Case Index

Title
Date
A A PRAKASAN Vs. ANUPAMA
April 19, 2016
A. AYYASAMY Vs. A. PARAMASIVAM & ORS.
October 4, 2016
A. SIVAPRAKASH Vs. STATE OF KERALA
May 10, 2016
A. TALUKDAR & COMPANY (FERTILIZER) PRIVATE LIMITED Vs. THE OFFICIAL LIQUIDATOR HIGH COURT OF CALCUTTA
July 15, 2016
A. VIJAYAKANTH Vs. PUBLIC PROSECUTOR, DHARMAPURI DISTRICT AND ORS.
July 15, 2016
A.B. ASHA Vs. H.S. BASAVA RAJAPPA
August 12, 2016
A.K. SAXENA Vs. STATE BANK OF PATIALA & ORS.
February 18, 2016
A.SATYANARAYANA REDDY Vs. PRESIDING OFFICER LABOUR COURT
September 30, 2016
AARTHI Vs. R.M. RAJESHKUMAR
June 29, 2016
ABDUL AZIZ AND ORS. Vs. STATE OF U.P. AND ORS.
March 29, 2016
ABDUL MUNAF GULAMBHAI CHAUHAN @ MUNNABHAI Vs. STATE OF GUJARAT
February 24, 2016
ABDUL SHARIF Vs. STATE OF HARYANA
September 21, 2016
ABDUL SHARIF Vs. STATE OF HARYANA
August 26, 2016
ABHIJIT PAWAR Vs. HEMANT MADHUKAR NIMBALKAR & ANR.
December 14, 2016
ABHINASH CHAND AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ORS.
March 2, 2016
ABHISHEK KUMAR Vs. THE HINDUSTAN PETROLEUM CORPN. LTD. AND ORS.
March 29, 2016
ABID ALI KHAN Vs. INCOME TAX OFFICER WARD
October 21, 2016
ACC LTD Vs. STATE OF KERALA
July 28, 2016
ACHCHE LAL Vs. STATE OF MADHYA PRADESH
December 2, 2016
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BAUSCH & LOMB EYECARE (INDIA) PVT. LTD
November 21, 2016
ADITI WADHERA Vs. VIVEK KUMAR WADHERA
August 4, 2016
AFCONS INFRASTRUCTURE LTD. Vs. NAGPUR METRO RAIL CORPORATION LTD. & ANR.
September 15, 2016
AHMEDABAD MUNICIPAL CORPORATION Vs. GTL INFRASTRUCTURE LTD. & ORS. ETC.
December 16, 2016
AIR CUSTOMS OFFICER IGI NEW DELHI Vs. PRAMOD KUMAR DHAMIJA
February 15, 2016
AIRCEL LTD & ANR. Vs. THE COMMERCIAL TAX OFFICER & ANR
April 22, 2016
AJAY ARJUN SINGH Vs. SHARADENDU TIWARI
August 23, 2016
AJAY ARJUN SINGH Vs. SHARADENDU TIWARI & OTHERS
March 15, 2016
AJAY DUBEY Vs. NATIONAL TIGER CONSERVATION AUTH.& ORS.
March 29, 2016
AJAY GUPTA Vs. RAJU @ RAJENDRA SINGH YADAV
July 5, 2016
AJAY KUMAR D. AMIN Vs. AIR FRANCE
February 10, 2016
AJAY KUMAR PANDEY Vs. IN RE:- PIYUSH VERMA ADDL. CIVIL JUDGE (JUNIOR DIVISION) JALAUN AT ORAI
July 29, 2016
AJAY KUMAR SINGH Vs. THE FLAG OFFICER COMMANDING-IN-CHIEF & ORS.
July 13, 2016
AJINATH GULAB SAYKAR Vs. EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT, AHMEDNAGAR
August 8, 2016
AKHILESH KUMAR SINGH Vs. STATE OF BIHAR
October 6, 2016
AKKADIAN HOUSINGH AND INFRASTRCTURAL (P) LTD. AND ANR. Vs. PANTHEON INFRASTRUCTURE PVT. LTD. AND ORS.
January 18, 2016
AKTA JUNEJA Vs. SANJEEV KUMAR JUNEJA
August 17, 2016
AL ISMAIL HAJ TOUR Vs. UNION OF INDIA
July 8, 2016
ALAGAAPURAM R. MOHANRAJ & OTHERS Vs. TAMIL NADU LEGISLATIVE ASSEMBLY
February 12, 2016
ALAULI ANCHAL BOAT TRAFFIC COOPERATIVE SOCIETY LTD., PHULTORA AND ANR. Vs. STATE OF BIHAR AND ORS.
February 26, 2016
ALCON ELECTRONICS PVT. LTD. Vs. CELEM S.A. OF FOS 34320 ROUJAN, FRANCE & ANR.
December 9, 2016
ALIGARH DEVELOPMENT AUTHORITY Vs. MEGH SINGH AND ORS.
May 5, 2016
ALKALI MANUFACTURERS ASSN. OF INDIA AND ORS. Vs. DESIGNATED AUTHORITY, D.A.D.A.S. AND ORS.
January 7, 2016
ALL INDIA INST.OF MEDICAL SCIENCES Vs. RAJ SINGH
June 3, 2016
ALL INDIA JUDGES ASSON. Vs. UNION OF INDIA
July 14, 2016
ALL INDIA KASHMIRI SAMAJ & ORS. Vs. UNION OF INDIA & ANR.
March 4, 2016
ALL INDIA POWER ENGINEER FEDERATION & ORS. Vs. SASAN POWER LTD. & ORS.
December 8, 2016
ALLAHABAD DEVELOPMENT AUTHORITY Vs. GENERAL FIBRE DEALERS
August 29, 2016
ALUVA JANASEVA @ JANASEVA SISUBHAVAN Vs. UNION OF INDIA AND ORS.
February 29, 2016
AMAL KUMAR JHA Vs. STATE OF CHHATISGARH & ANR.
April 26, 2016
AMANDEEP GOYAL Vs. YOGESH RANI
August 29, 2016
AMANULLAH AND ANR. Vs. STATE OF BIHAR AND ORS.
April 12, 2016
AMAR JAIN MEDICAL RELIEF SOCIETY AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
July 22, 2016
AMAR NATH Vs. UNION OF INDIA (UOI) AND ORS.
March 1, 2016
AMAR SINGH Vs. UNION OF INDIA
August 3, 2016
AMARJEET JOLLY AND ORS. Vs. CORPORATION BANK
March 3, 2016
AMARSANG NATHAJI AS HIMSELF AND AS KARTA AND MANAGER Vs. HARDIK HARSHADBHAI PATEL AND OTHERS
November 23, 2016
AMBA BAI Vs. GURUSHANTHAMMA
May 3, 2016
AMBIKA SAVARIA & ORS. Vs. SANJAY SHARMA & ORS.
August 9, 2016
AMIN MERCHANT Vs. CHAIRMAN, CENTRAL BOARD OF EXCISE & REVENUE & ORS.
July 22, 2016
AMIT NAIN Vs. STATE OF HARYANA
July 1, 2016
AMIT SIBAL Vs. ARVIND KEJRIWAL & ORS.
November 17, 2016
AMRIK SINGH Vs. STATE OF PUNJAB
July 5, 2016
ANANT PRAKASH SINGH @ ANANT SINHA Vs. STATE OF HARYANA
March 4, 2016
ANANTHESH BHAKTA REPRESENTED BY MOTHER USHA A.BHAKTA & ORS. Vs. NAYANA S. BHAKTA & ORS.
November 15, 2016
ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION Vs. UNION OF INDIA & ORS. ETC.
March 18, 2016
ANGELA HARISH SONTAKKE Vs. STATE OF MAHARASHTRA
May 4, 2016
ANIL @ BAWA Vs. STATE OF HARYANA
February 25, 2016
ANIL ANAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
July 26, 2016
ANIL HOBLE Vs. KASHINATH JAIRAM SHETYE AND ORS.
October 7, 2016
ANIL KUMAR GUPTA Vs. UNION OF INDIA & ORS.
July 5, 2016
ANIL KUMAR SRIVASTAVA Vs. U.P. AVAS EVAM VIKAS PARISHAD & ORS.
January 6, 2016
ANIMAL WELFARE BOARD OF INDIA Vs. PEOPLE FOR ELIMINATION OF STRAY TROUBLES. & ORS
January 8, 2016
ANIMAL WELFARE BOARD OF INDIA Vs. PEOPLE FOR ELIMINATION OF STRAY TROUBLES & ORS (WITH APPLN.(S) FOR IMPLEADMENT AND INTERVENTION AND INTERIM RELIEF AND OFFICE
September 14, 2016
ANIMAL WELFARE BOARD OF INDIA Vs. PEOPLE FOR ELIMINATION OF STRAY TROUBLES & ORS.
July 20, 2016
ANIMAL WELFARE BOARD OF INDIA Vs. PEOPLE FOR ELIMINATION OF STRAY TROUBLES AND ORS.
March 9, 2016
ANIMAL WELFARE BOARD OF INDIA Vs. PEOPLE FOR ELIMINATION OF STRAY TROUBLE.& ORS.
November 17, 2016
ANIMAL WELFARE BOARD OF INDIA Vs. PEOPLE FOR ELIMINATION OF STRAY TROUBLES & ORS.
October 4, 2016
ANITA INTERNATIONAL Vs. TUNGABADRA SUGAR WORKS MAZDOOR SANGH AND OTHERS
July 4, 2016
ANITA KUSHWAHA Vs. PUSHAP SUDAN
July 19, 2016
ANITA THAKUR AND OTHERS Vs. GOVT. OF J & K AND OTHERS
August 12, 2016
ANJAN DASGUPTA Vs. THE STATE OF WEST BENGAL & ORS.
November 25, 2016
ANJANEY FERRO ALLOYS LTD. Vs. JHARKHAND STATE ELECTRICITY REGULATORY COMMISSION
October 26, 2016
ANJOO Vs. ASHOK KUMAR
April 4, 2016
ANOOP SRIVASTAVA Vs. RAIS AHMED
February 23, 2016
ANSAL HOUSING AND CONSTRUCTION LIMITED Vs. STATE OF UTTAR PRADESH
March 9, 2016
ANUBHAV KUMAR CHOUDHARY & ORS. Vs. UNION OF INDIA & ORS.
February 29, 2016
ANUJ JOSHI AND ORS. Vs. CHIEF CONSERVATOR OF FORESTS AND ORS.
January 15, 2016
ANUPAM TRIPATHI Vs. UNION OF INDIA & ORS.
July 14, 2016
ANUPAM TRIPATHI Vs. UNION OF INDIA & ORS.
August 12, 2016
ANUPAM TRIPATHI Vs. UNION OF INDIA & ORS
February 29, 2016
ANUPAM TRIPATHI Vs. UNION OF INDIA & ORS
October 20, 2016
ANUPAM TRIPATHI Vs. UNION OF INDIA (UOI) AND ORS.
April 5, 2016
ANURAG KUMAR SINGH & ORS. Vs. STATE OF UTTARAKHAND & ORS.
October 5, 2016
ARBIND KUMAR Vs. STATE OF JHARKHAND & ORS.
October 5, 2016
ARCHANA SINHA Vs. REGISTRAR GENERAL, HIGH COURT OF DELHI
October 7, 2016
ARCHBISHOP RAPHAEL CHEENATH S V D Vs. STATE OF ORISSA
August 2, 2016
ARJUN GOPAL & ORS. Vs. UNION OF INDIA
November 11, 2016
ARJUN PAWAR Vs. STATE OF MAHARASHTRA
September 9, 2016
AROON PURIE Vs. JAYAKUMAR HIREMATH
September 5, 2016
ARTI SPINNING MILLS ETC Vs. STATE OF HARYANA
February 26, 2016
ARUN BABAN SAWANT Vs. SUREKHA KERU PIMPARKAR @ SUREKHA A. SAWANT
May 2, 2016
ARUN BABULAL PARASHAR Vs. AHMEDABAD MUNICIPAL CORPORATION
August 1, 2016
ARUN DEV UPADHYAYA Vs. INTEGRATED SALES SERVICE LTD
September 30, 2016
ARUN MANOHAR DANGE AND ORS. Vs. SPECIAL LAND ACQUISITION OFFICER
January 18, 2016
ARVIND ANAND HALBE Vs. LILAVATI KIRTILAL MEHTA MEDICAL TRUST
January 11, 2016
ARVIND KUMAR Vs. STATE OF U.P. & ORS.
August 8, 2016
ARVIND KUMAR SHARMA Vs. UNION OF INDIA & ORS.
August 16, 2016
ASHA RAM S/O THAWAR DASS @ THAUMAL Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY
October 18, 2016
ASHA RANJAN Vs. STATE OF BIHAR AND ORS.
November 28, 2016
ASHA RANJAN Vs. STATE OF BIHAR
September 23, 2016
ASHA RANJAN Vs. STATE OF BIHAR AND ORS.
October 17, 2016
ASHA RANJAN Vs. STATE OF BIHAR AND ORS.
October 24, 2016
ASHA SHRICHAND RAHEJA Vs. PURUSHOTAM VISHANDAS RAHEJA
January 27, 2016
ASHAPURA MINECHEM LTD. Vs. EITZEN BULK A/S
October 19, 2016
ASHIQ HUSSAIN FAKTOO Vs. UNION OF INDIA & ORS.
August 30, 2016
ASHISH KHETAN Vs. UNION OF INDIA AND ANR.
October 3, 2016
ASHISH RANJAN Vs. UNION OF INDIA
January 18, 2016
ASHOK KUMAR Vs. STATE OF BIHAR
October 21, 2016
ASHOK KUMAR Vs. UNION OF INDIA
November 29, 2016
ASHOK KUMAR Vs. STATE OF U.P.
April 6, 2016
ASHOK KUMAR & ANR. ETC. Vs. STATE OF HARYANA
February 18, 2016
ASHOK KUMAR GIRI Vs. GOVT. OF INDIA AND ORS
April 27, 2016
ASHOK KUMAR GUPTA Vs. STATE OF U.P.
June 17, 2016
ASHOK KUMAR NIGAM Vs. STATE OF UTTAR PRADES & ANR.
April 13, 2016
ASHOK PRAPANN SHARMA Vs. COMMR. OF INCOME TAX
November 24, 2016
ASIKALI AKBARALI GILANI ETC. Vs. NASIRHUSAIN MAHEBUBBHAI CHAUHAN & ORS.
October 7, 2016
ASIT BARAN MONDAL Vs. RITA SINHA
August 17, 2016
ASOKE KUMAR CHAUDHURI AND OTHERS Vs. KUNAL SAHA AND ANOTHER
November 29, 2016
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PALLAV SHETH AND ORS.
July 12, 2016
ASSISTANT COMMR.OF I.T., TIRUPUR Vs. M/S VELAYUDHASWAMY SPINNING MILLS P.LTD
September 5, 2016
ASSOCIATION OF MANAGEMENTS OF UNAIDED PVT. MEDICAL & DENTAL COLLEGE & ANR. Vs. UNION OF INDIA & ORS.
May 9, 2016
ASST COMMISSIONER OF INCOME TAX (INV.) Vs. M/S. STERLING CONSTRUCTION & INVESTMENTS
December 16, 2016
ASSTT.COMMR. OF INCOME TAX, BANGALORE Vs. UNITED SPIRITS LIMITED
August 22, 2016
ASUTOSH MOHANTY Vs. APARAJITA MOHANTY
November 28, 2016
ATIN KUNDU CHOWDHURY AND ANR. Vs. STATE OF WEST BENGAL & ORS.
January 4, 2016
AUROBINDO SOCIETY & ANR. Vs. SHEESH RAM KANSWAL
November 10, 2016
AVTAR SINGH Vs. UNION OF INDIA
July 21, 2016
AWADESH KUMAR JHA @ AKHILESH KUMAR JHA & ANR. Vs. THE STATE OF BIHAR
January 7, 2016
AWASTHI TRADERS Vs. COMMISSIONER OF INCOME-TAX-I, AGRA AND ANR.
August 30, 2016
AXIS BANK Vs. SBS ORGANICS PRIVATE LIMITED AND ANOTHER
April 22, 2016
AXON CONSTRUCTION PVT. LTD. Vs. OM ASTHA CONSTRUCTION PVT. LTD. & ORS.
February 29, 2016
B A VANI Vs. UNION OF INDIA
November 7, 2016
B. BAL REDDY Vs. TEEGALA NARAYANA REDDY AND OTHERS
August 12, 2016
B. GOPE Vs. ALDOR WELDING LTD.
April 12, 2016
B. VIRUPAKSHAIAH Vs. STATE OF KARNATAKA AND ORS.
February 12, 2016
B.A. UMESH Vs. REGISTRAR GENERAL, HIGH COURT OF KARNATAKA
October 3, 2016
B.C. BIYANI PROJECTS PVT. LTD. Vs. STATE OF MADHYA PRADESH
July 22, 2016
B.H.KHAWAS Vs. UNION OF INDIA & OTHERS
August 12, 2016
B.M. BASAVARAJ Vs. SRINIVAS S. DATTA
April 5, 2016
B.S.N.L. Vs. PAWAN KUMAR SHUKLA
July 1, 2016
B.S.N.L. Vs. MOHD. JAMEY & ANR.
July 1, 2016
BABITA BADASARIA & ORS. Vs. PATNA MUNICIPAL CORPORATION & ORS.
March 10, 2016
BABITA LILA & ANOTHER Vs. UNION OF INDIA
August 31, 2016
BABULAL SAHU Vs. STATE OF MADHYA PRADESH
April 29, 2016
BABURAO S/O NARAYANRAO TERKAR Vs. POKHARDAS S/O BHANUMAL KHATNANI DIED THROUGH L.RS. AND OTHERS
August 16, 2016
BABY @ SEBASTIAN & ANR. Vs. CIRCLE INSPECTOR OF POLICE, ADIMALY
July 26, 2016
BACHPAN BACHAO ANDOLAN Vs. UNION OF INDIA & ORS
December 14, 2016
BAHUBALI RAVAJI DOSHI AND ORS. Vs. STATE OF MAHARASHTRA AND ANR.
August 1, 2016
BAIJNATH & OTHERS Vs. STATE OF MADHYA PRADESH
November 18, 2016
BAIJU AND ORS. Vs. STATE OF KERALA
February 1, 2016
BAJIRAO GONDAPPA CHAUGULE Vs. STATE OF MAHARASHTRA
June 17, 2016
BAKSHI SECURITY AND PERSONNEL SERVICES PVT. LTD. Vs. DEVKISHAN COMPUTED PVT. LTD. AND ORS.
July 26, 2016
BALDEV SINGH Vs. STATE OF PUNJAB AND ORS.
August 17, 2016
BALIHAR SINGH Vs. BHAGAT SINGH (D) THR. LRS. & ORS.
February 16, 2016
BALJIT KAUR Vs. STATE OF PUNJAB
November 17, 2016
BALLARPUR INDUSTRIES LTD. (BILT GRAPHIC PAPER PRODUCTS LTD.) Vs. MAHARASHTRA LOK KAMGAR SANGHATANA AND ORS.
March 2, 2016
BALRAM YADAV Vs. FULMANIYA YADAV
April 27, 2016
BALVEER SINGH AND ANR Vs. STATE OF RAJASTHAN AND ANR
May 10, 2016
BALWAN SINGH Vs. LAND ACQUISITION COLLECTOR
March 9, 2016
BALWINDER KAUR Vs. STATE OF PUNJAB
July 25, 2016
BAMAG FELIX Vs. PEMA KHANDU AND ORS.
February 17, 2016
BAMAG FELIX Vs. PEMA KHANDU AND ORS.
February 18, 2016
BANGALORE DEVELOPMENT AUTHORITY Vs. D.N. GOPALAKRISHNA REDDY
February 9, 2016
BANGALORE DEVELOPMENT AUTHORITY Vs. N. JAYAMMA
March 10, 2016
BAR COUNCIL OF INDIA Vs. BONNIE FOI LAW COLLEGE & ORS.
March 2, 2016
BAR COUNCIL OF INDIA Vs. BONNIE FOI LAW COLLEGE
March 18, 2016
BARUN DUTTA Vs. STATE OF WEST BENGAL AND ANR.
August 22, 2016
BASANT SINGH Vs. STATE OF H.P.
September 26, 2016
BASAVARAJAYYA SWAMY THROUGH WIFE Vs. STATE OF KARNATAKA AND ORS.
April 5, 2016
BAVA KARSHAN PATEL Vs. STATE OF GUJARAT
September 14, 2016
BEATA AGNIESZKA SOBIERAJ Vs. STATE OF HIMACHAL PRADESH
August 22, 2016
BENSON Vs. STATE OF KERALA
October 3, 2016
BHAGIRATHI SAHOO Vs. MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED
September 14, 2016
BHAGWAN JAGANNATH MARKAD & ORS. Vs. STATE OF MAHARASHTRA
October 4, 2016
BHAGWAN SAHAI AND ANR. Vs. STATE OF RAJASTHAN
June 3, 2016
BHANUSHANKAR OGHADBHAI MEHTA BY L.RS. Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION LIMITED AND ORS.
July 20, 2016
BHARAMAPPA GOGI Vs. PRAVEEN MURTHY & ORS. ETC.
February 9, 2016
BHARAT ALUMINIUM COMPANY Vs. KAISER ALUMINIUM TECHNICAL SERVICES INC.
January 28, 2016
BHARAT HYDRO POWER CORP. LTD. Vs. STATE OF ASSAM AND ORS.
February 8, 2016
BHARAT MATRIMONY.COM PVT. LTD. Vs. PEOPLE INTERACTIVE (I) PVT. LTD.
January 7, 2016
BHARAT SANCHAR NIGAM LIMITED Vs. VODAFONE ESSAR GUJARAT LIMITED
September 23, 2016
BHARAT SINGH Vs. UNION OF INDIA
September 6, 2016
BHARWAD NAVGHANBHAJ JAKSHIBHAI & ORS. Vs. STATE OF GUJARAT
August 29, 2016
BHASIN INFOTECH AND INFRASTRUCTURE PVT LTD Vs. GRAND VENEZIA BUYERS ASSOCIATION (REG)
February 11, 2016
BHIKULAL KEDARMAL GOENKA Vs. STATE OF MAHARASHTRA AND ANOTHER
July 28, 2016
BHUPINDER SINGH BAWA Vs. ASHA DEVI
November 8, 2016
BHUSHAN POWER & STEEL LIMITED Vs. MR. S.L. SEAL ADDL. SECRETARY (STEEL & MINES) GOVERNMENT OF ODISHA & ORS.
December 15, 2016
BIHAR STATE ELECTRICITY BOARD & ORS. Vs. M/S. BHOLA RAM STEEL PVT. LTD. & ORS.
January 28, 2016
BIJENDER @ PAPU AND ANR. Vs. STATE OF HARYANA
June 3, 2016
BIJENDER AND ORS. Vs. RAMESH CHAND AND ORS.
January 19, 2016
BINDESHWARI CHAUDHARY Vs. STATE OF BIHAR & ORS.
November 29, 2016
BIRU (D) THROUGH LRS. Vs. WATTNI (D) WIDOW OF BHAGTOO & ORS.
August 9, 2016
BISMILLAH BE Vs. MAJEED SHAH
November 29, 2016
BISMILLAH BE (DEAD) BY L.RS. Vs. MAJEED SHAH
November 29, 2016
BOARD OF CONTROL FOR CRICKET Vs. CRICKET ASSOCIATION OF BIHAR & ORS.
July 18, 2016
BOARD OF CONTROL FOR CRICKET Vs. CRICKET AASOCIATION OF BIHAR
October 7, 2016
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. CRICKET ASSOCIATION OF BIHAR
October 21, 2016
BOARD OF TRUSTEES OF PORT OF MUMBAI Vs. NIKHIL N GUPTA & ANR
February 2, 2016
BOBBILI RAMAKRISHNA RAJU YADAV & ORS. Vs. STATE OF ANDHRA PRADESH
January 19, 2016
BOC INDIA LTD. Vs. COMMISSIONER OF COMML. TAXES AND ANOTHER
February 3, 2016
BOOL CHAND Vs. RABIA
July 19, 2016
BOORUGU MAHADEV & SONS Vs. SIRIGIRI NARASING RAO
January 18, 2016
BOREGOWDA Vs. K N DEVARAJU
April 18, 2016
BOWRING INSTITUTE Vs. B.S. ASHOK AND ORS.
November 18, 2016
BRAHMOSMJ EDUCATION SOCIETY AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
January 15, 2016
BRAJENDRA SINGH YAMBEM Vs. UNION OF INDIA AND ANR.
August 26, 2016
BRIJ LAL Vs. STATE OF RAJASTHAN
August 17, 2016
BRIJ LAL AND ANOTHER Vs. STATE OF PUNJAB
February 26, 2016
BRIJESH KALAPPA Vs. SWARAJ THACKERAY @ RAJ THACKERAY & ORS
July 25, 2016
BUNGA DANIEL BABU Vs. M/S SRI VASUDEVA CONSTRUCTIONS & ORS
July 22, 2016
BUSSA OVERSEAS & PROPERTIES P LTD Vs. UNION OF INDIA
January 22, 2016
C. MUNIAPPAN AND ORS. Vs. STATE OF TAMIL NADU
March 11, 2016
C.B.I. Vs. R.R. KISHORE
March 10, 2016
C.B.I. BANK SECURITIES & FRAUD CELL Vs. RAMESH GELLI AND OTHERS
May 2, 2016
C.I.T. & ANR. Vs. M/S YOKOGAWA INDIA LTD.
December 16, 2016
C.I.T.-4, MUMBAI Vs. M/S KOTAK SECURITIES LTD.
March 29, 2016
CANARA BANK Vs. D.R.P. SUNDHARAM
January 18, 2016
CAR WORLD AUTOLINE Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
February 19, 2016
CARDAMOM MARKETING CORPORATION Vs. STATE OF KERALA
September 1, 2016
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. TELECOM REGULATORY AUTHORITY OF INDIA
May 11, 2016
CENTRAL AGRICULTURAL RESEARCH INST. Vs. PRESIDING OFFICER, LABOUR COURT
October 24, 2016
CENTRAL BANK OF INDIA Vs. KAILASH CHANDRA GAUR
August 23, 2016
CENTRAL BUREAU OF INVESTIGATION Vs. ARUN JAGANNATH BANSODE & ORS.
August 10, 2016
CENTRAL BUREAU OF INVESTIGATION Vs. K. DHANALAKSHMI
October 19, 2016
CENTRAL BUREAU OF INVESTIGATION BANK SECURITIES AND FRAUD CELL Vs. RAMESH GELLI
February 23, 2016
CENTRAL BUREAU OF INVESTIGATION, STATE OF MADHYA PRADESH Vs. P.G. JAIN
April 5, 2016
CENTRAL COALFIELDS LIMITED AND ANOTHER Vs. SLL-SML (JOINT VENTURE CONSORTIUM) AND OTHERS
August 17, 2016
CENTRAL INDUSTRIAL SECURITY FORCE & ORS. Vs. ABRAR ALI
December 14, 2016
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA & ORS.
April 8, 2016
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. REGISTRAR GENERAL OF THE HIGH COURT OF DELHI
July 26, 2016
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. REGISTRAR GENERAL OF THE HIGH COURT OF DELHI
March 10, 2016
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. REGISTRAR GENERAL OF THE HIGH COURT OF DELHI
April 13, 2016
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. KEWAL KUMAR SHARMA & ORS.
April 28, 2016
CENTRE FOR PUBLIC LITIGATION Vs. UNION OF INDIA
September 23, 2016
CENTURY 21 MALLS PVT. LTD. Vs. STATE OF M.P.
December 14, 2016
CETHAR LTD Vs. S RAMESH
February 5, 2016
CFS ASSN. OF INDIA Vs. UNION OF INDIA
August 29, 2016
CHAIRMAN & MANAGING DIRECTOR CENTRAL BANK OF INDIA & ORS. Vs. CENTRAL BANK OF INDIA SC/ST EMPLOYEES WELFARE ASSOCIATION & ORS.
January 8, 2016
CHAIRMAN, ODISHA JOINT ENTRANCE EXAMINATION Vs. JASOBANTA NAYAK AND ORS.
January 18, 2016
CHAMAN AND ANOTHER Vs. STATE OF UTTRAKHAND
April 19, 2016
CHAMAYATH CHERIYANNAL AND ORS. Vs. CHAMAYATH CHERIYANNAL HAJIROMMABI AND ORS.
February 4, 2016
CHAMOLI DISTRICT CO-OPERATIVE BANK LTD. THROUGH ITS SECRETARY/MAHAPRANDHAK & ANR. Vs. RAGHUNATH SINGH RANA & ORS.
May 17, 2016
CHANDAN SINGH Vs. STATE OF U.P.
July 26, 2016
CHANDRA BAI Vs. KHANDALWAL VIPRA VIDYALAYA SAMITI AND ORS.
January 11, 2016
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March 10, 2016
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January 11, 2016
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October 26, 2016
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February 17, 2016
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May 10, 2016
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April 27, 2016
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February 16, 2016
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September 15, 2016
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August 24, 2016
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February 22, 2016
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December 9, 2016
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November 8, 2016
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February 4, 2016
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September 5, 2016
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April 1, 2016
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July 12, 2016
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January 14, 2016
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April 18, 2016
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November 21, 2016
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July 18, 2016
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October 28, 2016
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April 22, 2016
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August 12, 2016
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December 7, 2016
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January 6, 2016
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March 15, 2016
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March 14, 2016
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February 8, 2016
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August 24, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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October 28, 2016
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October 27, 2016
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August 31, 2016
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October 18, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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September 8, 2016
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April 28, 2016
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August 16, 2016
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September 20, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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November 8, 2016
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November 7, 2016
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August 16, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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October 17, 2016
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September 19, 2016
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September 30, 2016
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September 23, 2016
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November 23, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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August 31, 2016
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December 14, 2016
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December 2, 2016
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December 5, 2016
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November 29, 2016
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February 18, 2016
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March 30, 2016
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November 8, 2016
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May 17, 2016
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March 16, 2016
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February 29, 2016
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June 30, 2016
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July 25, 2016
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DEVENDRA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
September 29, 2016
DEVIKA BISWAS Vs. UNION OF INDIA
September 14, 2016
DEVINDER SINGH & ORS. Vs. STATE OF PUNJAB THROUGH CBI
April 25, 2016
DEVRAJ Vs. STATE OF CHHATTISGARH
July 25, 2016
DHAL SINGH DEWANGAN Vs. STATE OF CHHATTISGARH
September 23, 2016
DHARAM PAL Vs. STATE OF HARYANA & ORS.
January 29, 2016
DHARAM SINGH Vs. THE PUNJAB STATE ELECTRICITY BOARD
August 16, 2016
DHARAMPAL SATYAPAL LTD. Vs. UNION OF INDIA
November 21, 2016
DHARAMVIR & ORS.ETC. Vs. STATE OF HARYANA & ETC.
February 17, 2016
DHARIWAL INDUSTRIES LTD. Vs. KISHORE WADHWANI
September 6, 2016
DHARMENDRA Vs. STATE OF U.P.
October 5, 2016
DHEERAJ DEVELOPERS PRIVATE LIMITED Vs. DR. OM PRAKASH GUPTA AND OTHERS
February 23, 2016
DHEERENDER SINGH PALIWAL Vs. UPSC
April 21, 2016
DHIR SINGH Vs. UNION OF INDIA AND ANR.
April 7, 2016
DHIREN DAVE Vs. M/S. SURAT DYES & ORS.
January 21, 2016
DIGVIJAYA SINGH Vs. STATE OF M.P. AND OTHERS
December 15, 2016
DILBAGH SINGH Vs. STATE OF PUNJAB
November 28, 2016
DINESH CHANDUBHAI PATEL Vs. STATE OF GUJARAT AND ANR.
November 29, 2016
DIRECTOR GENERAL OF INCOME TAX (ADMIN.) AND ANOTHER Vs. M/S. GTC INDUSTRIES LTD. AND ANOTHER
May 12, 2016
DIRECTOR OF HEALTH SERVICE Vs. DR. SHIBANI CHAKRABORTY AND ORS.
May 27, 2016
DIRECTOR OF INCOME TAX Vs. M/S SAMSUNG HEAVY INDUSTRIES CO. LTD.
December 14, 2016
DIRECTOR OF INCOME TAX, NEW DELHI Vs. NATIONAL PETROLEUM CONSTRUCTION COMPANY
October 28, 2016
DISHNET WIRELESS LIMITED Vs. THE COMMERCIAL TAX OFFICER (ADDL.)
April 22, 2016
DISTRICT COLLECTOR, VELLORE DISTRICT Vs. K GOVINDARAJ
January 20, 2016
DIVISIONAL FOREST OFFICER DEHRADUN Vs. BABA KALI KAMLI PANCH KSHETRA
June 8, 2016
DIVISIONAL MANAGER AND ORS. Vs. VINAYAK CHINTAMAM GAWANDE AND ORS.
June 29, 2016
DLF LTD. Vs. SATISH KUMAR MALHOTRA
August 26, 2016
DOKISEELA RAMULU Vs. SRI SANGAMESWARA SWAMY VARU AND OTHERS
November 29, 2016
DON AYENGIA Vs. THE STATE OF ASSAM & ANR.
January 28, 2016
DR. RINI JOHAR & ANR. Vs. STATE OF M.P. & ORS.
June 3, 2016
DR. SUBRAMANIAN SWAMY Vs. BOARD OF CONTROL FOR CRICKET IN INDIA AND ORS.
October 7, 2016
DRAVYA FINANCE PVT. LTD. & ANR. Vs. S.K. ROY & ORS.
October 26, 2016
DURGA PRASAD Vs. STATE OF CHHATTISGARH & ORS.
September 27, 2016
DY. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX AND ORS. Vs. M/S. BARNALA BUILDERS AND PROPERTY CONSULTANTS
April 28, 2016
DY. DIR. OF I.T. Vs. SUMITOMO MITSUI BANKING CORP.
July 26, 2016
DY.DIRECTOR, SOCIAL FORESTRY DIVN.& ANR Vs. LAKSHMI CHANDRA
February 2, 2016
E-CITY ENTERTAINMENT PVT. LTD. Vs. STATE OF UTTAR PRADESH AND ORS.
March 15, 2016
E. R. KUMAR & ANR Vs. UNION OF INDIA & ORS
November 11, 2016
E. UMMER BAVA Vs. COMMISSIONER OF INCOME TAX KOZHIKODE
November 21, 2016
E.SUBBULAKSHMI Vs. SECRETARY TO GOVT. & ORS.
November 17, 2016
EASTERN COALFIELDS LTD. Vs. MISRI YADAV & ORS.
January 19, 2016
EASTERN PERIPHERALS LTD. Vs. BRIHANMUMBAI MAHANAGAR PALIKA
July 29, 2016
EDUC. CONS. (I) LTD. SC/ST EMPL. WEL. ASSO. Vs. UNION OF INDIA & OTHERS
August 2, 2016
EDUCATIONAL SOCIETY, TUMSAR Vs. STATE OF MAHARASHTRA
February 1, 2016
EITZEN BULK A/S Vs. ASHAPURA MINECHEM LTD. & ANR.
May 13, 2016
ELECTION COMMISSION OF INDIA Vs. PRAFUL AND ORS.
January 12, 2016
ELECTRICAL MFG. CO. LTD. Vs. POWER GRID CORPN. OF INDIA LTD.
July 20, 2016
EMM ENN ASSOCIATES Vs. COMMANDER WORKS ENGINEER
June 26, 2016
EMPLOYEES STATE INSURANCE CORPORATION Vs. A.K. ABDUL SAMAD & ANR.
March 10, 2016
ENERCON (INDIA) LTD. Vs. STATE OF KARNATAKA
March 8, 2016
ESSAR STEEL LTD. Vs. UNION OF INDIA & ORS.
April 19, 2016
ESTATE OFFICER EVICTION AUTHORITY Vs. B.MANORANJITHAM
December 8, 2016
ESTATE OFFICER UT CHANDIGARH & ORS. Vs. M/S. ESYS INFORMATION TECHNOLOGIES PVT. LTD.
May 11, 2016
ESTATE OFFICER, U.T. CHANDIGARH AND ORS. Vs. RAJAN SOI AND ORS.
March 2, 2016
ETOILE CREATIONS Vs. SARL DANSET DECO
July 25, 2016
EVEREADY INDUSTRIES INDIA LTD. Vs. STATE OF KARNATAKA
April 13, 2016
EXEX ENGINEER KUKADI P L D Vs. BHAGA PRABHU BHOSALE
July 12, 2016
EXTRA Vs. UNION OF INDIA AND ANOTHER
January 13, 2016
EXTRA JUDICIAL EXECUTION VICTIM FAMILIES ASSOCIATION (EEVFAM) & ANR. Vs. UNION OF INDIA & ANR.
July 8, 2016
FOOD CORPORATION OF INDIA AND ORS Vs. RICE MILLERS ASSOCIATION, DISTRICT GONDIA AND ORS
July 22, 2016
FULLERTION INDIA CREDIT COMPANY LTD. Vs. STATE OF MAHARASHTRA AND ORS.
October 7, 2016
G. BALACHANDRAN Vs. C.S. RAMACHANDRAN NAIR AND ORS.
March 15, 2016
G. NARASIMHA RAO Vs. P. RAJENDRANATH AND ANR.
April 18, 2016
G.S.KAMALAN Vs. LATHIKA KARTHIKEYAN AND ORS.
April 13, 2016
G.T. VENKATASWAMY REDDY Vs. STATE TRANSPORT AUTHORITY & ORS.
July 19, 2016
G.V.PRATAP REDDY Vs. K.V.V.S.N. ASSOCIATES
May 12, 2016
GAIL (INDIA) LTD. Vs. PETROLEUM AND NATURAL GAS REGULATORY BOARD & ORS.
January 13, 2016
GAJANAN DASHRATH KHARATE Vs. STATE OF MAHARASHTRA
February 26, 2016
GALADA POWER AND TELECOMMUNICATION LTD Vs. UNITED INDIA INSURANCE CO LTD
July 28, 2016
GANGADHAR Vs. STATE OF MAHARASHTRA
September 1, 2016
GAURAV KUMAR BANSAL Vs. UNION OF INDIA (UOI) AND ORS.
April 5, 2016
GAYATHRI Vs. M GIRISH
July 27, 2016
GENERAL MANAGER.R.B.I Vs. N.VENKATESHAIAH & ORS.
February 2, 2016
GHAN SHYAM SINGH Vs. STATE OF U.P.
May 23, 2016
GHANSHYAM Vs. STATE OF M P
February 10, 2016
GHANSHYAM SARDA Vs. SASHIKANT JHA, DIRECTOR, M/S JK JUTE MILLS CO. LTD. & ORS.
November 18, 2016
GHANSHYAM SUKHDEO GAIKWAD AND ORS Vs. BAJAJ AUTO LTD. & ORS.
May 5, 2016
GHAZIABAD DEVELOPMENT AUTHORITY Vs. RAM KRISHANA AND ORS.
February 23, 2016
GHULAM MOHI-UD-DIN WANI Vs. STATE OF JAMMU & KASHMIR
September 15, 2016
GIANI RAM MITTAL AND ORS. Vs. RSPL HEALTH PRIVATE LIMITED
February 1, 2016
GIRILAL & COMPANY Vs. INCOME TAX OFFICER
August 8, 2016
GIRISH RAGHUNATH MEHTA Vs. INSPECTOR OF CUSTOMS
September 7, 2016
GIRISH S/O DHARMAVIR MADAN Vs. NANDKUMAR S/O SHANKARRAO RASNE
August 5, 2016
GLOBAL CEMENT LTD Vs. DEPUTY REGISTRAR HIGH COURT OF GUJARAT AT AHMEDABAD
September 15, 2016
GOA FOUNDATION & ANR. Vs. STATE OF GOA & ANR.
March 29, 2016
GOKARAKONDA NAGA SAIBABA Vs. STATE OF MAHARASHTRA
April 4, 2016
GOLLA RAJANNA ETC. ETC. Vs. THE DIVISIONAL MANAGER AND ANOTHER, ETC. ETC.
November 23, 2016
GOOGLE INDIA PVT. LIMITED THROUGH ITS POA HOLDER GITANJALI DUGGAL Vs. BLUEBERRY BOOKS AND OTHERS
August 16, 2016
GOPAL KRUSHNA GOSHALA Vs. ORISSA INDUS INFRA DEV CORP
February 10, 2016
GOVERNING BODY,L.P. SHAHI COLLEGE, PATNA AND ANR. Vs. SMT. SEEMA MISHRA & ORS.
October 5, 2016
GOVERNMENT OF NCT OF DELHI Vs. SATISH KUMAR AGGARWAL
September 8, 2016
GOVERNMENT OF NCT OF DELHI THE SECRETARY, LAND AND BUILDING DEPARTMENT Vs. KISHAN CHAND
September 16, 2016
GOVERNMENT OF TAMIL NADU AND ORS. Vs. GAIL INDIA LIMITED AND ORS.
February 2, 2016
GOVINDASWAMY Vs. STATE OF KERALA
September 15, 2016
GOVT OF BIHAR Vs. DAYANAND SINGH
September 29, 2016
GOVT OF NCT OF DELHI Vs. MAHENDER SINGH
September 22, 2016
GOVT. OF NCT OF DELHI Vs. KAILASH CHAND GUPTA AND OTHERS
September 22, 2016
GOVT. OF NCT OF DELHI Vs. RAJBIR SINGH
August 31, 2016
GOVT. OF NCT OF DELHI AND ANR. Vs. ANAND ARYA AND ORS.
February 5, 2016
GOVT. OF NCT OF DELHI AND ORS. Vs. KARTAR SINGH & ORS.
November 29, 2016
GOVT. OF NCT OF DELHI THROUGH SECREATARY, LAND AND BUILDING DEPARTMENT & ANR. Vs. RATHI STEELS LTD. & ORS.
November 23, 2016
GOVT. OF NCT OF DELHI THROUGH SECRETARY LAND AND BUILDING DEPARTMENT Vs. VIKAS GUPTA AND ORS.
November 23, 2016
GOVT. OF NCT OF DELHI THROUGH SECRETARY, LAND AND BUILDING DEPARTMENT Vs. GOVIND RAM & ANR.
December 8, 2016
GREATER NOIDA IND. DEV. AUTHORITY Vs. SAVITRI MOHAN
June 29, 2016
GREAVES COTTON LIMITED Vs. UNITED MACHINERY AND APPLIANCES
December 14, 2016
GUJARAT MARITIME BOARD Vs. L&T INFRASTRUCTURE DEVELOPMENT PROJECTS LTD. AND ANOTHER
September 28, 2016
GUJARAT URJA VIKAS NIGAM LIMITED Vs. TARINI INFRASTRUCTURE LTD. & ORS.
July 5, 2016
GUJARAT URJA VIKAS NIGAM LIMITED Vs. EMCO LIMITED
February 2, 2016
GUJARAT URJA VIKAS NIGAM LTD. Vs. ESSAR POWER LIMITED
August 9, 2016
GUJARAT URJA VIKAS NIGAM LTD. Vs. M/S. ACME SOLAR TECHNOLOGIES (GUJARAT) PVT. LTD. AND ORS. (WITH APPLN. (S) FOR STAY AND OFFICE REPORT)
November 9, 2016
GUJARAT WATER SUPPLY & SEWERAGE BOARD Vs. JASUBHAI KABHAI HARIJAN ETC
January 11, 2016
GULSHERA KHANAM Vs. AFTAB AHMAD
September 27, 2016
GULZARI LAL Vs. STATE OF HARYANA
February 2, 2016
GUMAN SINGH & ORS. Vs. MANGA SINGH (D)BY LRS. & ORS.
May 5, 2016
GURBAX SINGH Vs. STATE OF PUNJAB AND ORS.
February 17, 2016
GURCHARAN SINGH Vs. STATE OF PUNJAB
December 2, 2016
GURJANT SINGH & ORS Vs. STATE OF PUNJAB & ORS.
July 1, 2016
GURMEET KAUR AND ORS. Vs. BALBIR SINGH AND ORS.
February 29, 2016
GURPAL SINGH Vs. STATE OF PUNJAB
December 2, 2016
GYANESHWAR SHYAMAL Vs. STATE OF WEST BENGAL
March 29, 2016
GYANI CHAND Vs. STATE OF A.P.
September 20, 2016
H.D. SIKAND (D) THROUGH L.RS. Vs. CENTRAL BUREAU OF INVESTIGATION AND ANR.
December 15, 2016
H.P. STATE ELECTRICITY BOARD LTD. Vs. MAHESH DAHIYA
November 18, 2016
H.V. LOW & COMPANY PRIVATE LTD. Vs. THE STATE OF WEST BENGAL
March 1, 2016
HAMANT YASHWANT DHAGE Vs. STATE OF MAHARASHTRA AND OTHERS
February 10, 2016
HANUMAN CHAND Vs. STATE, REP. BY INSPECTOR OF POLICE
June 10, 2016
HANUMAN DUTT SHUKLA AND ORS. ETC. Vs. STATE OF U.P. AND ORS. ETC. ETC.
January 19, 2016
HANUMAN SATEDWAL Vs. STATE OF RAJASTHAN AND ANR.
July 22, 2016
HAPUR PILAKHUA DEVELOPMENT AUTHORITY Vs. SWANTANTRA BHARAT PAPER MILLS PVT. LTD. & ORS.
July 21, 2016
HARBEER SINGH Vs. SHEESHPAL & ORS.
October 20, 2016
HARDAYAL SINGH & ANR. Vs. AMRIK SINGH AND ORS.
July 19, 2016
HARDEI Vs. STATE OF U.P.
March 30, 2016
HARI @ HARIDOSS Vs. STATE BY INSPECTOR OF POLICE AND ANR.
September 2, 2016
HARI CHAND Vs. UNION OF INDIA
September 15, 2016
HARIJAN BHALA TEJA Vs. STATE OF GUJARAT
April 27, 2016
HARIJAN JIVRAJBHAI BADHABHAI Vs. STATE OF GUJARAT
May 11, 2016
HARIJAN PANIBEN DUDABHAI Vs. STATE OF GUJARAT & ORS
July 1, 2016
HARISH Vs. STATE OF U.P & ORS.
September 30, 2016
HARPAL SINGH @ CHHOTA Vs. STATE OF PUNJAB
November 21, 2016
HARPINDER PAL SINGH Vs. RAJIV PRASHAR
July 14, 2016
HARSH KUMAR SHARMA, IFS Vs. STATE OF PUNJAB & ANR.
December 14, 2016
HARSH MANDER Vs. AMIT ANILCHANDRA SHAH
October 19, 2016
HARSHITA BHASIN Vs. STATE OF WEST BENGAL & ORS
December 14, 2016
HARUBHA JILUBHA JHALA AND ANOTHER Vs. STATE OF GUJARAT
August 24, 2016
HARUN RASHID RASHID Vs. UNION OF INDIA
September 19, 2016
HARYANA STATE Vs. GRAM PANCHAYAT VILLAGE KALEHRI
June 29, 2016
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. HUKAM CHAND AND ORS.
March 4, 2016
HARYANA URBAN DEV. AUTHORITY AND ORS. Vs. P.K. DHAWAN AND ORS.
July 25, 2016
HARYANA VIDHYUT PRASARAN NIGAM LTD. Vs. HARYANA ELECTRICITY REGULATORY COMMISSION AND ANR.
December 14, 2016
HATHIBHAI BULKHIDAS PVT LTD Vs. TATA CAPITAL FINANCIAL SERVICES LTD
January 11, 2016
HDFC SECURITIES LTD. & ORS Vs. STATE OF MAHARASHTRA & ANR.
December 9, 2016
HEAVEN DIAMONDS PVT. LTD. Vs. ORIENTAL INSURANCE CO. LTD.
February 2, 2016
HEERA LAL Vs. STATE OF HARYANA
January 22, 2016
HEMANT MADHUSUDAN NERURKAR Vs. STATE OF JHARKHAND AND ANOTHER
May 4, 2016
HEMANT VIMALNATH NARICHANIA AND ANOTHER Vs. ANAND DARSHAN C.H.S. LTD. AND OTHERS
February 23, 2016
HET RAM BENIWAL & ORS. Vs. RAGHUVEER SINGH & ORS.
October 21, 2016
HET SINGH YADAV Vs. STATE OF U.P
September 15, 2016
HIGH COURT OF PUNJAB & HARYANA & ORS Vs. JAGDEV SINGH
July 29, 2016
HINA Vs. UNION OF INDIA & ORS.
February 23, 2016
HINDUSTAN AERONAUTICS LTD. Vs. STATE OF U.P AND ORS.
October 17, 2016
HINDUSTAN LEVER LTD. Vs. STATE OF KARNATAKA
September 2, 2016
HINDUSTAN STEELWORKS CONSTRUCTION LTD. Vs. UNION OF INDIA (UOI) AND ORS.
February 29, 2016
HINDUSTAN UNILEVER LTD. Vs. STATE OF RAJASTHAN AND ORS.
April 12, 2016
HIRAL P. HARSORA AND ORS. Vs. KUSUM NAROTTAMDAS HARSORA AND ORS.
October 6, 2016
HUBLI-DHARWAD URBAN DEVELOPMENT AUTHORITY Vs. SHEKHARGOWDA CHENNABASANNAGOWDA PHAKIRGOWDAR (SINCE DECEASED) BY LR. & ANR.
October 3, 2016
IAN PETER MORRIS Vs. ASSTT. COMMNR. OF INCOME TAX
November 29, 2016
IBRAHIM ADAMALI PATEL (D) TR. LR. Vs. UNION OF INDIA
March 17, 2016
ICICI BANK LTD. Vs. M/S ABURUBAM AND COMPANY AND ORS.
August 30, 2016
IDBI TRUSTEESHIP SERVICES LTD. Vs. HUBTOWN LTD.
November 15, 2016
ILLATHODY BEERAN Vs. STATE OF KERALA
July 14, 2016
IN RE OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH Vs. STATE
October 6, 2016
IN RE OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH Vs. STATE
October 3, 2016
IN RE: NETWORKING OF RIVERS Vs. STATE
April 18, 2016
IN RE: OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH Vs. STATE
October 4, 2016
IN RE: RE-INHUMAN CONDITIONS IN 1382 PRISONS Vs. STATE
March 14, 2016
IN RE: SPECIAL REFERENCE NO. 1/2004 Vs. STATE
March 17, 2016
IN RE: THE PUNJAB TERMINATION OF AGREEMENT ACT, 2004 Vs. STATE
November 10, 2016
IN RE:BLOG PUBLISHED BY JUSTICE MARKANDEY KATJU IN FACEBOOK Vs. STATE OF KERALA
November 11, 2016
INDIAN ASS. OF PALLIATIVE CARE & ORS. Vs. UNION OF INDIA & ORS.
April 1, 2016
INDIAN BANK Vs. S.K.JEEVANANDAM
April 19, 2016
INDIAN BANK Vs. M/S NIPPON ENTERPRISES SOUTH & ORS.
February 17, 2016
INDIAN HOTEL & RESTAURANT ASSOCIATION & ANOTHER Vs. STATE OF MAHARASHTRA & ANOTHER
May 10, 2016
INDIAN HOTEL & RESTAURANT ASSOCIATION & ANOTHER Vs. STATE OF MAHARASHTRA & ANOTHER
April 25, 2016
INDIAN HOTEL & RESTAURANT ASSOCIATION & ANR. Vs. STATE OF MAHARASHTRA & ANR.
April 18, 2016
INDIAN HOTEL & RESTAURANT ASSOCIATION AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
February 24, 2016
INDIAN HOTEL & RESTAURANT ASSOCIATION AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
March 2, 2016
INDIAN HOTEL AND RESTAURANT ASSOCIATION (AHAR) Vs. STATE OF MAHARASHTRA
September 21, 2016
INDIAN MACHINERY COMPANY Vs. M/S. ANSAL HOUSING & CONSTRUCTION LTD.
January 27, 2016
INDIAN OIL CORP. LTD. & OTHERS Vs. M/S ATMA RAM BANARASI DASS
July 13, 2016
INDIAN YOUNG LAWYERS ASSOCIATION Vs. STATE OF KERALA
January 18, 2016
INDIRA DEVI AND ORS. Vs. STATE OF HIMACHAL PRADESH
June 3, 2016
INDO BURMA PETROLEUM CORP. LTD. Vs. COMMISSIONER VAT DELHI & ORS.
May 13, 2016
INDORE MUNICIPAL CORPORATION Vs. HARISH TOLANI
February 24, 2016
INDRA KAUR Vs. ROYAL SUNDRAM ALLIANCE INS.CO.LTD.
January 22, 2016
INDRANI WAHI Vs. REGISTRAR OF COOP. SOCIETIES AND ORS.
March 10, 2016
INDRASH CHANDER JOSHI Vs. INSPECTOR OF CUS., LAND CUSTOMS STATION
September 1, 2016
INTERNATIONAL CONFEDERATION OF SOCIETIES OF AUTHORS AND COMPOSERS (CISAC) Vs. ADITYA PANDEY & ORS
September 20, 2016
IQBAL NATH SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
March 29, 2016
IRA BASU CHOWDHURY AND ORS. Vs. CALCUTTA METROPOLITAN DEV. AUTH. AND ORS.
January 20, 2016
ISHWAR DAS MOOLRAJANI Vs. UNION OF INDIA (UOI)
January 14, 2016
ITC LIMITED GURGAON Vs. COMMISSIONER OF I.T. (TDS) DELHI
April 26, 2016
J. ASHOKA Vs. UNIVERSITY OF AGRICULTURAL SCIENCES & ORS.
December 15, 2016
J.K. CEMENT LIMITED Vs. STATE OF RAJASTHAN AND ORS.
January 20, 2016
J.K. LAKSHMI CEMENT LTD. Vs. COMMERCIAL TAX OFFICER, PALI
September 16, 2016
J.RAMESH KAMATH Vs. MOHANA KURUP
May 4, 2016
JABAL C. LASHKARI & ORS. Vs. OFFICIAL LIQUIDATOR & ORS.
March 29, 2016
JAGABANDHU BEHERA Vs. SUBRAT TARAI AND ORS.
January 21, 2016
JAGARNATH SINGH Vs. STATE OF JHARKHAND
September 14, 2016
JAGAT SINGH Vs. STATE OF UTTARAKHAND
June 29, 2016
JAGATJIT INDUSTRIES LIMITED Vs. THE INTELLECTUAL PROPERTY APPELLATE BOARD & ORS.
January 20, 2016
JAGDISH Vs. STATE OF HARYANA
June 29, 2016
JAGDISH NARAIN SHUKLA Vs. STATE OF U.P. AND OTHERS.
September 26, 2016
JAGDISH PRASAD VERMA Vs. STATE OF M P
January 5, 2016
JAI HIND CYCLE COMPANY LTD., HYDERABAD Vs. COMMISSIONER OF INCOME TAX, A.P.
October 21, 2016
JAI KANT PRASAD Vs. THE STATE OF BIHAR
February 25, 2016
JAI PRAKASH Vs. NATIONAL INSURANCE CO. LTD.
May 13, 2016
JAIDEV INDER SINGH Vs. AMRITSAR IMPROVEMENT TRUST
February 16, 2016
JAINARAYAN GURJAR Vs. STATE OF RAJASTHAN
December 5, 2016
JAMNADAS Vs. STATE OF M.P.
June 29, 2016
JAMSHED ANSARI Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD & ORS.
August 26, 2016
JANTA SINGH Vs. STATE OF PUNJAB
November 9, 2016
JASBIR SINGH Vs. STATE OF HARYANA
February 9, 2016
JASHODA KUMARI PRADHAN AND ORS. Vs. THE DIVISIONAL MANAGER, THE UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
January 22, 2016
JATIN C. JHAVERI Vs. UNION OF INDIA
May 13, 2016
JAWAHARLAL Vs. OFFICIAL LIQUIDATOR,H.C. OF KERALA&ORS.
July 14, 2016
JAYA BISWAL & ORS. Vs. BRANCH MANAGER, IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. & ANR.
February 4, 2016
JAYAM & CO. Vs. ASSISTANT COMNMISSIONER
August 5, 2016
JAYANT VASANTRAO HIWARKAR Vs. ANOOP GANPATRAO BOBDE AND OTHERS.
November 18, 2016
JAYANTILAL VASHRAMBHAI MODIA Vs. M/S ORIENT BELL LTD.
May 6, 2016
JEANS KNIT PRIVATE LTD. BANGALORE Vs. THE DEPUTY COMMISSIONER OF INCOME TAX BANGALORE, AND OTHERS
November 21, 2016
JEANS KNIT PRIVATE LTD. BANGALORE Vs. THE DEPUTY COMMISSIONER OF INCOME TAX BANGALORE, AND ORS.
December 8, 2016
JEEJA GHOSH & ANR. Vs. UNION OF INDIA & ORS.
May 12, 2016
JHABAR SINGH Vs. STATE OF HARYANA
October 18, 2016
JHONY Vs. DINESH KUMAR
April 28, 2016
JIJI K.S. AND ORS Vs. L. B. S. CENTER FOR SCIENCE & TECHNOLOGY & ORS.
April 28, 2016
JINDAL STAINLESS LTD.& ANR. Vs. STATE OF HARYANA & ORS.
November 11, 2016
JITENDRASINH @ JITUBHA MANSINH VADHER Vs. STATE OF GUJARAT
August 16, 2016
JIVANA DEVI YOGENDRA NATH ADHAR Vs. VIMAL KUMAR DAYARAM MAKANE
January 27, 2016
JIVANLAL Vs. PRAVIN KRISHNA, PRINCIPAL SECRETARY
December 14, 2016
JOINT REGISTRAR OF CO Vs. CHERIAN EAPEN AND ORS. ETC. ETC.
December 5, 2016
JOINT SECRETARY, POLITICAL DEPARTMENT SHILLONG Vs. HIGH COURT OF MEGHALAYA
March 18, 2016
JOITAABHAI MAGANLAL Vs. STATE OF GUJARAT
November 10, 2016
JORSINGH GOVIND VANJARI Vs. DIVISIONAL CONTROLLER MAHARASHTRA, STATE ROAD TRANSPORT CORPORATION, JALGAON DIVISION, JALGAON
December 6, 2016
JOSE @ PAPPACHAN Vs. THE SUB-INSPECTOR OF POLICE, KOYILANDY & ANOTHER
October 3, 2016
JOSHUA AND ORS. Vs. STATE OF KERALA
April 5, 2016
JUGAL KISHORE MISHRA Vs. B.P. SINGH
September 26, 2016
JUSTICE (RETD.) MARKANDEY KATJU Vs. THE LOK SABHA & ANR.
December 15, 2016
JUSTICE SUNANDA BHANDARE FOUNDATION Vs. U.O.I. & ANR.
February 24, 2016
JUSTICE SUNANDA BHANDARE FOUNDATION Vs. UNION OF INDIA & ANR.
November 16, 2016
JUSTICE SUNANDA BHANDARE FOUNDATION Vs. UNION OF INDIA & ANR.
December 1, 2016
JWALA PRASAD Vs. STATE OF U.P.
August 17, 2016
JWALA PRASAD Vs. STATE OF CHHATTISGARH
June 8, 2016
JYOTI SHARMA Vs. RAJINDER KUMAR SHARMA
January 12, 2016
K CHANDRASEKAR Vs. RAMANI
July 26, 2016
K S JOSEPH Vs. PHILIPS CARBON BLACK LTD
April 11, 2016
K.P. RAJAGOPALA MENON Vs. K.P. LEELA MENON AND ORS.
March 16, 2016
K.S. SANJEEV (DEAD)BY LRS. ETC. Vs. STATE OF KERALA AND ANR.
January 7, 2016
K.V. PRAKASH BABU Vs. STATE OF KARNATAKA
November 22, 2016
K.V.MURALIDHAR Vs. K.V.ANANDA RAO & ORS.
January 7, 2016
KADAMANIAN @ MANIKANDAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
August 31, 2016
KAIL LTD. Vs. STATE OF KERALA
October 26, 2016
KAILASH CHAND Vs. STATE OF RAJASTHAN
April 27, 2016
KAILASH NAMDEO PATIL Vs. STATE OF MAHARASHTRA
June 16, 2016
KALA @ CHANDRAKALA Vs. STATE THROUGH INSPECTOR OF POLICE
August 12, 2016
KALIDAS CHUNILAL PATEL Vs. SAVITABEN
June 29, 2016
KALKAJI MANDIR VIKRETA SANGATHAN-II AND ORS. Vs. PIYUSH JOSHI AND ORS.
March 16, 2016
KAMALABAI Vs. STATE OF M P
April 4, 2016
KAMTA YADAV & ORS. Vs. STATE OF BIHAR
October 6, 2016
KANTA TEJUS MANU Vs. TEJAS KANUBHAI MAUN
February 15, 2016
KARANJIT SINGH & ORS. Vs. PARKASH KAUR & ORS.
July 26, 2016
KARATTU SHOUKATHALI Vs. STATE OF KERALA
February 24, 2016
KARMA DORJEE & ORS Vs. UNION OF INDIA AND ORS
December 14, 2016
KARNATAKA POWER TRANS. CORPORATION LTD. Vs. SOUTH INDIAN SUGAR MILLS ASS AND ORS.
January 21, 2016
KARUNA SOCIETY FOR ANIMALS & NATURE & ORS Vs. UNION OF INDIA & ORS.
July 15, 2016
KASAMSHA RAMJANISHA DIWAN Vs. GUJARAT STATE WAKF BOARD AND ORS.
January 18, 2016
KATHURIA PUBLIC SCHOOLS & ORS. Vs. UNION OF INDIA & ORS.
February 19, 2016
KAUSHAL KISHOR Vs. STATE OF UTTAR PRADESH AND ORS
September 8, 2016
KAUSHAL KISHOR Vs. STATE OF UTTAR PRADESH AND ORS.
August 29, 2016
KAUSHAL KISHOR Vs. STATE OF UTTAR PRADESH AND ORS
September 27, 2016
KEDAR MISHRA Vs. THE STATE OF BIHAR & ORS.
April 12, 2016
KEDAR NATH YADAV Vs. STATE OF WEST BENGAL & ORS.
August 31, 2016
KELVIN JUTE CO LTD WORKS P F Vs. KRISHNA KUMAR AGARWALA
January 21, 2016
KERALA PUBLIC SERVICE COMMISSION & ORS. Vs. THE STATE INFORMATION COMMISSION & ANR.
February 4, 2016
KERALA STATE ROAD TRANSPORT CORPORATION Vs. N.K. BYJUMON
March 4, 2016
KESHAV H. GHOLVE AND ANR. ETC. Vs. M/S THERMAX LTD. AND ETC.
August 23, 2016
KHOKAN GIRI @ MADHAB Vs. STATE OF WEST BENGAL
December 1, 2016
KHURSIDA BEGUM (D) BY LRS. & ORS. Vs. KOMAMMAD FAROOQ (D) BY LRS. & ANR.
February 1, 2016
KISHAN KEDIA Vs. STATE OF MAHARASHTRA & OTHERS
July 21, 2016
KOKAIYABAI YADAV Vs. STATE OF CHHATTISGARH
December 15, 2016
KOTAK MAHINDRA BANK LIMITED Vs. GLOBAL INFRASTRUCTURE & TECHNOLOGIES LIMITED & ORS.
March 18, 2016
KRISHAN CHANDER Vs. STATE OF DELHI
January 6, 2016
KRISHAN KUMAR Vs. STATE OF HARYANA
December 15, 2016
KRISHNA DEVI Vs. INDIAN OIL CORPORATION LTD.
May 16, 2016
KRUSHNA NARAYAN WANJARI Vs. THE JAI BHARTI SHIKSHAN SANSTHA , HINGANGHAT
July 8, 2016
KULDEEP KUMAR PATHAK Vs. STATE OF U.P.
January 5, 2016
KULDEEP SINGH Vs. RAJINDER KUMAR
October 20, 2016
KULDEEP SINGH Vs. STATE OF HARYANA
August 17, 2016
KULDEEP SINGH Vs. STATE OF MAHARASHTRA AND OTHERS
July 13, 2016
KULWANT RAI SHARMA Vs. STATE OF PUNJAB AND ORS.
March 2, 2016
KULWINDER PAL SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
May 12, 2016
KUMAR ALUMINIUM LTD Vs. ASEET RECONSTRUCTION COMPANY INDIA LTD
August 23, 2016
KUNAPAREDDY @ NOOKALA SHANKA BALAJI Vs. KUNAPAREDDY SWARNA KUMARI & ANR
April 18, 2016
KUNDAN LAL Vs. KAMRUDDIN
December 1, 2016
KUNJAMMA Vs. STATE OF KERALA
February 10, 2016
KUSUM HARILAL SONI Vs. CHANDRIKA NANDLAL MEHTA AND ANR.
April 12, 2016
L. GOWRAMMA (D) BY LR. Vs. SUNANDA (D) BY LRS. & ANR.
January 12, 2016
L. NARAYANA SWAMY Vs. STATE OF KARNATAKA & ORS.
September 6, 2016
LAKHAN LAL Vs. G.M.(R&R) NARMADA HYDROELECTRIC
August 9, 2016
LAKHAN SINGH Vs. BETI BAI
December 8, 2016
LAKHMI CHAND Vs. RELIANCE GENERAL INSURANCE
January 7, 2016
LAKSHMANAN AND ORS. Vs. G. AYYASAMY
March 29, 2016
LAL BABU DAS Vs. OIL INDIA LTD
January 14, 2016
LAL CHAND LOHIA Vs. STATE OF HARYANA
January 22, 2016
LALA LAXMAN KIRDAT Vs. STATE OF MAHARASHTRA
October 21, 2016
LALITA RAMESH LASE & ORS. Vs. JAIRAJ KANTILAL SONAWALA & ORS.
December 16, 2016
LALITESHWAR PRASAD SINGH & ORS. Vs. S.P. SRIVASTAVA (D) THR. LRS.
December 15, 2016
LALJIBHAI KADVABHAI SAVALIYA & ORS. Vs. STATE OF GUJARAT & ORS.
October 5, 2016
LANCO ANPARA POWER LIMITED Vs. STATE OF UTTAR PRADESH & ORS.
October 18, 2016
LAND & BUILDING DEPARTMENT THROUGH SECRETARY, GOVT. OF NCT OF DELHI AND ANR. Vs. M/S GREEN FINANCE PVT. LTD. & ORS.
September 20, 2016
LAND AND BUILDING DEPARTMENT THR. SECRETARY, GOVT. OF NCT OF DELHI AND ANR. Vs. M/S GREEN FINANCE PVT. LTD. & ORS.
November 22, 2016
LAND BUILDING DEPARTMENT THROUGH SECRETARY Vs. GIRIRAJ SINGH
August 31, 2016
LARSEN & TOUBRO LIMITED Vs. ADDITIONAL DEPUTY COMMISSIONER OF COMMERCIAL TAXES & ANR.
September 5, 2016
LAXMI BAI Vs. T.JAGADISH
August 29, 2016
LAXMI SNACKS PVT. LTD. Vs. AKSHAR FOOD PRODUCTS
February 1, 2016
LIBERTY FOOTWEAR CO. Vs. COMMISSIONER OF INCOME TAX
February 11, 2016
LIBERTY MARINE SYNDICATE PRIVATE LTD AND ORS. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX,CUTTACK AND ORS
December 30, 2016
LIC OF INDIA AND ORS. Vs. KRISHNA MURARI LAL ASTHANA AND ORS.
March 31, 2016
LIFE CONVICT LAL SINGH @ MANJEET SINGH Vs. STATE OF PUNJAB & ANR.
June 29, 2016
LILAWATI AGARWAL Vs. STATE OF JHARKHAND
April 1, 2016
LOK PRAHARI Vs. STATE OF U.P. & ORS.
August 1, 2016
LOK PRAHARI THR. ITS GENERAL SECRETARY, S.N. SHUKLA Vs. ELECTION COMMISSION OF INDIA
November 7, 2016
LOK PRAHARI THR. ITS GNRL. SECY, S N SHUKLA Vs. STATE OF U P AND ORS
November 21, 2016
LOKESH KATARA AND ANR Vs. HONBLE HIGH COURT OF GUJARAT
December 14, 2016
LOKESH KUMAR SHARMA Vs. URMILA
May 9, 2016
LOMESH VIDYA SAGAR Vs. COURT OF ITS OWN MOTION
December 2, 2016
LOURDES SOCIETY SNEHANJALI GIRLS HOSTEL AND ANR. Vs. M/S H & R JOHNSON (INDIA) LTD. & ORS.
August 2, 2016
LUDOVICO SAGRADO GOVEIA Vs. CIRILA ROSA MARIA PINTO AND ORS.
September 6, 2016
M. S. KAZI Vs. MUSLIM EDUCATION SOCIETY & ORS.
August 22, 2016
M. SURESH Vs. STATE OF A.P.
July 11, 2016
M.C. MEHTA Vs. UNION OF INDIA & ORS.
April 30, 2016
M.C. MEHTA Vs. UNION OF INDIA
August 22, 2016
M.C. MEHTA Vs. UNION OF INDIA AND OTHERS
January 7, 2016
M.C. MEHTA Vs. UNION OF INDIA & OTHERS
May 10, 2016
M.C. MEHTA Vs. UNION OF INDIA
August 12, 2016
M.C. MEHTA Vs. UNION OF INDIA & ORS.
July 15, 2016
M.C. MEHTA Vs. UNION OF INDIA (UOI) AND ORS.
March 30, 2016
M.C. MEHTA Vs. UNION OF INDIA (UOI) AND ORS.
January 5, 2016
M.C.MEHTA Vs. UNION OF INDIA & ORS.
May 13, 2016
M.K. UTTHAN SUDHAR SAMITI MARYADIT Vs. BABULALSHUKLA AND ORS.
April 18, 2016
M.K.INDRAJEET SINHJI COTTON P.LTD. Vs. NARMADA COTTO COOP.SPG.MILLS LD.& ORS
April 26, 2016
M.L. WADHAWAN Vs. ZUNZARRAO BHIKAJI NAGARKAR & ORS.
September 27, 2016
M.VINOD KUMAR Vs. H.D. KUMARASWAMY AND OTHERS – RESPONDENTS
September 27, 2016
M/S ABHINANDAN INVESTMENT LTD ETC Vs. COMMISSIONER OF INCOME TAX DELHI
December 16, 2016
M/S ADVANCE GASES & CONSULTANTS LTD. Vs. COMMISSIONER OF TRADE TAX,U.P.
March 16, 2016
M/S ARTI SPINNING MILLS ETC.ETC. Vs. STATE OF HARYANA & ANR
May 13, 2016
M/S BABU RAM ASHOK KUMAR Vs. MUSHTAQ ALI AND ORS.
June 29, 2016
M/S BAJAJ HINDUSTAN LTD. Vs. STATE OF U.P. & ORS.
March 14, 2016
M/S CHEM SOLAR ENERGY SYSTEM PRIVATE LIMITED Vs. KARNATAKA STATE FINANCIAL CORPORATION & ORS.
July 14, 2016
M/S DEVIDAYAL CASTINGS PVT LTD. Vs. HARYANA FINANCIAL CORPORATION
September 6, 2016
M/S DUGAR TEA INDUSTRIES PVT. LTD Vs. STATE OF ASSAM & ORS.
October 6, 2016
M/S EAGLE CONTINENTAL FOODS PVT. LTD. Vs. SHAILESH SINGH
June 20, 2016
M/S ELECTROTHERM (INDIA) LTD. Vs. PATEL VIPULKUMAR RAMJIBHAI & ORS.
August 2, 2016
M/S G.S. HOMES & HOTELS P. LTD. Vs. DY. COMMISSIONER OF INCOME TAX
August 9, 2016
M/S G.S. HOMES AND HOTELS PVT. LTD., BANGALORE Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
November 10, 2016
M/S GANAPATHY & CO., Vs. THE COMMISSIONER, INCOME TAX BANGALORE
January 18, 2016
M/S GANGOTRI ENTERPRISES LTD. Vs. UNION OF INDIA & ORS.
May 5, 2016
M/S GUJARAT STATE FERTILIZERS & CHEMICALS LTD. & ANR. Vs. COMMISSIONER OF CENTRAL EXCISE
November 22, 2016
M/S HARISH CHANDRA & COMPANY Vs. STATE OF U.P. THR. SUPERINTENDING ENGINEER
September 8, 2016
M/S HARYANA SURAJ MALTINGS LTD. Vs. NARENDER KUMAR
February 24, 2016
M/S HMM INFRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 1, 2016
M/S IL&FS FINANCIAL SERVICES LTD. AND ANOTHER. Vs. STATE AND ANOTHER.
June 2, 2016
M/S ITC LIMITED Vs. STATE OF U.P. & ORS.
July 22, 2016
M/S JAGRAON EXPORTS Vs. C.I.T-I LUDHIANA
February 18, 2016
M/S MACKINTOSH BURN LTD. Vs. M/S. SARKAR & CHOWDHURY ENTERPRISES PVT. LTD.
November 11, 2016
M/S MADRAS PETROCHEM LTD.& ANR. Vs. BIFR & ORS.
January 29, 2016
M/S MANUELSONS HOTELS PRIVATE LIMITED Vs. STATE OF KERALA & OTHERS
May 11, 2016
M/S OASIS DEALCOM PVT. LTD. Vs. KHAZANA DEALCOMM PVT. LTD. & ORS.
November 8, 2016
M/S PARK STREET PROPERTIES (PVT) LTD. Vs. DIPAK KUMAR SINGH & ANR.
August 29, 2016
M/S RAIN CEMENTS LIMITED, (FORMERLY KNOWN AS RAIN CII CARBON (INDIA) LTD) Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE
December 16, 2016
M/S RAVI PRAKASH REFINERIES (P) LTD. Vs. STATE OF KARNATAKA
May 3, 2016
M/S SCIEMED OVERSEAS INC. Vs. BOC INDIA LIMITED & ORS.
January 11, 2016
M/S SWETHA ENGINEERING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,CHENNAI
April 11, 2016
M/S UMESH GOEL Vs. HIMACHAL PRADESH COOPERATIVE GROUP HOUSING SOCIETY LTD.
June 29, 2016
M/S UNITECH RESIDENTIAL RESORTS LTD. Vs. ATUL GUPTA
October 19, 2016
M/S V.L.S. FINANCE LTD. Vs. S.P. GUPTA AND ANR.
February 5, 2016
M/S VIDEOCON INDUSTRIES LTD. & ANR. Vs. STATE OF MAHARASHTRA & ORS.
April 19, 2016
M/S WELSPUN PROJECTS LTD. Vs. DIRECTOR, STATE TRANSPORT, PUNJAB & ANR.
November 8, 2016
M/S. APJ LABORATORIES PVT.LTD. Vs. UNION OF INDIA AND ORS.
September 14, 2016
M/S. ASIAN PAINTS (INDIA) LTD. Vs. STATE OF KARNATAKA
March 14, 2016
M/S. BHARAT FABRICATORS & ORS. Vs. SPL. COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT & ORS.
July 15, 2016
M/S. CASIO INDIA CO. PVT. LTD. Vs. STATE OF HARYANA
March 29, 2016
M/S. CENTROTRADE MINERALS & METAL INC. Vs. HINDUSTAN COPPER LTD.
December 15, 2016
M/S. COMPETENT AUTOMOBILES CO. LTD. Vs. UNION OF INDIA
May 11, 2016
M/S. DEWSOFT OVERSEAS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
July 8, 2016
M/S. ELECTRO OPTICS (P) LTD. Vs. STATE OF TAMIL NADU
February 26, 2016
M/S. EMM ENN ASSOCIATES Vs. COMMANDER WORKS ENGINEER
June 29, 2016
M/S. ENSCO MARITIME LTD. Vs. ADDITIONAL DIRECTOR OF INCOME TAX
October 21, 2016
M/S. ESSILOR INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS BANGALORE
April 22, 2016
M/S. HARSH INTERNATIONAL & ANR. Vs. UNION OF INDIA
July 18, 2016
M/S. HCL INFOSYSTEM LTD. Vs. CENTRAL BUREAU OF INVESTIGATION
August 9, 2016
M/S. INDUSTRIAL PROMOTION & INVESTMENT CORPORATION OF ORISSA LTD. Vs. NEW INDIA ASSURANCE COMPANY LTD. & ANR.
August 22, 2016
M/S. KOTHARI INDUSTRIAL CORPORATION LTD. Vs. TAMIL NADU ELECTRICITY BOARD & ANR.
January 29, 2016
M/S. MADURA COATS LIMITED Vs. M/S. MODI RUBBER LTD.
June 29, 2016
M/S. MAHARSHI COMMERCE LTD. Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
July 22, 2016
M/S. MOSER BAER PHOTO VOLTAIC LTD. Vs. M/S. PHOTON ENERGY SYSTEMS LTD. & ORS.
March 18, 2016
M/S. NISHA SYNTHETICS LTD. Vs. COMMISSIONER OF INCOME TAX AND OTHERS
October 21, 2016
M/S. NORTHERN COALFIELD LTD. Vs. HEAVY ENGINEERING CORP. LTD. & ANR.
July 13, 2016
M/S. NORTHERN MINERALS LTD. & ORS. Vs. RAJASTHAN GOVT. & ANR.
April 28, 2016
M/S. NOVO NORDISK PHARMA INDIA LTD. Vs. COMMISSIONER OF INCOME TAX & ANR.
September 21, 2016
M/S. PADMASHRI V.V.PATIL S.S.K.LTD Vs. COMMISSIONER OF CENT.EXCISE & CUSTOMS
April 4, 2016
M/S. RAYALA CORPORATION PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 11, 2016
M/S. RELIANCE & MICHIGAN Vs. COMMISSIONER, CENTRAL EXCISE, THANE-II
January 27, 2016
M/S. SAHARA INDIA COMMERCIAL, CORP. LTD. AND ORS. Vs. STATE OF U.P. AND ORS.
November 30, 2016
M/S. SHINHAN APEX CORPORATION Vs. M/S. EURO APEX B.V.
April 22, 2016
M/S. SPORTS & LEISURE APPAREL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,NOIDA
March 4, 2016
M/S. SUNDARAM FINANCE LIMITED Vs. NOORJAHAN BEEVI
June 29, 2016
M/S. VEDANTA ALUMINIUM LTD. Vs. STATE OF ORISSA
May 11, 2016
M/S. WEXFORD FINANCIAL INC. PANAMA Vs. BHARAT HEAVY ELECRICALS LTD.
July 13, 2016
M/S.JEWELLERS KHANNA SONS Vs. NARESH MITTAL
May 9, 2016
MADAN MOHAN Vs. GURMUKH SINGH
June 29, 2016
MADATHIL NARAYANAN & ORS. Vs. STATE OF KERALA & ANR.
July 21, 2016
MADHUBAI RATHOD Vs. K.K. SAVJANI
March 1, 2016
MADHUKANTA M. CHINCHANI & ORS. Vs. SPECIAL LAND ACQUISITION OFFICER & ANR.
January 21, 2016
MADHUKAR C. SHETH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
December 14, 2016
MADHURI GHOSH & ANR. Vs. DEBOBROTO DUTTA & ANR.
November 9, 2016
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. MANOJ KUMAR & ANR.
August 29, 2016
MADINA BEGUM & ANR. Vs. SHIV MURTI PRASAD PANDEY & ORS.
August 1, 2016
MAGUS METALS (P) LTD. Vs. P.E. PRASAD REGIONAL MANAGER INC.
November 25, 2016
MAHADEO Vs. SHAKUNTALABAI
December 15, 2016
MAHANADI COALFIELDS LTD. & ORS. Vs. M/S. DHANSAR ENGINEERING CO. PVT.LTD & ANR.
September 27, 2016
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. S.M. LAL AND ORS.
September 29, 2016
MAHANAGAR TELEPHONE NIGAM LTD. Vs. M/S. APPLIED ELECRONICS LTD.
November 24, 2016
MAHARAO BHIM SINGH OF KOTA THR. MAHARAO BRIJ RAJ SINGH, KOTA Vs. COMMISSIONER OF INCOME-TAX, RAJASTHAN-II, JAIPUR
December 5, 2016
MAHARASHTRA CHAMBER OF HOUSING INDUSTRY Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS
August 16, 2016
MAHARASHTRA STATE ELECTRICITY BOARD Vs. RUSI MEHTA AND OTHERS
May 3, 2016
MAHAVIR SINGH Vs. STATE OF MADHYA PRADESH
November 9, 2016
MAHENDRA BHIMRAO KHARAT Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
February 16, 2016
MAHENDRA CHANDRAHANSA SATAV ETC. ETC. Vs. UDYAM VIKAS SAHAKARI BANK LTD. & ORS. ETC.
December 5, 2016
MAHENDRA SINGH Vs. MANAGING DIRECTOR HSIDC
September 9, 2016
MAHESH Vs. STATE OF M P
January 18, 2016
MAHESHBHAI JIVANBHAI @ ZINABHAI JAMOD Vs. STATE OF GUJARAT
July 29, 2016
MAHESHWAR PERI AND OTHERS Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
June 30, 2016
MAHIMAN SINGH Vs. STATE OF UTTRAKHAND
June 29, 2016
MAHIPAL SINGH RANA, ADVOCATE Vs. STATE OF UTTAR PRADESH
July 5, 2016
MAHOMADYUNUS ABDULHAKIM KURESHI AND ORS. Vs. STATE OF GUJARAT
March 11, 2016
MALATI SARDAR Vs. NATIONAL INSURANCE COMPANY LIMITED
January 5, 2016
MAMTA GOYAL Vs. RAMGOPAL
May 4, 2016
MANAGEMENT OF KARUR VYSYA BANK LTD. Vs. S. BALAKRISHNAN
February 10, 2016
MANAGING DIRECTOR, U.P. RAJYA SAHAKARI KRISHI EVAM GRAMYA VIKAS BANK LTD. & ANR. Vs. SUBHASH CHANDRA AWASTHI & ANR.
November 11, 2016
MANBHAR DEVI AGARWAL Vs. THE STATE OF RAJASTHAN & ORS
November 25, 2016
MANEESH BAWA AND ORS. Vs. SPECIAL LAND ACQUISITION OFFICER (7),BOMBAY AND ANR.
December 2, 2016
MANGALORE ELECTRICITY SUPPLY COMPANY LIMITED Vs. AMR POWER PRIVATE LIMITED
September 15, 2016
MANGANESE ORE INDIA LTD. Vs. STATE OF M.P. & ORS.
November 10, 2016
MANGILAL JATAV Vs. UNION OF INDIA
November 21, 2016
MANINDERJIT SINGH BITTA Vs. VIJAY CHHIBBER & ORS.
July 13, 2016
MANISH KUMAR SUREKA Vs. WEST BENGAL FINANCIAL CORPORATION AND ORS.
April 7, 2016
MANOJ ANSLEM REBEIRO Vs. CANDACE ELIZEBATH REBEIRO
May 9, 2016
MANOJ KUMAR SHARMA & ORS. Vs. STATE OF CHHATTISGARH & ANR.
August 23, 2016
MASSIMILANO LATORRE AND ORS. Vs. UNION OF INDIA AND ORS.
May 26, 2016
MASSIMILANO LATORRE AND ORS. Vs. UNION OF INDIA AND ORS.
April 26, 2016
MATHAI Vs. GEORGE AND ORS.
January 11, 2016
MD. ZAMIL AHMED Vs. THE STATE OF BIHAR & ORS.
May 5, 2016
MEARS GROUP INC. Vs. FERNAS INSAAT A.S.(FERNAS CONSTRUCTION COMPANY INC)
December 14, 2016
MEDICAL COUNCIL OF INDIA Vs. MALLA REDDY INSTITUTE OF MEDICAL SCIENCES AND OTHERS
September 2, 2016
MEDICAL COUNCIL OF INDIA Vs. VIGYAN BHARATI CHARITABLE TRUST (REGD) AND ANR.
September 2, 2016
MEDICAL COUNCIL OF INDIA Vs. KALINGA INSTITUTE OF MEDICAL SCIENCES (KIMS) & ORS.
May 6, 2016
MEDICAL COUNCIL OF INDIA Vs. V.N. PUBLIC HEALTH & EDUCATIONAL TRUST & ORS
April 18, 2016
MEDICAL COUNCIL OF INDIA Vs. CHRISTIAN MEDICAL COLLEGE VELLORE & ORS.
April 11, 2016
MEDICAL COUNCIL OF INDIA Vs. MALLA REDDY INSTITUTE OF MEDICAL SCIENCES & ORS.
April 27, 2016
MEDICAL COUNCIL OF INDIA Vs. CHRISTIAN MEDICAL COLLEGE VELLORE AND OTHERS
January 21, 2016
MEDICAL COUNCIL OF INDIA Vs. JSS MEDICAL COLLEGE & ANR.
January 12, 2016
MEDICAL COUNCIL OF INDIA Vs. CHRISTIAN MEDICAL COLLEGE VELLORE & ORS.
April 12, 2016
MEDICAL COUNCIL OF INDIA Vs. HARSHITHA
September 28, 2016
MEDICAL COUNCIL OF INDIA AND ORS. Vs. SOCIETY FOR ADVANCEMENT OF ENVIRONMENTAL SCIENCE, ALIGANJ, LUCKNOW
March 10, 2016
MEERA MYDEEN ETC. ETC. Vs. STATE OF TAMIL NADU
July 15, 2016
MEGHASHYAM SADASHIVRAO VADHAVE Vs. THE STATE OF MAHARASHTRA
July 8, 2016
MESSER HOLDINGS LTD. Vs. SHYAM MADANMOHAN RUIA & OTHERS
April 19, 2016
METAL SEAM COMPANY OF INDIA (P) LTD. Vs. AVADH DELICACIES AND ORS.
January 19, 2016
MEWA RAM & ANR. Vs. STATE OF RAJASTHAN
April 21, 2016
MIHIR RANJAN PARIDA Vs. MENJA NAIK AND ORS.
April 18, 2016
MILITARY DAIRY FARM, JABALPUR Vs. DHAN PRASAD YADAV
March 2, 2016
MIRZA ALI RAZA & ORS. Vs. STATE OF BIHAR & ORS.
February 3, 2016
MITHU PASI Vs. STATE OF JHARKHAND
September 2, 2016
MODERN DENTAL COLLEGE & RES. CEN. & ORS. Vs. STATE OF MADHYA PRADESH & ORS.
March 16, 2016
MODERN DENTAL COLLEGE & RESEARCH CENTER Vs. STATE OF MADHYA PRADESH
March 17, 2016
MODERN DENTAL COLLEGE AND RESEARCH CENTRE Vs. STATE OF MADHYA PRADESH
May 2, 2016
MOHAMED HUSSAIN GULAM ALI SHARIFFI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY & ORS.
December 9, 2016
MOHAMMAD SADIQUE Vs. DARBARA SINGH GURU
April 29, 2016
MOHAMMED ZUBAIR CORPORAL NO. 781467-G Vs. UNION OF INDIA & ORS.
December 15, 2016
MOHAN LAL Vs. MOHAN LAL AND ORS.
January 29, 2016
MOHD. HALEEM Vs. STATE OF M.P.
February 24, 2016
MOHD. HASHIM Vs. STATE OF UP
November 28, 2016
MOHD. JALEES ANSARI AND OTHERS Vs. CENTRAL BUREAU OF INVESTIGATION
May 11, 2016
MOHD. SAHID AND ORS. Vs. RAZIYA KHANAM (DIED) THR. L.RS. AND ORS.
April 11, 2016
MOHDINSA NABISA GURIKAR Vs. IMAMSA CHANDAS GURIKAR AND ORS.
January 4, 2016
MOHHAMED KHAN Vs. IBRAHIM KHAN
July 26, 2016
MOIL JANSHAKTI MAZDOOR SANGH Vs. MOIL KAMGAR SANGATHAN & ORS.
September 29, 2016
MONICA AND ORS. Vs. BHASKAR LAL SHARMA AND ORS.
March 3, 2016
MONTECARLO LTD. Vs. NTPC LTD.
October 18, 2016
MRS. SANTOSH SINGH Vs. UNION OF INDIA & ANR
July 22, 2016
MUDDASANI VENKATA NARSAIAH (D) TH. LRS. Vs. MUDDASANI SAROJANA
May 5, 2016
MUKARRAB ETC. Vs. STATE OF U.P.
November 30, 2016
MUKESH NAYYAR Vs. MADHU NAYYAR
August 16, 2016
MUKHTIAR SINGH Vs. STATE OF PUNJAB
July 5, 2016
MUKUL SARMA Vs. SABITA CHAKRABORTY
February 1, 2016
MUKUL SHARMA Vs. ORION INDIA (P.) LTD.
May 10, 2016
MUKUND DEWANGAN Vs. ORIENTAL INSURANCE CO. LTD. ETC.
February 11, 2016
MULIN SHARMA Vs. STATE OF ASSAM AND OTHERS.
July 12, 2016
MUMTAZ@ MUNTYAZ Vs. STATE OF U.P.
July 1, 2016
MUNICIPAL CORPORATION OF DELHI Vs. NORTH DELHI POWER LTD.
August 10, 2016
MUNICIPAL CORPORATION OF GR. MUMBAI AND ORS. Vs. CRESCENT BUILDERS
March 1, 2016
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. BEST KAMGAR KARMACHARI AND ORS.
February 3, 2016
MUNIRAJ R.KURMI Vs. STATE OF MAHARASHTRA
March 9, 2016
MUNNI Vs. STATE OF M.P.
January 14, 2016
MUTHURAMALINGAM & ORS. Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
December 9, 2016
MUTHURAMALINGAM & ORS. Vs. STATE REP. BY INSP. OF POLICE
July 19, 2016
MYSORE MINERALS LTD. Vs. FAKEERAPPA
October 24, 2016
N. BALA BASKAR Vs. UNION OF INDIA AND 4 ORS.
December 14, 2016
N. SWAMINATHAN Vs. REVENUE DIVISIONAL OFFICER
February 17, 2016
N. VENKATESHAPPA. Vs. MUNEMMA & ORS.
February 15, 2016
N.C.K. TOURIST HOME (PVT.) LTD. Vs. KOZHIKODE NAGARA SABHA
March 4, 2016
N.D. JAYAPRAKASH Vs. UNION OF INDIA (UOI) AND ORS.
February 17, 2016
N.D. SHARMA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
January 13, 2016
NABAM REBIA Vs. DEPUTY SPEAKER AND ORS.
January 13, 2016
NABAM REBIA Vs. REGISTRAR GENERAL, GAUHATI HIGH COURT AND ORS.
January 27, 2016
NABAM REBIA Vs. REGISTRAR GENERAL, GAUHATI HIGH COURT AND ORS.
February 1, 2016
NABAM REBIA, AND BAMANG FELIX Vs. DEPUTY SPEAKER AND OTHERS
July 13, 2016
NAGABHUSHANAMMAL (D) BY LRS. Vs. C. CHANDIKESWARALINGAM
February 26, 2016
NAGARPALIKA THAKURDWARA Vs. KHALIL AHMED & ORS.
September 28, 2016
NAIR MOHAN SIVARAM Vs. STATE OF KERALA
December 2, 2016
NANAG RAM Vs. KANHAIYA LAL
May 9, 2016
NANDKISHOR SAVALARAM MALU (DEAD) THROUGH LRS. Vs. HANUMANMAL G. BIYANI (D) THR. LRS. & ORS.
November 29, 2016
NANDRAM Vs. GARWARE POLYSTER LTD.
February 17, 2016
NANDRAM Vs. GARWARE POLYSTER LTD
February 16, 2016
NANKAUNOO Vs. STATE OF U.P.
January 19, 2016
NARANBHAI BHIKHABHAI KACHCHADIA Vs. STATE OF GUJARAT
April 29, 2016
NARAYAN Vs. BABASAHEB & ORS.
April 5, 2016
NARAYANA PILLAI RAMANPILLAI Vs. SIVASANAKARA PILLAI
August 12, 2016
NARAYANA REDDY @ BABU Vs. STATE OF KARNATAKA
May 12, 2016
NARAYANAPPA (D) BY LRS. Vs. B.S. RAMASWAMY (D) BY LRS. & ORS.
August 8, 2016
NARAYANRAO JAGOBAJI GOWANDE PUBLIC TRUST Vs. THE STATE OF MAHARASHTRA AND ORS.
February 4, 2016
NARENDRA Vs. K. MEENA
October 6, 2016
NARESH KUMAR Vs. STATE OF U.P.
August 8, 2016
NARINDERPAL SINGH Vs. STATE OF PUNJAB
November 24, 2016
NARMADA BACHAO ANDOLAN Vs. RAJNISH VAISH
August 16, 2016
NARMADA EXTRUSIONS LTD Vs. DEVENDRA MALVIYA
February 10, 2016
NASHIK MUNICIPAL CORPORATION Vs. M/S. R.M. BHANDARI & ANR.
February 26, 2016
NASHIK WORKERS UNION Vs. HINDUSTAN AERONAUTICS LIMITED
February 26, 2016
NASIB SINGH AND ORS. Vs. STATE OF PUNJAB
March 18, 2016
NATHIYA Vs. STATE REP. BY INSPECTOR OF POLICE,BAGAYAM POLICE STATION, VELLORE
November 8, 2016
NATHIYA Vs. STATE REP. BY INSPECTOR OF POLICE, BAGAYAM POLICE STATION, VELLORE
November 8, 2016
NATIONAL BUILDING CONSTRUCTION CORPORATION LTD & ORS. Vs. KHOSMENDIR SINGH GAHUNIA & ORS.
September 2, 2016
NATIONAL CAMPAIGN ON DALIT HUMAN RIGHTS & ORS. Vs. UNION OF INDIA & ORS.
December 15, 2016
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S JSC CENTRODORSTROY
April 18, 2016
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. NCC-KNR (JV)
January 19, 2016
NATIONAL LAWYERS CAMPAIGN FOR JUDICIAL TRANSPARENCY AND REFORMS Vs. UNION OF INDIA AND ANR.
December 23, 2016
NATIONAL LAWYERS CAMPAIGN FOR JUDICIAL TRANSPARENCY AND REFORMS AND ORS. Vs. SUPREME COURT OF INDIA AND ANR.
September 20, 2016
NATIONAL LAWYERS CAMPAIGN FOR JUDICIAL TRANSPARENCY AND REFORMS AND ORS. Vs. HONBLE SHRI JUSTICE J.S. KHEHAR AND ORS.
December 30, 2016
NATIONAL LEGAL SERVICES AUTHORITY Vs. UNION OF INDIA
June 30, 2016
NAVJOT SINGH SIDHU Vs. OM PARKASH SONI & ORS.
October 26, 2016
NAVODAYA VIDYALAYA SAMITI Vs. AFSHAN KHAN
April 22, 2016
NAVTEJ SINGH JOHAR AND OTHERS Vs. UNION OF INDIA
June 29, 2016
NAZ FOUNDATION TRUST Vs. SURESH KUMAR KOUSHAL AND ORS.
February 2, 2016
NEERAJ AGGARWAL Vs. HARPHOOL CHAND AND ORS.
October 19, 2016
NEHRU PLACE HOTELS LTD. Vs. BHUSHAN LIMITED
May 11, 2016
NEMI CHAND Vs. STATE OF RAJASTHAN
March 10, 2016
NEW INDIA ASSURANCE CO.LTD. Vs. M. SOY & GENERAL FOOD LTD.
February 18, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. SUGIYA DEVI AND ANR
November 25, 2016
NHPC LTD. Vs. M/S JAI PRAKASH ASSOCIATES LTD. & ORS.
July 4, 2016
NIDHI KAIM Vs. STATE OF MADHYA PRADESH & OTHERS ETC.
May 12, 2016
NIDHI KAIM Vs. STATE OF M.P. AND ORS. ETC.
July 28, 2016
NIDHI KAIM Vs. STATE OF MADHYA PRADESH & OTHERS ETC.
August 30, 2016
NIKHIL KUMAR Vs. RUPALI KUMAR
April 27, 2016
NIRBHAY KUMAR SINGH & ANOTHER Vs. STATE OF BIHAR & OTHERS
July 18, 2016
NIRMAL DASS Vs. STATE OF PUNJAB
May 18, 2016
NISHA PRIYA BHATIA Vs. AJIT SETH & ORS.
May 6, 2016
NITU Vs. SHEELA RANI & ORS.
September 28, 2016
NOIDA TOLL BRIDGE COMPANY LTD Vs. FEDERATION OF NOIDA RESIDENTS
November 11, 2016
NOORAHAMMAD AND ORS Vs. STATE OF KARNATAKA
February 2, 2016
NOORUL ISLAM EDUCATIONAL TRUST Vs. THE COMMISSIONER OF INCOME TAX
October 21, 2016
NORTHERN RAILWAY Vs. M/S. PIONEER PUBLICITY CORP. PVT. LTD.
October 24, 2016
O P VERMA Vs. SHAHMAL
August 17, 2016
OLINDA FEMANDES Vs. GOA STATE CO-OPERATIVE BANK LTD. AND ORS.
March 29, 2016
OM PARKASH & ORS.ETC. Vs. STATE OF HARYANA
February 17, 2016
OM PRAKASH AND ORS. Vs. STATE OF HARYANA AND ORS.
May 5, 2016
OM PRAKASH SHARMA Vs. RAMESH CHAND PRASHAR & ORS.
May 13, 2016
OMKAR PRASAD Vs. DEVANAND CHOUDHURY & ORS.
March 4, 2016
ORIENTAL INSURANCE CO. LTD. Vs. USHA DEVI AND ORS.
November 28, 2016
ORISSA OLYMPIC ASSOCIATION TH. GEN. SECRETARY Vs. STATE OF ORISSA AND ANR
July 13, 2016
ORISSA OLYMPIC ASSOCIATION TH. GEN. SECRETARY Vs. STATE OF ORISSA AND ANR
April 13, 2016
ORISSA STATE HOUSING BOARD Vs. INDIRA ENGLISH MEDIUM SCHOOL & ORS
April 25, 2016
P PRAMILLA RANI Vs. NARASAMMA
February 19, 2016
P. SIVAKUMAR Vs. SECRETARY, MINISTRY OF HOME, GOVT. OF KARNATAKA
September 15, 2016
P.AMBUJAKSHY AMMA Vs. K.KRISHNA PILLAI
November 30, 2016
P.G. NATARAJAN Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
February 16, 2016
P.G.& W.SAWOO PVT.LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 19, 2016
P.M. ABUBAKAR Vs. STATE OF KARNATAKA AND ORS.
November 17, 2016
P.P. RUKHIYA Vs. JOINT SECY., GOVERNMENT & ANR.
March 10, 2016
P.SHRAVAN KUMAR Vs. STATE OF KARNATAKA
September 9, 2016
PADMA Vs. SOBHANA & OTHERS
July 26, 2016
PALLAV SHETH Vs. CANARA BANK
April 13, 2016
PAMPATI SATHAMMA Vs. PAMPAT GANGARAM
February 11, 2016
PANDURANG GANPATI CHAUGULE Vs. VISHWASRAO PATIL MURGUD SAHAKARI BANK LTD.
February 26, 2016
PANDURANG GANPATRAO TADAS Vs. SUMAN BHAURAOJI IMATE
April 13, 2016
PANKAJ Vs. STATE OF RAJASTHAN
September 9, 2016
PANKAJAKSHI (DEAD) THROUGH L.RS. & OTHERS Vs. CHANDRIKA & OTHERS
February 25, 2016
PAPPU RAJAK Vs. THE STATE OF JHARKHAND
March 29, 2016
PARAG BHATI Vs. STATE OF UTTAR PRADESH
May 12, 2016
PARAMJIT KAUR Vs. BALKAR SINGH AND ORS.
April 25, 2016
PARDEEP SHARMA Vs. CHIEF ADMINISTRATOR HARYANA URBAN DEV. AUTHORITY & ANR.
January 7, 2016
PARESHBHAI ANNABHAI SONVANE Vs. STATE OF GUJARAT & ORS.
March 18, 2016
PARIMAL BASAK & ORS. Vs. STATE OF WEST BENGAL
July 25, 2016
PARSHOTAM LAL AND ORS. Vs. STATE OF PUNJAB AND ORS.
April 18, 2016
PARVATHAMMA Vs. VENKATSIVAMMA
February 9, 2016
PARVEEN Vs. THE STATE OF HARYANA
January 19, 2016
PATEL RAVJIBHAI BHULABHAI (D) THR. LRS. Vs. RAHEMANBHAI M. SHAIKH (D) THR. LRS. & ORS.
May 2, 2016
PATTABIRAM NADARGAL IYYAKIYA SANGAM AND ORS. Vs. N. NATESAN NADAR AND ORS.
January 18, 2016
PAUL KURIAKOSE Vs. THE EXCISE INSPECTOR AND ORS.
March 18, 2016
PAWAN KUMAR AGGARWAL Vs. STATE OF PUNJAB
April 11, 2016
PAWAN KUMAR PATHAK Vs. MOHAN PRASAD
April 26, 2016
PEOPLES RIGHTS & SOCIAL RES. CENTRE Vs. UNION OF INDIA
May 4, 2016
PEPSICO (INDIA) HOLDINGS PVT. LTD. Vs. GROCERY MARKETS AND SHOPS BOARD AND ORS.
February 4, 2016
PEPSICO INDIA HOLDING P. LTD. Vs. GROCERY MARKET & SHOPS BOARD & ORS.
February 12, 2016
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. S. K. SHARMA & ORS.
August 8, 2016
PERFECT MACHINE TOOLS CO. LTD. Vs. STATE OF MAHARASHTRA AND ORS.
March 17, 2016
PHILOMINA.K. A. Vs. DISTRICT COLLECTOR, ALAPPUZHA AND ANR.
April 26, 2016
PIDUGU KONDALA RAYUDU Vs. SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION, TELLUGU,GANGA PROJECT, UNIT-I,KADAPA.
November 29, 2016
PIYARA SINGH Vs. STATE OF HARYANA
November 17, 2016
PLYWOOD ASSOCIATION Vs. STATE OF JHARKHAND AND ORS.
February 10, 2016
POOJA PAL Vs. UNION OF INDIA AND ORS.
January 22, 2016
POWER GRID CORPORATION OF INDIA LTD. Vs. KAMLESH KUMAR CHIMANBHAI PATEL & ORS.
June 29, 2016
POWER GRID CORPORATION OF INDIA LTD. Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS.
March 3, 2016
PR. COMMISSIONER OF INCOME TAX, VADODARA 2 Vs. SUN PHARMACEUTICAL INDUSTRIES LTD
December 5, 2016
PRABHAKAR VITHAL GHOLVE Vs. STATE OF MAHARASHTRA
May 6, 2016
PRABHU CHAWLA Vs. STATE OF RAJASTHAN & ANR.
September 5, 2016
PRADEEP KUMAR Vs. STATE OF U P
February 16, 2016
PRAFUL SUDHAKAR PARAB Vs. STATE OF MAHARASHTRA
June 29, 2016
PRAGATI BUILDERS & PROMOTERS & ORS. Vs. M/S RAM MURTY PYARA LAL & ORS., ETC.
April 12, 2016
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July 19, 2016
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May 20, 2016
PRAHLAD DUBEY Vs. STATE OF BIHAR
April 12, 2016
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April 22, 2016
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March 4, 2016
PRAMOD JAIN AND OTHERS Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
November 7, 2016
PRATAP SINGH YADAV Vs. HARYANA URBAN DEVELOPMENT AUTHORITY & ANR.
October 28, 2016
PRATIBHA RAMESH PATEL Vs. UNION OF INDIA
March 9, 2016
PRECISION RUBBER INDUSTRIES(P) Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
February 25, 2016
PREETAM SINGH LUTHRA Vs. COMMISSIONER OF INCOME TAX
November 30, 2016
PREM CHAND SHARMA Vs. SHIV PRASAD
October 28, 2016
PREM KUMAR Vs. STATE OF RAJASTHAN
August 3, 2016
PREM NARAIN Vs. M/S SWADESHI COTTON MILLS, JUHI & ANR.
February 15, 2016
PREM NATH KHANNA Vs. NARINDER NATH KAPOOR
February 1, 2016
PREM NATH KHANNA AND ORS. Vs. NARINDER NATH KAPOOR AND ORS.
March 1, 2016
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January 6, 2016
PRESIDENT, VIDYA PRASARAK SAMITHI, RAMDURG Vs. DEPUTY COMMISSIONER, BELGAUM DISTRICT & ORS.
December 9, 2016
PRESIDENT/SECRETARY, J.K. SYNTHETICS MAZDOOR UNION (CITU), INDIRA GANDHI NAGAR, KOTA & ORS. Vs. ARFAT PETROCHEMICALS PVT. LTD. & ORS.
November 18, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL 3 Vs. OMAXE BUILD HOME PVT. LTD.
December 14, 2016
PRINCIPAL SECRETARY,GOVERNMENT OF KARNATAKA AND ANOTHER Vs. RAGINI NARAYAN AND ANOTHER
September 20, 2016
PRITAM KAUR Vs. STATE OF HARYANA
March 18, 2016
PRIYANKA CHAWLA Vs. AMIT CHAWLA
January 8, 2016
PUDA Vs. MANDEEP SINGH AND ORS.
March 11, 2016
PUNJAB & SIND BANK Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND OTHERS
February 16, 2016
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March 29, 2016
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May 4, 2016
PUNJAB STATE ELECTRICITY BOARD Vs. POWERGRID CORPORATION OF INDIA
February 24, 2016
PUNJAB STATE WAREHOUSING CORP. Vs. BHUSHAN CHANDER
June 29, 2016
PUNJAJI GOPALJI AND ORS. Vs. SPECIAL LAQ OFFICER AND ORS.
April 7, 2016
PURPLE INDIA HOLDINGS LTD. Vs. DRILLING & OFFSHORE PTE. LTD.
March 30, 2016
R R PAREKH Vs. HIGH COURT OF GUJARAT & ANR.
July 12, 2016
R. MAHALAKSHMI Vs. A. KANCHANA
September 15, 2016
R. PRIYADARSHINI Vs. SUPERINTENDENT OF POLICE AND ORS.
September 5, 2016
R. RAJASHEKAR AND ORS. Vs. TRINITY HOUSE BUILDING CO-OPERATIVE SOCIETY AND ORS.
September 15, 2016
R.B. DHARIWAL 100% EOU Vs. UNION OF INDIA
July 18, 2016
R.C. GUPTA & ORS. ETC. ETC. Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION & ORS ETC.
October 4, 2016
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July 4, 2016
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November 29, 2016
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May 5, 2016
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September 27, 2016
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February 4, 2016
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February 2, 2016
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November 29, 2016
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March 30, 2016
RAGHAVENDRA SWAMY MUTT Vs. UTTARADI MUTT
March 18, 2016
RAHMAN INDUSTRIES PVT. LTD. Vs. STATE OF U.P. AND ORS.
January 18, 2016
RAIJIBHAI BHIKHABHAI PARMAR AND ORS Vs. RELIANCE INDUSTRIES LTD. (FORMERLY KNOWN AS INDIAN PETROCHEMICALS CORPORATION LTD.) AND ANR.
April 29, 2016
RAJ KUMAR Vs. DIRECTOR OF EDUCATION & ORS.
April 13, 2016
RAJ KUMAR Vs. ASSTT. GENERAL MANAGER STATE BANK OF INDIA
January 22, 2016
RAJA AND OTHERS Vs. STATE OF KARNATAKA
October 4, 2016
RAJA BRICKS & TILE INDUSTRIES Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES AND ORS.
March 4, 2016
RAJEEV KUMAR GUPTA Vs. UNION OF INDIA
June 30, 2016
RAJENDER BANSAL & ORS. Vs. BHURU (D) THR. LRS. & ORS.
October 18, 2016
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February 16, 2016
RAJENDRA KUMAR MESHRAM Vs. VANSHMANT PRASAD VERMA AND ANR
October 3, 2016
RAJENDRA KUMAR TEKRIWAL Vs. M/S UNIQUE CONSTRN.P.LTD.& ORS.
February 17, 2016
RAJESH Vs. STATE OF MADHYA PRADESH
September 8, 2016
RAJESH RANJAN VERMA Vs. STATE OF BIHAR
May 30, 2016
RAJESH VERMA Vs. ASHWANI KUMAR KHANNA
April 19, 2016
RAJU Vs. STATE OF M.P.
January 21, 2016
RAJU Vs. STATE OF MADHYA PRADESH
September 27, 2016
RAJU CHAND Vs. THE ZONAL DIRECTOR NEHRU YUVA KENDRA SANGATHAN, CHANDIGARH & ORS.
July 15, 2016
RAJU DEVADE Vs. STATE OF MAHARASHTRA
June 29, 2016
RAKESH KUMAR & ETC. ETC. Vs. UNITED INDIA INSURANCE COMPANY LTD. & ORS. ETC.ETC.
July 13, 2016
RAKESH KUMAR & OTHERS Vs. UNITED INDIA INSURANCE CO. LTD.
July 23, 2016
RAM AUTAR & ORS. Vs. STATE OF U.P.
November 28, 2016
RAM CHANDER Vs. UNION OF INDIA
July 12, 2016
RAM DUTT (D) THROUGH LRS. & ORS. Vs. DEV DUTT (D) THROUGH LRS. & ORS.
March 4, 2016
RAM KUMAR GIJROYA Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD & ANR.
February 24, 2016
RAM LAXMAN AND ORS. Vs. STATE OF RAJASTHAN
March 3, 2016
RAM MANI Vs. STATE OF M.P.
April 6, 2016
RAM NARESH RAWAT Vs. SRI ASHWINI RAY & ORS.
December 15, 2016
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February 23, 2016
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February 5, 2016
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December 5, 2016
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June 29, 2016
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July 25, 2016
RAMADHAR SINGH Vs. COMMITTEE OF MGT S M S P S ITALI
February 23, 2016
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January 4, 2016
RAMALA SAHKARI CHINI MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-I
February 19, 2016
RAMBRAKSH @ JALIM Vs. STATE OF CHHATTISGARH
May 12, 2016
RAMESH Vs. STATE OF UTARAKHAND
July 14, 2016
RAMESH AND OTHERS Vs. STATE OF HARYANA
November 22, 2016
RAMESH CHANDRA BHANDARI Vs. RAM SINGH SALAL
January 18, 2016
RAMESH KUMAR Vs. STATE OF PUNJAB
April 22, 2016
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April 19, 2016
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November 24, 2016
RAMESHWAR SHARMA Vs. DIRECTOR OF REVENUE INTELLIGENCE
April 6, 2016
RAMINDER SINGH Vs. STATE OF PUNJAB & ANR.
September 19, 2016
RAMO BAI AND ORS. Vs. STATE OF HARYANA AND ORS.
April 19, 2016
RAMVILLAS(DEAD)THR.LRS.&ANR. Vs. KARIM KHAN & ANR.
December 1, 2016
RANDHIR @ RANDHIR PAL & ORS. Vs. STATE OF HARYANA
October 6, 2016
RANJIT KAUR @ RANI AND OTHERS Vs. STATE OF U.P. AND OTHERS
February 24, 2016
RANVEER SINGH Vs. STATE OF U.P. THROUGH SECY. & ORS.
July 22, 2016
RASHTRIYA COLLIERY MAZDOOR SANGH, DHANBAD Vs. EMPLOYERS IN RELATION TO MANAGEMENT OF KENDUADIH COLLIERY OF M/S BCCL & ORS
November 21, 2016
RASHTRIYA ISPAT NIGAM LTD. Vs. M/S. PRATHYUSHA RESOURCES & INFRA PRIVATE LIMITED AND ANR.
February 12, 2016
RATTAN LAL Vs. STATE OF PUNJAB & ANR.
December 14, 2016
RATTAN SINGH SANDHU Vs. PUNJAB & SIND BANK AND ORS.
March 15, 2016
RATTI RAM Vs. UNION OF INDIA
February 17, 2016
RAVI PRAKASH SHARMA Vs. STATE OF U P
September 19, 2016
RAVINDER NATH SAINI Vs. PODDAR CONSTRUCTION COMPANY PVT. LTD. AND ANR.
April 28, 2016
RAVINDRA AND ANR. Vs. THE SPECIAL LAND ACQUISITION OFFICER, UKP, BAGALKOT
November 28, 2016
RAVINDRA RAMCHANDRA WAGHMARE Vs. INDORE MUNICIPAL CORPORATION & ORS.
November 29, 2016
RE - INHUMAN CONDITIONS IN 1382 PRISONS Vs. STATE
February 5, 2016
RE-INHUMAN CONDITIONS IN 1382 PRISONS (II) Vs. STATE
October 3, 2016
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April 25, 2016
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February 16, 2016
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November 8, 2016
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March 11, 2016
STATE OF UTTAR PRADESH & ANR. Vs. M/S. AL FAHEEM MEETEX PRIVATE LTD. & ANR.
February 17, 2016
STATE OF UTTAR PRADESH AND OTHERS Vs. DHIRENDRA PAL SINGH
November 15, 2016
STATE OF UTTAR PRADESH AND OTHERS Vs. RAVI PRAKASH SRIVASTAVA AND ANOTHER
July 13, 2016
STATE OF UTTARAKHAND & ORS. Vs. RAJIV BERRY & ORS.
August 10, 2016
STATE OF UTTARAKHAND AND ORS. Vs. SUMAN PAL
January 4, 2016
STATE OF WEST BENGAL Vs. CALCUTTA PINJRAPOLE SOCIETY
February 5, 2016
STATE OF WEST BENGAL & ORS, Vs. ASWINI KUMAR MAHATO
June 23, 2016
STATE OF WEST BENGAL AND OTHERS Vs. CALCUTTA CLUB LIMITED
May 4, 2016
STATE THROUGH CBI/ACB,HYDERABAD A.P Vs. DHARMANA PRASED RAO
April 26, 2016
STATE THROUGH LOKAYUKTA POLICE, RAICHUR Vs. C.N. MANJUNATH
November 22, 2016
STATE THROUGH NARCOTICS CONTROL BUREAU Vs. YUSUF @ ASIF & ORS.
January 18, 2016
STATE TRADING CORPN. INDIA LTD. Vs. NEW DELHI MUNICIPAL COUNCIL
February 3, 2016
STATNDARD CHARTERED BANK Vs. STATE OF MAHARASHTRA
April 6, 2016
SUBHAN TOURS & TRAVEL SERVICES Vs. UNION OF INDIA
May 18, 2016
SUBHASH AGARWAL AND ORS. Vs. STATE OF HARYANA AND ORS.
January 18, 2016
SUBHASH AND ORS. Vs. GURU TEG BAHADUR HOSPITAL GOVT. OF NCT DELHI AND ORS.
February 19, 2016
SUBHASH CHANDRA Vs. GULAB BAI & ORS.
February 24, 2016
SUBRAMANIAN SWAMY Vs. UNION OF INDIA
May 13, 2016
SUBRAYA M.N. Vs. VITTALA M.N. & ORS.
July 5, 2016
SUDHAKARAN Vs. CORP. OF TRIVANDRUM & ANR.
July 5, 2016
SUDHIR CHAUDHARY ETC. ETC. Vs. STATE (NCT OF DELHI)
July 29, 2016
SUDIP KR. SEN @ BILTU Vs. STATE OF WEST BENGAL & ORS.
January 7, 2016
SUJATHA RAVI KIRAN @ SUJATASAHU Vs. STATE OF KERALA & ORS.
May 12, 2016
SUJOY TUSHAR SAHA AND ANOTHER Vs. STATE OF MAHARASHTRA AND ANOTHER
July 22, 2016
SUKH RAM Vs. STATE OF HIMACHAL PRADESH
July 25, 2016
SUKHPAL SINGH Vs. JASWINDER KAUR AND ORS.
March 29, 2016
SUKHWANT KAUR Vs. STATE OF HARYANA
October 17, 2016
SUKHWANT SINGH Vs. STATE OF PUNJAB
March 11, 2016
SUKHWANT SINGH Vs. STATE OF PUNJAB
July 11, 2016
SULEKHAN SINGH & CO. & ORS. Vs. STATE OF U.P. & ORS.
January 4, 2016
SUNANDA BHANDARE FOUNDATION` Vs. U.O.I. & ANOTHER
April 26, 2016
SUNHERI Vs. STATE OF HARYANA
October 17, 2016
SUNIL Vs. STATE OF MADHYA PRADESH
April 8, 2016
SUNIL Vs. STATE OF MAHARASHTRA
September 1, 2016
SUNIL KUMAR KORI & ANR. Vs. GOPAL DAS KABRA & ORS. ETC.
September 27, 2016
SUNITA MEHRA Vs. UNION OF INDIA
August 11, 2016
SUNKARA SRINIVASULU & ORS. Vs. STATION HOUSE OFFICER & ORS.
March 14, 2016
SUPER BAZAR KARAMCHARI DALIT SANGH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
March 29, 2016
SUPREME COURT WOMEN LAWYERS ASSOCIATION Vs. UNION OF INDIA AND ANOTHER
January 11, 2016
SURAT KAMDAR KARMCHARI UNION Vs. STATE OF GUJARAT
January 11, 2016
SURENDER Vs. STATE OF HARYANA
January 19, 2016
SURENDER KUMAR PANDEY Vs. CENTRAL BUREAU OF INVESTIGATION
November 17, 2016
SURENDRA KUMAR GUPTA AND ORS. Vs. STATE OF U.P. AND ANR.
June 29, 2016
SURENDRA PURI Vs. STATE OF UTTARAKHAND
March 2, 2016
SURESH Vs. STATE
July 14, 2016
SURESH CHAND GAUTAM Vs. STATE OF UTTAR PRADESH
March 11, 2016
SURESH KUMAR Vs. CENTRAL INSTITUTE FOR RESEARCH ON BUFFALOES
November 16, 2016
SURESH KUMAR JUNEJA Vs. RAJ KUMAR
February 12, 2016
SURESH NARAYAN KADAM & ORS. Vs. CENTRAL BANK OF INDIA & ORS.
February 5, 2016
SURINDER MOHAN KATWAL Vs. STATE OF HIMACHAL PRADESH
July 14, 2016
SURINDER SINGH Vs. UNION OF INDIA
July 29, 2016
SURINDER SINGH & ORS. Vs. STATE OF HARYANA
February 2, 2016
SURINDERJIT SINGH MAND & ANR. Vs. STATE OF PUNJAB & ANR.
July 5, 2016
SURJEET SINGH Vs. SUCHA SINGH
March 15, 2016
SURJEET SINGH BHAMRA Vs. BANK OF INDIA & ORS.
February 8, 2016
SURYA PRASAD Vs. ISHWAR PRASAD AND ORS.
January 27, 2016
SURYABHAN (D) THR. HIS LRS AND ORS. Vs. SAU. BHAGIRATHIBAI @ VATSALABAI TULSHIDAS CHAVAN (SINCE DECEASED) THR HER LRS AND ORS.
April 25, 2016
SURYACHAKRA POWER CORPORATION LIMITED Vs. ELECTRICITY DEPARTMENT
September 22, 2016
SUSANTA DAS & ORS. Vs. STATE OF ORISSA
January 6, 2016
SUZANNE FARISHA SYIEM DUTT Vs. SABYASACHI DUTT
August 1, 2016
SWAMI ACHYUTANAND TIRTH & ORS. Vs. UNION OF INDIA & ORS.
August 5, 2016
SWARAJ ABHIYAN ­ (I) Vs. UNION OF INDIA & ORS.
May 11, 2016
SWARAJ ABHIYAN AND ANR. Vs. UNION OF INDIA AND ORS.
December 2, 2016
SWARAJ ABHIYAN-II Vs. UNION OF INDIA
May 13, 2016
SWARAJ ABHIYAN-IV Vs. UNION OF INDIA
May 13, 2016
SYED ZALIL AKHTAR Vs. ZILA SAHKARI KRISHI AVAM GRAMIN VIKAS BANK
January 7, 2016
SYEDA RAHIMUNNISA Vs. MALAN BI (DEAD) BY L.RS. & ANR. ETC.
October 3, 2016
SYNOPSYS INTERNATIONAL LTD Vs. ADDITIONAL DIRECTOR OF INCOME
December 16, 2016
SYSCON CONSULTANTS P. LTD. Vs. M/S PRIMELLA SANITARY PROD. P. LTD. AND OTHERS
September 19, 2016
T. KOCHA Vs. STATE OF KERALA & ORS.
April 13, 2016
T.N. GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
September 8, 2016
T.S. DAS AND ORS. Vs. UNION OF INDIA AND ANR.
October 27, 2016
TALAULICAR & SONS P. LTD. Vs. UNION OF INDIA & ANR.
July 12, 2016
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. Vs. CSEPDI ­ TRISHE CONSORTIUM
October 18, 2016
TAMIL NADU MEDICAL SERVICES CORPORATION LTD. Vs. TAMIL NADU MEDICAL SERVICES CORPORATION EMPLOYEES WELFARE UNION AND ORS.
March 10, 2016
TAMILNADU TERMINATED FULL TIME TEMPORARY LIC EMPLOYEES ASSOCIATION Vs. S.K. ROY, THE CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA & ANR.
August 9, 2016
TARA SINGH Vs. UNION OF INDIA
June 29, 2016
TATA CHEMICALS LTD. Vs. COLLECTOR OF CENTER EXCISE
April 1, 2016
TATINENI MAYURI Vs. EDARA BALDEV
March 3, 2016
TATTU LODHI @ PANCHAM LODHI Vs. STATE OF MADHYA PRADESH
September 16, 2016
TECHNOFAB ENGINEERING LTD Vs. BENGAL MILLS STORES SUPPLY CO.
July 4, 2016
TEJALBEN Vs. MIHIRBHAI BHARATBHAI KOTHARI
January 11, 2016
TEKAN ALIAS TEKRAM Vs. STATE OF MADHYA PRADESH
February 11, 2016
THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, BANGALORE Vs. AYILI STONE INDUSTRIES ETC. ETC.
October 18, 2016
THE CENTRAL PROVIDENT FUND COMMISSIONER NEW DELHI Vs. LALA J.R. EDUCATION SOCIETY
September 26, 2016
THE COMMISSIONER OF CUSTOMS, KOCHI & ORS. Vs. M/S COVAI RAJA METALS (INDIA) PVT. LTD.
May 3, 2016
THE COMMISSIONER OF INCOME TAX Vs. M/S RELIANCE COMMUNICATION LTD. AND ORS.
November 21, 2016
THE COMMISSIONER OF INCOME TAX Vs. N.S.N. JEWELLERS PRIVATE LIMITED
March 14, 2016
THE COMMISSIONER OF INCOME TAX CENTRAL -I, KANPUR Vs. SUBRATA ROY
July 4, 2016
THE COMMISSIONER, COMMERCIAL TAXES, U.P. Vs. M/S. JAY NARAYAN ENTERPRISES
January 15, 2016
THE DEPUTY COMMISSIONER, CENTRAL EXCISE & ANR. Vs. SUSHIL & COMPANY
April 13, 2016
THE ELECTRICITY DEPARTMENT Vs. M/S SURYACHAKRA POWER CORPORATION LIMITED.
September 22, 2016
THE ELECTRICITY DEPARTMENT, REP. BY ITS SUPERINTENDING ENGINEER,PORT BLAIR AND ANR. Vs. M/S SURYACHAKRA POWER CORPORATION LIMITED AND ANR.
October 18, 2016
THE ENERGY AND RESOURCES INSTITUTE Vs. SUHRID SUDARSHAN SHAH & ORS.
July 22, 2016
THE GENERAL SECRETARY, COAL WASHERIES WORKERS UNION DHANBAD Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF DUGDA WASHERY OF M/S BCCL
September 23, 2016
THE LAND ACQUISITION OFFICER, A.P. Vs. RAVI SANTOSH REDDY(D) BY L.RS.
May 18, 2016
THE MADURAI CORPORATION Vs. P. KAYALVIZHI & ORS.
October 7, 2016
THE MANAGEMENT OF NARENDRA & COMPANY PRIVATE LIMITED Vs. THE WORKMEN OF NARENDRA & COMPANY
January 4, 2016
THE MANAGEMENT OF TNSTC (COIMBATORE) LTD. Vs. M. CHANDRASEKARAN
September 2, 2016
THE MANAGER, VKNM VOCATIONAL HIGHER SECONDARY SCHOOL Vs. THE STATE OF KERALA AND OTHERS ETC
January 27, 2016
THE POWER GRID CORPORATION OF INDIA LIMITED Vs. CENTURY TEXTILES & INDUSTRIES LIMITED & ORS.
December 14, 2016
THE STATE OF TAMILNADU Vs. K BALU & ANR
December 15, 2016
THOMAS MATHEW Vs. THE CONSTRUCTION ENGINEER, K.L.D.C. LTD.
September 22, 2016
THOTA VENKATESWARA RAO Vs. THE STATE ELECTION COMMISSION
May 3, 2016
TILAK RAJ Vs. STATE OF HIMACHAL PRADESH
January 6, 2016
TIN PLATE DEALERS ASSOCIATION PVT. LTD. & ORS. Vs. SATISH CHANDRA SANWALKA & ORS.
October 7, 2016
TMT. KASTHURI RADHAKRISHNAN & ORS. Vs. M. CHINNIYAN & ANR.
January 28, 2016
TOTA RAM Vs. BELLISS INDIA PRIVATE LIMITED
April 1, 2016
TRAINED NURSES ASSOCIATION OF INDIA Vs. UNION OF INDIA & ORS.
January 29, 2016
U. SUBHADRAMMA Vs. STATE OF A.P.
July 4, 2016
U.P.S.R.T.C. Vs. PRADEEP KUMAR
June 23, 2016
U.P.S.R.T.C. Vs. MAMTA AND ORS.
February 12, 2016
UCO BANK Vs. SAUMYENDRA ROY CHOUDHURY AND ORS.
May 5, 2016
UCO BANK AND ANR. Vs. DIPAK DEBBARMA & ORS.
November 25, 2016
UDAY SINGH Vs. STATE OF MADHYA PRADESH
November 9, 2016
UDDAR GAGAN PROPERTIES LTD Vs. SANT SINGH & ORS
May 13, 2016
UMANG DINESH KUWADIA Vs. STATE OF MAHARASHTRA
January 7, 2016
UMAPATHY Vs. D.M., NEW INDIA INSURANCE CO. LTD.
January 12, 2016
UNION OF INDIA Vs. CIPLA LTD.
October 21, 2016
UNION OF INDIA Vs. M/S. AMBICA CONSTRUCTION
March 16, 2016
UNION OF INDIA Vs. RAJASTHAN HIGH COURT & ORS
December 14, 2016
UNION OF INDIA Vs. HAMDARD LABORATORIES
February 25, 2016
UNION OF INDIA Vs. K. GANESAN (DEAD) BY LR.
September 1, 2016
UNION OF INDIA Vs. ISHDAN SEIKH ALIAS ISHDAN SK
August 17, 2016
UNION OF INDIA Vs. T. CHAKRAPANI
July 21, 2016
UNION OF INDIA Vs. SH. HARISH CHANDRA SINGH RAWAT AND ANR.
April 27, 2016
UNION OF INDIA Vs. ENGEE INDUSTRIAL SERVICES CO. LTD.
April 4, 2016
UNION OF INDIA Vs. SH. HARISH CHANDRA SINGH RAWAT AND ANR.
May 6, 2016
UNION OF INDIA Vs. CONCORD FORTUNE MINERALS (I) P. LTD.
February 9, 2016
UNION OF INDIA Vs. HARISH CHANDRA SINGH RAWAT
May 9, 2016
UNION OF INDIA Vs. HARISH CHANDRA SINGH RAWAT
May 11, 2016
UNION OF INDIA Vs. DILER SINGH
June 30, 2016
UNION OF INDIA Vs. K.V. LAKSHMAN
June 29, 2016
UNION OF INDIA Vs. MUSTAQ @ MUSTAFA & ORS.
June 9, 2016
UNION OF INDIA Vs. SH. HARISH CHANDRA SINGH RAWAT AND ANR.
April 22, 2016
UNION OF INDIA Vs. M/S. IDEA CELLULAR LTD. CO. GUJARAT
January 2, 2016
UNION OF INDIA Vs. MOHANLAL & ANR.
January 28, 2016
UNION OF INDIA & ANR. Vs. PREMCO-DKSPL (JV) & ORS.
July 25, 2016
UNION OF INDIA & ANR. Vs. M/S INDUSIND BANK LTD. & ANR.
September 15, 2016
UNION OF INDIA & ANR. Vs. M/S MEGHMANI ORGANICS LTD. & ORS.
October 7, 2016
UNION OF INDIA & ANR. Vs. HBL NIFE POWER SYSTEMS LTD.
January 20, 2016
UNION OF INDIA & ORS. Vs. DEVJEE MISHRA
September 27, 2016
UNION OF INDIA & ORS. Vs. VISHAV PRIYA SINGH
July 5, 2016
UNION OF INDIA & ORS. Vs. SALEENA
January 29, 2016
UNION OF INDIA & OTHERS Vs. M/S. CIPLA LTD. & ANOTHER
July 20, 2016
UNION OF INDIA (UOI) Vs. TATA TELESERVICES LTD.
March 4, 2016
UNION OF INDIA (UOI) Vs. ABHIMANYU TIWARI AND ORS.
March 29, 2016
UNION OF INDIA AND ANR. Vs. CENTRAL INDIA INSTITUTE OF MEDICAL SCIENCES
September 2, 2016
UNION OF INDIA AND ANR. Vs. LT. COL. P.K. CHOUDHARY AND ORS.
February 15, 2016
UNION OF INDIA AND OTHERS Vs. COL CHANDER BALLABH SHARMA
January 6, 2016
UNION OF INDIA AND OTHERS Vs. BRIG. N.K. MEHTA VSM AND OTHERS
May 30, 2016
UNION OF INDIA AND OTHERS Vs. T.P. SOBHANA AND OTHERS
May 4, 2016
UNION PUBLIC SERVICE COMMISSION Vs. D. SANKAR AND ANOTHER
March 18, 2016
UNION PUBLIC SERVICE COMMISSION Vs. ANAND DEVULAPALLY AND ORS.
March 2, 2016
UNITED COMMERCIAL BANK Vs. GANGADHAR MOHANTY
November 18, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. M/S ORIENT TREASURES PVT. LTD.
January 13, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. LEISURE WEAR EXPORTS LTD.
June 29, 2016
UNIVERSAL GLASS (A DIVISION OF JAGAJIT IND. LTD.) Vs. HARPAL SINGH
May 5, 2016
UOI Vs. M/S DEEPAK INTERNATIONAL LTD.
November 18, 2016
USHA SHARMA Vs. SHAMBHU SHARAN SINGH & ANR. ETC.
July 22, 2016
USMANGANI ADAMBHAI VAHORA Vs. STATE OF GUJARAT & ANR.
January 8, 2016
UTTAM Vs. SAUBHAG SINGH & ORS.
March 2, 2016
UTTAM NANDRAM SOMWANSHI Vs. STATE OF MAHARASHTRA
January 13, 2016
V. LAVANYA & ORS. Vs. STATE OF TAMIL NADU REPRESENTED BY ITS PRINCIPAL SECRETARY & ORS.
November 9, 2016
V. SEJAPPA Vs. THE STATE BY POLICE INSPECTOR LOKAYUKTA, CHITRADURGA
April 12, 2016
V. VARADARAJAN Vs. ASSTT. COLLR. OF C. EX. & CUS.
January 13, 2016
V. VASANTHAKUMAR Vs. H.C.BHATIA AND ORS.
July 13, 2016
V. VENKATA PRASAD Vs. HIGH COURT OF A.P.
June 29, 2016
V.K. BHAT Vs. G. RAVI KISHORE AND ORS.
February 29, 2016
V.V.F. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE SURAT-II
February 25, 2016
VAISHALI SHRIDHAR JAGTAP Vs. SHRIDHAR VISHWANATH JAGTAP
July 8, 2016
VANKA NEERAJA Vs. VEERINA SAI
January 5, 2016
VARUNA BANDARI GUGNANI AND OTHERS Vs. UNION OF INDIA AND OTHERS
May 13, 2016
VASHRAMBHAI DHANABHAI VEGAD Vs. STATE OF GUJARAT AND ORS.
December 5, 2016
VATSALA SHENOY Vs. JOINT COMMISSIONER OF INCOME TAX (ASSESSMENT), MYSORE
October 18, 2016
VATSALA SRINIVASAN Vs. SHYAMALA RAGHUNATHAN
February 11, 2016
VED PRAKASH Vs. UNION OF INDIA & ORS
December 8, 2016
VEDANTA LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
December 2, 2016
VEEJAY MARKETING Vs. COMMISSIONER OF INCOME TAX
March 15, 2016
VEERANKI DURGA RAO Vs. STATE OF A.P.
May 27, 2016
VEERENDRA KR. GAUTAM AND OTHERS Vs. KARUNA NIDHAN UPADHYAY AND OTHERS
July 15, 2016
VELDURAI Vs. STATE OF T.NADU
July 13, 2016
VELUGUBANTI HARI BABU Vs. PARVATHINI NARASIMHA RAO & ANR.
July 13, 2016
VENKATESH CONSTRUCTION COMPANY Vs. KARNATAKA VIDYUTH KARKHANE LIMITED (KAVIKA)
January 20, 2016
VERHOEVEN, MARIE-EMMANUELLE Vs. UNION OF INDIA & ORS.
April 28, 2016
VICE CHAIRMAN AND MANAGING DIRECTOR, A.P. STATE ESSENTIAL COMMODITIES CORPORATION LTD. AND ORS. Vs. C.V. VISWANATHAM AND ORS.
February 12, 2016
VIDUSHI VINCOM LTD Vs. RAVI SARAF
July 15, 2016
VIJAY AND ANR. Vs. STATE OF MAHARASHTRA AND ANR.
November 28, 2016
VIJAY KUMAR Vs. UNION OF INDIA
May 11, 2016
VIJAY KUMAR BARMAN Vs. STATE OF CHHATTISGARH
July 4, 2016
VIJAY KUMAR MISHRA AND ANOTHER Vs. HIGH COURT OF JUDICATURE AT PATNA AND OTHERS
August 9, 2016
VIJAY LATKA AND ORS. Vs. STATE OF HARYANA AND ORS.
May 5, 2016
VIJAY PRAKASH JARATH Vs. TEJ PRAKASH JARATH
March 1, 2016
VIJAY SHANKAR MISHRA Vs. UNION OF INDIA & ORS
December 15, 2016
VIJENDRA ALIAS BIJJO Vs. STATE (GOVT, OF NCT DELHI).
November 24, 2016
VIKAS SANKHALA & ORS. ETC. Vs. VIKAS KUMAR AGARWAL & ORS. ETC.
October 18, 2016
VIKAS YADAV Vs. STATE OF U.P. AND ORS. ETC. ETC.
October 3, 2016
VIKRAM SINGH Vs. STATE OF PUNJAB
October 24, 2016
VILAS V. SANGHAI Vs. SUMERMAL MISHRIMAL BAFNA & ANR.
September 30, 2016
VINAY KUMAR LATH Vs. STATE OF U.P & ORS.
October 4, 2016
VINESHKUMAR MAVJIBHAI PARMAR Vs. DETHALI GOPALAK VIVIDH KARYAKARI SAHAKARI MANDALI LTD. AND ORS.
November 16, 2016
VINOD K. GARG Vs. JT. DIR. OF AGRICULTURE
February 24, 2016
VIPINCHANDRA VADILAL BAVISHI (D) BY LRS. AND ANOTHER Vs. STATE OF GUJARAT AND OTHERS
January 28, 2016
VIRENDER KHULLAR Vs. AMERICAN CONSOLIDATION SERVICES LTD. & ORS.
August 16, 2016
VIRENDER SINGH RAWAT Vs. RAKESH KUMAR GUPTA
September 22, 2016
VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY Vs. S.S. NAIDU
June 29, 2016
VISHAL N. KALSARIA Vs. BANK OF INDIA & ORS.
January 20, 2016
VISHANTA & ORS. Vs. UNION OF INDIA & ORS.
April 4, 2016
VISHANTA & ORS. Vs. UNION OF INDIA & ORS.
March 15, 2016
VISHANTA & ORS. Vs. UNION OF INDIA & ORS.
March 9, 2016
VISHNU BABU TAMBE Vs. APURVA VISHNU TAMBE
December 2, 2016
VISHNU KUMAR SIKARAVAR Vs. ANIL KUMAR GARG
August 22, 2016
VISHRAM @ PRASAD GOVEKAR & ORS. Vs. SUDESH GOVEKAR (D) BY LRS. & ORS.
December 14, 2016
VISVESVARAYA TECHNOLOGICAL UNIVERSITY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 23, 2016
VISVESVARAYA TECHNOLOGICAL UNIVERSITY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 22, 2016
VIVEK BATRA Vs. U.O.I
October 18, 2016
VIVEK GIRI Vs. STATE OF UTTAR PRADESH
September 29, 2016
VIVEK NARAYAN SHARMA Vs. UNION OF INDIA
December 16, 2016
VIVEK PATHAK & ORS. Vs. RAM KRISHAN KASHYAP & ORS.
February 4, 2016
VIVEK SINGH Vs. STATE OF U.P. & ANR.
August 26, 2016
VLS FINACNE LTD. & ANR Vs. COMMISSIONER OF INCOME TAX & ANR
April 28, 2016
VLS FINANCE LTD. Vs. COMMISSIONER OF INCOME TAX
July 27, 2016
VOHRA SADIKBHAI RAJAKBHAI & ORS. Vs. STATE OF GUJARAT & ORS.
May 10, 2016
VOLUNTARY HEALTH ASSOCIATION OF PUNJAB Vs. UNION OF INDIA AND OTHERS
November 8, 2016
WARDHA POWER CO. LTD. Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. AND ANR.
September 7, 2016
WESTERN COALFIELDS LTD. Vs. STATE OF MAHARASHTRA & ANR.
May 6, 2016
WILDLIFE RESCUE AND REHABILITATION CENTRE AND ORS. Vs. UNION OF INDIA AND OTHERS
May 4, 2016
WILDLIFE RESCUE AND REHABILITATION CENTRE AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 2, 2016
WILDLIFE RESCUE AND REHABILITATION CENTRE AND OTHERS Vs. UNION OF INDIA AND OTHERS
March 29, 2016
WORKMEN RASTRIYA COLLIERY MAZDOOR SANGH Vs. BHARAT COKING COAL LTD. & ANR.
October 3, 2016
X Vs. UNION OF INDIA
July 25, 2016
Y. NAJITHAMOL & ORS. Vs. SOUMYA S.D. & ORS.
August 12, 2016
YATHARTHA YANTRA UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE, ROHTAK
June 30, 2016
YATIN NARENDRA OZA Vs. KHEMCHAND RAJARAM KOSHTI
August 31, 2016
YOGESH NEEMA AND ORS. Vs. STATE OF M.P. AND ORS.
January 12, 2016
YOGESH SINGH Vs. MAHABEER SINGH & ORS.
October 20, 2016
YOUTH BAR ASSOCIATION OF INDIA Vs. UNION OF INDIA AND OTHERS
September 7, 2016
ZILE SINGH Vs. STATE OF HARYANA AND ORS.
May 13, 2016
ZORAWAR SINGH Vs. GURBAX SINGH BAINS
November 7, 2016