACT AND ORS.
January 5, 2016
PRADYUMN KUMAR SRIVASTAVA Vs. ADVOCATE GENERAL, U.P. AND ORS.
March 8, 2016
PRADYUMN KUMAR SRIVASTAVA Vs. SRI MANOJ KUMAR SHUKLA, PRESENTLY POSTED AS ADDITIONAL DISTRICT AND SESSIONS JUDGE, JALAUN
July 20, 2016
PRAGTI DEVI Vs. STATE OF U.P. & 8 OTHERS
November 4, 2016
PRAGYA RAI Vs. STATE OF U.P. AND ORS.
February 9, 2016
PRAHLAD Vs. DY. DIRECTOR OF CONSOLIDATION
July 12, 2016
PRAHLAD SINGH AND 6 OTHERS Vs. STATE OF U P AND 2 OTHERS
September 26, 2016
PRAKASH & OTHERS Vs. STATE OF U P
May 5, 2016
PRAKASH @ OM PRAKASH AND ANOTHER Vs. STATE OF U P
September 21, 2016
PRAKASH CHANDRA TRIPATHI Vs. STATE OF U P AND 6 ORS
August 16, 2016
PRAKASH CHANDRA VERMA Vs. DEVENDRA KUMAR AGNIHOTRI AND ORS.
January 8, 2016
PRAMOD AND ORS. Vs. STATE OF U.P.
July 28, 2016
PRAMOD KUMAR Vs. STATE OF U P AND 5 OTHERS
September 27, 2016
PRAMOD KUMAR Vs. STATE OF U P
April 19, 2016
PRAMOD KUMAR Vs. THE STATE OF U.P. AND 7 OTHERS
November 24, 2016
PRAMOD KUMAR AND ORS. Vs. SHREYANS KUMAR JAIN
January 14, 2016
PRAMOD KUMAR SHUKLA Vs. ADDITIONAL DISTRICT MAGISTRATE (CITY), KANPUR NAGAR & ANOTHER
June 10, 2016
PRANVESH Vs. UNION OF INDIA
June 30, 2016
PRASHANTI NIKETAN EDUCATIONAL SOCIETY Vs. STATE OF U.P.
September 5, 2016
PRATAP SINGH RAWAT Vs. U.P. STATE AGRO INDUSTRIAL CORP. LTD. AND ORS.
May 5, 2016
PRATEEK GARG AND ORS. Vs. STATE OF U.P. AND ORS.
February 11, 2016
PRATEEK KUMAR Vs. STATE OF U P AND OTHERS
April 1, 2016
PRATEEK MISHRA Vs. UNION OF INDIA AND ORS.
April 29, 2016
PRATIMA PANDEY Vs. STATE OF U P AND 2 ORS
May 4, 2016
PRATIXA VERMA Vs. STATE OF U P AND 6 OTHERS
May 12, 2016
PRAVEEN @ PRINCE RAGHAV Vs. STATE OF U P
August 4, 2016
PRAVESH KIRANA STORES Vs. UNION OF INDIA AND OTHERS
March 2, 2016
PRAVESH KIRANA STORES, SANTOSH RANI MARKET OPPOSITE DHYAN CHANDRA STADIUM SATISH NAGAR Vs. UNION OF INDIA AND OTHERS
March 3, 2016
PRAVESH KUMAR AND 2 OTHERS Vs. STATE OF U P AND 5 OTHERS
February 29, 2016
PRAVIN KUMAR JAIN Vs. STATE OF U P AND ANOTHER
February 2, 2016
PREM AND OTHERS Vs. STATE OF U P
October 4, 2016
PREM CHAND AND 4 OTHERS Vs. KALLU AND 2 OTHERS
September 12, 2016
PREM CHAND SAINI Vs. STATE OF U.P. AND 5 OTHERS
September 20, 2016
PREM CHANDRA Vs. STATE OF U P
May 31, 2016
PREM CHANDRA CHAUDHARY S/O LATE SITA RAM CHAUDHARY & ANR Vs. STATE OF U.P. THRU PRINCIPAL SECRETARY AVAS & ORS
November 18, 2016
PREM CHANDRA MAURYA ADVOCATE (P C MAURYA) Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
May 27, 2016
PREM KALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION SITAPUR AND ORS.
February 26, 2016
PREM KISHOR Vs. STATE OF U.P. AND 5 ORS.
December 16, 2016
PREM NARAIN Vs. STATE OF U.P
October 27, 2016
PREM NARAIN KHANNA Vs. CENTRAL BANK OF INDIA THRU A G M AND OTHERS
September 27, 2016
PREM NARAYAN PRAJAPATI Vs. STATE OF U P AND 2 OTHERS
May 25, 2016
PREM PAL Vs. STATE OF U.P.
August 4, 2016
PREM PAL AND ORS. Vs. STATE OF U.P.
February 19, 2016
PREM SAGAR PANDEY Vs. STATE OF U.P.
March 2, 2016
PREM SINGH Vs. STATE OF U.P. & OTHERS
May 2, 2016
PREM SINGH Vs. STATE OF U P
January 25, 2016
PREMLATA SINGH Vs. STATE OF U P AND 4 OTHERS
September 30, 2016
PRERNA CONSTRUCTION PVT. LTD. Vs. HAKIM SINGH YADAV AND ORS.
January 7, 2016
PRIMROJ @ VIMROJ Vs. STATE OF U.P.
March 15, 2016
PRINCIPAL SECRY., LABOUR AND ORS. Vs. VIDYA NARAYAN AND ORS.
February 19, 2016
PRITAM SINGH Vs. A.M.U.
February 24, 2016
PRITAM SONI ALIAS PRINCE SONI & 2 OTHERS Vs. STATE OF U P & ANOTHER
August 19, 2016
PRITHVI RAJ SINGH Vs. STATE OF U P AND 2 ORS
May 6, 2016
PRIYANKA AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
June 10, 2016
PROFESSOR MADAN MOHAN RAJPUT Vs. STATE OF U.P. AND 5 OTHERS
October 27, 2016
PROFESSOR MADAN MOHAN RAJPUT Vs. STATE OF U.P.
February 5, 2016
PROSPER BUILD HOME PVT. LTD. Vs. UNION OF INDIA
February 24, 2016
PT. NAWIN SHARMA Vs. MR. PANKAJ KUMAR, I.A.S., COLLECTOR AGRA
May 20, 2016
PUJA SURI Vs. BIJOY SURI
May 26, 2016
PULLI AND ORS. Vs. STATE OF U.P.
May 6, 2016
PUNJAB NATIONAL BANK Vs. STATE OF U P THROUGH COLLECTOR, BIJNOR & OTHERS
May 19, 2016
PUNJAB NATIONAL BANK Vs. STATE OF UTTAR PRADESH
May 30, 2016
PURAN Vs. STATE OF U.P.
March 1, 2016
PURSHOTTAM SINGH @ BUDDHA Vs. STATE
January 8, 2016
PURUSHOTTAM Vs. STATE OF U P & ORS
January 25, 2016
PURUSHOTTAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DISTT. AZAMGARH
September 1, 2016
PUSHPA SINGH (INRE 19321 M/S 2016) Vs. KALPANA SINGH AND 4 OTHERS
September 27, 2016
PUSHPA VAJPAYEE Vs. SACHIN DUTT TEWARI AND ORS
July 11, 2016
PUSHPENDRA SINGH Vs. DY I G P , (KARMIK) ALLAHABAD AND OTHERS
February 29, 2016
PUTAN SINGH Vs. STATE OF U.P.
April 29, 2016
PUTTI LAL LALLAN [ IN JAIL] Vs. STATE OF U P
June 6, 2016
PYARE LAL AND ORS. Vs. STATE OF U.P.
February 24, 2016
QAMER-UR-REHAMAN Vs. GOVERNOR SECTT & ORS
September 7, 2016
QAYAMUDDIN AND ORS. Vs. ADDL. COMMISSIONER (ADMINISTRATION) DEVI PATAN MANDAL AND ORS.
January 18, 2016
QAZI S WASEEM Vs. STATE OF U P AND OTHERS
April 21, 2016
R K AGRAWAL & OTHERS Vs. STATE OF U P & ANOTHER
July 8, 2016
R K BHARTI Vs. BHIM RAO AMBEDKAR UNIVERSITY & OTHERS
July 29, 2016
R K SINGH Vs. STATE OF U P AND ANOTHER
May 30, 2016
R U KHAN AND 3 ORS Vs. U P FOREST CORP
January 8, 2016
R.C. MISHRA Vs. STATE OF U.P.
May 5, 2016
R.L. SRIVASTAVA Vs. SAM HIGINBOTTOM INSTITUTE OF AGRICULTURE AND ORS.
April 7, 2016
R.N. GUPTA & CO. LTD. JASOLA NEW DELHI Vs. M/S ACTION CONSTRUCTION EQUIPMENTS LTD. DUDHOLA
May 27, 2016
R.N. SUMAN Vs. UNION OF INDIA AND ORS.
February 24, 2016
R.P. GARG Vs. INDIAN OIL CORPORATION LTD. AND ORS.
March 3, 2016
RADHA MADHAV SEWA TRUST Vs. STATE OF U P AND OTHERS
September 7, 2016
RADHA MISHRA Vs. STATE OF U P AND ANR
May 3, 2016
RADHA MOHAN YADAV Vs. STATE OF U.P.
May 27, 2016
RADHA RAMAN AND ANOTHER Vs. MADAN MOHAN SHARMA AND ANOTHER
November 15, 2016
RADHA SOAMI SATSANG BEAS Vs. STATE OF UTTAR PRADESH AND OTHERS
April 19, 2016
RADHAWAR (SINCE DECEASED) Vs. DEVATA (SINCE DECEASED)
April 12, 2016
RADHESH KUMAR Vs. STATE OF U P AND 2 ORS
September 16, 2016
RADHESHYAM Vs. STATE OF U.P.
April 25, 2016
RADHEY Vs. STATE OF U P
March 3, 2016
RADHEY MOHAN Vs. STATE OF U.P.
December 5, 2016
RADHEY SHYAM Vs. STATE OF U.P.
October 21, 2016
RADHEY SHYAM AND ANOTHER Vs. GUDDI DEVI
January 27, 2016
RADHEY SHYAM MISHRA Vs. IVTH ADDITIONAL DISTRICT JUDGE, GONDA AND OTHERS
August 24, 2016
RADHEY SHYAM MISHRA AND ORS. Vs. THE PRESIDING OFFICER AND ORS.
February 15, 2016
RADHEY SHYAM VERMA Vs. STATE OF U.P. AND ORS.
February 4, 2016
RADHEY SHYAM VISHWAKARMA Vs. STATE OF U P AND 5 OTHERS
September 27, 2016
RADHIKA OIUL INDUSTRIES Vs. COMMISSIONER TRADE TAX, U P LUCKNOW
July 29, 2016
RAEESH Vs. STATE OF U P
August 26, 2016
RAFEEL Vs. STATE OF U P AND ANOTHER
March 15, 2016
RAFI ULLAH AND OTHERS Vs. STATE OF U.P.
May 17, 2016
RAGHAV Vs. D.D.C. CHANDAULI/A.D.M.(F & R)CHANDAULI AND 10 OTHERS
December 14, 2016
RAGHU RAJ SINGH Vs. STATE OF U P & 4 OTHERS
July 14, 2016
RAGHUBAR DAYAL AND ANOTHER Vs. DEPUTY DIRECTOR OF CONS./ADDL. DISTT. MAGISTRATE SITAPUR
December 19, 2016
RAGHUNATH SARAN Vs. STATE OF U.P. AND 6 OTHERS
December 16, 2016
RAGHUVEER LODH Vs. STATE OF U P
March 18, 2016
RAGHUVEER SINGH & ANOTHER Vs. STATE OF U.P. & ANOTHER
August 26, 2016
RAGHUVIR & ANOTHER Vs. STATE OF U P
July 21, 2016
RAGHVENDRA MANI TRIPATHI Vs. STATE OF U P & ANOTHER
February 10, 2016
RAGHVENDRA PRASAD TIWARI Vs. STATE OF U P AND ORS
February 3, 2016
RAGHVENDRA SHANKAR MISHRA Vs. STATE OF U P AND 3 ORS
May 31, 2016
RAGHVENDRA SINGH Vs. STATE OF U P & OTHERS
August 22, 2016
RAGHVENDRA SINGH & 4 ORS Vs. UNION OF INDIA
September 14, 2016
RAHISHA BEGAM Vs. STATE OF U P AND 7 OTHERS
September 12, 2016
RAHMAN KHAN & ANOTHER Vs. STATE OF U.P. & 3 OTHERS
December 16, 2016
RAHUL AND 21 OTHERS Vs. DISTRICT DY. DIRECTOR OF CONSOLIDATION/COLLECTOR AND 4 OTHERS
January 13, 2016
RAHUL AND ORS. Vs. STATE OF U.P. AND ORS.
January 5, 2016
RAHUL KUMAR SONI Vs. UNION OF INDIA AND 6 ORS
September 14, 2016
RAIESH AHMAD Vs. STATE OF U P
May 12, 2016
RAILWAY ELECTRIFICATION & ANOTHER Vs. MALTI DEVI & OTHERS
November 16, 2016
RAIS Vs. STATE
January 27, 2016
RAIS AHMAD Vs. KUSUM SHARMA
September 23, 2016
RAIS PAL Vs. STATE OF U.P.
March 18, 2016
RAJ BAHADUR Vs. STATE OF U P
July 28, 2016
RAJ BAHADUR SINGH & & OTHERS Vs. STATE OF U P
September 23, 2016
RAJ DEV AND ANOTHER Vs. BASDEV
April 27, 2016
RAJ GAUR Vs. U P POWER CORPN LTD AND ORS
May 26, 2016
RAJ KAMAL SONKAR Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
May 25, 2016
RAJ KAMAL SONKAR Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
April 7, 2016
RAJ KAPOOR ALIAS LALLU Vs. STATE OF U P AND ANOTHER
August 10, 2016
RAJ KARAN Vs. STATE OF U P
May 20, 2016
RAJ KARAN & ORS Vs. STATE OF U P
April 5, 2016
RAJ KARAN TEWARI Vs. U P POWER CORPORATION & ORS
September 29, 2016
RAJ KISHOR Vs. STATE OF U P
January 21, 2016
RAJ KISHOR Vs. STATE OF U P
May 18, 2016
RAJ KISHORE AWASTHI AND ORS. Vs. STATE OF U.P.
May 4, 2016
RAJ KISHORE BABU Vs. STATE OF U P AND ANOTHER
April 6, 2016
RAJ KISHORE PRASAD VERMA Vs. U.P. STATE FOOD & ESSENRTIAL COMMODITIES CORPORATION LTD. & OTHERS
May 13, 2016
RAJ KISHORI DEVI & ANOTHER Vs. UNION OF INDIA & OTHERS
February 16, 2016
RAJ KUMAR Vs. NAWAL KISHOR AGARWAL
September 8, 2016
RAJ KUMAR Vs. STATE OF U.P.
April 19, 2016
RAJ KUMAR Vs. STATE OF U.P.
April 1, 2016
RAJ KUMAR Vs. UNION OF INDIA AND OTHERS
November 29, 2016
RAJ KUMAR AGRAWAL Vs. STATE OF U.P.
May 9, 2016
RAJ KUMAR AND ANOTHER Vs. STATE OF U.P.
June 3, 2016
RAJ KUMAR BAJPAEE Vs. STATE OF U.P.
May 27, 2016
RAJ KUMAR KASHYAP @ RAJU KASHYAP Vs. SPL JUDGE CBI COURT NO. 1 / A.D.J LKO AND OTHERS
December 9, 2016
RAJ KUMAR PATEL & OTHERS Vs. STATE OF U P
July 8, 2016
RAJ KUMAR TYAGI Vs. STATE OF U.P. AND ORS.
July 15, 2016
RAJ KUMAR TYAGI Vs. CENTRAL BUREAU OF INVESTIGATION THRU DIRECTOR, C.G.O. & ANOTHER
December 6, 2016
RAJ KUMAR YADAV AND 2 OTHERS Vs. STATE OF U P AND 3 OTHERS
July 29, 2016
RAJ KUMARI Vs. SHIV KUMAR VERMA
February 1, 2016
RAJ NARAYAN Vs. AMARJEET
May 17, 2016
RAJ PAL Vs. STATE
May 26, 2016
RAJ PAL SINGH MALIK Vs. STATE OF U P AND ANOTHER
May 3, 2016
RAJ RANI AND OTHERS Vs. STATE OF U P AND OTHERS
September 9, 2016
RAJA BABU Vs. STATE OF U P
April 5, 2016
RAJA BABU Vs. STATE OF U P
April 7, 2016
RAJA HARPAL SINGH INTER COLLEGE Vs. PR. COMMISSIONER OF INCOME TAX
May 16, 2016
RAJA RAM Vs. KM. PREMA DEVI AND ORS.
July 26, 2016
RAJA RAM Vs. ADDITIONAL COMMISSIONER VARANSI
July 13, 2016
RAJA RAM Vs. RAM BAHADUR
April 13, 2016
RAJA RAM RAIDAS AND ANOTHER (IN JAIL) Vs. STATE OF U P
May 6, 2016
RAJA RAM YADAV Vs. ZILA SAMAJ KALYAN ADHIKARI AND ORS.
May 24, 2016
RAJAN SINGH @ VAIBHAV SINGH Vs. STATE OF U P
April 12, 2016
RAJARAM Vs. STATE OF U P AND ANR
February 8, 2016
RAJBALI Vs. D D C /D M ,DISTRICT SANT KABIR NAGAR AND OTHERS
September 8, 2016
RAJDEV (SINCE DECEASED) AND ANOTHER Vs. CIVIL JUDGE (JR DIV ) AND 2 OTHERS
May 20, 2016
RAJEEV GUPTA Vs. STATE OF U.P.
April 19, 2016
RAJEEV KUMAR Vs. STATE OF U.P. AND ORS.
April 28, 2016
RAJEEV KUMAR Vs. STATE OF U.P.
January 22, 2016
RAJEEV KUMAR Vs. STATE OF U.P. AND ANOTHER
November 15, 2016
RAJEEV KUMAR @ BANTI Vs. STATE OF U P
September 30, 2016
RAJEEV TIWARI AND ORS. Vs. ADDITIONAL COMMISSIONER LUCKNOW AND ORS.
February 29, 2016
RAJENDRA Vs. STATE OF U.P.
March 17, 2016
RAJENDRA Vs. D D C & OTHERS
January 29, 2016
RAJENDRA & OTHERS Vs. STATE OF U P
May 17, 2016
RAJENDRA AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
March 18, 2016
RAJENDRA AND ORS. Vs. STATE OF U.P.
March 29, 2016
RAJENDRA AND ORS. Vs. STATE OF U.P.
April 8, 2016
RAJENDRA BAHADUR Vs. STATE OF U.P.
May 2, 2016
RAJENDRA BAHADUR SINGH Vs. SMT. HEMWANTI & ANOTHER
May 4, 2016
RAJENDRA KUMAR Vs. MAHBUB HASAN AND 6 ORS
February 22, 2016
RAJENDRA KUMAR AGARWAL Vs. STATE OF U.P. AND ORS.
January 22, 2016
RAJENDRA KUMAR AND ANR. Vs. SMT. MEENAKSHI GAUR AND ANR.
July 12, 2016
RAJENDRA KUMAR NAGAR & ORS Vs. KAMAL SINGH YADAV (INSPECTOR CIVIL POLICE P NO 822130190) & ORS
June 14, 2016
RAJENDRA KUMAR PATHAK Vs. STATE OF U P AND ANOTHER
January 8, 2016
RAJENDRA KUMAR PRAJAPATI AND ORS. Vs. VIJAY SHANKER SINGH AND ORS.
April 20, 2016
RAJENDRA KUMAR RAWAT AND ORS. Vs. STATE OF U.P. AND ORS.
February 2, 2016
RAJENDRA MISHRA Vs. STATE OF U P AND 2 OTHERS
May 20, 2016
RAJENDRA PAL Vs. STATE OF U.P. AND 4 OTHERS
September 30, 2016
RAJENDRA PAL Vs. STATE OF U P AND ANOTHER
February 18, 2016
RAJENDRA PRASAD Vs. NARENDRA MITTAL AND OTHERS
August 10, 2016
RAJENDRA PRASAD BAUDH Vs. STATE OF U.P. AND ORS.
January 22, 2016
RAJENDRA PRASAD GUPTA AND ORS. Vs. DISTRICT JUDGE AND ORS.
January 12, 2016
RAJENDRA PRASAD MISHRA AND ORS. Vs. D.D.C., VARANASI AND ORS.
July 11, 2016
RAJENDRA PRATAP SINGH @ MOTI SINGH Vs. RAM SINGH & OTHERS
August 9, 2016
RAJENDRA SAHKARI AWAS SAMIT LTD. Vs. STATE OF U.P. AND ORS.
February 9, 2016
RAJENDRA SINGH Vs. SHYAM SINGH
September 27, 2016
RAJENDRA SINGH Vs. CHANDRA PAL
May 13, 2016
RAJENDRA SINGH & OTHERS Vs. KALAWATI SINGH
May 20, 2016
RAJENDRA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
April 26, 2016
RAJENDRA SOOD @ RAJINDER PAUL AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
September 28, 2016
RAJENDRA YADAV & ANOTHER Vs. STATE OF U P
May 27, 2016
RAJENDRI DEVI Vs. STATE OF U P AND ANOTHER
September 16, 2016
RAJESH Vs. STATE OF U.P.
May 13, 2016
RAJESH Vs. STATE OF U P
April 18, 2016
RAJESH Vs. STATE OF U.P.
July 12, 2016
RAJESH @ RAM LAKHAN Vs. STATE OF U P
January 8, 2016
RAJESH AND ORS. Vs. STATE OF U.P. AND ORS.
April 8, 2016
RAJESH GANDHI AND OTHERS Vs. STATE OF U.P. AND ANOTHER
May 30, 2016
RAJESH KAHAR Vs. STATE OF U P
April 21, 2016
RAJESH KUMAR Vs. STATE OF U.P. AND 3 OTHERS
May 24, 2016
RAJESH KUMAR Vs. STATE OF U P
May 27, 2016
RAJESH KUMAR Vs. SMT. RAJESH KUMAR
April 27, 2016
RAJESH KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
January 7, 2016
RAJESH KUMAR CHAUDHARI Vs. STATE OF U.P. & ANOTHER
December 19, 2016
RAJESH KUMAR GUPTA Vs. DEEPAK TANDON & ANOTHER
August 3, 2016
RAJESH KUMAR GUPTA Vs. STATE OF U.P.
September 1, 2016
RAJESH KUMAR KURMI Vs. STATE OF U.P.
February 29, 2016
RAJESH KUMAR LOGWANI Vs. SMT. RAM DEVI AHUJA AND 4 OTHERS
December 19, 2016
RAJESH KUMAR PATEL Vs. STATE OF U P AND OTHERS
September 8, 2016
RAJESH KUMAR SINGH Vs. STATE OF U.P.
April 19, 2016
RAJESH KUMAR SINGH Vs. UNION OF INDIA AND 4 OTHERS
October 4, 2016
RAJESH KUMAR SRIVASTAVA Vs. STATE OF U P THRO SECRETARY L U A N P U P LUCKNOW & ORS
May 9, 2016
RAJESH KUMAR YADAV Vs. STATE OF U P & 4 ORS
September 19, 2016
RAJESH KUMAR YADAV Vs. STATE OF U.P. AND ORS.
January 7, 2016
RAJESH PAPER MILLS Vs. UNION OF INDIA AND ANOTHER
August 3, 2016
RAJESH SHARMA AND ANR. Vs. STATE OF U.P.
May 31, 2016
RAJESH SINGH Vs. STATE OF U P
April 5, 2016
RAJESH YADAV Vs. STATE OF U P
February 5, 2016
RAJESHWAR Vs. STATE OF U.P. AND ORS.
January 13, 2016
RAJESHWAR GUPTA AND ANOTHER Vs. SMT. GAURI DEVI AND 4 OTHERS
October 19, 2016
RAJINDER Vs. STATE OF U P & ANOTHER
January 27, 2016
RAJIV CHAUDHARY Vs. STATE OF U P AND OTHERS
September 30, 2016
RAJIV KUMAR ALIAS BOBBY Vs. STATE OF U.P.
November 11, 2016
RAJIV KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
February 24, 2016
RAJIV KUMAR RAI Vs. STATE OF U.P. AND ANOTHER
May 24, 2016
RAJIV KUMAR SINGH Vs. STATE OF U.P. AND ANOTHER
November 23, 2016
RAJIV TYAGI AND ANOTHER Vs. STATE OF U P AND ANOTHER
May 31, 2016
RAJJAB ALI AND ORS. Vs. ADDITIONAL COMMISSIONER FAIZABAD AND ORS.
April 12, 2016
RAJJO DEVI Vs. STATE OF U.P.
April 7, 2016
RAJKAPOOR BIND Vs. STATE OF U.P. AND ANOTHER
November 28, 2016
RAJKUMAR AND ORS. Vs. STATE OF U.P.
July 11, 2016
RAJKUMAR PRABHAKAR AND OTHERS Vs. STATE OF U P AND ANOTHER
August 5, 2016
RAJKUMAR SHARMA @ RAJKUMAR DHIMAN Vs. UNION OF INDIA
January 7, 2016
RAJKUMAR SINGH Vs. VIJAY KUMAR MISHRA AND OTHERS
January 25, 2016
RAJNEESH KUMAR Vs. STATE OF U P AND 3 OTHERS
April 8, 2016
RAJPAL Vs. STATE OF U P AND ANOTHER
September 27, 2016
RAJPAL SINGH Vs. STATE OF U.P.
July 28, 2016
RAJPAL SINGH Vs. STATE OF U P AND 3 OTHERS
August 2, 2016
RAJRANI [U/A-227] Vs. DISTRICT & SESSION JUDGE GONDA AND ANOTHER
January 27, 2016
RAJU Vs. STATE OF U P
August 19, 2016
RAJU Vs. STATE
July 8, 2016
RAJU Vs. STATE OF U.P.
March 28, 2016
RAJU Vs. STATE OF UTTAR PRADESH
August 5, 2016
RAJU Vs. STATE OF U.P.
August 8, 2016
RAJU & OTHERS Vs. STATE OF U P
September 28, 2016
RAJU @ ABID Vs. UNION OF INDIA
July 6, 2016
RAJU AND ANOTHER Vs. ADDITIONAL COLLECTOR/A D D C SHRAWASTI AND ANOTHER
May 25, 2016
RAJU CHATURVEDI @ RAM PRAKASH AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
August 4, 2016
RAJU CHAURASIA Vs. STATE OF U P
April 29, 2016
RAJU NAI @ RAJ KISHORE Vs. STATE OF U P
May 26, 2016
RAJU SHUKLA Vs. STATE OF U.P.
April 21, 2016
RAJWATI DEVI Vs. RAM CHARAN SHARMA
April 27, 2016
RAKESH Vs. STATE OF U P
July 20, 2016
RAKESH Vs. STATE OF U P
September 8, 2016
RAKESH Vs. STATE OF U P AND 3 OTHERS
June 9, 2016
RAKESH BABU YADAV Vs. STATE OF U P AND OTHERS
September 9, 2016
RAKESH BIHARI AND ORS. Vs. STATE OF U.P. AND ORS.
February 2, 2016
RAKESH BIRANI AND ORS. Vs. PREM NARAIN SINGAHL AND ORS.
May 6, 2016
RAKESH DHAR TRIPATHI Vs. STATE OF U P & 3 OTHERS
August 3, 2016
RAKESH KUMAR Vs. STATE OF U.P. AND 3 OTHERS
November 7, 2016
RAKESH KUMAR Vs. STATE OF U P AND 7 OTHERS
February 22, 2016
RAKESH KUMAR Vs. STATE OF U P
March 18, 2016
RAKESH KUMAR Vs. STATE OF U P
May 13, 2016
RAKESH KUMAR @ VINAY KUMAR @ BHOLA PANDEY Vs. STATE OF U P
July 27, 2016
RAKESH KUMAR AGRAWAL Vs. STATE OF U P AND ANOTHER
February 10, 2016
RAKESH KUMAR BAUDHA Vs. ANSAL HOUSING CORPORATION AGRA AND ORS.
March 29, 2016
RAKESH KUMAR GUPTA Vs. STATE OF U P AND ANOTHER
September 30, 2016
RAKESH KUMAR SINGH & ORS. Vs. CIVIL JUDGE JUNIOR DIVISION KAISERGANJ BAHRAICH & ORS.
August 4, 2016
RAKESH KUMAR SRIVASTAVA AND ORS. Vs. INSPECTOR GENERAL OF REGISTRATION U.P. LUCKNOW AND ORS.
January 22, 2016
RAKESH KUMAR YADAV Vs. STATE OF U.P.
December 15, 2016
RAKESH SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SHAHJAHANPUR AND 18 OTHERS
July 18, 2016
RAKESH SINGH Vs. STATE OF U.P. & ANOTHER
December 13, 2016
RAKESH SINGH Vs. STATE OF U P
June 8, 2016
RAKESH SINGH AND OTHERS Vs. STATE OF U.P.
October 27, 2016
RAKESH VERMA Vs. DISTRICT MAGISTRATE AMBEDKAR NAGAR & OTHERS
November 24, 2016
RAKHI RAJAK Vs. STATE OF U P AND 3 OTHERS
April 29, 2016
RAKSHA RAM Vs. STATE OF U P
May 30, 2016
RAKSHMA TIWARI Vs. UPPER ZILA MAGISTRATE (NAGAR) AND ORS.
January 12, 2016
RAM Vs. STATE OF U P & ORS
February 10, 2016
RAM ABHILAKH & ANR. Vs. SIYARAM
April 4, 2016
RAM ABHILAKH & OTHERS Vs. UDIT NARAIN & OTHERS
July 22, 2016
RAM ADHAR SHARMA Vs. STATE OF U P & ORS
August 4, 2016
RAM ASHREY CHAUBEY Vs. STATE OF U P AND OTHERS
July 8, 2016
RAM ASHREY PRASAD SINGH Vs. DY DIRECTOR OF CONSOLIDATION AND 8 OTHERS
August 5, 2016
RAM AUTAR Vs. BOARD OF REVENUE ALLAHABAD
August 1, 2016
RAM AUTAR & OTHERS Vs. STATE OF U P
May 20, 2016
RAM AUTAR SINGH AND ORS. Vs. STATE OF U.P.
July 28, 2016
RAM AVADH AND ANOTHER Vs. STATE OF U.P.
July 29, 2016
RAM AVTAR Vs. STATE OF U P
July 25, 2016
RAM AVTAR Vs. STATE OF U.P. & OTHERS
July 21, 2016
RAM AWADH PANDEY & OTHERS Vs. STATE OF U P
August 26, 2016
RAM AWADH SINGH Vs. D.D.C. AZAMGARH
December 1, 2016
RAM AWADH YADAV Vs. ADDITIONAL DISTRICT MAGISTRATE ADMIN/D D C AND 2 OTHERS
April 29, 2016
RAM BABU Vs. SHRIMATI MEERA DEVI
January 19, 2016
RAM BABU AND ANOTHER Vs. STATE OF U P
June 6, 2016
RAM BABU KURMI Vs. STATE OF U.P. AND ORS.
July 11, 2016
RAM BABU SINGH Vs. STATE OF U P & OTHERS
August 20, 2016
RAM BACHAN Vs. STATE OF U P AND 3 ORS
May 3, 2016
RAM BACHAN YADAV AND 2 ORS Vs. STATE OF U P AND 2 ORS
August 20, 2016
RAM BADAN YADAV AND ANR Vs. DY DIRECTOR OF CONSOLIDATION GHAZIPUR AND 8 OTHERS
May 4, 2016
RAM BAHADUR Vs. STATE OF U P & OTHERS
September 7, 2016
RAM BAKSH SINGH AND ORS. Vs. GEETA DEVI AND ORS.
February 26, 2016
RAM BALI & ORS Vs. STATE OF U P & ANOTHER
April 5, 2016
RAM BALI AND 2 OTHERS Vs. D D C AND 3 ORS
April 7, 2016
RAM BHAJAN Vs. D.D.C. AND OTHERS
July 19, 2016
RAM BHAROSEY Vs. STATE OF U.P.
January 22, 2016
RAM BHOOL AND ANOTHER Vs. STATE OF U P
May 13, 2016
RAM BHOOL YADAV AND 3 ORS Vs. GYAN KUNJ CONSTRUCTION PVT LTD & 4 ORS
May 30, 2016
RAM BILAS Vs. STATE OF U P
May 11, 2016
RAM BILAS YADAV 1364(S/B)2015 Vs. UNION OF INDIA
March 10, 2016
RAM BILASH Vs. DIVISIONAL RAIL MANAGER
August 5, 2016
RAM BRIKSH Vs. STATE OF U.P.
May 20, 2016
RAM BRIKSH Vs. STATE OF U P AND OTHERS
August 10, 2016
RAM BUX SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
July 22, 2016
RAM CHANDER AND (3) ORS Vs. STATE OF U P
September 16, 2016
RAM CHANDRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION LUCKNOW AND OTHERS
May 9, 2016
RAM CHANDRA Vs. BOARD OF REVENUE, LUCKNOW AND OTHERS
October 20, 2016
RAM CHANDRA KORI Vs. STATE OF U P & 3 OTHERS
May 3, 2016
RAM CHANDRA SHARMA Vs. STATE OF U P AND ANOTHER
April 27, 2016
RAM CHANDRA SINGH Vs. STATE BANK OF INDIA AND OTHERS
April 29, 2016
RAM CHANDRA VERMA AND ORS. 111(CONS)1977 Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH AND ORS.
December 14, 2016
RAM CHARAN Vs. STATE OF U.P. AND 2 OTHERS
October 25, 2016
RAM CHARAN AND 23 OTHERS Vs. ADDL. COMMISSIONER, AGRA DIVISION, AGRA AND 3 OTHERS
November 29, 2016
RAM CHARITRA MISRA Vs. BOARD OF REVENUE AND OTHERS
April 12, 2016
RAM DAWAR YADAV & OTHERS Vs. CHAKBANDI AYUKT AND ANOTHER
September 7, 2016
RAM DAYAL Vs. CHIEF ELECTION COMMISSIONER UTTAR PRADESH
January 5, 2016
RAM DAYAL AND ORS. Vs. DIRECTOR OF EDUCATION AND ORS.
May 2, 2016
RAM DAYAL PAL Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
July 12, 2016
RAM DEO CHAMAR Vs. STATE OF U.P.
April 6, 2016
RAM DHANI AND 3 OTHERS Vs. STATE OF U P
May 10, 2016
RAM DULAR AND ORS. Vs. STATE OF U.P.
May 4, 2016
RAM DULAR AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHER
July 8, 2016
RAM DULARE Vs. RAJ KUMARI
March 16, 2016
RAM DULAREY Vs. STATE OF U P
March 1, 2016
RAM DULAREY YADAV Vs. STATE OF U.P.
September 2, 2016
RAM EKWAL PRASAD Vs. INDUSTRIAL DEVP BANK OF INDIA & ORS
February 2, 2016
RAM GOPAL Vs. UNION OF INDIA AND OTHERS
September 20, 2016
RAM GOPAL Vs. STATE OF U.P.
August 23, 2016
RAM GOPAL AND ANOTHER Vs. BOARD OF REVENUE THRU CHAIRMAN LKO AND OTHERS
November 28, 2016
RAM HARSH PAL Vs. STATE OF U P
July 29, 2016
RAM JANAM Vs. ADDITIONAL COMMISSIONER IIND AND ORS.
July 12, 2016
RAM JANAM Vs. STATE OF U P
May 13, 2016
RAM JEET Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH AND 3 OTHERS
July 8, 2016
RAM JEEWAN Vs. STATE OF U.P.
April 28, 2016
RAM JI SINGH Vs. STATE OF U P & ANOTHER
August 11, 2016
RAM JI SINGH AND ANOTHER Vs. STATE OF U.P.
December 14, 2016
RAM KARAN Vs. JAGDEEP SINGH
May 2, 2016
RAM KHELAWAN & OTHERS Vs. STATE OF U P
May 6, 2016
RAM KHELAWAN YADAV Vs. STATE OF U.P.
May 26, 2016
RAM KHILAWAN Vs. BOARD OF REVENUE
June 9, 2016
RAM KINKAR PANDEY AND OTHERS Vs. STATE OF U.P. AND OTHERS
November 8, 2016
RAM KISHAN Vs. STATE OF U.P.
April 8, 2016
RAM KISHAN Vs. BOARD OF REVENUE, U.P.
February 16, 2016
RAM KISHAN AND ORS. Vs. STATE
February 17, 2016
RAM KISHAN SWARNKAR Vs. SRI NIRMAL KUMAR JAIN
May 4, 2016
RAM KISHOR Vs. CHHUNNI SINGH
May 13, 2016
RAM KISHOR AND 2 OTHERS Vs. STATE OF U P AND ORS
March 15, 2016
RAM KISHORE SHASHTRI AND OTHERS Vs. RATAN LAL HANGLOO, V C , UNIVERSITY OF ALLAHABAD AND OTHER
September 7, 2016
RAM KISHORE SINGH Vs. STATE OF U.P. AND ORS.
January 11, 2016
RAM KRIPAL Vs. STATE OF U.P.
December 20, 2016
RAM KRIPAL Vs. STATE OF U.P. AND ORS.
February 19, 2016
RAM KRISHNA MISRA Vs. STATE OF U.P. THRU COLLECTOR, LUCKNOW & OTHERS
November 17, 2016
RAM KUMAR Vs. STATE OF U.P THRU PRIN SECY REVENUE LKO & ORS.
November 25, 2016
RAM KUMAR AND 4 OTHERS Vs. MONU MINOR AND 5 OTHERS
February 3, 2016
RAM KUMAR AND 7 OTHERS Vs. LAND MANAGEMENT COMMITTEE VILLAGE & POST BANDA AND 5 OTHERS
November 17, 2016
RAM KUMAR AND ORS. Vs. STATE OF U.P.
March 28, 2016
RAM KUMAR KORI Vs. STATE OF U P
September 28, 2016
RAM LAKHAN Vs. ASHWANI KUMAR & 2 OTHERS
October 3, 2016
RAM LAKHAN Vs. STATE OF U P
August 3, 2016
RAM LAKHAN Vs. STATE OF U.P. AND ORS.
April 8, 2016
RAM LAKHAN AND ORS Vs. RAEBARELI VIKAS PRADHIKARAN
August 11, 2016
RAM LAKHAN AND OTHERS Vs. STATE OF U P
May 12, 2016
RAM LAKHAN PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
March 2, 2016
RAM LAKHAN PRAJAPATI Vs. STATE OF U.P.
May 10, 2016
RAM LAKHAN PRASAD Vs. STATE OF U P
April 29, 2016
RAM LAUT Vs. STATE OF U.P. THRU CHIEF REVENUE OFFICER SULTANPUR AND OTHERS
August 24, 2016
RAM MANI PANDEY Vs. STATE OF U.P. AND OTHERS
December 7, 2016
RAM MANOHAR LOHIA MAHAVIDYALAYA, MAHABEER CHHAPARA AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, GORAKHPUR AND 2 OTHERS
November 18, 2016
RAM MILAN YADAV AND ANOTHER Vs. STATE OF U P AND OTHERS
March 29, 2016
RAM MURAT AND THREE OTHERS Vs. STATE
June 28, 2016
RAM NARAIN SINGH Vs. UNION OF INDIA & OTHERS
May 27, 2016
RAM NARAYAN Vs. STATE OF U.P.
August 10, 2016
RAM NARAYAN Vs. D D C AND 5 OTHERS
February 15, 2016
RAM NARAYAN PATI TRIPATHI Vs. STATE OF U P AND 4 OTHERS
August 12, 2016
RAM NARESH Vs. STATE OF U P AND OTHERS
September 5, 2016
RAM NARESH Vs. STATE OF U P
October 6, 2016
RAM NARESH Vs. U P FOREST CORPORATION
April 4, 2016
RAM NARESH AND 2 OTHERS Vs. STATE OF U P
September 16, 2016
RAM NARESH SONKAR Vs. STATE OF U P
February 5, 2016
RAM NARESH YADAV Vs. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE
April 26, 2016
RAM NATH AND 10 OTHERS Vs. KUMAR (DECEASED) AND 4 OTHERS
March 28, 2016
RAM NATH AND ORS. Vs. ADDITIONAL COMMISSIONER ( ADMINISTRATION) FAIZABAD AND ORS.
November 18, 2016
RAM NATH GUPTA Vs. STATE OF U.P.
July 8, 2016
RAM NEWAS SINGH & OTHERS Vs. THE DY. DIRECTOR OF CONSOLIDATION, GORAKHPUR & OTHERS
February 16, 2016
RAM NIHORE TEWARI AND ORS. Vs. STATE OF U.P.
March 9, 2016
RAM NIRANJAN SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DEORIA & OTHERS
July 8, 2016
RAM NIWAS Vs. RAMESH CHAND
May 19, 2016
RAM NIWAS AND OTHERS Vs. STATE OF U P
September 29, 2016
RAM NIYADI RAI Vs. STATE OF U P AND ANOTHER
August 30, 2016
RAM PAL AND ORS Vs. STATE OF U P
September 1, 2016
RAM PAL AND OTHERS Vs. STATE OF U P
September 8, 2016
RAM PAL SINGH Vs. STATE OF UTTAR PRADESH
February 19, 2016
RAM PAL SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
March 2, 2016
RAM PANDEY Vs. STATE
February 5, 2016
RAM PHAR Vs. STATE
June 9, 2016
RAM PHEREY Vs. STATE OF U P
October 6, 2016
RAM PIYARE Vs. THE STATE
January 19, 2016
RAM PRAKASH RAI Vs. GAURAV KRISHNA BANSAL,DIR. N.C. ZONE CULTURAL CENTRE
December 14, 2016
RAM PRAKASH YADAV Vs. STATE OF U P
May 27, 2016
RAM PRASAD Vs. SUDHIR CHANDRA & 2 OTHERS
February 3, 2016
RAM PRASAD AND ANOTHER Vs. BOARD OF REVENUE AND 4 OTHERS
April 7, 2016
RAM PRASAD AND ORS. Vs. STATE OF U.P.
April 8, 2016
RAM PRASAD PAL @ RAM PALTAN PAL AND ANOTHER Vs. STATE OF U P & OTHERS
May 23, 2016
RAM PRATAP Vs. STATE OF U.P.
February 11, 2016
RAM PRATAP AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
June 10, 2016
RAM PRATAP VERMA Vs. KISHAN SINGH ATORIA, PRINCIPAL SECRY AND ANOTHER
May 24, 2016
RAM PRAVESH RAM Vs. STATE OF U P
March 2, 2016
RAM RAJ Vs. STATE
July 22, 2016
RAM RAJ SINGH Vs. RAMJI AND 25 OTHERS
April 29, 2016
RAM RANG Vs. STATE OF U.P THRU PRIN SECY PANCHAYAT RAJ LKO & ORS
December 9, 2016
RAM RANG SINGH Vs. DY. DIRECTOR OF CONSOLIDATION, ADMINISTRATION AND ORS.
January 29, 2016
RAM RATAN Vs. STATE OF U P
September 20, 2016
RAM RATAN Vs. STATE OF U.P.
December 8, 2016
RAM RATAN Vs. STATE OF U.P. AND OTHERS
November 22, 2016
RAM RATAN & ANOTHER Vs. BHAGWANDEEN
April 4, 2016
RAM RATI AND ORS. Vs. KESHAV
April 25, 2016
RAM SABAD Vs. RAM ASREY AND ORS.
February 10, 2016
RAM SAGAR Vs. STATE OF U P & ORS
September 7, 2016
RAM SAGAR Vs. DISTRICT MAGISTRATE,LAKHIMPUR KHERI AND ORS
May 17, 2016
RAM SAGAR AND ORS. Vs. STATE OF U.P.
February 29, 2016
RAM SAGAR GUPTA Vs. STATE OF U.P. AND OTHER
April 26, 2016
RAM SAJIVAN MISHRA Vs. STATE OF U P
May 11, 2016
RAM SANEHI Vs. D.D.C.AND OTHERS
May 5, 2016
RAM SANTOSH Vs. STATE OF U.P. AND ORS.
April 26, 2016
RAM SARAN Vs. STATE OF U P
April 22, 2016
RAM SARAN BIND & ANOTHER Vs. STATE OF U P
May 13, 2016
RAM SAWARI DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
January 13, 2016
RAM SEVAK Vs. STATE OF U.P. AND 5 OTHERS
July 6, 2016
RAM SEVAK AND 6 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
December 22, 2016
RAM SEWAK Vs. DY. DIRECTOR OF CONSOLIDATION MAHARAJGANJ AND 3 OTHERS
November 22, 2016
RAM SHANKAR AND OTHERS Vs. STATE OF U.P.
May 13, 2016
RAM SHANKER DUBEY Vs. STATE OF U P
July 26, 2016
RAM SHARAN SINGH Vs. STATE OF U.P. AND ORS.
March 1, 2016
RAM SHLOK PANDEY Vs. UNION OF INDIA AND ORS.
June 30, 2016
RAM SINGH Vs. STATE OF U.P. AND OTHERS
December 20, 2016
RAM SINGH & OTHERS Vs. STATE OF U.P. & ANOTHER
May 27, 2016
RAM SINGH, KAIDI NO 9443 CENTRAL JAIL, FATEHGARH Vs. STATE OF U P AND OTHERS
January 28, 2016
RAM SUNDER Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH AND ORS
March 18, 2016
RAM SURAT Vs. STATE OF U P
May 18, 2016
RAM SURAT & ANOTHER Vs. STATE OF U P & ANR
April 7, 2016
RAM SURAT AND ANOTHER Vs. CHIEF REVENUE OFFICER/DY DIRECTOR OF CONSOLIDATION AND 6OTHERS
August 9, 2016
RAM SWAROOP Vs. STATE OF U P
May 26, 2016
RAM SWAROOP Vs. SUPERINTENDENT, GANDHI MEMORIAL & ASSOCIATED
January 22, 2016
RAM SWAROOP VERMA AND ORS. Vs. STATE OF U.P.
March 15, 2016
RAM TIRATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
February 11, 2016
RAM UJAGIR Vs. STATE OF U.P.
August 3, 2016
RAM VEER AND ANOTHER Vs. STATE OF U P AND ANOTHER
May 17, 2016
RAM VEER SINGH Vs. STATE OF U P AND 4 ORS
September 14, 2016
RAM VILAS Vs. STATE OF U P
January 19, 2016
RAMA Vs. STATE OF U.P.
August 22, 2016
RAMA KANT Vs. SUPERINTENDENT OF POLICE, DISTT HARDOI & ORS
March 8, 2016
RAMA KRISHNA SAHKARI AVAS SAMITI LTD. Vs. THE STATE OF U.P. THRU SECY. AND ANOTHER
October 18, 2016
RAMA PUNDHIR Vs. STATE OF U.P. AND 2 OTHERS
September 12, 2016
RAMA RATHI Vs. STATE OF U P AND OTHERS
February 12, 2016
RAMA SHANKAR BHARTI AND ANOTHER Vs. STATE OF U P & ORS
June 13, 2016
RAMA SHANKER AND OTHERS Vs. STATE OF U.P.
October 24, 2016
RAMA SHANKER GIRI AND ORS. Vs. STATE OF U.P.
December 23, 2016
RAMA SHANKER SINGH AND 2 OTHERS Vs. STATE OF U.P. AND 10 OTHERS
November 15, 2016
RAMADHIN RAM Vs. THE CHAIRMAN MANAGING DIRECTOR HEAD OFFICE BANK OF INDIA
February 2, 2016
RAMAIYA PAL Vs. STATE OF U P
May 5, 2016
RAMAJOR AND 3 OTHERS Vs. DY DIRECTOR OF CONSOLIDATION AND ANOTHER
July 25, 2016
RAMAKANT @ TILLU Vs. STATE OF U P
September 15, 2016
RAMAKANT MISHRA AND OTHERS Vs. STATE OF U P AND ANOTHER
March 1, 2016
RAMAKANT RICHHARIYA Vs. TRIBHUWAN JI SINHA
February 1, 2016
RAMAN DAS Vs. STATE OF U.P. AND ORS.
July 15, 2016
RAMAN GUPTA AND ORS. Vs. ANIL KUMAR GOEL
March 16, 2016
RAMANAND VERMA & ANOTHER Vs. STATE OF U P
May 26, 2016
RAMASHANKAR CHAUHAN Vs. STATE OF U P AND 3 OTHERS
August 22, 2016
RAMASHANKAR CHAUHAN AND OTHERS Vs. STATE OF U P
June 14, 2016
RAMAYAN AND ORS. Vs. RAMJIYAWAN AND ORS.
February 3, 2016
RAMBRICHCHHA AND 2 OTHERS Vs. PARAS NATH SINGH YADAV AND 3 ORS.
May 30, 2016
RAMCHANDAR AGARWAL Vs. STATE OF U P
July 15, 2016
RAMCHARAN Vs. BALCHAND
May 10, 2016
RAMDEO Vs. STATE OF U P AND ANR
April 5, 2016
RAMDEV AND ANOTHER Vs. DY DIRECTOR OF CONSOLIDATION, MAU AND 3 OTHERS
April 27, 2016
RAMDEV YADAV Vs. DR. B.K. SINGH
January 19, 2016
RAMDEV YADAV Vs. B K SINGH
September 28, 2016
RAMESH Vs. STATE OF U P AND 3 OTHERS
July 18, 2016
RAMESH Vs. COLLECTOR
October 20, 2016
RAMESH AND ORS. Vs. STATE OF U.P.
April 26, 2016
RAMESH AND ORS. Vs. UNION OF INDIA AND ORS.
February 15, 2016
RAMESH AND OTHERS Vs. STATE OF U P AND OTHERS
August 19, 2016
RAMESH CHAND GOEL Vs. C B I
March 28, 2016
RAMESH CHAND JOSHI AND ORS. Vs. STATE OF U.P.
July 20, 2016
RAMESH CHAND VERMA Vs. STATE OF U.P. AND OTHERS
December 17, 2016
RAMESH CHAND YADAV AND OTHERS Vs. STATE OF U P AND OTHERS
January 4, 2016
RAMESH CHANDRA Vs. UNION OF INDIA AND ORS.
January 28, 2016
RAMESH CHANDRA Vs. OMPRAKASH RAJPOOT VISHWAKARMA
April 4, 2016
RAMESH CHANDRA AGRAWAL Vs. STATE OF U.P.
September 14, 2016
RAMESH CHANDRA AND ORS. Vs. STATE OF U.P.
May 6, 2016
RAMESH CHANDRA MAJI Vs. STATE
February 19, 2016
RAMESH CHANDRA RAO NAVTAPPI MAHAVIDYALAYA & ANOTHER Vs. STATE OF U P & 4 OTHERS
June 24, 2016
RAMESH CHANDRA TIWARI Vs. STATE OF U.P.
December 14, 2016
RAMESH KUMAR (INRE 4119 SERS 2008) Vs. STATE OF U.P. THRU. PRIN. SECY., HOME & OTHERS
September 14, 2016
RAMESH KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
April 22, 2016
RAMESH PASI AND ORS. Vs. STATE OF U.P.
March 18, 2016
RAMESH PRASAD Vs. STATE OF U.P. AND 3 OTHERS
December 2, 2016
RAMESH PRASAD YADAV Vs. STATE OF U.P.
April 4, 2016
RAMESH RAJBHAR Vs. STATE OF U P AND 3 OTHERS
July 4, 2016
RAMESH SINGH Vs. SONIA GANDHI
July 11, 2016
RAMESHWAR Vs. BOARD OF REVENUE U.P.ALLAHABAD
January 6, 2016
RAMESHWAR AND OTHERS Vs. STATE OF U P
May 27, 2016
RAMESHWAR PRASAD SINGH Vs. STATE OF U P AND 7 ORS
September 28, 2016
RAMESHWAR PRASAD YADAV Vs. STATE OF U.P.
May 17, 2016
RAMESHWAR PRASAD YADAV Vs. DISTRICT JUDGE DISTRICT LUCKNOW AND ANOTHER
April 21, 2016
RAMESHWAR SINGH Vs. UNION HOME SECY GOVT OF INDIA MINISTRY OF HOME & ORS
May 6, 2016
RAMESHWAR TYAGI Vs. STATE OF U.P.
April 5, 2016
RAMESWARI Vs. STATE OF U.P.
May 12, 2016
RAMJI YADAV Vs. STATE OF U.P.
December 8, 2016
RAMJI YADAV & OTHERS Vs. STATE OF U P & OTHERS
May 9, 2016
RAMJILAL AND ORS. Vs. STATE OF U.P.
March 18, 2016
RAMKALI AND ANOTHER Vs. D.D.C., SAMBHAL CAMP AMROHA AND 10 OTHERS
September 8, 2016
RAMPAL SINGH AND ANOTHER Vs. STATE OF U.P.
December 16, 2016
RAMSAMUJH Vs. STATE OF U.P.
April 19, 2016
RAMSIYA YADAV Vs. STATE OF U.P.
September 6, 2016
RAMSWEAMWAR Vs. BHAWANIDEEN
February 3, 2016
RAMU @ LOHA Vs. STATE OF U P
May 11, 2016
RAMVEER AND OTHERS Vs. STATE OF U P AND ANOTHER
August 11, 2016
RAMVEER SINGH AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
September 21, 2016
RAMVIR SINGH Vs. STATE OF U.P.
March 10, 2016
RAMWATI Vs. STATE OF U P
September 23, 2016
RAN BAHADUR SINGH Vs. COMMISSIONER, FAIZABAD DIVISION, FAIZABAD AND ANOTHER
August 30, 2016
RANA SUGAR LTD Vs. STATE OF U P
February 25, 2016
RANI DEVI Vs. STATE OF U P & OTHERS
July 13, 2016
RANI DEVI AND ORS Vs. ADDITIONAL DISTRICT JUDGE COURT NO 13 LUCKNOW AND ORS
January 7, 2016
RANJANA YADAV AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
August 19, 2016
RANJAY SINGH Vs. STATE OF U P AND 2 OTHERS
January 14, 2016
RANJEET PAL Vs. UNION OF INDIA
February 17, 2016
RANJEET SINGH Vs. STATE OF U P AND ORS
April 25, 2016
RANJEET YADAV AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
May 17, 2016
RANVEER SINGH Vs. STATE OF U.P.
December 16, 2016
RANVIR SINGH Vs. STATE OF U.P.
December 14, 2016
RANVIR SINGH AND ORS. Vs. STATE OF U.P.
March 1, 2016
RANVIR SINGH SUMAN Vs. STATE OF U P & ORS
June 13, 2016
RASHEED Vs. NAFEES AHAMAD
April 19, 2016
RASHI MANI MISHRA AND 4 OTHERS Vs. STATE OF U P AND 60 OTHERS
September 19, 2016
RASHID Vs. STATE OF U.P. AND OTHERS
December 19, 2016
RASHID & OTHERS Vs. STATE OF U P & ANOTHER
March 1, 2016
RASTRIYA KRISHI EVAM BANKERS GRAMIN VIKASH SANSTHAN Vs. UNION OF INDIA
July 5, 2016
RATAN KUMAR SHARMA Vs. PREMWATI SHARMA
September 22, 2016
RATAN SINGH Vs. DY. DIRECTOR OF CONSOLIDATION, SHAHJAHANPUR & OTHERS
October 19, 2016
RATANLAL Vs. SHANTI DEVI AND ANOTHER
May 13, 2016
RATHI DUGAPUR STEELS LTD. Vs. U.P. STATE INDUSTRIAL DEV. CORP. LTD. AND ORS.
January 5, 2016
RATHORE BUILDERS Vs. STATE OF U.P. AND ORS.
February 10, 2016
RATI BHAN & OTHERS Vs. STATE OF U P & ANOTHER
May 20, 2016
RATI RAM AND ORS. Vs. STATE OF U.P.
April 8, 2016
RAVI Vs. STATE OF U P
September 17, 2016
RAVI KANT Vs. STATE OF U P
February 4, 2016
RAVI KISHORE PRADHAN Vs. STATE OF U.P. AND ORS.
January 28, 2016
RAVI KUMAR AND ANOTHER Vs. TARUN KUMAR AGRAWAL AND ANOTHER
December 19, 2016
RAVI KUMAR GAUTAM Vs. STATE OF U P & OTHERS
May 5, 2016
RAVI NANDINI KHITAULIYA AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
March 29, 2016
RAVI PRAKASH GUPTA Vs. SMT. MADHURI DEVI
December 9, 2016
RAVI SARAN PANDEY Vs. UNION OF INDIA
August 29, 2016
RAVI SHANKAR MAURYA Vs. STATE OF U.P.
March 9, 2016
RAVINDER TALWAR Vs. STATE OF U P AND ANOTHER
September 9, 2016
RAVINDRA BAHADUR SINGH Vs. STATE OF U P AND ORS
January 8, 2016
RAVINDRA KUMAR Vs. STATE OF U.P.
May 18, 2016
RAVINDRA KUMAR PANDEY Vs. BHARAT SANCHAR NIGAM AND ORS.
February 15, 2016
RAVINDRA NATH SHUKLA Vs. STATE OF U.P. AND ORS.
February 15, 2016
RAVINDRA PAL SINGH & ORS Vs. STATE OF U P & ORS
June 22, 2016
RAVINDRA PRATAP Vs. STATE OF U.P. AND 4 OTHERS
October 4, 2016
RAVINDRA SINGH Vs. ASHISH MANI TRIPATHI AND ANR.
April 27, 2016
RAVINDRA SINGH Vs. THE STATE OF U.P.
February 1, 2016
RAVISH KUMAR & OTHERS Vs. STATE OF U P & OTHERS
May 17, 2016
RAZIA BEGUM Vs. STATE OF U P AND ANOTHER
February 10, 2016
RDHESHYAM TIVARI Vs. STATE OF U.P. AND 10 OTHERS
September 9, 2016
REENA KANAUJIA AND ORS. Vs. COMMISSIONER, KANPUR DIVISION AND ORS.
February 1, 2016
REETA DEVI Vs. STATE OF U P AND 3 OTHERS
September 22, 2016
REGIONAL MANAGER, U.P. STATE ROAD TRANSPORT CORPORATION Vs. SMT. NISHA DUBEY AND 2 OTHERS
December 9, 2016
REGISTRAR (NOW REGISTRAR GENERAL), HIGH COURT, ALLAHABAD Vs. SHEO PRASAD -II AND ORS.
May 24, 2016
REKAN INDUSTRIES LIMITED UNNAO Vs. STATE OF U P
January 8, 2016
REKHA DEVI Vs. STATE OF U.P. AND ORS.
July 20, 2016
REKHA SHARMA Vs. STATE OF U P
April 1, 2016
RENU GLASS WORKS Vs. COMMISSIONER, COMMERCIAL TAX
July 27, 2016
RENU JATAV Vs. STATE OF U P
May 18, 2016
REOTI SINGH MEENA Vs. UNION OF INDIA AND 3 ORS
September 28, 2016
RESIDENT WELFARE ASSOCIATION AND ANOTHER Vs. STATE OF U P
May 13, 2016
REV. K.V. ABRAHAM Vs. COMMISSIONER, VARANASI
August 23, 2016
RICH FIELD INDUSTRIES PVT LTD Vs. STATE BANK OF INDIA AND 3 OTHERS
August 31, 2016
RICHA SINGH AND ANOTHER Vs. DR RAM MANOHAR LOHIYA AVADH UNIVERSITY FAIZABAD AND ORS
January 4, 2016
RIMJHIM ISPAT LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
February 5, 2016
RIMJHIM STAINLESS LTD Vs. STATE OF U P
May 23, 2016
RINKOO Vs. STATE OF U.P.
January 27, 2016
RINKRAJ SINGH & ANR Vs. DEPUTY DIRECTOR OF CONSOLIDATION BAHRAICH & 4 OTHERS
May 11, 2016
RINKU Vs. STATE OF U.P.
May 10, 2016
RINKU & ORS Vs. STATE OF U P & ANR
September 20, 2016
RINKU AND ANOTHER Vs. STATE OF U P AND 3 ORS
June 30, 2016
RISHABH AWASTHI Vs. STATE OF U.P. & 2 OTHERS
November 23, 2016
RISHABH JHA Vs. UNION OF INDIA AND 6 ORS
May 16, 2016
RISHABH RAI Vs. STATE OF U P AND ANR
May 26, 2016
RISHI AND ORS. Vs. THE STATE OF U.P.
February 19, 2016
RISHI KUMAR Vs. STATE OF U P
May 9, 2016
RISHI TANDAN Vs. STATE OF U P
May 27, 2016
RISHU Vs. STATE OF U.P. AND ORS.
April 5, 2016
RITA BAGGA AND ORS. Vs. MILAN DEVELOPERS AND ORS.
February 11, 2016
RITESH SINGH @ LAV KUSH SINGH AND ANOTHER Vs. STATE OF U P AND 3 ORS
July 8, 2016
RITESH SINGH @ LAV KUSH SINGH AND ANOTHER Vs. STATE OF U P AND 3 ORS
July 11, 2016
RIWATI AND OTHERS Vs. ADDL COMMISSIONER OF CONSOLIDATION(ADMIN ) U P & ORS
August 9, 2016
RIYASAT Vs. STATE OF U P
June 23, 2016
RIZWAN Vs. STATE OF U P
May 27, 2016
RIZWAN Vs. STATE OF U.P.
October 27, 2016
ROHIT NANDAN SHUKLA Vs. U.P.P.S.C., ALLAHABAD AND ANOTHER
April 26, 2016
ROHIT SINGH Vs. STATE OF U.P.
May 2, 2016
ROHIT SINGH BHADORIYA Vs. STATE OF U.P.
April 26, 2016
ROHIT SINGH BHADORIYA Vs. STATE OF U P AND ORS
April 24, 2016
ROHIT YADAV AND ANOTHER Vs. STATE OF U.P.
March 4, 2016
ROOP MANI PANDEY AND ORS. Vs. THE STATE OF U.P. AND ORS.
February 16, 2016
ROOP NARAIN MISHRA Vs. STATE OF U.P.
October 21, 2016
ROOP RAM Vs. STATE OF U.P. AND ORS.
April 5, 2016
ROOP SINGH PANDEY AND ORS. Vs. THE STATE OF U.P.
February 29, 2016
ROOPWATI & ANOTHER Vs. SATYAWATI GUPTA & 7 OTHERS
April 19, 2016
ROSHAN ALI Vs. STATE OF U P
May 4, 2016
ROSHAN ALI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MIRZAPUR AND 2 OTHERS
November 28, 2016
ROSHAN LAL KHANNA Vs. SHYAM LAL KHANNA
May 19, 2016
ROSHAN THAKUR Vs. UNION OF INDIA
November 16, 2016
ROUNAK AFROZ Vs. STATE OF U P AND 4 OTHERS
July 20, 2016
ROYAL UNIQUE HOME SOLUTION PVT LTD Vs. STATE OF U P AND 4 OTHERS
March 3, 2016
RUBI ZEHRA Vs. STATE OF U.P.
May 13, 2016
RUCHI AGARWAL Vs. STATE OF U P AND ANOTHER
May 6, 2016
RUDAL SINGH & OTHERS Vs. STATE
May 17, 2016
RUDRA DEO SINGH Vs. STATE OF U P & ANOTHER
January 7, 2016
RUDRAMATI Vs. DY. DIRECTOR OF CONSOLIDATION/C.R.O. BASTI
February 3, 2016
RUKMINI DEVI Vs. STATE OF U P AND 3 OTHERS
March 10, 2016
RUSTAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 26, 2016
S G S INDIA PVT LTD Vs. COMMISSIONER, COMMERCIAL TAX
October 6, 2016
S K SHARMA Vs. STATE OF U P
April 13, 2016
S N MAHESHWARI Vs. G M , SYNDICATE BANK AND 4 ORS
May 18, 2016
S P SHARMA ADVOCATE Vs. STATE OF U P & ANOTHER
April 5, 2016
S U ASHRAM Vs. ADJ
January 21, 2016
S.B.S. INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
February 16, 2016
S.C. MISHRA Vs. BANK OF BARODA
March 28, 2016
SABIYA BEGAM @ MALKA Vs. STATE OF U.P.
May 18, 2016
SABIYA BEGUM Vs. M. HAYAT ANSARI
March 4, 2016
SACHCHE LAL @ TERSU Vs. STATE
October 4, 2016
SACHCHEY RAM & ANOTHER Vs. STATE OF U.P.
August 11, 2016
SACHCHIDANAND GUPTA Vs. STATE OF U P
August 20, 2016
SACHIDANAND Vs. STATE OF U P AND OTHERS
May 18, 2016
SACHIN Vs. STATE OF U.P. AND ANOTHER
July 27, 2016
SACHIN @ SACHINDER @ SATYENDRA Vs. STATE OF U.P. AND ANOTHER
October 27, 2016
SACHIN GOYAL Vs. STATE OF U P AND ANOTHER
September 22, 2016
SACHIN KUMAR NARULA AND ANOTHER Vs. RAMESH LAL
January 19, 2016
SACHIN SHARMA Vs. STATE OF U P AND ANOTHER
September 23, 2016
SADDIQ Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AMROHA AND ANOTHER
December 15, 2016
SADHAN SAHKARI SAMITI LTD Vs. STATE OF U P
April 26, 2016
SADHANA YADAV Vs. STATE OF U.P. & OTHERS
July 27, 2016
SADHNA Vs. STATE OF U.P. AND ORS.
July 15, 2016
SADHO RAM SINGH Vs. STATE OF U.P.
May 31, 2016
SADHU Vs. STATE OF U P
September 8, 2016
SADIK SHEIKH Vs. MOHD. SARFRAZ
October 3, 2016
SAEED AHMAD Vs. JAFAR ALI
March 30, 2016
SAGUN FOUNDRY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX, KANPUR
December 21, 2016
SAGUNA SHARMA Vs. CHATERSEN GUPTA AND 30 OTHERS
January 12, 2016
SAHAB DEI Vs. CONSOLIDATION OFFICER
November 29, 2016
SAHAB LAL AND ORS. Vs. THE STATE OF U.P.
January 8, 2016
SAHAB SINGH Vs. DY. DIRECTOR OF CONSOLIDATION BUDAUN
February 15, 2016
SAHAJ KUMAR SINGH Vs. STATE OF U P
September 6, 2016
SAHAJ RAM Vs. RAJENDRA PRASAD
May 30, 2016
SAHARANPUR CINEMA EXHIBITORS ASSOCIATION Vs. STATE OF U.P.
September 19, 2016
SAHBA KHATOON Vs. STATE OF U P & OTHERS
July 8, 2016
SAHEB LAL Vs. STATE OF UTTAR PRADESH
August 9, 2016
SAHIPAL Vs. STATE OF U P
January 29, 2016
SAHJAD Vs. STATE OF U P AND ANOTHER
May 31, 2016
SAHUZAMAN Vs. STATE OF U.P. AND ORS.
April 29, 2016
SAI FILLING STATION Vs. UNION OF INDIA
January 19, 2016
SAINIK KRISHAK SEWA KENDRA Vs. INDIAN OIL CORPORATION LTD & ANOTHER
September 6, 2016
SAIYAD JAVED HUSSAIN AASI Vs. STATE OF U P AND ANOTHER
September 12, 2016
SAJAL KUMAR AND ANOTHER Vs. DISTRICT JUDGE BALLIA & 14 OTHERS
May 31, 2016
SAJAL KUMAR JAUHARI Vs. DISTRICT JUDGE, BALLIA AND ORS.
February 24, 2016
SAKATOO AND ORS. Vs. THE STATE OF U.P.
May 6, 2016
SAKHAWAT ALI AND ORS. Vs. STATE OF U.P. AND ORS.
July 8, 2016
SAKUNTALA DEVI Vs. KAMLESH
May 2, 2016
SALAHUDDIN AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
September 7, 2016
SALAUDDIN ALIAS BUDDHU AND OTHERS Vs. STATE OF U P
June 15, 2016
SALEHA BEGUM Vs. STATE OF U P AND ANOTHER
April 6, 2016
SALMA BIBI Vs. STATE OF U P & OTHERS
March 15, 2016
SAM HIGGINBOTTOM OF AGRICULTURE TECHNOLOGY AND SCIENCE Vs. M/S ACURITE CONTRACTORS AND ENGINEERS
July 11, 2016
SAMANA Vs. D.D.C.
March 10, 2016
SAMAR BAHADUR Vs. STATE OF U P
July 15, 2016
SAMAR BAHADUR YADAV Vs. STATE OF U.P. AND OTHERS
August 26, 2016
SAMBHAL GUN HOUSE AND ORS. Vs. SHIV RAJ SARAN AGARWAL AND ORS.
January 22, 2016
SAMI Vs. SMT. PUSHPA DEVI AND 8 ORS.
May 6, 2016
SAMIR KUMAR AGRAWAL Vs. STATE OF U P AND ANOTHER
March 18, 2016
SAMOON & OTHERS Vs. STATE OF U P & ANOTHER
September 22, 2016
SAMSHAD ALI KHAN AND 8 OTHERS Vs. D.D.C. AND 15 OTHERS
July 29, 2016
SAMSUJJOHA AND ANOTHER Vs. STATE OF U P AND ANOTHER
August 30, 2016
SANCHIT GUPTA Vs. STATE OF AND ORS.
May 18, 2016
SANDEEP AND ORS. Vs. STATE OF U.P.
March 9, 2016
SANDEEP BHATNAGAR, AND OTHERS Vs. STATE OF U.P. AND OTHERS
January 25, 2016
SANDEEP KUMAR Vs. STATE OF U.P.
September 14, 2016
SANDEEP KUMAR AND 22 ORS. Vs. UNION OF INDIA AND 3 OTHERS
November 22, 2016
SANDEEP KUMAR SINGH Vs. STATE OF U P
February 16, 2016
SANDEEP PANDEY Vs. UNION OF INDIA
April 22, 2016
SANDEEP PANDEY AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
August 24, 2016
SANDEEP SINGH AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
September 1, 2016
SANGAM Vs. STATE OF U P
February 1, 2016
SANGEETA Vs. STATE OF U.P.
March 9, 2016
SANGEETA & OTHERS Vs. STATE OF U P & ANOTHER
September 12, 2016
SANGEETA GUPTA Vs. STATE OF U.P.
March 28, 2016
SANGEETA SINGH Vs. STATE OF U.P.
January 20, 2016
SANGH PRIYA GAUTAM Vs. STATE OF U.P.
April 8, 2016
SANGITA Vs. STATE OF U P AND 4 ORS
July 20, 2016
SANGRAM CHAUHAN Vs. STATE OF U P AND 3 OTHERS
September 15, 2016
SANJAI BAWARIYA Vs. STATE OF U.P.
January 22, 2016
SANJAI MOHAN Vs. COMMISSIONER
May 6, 2016
SANJAI SINGH AND ORS. Vs. GIRJA SHANKAR AND ORS.
February 26, 2016
SANJAY Vs. COMMISSIONER VARANASI AND 3 OTHERS
February 17, 2016
SANJAY Vs. STATE OF U P AND 6 OTHERS
February 12, 2016
SANJAY @ MUNNA MISHRA Vs. STATE OF U P AND 3 OTHERS
September 23, 2016
SANJAY @ RAKESH RATHOUR Vs. STATE OF UTTAR PRADESH
June 28, 2016
SANJAY DUBEY Vs. STATE OF U P
May 18, 2016
SANJAY GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENCES Vs. S C AGARWAL
September 1, 2016
SANJAY GANDHI SMRITI JUNIOR HIGH SCHOOL Vs. ADDL COMMISSIONER (JUDICIAL-1) AND 10 ORS
September 30, 2016
SANJAY JAISWAL Vs. STATE OF U.P.
October 5, 2016
SANJAY KISHORE Vs. STATE OF U P
April 7, 2016
SANJAY KUMAR Vs. SHREYANS KUMAR JAIN AND ORS.
January 14, 2016
SANJAY KUMAR MISHRA Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
July 19, 2016
SANJAY KUMAR SINGH Vs. UNION OF INDIA AND 4 OTHERS
May 27, 2016
SANJAY LAMBA AND ANOTHER Vs. STATE OF U P AND ANOTHER
February 2, 2016
SANJAY RAI Vs. STATE OF U P
September 28, 2016
SANJAY SHAHU Vs. STATE OF U.P.
March 3, 2016
SANJAY SHARMA @ PINTU Vs. ANIL DUA @ TEETU
August 23, 2016
SANJAY SHARMA AND 2 ORS Vs. STATE OF U P AND ANOTHER
February 25, 2016
SANJAY SHARMA AND ORS. Vs. KASHI PRASAD AND ORS.
February 16, 2016
SANJAY SHIKSHAK PRASHIKSHAN SANSTHAN AND ANOTHER Vs. REGIONAL DIRECTOR, NORTHERN REGIONAL COMM , N C T E & ANR
August 22, 2016
SANJAY SINGH Vs. STATE OF U.P. THRU PRIN. SECY. DEPTT. OF HOME & OTHERS
November 10, 2016
SANJAY SINGH Vs. STATE OF U P
May 11, 2016
SANJAY SINGH & ORS Vs. UNION OF INDIA AND OTHERS
November 15, 2016
SANJAY SINGH RANA Vs. ELECTION COMMISSION OF INDIA AND ORS.
January 22, 2016
SANJAY THAPA @ DINESH THAPA Vs. STATE OF U P
September 14, 2016
SANJAY YADAV AND ANOTHER Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY, HOME, CIVIL SECRETARIAT, LUCKNOW AND OTHERS
June 1, 2016
SANJEET KUMAR Vs. STATE OF U.P. THRU SECY. FOOD & CIVIL SUPPLIES DEPTT. LKO. & ORS
October 27, 2016
SANJEEV & 3 OTHERS Vs. STATE OF U P & ANOTHER
May 31, 2016
SANJEEV @ SANJU Vs. STATE OF U.P.
August 3, 2016
SANJEEV @ SHEWA Vs. STATE OF U P
July 15, 2016
SANJEEV KUMAR Vs. STATE OF U P AND ANOTHER
May 6, 2016
SANJEEV KUMAR Vs. STATE OF U.P. AND ANOTHER
December 1, 2016
SANJEEV KUMAR RAI Vs. D.D.C. GHAZIPUR & OTHERS
March 30, 2016
SANJIV Vs. STATE OF U P
June 10, 2016
SANJIVA SINGHAL Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
April 12, 2016
SANJU THAKUR @ SANJEEV @ SANJU PRADHAN Vs. STATE OF U P AND ANOTHER
March 2, 2016
SANKALP INSTITUTE OF EDUCATION Vs. STATE OF U.P.
December 21, 2016
SANKATA PRASAD Vs. STATE OF U P
March 31, 2016
SANNI MALIK @ SANNI JAAT Vs. STATE OF U P
August 10, 2016
SANT LAL Vs. THE CHIEF AUDIT OFFICER AND ORS.
May 18, 2016
SANT LAL & ANOTHER Vs. CHHAKAURI RAM GUPTA
May 20, 2016
SANT RAJ Vs. STATE OF U.P. AND ORS.
July 12, 2016
SANT RAM PANDEY AND OTHERS Vs. STATE
August 10, 2016
SANTOO @ SANTOSH KUMAR Vs. STATE OF U P
May 3, 2016
SANTOSH Vs. STATE OF U.P.
August 26, 2016
SANTOSH AND ORS. Vs. STATE OF U.P.
March 3, 2016
SANTOSH KUMAR Vs. STATE OF U.P. AND ANOTHER
March 2, 2016
SANTOSH KUMAR Vs. STATE OF U.P.
July 21, 2016
SANTOSH KUMAR Vs. STATE OF U.P. AND ORS.
March 31, 2016
SANTOSH KUMAR Vs. U P P S T AND OTHERS
September 30, 2016
SANTOSH KUMAR Vs. STATE OF U P AND 6 OTHERS
August 17, 2016
SANTOSH KUMAR Vs. STATE OF U P
May 31, 2016
SANTOSH KUMAR Vs. STATE OF U.P. AND 2 OTHERS
July 6, 2016
SANTOSH KUMAR MAURYA AND OTHERS Vs. STATE OF U P AND OTHERS
February 29, 2016
SANTOSH KUMAR PANDEY Vs. STATE OF U.P. THROUGH THE JOINT SECY. HOME CIVIL SECTT. & ORS.
November 9, 2016
SANTOSH KUMAR SHARMA Vs. STATE OF U P THRU ITS PRIN SECY ,DEPT OF HOME AFFAIRS & ORS
July 13, 2016
SANTOSH KUMAR UPADHYAY Vs. STATE OF U.P. AND ORS.
January 14, 2016
SANTOSH KUMAR UPADHYAYA Vs. STATE OF U P & ORS
February 10, 2016
SANTOSH KUMAR YADAV AND OTHERS Vs. STATE OF U P AND ANR
September 8, 2016
SANTOSH KUMARI Vs. STATE OF U.P. AND ORS.
February 8, 2016
SANTOSH RAI AND ORS. Vs. STATE OF U.P.
February 4, 2016
SARA BEGUM AND ORS. Vs. GHANSHYAM LAKSHKAR
March 14, 2016
SARAYA DISTILLERY Vs. COMMISSIONER, CENTRAL EXCISE ALLD.
January 21, 2016
SARDAR ILAHI Vs. STATE OF U P AND ANOTHER
May 30, 2016
SARDAR PATEL SMARAK INTER COLLEGE Vs. STATE OF U.P. AND ORS.
February 5, 2016
SARFARAJ ALIAS GUDDU AND 2 OTHERS Vs. STATE OF U P
May 31, 2016
SARLA MISHRA Vs. STATE OF U.P. AND ORS.
February 24, 2016
SAROJ DEVI Vs. STATE OF U P AND ANOTHER
October 6, 2016
SAROJ KUMAR Vs. STATE OF U.P.
March 15, 2016
SAROJ KUMARI SHUKLA AND ANOTHER Vs. STATE OF U P AND ANOTHER
March 15, 2016
SAROJINI DEVI Vs. STATE OF U.P.
August 24, 2016
SARVESH & OTHERS Vs. STATE OF U.P.
May 4, 2016
SARVOTTAM CHAUBEY Vs. STATE OF U.P.
November 18, 2016
SATENDRA KAUSHIK Vs. STATE OF U P
April 5, 2016
SATENDRA KUMAR & OTHERS Vs. STATE OF U P & ANOTHER
July 29, 2016
SATENDRA KUMAR VERMA Vs. STATE OF U.P. AND 2 ORS.
May 18, 2016
SATENDRA SINGH Vs. STATE OF U P
May 9, 2016
SATENDRA YADAV Vs. STATE OF U.P.
November 30, 2016
SATGURU SARAN VERMA Vs. DISTRICT JUDGE BARABANKI AND OTHERS
May 31, 2016
SATI PRASAD AND ANR Vs. STATE OF U P AND ANR
April 26, 2016
SATISH AGRAWAL AND ORS. Vs. KRISHNA MURARI
January 27, 2016
SATISH CHANDRA Vs. STATE OF U P AND ANOTHER
June 6, 2016
SATISH CHANDRA @ SATISH PANDIT Vs. MANOHAR LAL GERA
July 29, 2016
SATISH CHANDRA AGARWAL Vs. ASHOK JAISWAL
May 10, 2016
SATISH CHANDRA DWIVEDI Vs. OM PRAKASH MISHRA AND ORS.
June 23, 2016
SATISH CHANDRA GUPTA Vs. STATE OF U.P. AND ORS.
January 7, 2016
SATISH CHANDRA SHARMA Vs. STATE OF U.P.
November 19, 2016
SATISH KUMAR Vs. COMMISSIONER, SAHARANPUR AND ORS.
May 24, 2016
SATISH KUMAR Vs. SALEEM BEG @ BABBOO AND 7 OTHERS
March 29, 2016
SATISH KUMAR Vs. STATE OF U.P.
May 5, 2016
SATISH KUMAR AND 2 ORS Vs. UNION OF INDIA AND 5 ORS
September 14, 2016
SATISH KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
March 14, 2016
SATISH KUMAR SINGH AND 16 OTHERS Vs. STATE OF U P AND 3 OTHERS
July 29, 2016
SATISH VERMA Vs. STATE OF U.P.
August 19, 2016
SATNAM Vs. STATE OF U P
August 9, 2016
SATTEY Vs. STATE OF U.P.
April 8, 2016
SATTOO AND 5 OTHERS Vs. STATE OF U P AND ANOTHER
February 10, 2016
SATVEER SINGH Vs. STATE OF U P
March 14, 2016
SATYA DEV Vs. STATE OF U P
January 21, 2016
SATYA KUMAR SINGH Vs. STATE OF U.P.
February 19, 2016
SATYA NARAIN MITTAL Vs. STATE OF U P AND 4 OTHERS
August 20, 2016
SATYA NARAIN SINGH Vs. D.D.C./A.D.M. (ADMINISTRATION) AZAMGARH AND 16 OTHERS
October 21, 2016
SATYA NARAIN SINGH AND ANOTHER (OBJECTION FILED) Vs. DISTRICT JUDGE BARABANKI AND OTHERS
November 25, 2016
SATYA NARAIN TRIPATHI Vs. STATE OF U.P. AND ORS.
January 20, 2016
SATYA NARAYAN Vs. RAMA SHANKER JHA
March 30, 2016
SATYA PRAKASH Vs. STATE
July 20, 2016
SATYA PRAKASH Vs. BOARD OF REVENUE U.P. LUCKNOW THROUGH ITS CHAIRMAN LKO.
December 15, 2016
SATYA PRAKASH AGRAWAL Vs. DISTT/D.D.C.
December 8, 2016
SATYA PRAKASH GOEL Vs. KAVITA JAIN
September 7, 2016
SATYA PRAKASH KULSHRESTHA Vs. STATE OF U.P. AND ORS.
February 1, 2016
SATYA PRAKASH SHARMA Vs. MUKHYA NAGAR ADHIKARI & OTHERS
April 20, 2016
SATYA PRAKASH SINGH Vs. STATE PUBLIC SERVICES TRIBUNAL
April 11, 2016
SATYABEER SINGH Vs. STATE OF U.P. AND ORS.
March 1, 2016
SATYADEV AND ANR Vs. MOHAN LAL AND 4 OTHERS
August 24, 2016
SATYADEV AND ORS. Vs. MOHAN LAL AND ORS.
January 22, 2016
SATYANARAYAN Vs. STATE OF U P & ORS
February 15, 2016
SATYAPAL AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
July 28, 2016
SATYAVEER SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
January 11, 2016
SATYAWATI SAXENA Vs. REGIONAL DY. DIRECTOR OF EDUCATION MORADABAD AND ORS.
May 27, 2016
SATYENDRA AGE 35 YRS AND OTHERS Vs. STATE OF U P
September 29, 2016
SATYENDRA AWASTHI Vs. SRI. RADHA GOPAL JI MAHRAJ VIRAJMAN MANDIR
August 11, 2016
SATYENDRA BAHADUR SINGH @ GUDDU SINGH Vs. STATE OF U.P. & 3 OTHERS
February 10, 2016
SATYENDRA KUMAR PANDEY Vs. U P DENTAL COUNCIL LUCKNOW
September 27, 2016
SATYENDRA PAL SINGH Vs. STATE OF U P
July 26, 2016
SATYENDRA PRASAD SINGH Vs. STATE OF U P & 3 ORS
March 29, 2016
SATYESH KUMAR MISHRA AND ORS. Vs. STATE OF U.P. AND ORS.
June 1, 2016
SAURABH KAPOOR Vs. STATE OF U P & ANOTHER
February 22, 2016
SAURABH KHARE Vs. BAUBI DEVI AND 3 ORS.
April 1, 2016
SAURAV KHARAYAT & ANR Vs. STATE OF U P
July 21, 2016
SAVITA RANI YADAV Vs. STATE OF U.P.
August 3, 2016
SAVITRI DEVI Vs. STATE OF U.P. AND ORS.
May 13, 2016
SEEMA Vs. STATE OF U P
June 13, 2016
SEEMA @ SEEMA RANI Vs. STATE OF U P & ANOTHER
October 4, 2016
SEEMA DEVI YADAV Vs. STATE OF U P & ORS
March 14, 2016
SEEMA SHUKLA Vs. STATE OF U P
April 19, 2016
SEETA RAM Vs. STATE OF U P
May 6, 2016
SEW LSY HIGHWAYAS LTD Vs. STATE OF U P
September 30, 2016
SEWAK SARAN GUPTA Vs. STATE OF U.P.
February 8, 2016
SHABAD AHMAD Vs. H.D.F.C. BANK LTD. AND ORS.
April 13, 2016
SHABAHAT HUSAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BULANDSHAHR
September 15, 2016
SHABBIR AND 4 OTHERS Vs. ADDL COMMISSIONER MEERUT AND 2 OTHERS
September 29, 2016
SHABBIR HASAN (JAIL APPEAL) Vs. STATE OF U P
May 27, 2016
SHABUDDIN Vs. STATE OF U P
April 29, 2016
SHADI LAL ENTERPRISES LTD Vs. STATE OF U P
May 26, 2016
SHAH ALAM Vs. UNION OF INDIA
July 29, 2016
SHAH AMMAR AHMAD @SHAH NAYYAR AHMAD Vs. U P SUNNI CENTRAL WAQF BOARD & ORS
August 3, 2016
SHAH BASIT JAHID Vs. STATE OF U.P.
April 18, 2016
SHAH KAMALUDDIN MASUM FARIDI Vs. UP ZILADHIKARI AND 26 ORS
June 10, 2016
SHAHABUDDIN Vs. SMT. SHAKEELA & ANOTHER
December 9, 2016
SHAHEEN AND ANOTHER Vs. STATE OF U P AND 3 ORS
June 30, 2016
SHAHID Vs. STATE OF U P
September 12, 2016
SHAHID ALI Vs. DY DIRECTOR OF CONSOLIDATION, SHAHJAHANPUR AND 3 ORS
February 15, 2016
SHAHID ANJUM Vs. STATE OF U P & OTHERS
September 9, 2016
SHAHID KHAN AND ORS. Vs. THE STATE OF U.P.
February 3, 2016
SHAHNAWAZ @ SHAHANAZ Vs. STATE OF U P
April 8, 2016
SHAHNAWAZ AND ANOTHER Vs. STATE OF U P AND ANOTHER
September 22, 2016
SHAHNAZ Vs. JAFAR HUSAIN
April 3, 2016
SHAHPUR SERVICE CENTER Vs. UNION OF INDIA
August 11, 2016
SHAHZAD KHAN AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
March 15, 2016
SHAIL KUMARI RASTOGI Vs. STATE OF U P
May 17, 2016
SHAILENDRA KUMAR AND OTHERS Vs. STATE OF U P & ORS
February 8, 2016
SHAILENDRA KUMAR MISRA Vs. STATE OF UTTAR PRADESH AND OTHERS
May 10, 2016
SHAILENDRA KUMAR SHARMA Vs. SMT. CHANDRA KANTA SHARMA & OTHERS
July 8, 2016
SHAILENDRA SINGH & ANOTHER Vs. STATE OF U P
May 24, 2016
SHAILESH KUMAR SINGH Vs. SUDHANSHU BHATIA
April 7, 2016
SHAILESH KUMARI Vs. AMOD KUMAR SACHAN
May 23, 2016
SHAKEEL Vs. STATE OF U P & ANOTHER
August 9, 2016
SHAKEEL AHMAD Vs. ZAMEER AHMAD SIDDIQUI AND ORS.
April 5, 2016
SHAKEEL AHMAD Vs. PREM KUMAR GUPTA (SINCE DECEASED) AND 9 OTHERS
April 26, 2016
SHAKIL AHMAD Vs. STATE OF U.P. THR. SECY. MADHYAMIK EDUCATION U.P. GOVT. AND OTHERS
November 21, 2016
SHAKIR ALI Vs. SHAREEF KHAN
May 16, 2016
SHAKTI SINGH Vs. STATE OF U P
April 7, 2016
SHAKUNTALA SHARMA AND 5 OTHERS Vs. STATE OF U P AND 2 OTHERS
July 4, 2016
SHAKUNTALA SINGH Vs. U P AWAS EVAM VIKAS PARISHAD
July 4, 2016
SHALINI MISHRA Vs. UNION OF INDIA
March 2, 2016
SHALINI YADAV Vs. STATE OF U P AND OTHERS
February 29, 2016
SHALU SHARMA Vs. STATE OF U.P. AND ORS.
May 27, 2016
SHAMBHU CHAUDHARY Vs. STATE OF U.P. & 3 OTHERS
November 17, 2016
SHAMBHU NATH PRASAD Vs. STATE OF U.P. AND ANOTHER
October 19, 2016
SHAMBHU PRASAD Vs. STATE OF U.P.
February 3, 2016
SHAMEEM @ KALA Vs. STATE OF U.P. AND ANOTHER
August 1, 2016
SHAMIULLAH AND ANR. Vs. MADAN GOPAL
April 8, 2016
SHAMSAD ALI & OTHERS Vs. STATE OF U P
September 29, 2016
SHAMSHAD HUSSAIN Vs. AMRISH KUMAR
February 25, 2016
SHAMSHAD KHAN Vs. PREM SINGH
February 10, 2016
SHAMSHER BAHADUR Vs. BOARD OF DIRECTORS, FARRUKHABAD GRAMIN BANK THROUGH CHAIRMAN
September 14, 2016
SHAMSUL ISLAM@AFROZ Vs. STATE OF U.P.
October 7, 2016
SHANKAR CHARAN TRIPATHI Vs. UNION OF INDIA AND OTHERS
September 27, 2016
SHANKAR SHAH @ SHANKAR SHAHU Vs. STATE OF U.P.
August 4, 2016
SHANKAR SINGH Vs. STATE OF U P AND ANOTHER
April 29, 2016
SHANKER LAL AND ANOTHER Vs. GAYATRI DEVI AND 4 OTHERS
January 27, 2016
SHANTANU SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BARABANKI & 4 OTHERS
September 19, 2016
SHANTI DEVI AND ORS Vs. RAMA DHIN AND ORS
September 16, 2016
SHARAD PATHAK ADVOCATE Vs. STATE OF U P
August 11, 2016
SHARDA Vs. SONIA AND ORS.
March 10, 2016
SHARDA DEVI Vs. STATE OF U P
June 15, 2016
SHARDA UNIVERSITY AND ANOTHER Vs. STATE OF U P AND 2 OTHERS
September 17, 2016
SHAREEF AHMAD QURAISHI Vs. STATE OF U P
February 2, 2016
SHARIQ RASUL Vs. STATE OF U P AND ANOTHER
April 12, 2016
SHARWAN KUMAR AND ANR Vs. DY DIRECTOR OF CONSOLIDATION/ ADDL COLLECTOR (R/F) & ANR
April 7, 2016
SHASHI Vs. STATE OF U.P.
May 10, 2016
SHASHI BALA SHARMA Vs. STATE OF U P
September 9, 2016
SHASHI KALA SHARMA Vs. STATE OF U P & 4 OTHERS
March 31, 2016
SHASHI KUMAR Vs. STATE OF U P AND 3 OTHERS
February 16, 2016
SHASHI PRABHA DWIVEDI Vs. STATE OF U.P.
August 3, 2016
SHASHI PRABHA DWIVEDI Vs. STATE OF U.P.
December 2, 2016
SHASHI TYAGAI Vs. STATE OF U P AND ANOTHER
May 17, 2016
SHAUKAT ALI Vs. STATE OF U P
August 24, 2016
SHAYESTA KHAN & ANOTHER Vs. STATE OF U P & OTHERS
July 8, 2016
SHEEBA BANO AND ANOTHER Vs. STATE OF U P AND 3 ORS
June 30, 2016
SHEKHAR AGRAWAL Vs. BOARD OF REVENUE, ALLAHABAD CAMP COURT AND ORS.
January 13, 2016
SHEKHAR HOTELS & ANR Vs. STATE OF U P & OTHERS
November 28, 2016
SHEO LAIK YADAV AND OTHERS Vs. STATE OF U P
October 4, 2016
SHEO MANGAL & OTHERS Vs. STATE OF U P
September 20, 2016
SHEO MOORAT AND ORS. Vs. ADDL. COMMISSIONER AND ORS.
January 13, 2016
SHEO PAL Vs. BASU DEO
December 2, 2016
SHEO PUJAN AND 2 OTHERS Vs. LALI DEVI AND ANOTHER
April 4, 2016
SHEO RAJ SINGH Vs. STATE OF U P
May 19, 2016
SHER SINGH Vs. STATE OF U P AND ANOTHER
May 11, 2016
SHER SINGH @ SHERU Vs. STATE OF U.P.
September 21, 2016
SHESH DUTT SHUKLA AND ORS. Vs. STATE OF U.P.
April 21, 2016
SHESHANAND TIWARI Vs. STATE OF U.P. THROUGH PRIN. SECY. JUDICIAL LKO. & ORS.
November 29, 2016
SHIAM SINGH Vs. STATE
June 17, 2016
SHILPA CHAUDHARY Vs. PRINCIPAL JUDGE AND ORS.
February 24, 2016
SHILPI SRIVASTAVA Vs. STATE OF U P AND ANR
July 14, 2016
SHISHU PAL SINGH & OTHERS Vs. STATE OF U P
June 14, 2016
SHISHUPAL ALIAS FATFATA Vs. STATE OF U.P.
October 18, 2016
SHITAL PRASAD SHUKLA Vs. STATE OF U.P. & OTHERS
December 14, 2016
SHIV ADARSH MAHAVIDHYALAYA Vs. STATE OF U P
July 4, 2016
SHIV BALI AND OTHERS Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND OTHERS
October 20, 2016
SHIV CHARAN KASHYAP Vs. STATE OF U P
April 12, 2016
SHIV CHARAN LAL Vs. DISTRICT INSPECTOR OF SCHOOLS ETAWAH & ANOTHER
February 25, 2016
SHIV DEVI AND OTHERS Vs. STATE OF U P AND ANOTHER
September 20, 2016
SHIV GAUR AND OTHERS Vs. STATE OF U P AND OTHERS
May 18, 2016
SHIV GOVIND LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI, CAMP AT BASTI & OTHERS
July 8, 2016
SHIV KARAN AND OTHERS Vs. SPECIAL JUDGE E.C. ACT, LKO & ANOTHER
November 15, 2016
SHIV KUMAR @ LABRI Vs. STATE OF U P
May 27, 2016
SHIV KUMAR AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
July 11, 2016
SHIV KUMAR AND ANOTHER Vs. STATE OF U P
April 21, 2016
SHIV KUMAR FAUJI Vs. STATE OF U P
October 4, 2016
SHIV KUMAR SINGH AND OTHERS Vs. STATE OF U.P.
May 23, 2016
SHIV KUMAR TYAGI AND ORS. Vs. PUSPA RANI AND ORS.
March 10, 2016
SHIV LAL Vs. STATE OF U P AND 3 OTHERS
April 29, 2016
SHIV LAL & ANOTHER Vs. STATE
August 4, 2016
SHIV LAL PAASI Vs. STATE OF U P AND ORS
January 21, 2016
SHIV MANGAL Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION)LUCKNOW DIVISION AND OTHERS
October 19, 2016
SHIV MOHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION, KANPUR NAGAR AND 3 OTHERS
November 23, 2016
SHIV MOHAN TIWARI Vs. STATE OF U P
September 23, 2016
SHIV MURAT Vs. STATE OF U.P.
April 1, 2016
SHIV NARESH MISHRA Vs. U.P. P. C. L. LUCKNOW AND 3 OTHERS
November 23, 2016
SHIV NARESH SINGH CHAUHAN Vs. STATE OF U P
May 2, 2016
SHIV NATH SINGH AND ORS. Vs. STATE OF U.P.
January 22, 2016
SHIV PRAKASH SHUKLA Vs. STATE OF U P
April 1, 2016
SHIV PRASAD AND OTHERS Vs. STATE OF U P & OTHERS
February 29, 2016
SHIV PRATAP AND OTHERS Vs. STATE OF U.P. AND OTHERS
July 21, 2016
SHIV PRATAP SINGH AND 16 OTHERS Vs. STATE OF U P AND 3 OTHERS
April 18, 2016
SHIV RAM Vs. STATE OF U P & OTHERS
September 9, 2016
SHIV RAM AND ORS. Vs. STATE OF U.P.
March 9, 2016
SHIV RATAN AND 2 OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND 5 OTHERS
October 7, 2016
SHIV SHANKER MUKHERJEE AND 12 OTHERS Vs. SANDEEP JAIN AND 15 OTHERS
September 12, 2016
SHIV SHARAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION OF A.D.M.(F/R) AND 11 OTHERS
November 9, 2016
SHIV SINGH Vs. STATE OF U P
May 10, 2016
SHIV VINAYAK TRIPATHI Vs. STATE OF U.P.
May 25, 2016
SHIVA NAND SINGH AND ANOTHER Vs. STATE OF U P
August 31, 2016
SHIVA SINGH (MINOR) Vs. STATE OF U P AND ANOTHER
June 10, 2016
SHIVANI TYAGI Vs. STATE OF U.P. AND 4 OTHERS
April 12, 2016
SHIVDHARI PRASAD GOSWAMI Vs. D.D.C. AND 3 OTHERS
August 5, 2016
SHIVPOOJAN Vs. STATE OF U.P.
February 2, 2016
SHIVPOOJAN Vs. STATE OF U P
February 2, 2016
SHOBHAN JAISWAL Vs. STATE OF U P & ANOTHER
January 8, 2016
SHOBHIT NIGAM Vs. BATULAN AND ANOTHER
August 29, 2016
SHOEB Vs. STATE OF U.P.
March 18, 2016
SHRAVAN KUMAR Vs. STATE OF U P AND ANOTHER
September 17, 2016
SHRAWAN KUMAR Vs. STATE OF U.P. THRO. SECY. REVENUE CIVIL SECTT. LKO.& ANR.
October 24, 2016
SHRAWAN KUMAR Vs. STATE OF U.P.
January 27, 2016
SHRAWAN KUMAR Vs. STATE OF U P
March 18, 2016
SHREE BASANT OILS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
January 27, 2016
SHREE PAL AND OTHERS Vs. STATE OF U.P.
September 14, 2016
SHREE RAM COLD STORAGE AND ICE FACTORY Vs. UNION OF INDIA AND ORS.
February 9, 2016
SHREE VAKRATUNDA DEVELOPER PVT. LTD. AND ANOTHER Vs. JAN SEVA SEHKARI AVAS SAMITI LIMITED AND 2 OTHERS
December 21, 2016
SHREECHAND Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
January 7, 2016
SHREYAS GRAMIN BANK AND ORS. Vs. KASTURI DEVI
February 29, 2016
SHRI ADARSH SANSKRIT VIDYALAYA & 2 ORS Vs. C/M SHRI ADARSH SANSKRIT VIDYALAYA, AMBEDKAR NAGAR & 6 ORS
September 14, 2016
SHRI ATUL KUMAR SINHA Vs. BOARD OF DIRECTORS, UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION LIMITED PARIVAHAN NIGAM MUKHYALAYA, TEHRI KOTHI, LUCKNOW AND TWO OTHERS
October 6, 2016
SHRI CHAND Vs. ADDL COLLECTOR (ADMIN) AND 3 ORS
May 17, 2016
SHRI GYAN CHANDRA JAIN VAIDYA INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
April 8, 2016
SHRI KANT @ KANT Vs. STATE OF U.P.
June 8, 2016
SHRI KRISHAN AND 2 OTHERS Vs. STATE OF U.P. AND 5 OTHERS
November 28, 2016
SHRI KRISHAN SINGH Vs. PROMOD KUMAR GOYAL
December 19, 2016
SHRI OM Vs. MANDIR SHRI SITARAM CHANDRA JI EVAM SHRI MAHADEV JI VIRAJMAN
January 27, 2016
SHRI PAL JAIN Vs. VIJAY PAL JAIN
August 4, 2016
SHRI RAM YADAV Vs. STATE OF U P
April 19, 2016
SHRI SHANKARJI SANSKRIT UCHCHTAR MADHYAMIK VIDALAYA Vs. PRAVEEN KUMAR SINGH AND ORS
September 23, 2016
SHRI SITA RAM JAISWAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
April 5, 2016
SHRI SUKHAN Vs. BRIJ VEER SINGH
May 19, 2016
SHRI SUMATI NATH JAIN Vs. STATE OF U.P. AND ANOTHER
January 14, 2016
SHRI TULSI SMARAK SAMITI RAJAPUR & ANOTHER Vs. D.M. CHITRAKOOT & OTHERS
May 30, 2016
SHRIKANT GIRI Vs. STATE OF U.P.
April 1, 2016
SHRIKANT GIRI AND 85 OTHES Vs. STATE OF U P AND 3 OTHERS
March 4, 2016
SHRIKESH RAJBHAR Vs. STATE OF U.P. AND 2 OTHERS
November 16, 2016
SHRIPAL SINGH CHAUHAN AND ORS. Vs. SPECIAL JUDGE C.B.I. COURT NO.4 LUKCNOW AND ORS.
April 7, 2016
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SANGEETA AND 7 OTHERS
October 20, 2016
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. SANGEETA SRIVASTAVA AND ORS.
June 10, 2016
SHUBHAM GOVIND PATARE Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND 3 OTHERS
August 30, 2016
SHUBHAM GUPTA Vs. INDIAN OVERSEAS BANK OFFICE, CHENNAI & ORS
July 8, 2016
SHUBHAM PANDEY Vs. STATE OF UTTAR PRADESH AND ANOTHER
August 17, 2016
SHUSHIL Vs. STATE OF U.P.
May 13, 2016
SHYAM BABU AND ORS. Vs. STATE OF U.P. AND ORS.
February 16, 2016
SHYAM BEHARI LAL KESERWANI Vs. COMMISSIONER, U P TRADE TAX, LUCKNOW
July 18, 2016
SHYAM BIHARI SHARMA AND ORS. Vs. STATE OF U.P.
March 3, 2016
SHYAM DEVI & OTHERS Vs. SMT. THAKURA DEVI
February 19, 2016
SHYAM KISHORE AND ORS. Vs. STATE OF U.P.
March 18, 2016
SHYAM KISHORE YADAV Vs. STATE OF U.P.
May 3, 2016
SHYAM LAL AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
February 23, 2016
SHYAM LAL TIWARI Vs. U.P. STATE WAREHOUSING THRU CHAIRMAN AND ANOTHER
April 18, 2016
SHYAM NARAIN MISRA Vs. NEW OKHLA INUSTRIAL DEVELOPMENT AUTHORITY AND ANOTHER
September 8, 2016
SHYAM NARAIN RAM CHANDRA U M VIDYALAYA Vs. STATE OF U P AND 5 OTHERS
February 16, 2016
SHYAM NARAYAN MISHRA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL BAR ASSOCIATION LKO. AND ORS.
January 25, 2016
SHYAM NARAYAN VERMA Vs. UNION OF INDIA THR. SECY. MINISTRY OF PETROLEUM, NEW DELHI & ORS.
December 7, 2016
SHYAM NATH & OTHERS Vs. STATE OF U P AND OTHERS
April 21, 2016
SHYAM SUNDER Vs. D.D.C./A.D.M. (F AND R) AND 11 ORS.
July 19, 2016
SHYAM VEER @ SHOMPAL Vs. STATE OF U P
April 4, 2016
SHYAMA KUMAR Vs. STATE OF U P THRU PRIN SECY FOOD & CIVIL SUPPLIES LKO & ORS
August 3, 2016
SHYAMDEO RAJBHAR Vs. AVADHESH YADAV
October 7, 2016
SHYAMDHAR PANDEY Vs. STATE OF U P
August 24, 2016
SHYAMJI AND OTHERS Vs. SATYA PRAKASH AND ORS
May 26, 2016
SHYAMU @ PANKAJ & ANOTHER Vs. STATE OF U P
May 13, 2016
SIDDH SRI DEVI Vs. SATISH CHANDRA TRIPATHI AND ORS.
May 11, 2016
SIDDHARTHA PANDEY Vs. STATE OF U.P. AND ORS.
March 3, 2016
SIMBHAOLI SUGAR MILLS LTD Vs. STATE OF U P & OTHERS
August 11, 2016
SIMBHAOLI SUGARS LTD. Vs. STATE OF U.P.
May 24, 2016
SINGASINI DEVI MAHILA MAHAVIDYALAYA & ANOTHER Vs. STATE OF U P & 4 OTHERS
June 24, 2016
SINGH ENGINEERING WORKS PVT. LTD. Vs. COMMISSIONER OF TRADE TAX U.P.
July 4, 2016
SINGH MUKESH KUMAR Vs. STATE OF U.P.
May 24, 2016
SIRAJUDDIN Vs. STATE OF U.P. AND ORS.
May 9, 2016
SIRI @ SRIRAM KEWAT AND ANOTHER Vs. STATE OF U P AND ANOTHER
January 12, 2016
SIRNAM Vs. STATE OF U P
July 20, 2016
SITA RAM Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, LUCKNOW & OTHERS
August 9, 2016
SITA RAM Vs. CHIEF MANAGING DIRECTOR, UNION BANK OF INDIA AND OTHERS
April 21, 2016
SITA RAM TEKRIWAL Vs. RAJ KUMAR & OTHERS
August 3, 2016
SITA YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
June 17, 2016
SIYARAM Vs. STATE OF U.P.
June 6, 2016
SIYARAM SAXENA Vs. BISHAMBHAR DAYAL SAXENA AND ORS.
February 3, 2016
SMT. AHMADUNNISA Vs. SMT. JUBEDA
May 5, 2016
SMT. ALKA MAURYA Vs. RAJESH KUMAR MAURYA
November 19, 2016
SMT. ANGOORI DEVI AND 3 OTHERS Vs. ADDITIONAL DISTRICT JUDGE, COURT NO.1, M. NAGAR AND 10 OTHERS
July 12, 2016
SMT. ARCHANA PANDEY Vs. STATE OF U.P.
December 16, 2016
SMT. ARUNA SINGH Vs. STATE OF U.P. AND 2 OTHERS
November 7, 2016
SMT. ASHA MAHESHWARI Vs. RANI SUNEETA SHAH AND 5 OTHERS
July 19, 2016
SMT. BABITA VEDIC Vs. DIRECTOR OF HIGHER EDUCATION & OTHERS
November 16, 2016
SMT. BEENA SRIVASTAVA Vs. STATE OF U.P.
March 28, 2016
SMT. BHAGWANT KAUR Vs. THE CHIEF CONTROLLING REVENUE AUTHORITY/ADDL. COMM. & 2 ORS.
December 16, 2016
SMT. BHAGWANTI DEVI AND 14 ORS. Vs. A.D.J., COURT NO. 1 AND 11 ORS.
October 7, 2016
SMT. BINDU DEVI AND OTHERS Vs. SMT. NARAINI DEVI AND ANOTHER
November 8, 2016
SMT. BRIJRANI Vs. PASHUPATI NATH AND ANOTHER
January 5, 2016
SMT. DALJEET KAUR Vs. TEJINDAR MOHAN SINGH
March 16, 2016
SMT. DEEPIKA SINGH Vs. ZILA PANCHAYAT, BULANDSHAHR AND ANOTHER
May 6, 2016
SMT. DULLA Vs. STATE OF U.P.
June 6, 2016
SMT. GANGA DEVI Vs. CHANDRA PRAKASH JOSHI AND 2 OTHERS
May 11, 2016
SMT. GULSHAN KAUR BEDI AND OTHERS Vs. STATE OF U.P.
December 22, 2016
SMT. GULZAR KHANAM AND 2 OTHERS Vs. U.P.S.R.T.C.
March 30, 2016
SMT. GUTTA Vs. UPPER COLLECTOR/UPPER DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
May 9, 2016
SMT. GYAN MATI & OTHERS Vs. STATE OF U.P. THRU. ITS PRIN. SECY. REVENUE DEPTT. & OTHERS
November 23, 2016
SMT. GYAN SHREE AND ANOTHER Vs. THE COLLECTOR/D.M. AND 3 OTHERS
November 30, 2016
SMT. HINA AND ANOTHER Vs. STATE OF U.P. AND 2 OTHERS
November 5, 2016
SMT. HIRAWATI DEVI & OTHERS Vs. STATE OF U.P. & OTHERS
July 21, 2016
SMT. HUSNA BANO Vs. STATE OF U.P.
August 3, 2016
SMT. INDU SOLANKI AND 18 OTHERS Vs. STATE OF U.P. AND 4 OTHERS
November 23, 2016
SMT. JADAWATI Vs. THE U.P. ZILA ADHIKARI, SADAR, JAUNPUR AND ANOTHER
August 19, 2016
SMT. JAVITRI DEVI Vs. SMT. MEERA DEVI AND OTHERS
February 12, 2016
SMT. JAYANTI Vs. DR. OM PRAKASH PANDEY
January 13, 2016
SMT. KAISAR JAHAN Vs. SAYYAD RAISUL HASAN
April 4, 2016
SMT. KALAWATI Vs. STATE OF U.P.THRU. SECY. MAHILA EVAM BAL VIKAS VIBHAG & ANR.
November 22, 2016
SMT. KAMLA DEVI Vs. SMT. BASSO BEGUM
April 12, 2016
SMT. KAMLA DEVI AND ANOTHER Vs. STATE OF U.P.
October 4, 2016
SMT. KAMLESH Vs. STATE OF U.P.
August 17, 2016
SMT. KANTI DEVI Vs. U.P.P.C.L.
April 6, 2016
SMT. KANTI DEVI Vs. STATE OF U.P. AND 3 OTHERS
November 2, 2016
SMT. KHUSHBOO GOSWAMI Vs. POWER GRID CORPORATION OF INDIA
May 3, 2016
SMT. KIRAN Vs. SHIV KUMAR
July 4, 2016
SMT. KIRTAN KOKILA BARANWAL Vs. STATE OF U.P.
August 3, 2016
SMT. KUMUDESH KUMARI Vs. ADDL. DIRECTOR OF CONSOLIDATION (PRA.) U P LUCKNOW AND OTHERS
October 17, 2016
SMT. KUSUMLATA RASTOGI Vs. SHRI. JAWAHAR RASTOGI & 7 OTHERS
September 30, 2016
SMT. LAJJAWATI AND OTHERS Vs. STATE OF U.P. THROU. PRIN. SECY. DEPTT. OF HOUSING AND URBAN AND OTHER
October 4, 2016
SMT. LALMANI DEVI AND OTHERS Vs. SMT. AMRAVATI
April 8, 2016
SMT. LAUGANIA Vs. CHHATRAPAL
April 18, 2016
SMT. LILAWATI DEVI Vs. STATE OF U.P.
April 6, 2016
SMT. MADHURI SRIVASTAVA Vs. STATE OF U.P. & OTHERS
May 10, 2016
SMT. MAMTA BARNWAL AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
September 2, 2016
SMT. MANJU SINGH Vs. STATE OF U.P. & ANOTHER
November 7, 2016
SMT. MANJU THRU. HER MOTHER Vs. STATE OF U.P. THRU. PRIN. SECY. , HOME DEPTT. & 4 OTHERS
December 15, 2016
SMT. MANORAMA DEVI Vs. SURAJBHAN
March 4, 2016
SMT. MEENA AND ANOTHER Vs. SMT. PRAMODANI AWASTHI
April 8, 2016
SMT. MITHILESH SHARMA Vs. RAM KHILADI
April 29, 2016
SMT. MONIKA Vs. STATE OF U.P.
March 2, 2016
SMT. MUNESH SINGH AND ANOTHER Vs. VINAY PAL SINGH AND 2 OTHERS
August 31, 2016
SMT. NEETU RANA Vs. STATE OF U.P. & ANOTHER
February 29, 2016
SMT. NIDHI JAIN AND OTHERS Vs. STATE OF U.P. AND ANOTHER
December 1, 2016
SMT. NISHA KHATOON Vs. THE STATE OF U.P. THRU S.S.P. DISTT. LKO & ORS.
August 11, 2016
SMT. PARMAWATI DEVI Vs. STATE OF U.P. THRU SECY. REVENUE AND OTHERS
October 19, 2016
SMT. POOJA Vs. VIRENDRA KUMAR SINGH
August 11, 2016
SMT. POONAM Vs. ELECTION TRIBUNAL/SPL. JUDGE/A.D.J. AND 18 OTHERS
November 11, 2016
SMT. PRATIBHA GAUTAM AND ANOTHER Vs. THE CIVIL JUDGE (SENIOR DIVISION) SITAPUR AND ANR.
April 18, 2016
SMT. PRATIBHA TIWARI Vs. SATISH CHANDRA TIWARI
April 1, 2016
SMT. RADHIKA DEVI Vs. NAGAR PANCHAYAT VARANASI & OTHERS
February 23, 2016
SMT. RAJVANTA DEVI AND OTHERS Vs. THE D.D.C. DEORIA AND OTHERS
September 15, 2016
SMT. RAMBETI Vs. STATE OF U.P. AND 4 OTHERS
September 14, 2016
SMT. RAMVATI Vs. STATE OF U.P. AND 3 OTHERS
November 28, 2016
SMT. RANI PANDEY Vs. UNION OF INDIA THRU SECY. TELECOMMUNICATION AND OTHERS
October 18, 2016
SMT. RASHMI BHATIYA AND ANOTHER. Vs. SMT. GEETA SHARMA AND ANOTHER.
August 5, 2016
SMT. REBA DAS Vs. COURT OF SPECIAL JUDGE (AYURVED SCAM MATTER )& ORS.
April 13, 2016
SMT. REETA MEHROTRA AND ANOTHER Vs. BOARD OF REVENUE, UTTAR PRADESH AT ALLAHABAD AND 71 OTHERS
August 11, 2016
SMT. REKHA SHARMA Vs. STATE OF U.P.
April 1, 2016
SMT. REKHA SINGHAL Vs. SMT. REKHA CHOUBEY
August 22, 2016
SMT. RENU Vs. ADDL. DISTT. & SESSION JUDGE, F.T.C., SECOND, LUCKNOW & ANR.
October 24, 2016
SMT. ROOPWATI Vs. SMT. SATYAWATI GUPTA
April 19, 2016
SMT. SALIHA BEGUM Vs. DISTRICT MAGISTRATE, GONDA AND OTHERS
August 30, 2016
SMT. SALMA KHATOON Vs. STATE OF U.P. AND 3 OTHERS
August 31, 2016
SMT. SANTOSH KUMARI AND ANOTHER Vs. SUKH DEV SINGH
November 16, 2016
SMT. SARASWATI DEVI AND 4 ORS. Vs. ADDL. DISTT. JUDGE, FAIZABAD AND 2 ORS.
December 19, 2016
SMT. SASHI VERMA Vs. RAJESH KUMAR
November 24, 2016
SMT. SATYAPRABHA DEVI Vs. STATE OF U.P. AND 3 OTHERS
September 19, 2016
SMT. SEEMA DEVI Vs. STATE OF U.P.
May 25, 2016
SMT. SEEMA GOEL AND ANR. Vs. RAHUL GUPTA AND ANR.
April 1, 2016
SMT. SEEMA PANDEY Vs. MANOJ KUMAR AND OTHERS
May 2, 2016
SMT. SHAKEELA BANO Vs. SALEEM UDDIN
February 19, 2016
SMT. SHAKEENA AND ANOTHER Vs. DINESH CHANDRA KHARE AND 2 OTHERS
January 19, 2016
SMT. SHALINI VERMA Vs. BRIJESH CHAND SINHA AND OTHERS
June 8, 2016
SMT. SHANTI ALIAS SATIYA Vs. SMT. PHOOLAN DULLAIYA
May 20, 2016
SMT. SHANTI AND 5 OTHERS Vs. DHARMPAL SINGH
May 11, 2016
SMT. SHANTI DEVI Vs. STATE OF U.P.
August 11, 2016
SMT. SHASHI PRABHA Vs. STATE OF U.P. AND OTHERS
December 14, 2016
SMT. SHIV PATTI DEVI Vs. YUDHISHTHIR DHAR DUBEY
February 29, 2016
SMT. SHOBHAWATI Vs. SUDHIR
September 2, 2016
SMT. SHYAM PYARI DEVI Vs. SANJAY KUMAR
April 29, 2016
SMT. SOMLATA TANWAR & OTHERS Vs. STATE OF U.P. & OTHERS
December 5, 2016
SMT. SONAM SHRI Vs. CANARA BANK AND ANOTHER
May 3, 2016
SMT. SRIDEVI Vs. SRI RAJENDRA PRASAD CHATURVEDI
April 21, 2016
SMT. SUKHPALI DEVI Vs. CIVIL JUDGE (S.D.)
May 25, 2016
SMT. SUMITRA Vs. STATE OF U.P.
May 13, 2016
SMT. SUNITA GOYAL Vs. STATE OF U.P.
May 5, 2016
SMT. SUNITA VERMA Vs. STATE OF U.P. THRU PRIN. SECY. BACKWARD CLASS WELFARE & ORS.
December 16, 2016
SMT. SURBHI AGRAWAL @ SUNITA Vs. STATE OF U.P. AND ANR.
November 22, 2016
SMT. SURENDRA BALA Vs. SMT. BHAGWAN DEVI
May 30, 2016
SMT. SUSHILA Vs. ADDL. DISTRICT JUDGE, CT. NO. 9, SITAPUR & ANR
April 25, 2016
SMT. SUSHILA DEVI AND 11 OTHERS Vs. RAJEEV KUMAR AND 8 OTHERS
May 6, 2016
SMT. VAKILA & ANOTHER Vs. STATE OF U.P. & ANOTHER
December 21, 2016
SMT. VIJAY LAKSHMI Vs. AMBA CHARAN SINGH ASTHANA
May 13, 2016
SMT. VIMAL SINGH Vs. MANAGING DIRECTOR UP STATE AGRO INDUSTRIAL CORP LTD & OTHERS
April 7, 2016
SMT. Y. VUIJAYA AND 5 OTHERS Vs. K. KALADHARA RAO AND ANOTHER
November 14, 2016
SMT.PUSHPA SHARMA Vs. STATE OF U.P.
April 22, 2016
SMT.SAROJNI DEVI Vs. DEPUTY COMMANDANT GENERAL HOME GUARDS HEAD QUARTER & ORS.
April 13, 2016
SMT.SHYAMA DEVI & OTHERS Vs. SMT. CHANDA DEVI
July 29, 2016
SNEHA GUPTA Vs. STATE OF U P AND 4 OTHERS
September 22, 2016
SNEHLATA Vs. STATE OF U.P.
April 20, 2016
SOBARAN SINGH Vs. RAGHUBIR SINGH & ANOTHER
May 27, 2016
SOBHNATH AND ORS. Vs. STATE OF U.P.
March 18, 2016
SOCIETY FOR ADVANCEMENT OF ENVIRONMENTAL SCIENCE, LUCKNOW Vs. DODIA NARENDRA DILIPBHAI & 24 OTHERS (IN RE 16895 M/S 2016)
December 1, 2016
SOHAN Vs. STATE OF U.P.
May 25, 2016
SOHAN LAL Vs. STATE OF U P AND ANOTHER
May 13, 2016
SOHAN LAL AND 2 OTHERS Vs. D D C AND 3 OTHERS
August 4, 2016
SOHAN LAL AND ORS. Vs. STATE OF U.P.
February 5, 2016
SOHANVEER Vs. CHAMAN LAL KAPOOR
May 18, 2016
SOM DISTILLERIES & BREWERIES LTD Vs. COMMISSIONER OF TRADE TAX, U P
July 19, 2016
SOMWARI & OTHERS Vs. STATE OF U P
February 3, 2016
SOMWATI AND ORS. Vs. STATE OF U.P. AND ORS.
February 15, 2016
SONAM AND ANOTHER Vs. STATE OF U P SECRETARY AND OTHERS
July 12, 2016
SONAM AND ANR Vs. STATE OF U P AND 3 ORS
June 30, 2016
SONE LAL AND 2 OTHERS Vs. SHREE KRISHNA AND ANOTHER
May 3, 2016
SONNU YADAV AND OTHERS Vs. STATE OF U P AND ANOTHER
February 25, 2016
SONPAL AND ORS. Vs. STATE
February 3, 2016
SONU Vs. STATE OF U.P.
February 5, 2016
SONU @ SHASHANK TIWARI Vs. STATE OF U P
September 8, 2016
SR ACCOUNT OFFICER/NIDHI-16 AND ANOTHER Vs. BARE LAL UPADHYA AND ORS
March 15, 2016
SR. GENERAL MANAGER, ORDNANCE FACTORY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
February 12, 2016
SRAWAN KUMAR SINGH Vs. STATE OF U.P. AND ORS.
February 4, 2016
SRI AWADH KUMAR AGARWAL Vs. M/S KRISHAN KUMAR RAJAT KUMAR AND ANOTHER
October 7, 2016
SRI CHANDRA SINGH AND OTHERS Vs. BOARD OF REVENUE U.P. AT ALLAHABAD AND OTHERS
May 11, 2016
SRI J.S.S.S. MAHAVIDYALAYA Vs. STATE OF U.P.
December 21, 2016
SRI KRISHNA Vs. UNION OF INDIA THROUGH G.M. NORTHERN RAILWAY DELHI & OTHERS
May 30, 2016
SRI MOHAMMAD AFAQ Vs. PRESCRIBED AUTHORITY/ADDITIONAL CIVIL JUDGE SENIOR & OTHERS
June 9, 2016
SRI NIWAS AGARWAL Vs. G.M. BHARAT SANCHAR NIGAM LTD.
February 22, 2016
SRI NIWAS RAI AND OTHERS Vs. STATE OF U P
January 14, 2016
SRI PANCHAYATI AKHARA MAHANIRVANI VAIDIK SANATAN BHARTI Vs. RAM PRAKASH PATHAK AND ANOTHER
August 22, 2016
SRI RAJESH KUMAR Vs. SMT. SONAM RUNGTA
December 19, 2016
SRI RAM Vs. STATE OF U P AND ANOTHER
April 7, 2016
SRI RAMESH CHANDRA Vs. SRI RAN SINGH
April 21, 2016
SRI RAMESHWAR AND ANR. Vs. SRI ARUN KUMAR AND 12 OTHERS
March 3, 2016
SRI. SWAROOP SINGH (DIED) Vs. SMT. CHAMPA DEVI
February 10, 2016
SRIMANI VERMA Vs. CHANDRABALI
March 30, 2016
SRIPAL Vs. STATE OF U.P.
October 27, 2016
SRIRAM AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
September 30, 2016
STATE Vs. STATE OF U.P. AND OTHERS
October 17, 2016
STATE BANK OF PATIALA AND ANOTHER Vs. NIKHIL RASTOGI AND 5 OTHERS
December 17, 2016
STATE OF U P Vs. AMITABH THAKUR AND OTHERS
September 29, 2016
STATE OF U P Vs. BHUSAI
September 26, 2016
STATE OF U P Vs. JAN MOHAMMED & OTHERS
September 27, 2016
STATE OF U P Vs. MUNSHI RAGHUNANDAN PRASAD SARDAR PATEL MAHILA MAHAVIDYALAYA
September 22, 2016
STATE OF U P Vs. DILEEP SINGH & ORS
September 1, 2016
STATE OF U P Vs. SHATROHAN & ANOTHER
August 20, 2016
STATE OF U P Vs. RAHMAT AND ORS
September 16, 2016
STATE OF U P Vs. SATISH CHANDRA SRIVASTAVA AND ORS
September 14, 2016
STATE OF U P Vs. RANJEET YADAV
September 12, 2016
STATE OF U P Vs. PREMKALI & ANOTHER
September 12, 2016
STATE OF U P Vs. RAMJIWAN & 2 ORS
July 27, 2016
STATE OF U P Vs. ISHWARI PRASAD
March 9, 2016
STATE OF U P Vs. HARENDRA SINGH
April 22, 2016
STATE OF U P Vs. CHHOTKAU
April 18, 2016
STATE OF U P Vs. RAVI PRAKASH SRIVASTAVA
May 10, 2016
STATE OF U P Vs. RADHEY SHYAM VARMA & OTHERS
February 11, 2016
STATE OF U P & ANOTHER Vs. JHINKAN CHAUDHARY & ANOTHER
May 20, 2016
STATE OF U P & ORS Vs. RAM PRASAD & ORS
April 1, 2016
STATE OF U P & OTHERS Vs. OM PRAKASH SINGH & OTHERS
February 11, 2016
STATE OF U P & OTHERS Vs. VASUDEV YADAV & ANOTHER
February 11, 2016
STATE OF U P & OTHERS Vs. DINESH KUMAR SHUKLA & OTHERS
February 11, 2016
STATE OF U P & OTHERS Vs. PRAKASH MISHRA & OTHERS
May 4, 2016
STATE OF U P (STATE APPEAL) Vs. ARJUN & ANOTHER
September 16, 2016
STATE OF U P (STATE APPEAL) Vs. RAJMAL & ORS
September 21, 2016
STATE OF U P (STATE APPEAL) Vs. ILYAS
April 29, 2016
STATE OF U P (STATE APPEAL) Vs. VIJAI KUMAR KORI
May 31, 2016
STATE OF U P AND 2 OTHERS Vs. SOMDEO SHARMA AND ANOTHER; ISHWAR PRASAD
September 8, 2016
STATE OF U P AND 3 ORS Vs. U P SENIOR BASIC SHIKSHAK SANGH
March 3, 2016
STATE OF U P AND 3 OTHERS Vs. SHRAWAN KUMAR PANDEY, SHOBH NATH PANDEY, MANOJ KUMAR YADAV
September 27, 2016
STATE OF U P AND 4 ORS Vs. SITA RAM AND 6 ORS
February 15, 2016
STATE OF U P AND 4 OTHERS Vs. STATE PUBLIC SERVICE TRIBUNAL, U P AND ANOTHER
August 24, 2016
STATE OF U P AND ORS Vs. ASHOK KUMAR MISHRA AND ANOTHER
July 6, 2016
STATE OF U P AND OTHERS Vs. GHANSHYAM MISHRA AND OTHERS
January 20, 2016
STATE OF U P AND OTHERS Vs. KARAN SINGH AND ANOTHER
March 9, 2016
STATE OF U P AND OTHERS Vs. SUBH KARAN SINGH GAUTAM AND ANOTHER
April 16, 2016
STATE OF U P THR SECRETARY Vs. RAM SUNDER RAM
August 23, 2016
STATE OF U P THRU EXECUTIVE ENGINEER Vs. PRESIDING OFFICER, AND ANOTHER
October 5, 2016
STATE OF U. P. AND ORS. Vs. RAVINDRA NATH MISHRA AND ORS.
February 24, 2016
STATE OF U.P. Vs. SHERE AZAM AND ANOTHER
August 16, 2016
STATE OF U.P. Vs. KHEMPAL & OTHERS
August 9, 2016
STATE OF U.P. Vs. SRI R.B.L. GUPTA
July 12, 2016
STATE OF U.P. Vs. MOTI LAL SRIVASTAVA AND ORS.
April 11, 2016
STATE OF U.P. Vs. ANIL KUMAR SRIVASTAVA
May 6, 2016
STATE OF U.P. Vs. SMT. ARCHANA DEVI
March 16, 2016
STATE OF U.P. Vs. VIKASH CHAUDHARY AND ORS.
January 11, 2016
STATE OF U.P. Vs. H.C. SHATRUGHAN SINGH AND ORS.
January 25, 2016
STATE OF U.P. Vs. BALI BHADRA NATH SHUKLA
August 30, 2016
STATE OF U.P. Vs. JAI SINGH
November 16, 2016
STATE OF U.P. Vs. DR. ASHOK TAHILIANI
July 12, 2016
STATE OF U.P. Vs. MANOJ VISHKARMA
September 6, 2016
STATE OF U.P. Vs. RANI RAJENDRI KUMARI
September 29, 2016
STATE OF U.P. & 4 OTHERS Vs. ASHOK KUMAR CHAUDHARY, (WASHER MAN 0818600092)
December 2, 2016
STATE OF U.P. & OTHERS Vs. MUNSHI LAL BAGHEL & OTHERS
July 22, 2016
STATE OF U.P. AND 2 OTHERS Vs. SRI RAM AND 3 OTHERS
September 16, 2016
STATE OF U.P. AND ANOTHER Vs. DR. ASHOK KUMAR AND ANOTHER
May 12, 2016
STATE OF U.P. AND ANOTHER Vs. VINOD KUMAR NISHAD
March 1, 2016
STATE OF U.P. AND ANR. Vs. ARVIND KUMAR KUREEL AND ANR.
October 4, 2016
STATE OF U.P. AND ORS. Vs. JAGROOP SINGH AND ORS.
February 5, 2016
STATE OF U.P. AND ORS. Vs. RAHUL
February 3, 2016
STATE OF U.P. AND ORS. Vs. SATYA DEO PANDEY AND ORS.
April 1, 2016
STATE OF U.P. AND ORS. Vs. N.H.R.C. AND ORS.
April 8, 2016
STATE OF U.P. AND ORS. Vs. MAHILA MAHAVIDYALAYA KIDWAI NAGAR KANPUR
January 11, 2016
STATE OF U.P. AND ORS. Vs. SAVITRI GUPTA
February 4, 2016
STATE OF U.P. AND ORS. Vs. DINESH CHANDRA PATHAK
January 20, 2016
STATE OF U.P. AND ORS. Vs. TEJ RAM KASHYAP
February 29, 2016
STATE OF U.P. AND ORS. Vs. AMRIT BHUSAN SINGH AND ORS.
February 5, 2016
STATE OF U.P. AND ORS. Vs. ASHISH KUMAR PANDEY AND ORS.
July 29, 2016
STATE OF U.P. AND ORS. Vs. BAIJ NATH SHARMA AND ORS.
May 30, 2016
STATE OF U.P. AND ORS. Vs. RAMESH BAHADUR SINGH
May 24, 2016
STATE OF U.P. AND ORS. Vs. BASANT LAL MAURYA AND ORS.
January 14, 2016
STATE OF U.P. AND ORS. Vs. VIJAY SHANKER UPADHYAYA AND ORS.
February 9, 2016
STATE OF U.P. AND ORS. Vs. HC KALIKA SINGH AND ORS.
January 20, 2016
STATE OF U.P. AND ORS. Vs. DAN BAHADUR SINGH
January 19, 2016
STATE OF U.P. AND ORS. Vs. MAHAVEER SINGH AND ORS.
January 12, 2016
STATE OF U.P. AND ORS. Vs. SUSHIL KUMAR KATIYAR
February 19, 2016
STATE OF U.P. AND OTHERS Vs. SUBH KARAN SINGH GAUTAM AND ANOTHER
May 16, 2016
STATE OF U.P. THR. SECY. IRRIGATION & ORS. [WP NO. 3017/SS/09] Vs. OM PRAKASH
April 12, 2016
STATE OF U.P. THRU ENGINEER IN CHIEF, P.W.E.D AND OTHERS Vs. CHHANGUR AND OTHERS
September 12, 2016
STERN LEATHER EXPORT Vs. COMMISSIONER OF CENTRAL EXCISE
November 10, 2016
SUB DIVISIONAL OFFICER, ELECTRICITY DIVISION AND ORS. Vs. MADAN SINGH AND ORS.
April 25, 2016
SUB-INSPECTOR RAJ KUMAR YADAV AND OTHERS Vs. STATE OF U P AND ANR
July 6, 2016
SUBEDAR Vs. STATE OF U.P.
February 29, 2016
SUBEDAR AND ANOTHER Vs. SRIPAT (DEAD) AND 5 OTHERS
October 3, 2016
SUBEDAR SINGH Vs. D.D.C./CHIEF REVENUE OFFICER, GHAZIPUR AND 2 OTHERS
October 19, 2016
SUBESH CHANDRA Vs. STATE OF U P
January 20, 2016
SUBESH CHANDRA AND ORS. Vs. STATE OF U.P.
January 20, 2016
SUBHASH CHANDRA Vs. SENIOR SUPDT OF POLICE AGRA & OTHERS
April 27, 2016
SUBHASH CHANDRA @ SUBHASH RAI AND 5 OTHERS Vs. STATE OF U P AND ANOTHER
September 16, 2016
SUBHASH CHANDRA SHARMA Vs. STATE OF U P
July 21, 2016
SUBHASH CHANDRA UPADHYAY Vs. HINDUSTAN PETROLEUM CORPORATION LTD
July 29, 2016
SUBHASH CHANDRA VISHWAKARMA Vs. CHIEF INFORMATION COMMISSIONER U.P. STATE INFORMATION AND ORS.
January 14, 2016
SUBHASH INTER COLLEGE KARKHIYA AZAMGARH AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
March 18, 2016
SUBHASH MITTAL Vs. STATE OF U.P. AND ANOTHER
August 23, 2016
SUBHASH YADAV Vs. STATE OF U P AND ANOTHER
September 23, 2016
SUBODH KUMAR Vs. STATE OF U.P.
March 17, 2016
SUBODH KUMAR GUPTA AND OTHERS Vs. STATE OF U P PRINCIPAL SECRETARY &ORS
July 15, 2016
SUBOOR NOOR Vs. STATE OF U P AND ANOTHER
May 10, 2016
SUBRATI Vs. STATE OF U P
September 26, 2016
SUCHITA TIWARI Vs. STATE OF U P
February 3, 2016
SUDARSHAN KUMAR JAIN AND 11 OTHERS Vs. STATE OF U.P. & 2 OTHERS
November 9, 2016
SUDEEP SINGH CHAUHAN Vs. STATE OF U.P.
November 18, 2016
SUDHA PATHAK Vs. HARI OM SHARMA AND ORS.
February 2, 2016
SUDHANSHU MALIK AND 3 OTHERS Vs. STATE OF U.P. AND 4 OTHERS
November 10, 2016
SUDHANSHU RAMESH CHANDRA BHAT Vs. UNION OF INDIA
September 27, 2016
SUDHEER KUMAR Vs. STATE OF U.P. AND 8 OTHERS
September 16, 2016
SUDHIR Vs. STATE OF U.P.
September 1, 2016
SUDHIR GARG Vs. STATE OF U P & ANOTHER
September 22, 2016
SUDHIR KUMAR MISHRA Vs. STATE OF U.P.
August 19, 2016
SUDHIR KUMAR MISHRA Vs. THE STATE OF UTTAR PRADESH AND ORS.
January 20, 2016
SUDHIR KUMAR SINHA Vs. STATE OF U.P.
February 25, 2016
SUHEIL Vs. STATE OF U.P.
September 17, 2016
SUKH LAL SINGH Vs. STATE OF U.P. AND ORS.
July 14, 2016
SUKHBASI LAL NIRANJAN Vs. STATE OF U P AND 3 OTHERS
March 4, 2016
SUKHDEV Vs. STATE OF U P & 3 OTHERS
August 19, 2016
SUKHEY AND ORS. Vs. STATE OF U.P.
March 1, 2016
SUKHVEER SINGH YADAV Vs. STATE OF U P AND 2 OTHERS
July 12, 2016
SUKHVIR Vs. STATE OF U.P. AND ORS.
March 17, 2016
SUKKHU PRASAD GUPTA Vs. STATE OF U P & OTHERS
February 2, 2016
SUKKHU RAM Vs. BHOLA AND OTHERS
November 22, 2016
SUKUMAR MITRA Vs. SMT. KAVITA GUNNANI
April 20, 2016
SULEKHA Vs. ASHOK KUMAR
March 14, 2016
SULTAN AND OTHERS Vs. STATE
January 22, 2016
SULTAN KHAN Vs. SHIVAJI MAHARAJMAN VIRAJMAN SHRI SHIV MANDIR
April 22, 2016
SUMAN AND ORS. Vs. STATE OF U.P. AND ORS.
January 22, 2016
SUMAN SHUKLA Vs. STATE OF U.P. AND ORS.
January 20, 2016
SUMAN SONU OMPRAKASH AND ANOTHER Vs. STATE OF U.P.
June 30, 2016
SUMAN YADAV Vs. STATE OF U.P. AND 4 OTHERS
August 23, 2016
SUMATI NATH JAIN Vs. STATE OF U.P. AND ORS.
January 14, 2016
SUMIT Vs. STATE OF U.P.
September 6, 2016
SUMIT KUMAR SINGH Vs. STATE OF U P AND ANOTHER
March 18, 2016
SUMITRA DEVI Vs. STATE OF U P AND ORS
March 9, 2016
SUMITRA MISHRA AND ORS Vs. UNION OF INDIA
May 23, 2016
SUMRAN SINGH Vs. STATE OF U.P. & 8 OTHERS
November 22, 2016
SUNDER LAL Vs. D D C UNNAO & OTHERS
January 8, 2016
SUNEET CHAUHAN Vs. STATE OF U P AND 2 OTHERS
August 10, 2016
SUNIL @ GUDDU Vs. STATE OF U P
July 29, 2016
SUNIL DUTT SHARMA AND ORS Vs. STATE OF U P
May 31, 2016
SUNIL GIHAR Vs. STATE OF U.P. AND OTHERS
November 29, 2016
SUNIL KUMAR Vs. JAG BHUSHAN ARORA AND ANOTHER
October 24, 2016
SUNIL KUMAR Vs. STATE OF U P AND OTHERS
January 19, 2016
SUNIL KUMAR Vs. STATE OF U.P. AND ANOTHER
September 16, 2016
SUNIL KUMAR Vs. STATE OF U P
May 18, 2016
SUNIL KUMAR Vs. STATE OF U P
April 19, 2016
SUNIL KUMAR @ JYOTI Vs. STATE OF U P
August 31, 2016
SUNIL KUMAR @ SUNIT Vs. KRISHNA KUMAR AGRAWAL
July 8, 2016
SUNIL KUMAR CHAURASIA Vs. SMT. NEELIMA
April 22, 2016
SUNIL KUMAR DEO PANDEY Vs. STATE OF U P
January 19, 2016
SUNIL KUMAR GUPTA AND ORS. Vs. STATE OF U.P. AND ORS.
March 17, 2016
SUNIL KUMAR PANDEY Vs. STATE OF U P
September 12, 2016
SUNIL KUMAR SINGH Vs. UNION OF INDIA & OTHERS
September 14, 2016
SUNIL KUMAR SINGH Vs. STATE OF U.P.
December 9, 2016
SUNIL MURTI ANCHAL AND ANOTHER Vs. STATE OF U P AND 5 OTHERS
June 9, 2016
SUNIL NAGAR Vs. COMM. OF MANAGEMENT AND ORS.
May 9, 2016
SUNITA Vs. STATE OF U P & ANOTHER
September 7, 2016
SUNITA SINGH KUSHWAHA Vs. STATE OF U P AND 3 ORS
September 17, 2016
SUNITA TRIPATHI Vs. GIRENDRA SINGH SENGAR AND ORS.
April 12, 2016
SURABHI UPADHYAY Vs. STATE OF U P AND OTHERS
May 24, 2016
SURAJ BALI AND ORS. Vs. STATE OF U.P.
June 10, 2016
SURAJ BHAN & 8 OTHERS Vs. DINESH KUMAR GUPTA & 5 OTHERS
July 8, 2016
SURAJ KALI AND 11 OTHERS Vs. HARI PRASAD TIWARI (DECEASED) AND 6 OTHERS
July 4, 2016
SURAJ MAL Vs. STATE OF U.P.
February 5, 2016
SURAJ MEENA & OTHERS Vs. UNION OF INDIA & ANOTHER
January 7, 2016
SURAJ PRASAD KESHARI Vs. PYARE MOHAN
July 29, 2016
SURBHI AGRAWAL @ SUNITA Vs. STATE OF U.P.
November 22, 2016
SUREDNRA & OTHERS Vs. STATE OF U P
August 2, 2016
SUREKHA GUPTA Vs. STATE OF U P AND 3 OTHERS
April 27, 2016
SURENDRA AND ANR Vs. STATE OF U P
May 31, 2016
SURENDRA AND ORS. Vs. THE STATE OF U.P.
March 9, 2016
SURENDRA KUMAR Vs. THE STATE OF U.P.
March 3, 2016
SURENDRA KUMAR Vs. STATE OF U P AND OTHERS
January 29, 2016
SURENDRA KUMAR AND ORS. Vs. STATE OF U.P.
April 7, 2016
SURENDRA MOHAN SAXENA Vs. SANJAY MOHAN DAS
January 14, 2016
SURENDRA NAT Vs. STATE OF U.P.
February 2, 2016
SURENDRA NATH SINGH AND OTHERS Vs. STATE OF U.P.
October 21, 2016
SURENDRA NATH UPADHYAYA Vs. STATE OF U.P. THROUGH SECY. LABOUR DEPTT. LKO. & ORS.
November 16, 2016
SURENDRA PAL BHARDWAJ Vs. STATE OF U.P. THROUGH SECY. RURAL ENGINEERING DEPTT. LKO. & OTHERS
November 10, 2016
SURENDRA PAL KUSHWAHA Vs. THE STATE OF U.P. AND ORS.
March 14, 2016
SURENDRA PAL SINGH PAWAR Vs. SMT. BALA
May 18, 2016
SURENDRA PRAKASH PATHAK Vs. STATE OF U.P.
March 30, 2016
SURENDRA SHARMA Vs. STATE OF U P AND ANR
July 8, 2016
SURENDRA SINGH Vs. ASHOK KUMAR AND ORS.
July 21, 2016
SURENDRA SINGH TANTRIK Vs. STATE OF U P AND ANOTHER
May 13, 2016
SURESH Vs. ADDL. COMMISSIONER (ADMINISTRATION) AND ORS.
July 12, 2016
SURESH Vs. STATE OF U P
June 30, 2016
SURESH BANSAL AND ORS. Vs. UNION OF INDIA AND ORS.
January 21, 2016
SURESH CHAND MISHRA Vs. STATE OF U.P. THROUGH PRIN. SECY. DEPTT. OF REVENUE LKO. & OTHERS
October 21, 2016
SURESH CHANDRA Vs. STATE OF UP
August 24, 2016
SURESH CHANDRA DUBEY Vs. STATE OF U P AND OTHERS
May 2, 2016
SURESH CHANDRA KESARWANI AND ORS. Vs. RATAN KUMAR CHAURASIYA AND ORS.
January 14, 2016
SURESH CHANDRA MISRA Vs. U.P. COOPERATIVE UNION LTD. LUCKNOW AND OTHERS
May 5, 2016
SURESH CHANDRA SRIVASTAVA Vs. LIFE INSURANCE CORPORATION OF INDIA
February 2, 2016
SURESH CHANDRA SRIVASTAVA Vs. LIFE INSURANCE CORPORATION OF INDIA, CENTRAL OFFICE MUMBAI
December 16, 2016
SURESH GIRI Vs. LAL GUDDAN GIRI
January 7, 2016
SURESH KUMAR Vs. STATE OF U P
August 2, 2016
SURESH KUMAR & ANOTHER Vs. STATE OF U P
April 28, 2016
SURESH KUMAR MISHRA (U/A-227) Vs. COURT OF ADDL DISTRICT JUDGE (CBI-IV) LUCKNOW & 3 OTHERS
July 4, 2016
SURESH KUMAR RAJASEKARAN Vs. STATE OF U P AND ANOTHER
April 6, 2016
SURESH KUMAR SAINI Vs. STATE OF U P
May 6, 2016
SURESH KUMAR SINGALA Vs. STATE OF U.P.
May 13, 2016
SURESH NARAIN Vs. RAM NARAIN AND 10 OTHERS
October 21, 2016
SURESH PAL Vs. STATE OF U.P.
February 15, 2016
SURESH PRASAD Vs. A.D.J. AND ORS.
February 24, 2016
SURESH PRASAD MISRA Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
February 5, 2016
SURESH PRATAP SINGH Vs. ADDITIONAL COMMISSIONER FAIZABAD AND OTHERS
February 19, 2016
SURESH YADAV AND ORS. Vs. STATE OF U.P.
February 17, 2016
SURIJ PAL SINGH Vs. STATE OF U.P.
March 28, 2016
SURJEET SINGH Vs. STATE OF U.P. AND 5 OTHERS
October 25, 2016
SURJIT KUMAR SINHA Vs. STATE OF U P
April 12, 2016
SURYA KANT OJHA AND ORS. Vs. STATE OF U.P. AND ORS.
April 7, 2016
SURYA KUMARI Vs. STATE OF U P AND ANOTHER
July 18, 2016
SURYA NAGAR EDUCATIONAL SOCIETY AND ANOTHER Vs. STATE OF U P AND 6 OTHERS
February 19, 2016
SURYA NARAIN DWIVEDI Vs. UNION OF INDIA AND ORS
May 17, 2016
SURYA NARAIN MISHRA Vs. ADDITIONAL DISTRICT & SESSION JUDGE, COURT NO. 10 AND 3 OTHERS
August 11, 2016
SURYA PANDEY AND ORS. Vs. STATE OF U.P.
March 4, 2016
SURYA PRAKASH PANDEY Vs. STATE OF U.P. AND ORS.
March 3, 2016
SURYA PRAKASH TIWARI AND ORS. Vs. SHANTI DEVI AND ORS.
April 1, 2016
SURYABHAN YADAV Vs. STATE OF U P AND 2 OTHERS
May 3, 2016
SUSHANT KUMAR AND ANOTHER Vs. RAJESHWAR
May 18, 2016
SUSHEEL RAI AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
September 23, 2016
SUSHEELA DEVI Vs. STATE OF U P
July 11, 2016
SUSHIL KUMAR Vs. KANVAR SAIN GARG
July 13, 2016
SUSHIL KUMAR AND 4 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
October 19, 2016
SUSHIL KUMAR AND 40 OTHERS Vs. STATE OF U P AND 2 OTHERS
August 1, 2016
SUSHIL KUMAR BHASIN Vs. UNION OF INDIA AND OTHERS
May 30, 2016
SUSHIL KUMAR DWIVEDI Vs. STATE OF U.P. AND OTHERS
May 18, 2016
SUSHIL KUMAR KATIYAR Vs. UNION OF INDIA
May 10, 2016
SUSHIL KUMAR TRIPATHI Vs. STATE OF U.P. AND ORS.
March 31, 2016
SUSHILA DEVI AND ANOTHER Vs. STATE OF U P AND ANOTHER
March 15, 2016
SUSHILA SURI Vs. SUSHEEL SURI AND ORS
August 16, 2016
SUSHMA SHANTI PRIYA Vs. DISTT INPECTOR OF SCHOOL FAIZABAD AND ANORS
April 27, 2016
SWAMI NATH Vs. DEPUTY DIRECTOR CONSOLIDATION FAIZABAD AND ANOTHER
February 9, 2016
SWAMI VASUDEVANAND SARASWATI DISCIPLE OF S H N SARASWATI Vs. JAGAT GURU SHANKARACHARYA JYOTISHPEETH P S S N SARASWATI
September 22, 2016
SWARN SINGH Vs. MANISH PRAKASH AND ANOTHER
May 31, 2016
SWATHI INFRAVENTURE PVT LTD Vs. STATE OF U P
March 10, 2016
SYED AFSAR ALI Vs. SHALIKA BEGUM AND 18 OTHERS
April 29, 2016
SYED AKHTAR HASAN RIZVI Vs. STATE OF U.P. AND ORS.
January 7, 2016
SYED MASOOD ISHRAT Vs. ADDL. CITY MAGISTRATE V AND ORS.
February 19, 2016
SYED SAJID RAZA Vs. STATE OF U P AND 5 OTHERS
February 23, 2016
SYED WASIF HUSAIN RIZVI Vs. HASAN RAZA KHAN AND ORS.
January 22, 2016
TABASSUM FAROOQ Vs. PUNJAB NATIONAL BANK
April 12, 2016
TAHIR ALI Vs. STATE OF U.P.
April 4, 2016
TAHIR ALI Vs. STATE OF U.P.
December 13, 2016
TALEWAR SINGH Vs. STATE OF U P
September 19, 2016
TANNU Vs. DEPUTY DIRECTOR OF CONSOLIDATION, AMROHA AND 5 OTHERS
November 11, 2016
TARSEM CHAND Vs. STATE OF U P & OTHERS
September 9, 2016
TARUN BHATIA Vs. STATE OF U.P.
December 7, 2016
TARUN UPPAL Vs. C B I GHAZIABAD, H B , CBI, ACB, GHAZIABAD AND ANOTHER
May 6, 2016
TATA MOTORS LTD CHINHAT LKO Vs. STATE OF U P
February 10, 2016
TAUSEEF Vs. STATE OF U.P.
February 29, 2016
TEEJU VERMA AND ORS. Vs. STATE OF U.P.
January 18, 2016
TEJ PAL Vs. STATE OF U P
May 31, 2016
TEJ PRATAP RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
August 22, 2016
TEJ PRATAP SINGH Vs. STATE OF U P
May 24, 2016
TEJ PRATAP SINGH AND ORS Vs. D D C AND ORS
September 20, 2016
TEJ SINGH Vs. STATE OF U P AND ANOTHER
October 3, 2016
TEJ SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
January 8, 2016
TEJ SINGH AND OTHERS Vs. STATE OF U P AND OTHERS
May 5, 2016
TEJ SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
September 6, 2016
TEJBALI Vs. STATE OF U.P. AND 3 OTHRS
November 25, 2016
TEJPAL SINGH Vs. STATE OF U P
March 9, 2016
TEJUMAL Vs. MOHD. SARFRAZ
October 3, 2016
TEJVEER Vs. STATE
February 9, 2016
THAKUR Vs. STATE OF U.P.
March 28, 2016
THAKUR PRASAD Vs. BENI PRASAD AND 6 OTHERS
February 10, 2016
THANSEN JINDAL Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY AND ANOTHER
December 19, 2016
THE C/M KASTURBA GANDHI KANYA INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
January 28, 2016
THE CHAIRMAN CUM MANAGING DIRECTOR, F.C.I. AND ORS. Vs. GENERAL SEC. AND ORS.
April 19, 2016
THE DIRECTOR, U.P. HINDI SANSTHAN Vs. JAI KISHAN SRIVASTAVA AND ANOTHER
July 19, 2016
THE GENERAL SECRETARY, F.C.I. MAZDOOR SANGH AND ORS. Vs. UNION OF INDIA AND ORS.
May 30, 2016
THE HANDICRAFT AND HANDLOOMS EXPORTS CORP. OF INDIA & ANR. Vs. STATE OF U.P.
August 22, 2016
THE KHEMRAJ SMARAK RASHTRIYA VIDYAPEETH SANGH FAIZABAD & ANR Vs. STATE OF U.P.
August 31, 2016
THE NATIONAL INSURANCE COMP LTD. NAWAL KISHORE ROAD LKO. Vs. SMT. PUSHPA DEVI & ORS.
October 27, 2016
THE NATIONAL INSURANCE COMPANY LTD. Vs. VINESH AND ORS.
January 21, 2016
THE NEW INDIA ASSURANCE CO. LTD. Vs. AMZAD KHAN AND ORS.
February 3, 2016
THE NEW INDIA ASSURANCE CO. LTD. Vs. VIDHYA DEVI AND ORS.
February 25, 2016
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. SARITA KAPOOR AND 3 OTHERS
September 16, 2016
THE NEW INDIA ASSURANCE CO. LTD. Vs. IRFAN AND 5 OTHERS
November 9, 2016
THE ORIENTAL INSURANCE CO. LTD. Vs. SMT. SEEMA PANDEY
February 19, 2016
THE ORIENTAL INSURANCE CO. LTD. THROU ITS BRANCH MANAGER Vs. SMT. SUNNAI (SANNEY) AND ORS.
September 29, 2016
THE PR. COMMISSIONER OF INCOME TAX-I Vs. M/S J.K. SYNTHETICS LTD.
April 18, 2016
THE STATE OF U.P. Vs. KUNWAR JAIVEER SINGH
April 12, 2016
THE STATE OF U.P. AND 3 OTHERS Vs. M/S S & P INFRASTRUCTURE DEVELOPERS PVT. LTD.
October 20, 2016
THE U.P. BASIC SHIKSHA PARISHAD AND ORS. Vs. DHARNIDHAR DUBEY
February 2, 2016
THE UNIVERSITY OF BUNDELKHAND, JHANSI Vs. MOHAN JI GUPTA AND OTHERS
October 24, 2016
THE VICE CHANCELLOR, D.D.U. GORAKHPUR UNIVERSITY AND ANOTHER Vs. ST. ANDREWS COLLEGE, GORAKHPUR AND ANOTHER
December 7, 2016
THENAI AND ORS. Vs. STATE OF U.P.
January 19, 2016
TIRUPATI MULTIPLEX PRIVATE LIMITED Vs. DIRECTOR GENERAL, DEFENCE ESTATES RAKSHA SAMPDA AND ANOTHER
August 31, 2016
TOJAYI @ TODAYI & OTHERS Vs. STATE OF U P
February 9, 2016
TOOFAN GHOSH Vs. STATE OF U.P.
April 8, 2016
TRIBHUWAN KUMAR Vs. STATE OF U P AND OTHERS
February 17, 2016
TRIBHUWAN SINGH AND ORS. Vs. UNION OF INDIA
May 27, 2016
TRIVENI ENGINEERING & INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 23, 2016
TRIVENI PRASAD AND ORS. Vs. UNION OF INDIA
April 5, 2016
TULSI RAM AND 4 ORS Vs. STATE OF U P AND 3 ORS
May 4, 2016
TULSI SMARAK SAMITI RAJAPUR & ANOTHER Vs. D M CHITRAKOOT & OTHERS
May 30, 2016
U P STATE INDUSTRIAL DEVELOPMENT CORP LTD (UPSIDC) Vs. COMMISSIONER OF INCOME-TAX-II, KANPUR
July 5, 2016
U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD (UPSIDC) Vs. COMMISSIONER OF INCOME TAX-II KANPUR
July 11, 2016
U P SUNNI CENTRAL WAQF BOARD AND OTHERS Vs. ANAS RAZA KHAN
April 1, 2016
U.C. PARIKH Vs. STATE OF U.P. AND ANOTHER
October 27, 2016
U.P. AVAS EVAM VIKAS PARISHAD Vs. SMT. RUKMAN DEVI & OTHERS
February 23, 2016
U.P. AWAS EVAM VIKAS PARISHAD AND ORS. Vs. PREM PRAKASH SHARMA
March 4, 2016
U.P. COOPERATIVE SUGAR FACTORIES FEDERATION LTD. Vs. SUMAC INTERNATIONAL LTD.
January 14, 2016
U.P. HIGHER EDUCATION SERVICE COMMISSION Vs. CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES AND OTHERS
March 30, 2016
U.P. HOTELS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 14, 2016
U.P. JAL NIGAM Vs. JAWAHAR LAL AND ORS.
March 2, 2016
U.P. POSTAL PRIMARY COOPERATIVE BANK LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
February 11, 2016
U.P. POWER CORPORATION LTD. SHAKTI BHAWAN LKO. THRU. M.D. & ANR. Vs. SANJAY GUPTA
November 29, 2016
U.P. RAJYA VIDYUT UTPADAN NIGAM LTD. THROUGH ITS CHAIRMAN Vs. RAMA SHANKAR SINGH
November 29, 2016
U.P. STATE ELECTRICITY BOARD AND ORS. Vs. STATE OF U.P. AND ORS.
April 29, 2016
U.P. STATE ELECTRICITY BOARD AND OTHERS Vs. PRESIDING OFFICER, FAIZABAD AND OTHERS
May 10, 2016
U.P. STATE INDUSTRIAL DEVELOPMENT COR. LTD. Vs. COMMISSIONER OF INCOME TAX KANPUR
July 11, 2016
U.P. STATE SUGAR CORPORATION LTD. Vs. COMMISSIONER OF CUS. & C. EX., NOIDA
January 25, 2016
U.P. UNAIDED MEDICAL COLLEGES WELFARE ASSOCIATION,BAREILLY Vs. UNION OF INDIA
September 15, 2016
U.P.S.R.T.C. Vs. BABU RAM YADAV
October 21, 2016
U.P.S.R.T.C. Vs. SHYAM BIHARI
September 27, 2016
U.P.S.R.T.C. Vs. SMT. GUDIA DEVI AND OTHERS
July 5, 2016
U.P.S.R.T.C. Vs. KUNDAN SINGH AND ANOTHER
August 26, 2016
U.P.S.R.T.C. Vs. KEHAR SINGH AND ANOTHER
November 11, 2016
U.P.S.R.T.C. LUCKNOW Vs. SMT. PRABHA DEVI AND 9 OTHERS
August 31, 2016
U.P.S.R.T.C. THROUGH ITS REGIONAL MANAGER Vs. SMT. SUKHA DEVI AND OTHERS
November 3, 2016
UDAI NARAIN TIWARI Vs. D.D.C. AND ORS.
July 8, 2016
UDAI SHANKER MISHRA Vs. OM PRAKASH SHUKLA
June 28, 2016
UDAIVEER SINGH Vs. COMMISSIONER AGRA DIVISION AND 5 OTHERS
December 7, 2016
UDAIVEER SINGH Vs. STATE OF U.P.
July 19, 2016
UDAY RAJ SINGH Vs. UNION OF INDIA & OTHERS
May 18, 2016
UDHAM SINGH YADAV Vs. STATE OF U P & ANR
March 10, 2016
UFLEX LIMITED Vs. STATE OF U P AND OTHERS
August 10, 2016
UJJAWAL AND ORS. Vs. STATE OF U.P.
May 11, 2016
UJMA AFZAL & 23 OTHERS Vs. STATE OF U P & OTHERS
May 23, 2016
UMA KANT YADAV Vs. STATE OF U P AND 2 OTHERS
May 26, 2016
UMA KANT YADAV Vs. STATE OF U P AND ANOTHER
August 1, 2016
UMA NATH AND ORS. Vs. STATE OF U.P.
February 25, 2016
UMA PRASAD PANDEY Vs. STATE OF U P
May 3, 2016
UMA SHANKAR SINGH Vs. STATE OF U.P. AND 4 OTHERS
September 15, 2016
UMA SHANKER Vs. STATE OF U P
October 4, 2016
UMA SHANKER & OTHERS Vs. STATE OF U.P.
February 19, 2016
UMA SHANKER AND ANOTHER Vs. THE STATE
May 13, 2016
UMA SHANKER SINGH AND OTHERS Vs. STATE OF U.P. AND OTHERS
March 30, 2016
UMAKANT AND OTHERS Vs. STATE OF U P AND OTHERS
May 2, 2016
UMAR AND ORS. Vs. STATE OF U.P.
January 27, 2016
UMASHANKAR Vs. RAMASHANKAR RAI
January 21, 2016
UMESH AND ANOTHER Vs. STATE OF U P
June 17, 2016
UMESH CHAND YADAV Vs. INSPECTOR GENERAL AND CHIEF SECURITY COMM. AND ORS.
January 20, 2016
UMESH CHAND YADAV Vs. INSPECTOR GENERAL AND CHIEF SECURITY COMM & 3 OTHERS
January 20, 2016
UMESH CHANDRA GUPTA AND ORS. Vs. PRESCRIBED AUTHORITY(CIVIL JUDGE, SENIRO DIV.)L.KHERI AND ANR.
February 9, 2016
UMESH KUMAR AND ORS. Vs. STATE OF U.P.
January 29, 2016
UMESH MISHRA Vs. STATE OF U P
August 10, 2016
UNION CARBIDE INDIA LTD. AND OTHERS Vs. STATE OF U.P. & OTHERS
May 27, 2016
UNION OF INDIA Vs. SONESHWAR SINGH
September 1, 2016
UNION OF INDIA Vs. RAM NARAYAN PRASAD
July 29, 2016
UNION OF INDIA Vs. RAVINDRA KUMAR
April 11, 2016
UNION OF INDIA Vs. MOHD RAUF
April 12, 2016
UNION OF INDIA Vs. MAHESH CHANDRA GUPTA
April 26, 2016
UNION OF INDIA & OTHERS Vs. SHYAM SUNDER SHARMA
September 14, 2016
UNION OF INDIA & OTHERS Vs. KHEM CHAND
December 15, 2016
UNION OF INDIA AND 3 ORS Vs. NO 871180872 EX CONSTABLE BRIJESH KUMAR
February 10, 2016
UNION OF INDIA AND ORS. Vs. ASHOK KUMAR AND ORS.
February 4, 2016
UNION OF INDIA AND ORS. Vs. ARMED FORCES TRIBUNAL REGIONAL BENCH AND ORS.
April 25, 2016
UNION OF INDIA AND ORS. Vs. PARUL PUNIA
January 11, 2016
UNION OF INDIA AND ORS. Vs. BRIJESH KUMAR
February 10, 2016
UNION OF INDIA AND ORS. Vs. VISHNU KANT PAL
January 11, 2016
UNION OF INDIA AND OTHERS Vs. HARI SHANKAR PANDEY AND OTHERS
July 12, 2016
UNION OF INDIA THRU GENERAL MANAGER N E R Vs. INDIAN OIL CORPORATION LTD
September 29, 2016
UNITED BANK OF INDIA AND ANOTHER Vs. STATE OF U.P.
August 10, 2016
UNITED INDIA INSURANCE CO LTD AND ORS Vs. KAMLESH SRIVASTAVA & 13 OTHERS
May 31, 2016
UNITED INDIA INSURANCE CO LTD. Vs. SMT. ANARWATI AND OTHERS
October 20, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. BABY
December 16, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. ANJALI MISHRA AND ORS.
February 4, 2016
UNITED INDIA INSURANCE CO. LTD., GORAKHPUR Vs. SMT. NEERA SINGH AND OTHERS
November 3, 2016
UNITED INDIA INSURANCE COMPANY LTD Vs. SURYA NARAYAN SHUKLA
May 17, 2016
UPBHOKTA SANRAKSHAN EVAM AWAS VIKAS SAMITI Vs. STATE OF U.P. & OTHERS
July 21, 2016
UPENDRA YADAV AND 2 OTHERS Vs. STATE OF U P & ANOTHER
May 9, 2016
URMILA DEVI Vs. STATE OF U P AND OTHERS
May 18, 2016
URMILA DEVI AND ANOTHER Vs. STATE OF U.P. THROUGH SECRETARY, (MINISTRY OF FOOD AND CIVIL SUPPLIES) GOVERNMENT OF U.P. AT LUCKNOW AND 4 OTHERS
September 20, 2016
URMILA SAGAR AND ORS. Vs. STATE OF U.P. AND ORS.
January 18, 2016
USHA DEVI Vs. SHIV KUMAR AND ANOTHER
March 16, 2016
USHA TIWARI AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
June 16, 2016
USMAN @ KHALNAYAK Vs. STATE OF U P
August 9, 2016
UTJARSH MISHRA Vs. STATE OF U P & ORS
March 4, 2016
UTTAR PRADESH BASIC SHIKSHA PARISHAD Vs. SAKSHI SHUKLA AND ORS.
April 7, 2016
UTTAR PRADESH BHUMI SUDHAR NIGAM LKO. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-II ASHOK MARG LKO. AND ORS.
February 3, 2016
V B S SINGH PURVANCHAL UNIVERSITY AND 2 OTHERS Vs. SHAHID AKSHAYVAR MALL MAHILA MAHAVIDYALAY AND 3 ORS
May 30, 2016
V K DIXIT Vs. STATE OF U P AND OTHERS
September 28, 2016
V S MITTAL Vs. STATE OF U P & ANOTHER
July 11, 2016
V VAIDYANATHAN Vs. STATE OF U P AND ANOTHER
May 6, 2016
V.N. DYERS AND PROCESSORS Vs. THE COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD
January 20, 2016
VADILAL ENTERPRISES LIMITED Vs. STATE OF U.P. AND ORS.
January 8, 2016
VAIDNATH Vs. STATE OF U P
April 7, 2016
VAKEEL AHMAD AND ANOTHER Vs. STATE OF U P
May 13, 2016
VAKIL CHAND JAIN AND ORS. Vs. STATE OF U.P. AND ORS.
March 17, 2016
VANDANA Vs. STATE OF U.P.
March 1, 2016
VANDANA Vs. STATE OF U.P.
August 10, 2016
VANDANA GUPTA Vs. MUKESH BABU AND ANOTHER
August 22, 2016
VARANASI BUILDERS AND DEVELOPERS ASSOCIATION Vs. STATE OF U.P. AND 2 OTHERS
December 6, 2016
VARINDER SINGH ATTRI Vs. DIRECTOR GENERAL MEDICAL EDUCATION AND TRAINING & ORS
August 30, 2016
VARSHNEY PACKAGING CORPORATION Vs. COMMISSIONER, TRADE TAX, U P LUCKNOW
July 4, 2016
VARTIKA AGRAHARI Vs. S.B.I., S.A.R.B. AND ANOTHER
April 4, 2016
VARTIKA ROSELINE CLAUDIUS Vs. BIRLA SUN LIFE INSURANCE COMPANY LTD. AND ORS.
April 8, 2016
VARUN AGRAWAL Vs. SMT. JAMUNA DEVI AND 2 OTHERS
December 2, 2016
VARUN KUSHWAHA Vs. STATE OF U.P. AND ANOTHER
December 22, 2016
VASHISTHA NARAYAN AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION BALLIA AND ORS.
July 15, 2016
VED PRAKASH Vs. KANHAIYA LAL
July 25, 2016
VED PRAKSH Vs. D.D.C., BARABANKI AND ORS.
February 10, 2016
VEENA SINGH Vs. STATE OF U P & OTHERS
April 20, 2016
VEER NAGAR SAHAKARI AWAS SAMITI LTD. AGRA Vs. STATE OF U.P. AND OTHERS
April 22, 2016
VEER PAL Vs. STATE OF U P
January 25, 2016
VEER PAL AND ANOTHER Vs. STATE OF U.P. AND ANOTHER
March 2, 2016
VEER SINGH Vs. STATE OF U P
August 11, 2016
VEER SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
March 4, 2016
VEERI SINGH Vs. UNION OF INDIA
May 17, 2016
VEERPAL Vs. STATE OF U P
May 4, 2016
VEERU @ KOYAL KINNAR AND ANR Vs. STATE OF U P
August 10, 2016
VIBHA PANDEY Vs. UNION OF INDIA
January 14, 2016
VIBHUTI SINGH YADAV & ANR. Vs. STATE OF U.P. & OTHERS
May 4, 2016
VIDHYA SAGAR AND ORS. Vs. STATE OF U.P.
February 1, 2016
VIDYA DEVI AND OTHERS Vs. STATE OF U P
September 14, 2016
VIDYA DHAR PANDEY Vs. LUCKNOW UNIVERSITY AND ORS.
January 8, 2016
VIDYAWATI Vs. STATE OF U.P.
May 12, 2016
VIJAI NANDAN SRIVASTAVA Vs. STATE OF UTTAR PRADESH
August 24, 2016
VIJAY Vs. STATE OF U P
May 9, 2016
VIJAY Vs. STATE OF U P AND ORS
May 11, 2016
VIJAY BAHADUR Vs. STATE OF U.P
August 20, 2016
VIJAY BAHADUR Vs. SATE OF U P & ORS
February 29, 2016
VIJAY BAHADUR AND ANOTHER Vs. STATE OF U P
July 8, 2016
VIJAY KRISHNA SRIVASTAVA AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, COURT NO.6 CIVIL COURT, FAIZABAD
April 28, 2016
VIJAY KUMAR CHAUDHARY Vs. A.D.J./SPECIAL JUDGE (S.C./S.T. ACT), GORAKHPUR AND ORS.
January 27, 2016
VIJAY KUMAR DWIVEDI Vs. STATE OF U.P. & 3 ORS.
June 20, 2016
VIJAY KUMAR GAUR Vs. STATE OF U.P. THRU PRIN. SECY. HOME DEPTT. CIVIL SECTT. LKO. & ANR
October 27, 2016
VIJAY KUMAR GUPTA Vs. STATE OF U P AND 5 ORS
September 27, 2016
VIJAY KUMAR MEHROTRA Vs. STATE OF U.P.
March 31, 2016
VIJAY KUMAR SINGH @ VEER SINGH Vs. SHANKER SARAN DAS AGRAWAL
July 14, 2016
VIJAY KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
February 1, 2016
VIJAY KUMAR YADAV AND ORS. Vs. STATE OF U.P.
February 3, 2016
VIJAY PAL Vs. STATE OF U P
April 8, 2016
VIJAY PRAKASH Vs. STATE OF U P
April 18, 2016
VIJAY PRAKASH MISHRA Vs. REGIONAL MANAGER, U.P.S.R.T.C. AND ORS.
June 9, 2016
VIJAY PRAKASH SHUKLA Vs. STATE OF U P AND 4 OTHERS
September 12, 2016
VIJAY SHANKER LAL Vs. ANOOP CHANDRA PANDEY, PRIN SECY MEDICAL EDU DEPTT U P
January 12, 2016
VIJENDRA KUMAR TOMAR Vs. STATE OF U.P.
January 25, 2016
VIJETA BHADANA Vs. U P POLICE SERVICE COMMISSION ALLAHABAD AND ANOTHER
May 5, 2016
VIKALP SRIVASTAVA @ GOLU Vs. STATE OF U P
January 29, 2016
VIKAS Vs. STATE OF U.P.
March 3, 2016
VIKAS Vs. STATE OF U.P. AND ANR.
May 24, 2016
VIKAS SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
January 22, 2016
VIKASH ALIAS VIKKU TIWARI Vs. STATE OF U.P.
February 2, 2016
VIKASH RAO Vs. UNION OF INDIA
August 3, 2016
VIKRAM Vs. STATE OF U.P. AND ORS.
June 29, 2016
VIKRAM SINGH Vs. INDIAN TELEPHONE INDUSTRIES LIMITED, RAE BARELI AND ANOTHER
July 12, 2016
VIKRANT JAIN AND 14 OTHERS Vs. STATE OF U P AND 5 OTHERS
January 8, 2016
VIKRANT SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
February 1, 2016
VIMAL PRAKASH TIWARI Vs. STATE OF U.P.
February 22, 2016
VIMLA Vs. STATE OF U.P. & OTHERS
December 13, 2016
VIMLESH Vs. STATE OF U P
May 31, 2016
VIMLESH RAI AND 19 OTHERS Vs. STATE OF U P AND 3 OTHERS
March 29, 2016
VINAY DIXIT Vs. DISTRICT MAGISTRATE, AURAIYA & OTHERS
January 4, 2016
VINAY KUMAR JAIN AND 4 OTHERS Vs. ADDITIONAL DISTRICT JUDGE AND 2 OTHERS
July 4, 2016
VINAY KUMAR TYAGI Vs. STATE OF U P AND ANOTHER
August 5, 2016
VINAY PRATAP SINGH Vs. STATE OF U P
September 6, 2016
VINDA DEVI Vs. STATE OF U P & OTHERS
March 30, 2016
VINEET KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
January 7, 2016
VINISH Vs. STATE OF U.P.
March 15, 2016
VINOD Vs. STATE OF U.P.
May 20, 2016
VINOD (MINOR) Vs. STATE OF U P & ANOTHER
September 28, 2016
VINOD @ BABLU Vs. STATE OF U P
August 24, 2016
VINOD CHANDRA MITTAL @ VINOSH CHANDRA MITTAL (DECD.) Vs. KAMLESH CHANDRA VERMA
March 16, 2016
VINOD CHANDRA SHARMA Vs. RAJ KUMAR SHARMA AND 2 OTHERS
November 30, 2016
VINOD GOEL AND ORS. Vs. STATE OF U.P. AND ORS.
January 29, 2016
VINOD KUMAR Vs. STATE OF U P AND 7 OTHERS
July 29, 2016
VINOD KUMAR Vs. NARESH CHANDRA SHARMA
July 29, 2016
VINOD KUMAR Vs. ARYA SAMAJ MANDIR
April 26, 2016
VINOD KUMAR & OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD & OTHERS
March 30, 2016
VINOD KUMAR AGARWAL Vs. SUBODH KUMAR AND 5 OTHERS
February 10, 2016
VINOD KUMAR GUPTA Vs. STATE OF U P
August 22, 2016
VINOD KUMAR GUPTA Vs. STATE OF U P AND 6 ORS
June 9, 2016
VINOD KUMAR GUPTA Vs. STATE OF U P
May 10, 2016
VINOD KUMAR KATHERIA Vs. STATE OF U.P. AND ORS.
February 19, 2016
VINOD KUMAR MISHRA Vs. STATE OF U.P. AND ORS.
June 23, 2016
VINOD KUMAR PANDEY ( U/A 227 ) Vs. ADDITIONAL DISTRICT JUDGE LUCKNOW AND ORS
July 4, 2016
VINOD KUMAR PARIHAR Vs. STATE OF U P AND ANOTHER
August 24, 2016
VINOD KUMAR SHARMA Vs. U.P. STATE FOOD & ESSENTIAL COMMODITIES CORPORATION LTD. & OTHERS
August 19, 2016
VINOD KUMAR TIWARI Vs. STATE OF U P
June 14, 2016
VINOD KURMI Vs. STATE OF U.P.
February 29, 2016
VINOD RANI LAMBA & ANOTHER Vs. BABU RAM YADAV & 3 OTHERS
May 19, 2016
VINOD SHANKAR SHUKLA AND ANR. Vs. BHORUKA LOGISTICS PVT. LTD. AND ANR.
April 29, 2016
VIPIN KUMAR SINGH Vs. STATE OF U.P.
March 1, 2016
VIPIN SINGH Vs. STATE OF U P
May 2, 2016
VIPIN VERMA Vs. COLLECTOR DISTRICT LUCKNOW AND ORS
January 20, 2016
VIPUL SHAH Vs. STATE OF U.P. AND ORS.
May 30, 2016
VIRAT SWAROOP SRIVASTAVA Vs. OM NARAIN SINGH, D M AND 8 ORS
July 29, 2016
VIRENDAR Vs. STATE OF U.P.
January 25, 2016
VIRENDRA Vs. STATE OF U.P.
August 22, 2016
VIRENDRA Vs. STATE OF U P
May 18, 2016
VIRENDRA AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
September 22, 2016
VIRENDRA KUMAR Vs. MAHENDRA KUMAR AND 6 OTHERS
May 20, 2016
VIRENDRA KUMAR ANAND Vs. STATE OF U.P. AND ORS.
May 30, 2016
VIRENDRA KUMAR GUPTA Vs. STATE OF U P AND ANOTHER
April 26, 2016
VIRENDRA KUMAR KANNAUJIA Vs. DISTRICT MAGISTRATE, KANPUR NAGAR AND 2 OTHERS
April 27, 2016
VIRENDRA KUMAR MISHRA Vs. STATE OF U.P. AND ORS.
May 27, 2016
VIRENDRA KUMAR PANDEY Vs. DISTRICT MAGISTRATE, MAHARAJGANJ AND ANOTHER
November 11, 2016
VIRENDRA KUMAR SAPRA Vs. SMT. HAMIDUNNISA BEGUM AND ANOTHER
November 24, 2016
VIRENDRA KUMAR SINGH Vs. STATE OF U P & OTHERS
September 7, 2016
VIRENDRA KUMAR YADAV Vs. STATE OF U.P. AND OTHERS
December 15, 2016
VIRENDRA PRAKASH AND 3 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
November 30, 2016
VIRENDRA PRASAD Vs. PRESIDING OFFICER, U.P.P.S.T. AND ORS.
May 12, 2016
VIRENDRA SHANKER TIWARI Vs. ONE PLACE INFRASTRUCTURE PVT. LTD.
March 9, 2016
VIRENDRA SHARMA Vs. STATE OF U.P.
October 27, 2016
VIRENDRA YADAV Vs. STATE OF U.P. AND ORS.
January 22, 2016
VIRENDRA YADAV Vs. RAMESH & ANR.
August 2, 2016
VISHAL CHAND Vs. STATE OF U P & OTHERS
September 27, 2016
VISHAL JAISWAL AND ANR Vs. STATE OF UP
August 26, 2016
VISHAMBHAR SINGH Vs. STATE OF U.P. THRU.SECY. FOOD & CIVIL SUPPLY LKO & ORS.
November 8, 2016
VISHAN KUMAR Vs. STATE
May 26, 2016
VISHNU Vs. STATE OF U P
August 23, 2016
VISHNU DEV Vs. HANS NATH
March 28, 2016
VISHNU SHARAN PANDEY Vs. JOINT DIRECTOR OF EDUCATION GORAKHPUR & OTHERS
August 5, 2016
VISHNU SWAROOP SHARMA Vs. NAGENDRA KUMAR SHARMA
May 5, 2016
VISHNUDATTA Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BANDA AND 9 OTHERS
September 23, 2016
VISHRAM YADAV Vs. COMMISSIONER DEVI PATAN MANDAL GONDA & ANOTHER
August 12, 2016
VISHUN KUMAR Vs. STATE OF U.P.
January 5, 2016
VISHVA NATH YADAV SMT. Vs. KALAWATI DEVI AND 3 ORS.
April 29, 2016
VISHWA NATH AND ORS. Vs. STATE
April 29, 2016
VISHWA NATH LAL SRIVASTAVA Vs. INSPECTOR GENERAL (REGISTRATION), U.P. AT ALLAHABAD
May 26, 2016
VISHWAJEET AND ORS. Vs. STATE OF U.P.
May 6, 2016
VISHWANATH RAI AND OTHERS Vs. STATE OF U P AND OTHERS
May 16, 2016
VIVEK DUBEY Vs. STATE OF UTTAR PRADESH AND ORS.
February 12, 2016
VIVEK KUMAR PANDEY AND 58 ORS Vs. STATE OF U P & ORS
May 27, 2016
VIVEK SHARMA AND OTHERS Vs. STATE OF U P AND OTHERS
September 14, 2016
VIVEK TIWARI Vs. V C , M G K V UNIVERSITY AND 2 OTHERS
May 19, 2016
VIVEKANAND INTER COLLEGE Vs. STATE OF U P
July 4, 2016
VODAFONE MOBILE SERVICES LIMITED THROUGH B. ARUTSIVAN Vs. STATE OF U.P. AND ANOTHER
September 19, 2016
VODAFONE SOUTH LIMITED Vs. STATE OF U P
August 24, 2016
WAJID ALI Vs. UNION OF INDIA & 3 OTHERS
May 30, 2016
WAQF MUSAMMAT SHARIFAN BIWI Vs. DR. PRABHU SARAN RAJVEDI AND OTHERS
May 31, 2016
WARIS ALI Vs. STATE OF U P
January 19, 2016
WASIM @ BILLU Vs. STATE
October 21, 2016
WEST WATCH COMPANY Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
March 4, 2016
WING COMMANDER RAJESH NAGAR Vs. UNION OF INDIA
January 11, 2016
YADUBIR AND ORS. Vs. STATE OF U.P.
February 26, 2016
YAGYA NARAYAN TIWARI Vs. STATE OF U P AND ANOTHER
July 8, 2016
YAMIN KHAN Vs. STATE OF U.P.
March 18, 2016
YAMUNA PRASAD DUBEY Vs. STATE OF U.P. THROUGH PRIN. SECY. REVENUE LKO. AND OTHERS
December 16, 2016
YASEEN Vs. STATE OF U P
January 27, 2016
YASHODA DEVI ALIAS JASHODA DEVI Vs. UPZILADHIKARI/ASST COLLECTOR(1ST CLASS) DUDDHI AND 2 OTHERS
September 20, 2016
YASHPAL Vs. STATE OF U.P. AND 3 OTHERS
July 14, 2016
YASHPAL SINGH Vs. STATE OF U.P. AND ORS.
March 1, 2016
YASHPAL SINGH CHAUHAN Vs. STATE OF U.P.
April 21, 2016
YASPAL Vs. STATE OF U P
April 22, 2016
YATISH KUMAR MALVIYA AND 3 OTHERS Vs. STATE OF U.P. AND ANOTHER
November 4, 2016
YOGENDRA KUMAR @ BABLOO Vs. STATE OF U P & ANOTHER
April 5, 2016
YOGENDRA PRASAD GUPTA Vs. STATE OF U.P.
November 17, 2016
YOGENDRA RAM GUPTA Vs. PARMANAND GUPTA
January 12, 2016
YOGENDRA SINGH AND 2 OTHERS Vs. STATE OF U.P. AND 5 OTHERS
May 20, 2016
YOGENDRA SWAROOP SAXENA Vs. REENA AGRAWAL AND ORS.
March 31, 2016
YOGENDRA YADAV AND ANOTHER Vs. STATE OF U.P. AND 5 OTHERS
November 15, 2016
YOGESH AGARWAL Vs. ESTATE OFFICER AND ORS.
January 12, 2016
YOGESH BAJPAI & 9 ORS Vs. STATE OF U P
February 16, 2016
YOGESH KUMAR Vs. STATE OF U.P.
August 10, 2016
YOGESH MATHUR AND ANOTHER Vs. STATE OF U P AND ANOTHER
March 18, 2016
YOGESH MISHRA @ CHU-CHU Vs. STATE OF U P
September 16, 2016
YOGESHWAR MISHRA AND ANOTHER Vs. STATE OF U P AND ANOTHER
September 22, 2016
YUNUS Vs. STATE OF U.P.
January 14, 2016
YUSUF AND ANOTHER Vs. DISTRICT JUDGE, MEERUT
May 19, 2016
ZAFAR Vs. STATE OF U P
July 15, 2016
ZAFAR Vs. STATE OF U P
May 10, 2016
ZAFAR M NAIYER Vs. U P BAR COUNCIL AND ANOTHER
September 17, 2016
ZAHIR AHMAD & OTHERS Vs. STATE OF U P & ANOTHER
May 20, 2016
ZAITUNA Vs. COLLECTOR BAHRAICH
December 1, 2016
ZAKIR HUSAIN Vs. STATE OF U.P.
June 8, 2016
ZAMADAR Vs. KALI CHARAN
May 20, 2016
ZAMIA AHLE-SUNNAT MUSAHIDUL ULLUM Vs. STATE OF U P T
May 5, 2016
ZAREENA Vs. STATE OF U P & ANR
August 22, 2016
ZARIF AHMAD AND ANOTHER Vs. SULEMAN
March 1, 2016
ZEESHAN AHMED Vs. STATE OF U.P.
June 24, 2016
ZILA PRABANDHAK, U.P. ANUSUCHIT JATI VITTA EVAM VIKAS NIGAM Vs. ONKAAR PRASAD BHARDWAJ AND OTHERS
September 1, 2016
ZILA SAHKARI SANGH, RAMPUR Vs. DISTRICT JUDGE & 4 OTHERS
March 16, 2016
ZILAJEET AND OTHERS Vs. BALA PRASAD
July 28, 2016