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Title
Date
4G INFORMATICS P LTD Vs. STATE OF ANDHRA PRADESH
January 28, 2006
A ANURADHA Vs. CANARA BANK
February 2, 2006
A BAL REDDY Vs. M S PRASAD
September 5, 2006
A BALAJI Vs. STATE OF A P
September 5, 2006
A CHANDRAIAH Vs. ACHANDRAMOULI
June 28, 2006
A G K ASSOCIATES Vs. STATE OF ANDHRA PRADESH
February 17, 2006
A GEETHA JYOTHI Vs. HIGH COURT OF ANDHRA PRADESH
November 2, 2006
A GOVERDHAN REDDY Vs. RAVI MRDICAL DISTRIBUTORS
February 21, 2006
A K N MURTHY Vs. B GANGAIAH
February 17, 2006
A NAZEEMUNNISA VAZEER AZAM Vs. RASOOL BEE ABDUL KHADER SAMPATH
July 19, 2006
A P CIRCLE OF ALL INDIA BHARAT SANCHAR NIGAM LTD Vs. GENERAL MANAGER FINANCE TELECOM
March 18, 2006
A P CIVIL SUPPLIES CORPN LTD Vs. DELTA OILS AND FACTS LTD
June 6, 2006
A P NORTHERN POWER DISTRIBUTION COMPANY LIMITED Vs. STATE OF A P
November 9, 2006
A P S E B Vs. NEENAVATH BHULI ALIAS LAKSHMI
October 19, 2006
A P S E B HYDRABAD Vs. PANDA BHASKARA RAO
November 2, 2006
A P S R T C Vs. K ANDALU
October 17, 2006
A P S R T C Vs. GOVINDRAM GUPTA
December 12, 2006
A P S R T C Vs. S MAHABOOB BASHA
July 13, 2006
A P S R T C Vs. MANAGING DIRECTOR HYDRABAD
October 10, 2006
A P S R T C Vs. TELUGU NARASAYAMMA
October 12, 2006
A P S R T C MUSHIRABAD Vs. E GANGAIAH
December 7, 2006
A P STATE CIVIL SUPPLIES CORPORATION LTD Vs. RAVURI PERAIAH
April 12, 2006
A P STATE CO OP RURAL IRRIGATION CORPORATION LTD Vs. CO OPERATIVE TRIBUNAL
October 27, 2006
A P STATE ELECTRICITY BOARD Vs. Y VENU KUMAR
March 18, 2006
A P STATE ESSENTIAL COMMODITIES CORPORATION Vs. UPPALA RAMKRISHNA RAO
January 23, 2006
A P STATE FINANCIAL CORPORATION Vs. PAIDA JOGAIAH
January 3, 2006
A P STATE ROAD TRANSPORT CORPORATION MUSHIRABAD Vs. BADDIPALLI CHINNATHALLI
December 20, 2006
A P SUBBARAYUDU Vs. R ABDUL KHADER
August 22, 2006
A PADDANNA Vs. DIVISIONAL SECURITY COMMISSIONER R P F GUNTAKAR
January 30, 2006
A PAVANI Vs. STATE OF A P
June 21, 2006
A PEDDANNA Vs. DIVISIONAL SECURITY COMMISIONER RAILWAY PROTECTION FORCE
January 13, 2006
A PULLA REDDY Vs. K PUSHPA
September 15, 2006
A S K MURTHY Vs. SENIOR DIVISIONAL ENGINEER SOUTH S C RAILWAY
August 31, 2006
A SANJASI RAO Vs. LEATHER INDUSTRIES DEVLOPMENT CORPORATION OF ANDHRA PRADESH LTD
January 2, 2006
A SAVITRI A VENKATESWARLU Vs. DISTRICT COLLECTOR CUM DISTRICT ELECTIONAUTHORITY KADAPA
August 9, 2006
A SHRINIVASA RAO Vs. STATE OF A P
June 21, 2006
A SUDHAKAR SATTAIAH Vs. DISTRICT COLLECTORDIST ELECTION OFFICER
July 21, 2006
A SUDHAKAR; ERUPULA VENKATESAM; K RAMA SUBBA; KARA Vs. DISTRICT PANCHAYAT OFFICER, NALGONDA DISTRICT, NAL
July 11, 2006
A V EDUCATION SOCIETY Vs. MUNICIPAL CORPORATION OF HYDRABAD
March 6, 2006
A V J INFOTECH P LTD Vs. EXCEL TECHNOLOGIES
December 21, 2006
A V S S PRASAD Vs. DIRECTOR NATIONAL INSTITUTE OF TECHNOLOGY
July 10, 2006
A VENKATACHARY Vs. STATE OF A P
September 18, 2006
A. PARVATHAIAH Vs. STATION HOUSE OFFICER, MONOPAD P.S. AND STATE OF A.P.
April 18, 2006
ABDUL FAYAZ Vs. BABAIAH
September 28, 2006
ABDUL IRFAN AMOODI Vs. A P HOUSING BOARD
August 23, 2006
ABDUL SAMAD Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD
December 15, 2006
ABDUL SAYEED Vs. STATE OF A P
November 29, 2006
ABHINANDANA HOUSING (P) LIMITED, REPRESENTED BY IT Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF ANDHRA PRADES
September 27, 2006
ABYUDAYA EDUCATIONAL SOCIETY Vs. KANUMALLA GRAM PANCHAYAT
August 17, 2006
ACHAMMA Vs. D VENKATAPPA
April 19, 2006
ACHANTA RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH, REP BY PUBLIFE INSURANCE
July 14, 2006
ACHUTA NAGESWARA RAO Vs. CHUNDRU KRISHNA MURTHY
September 23, 2006
ACHUTYA SUBBA RAO Vs. MUKHTHIPUDI DEVASAHAYAM
March 29, 2006
ADAPA TATRAO Vs. CHAMANTULA MAHALAKSHMI
September 8, 2006
ADAPALA SUBBAIAH Vs. SHAIK HASAN SAHEB
October 31, 2006
ADARSHA EDUCATIONAL SOCIETY Vs. SHIRAM CHITS PVT LTD
December 27, 2006
ADDAGATLA NARENDER Vs. SOME VIJAYALAKSHMI
January 31, 2006
ADDANKI AYYANNA Vs. KUNCHALA ANKALAMMA
December 5, 2006
ADDEPALLI NAGA RAJU Vs. ADDEPALLI RAMA RATNAM
March 18, 2006
AFZAL BHEE Vs. MUNICIPAL COMMISSIONER
November 29, 2006
AFZAL BHEEN Vs. MUNICIPAL COMMISSIONER
November 9, 2006
AG TRINADHA SWAMY Vs. GANDHAM SATYANARAYANA
June 12, 2006
AGROS VOLUNTARY RETIRED EMPLOYEES ASOCIATION Vs. MANAGING DIRECTOR A P AGRO INDUSTRIES DEVLOPMENT CORPORATION LTD
August 31, 2006
AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. SANGHI SPINNERS INDIA LTD
June 6, 2006
AKASH CABL T V NETWORK P LTD Vs. TELECOM DISPUTES SETTLEMENT AND APPELLATE TRIBUNAL
July 6, 2006
AKATI BALRAJAVVA Vs. STATE OF A P
July 19, 2006
AKKIRAJU SARASWATHI Vs. MOHD JAHANGIR PASHA
October 26, 2006
AKULA BHAGIRARAJU Vs. PADALA SATYANARAYANA
November 14, 2006
AKULA PATTAIAH Vs. HARKALA MALLAIAH RAMAIAH
October 10, 2006
ALAKUNTA SRINIVASULU Vs. STATE OF A P
March 18, 2006
ALANKAR FOODS Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 20, 2006
ALAPARTHI VENKATA CHALLAPATHI RAO Vs. COMMISSIONER OF ENDOWMENTS
July 31, 2006
ALI BIN MOHAMMED Vs. KHAJA MOINUDDIN MD HAFIZ KHAN
October 27, 2006
ALL INDIA TRADE UNION CONGRESS Vs. GOVERNMENT OF ANDHRA PRADESH
September 28, 2006
ALLA BHAVANNARAYANA VENKATRAMAIAH Vs. KATRAGADDA VIJAYA LAKSHMI VEERA RAGHAVAIAH
July 19, 2006
ALLADI KRISHNAMURTHY Vs. STATE OF A P
August 18, 2006
ALLOKAM PEDDABBAYYA Vs. ALLAHABAD BANK
March 2, 2006
ALLU APPA RAO RAMAYYA Vs. SIRIKI BAPU NAIDU
June 15, 2006
ALTURI RAVINDRA Vs. STATE OF A P
June 28, 2006
AMANAMANCHI VENKATESHWARLU Vs. BRUDANAM VENKATA RAO
December 13, 2006
AMARLAPUDI VEERAIAH Vs. STATE OF A P
August 14, 2006
AMARNATH VYAS ALIAS VIJAYA PRAKASH VYAS Vs. STATE OF A P
December 19, 2006
AMDEKAR SEVA SAMAJAM Vs. GOVERNMENT OF ANDHRA PRADESH
December 21, 2006
AMEENABEE Vs. KHALEELULREHMAN ALIAS IRFAN AHMED
March 22, 2006
AMIDELU POTTANNA ALIAS POTTINAIDU Vs. STATE OF ANDHRA PRADESH
December 13, 2006
AMRUTHA Vs. G RAVINDER REDDY
September 29, 2006
AMRUTHA ESTATES Vs. EMERALD APARTMENT OWNERS ASSOCIATION
November 22, 2006
ANAGRA NAGA VENKATA VANI SRINIVASAN RAO Vs. MAHALAXMAMMA
July 12, 2006
ANANTA GAS SUPPILERS Vs. UNION BANK OF INDIA
September 12, 2006
ANANTHULA CHANDRAKALA Vs. KARIM GULAM HUSSAIN LALANI
February 14, 2006
ANDEKAR LAXMI BAI Vs. SYED RAHMATHULLA QUADRI
December 12, 2006
ANDHRA KESARI COLLEGE OF EDUCATION ONGOLE Vs. STATE OF ANDHRA PRADESH
August 23, 2006
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. BODDIPALLI CHINATHALLI
December 20, 2006
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, R Vs. PAKALA RUPAMMA
October 13, 2006
ANDHRA PRADESH STATE TRADING CORPORATION Vs. S G SAMBANDAN AND COMPANY
February 7, 2006
ANDHRA PRADESH TEACHERS FEDEATION KRISHNA DISTRICT COOPERATIVE BUILDING SOCIETY LTD Vs. DISTRICT REGISTRAR GUNADALA VIJYAWADA
September 22, 2006
ANGARA NAGA VENKATA VANI SRINIVASA RAO Vs. ANGARA SEETHA MAHALAKSHMAMMA
July 12, 2006
ANGARA VENKATA SURYANARAYANA PRASAD Vs. SATYA CHITS AND FINANCE
June 28, 2006
ANGIREKULA RAMKRISHNA Vs. STATE OF A P
November 15, 2006
ANKIREDDY ESWARA REDDY Vs. STATE OF A P
November 27, 2006
ANNA REDDY SAMBASIVA REDY Vs. STATE OF A P
March 9, 2006
ANWAR HUSSAIN Vs. G M UROOJ
March 18, 2006
AP STATE WAKF BOARD Vs. MOHEMMED SHAFI MOHAMMAD GHOUSE
August 2, 2006
APPANI RAMCHANDRAM Vs. CHERUKU VIJAYALAXMI
March 2, 2006
APPASANI VEERA VENKATA SATYANARAYANA Vs. CHEKKA VEERA RAJA RAO
September 5, 2006
APSRTC Vs. CHANGANTIPATI VENKATESWARAMMA
September 25, 2006
APSRTC Vs. DIVAKALA VASUNDARA
November 1, 2006
APSRTC HYDRABAD Vs. B YADAGIRI
November 16, 2006
ARISELLI SRINIVASA RAO Vs. DISTRICT COLLECTOR SRIKAKULAM DISTRICT
December 7, 2006
ARJUNA SUBRAMANYA REDDY Vs. ARJUNA CHINA THANGAVELU
June 21, 2006
ARNI RAMACHANDRA REDDY Vs. ARNI SULOCHNAMMA
November 28, 2006
ARTHAMUDI RAMU Vs. UNION OF INDIA
June 13, 2006
ARTHER JACOB ROY Vs. M PRASADA RAO
April 19, 2006
ASHOK KUMAR Vs. GANGADHAR
November 21, 2006
ASHOK VENKATARAMANI AND HINDUSTAN LEVER LID Vs. STATE OF AP
March 8, 2006
ASPARI HANUMANTHU Vs. STATE OF A P
February 21, 2006
ATOMIC ENERGY EDUCATION SOCIETY MUMBAI Vs. G LAKSHMI
March 16, 2006
AYESHA FATHIMA Vs. A P STATE MINORITIES FINANCE CORPORATION
January 24, 2006
AYITHAM VENKAIAH Vs. AYITHAM SURYA BHASKARA RAO
June 8, 2006
AZMATH BAIG Vs. T NARESH KUMAR SINGH
February 6, 2006
B BASHEER KHAN Vs. SYED SHAREEF
March 22, 2006
B BHASKAR Vs. STATE OF A P
July 3, 2006
B DASS Vs. A P S R T C
March 16, 2006
B DEVADANAM Vs. LABOUR COURT III
April 4, 2006
B DHANAMJAYA Vs. EXECUTIVE OFFICER TIRUMALA TRIUPATI DEVASTHANAM
September 20, 2006
B GANESWAR Vs. STATE OF A P
February 15, 2006
B HARIKISHAN RAO Vs. A VENKATESHAM
September 28, 2006
B LAXMI B ADI REDDY Vs. MUNICIPAL CORPORATION KARIMNAGAR
August 9, 2006
B MURALI Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD
August 22, 2006
B MURALIDHAR REDDY Vs. GOVT OF A P
August 28, 2006
B NAGESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
June 13, 2006
B POORNIMA Vs. THOOMU RAMDASU
February 27, 2006
B RAJESHWAR RAO Vs. CHINTHA KUNTA NARSHIMHA REDDY
March 17, 2006
B RAM CHANARA REDDY Vs. ABID ALI
October 24, 2006
B RAMA KRISHNA Vs. M NAGA RAJU
September 14, 2006
B RAMAKRISHNA SETTY Vs. B SREENIVASA MURTHY
August 14, 2006
B S S R K SAI BABU Vs. A P STATE POLICE HOUSING CORPN LTD
February 6, 2006
B SATYANARAYANA Vs. DEPUTY COMMISSIONER OF ENDOWMENTS WARANGAL
January 31, 2006
B SITARAM REDDY BHEEMREDDY Vs. JOINT COLLECTOR MAHABUBNAGAR
July 27, 2006
B SRIKANTH Vs. ERUKALA LAXMI SUVARNAMUKHI
February 7, 2006
B SUBBARAYUDU Vs. GENERAL MANAGER SRI SATYANARAYANA SPINING MILLS
October 13, 2006
B V NAVEEN KRISHNA Vs. STATE OF ANDHRA PRADESH, REP BY ITS PUBLIFE INSURA
June 28, 2006
B V S S RAANA MURTHY Vs. STATEOF A P
July 12, 2006
B VANDANA KUMARI Vs. P PRAVEEN KUMAR
September 26, 2006
B VENKAT RAO Vs. B V RAYUDU
February 21, 2006
B VIDYASAGAR Vs. DEPOT MANAGER A P S R T C
April 25, 2006
B VIJAYALAKSHMI Vs. T JAYAMMA
September 22, 2006
B YUGANDHAR Vs. PRINCIPAL KUPPAM ENGINEERING COLLEGE KUPPAM CHITTOOR DIST
November 10, 2006
BABULAL Vs. LALCHAND
August 25, 2006
BAJANTHRI LAKSHMAMMA Vs. B JANAKAMMA
February 20, 2006
BALAJI PLYWOOD Vs. COMMERCIAL TAX OFFICER
April 3, 2006
BALIJEPALLY RAMASWAMY Vs. STATE OF A P
September 21, 2006
BALIVADA RAVI KUMAR Vs. STATE OF ANDHRA PRADESH
April 27, 2006
BANDAMEEDI NARAYANA Vs. BANDA MEEDI RAJAIAH
March 21, 2006
BANDARU RAMESH Vs. STATE OF A P
December 15, 2006
BANDARU RAMU Vs. SECRETARY TO GOVERNMENT HOUSING DEPARTMENTR
March 10, 2006
BANDARUPALLI RAMA MURTHY Vs. BANDARUPALLI PADMAVATHI
March 31, 2006
BANDARUPALLY RAMBABU Vs. M VENKATESWAR RAO
October 17, 2006
BANDI PRASADA RAO Vs. P HARI KESAVULU
December 4, 2006
BANOATH SAMLA Vs. STATE OF AP
June 7, 2006
BANSILAL YADAV Vs. SURAJ CHAND BHAGAT
December 15, 2006
BANWARILAL KEDIA Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD REP
September 18, 2006
BASANTHILAL AGGARWAL Vs. P S BHAMDARI
December 21, 2006
BASAPPA Vs. NAGOJAPPA
September 1, 2006
BATHULA EKAMBARAM Vs. DEVELLE PEDA VENKATESWARLU
September 12, 2006
BATTU VENKATA KANTHAMMA Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES
November 30, 2006
BATTULA KONDALU Vs. STATE OF A P
November 14, 2006
BATTUROO RAVI Vs. V SHANKAR RAO
December 12, 2006
BEERAVALLI SREERAMBHAKTHA REDDY Vs. MANUKONDA VENKTESHWARA RAO
September 12, 2006
BENDALAM APPANRAO Vs. BENDALAM RAM MURTHY NAIDU
November 15, 2006
BHADRACHALAM BAR ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
February 27, 2006
BHAGWAN SINGH Vs. INSPECTOR GENERAL S W S CENTRAL INDUSTRIAL SECURITY FORCE
February 15, 2006
BHAGWANDAS TIWARI Vs. NARSIMHA REDDY
December 1, 2006
BHARAT HEAVY PLATE AND VESSELS LTD Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE DIVISION
June 9, 2006
BHEERAM NARSIMHA REDDY Vs. STATE OF A P
January 31, 2006
BHERI NAGESWARA RAO Vs. MAVURI VEERABHADRA RAO
April 3, 2006
BHIMUDDU NARSHIMAHA KNNIYAPPAN Vs. STATE OF A P
February 22, 2006
BHOGI SOMESWARA RAO Vs. KOKI DEEPA
March 8, 2006
BHOOMA LAXMAMMA Vs. STATE ELECTION COMMISSIONER
October 11, 2006
BHUDEVI Vs. BHAGIRATHI BAI
November 7, 2006
BHUKYA BALU Vs. STATE OF A P
December 11, 2006
BHUPAPTHIRAJU SATYANARAYANA RAJU Vs. COMMISSIONER STATE ELECTION COMMISSION
September 14, 2006
BIO-PHARMA CAPSULES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
February 8, 2006
BODALA MURALI KRISHANA Vs. BODALA PRATHIMA
October 11, 2006
BODDU SATYAVATHI Vs. BODDU RAMAKRISHNA RAO
November 7, 2006
BODUGU PURNACHANDRASEKHARA RAO Vs. GOVERNMENT OF A P
October 26, 2006
BOGGAVARAPU SATYANARAYANA Vs. BATCHU VENKATA RATNAM
October 27, 2006
BOLLAREDY BRAHMANANDA REDDY Vs. BOLLAREDDY SEETHAYAMMA
April 21, 2006
BONGU SAROJNAMMA Vs. NALLA VENKATARAMA SIVA PRASADARAO
October 12, 2006
BONI APPAMMA Vs. BONI SATYA RAO
December 13, 2006
BONTHAGORIA NAGA LAKSHMI Vs. YARASANI LINGAIAH
March 8, 2006
BONTHU SATYANARAYANA Vs. MANDAL REVENUE OFFICER
December 19, 2006
BOPPANNA Vs. RAMAKKA
March 1, 2006
BOPPIDI AILAIAH Vs. S VENKATANARASAIAH
February 8, 2006
BORRA GOPALASWAMY Vs. KONATAM SEETHARAVAMMA
November 21, 2006
BORROTH SHAM RAO Vs. STATION HOUSE OFFICER
September 28, 2006
BOTTA VEERAIAH ALIAS VEERASWAMY SURAIAH TADEPALLIGUDEM Vs. GOKA RATTAMMA
June 28, 2006
BOYA HARI ALIAS PEDDA NARSIMIU Vs. N VASA REDDY
March 23, 2006
BOYA THAYAMMA Vs. GOVERNMENT OF A P
February 23, 2006
BOYA VENKATAIAH Vs. S H O BOLLARAM P S AND STATE
April 6, 2006
BRANCH MANAGER THE NEW INDIA INSURANCE CO LTD Vs. ARE RAMULU ALIAS S RAMULU
December 20, 2006
BUDAPAP Vs. STATE OF A P
December 8, 2006
BUDDEPU KHOGAYYA Vs. BUDDEPU KAMALU
April 26, 2006
BUNGA PADMAJA Vs. P LALITHA KUMARI
September 20, 2006
BUSHI RAJA RAO Vs. SUBBA RAO
December 1, 2006
BUTHA PRASAD Vs. SHAIK JAFIFULLA
September 12, 2006
BUTTI VEERPAL Vs. K VIJAYA LAXMI
February 28, 2006
C AND C ENTERPRISES HYDRABAD Vs. STATE OF A P
April 10, 2006
C MALREDDY Vs. STATE OF A P
January 23, 2006
C MANOHAR REDDY Vs. ALOPI SHANKER
September 15, 2006
C N V SUBBA REDDY Vs. STATE OF A P
February 22, 2006
C NAGENDER S/O LATE BUTCHAIAH Vs. MUNICIPAL CONPORATION, HYDERABAD
September 21, 2006
C PADMAIAH Vs. MANDADI VENKATA REDDY
February 22, 2006
C PRATAP REDDY Vs. C GOVERDHAN REDDY
September 5, 2006
C RAMAKRISHNAIAH Vs. P MURALI KRISHNA
June 27, 2006
C S MADHUSUDHAN Vs. B ESWARAMMA
July 21, 2006
C S RAM MOHAN Vs. STATE OF A P
July 19, 2006
C SRINIVAS HIMAVANT Vs. STATE OF ANDHRA PRADESH
September 14, 2006
C SUDHAN REDDY Vs. SOUTH CENTRAL RAILWAY
March 21, 2006
C V PADMANABHAM Vs. BEVARA PRAKASA RAO
August 3, 2006
C VENKAT RAMI REDDY Vs. VICE CHAIRMAN HYDRABAD URBAN DEVLOPMENT AUTHORITY
August 27, 2006
C VENKAT RAMI REDDY LATE C BAL REDDY Vs. VICE CHAIRMAN HYDERABAD URBAN DEVELOPMENT AUTHORITY BEGUMPET
August 22, 2006
C VENKATAIAH Vs. DISTRICT COLLECTOR ANANTHAPUR
April 13, 2006
CANARA BANK Vs. POWER GRID CORPORATION OF INDIA LTD
November 24, 2006
CAVIM REALTY P LTD Vs. STATION HOUSE OFFICER I TOWN POLICE STATION
April 28, 2006
CH PURUSHOTHAM Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER, SOUTH CENTRA
November 8, 2006
CH SANKARA REDDY Vs. ANDHRA BANK NELLORE
April 6, 2006
CH SIVA KUMARI Vs. A P SOCIAL WELFARE RESIDENTIAL EDUCATIONAL
August 14, 2006
CH SURYANARAYANA RAJU Vs. GOVT OF A P
January 6, 2006
CH VIJAYA HOHAN Vs. DEPUTY COMMISSIONER OF PROBHITION AND EXCISE
February 14, 2006
CHADOLU MANJULA DEVI LATE ALLAIAH Vs. BHAVANARI ANANTHA LAKSHMAMMA ALIAS SEETHARAVAMMA CHINNA VENKATRAMAIAH
July 19, 2006
CHAIRMAN AND MANAGING DIRECTOR APCPDCL Vs. P C DHOOT AND SONS
June 6, 2006
CHAIRMAN AND MANAGING DIRECTOR NATIONAL TEXTILE CORPORATION LTD Vs. VEMULA LINGAIAH
January 3, 2006
CHAKKA RANGA RAO Vs. MOLLA MUSTARI BANU
June 21, 2006
CHALLA CHINNA SUBBA REDDY Vs. CHALLA PEDDA MUNAIAH
September 28, 2006
CHAMA NARSIMHA REDDY Vs. JOINT COLLECTOR RANGA REDDY
November 17, 2006
CHANCHARAPU MADHUSUDHAN REDDY Vs. STATE OF A P
March 6, 2006
CHANDA BEE Vs. HAMEEDUNNISSA
November 2, 2006
CHANDA BHUPATIAH CHOKKAIAH Vs. AGENCY DIVISIONAL OFFICER PALONCHA
August 30, 2006
CHANDABOLU BHASKARA RAO Vs. BETHA SAIDI REDDY
April 5, 2006
CHANDRAKALA Vs. G SANDHYA RANI
July 19, 2006
CHANGANTI SUBBA RAO Vs. THIMMARAJI SATYANARAYANA
November 1, 2006
CHAPALA VIJAYKUMAR Vs. STATEOF A P
July 19, 2006
CHATALA MALLIKARJUNA RAO BALA RAMAIAH Vs. TELECOMREGULATORY AUTHORITY OF INDIA
July 6, 2006
CHATLA SAILOO Vs. STATE OF AP
April 19, 2006
CHATRU Vs. JOINT COLLECTOR MAHABOOBNAGAR DISTRICT
July 5, 2006
CHETAN MEDICAL SERVICE PVT LTD Vs. JETTIBOYINA VRNKATA RAMANA
October 26, 2006
CHETTI CHINNA APPALASWAMI Vs. POONA LAXMI
August 29, 2006
CHIEF EXECUTIVE OFFICER ZILLA PARISHAD Vs. B VARALAKSHMI
August 23, 2006
CHIEF SECURITY COMMISSIONER RPF GRC SC RAILWAY WATTIAR VISAKHAPATNAM Vs. PAMU VENKTA RAO
February 10, 2006
CHILAKANI VENKATA RAO Vs. CH LAKSHMAN RAO
February 22, 2006
CHILKA NIRMALA ALIAS NEELAMMA Vs. STATE OF A P
November 21, 2006
CHINCHILADA KRISHNAM RAJU Vs. VICE CHAIMAN AND MANAGING DIRECTORGIRIJAN CORPORATION LTD
July 26, 2006
CHINNAM MARKENDESWARA RAO Vs. CHINNAM MADHURU
June 7, 2006
CHINTAKAYALA SIVA KRISHNA Vs. NADIMPALLI VENKATA RAMA RAJU
February 21, 2006
CHINTALA UDAY SHANKAR Vs. SUBEDAR AHEB CHOULTRY TRUST BOARD
November 14, 2006
CHINTALAPATI MADHUSUDHANA SARMA Vs. KATTI SAMBRAJYAMMA
October 31, 2006
CHINTHALA CHERUVU Vs. STATE OF A P
November 21, 2006
CHIRANJEEVI Vs. LAVANYA ALIAS SUJATHA
March 9, 2006
CHUNCHU LAXMINARAYANA Vs. P ANDEMMA
March 1, 2006
CHUNCHU NARAYANA Vs. K SRINIVASULU
March 1, 2006
CITY RESTAURANT STORES AND BAKERY Vs. ASSISTANT CITY PLANEER CIRCULE
December 14, 2006
CITY RESTAURANT STORES AND BAKERY HYDRABAD Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDRABAD
June 26, 2006
COLLECTOR OF CUS Vs. SRI MANCHUKONDA SREERAMULU
March 9, 2006
COMMISSIONER OF COLLEGIATE EDUCATION NAMPALLY Vs. V NARAYANA REDDY
July 20, 2006
COMMISSIONER OF INCOME TAX Vs. ANDRA PRADESH STATE ROAD TRANSPORT CORPORATION
June 9, 2006
COMMISSIONER OF INCOME TAX Vs. SRINIVASA SEA FOODS LTD
March 22, 2006
COMMISSIONER OF INCOME-TAX Vs. BAKELITE HYLAM LIMITED
June 16, 2006
COMMISSIONER OF PROHIBITION AND EXICE ANDHRA PRADESH Vs. BALAJI TRADERS
July 27, 2006
COMMR. OF CUS. & C. EX., HYDERABAD-IV Vs. ITW SIGNODE (INDIA) LTD.
April 13, 2006
COROMANDAL CEMENTS LIMITED Vs. STATE OF A P
March 31, 2006
COTTON CORPORATION OF INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT GUNTUR
July 10, 2006
CYPER DRUGS AND PHARMACEUTICALS Vs. STATE OF A P
November 28, 2006
D AJANTHAMMA Vs. JOINT COLLECTOR CHITTOOR DISTRICT
March 21, 2006
D ANANTHAIAH Vs. STATE OF ANDHRA PRADESH
November 17, 2006
D BHASKARA RAO Vs. STATE OF A P
March 23, 2006
D CHENDRAKALA Vs. MATASHRAMA SEVA SANGAM E G DISTRICT
October 17, 2006
D GOPALAM Vs. DUVVURU NAGESWARAMMA
March 8, 2006
D HANUMANTHA RAO Vs. MOHAMMED IMAM HANNORAI
September 9, 2006
D HANUMANTHA RAO Vs. MOHAMMED IMAM HANNORAI
September 19, 2006
D KOTESWARA RAJU Vs. G V S PRASAD
April 21, 2006
D KRISHNA Vs. STATE OF A P
October 27, 2006
D LAKSHMINARAYANA CHETTY Vs. AVULA KRISHNAIAH
September 5, 2006
D N RAJU Vs. SANTOSH VERMA
December 13, 2006
D NAGA KRISHNA Vs. STATE OF A P
November 23, 2006
D NARAYANA REDDY Vs. M PULL REDDY
September 8, 2006
D NEETHA Vs. JOINT COLLECTOR NIZAMABAD
February 14, 2006
D OM PRAKASH Vs. STATE OF A P
March 8, 2006
D PANDU Vs. GENERAL MANAGER CENTRAL WAREHOUSING CORPORATION NEW DELHI
February 7, 2006
D PRABHAKAR REDDY Vs. UNION OF INDIA
April 28, 2006
D RADHA Vs. GOVERNMENT OF A P
August 22, 2006
D RAMA MURTHY Vs. LAKKARAJU LALITHAMMA
September 27, 2006
D SANJEEVA RAO Vs. SAIK SADIQ
October 30, 2006
D SARALA Vs. P PRATAP REDDY
September 7, 2006
D SAYANNA Vs. MANAGING DIRECTOR, ANDHRA PRADESH STATE ROAD TRANS
September 26, 2006
D SREENIVASULU REDDY Vs. VAKILBHASKAR REDDY
June 21, 2006
D V KONDA REDDY Vs. K V RAMANA KUMARI
April 28, 2006
D V KONDA REDDY Vs. K V RAMANA KUMARI
April 25, 2006
D V MURALIKRISHNA RAO Vs. CH GOPALA RAO
April 5, 2006
D VEERA NAGA KUMARI Vs. DISTRICT COLLECTOR PANCHAYAT WING KRISHNA DISTRICT
February 2, 2006
D VENKATA LAKSHMAMMA NAIDU ALIAS CHANDRAYADU Vs. M P SUBBARAYUDU VEERAIAH
June 19, 2006
D VENKAYYA CHOWDRY Vs. PARUCHISTI R KATRAK
January 6, 2006
D.N. RAJU Vs. SANTOSH VERMA
December 3, 2006
DADISETTI PANDAVULU Vs. MANDAL REVENUE OFFICER DEVIPATNAM EAST GODAVARI DISTRICT
March 6, 2006
DALI NARSIMHAPPA Vs. STATE OF A P
October 26, 2006
DAMERA RAJ KUMAR D KOMURAIAH Vs. DOLI SRINIVAS D YELLAIAH
August 7, 2006
DAMERA VENKATA MURALI KRISHNA RAO Vs. CH PRASADA RAO
June 5, 2006
DAMMALAPATI RAMALINGAM Vs. DISTRICT COLLECTOR KHAMMAM DIST
September 21, 2006
DAMMALAPATI SATYANARAYANA Vs. DATLA VENKATA RAMABHADRA RAJU ALIAS D V R RAJU
March 29, 2006
DAMODAR REDDY Vs. M MOHAN REDDY
July 28, 2006
DANDAMUDI VENKATARATTAIAH Vs. STATE OF AP
June 28, 2006
DANDU TRINADHA RAJU Vs. DISTRICT COLLECTOR VISAKHAPATNAM
January 28, 2006
DANDUGULA MYSAIAH Vs. STATE OF A P
February 13, 2006
DANTULURI RANGA DEVI Vs. REGISTRAR OF COMPANIES AND ANR.
March 8, 2006
DANTULURI VENKATARAMARAJU Vs. KATTA NARAYAAN RAO
October 17, 2006
DARA LAVANYA Vs. CHILUKA AMBAVVA
June 20, 2006
DARA LAVANYA Vs. CHILUKA AMBAVVA
June 30, 2006
DARISI MASTHANAMMA Vs. MANDIGA RAMA KRISHNA
January 24, 2006
DARUS SALAM EDUCATIONAL TRUST Vs. GOVERNMENT OF ANDHRA PRADESH
November 14, 2006
DASARI GANGA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
December 14, 2006
DASARI LAKSHMI Vs. SUPRITENDENT OF POLICE
February 10, 2006
DASARI MICHAEL VIJAY RAJ Vs. STATE OF A P
December 28, 2006
DASARI NARAYANA RAO Vs. DEPUTY COLLECTOR AND MANDAL REVENUE OFFICER
November 23, 2006
DASARI PERUMAL D M PERUMAL Vs. D M GOVINDASWAMYD MUTHAIAH MUDALI
July 7, 2006
DATIYA RAJESWARI Vs. DIVISIONAL ENGINEER O AND M 400 K V SUB STATION
December 15, 2006
DATLA RAJESWARI Vs. DIVISIONAL ENGINEER
December 15, 2006
DE NOCIL CORP PROTECTION PVT LTD Vs. STATE OF A P
April 12, 2006
DEEKONDA SURESH Vs. D DHARMARAJU GANGARAM
September 25, 2006
DEEPIKA CONSTRUCTIONS ENGINEENERS AND CIVIL CONTRACTORS Vs. GARIKIPATI RADHA KRISHNAIAH
April 6, 2006
DEGA BAI REDDY Vs. GOVT OF A P
September 15, 2006
DELIGHT ELECTRICAL WORKS HYDRABAD Vs. NEW DECAN HALLHYDRABAD
March 10, 2006
DELTA LUBRICANTS Vs. DEPUTY COMMERCIAL TAX OFFICER VIJAYAWADA
June 16, 2006
DEPOT MANAGER A P S R T C Vs. K ADIREDDY
April 10, 2006
DEPOT MANAGER A P S R T C Vs. PULIGURTHI KUMAR SWAMY
September 26, 2006
DEPOT MANAGER A P S R T C PARVATHIPURAM Vs. D VYKUNTARAO
June 16, 2006
DEPURI RAMADEVI Vs. STATE OF A P
April 21, 2006
DEPUTY COMMISSIONER OF PROH AND EXISE KARIMNAGAR A P Vs. CHINDURA MUTHAIAH AND CO
July 21, 2006
DERANGULA KONDAIAH Vs. STATE IF A P
August 3, 2006
DERANGULA NAGESWARA RAO Vs. STATE OF A P
March 14, 2006
DERVIATECASOIL PVT LTD Vs. I T C LTD
September 19, 2006
DEVARAPALLI RAMBABU Vs. DUMPA SINGAMMA
January 6, 2006
DEVI TRAVELS P LTD Vs. INTER GLOBE AIR TRANSPORT
October 24, 2006
DHANNURI VENKATA RAMANAMMA Vs. DHANNURI SATYANARAYANA
October 24, 2006
DHARVATH KOTIA Vs. JOINT COLLECTOR AND ADDITIONAL DISTRICT MAGISTRATE
January 27, 2006
DINDUKURTHI REDDEPPA CHETTY NANJAPPA CHETTY Vs. DINDUKURTHI CHENNARAJA CHETTY NANJAPPA CHETTY
June 8, 2006
DISTRICT AND SESSSIONS JUDGE SRIKAKULAM Vs. PEDADA TRINADHU
April 28, 2006
DISTRICT REGISTRAR AND COLLECTOR UNDER SECTION 47 A OF INDIAN STATMP ACT Vs. VARUN VEHICLES P LIMITED
July 24, 2006
DISTRICTB C MAHILA WELFARE ASSOCIATION Vs. SAMUEL PRINCIPAL SECRETARY TO GOVT OF A P
July 19, 2006
DISTRICTB C MAHILA WELFAREASSOCIATION Vs. GOVERNMENT OF AP
July 11, 2006
DIVISIONAL ELECTRICAL ENGINEER OPRATION APSEB BHIMAVARAM Vs. T PALLAPA RAO
January 31, 2006
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. HARIJANA RAMUDU
April 21, 2006
DIVISIONAL RAILWAY MANAGER SOUTH EASTERN RAILWAY Vs. KOLLI NARAYANAMMA
September 12, 2006
DODDAPANENI CHENNAKESAVA RAO Vs. NANNAPANENI NARENDRA
April 5, 2006
DOKKA BHUSHAIAH Vs. STATE OF A P
November 28, 2006
DOKKU RAJU BABU Vs. STATE OF ANDHRA PRADESH
April 18, 2006
DOMMETI MADHURI Vs. DOMMETI PARAMESWARA RAO
February 13, 2006
DONALD NETTO Vs. STATE OF ANDHRA PRADESH
September 5, 2006
DONGARI VENKATRAM Vs. TRIPATHANNA S I OF POLICE
March 8, 2006
DONTINA VENKATESHWARA REDDY Vs. STATE OF A P
November 6, 2006
DR. G. SHIVA PRASAD REDDY Vs. DISTRICT COLLECTOR AND ORS.
December 15, 2006
DUDDUKUNTA CHIRRA REDDY Vs. STATE OF A P
December 11, 2006
DUDDUKURI SATYANARAYANA Vs. MANDAL REVENUE OFFICER BHADRACHALAM MANDAL
March 9, 2006
DUMPALA MURLIDHAR REDDY Vs. STATE OF AP
July 11, 2006
DUNA VENKATA RAO Vs. MOOTHA RAMAKOTI
March 7, 2006
DURGA RICE MILL Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
August 9, 2006
E H N REDDY Vs. VICE CHAIRMAN AND MANAGING DIRECTOR APSRTC
October 10, 2006
E NARSIMHA Vs. COMMISSIONER OF PROHIBITION AND EXICISE
June 13, 2006
E RAM REDDY Vs. DISTRICT COLLECOR NIZAMABAD
December 22, 2006
E RAVINDER Vs. GOVERNMENT OF A P
September 21, 2006
E S I CORPORATION Vs. K SHIVA RAMKRISHNA
September 12, 2006
E S I CORPORATION Vs. A S GUPTA ASRAO
July 27, 2006
E S I CORPORATION Vs. CHAIRMAN AND PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
December 19, 2006
E SAHADEVA REDDY Vs. DJP FINANCE AND CHITS TIRUPATI
February 13, 2006
E SUBBA REDDY Vs. G DHANANJAY
July 28, 2006
E SUGUNAMMA Vs. DISTRICT COLLECTOR MAHABOOBNAGAR
January 28, 2006
E TIRUPEM REDDY Vs. DEPUTY SUPERINTENDENT OF POLICE NADYAL
January 28, 2006
ECONOMIC TRANSPORT ORGANISATION Vs. NEW INDIRA ASSURANCE COMPANY LTD
September 15, 2006
EDI GANIRAJU Vs. STATE OF ANDHRA PRADESH
April 28, 2006
ELLURI VENKATA SAI SURYA PRAKASA RAO Vs. GUTTIKONDA SRIRAMA MURTHY
September 18, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. GURUDEEP SINGH DILIP SINGH
November 18, 2006
ENVORMENT PROTECTION TRAIINING AND SEARCH INSTITUTE Vs. P B B NARSHIMHA RAO P KALESHWARA RAO
July 25, 2006
EPPALA CHINA VENKATESWARLU Vs. SECRETARY TO GOVERNMENT SOCIAL WELFARE DEPARTMENT
July 14, 2006
EPPALA CHINA VENKATESWRALU Vs. SECRETARY TO GOVERNMENT SOCIAL WELFARE DEPARTMENT
August 3, 2006
ESI CORPORATION Vs. P SRINIVASA REDDY
June 12, 2006
ETURU GRAM PANCHAYAT Vs. STATE OF ANDHRA PRADESH
December 8, 2006
F A AND CA O W S T S C SOUTH CENTRAL RAILWAY SECUNDRABAD Vs. CHEM EQUIPMENTS AND COLLERS
April 20, 2006
FARMERS SERVICE CO OPERATIVE SOCIETY KOTHAPLLY MEDAK Vs. STATE GOVERNMENT OF A P
April 21, 2006
FATIMA Vs. STATE OF A P
December 20, 2006
FEDERATION OF ALL INDIA TEA TRADERS ASSOCIATIONS Vs. GOVERNMENT OF A P
March 18, 2006
FENOPLAST LTD Vs. A MALLIKARJUNA RAO
July 14, 2006
FIZIKEM LABORATORIES PVT LTD Vs. DRUGS INSPECTOR KARIMNAGAR
April 17, 2006
FOOD WORLD SUPER MARKET HYDRABAD Vs. FOOD INSPECTOR SECUNDRABAD
July 14, 2006
G ANAND KUMAR REDDY Vs. MUNICIPAL CORPORATION OF HYDERABAD
June 22, 2006
G ASHOK ALIAS JADUKATTALA ASHOK Vs. STATE OF A P
February 22, 2006
G BHARADWAJ Vs. HINDUSTAN SHIPYARD LTD
February 16, 2006
G BHASKAR REDDY Vs. STATE OF A P
March 29, 2006
G HANUMANTHA RAO Vs. MANAGEMENT OF NUCON INDUSTRIES PVT LTD
March 17, 2006
G JAGDESWAR REDDY Vs. K DHARMA REDDY
December 12, 2006
G JAISURYA Vs. HARISHANKER SANGHI
September 14, 2006
G KRIMANA MURTHY Vs. HEMALATHA CHIT FUND PVT LTD
April 6, 2006
G KRISHNAIAH Vs. G YOGANAND
July 17, 2006
G LAXMI Vs. MALKAJGIRI MUNICIPALITY
September 20, 2006
G MALLAIAH Vs. APSRTC
January 4, 2006
G MANOHARAN Vs. BANK OF MAHARASHTRA
March 20, 2006
G NAGARAJU Vs. G T SHIVAPRAKASH
February 13, 2006
G NANA GOUD POCHA GOUD Vs. V SREENIVASA RAO V P V K SATYANARAYANA
July 7, 2006
G NARSIMHA MURTHY Vs. DISTRICT COLLETORMAHABUBNAGAR
April 6, 2006
G NIRMALA G LAXMIKANTAM Vs. SYED ZAHIR AHMED SYED IBRAHIM
July 27, 2006
G RAGHVA REDDY Vs. GOVERNMENT OF A P
January 28, 2006
G RAJABABU Vs. REVENUE DIVISIONAL OFFICER
May 13, 2006
G RAJABABU Vs. REVENUE DIVISIONAL OFFICER PEDDAPURAM
May 30, 2006
G RAJENDRANATH GOUD Vs. PRINCIPAL SECRETARY ENDOWMENTS DEPARTMENT GOVERNMENT OF ANDHRA PRADESH
January 3, 2006
G RAMAKRISHNA SURYANARAYANA Vs. G NARAYANA REDDY
November 17, 2006
G RAMESH Vs. REVENUE DIVISIONAL OFFICER
September 13, 2006
G RAMKRISHNA RAO Vs. UCO BANK H O PERSONAL DEPT
November 7, 2006
G S OILS LTD Vs. GENERALMANAGER DISTRICT INDUSTRIES CENTR
August 10, 2006
G S V GOPAL Vs. STATE OF A P
July 19, 2006
G SANJEEVA REDDY Vs. INDUKURU LAKSHMAMMA
February 22, 2006
G SEETHA KAMRAJJ Vs. COMMISSIONER OF INCOME TAX
March 3, 2006
G SHIVA PRASAD REDDY Vs. DISTRICT COLLECTOR VISHAKHAPATNAM DISTRICT
December 5, 2006
G SUBRAHMANYAM Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVSTHANAM
February 3, 2006
G SUDHAKARA REDDY Vs. JAHNAVI CHIT FUND PVT LTD
June 28, 2006
G SUNITHA Vs. ELECTION COMMISSIONER OF A P
July 7, 2006
G SURYANARAYANA MURTHY Vs. GOVERNMENT OF A P
October 27, 2006
G SURYANARAYANA RAO Vs. COMMISSIONER OF ENDOWMENTS GOVERNMENT OF A P
April 26, 2006
G SWARNA GOURI Vs. GOVERNMENT OF ANDHARA PRADESH G A D
March 2, 2006
G SWAROOPA RANI Vs. CENTRAL BANK OF INDIA HANAMKONDA BRANCH
February 3, 2006
G V KRISHNAIAH Vs. YEMMIGANUR WEAVERS COOPERATIVE SOCIETY NANDYAL
September 14, 2006
G V TRIVENI PRASAD Vs. SYNDICATE BANK
November 14, 2006
G VIMALA KUMARI Vs. BABU RAVICHANDRASHEKHAR
August 7, 2006
G VSOMAYAJULU Vs. STATE OF A P
August 8, 2006
G. ANJANEEYA PRASAD Vs. S. VINOD KUMAR
March 3, 2006
GABA PHARMACEUTICALS Vs. STATE OF A P
April 6, 2006
GADDAM MUTYALA RAO Vs. STATE OF ANDHRA PRADESH
September 25, 2006
GADE CHANDRAREDDY Vs. GADE RAM REDDY
June 7, 2006
GADE JOGI REDY Vs. COMMISSIONER SURVEY SETTLEMENT AND LAND RECORDS A P
June 21, 2006
GAJULA NARSAIAH Vs. BASIDHAR RAO
August 10, 2006
GAJULA RATNAJI Vs. BOPPANA VEERA PRABHAVATHI
September 4, 2006
GALLOP GRANITIES SRIKAKULAM DISTRICT Vs. STATE OF A P
June 28, 2006
GANAPATHI PADALA SURYAKUMARI Vs. ERRA RAMADEVI
November 10, 2006
GANDRETI PREMAVATHI Vs. DISTRICT COLLECTOR VIZIANAGARAM
March 31, 2006
GANGINENI DAMODAR NAIDU Vs. KURAPATI KONDAIAH NAIDU
October 16, 2006
GANTA CHINNA SHANKARAIAH Vs. NADUNOORI SWAMY
March 2, 2006
GANTA MUNEPPA Vs. THOOPALLE SREEKANTHAIAH
October 12, 2006
GANTA RAVI Vs. STATE OF ANDHRA PRADESH
November 10, 2006
GARGULA CHANDRA SEKHAR Vs. STATE OF A P
June 26, 2006
GARGULA CHANDRA SHEKHAR Vs. STATE OF A P
April 26, 2006
GARIAPATI NEGESWARA RAO Vs. DEVARAPALLY VENKATESWARA REDDY
February 22, 2006
GARIGIPATI KESAVA RAO Vs. PRATHIPATI SRILAKSHMI
February 8, 2006
GARRE VENKATA LAKSHMINARAYANNA Vs. MEDARAMETLA SARADA
July 3, 2006
GAVI REDDI CHINNAMMALU Vs. KORAKA SIMHACHALAM
April 12, 2006
GEMINI PRINTERS HYDRABAD Vs. MUNICIPAL CORPORATION OF HYDRABAD
December 13, 2006
GEORGE CORONATION LUB Vs. POTTA RAMAKRISHNA RAO
July 19, 2006
GHANSHYAM CHAUHAN Vs. CLOTH MERCHANTS ASSOCIATION WARANGAL
January 31, 2006
GHANTA KRISHNA DAS Vs. GHANTA SRIHARI RAO
November 21, 2006
GHULAM MOHIUDDIN ALIAS SAMAD Vs. AKTHAR ULTANA
April 19, 2006
GIRIJAN CO OPERATIVE CORPORATION LIMITED Vs. HUKMICHAND SACHOIN KUMAR
October 16, 2006
GODAVARI CHEMICALS Vs. STATE OF A P
November 22, 2006
GOKARA KONDA SITA Vs. CHEEDELLA RAMAKRISHNA RAO
March 22, 2006
GOLCONDA EDUCATIONAL SOCIETY Vs. STATE OF A P
September 14, 2006
GOLEPU CHANDRAMOULI Vs. G SREESAILAM
September 4, 2006
GOLI NANOJI Vs. GUDANTI KAMALA DEVI
April 3, 2006
GOLI NANOJI RAO Vs. GUDANTI KAMALA DEVI
March 3, 2006
GOLIVENKATA SUBBARAO Vs. STATEOF A P
September 12, 2006
GOLLA NAGULLA GANGARAM Vs. C V S SHARMAIAS IRIGATION AND CAD GOVERNMENT OF A P
July 19, 2006
GOLLA PERAMASANI SIVAIAH ALIAS SIVANNA Vs. STATE OF A P
December 4, 2006
GOLLA VENKANNA Vs. RAHEEMA BEE
July 5, 2006
GOONDLA VENKATESWARLU Vs. STATE OF A P
March 29, 2006
GOOTI NAGARATHNAMMA Vs. CHENNAKESHAPU VENKAMMA
March 9, 2006
GOPARAJU VENKATA SATYA SURYANARAYANA Vs. TALLAPRAGADA NAGA VENKTA SURYANARAYANA MURTHY
April 4, 2006
GOPULAPURAM BALAIAH Vs. STATE OF ANDHRA PRADESH
July 11, 2006
GORTHI SRINIVASA CHAKRAVARTHI NARAYANA RAO Vs. VIKRAM BOOK LINKS
June 30, 2006
GOSALA RAMADEVI Vs. P SIVANARAYANA
December 15, 2006
GOTTE PEDDULU Vs. STATE OF A P
September 7, 2006
GOTTUMUKKALA VENKATA BALARAMARAJU Vs. INDAPALATOAPPARAO
March 21, 2006
GOURU NAGALAXMI Vs. MANAGER LIC OF INDIA MIRYALAGUDA BRANCH
February 13, 2006
GOVERMENT OF A P Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION NEW DELHI
January 24, 2006
GOVERNMENT OF A P Vs. V LINGAMMA
January 28, 2006
GOVERNMENT OF A P Vs. L P SASHI KUMAR
February 10, 2006
GOVERNMENT OF A P Vs. M VENKATESWARA RAO REVENUE OFFICER CHITTOR MUNICIPALITY
August 9, 2006
GOVERNMENT OF ANDHRA PRADESH Vs. N SEKHAR
December 18, 2006
GOVIND NARAYAN AGARWAL Vs. GORAK BALARAMGIRI NAGENDER
November 22, 2006
GRAM PANCHAYAT Vs. G NARENDRA PRASSAD RAMA KOTAIAH
October 24, 2006
GRAM PANCHAYAT Vs. GOVERNMENT OF ANDHRA PRADESH
June 8, 2006
GREATER HYDRABAD PETROLEUM PRODUCTS DELERS ASSOCIATION Vs. UNION OF INDIA
June 30, 2006
GREAVES LIMITED Vs. LEO ELECTRONICS ORGANISATION
September 5, 2006
GUBBALA RAMA RAO Vs. KOPANATHI SURYANARAYANA
September 5, 2006
GUDA SANJEEVA REDDY Vs. KODATHALA SUJATAMMA
April 19, 2006
GUDA VINODA BHIKSHAPATHI Vs. GOVERNMENT OF AP HOUSINGMUNICIPAL ADMINISTRATION AND U D DEPARTMENT
August 7, 2006
GUDDI MALKAPUR CO OP HOUSING SOCIETY Vs. LAO HUDA TARNKA
November 10, 2006
GUDIWADA MUNEMMA Vs. JAWARDHAL
August 29, 2006
GUGULOTH SWARUPA Vs. A P S R T C
October 31, 2006
GUJARAT ANDHRA ROAD CARRIERS TRANSPORT CONTRACTORS Vs. UNITED INDIA INSURANCE COMPANY LTD
July 5, 2006
GUJARATH ANDHRA ROAD CERRIERS TRANSPORT CONTRACTOR Vs. UNITED INDIA INSURANCE CO LTD
July 8, 2006
GULAM HIDAR ALI KHAN Vs. MANAGING PARTNER SHIRDI SAI FINANCE CORPORATION S KOTA
March 6, 2006
GULAM MOHD MOIZUDDIN Vs. STATE OF A P
December 12, 2006
GULAM SHAMEEMUDDIN Vs. COMMISSIONER OF POLICE
January 3, 2006
GULAM SHAMEEMUDDIN Vs. COMMISSIONER OF POLICE
February 3, 2006
GUNDA VENKATA LAXMIKUMARI SARITA Vs. GUNDA BALASUBRAMANYM MALLIKARJUNA RAO
June 7, 2006
GUNDI VISHNU PRASAD Vs. STATE OF AP
September 12, 2006
GUNDUBOYANO VENKATESWARARAO ALIAS ANKALU Vs. STATE OF A P
March 22, 2006
GUNTUBOYINA KRISHNA Vs. VANGAPANDU BALARAM
August 3, 2006
GUNTURU VENKATA RAO Vs. GUNTURU VENKATESWARLU
July 17, 2006
GUNUPATI CHEIVA PILLA Vs. RAVIPROLU RAVI
February 22, 2006
GURIJALA SAVITHRI Vs. GURIJALA VENKATESWARA RAO
April 27, 2006
GURRAM SANJAPPA Vs. GURRAM PEDDA THIPPAIAH
September 19, 2006
GURU GOVINDU Vs. DEVARAPU VENKATARAMANA
April 19, 2006
GURUKULA VIDYALAYALA TELANGANA UDYOGULA SANGAM Vs. ANDHRA PRADESH RESIDENTAL EDUCATIONAL INSTITUTIONS SOCIETY
November 1, 2006
GVPREL MEE Vs. GOVERNMENT OF ANDHARA PRADESH
January 28, 2006
H H ARJUN DOSS MAHANT DISCIPLE OF GURU DEVENDER DASS SRI SWAMY HATHIRAMJI MATH TIRUMALA TIRUPATI Vs. COMMISSIONER OF ENDOWMENTS
January 27, 2006
H V RAJESHWARI Vs. DEPUTY INSPECTOR GENERAL OF POLICE
February 3, 2006
HARIDASYAM SRINIVASA MURTHY Vs. M JANARDHAN REDDY
October 13, 2006
HASEENA SULTHANA Vs. NATIONAL THERMAL POWER CORPORATION LTD
November 14, 2006
HEDAPLAST INDUSTRIES Vs. DEPUTY COMMISSIONER CT CHARMINAR DIVISION HYDERABAD
March 1, 2006
HEMARAJANI TUBES PRIVET LIMITED Vs. CENTRAL STORE PURCHASE ORGANIZATION
July 13, 2006
HEMARAJANI TUBES PVT LTD Vs. CENTRAL STORE PURCHASE ORGANISATION
March 28, 2006
HIDAYATHULLA SHERIFF Vs. BONDILI KESAVA SINGH
July 12, 2006
HINDI INSTANT FOODS Vs. STATE OF A P
November 15, 2006
HYDERABAD BEVERAGES PRIVATE LIMITED Vs. STATE OF A P
April 18, 2006
HYDERABAD CHEMICAL SUPPLIES LIMITED Vs. UNITED PHOSPHORUS LIMITED
January 3, 2006
HYDERABAD CYLINDERS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
March 18, 2006
HYDERABAD PETROLEUM PRODUCTS DEALERS ASSOCIATION Vs. MINISTRY OF PETROLEUM
June 30, 2006
I B RAO Vs. REGISTRAR OFCOMPANIES AP
June 6, 2006
I T SECURITY OFFICER NAVAL ARMAMENT DEPOT GOVT OF INDA MINISTRY OF DEFENCE VISHAKHAPATNAM Vs. JAGARAPU SIMHADRI
November 16, 2006
I V SAIBABA REDDY Vs. REVENUE DIVISIONAL OFFICER
April 4, 2006
IBP CO LIMITED Vs. HABEEBA BEGUM
October 27, 2006
IMADABATHINI KLYANI ALIAS AMMULU Vs. IMMADABATHINI VENKATA SUBBAMA
March 16, 2006
IMMANNI RAMAKRISHNA Vs. COMMISSIONER MUNICIPAL CORPORATION OF RAJAHMUNDRY
November 23, 2006
INDIAN BANK Vs. V K AVADANI
February 10, 2006
INDO AQUATICS LIMITED Vs. SUPDT. OF CUS. AND C. EX., RANGE-I
February 21, 2006
INDOR DUTTU Vs. STATE OF A P
March 7, 2006
INTECH NET LIMITED Vs. STATE OF A P
July 12, 2006
INTEGRATED RURAL HEALTH WOOMEN AND CHILD EDUCATION DEVLOPMENT SOCIETY Vs. GOVERMENT OF A P
January 28, 2006
INTURI VENKAIAH Vs. BATHINEEDI RAMCHANDRAIAH
December 12, 2006
INUGANTI VENKATA RAMANA MURTHY Vs. ITHAM SRIRAMAMURTHY
March 31, 2006
IPPAGUNTA KOTESWARI Vs. STATE OF A P
November 10, 2006
IQBAL HUSSAIN SARDAR HUSSAIN Vs. APSRTC
December 5, 2006
IRRUVURU RAMACHANDRAREDDY Vs. KOPPALA BHUSHNAM
July 19, 2006
IRUSUMALLA VARALAKSHMI Vs. CHILAKAPATI RAJU
June 6, 2006
IRUSUMALLA VARALAKSHMI Vs. CHILAKAPATI RAJU
June 16, 2006
J LAKSHMAN RAO Vs. ELLANDULA RAVINDER
November 15, 2006
J RAMACHANDRAIAH Vs. GANGISETTI SAVITHRAMMA
April 28, 2006
J RAMALAKSHMI Vs. NALAMARI LAKSHMI
February 10, 2006
J RAMULAMMA Vs. J DANAN REDDY
March 24, 2006
J RAVI KUMAR HINDUSTAN PETROLIUM CORPORATION LTD Vs. CHIEF GENERAL MANAGER HINDUSTAN PETROLIUM CORPORATION LTD
August 25, 2006
J SAI PRASANNA Vs. MEDICAL COUNCIL OF INDIA
December 5, 2006
JADDU JUVVANNA Vs. STATE OF A P
September 29, 2006
JADHAV MOHAN SINGH Vs. ELECTION TRIBUNAL CUM AGENCYDIVISIONAL OFFICER
August 25, 2006
JADHAV MOHAN SINGH Vs. ELECTION TRIBUNAL CUM AGENCY DIVISIONAL OFFICER
August 21, 2006
JAGANNADHA RAJU ALIAS THAMIL RAJU Vs. STATE OF A P
September 21, 2006
JAGANNADHASWAMY TEMPLE Vs. GARUDA VENKATA RAO
October 12, 2006
JAKKULA VENKATA SWAMY Vs. DISTRICT COLLECTOR RANGA REDDY
October 22, 2006
JALDU VISVESWARA RAO Vs. MANDALA DHANA LAKSHMI
July 12, 2006
JALLA BHADRAYYA Vs. TATIKONDA SURYAKANTHAMMA
August 29, 2006
JAMIA MASJID MASJID HAZARATH BILALA HYDRABAD Vs. STATION HOUSE OFFICER SUB INSPECTOR OF POLICE R R DISTRICT
January 5, 2006
JAMPANA RAJYA LAKSHMI Vs. PATTAPU SEENAIAH
June 14, 2006
JAMPANA RAMA RAJU Vs. KANURI SURYANARAYANA
January 23, 2006
JANGA SARAIAH Vs. STATE OF A P
June 22, 2006
JAPSON ESTATES PVT LTD Vs. DY COMMISSIONER OF INCOME TAX
June 9, 2006
JATAVATH SLI Vs. MANDAL PRISHAD DEVLOPMENT OFFICER PEDDAVOORA
January 23, 2006
JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY NON TEACHING STAFF ASSOIATION Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
March 23, 2006
JAYARAMA FINANCE AND LESSING P LTD Vs. BOBBA NAGESWARA RAO
August 31, 2006
JILLEHAMUDINAGAMANI Vs. SARVEPALLI VIJAYALAKSHMI
August 28, 2006
JITENDER CHOTTAI Vs. MUNICIPAL CORPORATION OF HYDRABAD
September 1, 2006
JONNAKUTI MOKSHANANDAM Vs. STATE OF AP
April 27, 2006
JONNALAGADDA SAMARAJYAM Vs. REGIATRAR SPECIAL COURT CONSTITUTED UNDER A P LAND GRABBING PROHIBITION
August 23, 2006
JONNALAGADDA SHUHASINI Vs. RAVELA AOGYAIAH
June 7, 2006
JONNAVITHULA SRINIVASA Vs. PARIMI VENKATA LAKSHMI NARASIAHA SASTRY
February 23, 2006
JUBILEE HILLS VO OPERATIVE HOUSE BUILDING SOCIETY Vs. ANIL KOLLY
November 23, 2006
JUVVADI RAGHU LAXMAN RAO Vs. STATE OF A P
July 12, 2006
JYOTHI CONSTRUCTIONS; K SRINIVASA RAO; MADHUCON PR Vs. SENIOR DIVISIONAL ENGINEER, CO-ORDINATION, HYDERAB
September 20, 2006
K A PRAKASH RAO Vs. U INDIRA DEVI
July 17, 2006
K AFSARUNNISA BEGUM Vs. K ANASUYA
March 14, 2006
K ARUN KUMAR ABBAYI Vs. RAMDASS MOTOR TRANSPORT LTD
July 19, 2006
K BALA KRISHNA Vs. DEBTS RECOVERY TRIBUNAL
June 19, 2006
K CHAKRAPANI Vs. DISTRICT LEVEL COMMITTEE
November 23, 2006
K DEEPATHI Vs. UNIVERSITY COLLEGE FOR WOMEN AUTONOMOUS
January 24, 2006
K GANGADHAR Vs. A P STATE ROAD TRANSPORT CORPORATION
November 9, 2006
K JAGADEESH REDDY Vs. ITC AND SECRETARY STATE TRANSPORT AUTHORITY
June 27, 2006
K JAMAL KHAN Vs. CUDDAPAH MUNICIPALITY
September 19, 2006
K K VALLI PRIMARY AGRICULTURE CO OPERATIVE SOCIETY WEST GODAVARI Vs. DISTRICT COLLECTOR WEST GODAVARI ELURU
January 2, 2006
K KANNAIAH Vs. S DESAMMA
March 8, 2006
K KKARUNAKAR Vs. APSRTC
January 24, 2006
K L D NAGASREE Vs. GOVERNMENT OF INDIA
December 11, 2006
K MADHUSUDAN Vs. CHAIRMAN/PERSON INCHARGE
August 5, 2006
K MALLIKARJUNA VARA PRASAD Vs. K POORNACHANDER RAO
July 7, 2006
K MANEMMA YADAIAH Vs. MUNICIPAL CORPORATION OF HYDRABAD
July 20, 2006
K MARUTHI MALLIKARJUNA RAO Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILING
April 24, 2006
K MEGHAMALA Vs. DEVULAPALLI INDIRA
March 24, 2006
K MUNIRATHNAM Vs. BHASKAR NAIDU
February 15, 2006
K NAGARAJU Vs. STATE OF A P
April 19, 2006
K NAGESWARA RAO Vs. B NAGAMALLESWARI
November 22, 2006
K NARAYANA RAJU Vs. UNION OF INDIA
April 25, 2006
K NARSIMHULU Vs. VENUGOPALASWAMY VARU
August 10, 2006
K PAPI REDDY Vs. B VENKATESHWARULU
August 22, 2006
K PAVAN RAJ Vs. MUNICIPAL CORPORATION OF HYDRABAD
September 25, 2006
K PRATAP REDDY Vs. P V S RAMABABU
October 10, 2006
K PRATAP REDDY Vs. P V S RAMABABU
October 7, 2006
K PULLAIAH Vs. K GOWRAIAH
July 26, 2006
K RADHAKRISHNA ALIAS NARADAIAH Vs. K MOHANA MURALI
February 22, 2006
K RAJA GOPAL RAO Vs. UNION OF INDIA
September 18, 2006
K RAJAM RAJU Vs. P RANGAMMA
April 20, 2006
K RAMABRAHMAM Vs. G NARSINGH RAO
July 14, 2006
K RAMASESHU Vs. LABOUR COURT GUNTUR
March 21, 2006
K RAMBABU Vs. STATE OF A P
September 20, 2006
K S LIU Vs. A P CO OP TRIBUNAL
June 20, 2006
K SARANGAPANI Vs. ANNAMANENI KISHAN RAO
March 13, 2006
K SESHALATHA Vs. M V NAGESWARA RAO
October 17, 2006
K SHARADHA Vs. M KOTI REDDY
October 24, 2006
K SHARVANI Vs. K SRINIVASA KUMAR
March 14, 2006
K SHIVA RAMKRISHNA Vs. EMPLOYEES STATE INSURANCE CORPORATION VIJAYWADA
April 20, 2006
K SIVARAMA KRISHNA PRASAD Vs. STATE OF A P
September 5, 2006
K SIVRAMA KRISHNA PRASSAD Vs. STATEOF A P
September 12, 2006
K SRIHARI Vs. MUNICIPAL COUNCIL
September 29, 2006
K SRINIVASA KUMAR Vs. SHARVANI
March 14, 2006
K SRINIVASA RAO Vs. K RENUKA BAI
November 2, 2006
K SUBRAMANYAM REDDY Vs. T T DAVASTHANAMS
March 1, 2006
K SURESH KUMAR, S/O LATE K RAJAIAH Vs. COMMISSIONER, TOWN MUNICIPALITY, VIKARABAD, RANGAR
September 29, 2006
K SWARNA KUMARI Vs. GOVERNMENT OF ANDHRA PRADESH
February 6, 2006
K SWARNA KUMARI SUBORDINATE JUDGE Vs. GOVERNMENT OF ANDHRA PRADESH
December 29, 2006
K TAHEER MAHI K MAHIPATHI RAO Vs. GENERAL MANAGERSOUTH DEPARTMENT OF TELECOMMUNICATIONS BHARTSANCHAR NIGAM LIMITED
July 26, 2006
K V CHUDAMANI AND ORS Vs. OSURI DEVENDRA PHANIKAR AND ORS
February 8, 2006
K V RAMKRISHNA Vs. SATEESH KUMAR REDDY
July 14, 2006
K V S N V PRASAD Vs. PUBLIC CLUB
January 2, 2006
K VENKAT RAJAM DEPOT MANAGER A P S R T C NIZAMABAD Vs. K S S R KRISHNA
February 15, 2006
K VENKATANATHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
September 15, 2006
K VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
July 7, 2006
K VINAYAK REDDY Vs. SHRIRAM CHITS LIMITED
March 1, 2006
K YADAIAH Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE
August 28, 2006
K YERRISWAY RAMAPPA Vs. SPECIAL DEPUTY COLLECTOR L A H L C
September 29, 2006
K. SREENIVASA RAO Vs. H. GANGADHAR
February 14, 2006
KACHANA PADMAVATHI Vs. PRODDATUR MUNICIPALITY
November 28, 2006
KAKATIYA UNIVERSITY Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
November 22, 2006
KAKI SUBBAIAH ALIAS SUBBANNA Vs. STATE OF ANDHRA PRADESH
April 27, 2006
KALA JYOTHI PROCESS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER GANDHI NAGAR CIRCLE HYDERABAD
May 23, 2006
KALAGARA VIGHNESWARARAO Vs. GOVERNMENT OF A P
January 5, 2006
KALAKONDA PRAKASH Vs. BILLAKANTI VAMAN MURTHY
April 25, 2006
KALLEM SWAMY REDDY Vs. STATE OF A P
September 4, 2006
KALLIMAKULA REDDY SARASWATHAMMA Vs. V VASANTHAMMA
December 6, 2006
KALPANA THEATRE VIZIANAGARAM Vs. JOINT COLLECTOR VIZIANAGARAM
March 18, 2006
KALVACHERLA BALA TRIPURA SUNDARAMMA Vs. RACHURI SUBBARAYUDA
September 15, 2006
KAMARATHI SREEMURTHY Vs. KAMARATHI RAJESWARI
July 7, 2006
KAMEPALLI SITARAMIAH Vs. NALLURI KRISHNA MOHAN RAO
January 3, 2006
KAMISETTY NARAYANA MURTHY Vs. REVENUE DIVISIONAL OFFICER ELURU
April 12, 2006
KAMMILA DAMODAR RAO Vs. JILLEPALLI THANDAVA KRISHNA MURTHY
September 7, 2006
KAMRAN MIRZA Vs. COMMISSINER OF LAND REFORMS AND URBAN LAND CEILLINGS
March 28, 2006
KANAMARLAPUDI VENKATARATNAMA Vs. CHUNDURI PADMAVATHI
June 23, 2006
KANCHAN SHARMA Vs. UMA SHANKAR SHARMA
November 20, 2006
KANIGALLA VENKATA SUBBA RAO Vs. VICE CHAIRMAN VGTM URBAN DEVLOPMENT AUTHORITY
August 7, 2006
KANNEBOINA NAGESHWAR RAO Vs. POTLA SOORAMMA
September 11, 2006
KAPPA VENKATA SUBBA RAJU Vs. EMMURI SREERAMULUSETTYVENKATA SUBBAIAH SETTY NEW CO
February 15, 2006
KARAMPUDDI VENKATESWARLU Vs. GADDE LAKSHMAIAH
September 1, 2006
KAREDDY MANYAMMA Vs. STATE OF A P
September 26, 2006
KAREEM HUSSAIN Vs. VEERANKI RAMA KRISHNA PRASAD
December 29, 2006
KARETI VENU Vs. STATE OF A P
September 27, 2006
KARRI MARRIYAMMA Vs. PENUMATCHA RAMAMMA
August 29, 2006
KARU CHINA APPALASWAMY Vs. KARU PEDA APPALASWAMY
September 5, 2006
KARUMURI PRAKASH Vs. ARYA VYASYA SANGHAM
January 24, 2006
KARUMURI VEERA VENKATA SATYA NAGESWARA GUPTA Vs. BONDADA VEERAIAH
July 7, 2006
KARUTURI BULI VENKAYYA Vs. NEKKANTI SREE RAMAKRISHNA; N SATYAVATHI; PERICHERL
June 6, 2006
KARVEY STOCK BROKING LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
May 2, 2006
KASMIREDDI NARASIMHA REDDY VENKATA REDDY Vs. KASIMIREDDI SAROJAMMA NARASIMHA REDDY
June 21, 2006
KASTURI BROTHERS Vs. MUNICIPAL CORPORATION OF HYDRABAD
September 28, 2006
KASWA VENKATESHAM HANUMANDLU Vs. STATE OF ANDHRA PRADESH
July 3, 2006
KATA AROGYAIAH Vs. CHIPPA PENTAMMA
April 17, 2006
KATAMAREDDY SUNDARRAMI REDDY Vs. ELECTION COMMISSION OF INDIA
November 1, 2006
KATARI SATYAVATHI Vs. PULIDINDI DEVA SUNDARAYYA @ VITRAJU
February 28, 2006
KAVARU RAMAKRISHNA LAKSHMANNA Vs. KURELLA NAGAMANI NAGESWARA RAO
June 23, 2006
KAVETI SARADA Vs. VEMINENI HYMAVATHI
April 28, 2006
KAVITAM CO OPERATIVE RURAL BANK LTD Vs. PRESIDING OFFICER LABOUR COURT GUNTUR
March 3, 2006
KAVITAPU DEVI KIRANMAYI Vs. KAVITAPU SURYAKANTHAM
April 17, 2006
KERAM MANGAIAH Vs. AGENT OF GOVERNMENT AT KHAMMAM
March 23, 2006
KESORAM CEMENT Vs. STATE OF A P
March 1, 2006
KHAIRUDHIN ASFAFUDIN Vs. SOMI REDDY LAXMA REDDY
June 26, 2006
KHAJA NASEERUDDIN Vs. COMMISSIONER SURVEY SETTLEMENT AND LAND RECORDS
November 17, 2006
KHAJA NASEERUDDIN LATE Vs. DISTRICT COLLECTOR
November 27, 2006
KHAJA RAHEEMUDDIN Vs. DIVISIONAL FOREST OFFICER
January 4, 2006
KHAJA SAFIULLAH Vs. METTUBAGA REDDY
September 15, 2006
KHAMRUDDIN KHAN Vs. CHAIRMAN MUNICIPAL COUNCIL
November 2, 2006
KIKKISETTI PANDU RANG RAO Vs. BOORLA NAGA VENKATA SATYANARAYANA
December 1, 2006
KIKKISETTI PANDU RANGA RAO Vs. BOORLA NAGA VENKATA SATYANARAYANA
December 5, 2006
KILARAPU SATYAVATI Vs. DISTRICT COLLECTOR KAKINADA EAST GODAVARI DIST
January 24, 2006
KILARI AYYANNA PATRUDU Vs. GOVT OF A P
June 28, 2006
KILARI KONDAIAH Vs. DISTRICT COLLECTOR PANCHAYAT
November 8, 2006
KIMBERLY CLARK LIVER LIMITED Vs. STATE OF A P
March 10, 2006
KISHAN PRASAD PALAYPU Vs. REGISTRAR OF COMPANIES HYDRABAD
November 23, 2006
KOCHERIA VEERASWAMY Vs. STATE OF A P
March 7, 2006
KODANDARAMASWAY VARI TEMPLE Vs. COMMISSIONER OF SURVEY
October 26, 2006
KODEPAKA NARSAIAH Vs. DANDI NARSIMHA
February 23, 2006
KOKI PRABHAKAR REDDY Vs. STATE OF A P
August 30, 2006
KOLA NARSIMHULU Vs. VENUGOPALASWAMYVARU
August 10, 2006
KOLANATI SATYANARAYANA Vs. NIZAMPATNAM MASTAN
September 19, 2006
KOLETI MARRUTHI NAGABHUSHANAM Vs. DISTRICT COLLECTOR KARIMNAGAR DIST
August 28, 2006
KOLLAM PADMA LATHA Vs. KOLLAM CHANDRA SEKHAR
September 28, 2006
KOLLAREDDY VENU GOPALA SWAMMY REDDY Vs. MANCHERIAL MUNICIPALITY
September 13, 2006
KOLOR SYAMA RAJU Vs. VENKATESHWARA MAHAL REGD
July 12, 2006
KOMMURU RAMA MOHANARAO Vs. V KANAKA DURGAIAH
June 29, 2006
KONA VENKATA SIVA SURYA CHANDRA SEKHAR Vs. BONDA VENKUNAIDU
December 22, 2006
KONDA RAMA KRISHNA Vs. BAYANA SESHA REDDY
July 26, 2006
KONDA SURYANARAYANA Vs. STATE OF A P
February 8, 2006
KONDAPAKA LAKSHMI NARSHIMHA CHARYULU Vs. J SUDHAKAR
December 12, 2006
KONEJETI SURESH Vs. STATE OF A P
August 9, 2006
KONETI RAMCHANDRA Vs. G ANJAPPA
November 8, 2006
KOPPARAPU RATNA KUMARI Vs. BATCHU LAKSHMI
July 25, 2006
KOPPISETTI SATYANARAYANA Vs. STATE OF A P
July 13, 2006
KOPPULA KOTAIAH Vs. GUMMADI VASANTHA RAO
December 12, 2006
KOPPULA REEZU LACHAIAH Vs. STATE OF A P
November 13, 2006
KORIPATHI SRIRANGA GOPALA RAO Vs. DISTRICT COLLECTOR WEST GODAVARI DISTRICT
June 6, 2006
KORVI ROSAIAH Vs. MITTA SRINIVASA REDDY
February 23, 2006
KOSARAJU LAKSHMI TULASI Vs. KOSARAJU RAMCHANDRA RAO
September 29, 2006
KOTHAPALLE HAZARATHAIAH Vs. NALISETTY VENKATA NARASIAH
July 5, 2006
KOTHOTA MARINE FISHERMENCO OPERATIVE SOCIETY WEST GODAVARI DIST Vs. DIRECTOR OF FISHERIES A P
March 16, 2006
KOTIPALLI NAGESWARA ALIAS KOTUPALLI Vs. YANDRAPALLI NAGAIAH
August 29, 2006
KOTTA NARAYANA MURTHY Vs. SUB REGISTRAR JAGGAMPET EAST GODAVARI DISTRICT
December 26, 2006
KOTTE RAJAM Vs. SINGARENI COLLIERIES COMMPANY
July 21, 2006
KOVURI BABJI Vs. STATE OF ANDHRA PRADESH
October 12, 2006
KPDELA SIVA PRASAD RAO Vs. KORITALA VENKATA RAMANAIAH
September 4, 2006
KRISHI SAGAR AGRO INDUSTRIES Vs. THE COMMERCIAL TAX OFFICER NO. II
January 4, 2006
KRISHNA PULVERSING MILLS Vs. EMPLOYEES STATE INSURANCE COPORATION
September 14, 2006
KRISHNA RAI Vs. UNITED INDIA INSURANCE COMPANY LTD
April 24, 2006
KRISHNA SARMA Vs. RAMESH KUMAR JOSHI
February 24, 2006
KRISHNAIAH Vs. GOVERNMENT OF A P
August 30, 2006
KSHATRI AMMINIBAI Vs. BEDESI SURYANARAYANA SINGH
February 8, 2006
KUCHIBHOTLA VENKATA NARSIMHA PERAYYA SASTRY ADOPTED K VENKATA RAO Vs. NARSIMHADEVARA JAGDEESWARA RAMA KRISHNA
June 30, 2006
KUCHIMANCHI SUBBA RAO Vs. KANCHANA PRABHAKARA RAO
March 1, 2006
KUNA THIRUMALAMMA Vs. R SIVA NAGI REDDY
November 27, 2006
KUNCHI KRISHNA MOHAN Vs. SENTINI CERAMICA PVT LTD
July 14, 2006
KUNCHI KRISHNA MOHAN Vs. SENTNI CERMICA PVT LTD
June 14, 2006
KUPPILI VENKATA RAO Vs. KUPPILI SURYAKANTHAMMA
August 29, 2006
KURELLA NAGA DRUVA VUDAYA BHASKARA RAO Vs. GULLA JANIKAMMA ALIAS MACHARAMMA
September 27, 2006
KURRA BUTCHAMMA Vs. GOVERNMENT OF A P SOCIAL WELFARE DEPT
March 23, 2006
KYATHAM YADAGIRI Vs. SECRETARY TO GOVERNMENT ENERGY POWER-I DEPT
April 4, 2006
KYATHUR CHAKALI CHINNAKA Vs. NOORJAHAN BEGUM G NAZEER AHMED
June 19, 2006
L HASSAN KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
April 12, 2006
L HEMLATHA Vs. T SURYACHANDRA REDDY
March 1, 2006
L K PRABHAVATHI Vs. K V SREE RAMA MURTHY
September 19, 2006
L P CHRISTIAT Vs. SURYANARAYANA
December 12, 2006
L VARA LAKSHMI Vs. R V LAKSHMI REDDY
December 27, 2006
LACHAPETA RAMALAXMI Vs. LACHAPETA BALANARSAIAH
September 13, 2006
LAKKARAJU RADHA KRISHNA Vs. PYARLE RAMA SARMA
October 16, 2006
LAKSHMI BAI Vs. CHINNAIAH
November 17, 2006
LAKSHMI BAI Vs. PEDDA LAKSHMAN
November 17, 2006
LAKSHMI GENERAL FINANCE LTD Vs. EXECUTIVE ENGINEER YRPC DIVISION MAHARANIPETA
February 22, 2006
LAKSHMI GENESH FILMS Vs. GOVERNMENT OF A P
June 21, 2006
LAKSHMI TRADING CO M/S. Vs. DOKKODA SATYAVANI
March 12, 2006
LAKSHMI TRADING COMPANY SAMALKOT Vs. DOKKODA SATYAVANI
April 12, 2006
LALLITHA TYAGI Vs. M CHANDRA KALA
August 18, 2006
LAND ACQUISITION OFFICER AND REVENUE DICISIONAL OFFICER KAVALI Vs. NAGISETTI VENKATASUBBAIAH
September 25, 2006
LARSEN AND TOUBRO LIMITED Vs. STATE OF ANDHRA PRADESH
October 12, 2006
LARSEN AND TOUBRO LTD Vs. STATE OF A P
August 21, 2006
LAVETI RAMAYAMMA Vs. BONDALA NUKARAJU
March 14, 2006
LAVU NARMADA L NARENDRA NATH Vs. VONVEMOR EAMCET06 JAWAHARLALA NEHRU TECHNOLGICAL UNIVERSITY
July 18, 2006
LAVU SRI KRISHNA RAO Vs. MOTURI NAGENDRA RAO
August 8, 2006
LAXMI BAI Vs. NEELAM NARSIMHA
February 1, 2006
LELLA POTLA PADMAJA Vs. LELLA KOTESWARA RAO
June 7, 2006
LIFE INSURANCE CORPORATION OF INDIA Vs. KADAPA MUNICIPAL CORPORATION
November 15, 2006
LINGAM SUBRAMANYAM Vs. PUTTA SESHADRI
April 3, 2006
LINGU SAVITHRI Vs. P SAHDEV
January 3, 2006
LOKARA OM KUMAR Vs. BAIKAN SATYANARAYANA
June 20, 2006
LOKARA OM KUMAR Vs. BAIKAN SATYANARAYANA
June 26, 2006
LT SECURITY OFFICER NAVAL ARMAMENT DEPOT VISHAKAPATNAM Vs. JAGARAPU SIMHADRI
November 17, 2006
M A AHAD QURESHI Vs. COMMISSIONER OF POLICE
August 23, 2006
M A AZIZ Vs. MOHD ABDUL QUDDUS
April 27, 2006
M A E KUMAR KRISHNA VARMA Vs. SRI RAMOJI RAO
September 22, 2006
M A GAFFAR Vs. STATE OF A P
February 22, 2006
M A JALEEL Vs. PRAKASH ROAD LINES LTD
November 7, 2006
M A KHADER KHAN Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL AND ORS
June 22, 2006
M A SALAM Vs. S SIDDAMMA
November 23, 2006
M A SULTHAN MOHIUDDIN Vs. MOHAMMAD SULEMAN BABU
June 9, 2006
M ANJAIAH MALLAIAH Vs. GOVT OF A P
November 23, 2006
M BHOOPAL REDDY Vs. LABOUR COURT 1
March 16, 2006
M C JAIN Vs. OFFICIAL LIQUIDATOR HIGH COURT OF A P
March 18, 2006
M D SOUJANYA Vs. S V V P V M C MAHILA VIDYA PEETH
January 24, 2006
M G BROTHERS FINANCE LIMITED Vs. J BADRINATH KRISHNAIAH SETTY
August 21, 2006
M GOPALA KRISHNA Vs. DIVISIONAL SECRETARY COMMISSIONER RAILWAY PROTECTION FORCE
July 7, 2006
M HYMAVATHI SUBBARAO Vs. M KOTESHWARARAO SUBBARAO
July 14, 2006
M JAGANNADHA RAO Vs. GOVERNMENT OF A P
November 8, 2006
M JAGDEESWARA RAO Vs. DIVISIONAL FOREST OFFICER
September 1, 2006
M KALYANI Vs. DISTRICT COLLECTOR PRAKASHAM
January 21, 2006
M KRISHNA MOHAN Vs. STATE OF A P
June 27, 2006
M KRISHNA MOHAN Vs. STATE OF AP
June 7, 2006
M LAKSHMA REDDY Vs. STATE OF A P
July 27, 2006
M MADHUSUDHAN RAO Vs. STATE OF A P
April 12, 2006
M MALLIKARJUN Vs. STATE OF A P
February 23, 2006
M NABEED BASHA Vs. G MD ISMAIL
July 13, 2006
M NARSINGA RAO Vs. MUKUNDLAL MISRA
September 1, 2006
M P GURIVI REDDY Vs. PADISELA SRINIVASULU
December 4, 2006
M P VENKATESHWARLU REDDY Vs. M BHIKSHALU
October 24, 2006
M PADMAVATHI Vs. HYDERABAD URBON DEVELOPMENT AUTHORITY
September 8, 2006
M PADMAVATHI Vs. SIDDAHAMSETTY RAJESHWAR
July 4, 2006
M PRABHAKAR REDDY Vs. STATE OF A P
June 14, 2006
M RAGHVA RAO Vs. ORUGANTI BUCHIREDDY
April 6, 2006
M RAJ NARAYANA ALIAS RAJU Vs. STATE OF A P
February 16, 2006
M RAJAGOPAL REDDY Vs. STATE BANK OF INDIA ADB GOVINDARAPPET BRANCH
February 14, 2006
M RAJENDRA PRASAD Vs. STATION HOUSE OFFICER
April 28, 2006
M RAMASWAMY Vs. GOLLA RANGAMMA
April 5, 2006
M RAMCHANDRA REDDY Vs. GOVERNMENT OF A P
February 1, 2006
M RAMI REDDY Vs. SPECIAL COMMISSIONE OF LAND REVENUE GOVT OF A P
July 31, 2006
M S K NARAYANA RAO Vs. REGISTRAR OF CO OPERATIVE SOCIETTES GOVERNMENT OF A P
April 25, 2006
M SAINATH LINGANNA Vs. EZAF PENTAVVA
October 27, 2006
M SARASWATHI Vs. DIST COLLECTOR
December 20, 2006
M SATYANARAYANA Vs. VISWANATH KAKAR
December 21, 2006
M SATYANARAYANA Vs. BHIMAVARAMMUNICIPAL COUNCIL
July 5, 2006
M SESAGIRI RAO Vs. M RUKKAMMA
April 21, 2006
M SHEELAMMA Vs. B ALIBERT
January 6, 2006
M SHIVA KUMAR Vs. A BAL REDDY
September 28, 2006
M SIVARAM Vs. STATE OF A P
August 22, 2006
M THIPPE SWAMY Vs. L LALITHA KUMARI
September 28, 2006
M V R SASTRY Vs. MOHD ZAHED ALI
June 7, 2006
M V SAVANI Vs. M D SAVANI
March 29, 2006
M V V SATYANARAYANA Vs. UNION OF INDIA
August 18, 2006
M VENKATA NAIDU Vs. STATE
February 22, 2006
M Y JAGADESH Vs. STATE OF ANDHRA PRADESH
June 21, 2006
M.V.S. SURYANARAYANA RAJU Vs. COMMERCIAL TAX OFFICER AND ORS.
August 24, 2006
MADA VENKATA MUTYALA RAO Vs. GOVERNMENT OF ANDHARA PRADESH
October 30, 2006
MADAKA KRISHNAIAH Vs. ASSOCIATE DIRECTOR OF RESEARCH
January 25, 2006
MADALA SIVA KASHIRATHNA PRAMEELA RANI Vs. AMBATI JANARDHANA RAO
June 28, 2006
MADDALA SAI LAKSHMI Vs. MEDISETTI LAKSHMI NARASAMMA
March 2, 2006
MADDINENI KOTESWARA RAO Vs. MADDINENI BHASKARA RAO
October 26, 2006
MADDIRALA BABU RAO Vs. MANDLURI VENKAIAH
September 19, 2006
MADDULA SATYANARAYANA MURTHY SEETHARAMASWAMY Vs. LAND ACQUISITION OFFICER
June 21, 2006
MADIGUNDU SHANKARA ALIAS CHANDRS Vs. STATE OF A P
June 15, 2006
MADIPEDDI RAJALINGAM Vs. RUDROJU CHINNA SOMAIAH
July 28, 2006
MADIWADA ANKINEEDU Vs. DISTRICT COLLECTOR
June 9, 2006
MAFTLAL FINANCE CO LTD Vs. NOBLE TRAVELS
November 22, 2006
MAGANTI KANAKADURGA Vs. MAGANTI VENKATESWARLU
April 27, 2006
MAGANTI SUBRAHMANIYAM Vs. K DURGA DAS
March 31, 2006
MAHABOOB MASTANA BEGUM ALIAS MUNTAZ BEGUM Vs. GOVERNMENT OF A P
November 9, 2006
MAHABUBABAD GRAM PANCHAYATWARANGAL DIST Vs. GOVERNMENT OFA P
July 13, 2006
MAHAKALI RAMALINGAM Vs. ELECTION AUTHORITY COMMISIONER AND DIRECTOR OF MUNICIPAL ADMINISTRATION A P
March 18, 2006
MAHAVEER LOHIYA Vs. STATE OF A P
September 26, 2006
MAHAVIR LOHIYA Vs. STATE OF A P
September 1, 2006
MAHER FATIMA Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT HYDRABAD
January 24, 2006
MAHINDRA AND MAHINDRA FINANCIAL SERVICE LTD Vs. TALAMADIA DURGA GOUD
September 11, 2006
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April 28, 2006
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February 1, 2006
MAKEMALLA SAILOO Vs. SUPRITENDENT OF POLICE NAGONDA
February 1, 2006
MALAVATH BABULAL Vs. STATE OF ANDHRA PRADESH
August 31, 2006
MALIREDDY RAJASEKHARA REDDY Vs. DISTRICT COLLECTOR KRISHNA DISTRICT
February 14, 2006
MALLADI RAVISHANKAR Vs. ANADARAJU CHITS PVT LTD
October 10, 2006
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December 29, 2006
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September 12, 2006
MALLAREDDI MADANA MOHANARAO ALIAS KANDA Vs. STATE OF A P
February 14, 2006
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March 10, 2006
MAMATHA CHIT FUND P. LTD. (IN LIQUIDATION) Vs. SMT. DOURE SWARROPA RANI AND ORS.
February 28, 2006
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April 25, 2006
MAMIDI SAI REDDY Vs. M SHIVA REDDY
March 6, 2006
MANAGEMENT OF DIVISIONAL ENGINEER TELECOMMUNICATIONS Vs. VENKATAIAH SAYANNA
July 7, 2006
MANAGING COMMITTEE MASJID IBRAHIMIA Vs. HYDERABAD ALLEYN METAL WORKS LTD
March 9, 2006
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April 12, 2006
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January 28, 2006
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June 29, 2006
MANDA VIKRAM DEV Vs. M SUPRIYA
January 23, 2006
MANDA YADAGIRI Vs. GUJJULAVENKAT REDDY
July 12, 2006
MANDALA GANGUNAIDU Vs. PALAVALASA GOPINAIDU
November 21, 2006
MANDALA SIMHACHALAM Vs. NEDURU TRINATH
October 24, 2006
MANEPPALLI MOHAN RAO Vs. N B M MURALI KRISHNA
November 18, 2006
MANGALI VENKATESH Vs. SHAIK MASTAN
December 20, 2006
MANGIPUDI LAKSHMINARASIMHAM SANSKRUTA VEDA PATASALA AND CHALIVENDRAM Vs. MANGIPUDI VISWESWARA SRINIVASA RAO
November 29, 2006
MANGIPUDI LAKSHMINARAYANA Vs. MANGIPUDI VARALAXMI
March 31, 2006
MANOJ MIRROR INDUSTRIES Vs. AUTHORITY UNDER SECTION 50 OF A P SHOPS AND ESTABLISHMENT ACT LABOUR OFFICER
February 3, 2006
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June 28, 2006
MARGADARSI MARKETING PVT LTD Vs. GIRISH SANGHI
September 8, 2006
MARUTHI COLLEGE ENGINEERING AND TECHNOLOGY Vs. MOHD SALAHUDDIN GHORI
June 28, 2006
MARUTHI CONSTRUCTIONS Vs. GOVERNMENT OF A.P. AND ANR.
September 13, 2006
MASHETTY VENKATESHAM Vs. JOINT COLLECTOR
October 12, 2006
MASINI SHEKAR REDDY Vs. STATE OF A P
March 10, 2006
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December 29, 2006
MATAM SUJATHA Vs. MANAGER RAMAKASHYAP CHITS ANDHRA LTD
July 21, 2006
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March 1, 2006
MAUSUL ALIAS MANNUR NARAYAN REDDY Vs. STATE OF A P
March 1, 2006
MAVUDI RANGUNAIDU Vs. PALAVALASA VENKATARAO
December 26, 2006
MAVURI RANI VEERABHADRAMMA ALIAS KANDARPA PRAMEELA ALIAS MAVURI PRAMEELA Vs. STATE OF ANDHRA PRADESH
December 21, 2006
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November 10, 2006
MD MOHMOOD Vs. STATE OF A P
April 5, 2006
MD NAZIRUDDIN Vs. VICE-CHAIRMAN AND MANAGING DIRECTOR
September 4, 2006
MD SHABBIR AHMED Vs. ZARRAR BIN ABDULLA
November 2, 2006
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March 14, 2006
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November 13, 2006
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March 3, 2006
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July 10, 2006
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March 13, 2006
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December 7, 2006
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June 21, 2006
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July 7, 2006
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February 2, 2006
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March 13, 2006
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June 7, 2006
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December 1, 2006
MIR KHAIRUDHIN Vs. K SOMI REDDY
June 26, 2006
MIR MUJAHID ALI Vs. MUNICIPAL CORPORATION OF HYDERABAD
June 5, 2006
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January 28, 2006
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October 19, 2006
MOHAD KHASIM Vs. G MEERA BAI
November 17, 2006
MOHAMMAD SHAFI Vs. STATE OF A P
April 20, 2006
MOHAMMED FAREED Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDRABAD
December 11, 2006
MOHAMMED YOUSUFUDDIN Vs. M D AZIZUDIN
February 14, 2006
MOHAMMED ZAHEER AHMED Vs. SYED SHAH SHUJAUDDIN QUADRI
March 24, 2006
MOHD ABBAS ALI Vs. MASOOD BIN MOHD ALI KHALIL
October 31, 2006
MOHD ABBAS HUSSAIN KHAN Vs. KUNDUR PUSHPA MALA DEVI
April 21, 2006
MOHD ABDUL RAZAK Vs. B VENKATESH ALIAS VENKTAIAH
March 16, 2006
MOHD AYUB Vs. MOHD ABDUL LATEEF KHAN
April 19, 2006
MOHD IBRAHIM Vs. MUNNI ALIAS ZAINAB BEE
November 3, 2006
MOHD JANIMIYA Vs. A P STATE ROAD TRANSPORT CORPORATION SECUNDRABAD
March 9, 2006
MOHD RAHAMATULLAH HUSSAIN Vs. STATE OF A P
March 8, 2006
MOHD SHAFIUDDIN Vs. STATE OF A P
June 7, 2006
MOHD TAHER MIRZA Vs. STATE OF A P
February 20, 2006
MOHD TAHSEEN Vs. STATE OF AP
October 18, 2006
MOHD YOUSUF QUERSHI Vs. CHUNNI BEGUM
August 17, 2006
MOHD ZIAUDDIN Vs. STATE OF A P
October 18, 2006
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July 12, 2006
MOLLETI APPALANAIDU Vs. MOOKALA YERRUNAIDU
September 12, 2006
MOMINDLA SAILOO Vs. MAMINDLA PADMA
January 6, 2006
MONDIKAR SAMBAJI Vs. STATE OF A P
December 26, 2006
MOODE LAKSHMA NAIK Vs. GOVERNMENT OF A P
July 17, 2006
MOTHEY SAROJINI Vs. KARIGIRI CO OP HOUSING SOCIETY LIMITED
November 3, 2006
MOTTE RAJARAM Vs. REVENUE DIVISIONAL OFFICER LAND ACQUISITION OFFICER ADILABAD
February 13, 2006
MRKR MBGEC Vs. CHIEF ADMINISTRATIVE OFFICER CONSTRUCTION SOUTH CENTRAL RAILWAY SECUNDRABAD
March 23, 2006
MSHYAMALA Vs. DISTRICT PANCHAYAT OFFICER
August 28, 2006
MUDDASANI RAJAMBA Vs. NANDRE BHASKAR
March 9, 2006
MUDDASANI SAROJANA Vs. MUDDASANI VENKATA NARSAIAH
July 12, 2006
MUDDULA KURMA CHINNA RAJANNA Vs. STATE OF A P
October 12, 2006
MUILAPUDI VEERA VENKATA BALAYOGI SATYANARAYANA KRISHNA RAO Vs. MULLAPUDI INDRAVATHI DORAYYA
July 3, 2006
MUKARRAM JAH TRUST FOR EDUCATION AND LEARNING Vs. ASSISTANT CITY PLANNER
November 13, 2006
MUKESH TELI Vs. BHARTI TELI
December 9, 2006
MUKHTIAR SINGH Vs. STATE OF A P
January 31, 2006
MUKKERA MALLESH Vs. STATE OF A P
February 15, 2006
MULAKALAVATHY Vs. SUDDALA NARAYANA
March 3, 2006
MULLAH AHMED Vs. ACHARYA N G RANGA AGRICULTURALUNIVERSITY
March 23, 2006
MULLAPUDI VENKATARAYUDU Vs. KAKARLA MADHUBALA
February 24, 2006
MULUGU UMMA REDDY Vs. STATE OF A P
November 16, 2006
MUMMIDI RAGHAVENDRA RAO Vs. MALLADI GOLLAMMA
December 6, 2006
MUNAGAPATI VEERANJANEYULU AND OTHERS Vs. BATHULA LAXMA REDDY AND OTHERS
November 13, 2006
MUNGAPATI VEERANJANEYULU Vs. BATHULA LAXMA REDDY
November 30, 2006
MUNICIPAL CORPORATION OF GUNTUR Vs. B SYAMALA KUMAI
September 27, 2006
MUNICIPAL CORPORATION OF HYDRABAD Vs. G SAROJINI
November 21, 2006
MURTAZA MOOSAVI Vs. HEMENDRA V SHAH
March 29, 2006
MUSTAFA MUSLIM MINORITY WELFARE ASSOCIATION, REP B Vs. MRS SEETHA MAHALAKSHMI, W/O LATE SUBBA REDDY
September 29, 2006
MUTTHA WORKERS CO ORDINATION COMMITEE Vs. COMMISSIONER OF POLICE
November 3, 2006
MYALAVARAPU SUBBA RAO Vs. KOLLAPALLI LAKSHMI
February 8, 2006
MYLA GANTARIAH Vs. KADALI PEDDIRAJU
July 10, 2006
MYLAPORE RAJESWARI DEVI Vs. PONNAMANDA LAKSHMI BAI
September 8, 2006
N AHMEDULLAH SYED AHMEDULLAH Vs. STATE OF A P
June 28, 2006
N ANIL KUMAR Vs. NIZAM INSTITUTE OF MEDICAL SCIENCES
February 8, 2006
N GURURAJA RAO Vs. CIRCLE INSPECTORE OF POLICE ALAMPUR MAHABUBNAGAR DIST
March 2, 2006
N JANAKAMMA Vs. B VENKATA LAKSHAMMA
November 13, 2006
N K LEASING AND CONSTRUCTION P LTD Vs. COMMISSIONER OF INCOME TAX
June 9, 2006
N KRISHNAMURTHY Vs. STATE OF A P
December 11, 2006
N LAXMIPATI SASTRY Vs. REGISTRAR OSMANIA UNIVERSITY
March 7, 2006
N NAGA RAJU Vs. HIGH COURT OF ANDHRA PRADESH
October 24, 2006
N NARSHIMHA REDDY Vs. BHAHMATHANTRA PARAKALAMUT
February 15, 2006
N PADMAKAR REDDY Vs. GOVERNMENT OF A P
January 27, 2006
N PRABHAKARA NAIDU Vs. NELLORE FINANCE CORPORATION
September 4, 2006
N R PATEL AND CO Vs. T APARNA
April 27, 2006
N RAMESH VENKATADRI Vs. STATE OF AP
August 23, 2006
N RAMKRISHNA Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND EILING VISAKHAPATNAM
February 28, 2006
N SEKHAR Vs. GOVT OF A P
June 20, 2006
N SUNAJA Vs. KATRAGADDA SURESH
March 22, 2006
N VENKATAIAH Vs. SECRETARY A P REDIDANTIAL EDUCATIONAL INSTITUTIONS SOCIETY
February 17, 2006
NAINAZ JEHANGIR DARABHANA Vs. REGIONAL PASSPORT OFFICER
December 19, 2006
NALAZALA SRINIVAS RAO Vs. S LOKESWARA RAO
March 16, 2006
NALLABOTHULA SREESHAILAM Vs. STATE OF A P
February 16, 2006
NALLAMALA PADMAJAALIASMUPPALA PADMAJA Vs. NALLAMALA RAMESH
September 16, 2006
NALLAMSETI VEERAGHAVULU APPARAO Vs. SANGISETTI RAMALAKSHMI
September 25, 2006
NALLAPATI KOTAMMA VARADAIAH Vs. LANKA BHAGYALAKSHMI PRAKASAM
July 19, 2006
NALLURI SINGAIAH Vs. BANDLAPATI KISHORE BABU
April 5, 2006
NAMBI NARAYAN RAO Vs. NAMBI RAJESHWAR RAO
September 27, 2006
NAMBURI KARUNASREE Vs. STATE OF AP
December 29, 2006
NANGINENI RADHAKRISHNA MURTHY Vs. KANNEGANTI NAGENDRAMMA
September 21, 2006
NANJALA SATYANARAYANA Vs. JOINT COLLECTOR
February 24, 2006
NARASIMHA Vs. V AANNAPURNA
November 28, 2006
NARAVULLA VAJRAMMA Vs. UNITED INDIA INSURANCE CO LTD
September 22, 2006
NARAYANAM VENKATA CHALAMAJI Vs. BAIRUNDAN AMARSINGH
October 10, 2006
NARIMATI MUKESH ALIAS MUTHAIAH Vs. A P FOREST DEVLOPMENT CORPORATION LTD
January 24, 2006
NARINDER KUMAR Vs. UNION OF INDIA
March 24, 2006
NARNE ESTATES PRIVETLTD Vs. E SURENDERRAO
July 26, 2006
NARRA SUBHAS CHANDRA BOSE Vs. STATE OF ANDHRA PRADESH
November 6, 2006
NATAKAM RAJARAM Vs. STATE OF ANDHRA PRADESH
June 20, 2006
NATIONAL INSURANCE CO LTD Vs. ISLAVATH CHINNAMMA
April 4, 2006
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October 18, 2006
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November 30, 2006
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January 6, 2006
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July 3, 2006
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August 31, 2006
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September 28, 2006
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December 5, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. D SIVASANKAR
April 26, 2006
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March 20, 2006
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April 28, 2006
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February 7, 2006
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June 27, 2006
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August 25, 2006
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July 28, 2006
NAVARATHAN SINGH Vs. STATE OF A P
April 27, 2006
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June 26, 2006
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June 6, 2006
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March 10, 2006
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November 9, 2006
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November 19, 2006
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December 12, 2006
NERUSU SEETHARAVAMMA Vs. NERUSU DURGAIAH
November 28, 2006
NETHRA CHITS P LTD Vs. B RAMCHANDRA REDDY
March 16, 2006
NETWORK INC Vs. K R MOHAN REDDY
September 20, 2006
NEW INDIA ASSURANCE CO LIMITED Vs. B GOPALA
March 27, 2006
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April 19, 2006
NEW INDIA ASSURANCE CO LTD Vs. NALLA BOI SUSHEELA
August 2, 2006
NEW INDIA ASSURANCE CO LTD Vs. S GANGU BAI
December 6, 2006
NEW INDIA ASSURANCE CO LTD Vs. NAIDU KRUPA RAO
November 16, 2006
NEW INDIA ASSURANCE COMPANY LIMITED Vs. T NARSIMHA MURTHY RAJU
March 28, 2006
NEW INDIA ASSURANCE COMPANY LIMITED Vs. C GIRAMMA
April 5, 2006
NEW INDIA ASSURANCE COMPANY LIMITED Vs. G SAILAJA
March 7, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. G SAILAJA
February 7, 2006
NEW KAMAL BAR AND CAFE Vs. STATE OF A.P. AND ANR.
January 27, 2006
NEW MATCHING CENTRE Vs. BANKATLAL
July 7, 2006
NIDAMANURI RAMANA KUMARI Vs. ERUKULA SESHA RAO
June 5, 2006
NIJAYA LAKSHMI BUILDERS AND DEVLOPERS P LTD Vs. A RAJENDER
February 8, 2006
NILE LTD Vs. RENEWABLE ENERGY SYATEMS LTD
April 18, 2006
NIMMAGADDA GANGADHARA RAO Vs. STATE OF A P
November 14, 2006
NIMMAGADDA PADMANABHA RAO Vs. KOSARAJU SATYAVATHI
March 1, 2006
NIMMAGADDA SABASIVA RAO Vs. STATE OF ANDHARA PRADESH
June 15, 2006
NIMMAKA JAYARAJU LATE SOWRYAPPA Vs. CHIEF MINISTER OF A P GOVERN MENT
August 2, 2006
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November 28, 2006
NIRUJOGI APPALA NAIDU Vs. NIRUJOGIROJA
March 1, 2006
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March 31, 2006
NOONE RAMESH Vs. STATE OF A P
August 23, 2006
NORMAN SWAROOP ISSAC Vs. STATE BANK OF INDIA
October 30, 2006
NYLAPALLY NARAYANA Vs. BRAHMANAPALLY SAROJINI
August 11, 2006
O SREENIVASULU Vs. P SANTHI
December 7, 2006
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February 14, 2006
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February 15, 2006
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April 19, 2006
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June 26, 2006
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July 12, 2006
OM SURYA ELECTRONICS PVT LTD Vs. VINAY ELECTRONICS
August 18, 2006
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October 19, 2006
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July 14, 2006
ON THE WAY BAKERS OVEN Vs. SUSHEELA DEVI
February 28, 2006
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October 24, 2006
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November 17, 2006
ORIENTAL INSURANCE CO LTD Vs. BHIMALA PAVAN KUMAR
November 16, 2006
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November 21, 2006
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September 11, 2006
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September 12, 2006
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June 27, 2006
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December 7, 2006
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June 7, 2006
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March 3, 2006
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July 3, 2006
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August 11, 2006
P AGARWAL Vs. MOHAN RAO
June 13, 2006
P ANIL BABU Vs. ASSISTANT SESSIONS JUDGE BAPATIA
April 3, 2006
P ANNAMMAD Vs. N N A PATRICK
August 29, 2006
P B B NARSHIMHA RAO Vs. ENVIRONMENT PROTECTION TRAINING AND SEARCH INSTITUTE GOVERNMENT OF A P
February 14, 2006
P BEEJI JAN Vs. STATE OF ANDHRA PRADESH
November 27, 2006
P C SANJEEVA RAO Vs. COMMISSIONER MUNICIPAL CORPORATION OF VISAKHAPATNAM
November 16, 2006
P DURGAMMA Vs. GOVT OF A P
September 20, 2006
P GANGADHAR Vs. STATE OF A P
February 10, 2006
P GANNAVARAM MANDAL OF E G DISTRICT, SIDDIREDDI SA Vs. STATE ELECTION COMMISSIONER, BUDHA BHAVAN, SECUNDE
July 11, 2006
P H JANARDHAN Vs. STATE OF ANDHRA PRADESH
August 17, 2006
P JAGADAMBA Vs. STATEELECTION COMMISSION
July 26, 2006
P JAGDESHWAR Vs. P LAXMI BAI
October 26, 2006
P JANARDHANARAO Vs. VENKATESWARA TRANSPORT
November 13, 2006
P K AGARWAL Vs. S RAJ MOHAN RAO
June 30, 2006
P KANAKADURGAMMA Vs. STATE OF A P
July 12, 2006
P KRISHNA VAMSI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 12, 2006
P LINGAMMA Vs. P VENUGOPAL
September 13, 2006
P MADAN MOHAN RAO Vs. STATE OF AP
September 26, 2006
P MALLAIAH Vs. GOVERNMENT OF A P
March 8, 2006
P MANI Vs. M V MADHAVA REDDY
March 1, 2006
P MUNIRATHAM REDDY Vs. B MUNIRATHNAM REDDY
February 22, 2006
P N SHANMUGAM Vs. P D VADIVELU
January 4, 2006
P PADMANABHA RAO Vs. BATHINI SRINIVASA RAO
November 29, 2006
P PARAMESWARAN POTTI Vs. CHAIRMAN AND MANAGING DIRECTOR SINGARENI COLLIERIES CO LTD
April 28, 2006
P PRABHAKARA RAO Vs. P KRISHNA
December 22, 2006
P PRABHAKARA RAO Vs. Y VENKATA MOHAN RAO
August 21, 2006
P PUSHAVATHI Vs. R GANGIREDDY RAMANAREDDT
February 15, 2006
P RAGHAVENDER Vs. HIGH COURT OF A P
August 17, 2006
P RAGHU KUMAR Vs. SPECIAL OFFICER MUNICIPALITY BHADRACHALAM
December 13, 2006
P RAJAMALLU Vs. GOVERNMENT OF ANDHRA PRADESH
September 24, 2006
P RAJASEKHAR Vs. COMMISSIONER MUNICIPAL CORPORATION OF VISAKHAPATNAM
November 16, 2006
P RAMCHANDER RAO Vs. STATE OF A P
March 18, 2006
P S MANOHAR NAIDU Vs. STATE ELECTION COMMISSION
June 30, 2006
P S NIRANJAN Vs. CONTROLLER OF EXAMINATIONS
November 10, 2006
P S R KRISHNA Vs. UNION OF INDIA
September 27, 2006
P SHIVA KUMAR Vs. PANCHANAGULA VENKATA NAGALAXMI
April 26, 2006
P SIVANANDAM Vs. SRI SRINIVASA MARKETING CO
February 15, 2006
P SRINIVASA RAO Vs. CHIRRAVURI GOKARNACHARI
February 8, 2006
P SUDHAKAR REDDY Vs. M CHALAPATHI REDDI
September 29, 2006
P SWARNA LATHA Vs. STATE OF ANDHRA PRADESH
October 31, 2006
P V B SHARMA Vs. MISHRA SHATU NIGAM LTD
August 1, 2006
P V S S R ANJANEYULU Vs. STATE OF A P
March 22, 2006
P V V PRASAD Vs. GOVERNMENT OF A P
February 16, 2006
P VENKATARAYUDU Vs. ANDHRA BANK
November 7, 2006
P VENKATESHWARA REDDY Vs. K VEERANJANEYULU
August 2, 2006
P VENKATESWARLU Vs. BHARAT HEAVY ELECTRICALS LIMITED
October 26, 2006
P VENKATESWARLU NARAYANA Vs. STATE OF A P
July 10, 2006
P.L. GANAPATHI RAO Vs. COMMISSIONER OF INCOME TAX
June 16, 2006
PABBA SHIVA KOTI Vs. UMA MAHESWARI BOILED RICE UNIT JANAGAON
February 13, 2006
PADALA BULLI BHAMI REDDY Vs. SURA NAGABHUSHAN RAO
April 18, 2006
PADALA HARINATHA REDDY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
September 26, 2006
PADALA KANIKI REDDY Vs. PADALA SRIDEVI
July 24, 2006
PADAMATI VENKATA SUNDARA RAO Vs. STATE OF A P
February 13, 2006
PADMA YADAMMA Vs. GADDAM PRABHAKAR GOUD
October 17, 2006
PADMANABHUNI CHINA SUBBA RAO Vs. SPECIAL DEPUTY COLLECTOR
June 27, 2006
PADMATI VENKATA SUNDARA RAO Vs. STATE OF A P
January 13, 2006
PADMAVATHI RICE MILL Vs. STATE OF A P
April 12, 2006
PALAKURTHU LAXMI GANAPATHI RAO AND GUNDU SUBHADRAMMA Vs. MANISHA VIDEO VISION
July 20, 2006
PALAKURTIVARI CHOULTRY Vs. DISTRICT COLLECTOR MACHILIPATNAM
July 5, 2006
PALAMANDA PRABHAKAR Vs. STATE ELECTION COMMISSION
November 2, 2006
PALEMA THRIMURTHI ALIAS PULI Vs. STATE OF A P
November 2, 2006
PALETI ANIL BABU Vs. STATE OF AP
April 3, 2006
PALIKA BHASKARA RAO Vs. JUTTUGA SAVITRI
June 28, 2006
PALIKA SRINIVASA KUMAR Vs. STATE OF A P
March 8, 2006
PALLAVI ENCLAVE FLAT OWNERS WELF ASSOCIATION Vs. STATE OF A P
January 24, 2006
PAMANDI SATHISH ALIAS SATYA NARAYANA POCHAIAH Vs. STATE OF A P
July 31, 2006
PAMU PADMAVATHI Vs. PERATI YAKUB REDDY
December 4, 2006
PAMUJULA NARAYANA Vs. RAMCHANDRUNI MALAKONDAIAH
February 8, 2006
PANCHUMARTHI PRASAD RAOVENKATESWARLU HINDU Vs. P VENKATA SUBBA RAO
July 10, 2006
PANJALA RAJAIAH Vs. GOVERNMENT OF INDIA
March 21, 2006
PANNALA RENUKA Vs. KAVALI VENKATIAH
September 1, 2006
PANTIYALA RAJA Vs. GOGUMALLA CHINA KOTAIAH
March 21, 2006
PARAMESWARA VEERRAJU REDDI Vs. STATE OF A P
January 28, 2006
PARAPALLI KUMAR Vs. STATE OF A P
August 4, 2006
PARASA RANGA RAO Vs. MATHE SANJEEVA RAO
April 14, 2006
PARASA RANGA RAO Vs. MATHS SANJEEVA RAO
June 14, 2006
PARAVATHIPARAMESHWARA CABLES Vs. A P TRANSMISSION CORP LTD
August 28, 2006
PARCHURI RATNAKAR RAO Vs. STATE OF A P
June 27, 2006
PARISA RAMBABU Vs. STATE OF A P
October 27, 2006
PARTIES NAMES FENOPLAST LTD Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE
June 9, 2006
PASUMARTHI VENKATA RAMANA VEERRAJU Vs. MANNE VIMALA BHASHKARA LAXMINARAYANA RAO
June 6, 2006
PASUPULETI MOHANA RAO Vs. KOTHAMASU RAMAKOTESWARA RAO
June 6, 2006
PATCHA VENKATARAMA RAO Vs. INDIAN OIL CORP LTD
September 19, 2006
PATEL AND COMPANY Vs. GOVERNMENT OF A P
March 21, 2006
PATHAN HUSSAIN BASHA Vs. STATE OF A P
October 26, 2006
PATNAN VENKATARAMANA Vs. MUTNURU VENKATARAMANA
October 30, 2006
PAVAN CHIT FUNDS Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 29, 2006
PAVANA SUTHA PLATE EMBOSSERS PVT LTD Vs. COMMISSIONEROF TRANSPORTGOVT OF A P
July 17, 2006
PAVANA SUTHA PLATE EMBOSSERSPRIVET LIMITED Vs. COMMISSIONER OF TRANSPORT GOVERNMENT OF ANDHRA PRADESH
June 17, 2006
PEDDA JAGANNADHA RAO Vs. RANANKI JANIKAMMA
November 21, 2006
PEDDAVANDLA NARAYANAMMA Vs. PEDDASANI VENKATA REDDY
December 28, 2006
PEDDI KUMARA SWAMY @ MUTHYALA KUMARA SWAMY AND OTHERS Vs. STATE OF A.P.
March 8, 2006
PEDDI KUMARA SWAMY ALIAS MUTHYALA KUMARA SWAMY Vs. STATE OF A P
March 9, 2006
PEDIGALA GANADHAR Vs. STATE OF ANDHRA PRADESH
February 10, 2006
PEEDIKA RAJANNA DORA Vs. RAJENDRA PRATHAP BHANJ DEO
March 10, 2006
PEETHANI SATYANARAYANAN ALIAS SOMADULA SATYANARAYANA Vs. PEETHA VENKATA RAO
September 21, 2006
PENDOTI LINGAIAH Vs. CHINTHA MUTHAIAH
August 10, 2006
PENMATSA PADA Vs. INDUKURI SEETAMMA
June 7, 2006
PENMETSA VENKATA SATYA APPALA VISWESWARA DURGA SATYA SUBRAHMANYA VARMA Vs. SECRETARY TO GOVT OF A P
September 29, 2006
PENMETSA VENKATA SATYA APPALA VISWESWARA DURGA SATYA SUBRAMANIYA VARMA Vs. SECRETARY TO GOVERNMENT OF ANDHRA PRADESH
September 9, 2006
PENTAPATI SUBBA RAO Vs. JUPUDY PARDHA SARATHY
September 21, 2006
PENUBOYINA RAGHAVULA Vs. KONAKALLA MUKTESWARARAO
October 24, 2006
PENUGONDA SREENIVASA REDDY Vs. PENUGONDA PRAMEELA
April 21, 2006
PENUMASTA NAESHIMHA RAJU Vs. VALLURI JAYA PRAKASA BABU
January 23, 2006
PERAMSETTY SRI RAMA PRASAD GURUNATHAM Vs. ELECTION OFFICER
July 11, 2006
PERUBOYINA SATYANARAYANA Vs. STATE OF A P
March 10, 2006
PESALA ANUDEEP Vs. PANCHAYAT SECRETARY
December 14, 2006
PETLA SURYANARAYANA MURTHY Vs. SINGAMPALLI APPALANAIDU
December 4, 2006
PHOOL CHAND GUPTA Vs. AGRICULTURAL MARKET COMMITEE
October 24, 2006
PICHETTI NAGAVENI Vs. AYALURI GAYATHRI W/O NAGENDRA KUMAR, R/O D NO 3-7,
September 20, 2006
PIDIKITI ANAND RAJU MOHAN Vs. STATE OF A P
February 15, 2006
PILLARISETTI HARINATH BABU Vs. SPECIAL DEPUTY COLLECTOR
June 6, 2006
PILLELZ JNGAPPA Vs. GARLAPATI PRAKASAM
April 10, 2006
PITTALA KISTAIAH Vs. GANTA LAXMI
October 31, 2006
POLAMRAJU RAMA SESHAGIRI RAO Vs. CHENNAPAGADA VENKATA NAGA SATYAVATHI
October 31, 2006
POLASA RAJALAXMI Vs. M A RAHEM
June 21, 2006
POLEPAKA JOHN NOEL Vs. ANDHRA BANK WARANGAL DIST
March 31, 2006
POLISETTY PADMAVATHI Vs. T MALLIKARJUNA GUPTA
March 8, 2006
POLIVELA MACHARAYYA Vs. PALIVELA TIRUPATHAMMA
August 11, 2006
POMMADI DURGA RAO Vs. KOTA VENKATARAO
September 29, 2006
PONGULATI JAYARAJU Vs. STATE OF A P
November 20, 2006
POONAM CHATARJEE Vs. GANAPATHY NALAMAHARAJU REDDY
July 4, 2006
POOSALA NARSAYYA Vs. STATE OF A P
May 30, 2006
POSINA YEDUKONDALA VENKATARAMANA Vs. PATHAPATY RAMACHANDRARAJU
September 29, 2006
POST MASTER CHIRALA HEAD POST OFFICE CHIRALA Vs. VOLETI SATYA PANIVARDHINI
February 22, 2006
POST MASTER CHIRALAHEAD POST OFFICER Vs. VOLETY SATYA PANIVARDHINI
February 2, 2006
POTHUGUNTA BABU Vs. STATE A P
June 7, 2006
POTINA RAMU Vs. P SIVA PRASAD
January 5, 2006
PRAKASH ARTS Vs. MUNICIPAL CORPORATION HYDRABAD
October 26, 2006
PRATEEK VOHRA Vs. GAUTAM JANA
July 14, 2006
PREMIER CHEMICAL INDUSTRIES Vs. MEMBER COVENER
March 2, 2006
PREMODAYA Vs. BHARAT PETROLEUM CORPORATION LTD
September 18, 2006
PRINCIPAL CHIEF CONSERVATOR OF FORESTS A P Vs. T BHASKAR RAO
February 2, 2006
PRISMA HOME APPLIANCES P. LTD. Vs. INDIAN BANK
March 7, 2006
PROGRASIVE CONSTRUCTION CO Vs. SOUTH CENTRAL RAILWAY
September 20, 2006
PTNANA VENKATARAMANA Vs. MUTNURU VENKATARAMANA
October 13, 2006
PUBLIC PROECUTOR HIGH COURT OF A P Vs. PALLA APPANNA
July 20, 2006
PUBLIC PROSECUTOR Vs. PAMARTHI VENKATRAMANA ALIAS RAMANA
August 30, 2006
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. KASAPPAGARI KRISHNA REDDY
August 30, 2006
PUBLIC PROSECUTOR HIGH COURT OF A P HYDRABAD Vs. DASARI SUBBARAO
March 23, 2006
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. ADIREDDY DEMUDU
September 7, 2006
PUBLIC PROSECUTOR HIGHCOURT OF A P Vs. BHADRAGIRI VENKATA RAVI
September 13, 2006
PUBLICPROSECTOR HIGH COURT OF A P Vs. BANDARU MALLAIAH
September 13, 2006
PULAPARTI SANKUNTALA BAI Vs. MYGAPULA RAMANANEYULU
February 22, 2006
PULLAMBOTIA KASTURIBAYAMMA Vs. RAMESH V PAREKH
March 18, 2006
PULUGU KARNAKAR REDDY Vs. SHREYA FINANCIERS AND HIRE PURCHASE
October 23, 2006
PUNJAB AND SIND BANK Vs. RATAN STEEL COMPANY
January 31, 2006
PUNNAM ARUNA Vs. ELECTION COMMISSION
October 18, 2006
PUNNAPU REDDY RAMASUBBA REDDY Vs. STATE OF A P
November 13, 2006
PURUSHOTHAM Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER
December 8, 2006
PURUSHOTTAM Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER
December 18, 2006
PUVVADA SANYASI LINGAM Vs. PUVVDAPEDA PEDA STYANARAYANA MURTHY
November 24, 2006
QAMAR BEGUM Vs. HABEEBUNNISA
November 27, 2006
QAMAR JEHAN KAUSER Vs. MOHD IBRAHIM MOOSA
June 28, 2006
R JAGAPATHI RAJU Vs. STATE OF A P
June 16, 2006
R K AGARWAL Vs. VIJAYA KUMARI
September 27, 2006
R M UMAIYAL Vs. STATE OF A P
March 29, 2006
R MALLIKHARJUNA Vs. STATE OF A P
February 22, 2006
R MOTHYA NAIK Vs. STATE OF A P
April 12, 2006
R SAI BABU Vs. BHARAT SANCHAR NIGAM LIMITED
November 29, 2006
R V RAMA PRASAD Vs. STATE OF ANDHRA PRADESH
August 17, 2006
R V RAMA PRASAD S/O GURUMURTHY NELLORE BRANCH, NEL Vs. STATE REP BY ITS DEPUTY SUPERINTENDED OF POLICE, S
August 27, 2006
R. KRISHNA Vs. GOVT. OF ANDHRA PRADESH
March 13, 2006
RADHA KRISHNA IRON STORES Vs. SRIKAKOLAPU PULLAMA
November 21, 2006
RAFEEQ AHMED Vs. HAMEED AHMED KHAN
March 8, 2006
RAGHAVENDRA EXPORTS Vs. ASSISTANT COMMERCIAL TAX OFFICER AND ANR.
December 11, 2006
RAHUL AWASTHI Vs. STATE OF A P
March 29, 2006
RAJ KUMAR Vs. VENKTESWARA COTTAN GINNING MILLSNANDYAL
March 1, 2006
RAJA INDUSTRIES SITUATED AT YELLAREDDY TOWN Vs. AGRICULTURAL MARKET COMMITTEE
March 8, 2006
RAJA RAJESHWARI ENTERPRISES Vs. STATE OF A P
April 26, 2006
RAJAKAJANA SEVA SANGHAM MEDIKONDURU Vs. REVENUE DIVISIONAL OFFICER GUNTUR
June 27, 2006
RAJENDER PRASAD AGARWAL Vs. MYSARI ANASUYA
June 13, 2006
RAJENDRA PRASAD AGARWAL Vs. MYSARI ANASUYA
June 23, 2006
RAJESH GOTHI Vs. GRANDHI PADMANABHAN
September 28, 2006
RAJETI LAXMI Vs. STATE OF A P
July 12, 2006
RAJLABORATORIES Vs. STATE OF A P
February 15, 2006
RAJPAL SINGH Vs. COLLECTOR AND DISTRICT MAGISTRATE HYDRABAD DISTRICT
May 30, 2006
RAJVIR INDUSTRIES LTD Vs. STATE OF A P
December 27, 2006
RAKAMAPALEM BHUPATHAMMA Vs. AMBAKAM VARATHAMMA
April 18, 2006
RAM SWAROOP SANKLA Vs. CHANDRAPAL SINGH
November 20, 2006
RAMAGIRI SHUSHILA Vs. STATE OF A P
June 28, 2006
RAMAKRISHNA EDUCATION SOCIETY NANDYAL Vs. CHAIRMAN NANDYAL MUNICIPALITY KURNOOL DISTRICT
March 21, 2006
RAMESH AGENCIES Vs. ANDHRA PRADESH CO POERATIVE OIL SEEDS GROWERS FEDERATION LIMITED
April 5, 2006
RAMESH CHAND Vs. POLLAGONI VENKANNA
September 12, 2006
RAMESH PRASAD Vs. SUB COLLECTOR ASIFABAD
December 5, 2006
RAMESH STEEL RE-ROLLING MILLS Vs. C.C. AND C.E. (A)
November 9, 2006
RAMGOPAL BAJAJ Vs. SECRETARYMUNICIPAL ADMINISTRATION GOVT OF A P
June 23, 2006
RAMTHU THOMAS Vs. STATE OF A P
September 27, 2006
RANI SUNDARAMMANI Vs. GOVT OF A P REVENUE DEPARTMENT
June 7, 2006
RAPETI VEERINAIDU Vs. THOTA GANGADHARA RAO
February 16, 2006
RATANLAL SONI Vs. NITYANAND SANGHI
February 24, 2006
RAVELLI YELLAIAH Vs. P S TOOPRAN
December 28, 2006
RAVI VENKATRAVAMMA KRISHNA MURTHY Vs. VENUGOPALA SWAMY TEMPLE
June 7, 2006
RAVIKANTH INDUSTRIES Vs. STATE OF A P
March 1, 2006
RAVURI LAKSHMINARSIMHA RAO Vs. AMUDALAPALLI NAGESWARA RAO BAPAIAH
June 6, 2006
RAYADURGA PEDA REDDEPPA Vs. RAYADURGAM NARSHIMHA REDDY
February 21, 2006
RAYUDU APPA RAO Vs. RAYUDU CHANTIBABU
November 30, 2006
REDDY RAMAMURTHY Vs. GOLI BHASKARA RAO
July 24, 2006
REDDY SHETTY SRINIVAS Vs. STATE OF A P
July 26, 2006
REDDY SURYA RAO ALIAS SURYANARAYANA Vs. REVENUE DIVISIONAL OFFICER
July 19, 2006
REGULA KRISHNA Vs. KONDAPALLY SAMPATH KUMAR
June 15, 2006
REGULAVALASA RAMARAO Vs. MUNAGAVALASA KANAKARATNAM
June 29, 2006
RELIANCE GRANITE PRIVATE LTD Vs. GOVERNMENT OF A P
January 24, 2006
RENUKANTA MULLAIAH Vs. SIRCILLA RAJAMMA
July 26, 2006
RENUKUNTLA RAMA CHANDAR Vs. B NOORUDDIN
July 19, 2006
REV KARRA JEREMAIAH Vs. KURRAKULA LAZARUS
March 22, 2006
REVENSASIDDESEHWARA TRADERS A FIRM CARRYING ON BUSINESS Vs. STATE OF A P
April 4, 2006
REVENUE DIVISIONAL OFFICER Vs. REGISTRAR SPECIAL COURT
August 30, 2006
REVENUE DIVISIONAL OFFICER LAND ACQUISITION OFFICER Vs. MADUGANTI KRISNA REDDY
October 18, 2006
ROHIT STEELS PVT LTD Vs. PODDAR PROJECTS LTD
November 20, 2006
RUNKANA RAMAKRISHNA RAO Vs. RUNKANA VENKATARATNAM
November 2, 2006
RUSUMU SESHAIAH Vs. STATE ELECTION COMMISSION OF ANDHRA PRADESH
February 3, 2006
S B P S RAM MOHAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 2, 2006
S B P S RAM MOHAN SARVARAYA TEXTILES LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 8, 2006
S BASHEER AHMED KHADER BASHA Vs. VELURU MUNIRATHNAM
December 6, 2006
S BRAHMANANDAM LAXMINARAYANA Vs. S RAMA DEVI
November 18, 2006
S C BOSE AND CO Vs. G SRIKANTH
February 24, 2006
S IBRAHIM MISKIN SAHEB Vs. YUSUF MIAHA ABDUILAH SAHEB
June 30, 2006
S J K STEEL CORPORATION LTD Vs. T SATHYA NARAYANA
October 27, 2006
S JAYAMMA Vs. ORIENTAL INSURANCE COMPANY LIMITED
December 22, 2006
S K DASTAGIR Vs. KAGAZNAGAR MUNICIPALITY, REP BY ITS CHAIR PERSON
October 18, 2006
S KOTESWARA RAO Vs. STATE OF AP
June 18, 2006
S L CONSTRUCTUIONS NAGPUR MAHARASHTRA Vs. ALPATI SRINIVASA RAO
June 7, 2006
S M KANTHA RAJU Vs. TERAPALLI DYVASAHATA KUMAR
September 19, 2006
S MAHABOOB BASHA Vs. B R MOHAN RAO
March 31, 2006
S MALLIKARJUNA RAO Vs. GOVERNMENT OF A P
June 5, 2006
S MOHANA RAO Vs. HANUMANTHU RAJAGOPALA RAO
March 16, 2006
S MURALI KRISHNA Vs. A P SCHEDULED CASTES COOPERATIVE FINANCE CORPORATION LIMITED
January 27, 2006
S NAGENDER Vs. GOVRNMENT OF A P
April 6, 2006
S NARASIMHA Vs. JOINT COLLECTOR II RANGAREDDY DISTRICT
January 27, 2006
S PAKEER SAHEB Vs. NAGARJUNA GRAMEENA BANK
January 3, 2006
S PAPARAO Vs. STATE OF KARNATAKA
September 22, 2006
S PENTAIAH Vs. KHATIJA BEE
September 26, 2006
S PRABHAVATHI Vs. ROHINI KILARU
August 3, 2006
S PURUSHOTHAM Vs. STATE OF A P
August 21, 2006
S RASHMI Vs. STATE OF ANDHRA PRADESH
October 11, 2006
S SAI BABU Vs. DIRECTOR GENERAL OF FIRE SERVICES
July 10, 2006
S SANTHANAM Vs. STATE OF A P
February 17, 2006
S SANTHANM Vs. STATE OF A P
February 7, 2006
S V RAMANA Vs. DISTRICT COLLECTOR
June 21, 2006
S V RAO Vs. CREDENTIAL FINANCE LTD
February 17, 2006
S VASANTHA Vs. DISTRICT COLLECTOR
December 12, 2006
S VIJAYA RAMA RAO Vs. SECUNDERABAD CANTONMENT BOARD
February 13, 2006
S VYKUNTAM Vs. G NARAYAN
October 24, 2006
S YEDUKONDALU Vs. DISTICT COLLECTOR WEST GODAVARI
August 3, 2006
S. HARIDAS Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF A.P.
March 9, 2006
SABBANA VENUGOPALA RAO Vs. CHINTADA SURYANARAYANA
July 19, 2006
SABEER AHMED Vs. SHAMSHAD BEGUM
June 8, 2006
SADHU NARAYANA Vs. S H O I TOWN P S KADAPA
April 19, 2006
SADULA JANARDHAN Vs. STATE BANK OF HYDRABAD MAIN BRANCH
July 13, 2006
SAI CHITS AND FINANCERS Vs. D CHINNA VENKATAIAH
April 3, 2006
SAI ENGINEERING CONTRACTORS Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
September 8, 2006
SAI PRIYA CONSTRUCTION COMPANY Vs. K ANANTHA KUMARI SATYA RAJU
February 8, 2006
SAINI LAKSHMI Vs. BOLLIEPALLI JANARDHAN ALIAS JANARDHAN CHARY
November 2, 2006
SAKINA BEE Vs. VENKAT SWAMY
December 1, 2006
SALVAJI PRABHAKAR RAO Vs. STATE OF A P
March 29, 2006
SANA VIJAYA Vs. KANNABOINA SHANKAR VEERAMALLU
September 26, 2006
SANAPALA JAGANNADHA RAO Vs. STATE OF A P
February 15, 2006
SANAPAREDDY MAHEEDHAR SESHAGIRI Vs. STATE OF A P
December 6, 2006
SANARA PYDI RAJU Vs. T VENKATA RAO
November 14, 2006
SANICONS Vs. GOVERNMENT OF ANDHRA PRADESH
January 4, 2006
SANICONS SECUNDERABAD Vs. SUPERINTEND ENGINEER APHM ECRP CUDDAPAH
January 4, 2006
SANTOSH KANWAR Vs. DASHRATA RAO S/O KISHAN RAO
November 29, 2006
SANTOSHLAL GUPTA Vs. BHANU HOTELS AND PROPRIETOR PVT LTD
October 18, 2006
SARADA ENGINEERING CO Vs. M A SATTAR
March 6, 2006
SARDA ENG. COMPANY Vs. M.A. SATTAR
March 3, 2006
SATISH KUMAR MOR Vs. RAJESWARA RAO
March 31, 2006
SATYAMMA Vs. G LALITHA BAI
February 24, 2006
SATYAVARAPU APPALARAJU Vs. GOVERNMENT OF A P
September 21, 2006
SATYAVATHI Vs. STATE OF A P
April 6, 2006
SAVITRI ALIAS SARASWATHI Vs. STATE OF ANDHARA PRADESH
February 15, 2006
SAYAM VENKATA GANESH Vs. DISTRICT COLLECTOR VISAKHAPATNAM DISTRICT
January 4, 2006
SD FASIUDDIN Vs. DEPOT MANAGER A P S R T C NIRMAL DEPOT
March 16, 2006
SD HUSSAIN Vs. SHAIK NAZEER
November 14, 2006
SEEPALLY THIRUPATHI Vs. REPELLI MALLIKARJUN
March 6, 2006
SEEPANA GUNA PRASAD Vs. STATE OF A P
March 16, 2006
SEGURI JANGAIAH Vs. A P KHADI AND VILLAGE INDUSTRIES MAHABOOBNAGAR
December 18, 2006
SENIOR DIVISIONAL MANAGER NEW INDIA INSURANCE CO LTD Vs. K KIRAN
July 28, 2006
SEREDDY LATCHI REDDY Vs. STATE OF ANDHRA PRADESH
February 17, 2006
SETTY VENKAYA Vs. NALLAMILLI KANNAYYAMMA
July 12, 2006
SHABBIR ALI Vs. STATE OF A P
October 30, 2006
SHAIK ALI SAHEB Vs. K RAJASHREE
August 11, 2006
SHAIK BABUMIYA Vs. GENERAL MANAGER APSRTC
November 16, 2006
SHAIK BASHEER AHMED Vs. SHAIK YAKOB AHMED
February 28, 2006
SHAIK BEEBI Vs. STATE OF ANDHRA PARADESH
October 10, 2006
SHAIK GHANI Vs. STATE A P
October 18, 2006
SHAIK GHARIB BABA Vs. STATE OF A P
December 12, 2006
SHAIK HUSSAIN Vs. VICE CHAIRMAN AND MANAGING DIRECTOR
January 27, 2006
SHAIK JAMEELA Vs. MUNICIPAL CORPORATION
June 20, 2006
SHAIK JHANI TRADING Vs. VIJAYAWADA MUNICIPAL CORPORATION
November 29, 2006
SHAIK MAQBOOL Vs. STATE OF A P
April 12, 2006
SHAIK MASTAN Vs. KAREMPUDI DHARMA RAO
March 27, 2006
SHAIK PAKEER AHMMAD Vs. STATE OF AP
March 16, 2006
SHAIK RAFATH BEGUM Vs. T V R ANJANEYULU
August 18, 2006
SHAIK SAIFULLAH Vs. STATE OF A P
March 20, 2006
SHAIK SHAFIULLA ALIAS SHAFI ALIAS ARAKA SHAFI Vs. STATE OF A P
November 1, 2006
SHAIKH AVULA MASTAN Vs. SHAIKH ABID
October 16, 2006
SHAIKH MASUMVALI Vs. STATE OF A P
September 21, 2006
SHAMSHAD Vs. STATE OF ANDHRA PRADESH
September 12, 2006
SHAMSUDDIN Vs. ATTA ANURUDDIN
June 19, 2006
SHAMSUNDER TIWARI ALIAS SHAMLAL TIWARI Vs. NARSIMHA REDDY
December 7, 2006
SHANKAR SAYANNA Vs. CHAIRMAN INDUSTRIAL TRIBUNAL CUM LABOUR COURT
September 19, 2006
SHANKARAMMA NARSHIMHA Vs. MOHAMMED ABDUL HAMEED MOHD RAMZAN ALI
July 6, 2006
SHANKARLAL PALLOD GOVERDHANLAL PALLOD Vs. ZAHEERABAD MUNCIPALITY
August 8, 2006
SHASHIKANT RAI Vs. SUBHASH CHANDRA AND OTHERS
October 10, 2006
SHEELAM SWAMY Vs. SUPERINTENDENT OF POLICE
December 20, 2006
SHIEK SAJID ALI S/O SHIEK MAHBOOB ALI Vs. CIRCLE INSPECTOR OF POLICE KALAPATHAR PS, TADBAN,
November 1, 2006
SHIVAM THEATRE Vs. GOVERNMENT OF ANDHRA PRADESH
October 12, 2006
SHIVANATH RAJ HARNARAIN (INDIA) LTD Vs. ASSISTANT COMMISSIONER (CT) LTU AND ORS
November 2, 2006
SHIVARATHI SHARATH KUMAR Vs. STATE OF A P
May 30, 2006
SHRADDHA GOEL Vs. COLLECTOR MARKET VALUATION SANGAREDDY
January 25, 2006
SHRIKANTAM TALKIES Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 12, 2006
SIDDAPALLY RAMI REDDY Vs. STATE OF A P
August 4, 2006
SIDDIREDDI SATYANARAYANA MURTHY Vs. COMMISSIONER OF PANCHAYAT RAJ ANDRURAL EMPLOYMENT GOVT OF AP
July 11, 2006
SIKKAKOLLI VENKATA LALITHA Vs. SIKAKOLLI HARANATH BABU
February 8, 2006
SINGAM NARSA GOUD Vs. STATE OF A P
September 18, 2006
SINGAMALA SANKARA NATH ALIAS NATH Vs. STATE OF A P
November 22, 2006
SIRIVELLA STEPHEN CHANDRA RAO Vs. SIRIVELLA GNANAMANI
April 4, 2006
SIRIVURI PRAVEEN VARMA Vs. SIRIVURI SWARNA KUMARI
April 28, 2006
SISTU PULLAM RAJU Vs. STATE OF A P
June 28, 2006
SIVAREDDI SUBBA RAO Vs. SIVAREDDI GANEMMA
October 10, 2006
SIVISHI ASSOCIATES Vs. JAGADEESHWARI AGENCIES
February 6, 2006
SJK STEEL PLANT LIMITED Vs. GOVERNMENT OF INDIA
February 14, 2006
SK MASEED JILANI Vs. STATE OF A P
June 8, 2006
SOMAGANI VENKATA SUBBAMMA Vs. DISTRICT PANCHAYAT OFFICER
March 24, 2006
SOMATIRUMALA REDDY Vs. K SAMBASIVA RAO
November 10, 2006
SOMISETTY BALAVENKATA SUBBAIAH SHETTY Vs. P SREENIVASULLU SETTY
October 24, 2006
SOMU ADINARAYANA Vs. BALANAGU SUBBA RAO
October 19, 2006
SONTI SRINIVASA RAO NAGESHWARA RAO Vs. BOINA LAKSHMI NARAYANA VENU GOPAL RAO
July 7, 2006
SOOGURU SUBRAMANYAM Vs. STATE OF A P
August 28, 2006
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION SLBC Vs. BOLLOJU GOPIAH
January 31, 2006
SPECIAL TAHSHILDAR LAND ACQUISITION FOR ESSAR GUJARAT LTD Vs. CHELIKANI CHIRANJEEVI
March 9, 2006
SPRING FIELDS FINANCIAL SERVICES LTD Vs. STATE OF A P
February 20, 2006
SRI HARSHA CONSTRUCTIONS Vs. COMMERCIAL TAX OFFICER AND ANR.
August 30, 2006
SRI KALIKA DEVI TEMPLE BHAJANA MANDALI TANDUR R R DISTRICT Vs. COMMISSIONER OF ENDOWMENTS GOVERNMENT OF A P
December 19, 2006
SRI LAKSHMI ENTERPRISES Vs. COMMERCIAL TAX OFFICER
October 9, 2006
SRI SAI TRADERS Vs. ASSISTANT SUPPLY OFFICER CIRCLE I
June 22, 2006
SRI SARADHI ENTERPRISES Vs. APPELLATE DEPUTY COMMISSIONER OF COMMERCIAL TAXES
August 1, 2006
SRI VENKATESHWARA CASHEW MANUFACTURERS Vs. COMMERCIAL TAX OFFICER AND ORS.
December 7, 2006
SRIDHAR PAINTS CO. PVT. LTD. Vs. COMMISSIONER OF CUS. AND C. EX.
April 17, 2006
SRINIVASAN PRODUCTION MANAGER KOTHARI INDUSTRIAL CORPORATION LTD Vs. STATE OF ANDHRA PRADESH
April 13, 2006
SRIRAMA VENKATRAO ALIAS BAYYA AIAS BAKKODU Vs. STATE OF A P
October 9, 2006
SRISAILA KSHETRA ALL INDIA ARYA VYSYA ANNASATAR SANGAMSRISAILAM Vs. P SATYANARAYANA
April 12, 2006
SS SAMPATHY SHARMA EDUCATIONAL SOCIETY Vs. GOVERNMENT OF A P SCHOOL EDUCATION DEPARTMENT
January 3, 2006
ST LOUIS EDUCATION SOCIETY Vs. JAMIA MASJID
April 21, 2006
ST MARYS COLLEGE OF ENGINEERING AND TECHNOLOGY NAGONDA DISTRICT Vs. GOVT OF A P
January 6, 2006
ST MARYS EDUCATIONAL SOCIETY Vs. QUTUBUDDIN AHMED
December 13, 2006
STANDARD CAFE AND STORES Vs. SHEESHMAHAL ENTERPRISES PVT LIMITED
August 24, 2006
STATE BANK OF INDIA Vs. VAISHU ENGINEERING INDUSTRIES LTD
June 9, 2006
STATE BANK OF INDIA MUMBAI Vs. STATE OF A P
July 26, 2006
STATE ELECTION COMMISSION Vs. K SUBBARAMI RAJU
June 29, 2006
STATE ELECTION COMMISSION SECUNDRABAD Vs. MALLADI RAJENDRA PRASAD
June 23, 2006
STATE OF A P Vs. RODDA VASUDEVA REDDY
July 11, 2006
STATE OF A P Vs. K PUSHPALATHA
September 5, 2006
STATE OF A P Vs. BOBBITA SUBBA REDDY
September 28, 2006
STATE OF A P Vs. G RAMESH
September 20, 2006
STATE OF A P Vs. SYNDICATE CONSTRUCTIONS ENGINEERS AND CONSTRUCTOR
March 23, 2006
STATE OF A.P. Vs. JINDAL STRIPS LIMITED
June 9, 2006
STATE OF ANDHRA PRADESH Vs. HUSNA BEGUM
September 28, 2006
STATE OF ANDHRA PRADESH Vs. PERLA SOMASEKHARA
September 29, 2006
STATE OF ANDHRA PRADESH Vs. PRAKASH MOHANDAS SAINANI
September 28, 2006
STATE OF ANDHRA PRADESH Vs. JAIRAJ ISPATH LIMITED
August 25, 2006
STATE OF ANDHRA PRADESH Vs. DORA PLASTICS PVT LTD
January 31, 2006
STATE OF AP Vs. MONICA BEDI
August 2, 2006
STATE OF TAMIL NADU; CHATALA MALLIKARJUNA RAO Vs. RAJA RAJESHWARI CHANNEL FLAT NO 406 AND 408, RADHA
July 6, 2006
STEEL CITY SECURITIES LIMITED Vs. P D V PRASAD
November 14, 2006
STERLING TREE MAGNUM INDIA LTD Vs. SUB REGISTRAR VIZIANAGAM DISTRICT
February 24, 2006
SUBASH NEEMKAR Vs. REGIONAL JOINT COMMISSIONER OF ENDOWMENTS
January 24, 2006
SUDHA RESORTS LTD Vs. A P STATE FINANCIAL CORPORATION LTD
September 12, 2006
SUJATHA SAYARWAR Vs. COMMISSIONER ADILABAD MUNICIPALITY
December 15, 2006
SUKHDEV SONI Vs. RAMESH CHANDRA SARDA
April 5, 2006
SULUGURU VIJAYA Vs. PULUMATI MANJULA
November 13, 2006
SUNANDAMMA Vs. EXECUTIVE OFFICER SECRETARY GRAM PANCHAYAT
September 15, 2006
SUPRIYA COLD STORAGE Vs. K SAMBASIVA RAO
March 23, 2006
SURESH PANDIT Vs. STATE OF A P
November 30, 2006
SURINA DURVASULU Vs. BHAVA NARAYANA MURTHY
July 21, 2006
SURYADEVARA NAGABHUSHANARAO Vs. SURYADEVARA RAMACHANDRARAO
December 6, 2006
SURYANARAYANA Vs. SURYANARAYANA MURTHY
April 4, 2006
SYED ABDUL MAJEED ALIAD MIA PASHA SYED GALIB Vs. JOINT COLLECTOR
July 7, 2006
SYED AMINA BI Vs. GHANTASALA KRISHNA MURTHY
December 7, 2006
SYED JAWEED HUSSAIN Vs. STATE OF A P
August 24, 2006
SYED MOHAMMED QUADRI Vs. DARGA COMMITTE OF HAZRATH SYED SHAH TAHI QUADRI SAHEB
August 2, 2006
SYED SALEEMA BEE Vs. SYED NOORJAHAN
March 3, 2006
SYED SAMIUDDIN HASHMI ALIAS SAMA Vs. REGIONAL PASSPORT OFFICER
August 23, 2006
T ARTHI Vs. K ANAND REDDY
June 6, 2006
T ASWINI DESAI Vs. D KOUNDINYA
October 27, 2006
T BALAJI RAO Vs. STATE OF A P
March 3, 2006
T K RAMAMANI Vs. AKKALA RAMA SAIBABA
March 16, 2006
T KUMAR BABU Vs. GIREESH SANGHI
March 7, 2006
T MUNI NADHAM Vs. KARVETI DEVIKA RANI
November 21, 2006
T PADMA Vs. ANREDDY SAI REDDU
February 3, 2006
T PANCHALAIAH Vs. JAJADANKI SAROJA
September 15, 2006
T PREMCHANDRA RAO Vs. B PRAMOD GENERALMANAGER SYNDICATE BANK
June 7, 2006
T RAMESHWAR Vs. COMMISSIONER MUNICIPAL ORPORATION OF HYDRABAD
March 18, 2006
T RANGA SAI Vs. STATE OF A P
August 8, 2006
T SANJEEVA REDDY Vs. PORUMALLA SRINIVAS
March 29, 2006
T SHAMBHOJI RAO Vs. GOVERNMENT OF ANDHRA PRADESH
April 28, 2006
T SHYAM SUNDER Vs. N JAYANTH KUMAR
February 15, 2006
T SRIHARI LTD Vs. STATE OF A P
April 6, 2006
T SRINIVASA RAO Vs. T VENKATA RANGAIAH
August 10, 2006
T SYED BASHA Vs. A P S R T C
March 24, 2006
T T TRADERS Vs. HINDUSTAN PETROLIUMCORPORATION LIMITED
July 19, 2006
T VENKATA NARAYANA Vs. GIRIJAN CO OPERATIVE CORPORATION LTD
December 22, 2006
T VENKATRAMAIAH Vs. KAKANI MILK PRODUCERS CO OPERATIVE SOCIETY LIMITED
June 21, 2006
T.G. VENKATESH Vs. REGISTRAR OF COMPANIES
June 5, 2006
TALARI GIDDAPPA Vs. STATE OF A P
April 12, 2006
TAMMANINENI ASWARTHU Vs. B FAKRUDDIN
April 4, 2006
TAMMINEEDI BHASKARA RAO Vs. STATE OF A P
November 18, 2006
TAMMINENI RAMESH NAIDU Vs. GIRI LAKSHMA SWAMY
November 14, 2006
TANDASA SUDARSANA RAO Vs. STATE OF A P
March 1, 2006
TANGUTURI SEETHARAMAIAH Vs. PULIPATI PADMAVATHI
March 22, 2006
TANNERU VENKATAIAH Vs. VADLAMUDI KASAIAH
December 28, 2006
TASLEEM BEE Vs. DISTRICT COLLECTOR MEDAK DISTRICT
February 23, 2006
TATIGARI DURGAIAH LAKSHMAIAH Vs. STATE OF A P
September 28, 2006
TATINENI MEENA PATURI RAGHURAM Vs. SHAIK MANSOOR ALI SK RASOOL SAHEB
June 19, 2006
TEJA BENEFIT FUND LTD Vs. C DAYANANDA RAO
December 5, 2006
TEJA SEEDS CORPORATION WARANGAL Vs. NANDI SEEDS PVT LTD
December 28, 2006
TELLADALA RAMAKRISHNA Vs. NARAYANA RANGAIAHGARI CHOULTRY
February 28, 2006
TELLADARLA OBANNA ALIAS OBAIAH Vs. SECRETARY TO GOVERNMENT OF ANDHRA PRADESH
November 14, 2006
TELUGU DESAM PARTY Vs. STATE ELECTION COMMISSION
June 27, 2006
TETALI CHINNA KRISHNA REDDY Vs. KONALA NAGALAKSHMI
February 28, 2006
THADISINA CHINNA BABU RAO Vs. THADISINA SARALAKUMARI
March 22, 2006
THAMINENI KATHAVANGA NAIDU Vs. MUTLURU RAMAPPA
October 13, 2006
THATA VENKATESWARA RAO Vs. STATE OF A P
November 29, 2006
THATI RANGA RAO Vs. L VARALAXMI
June 22, 2006
THATIOKONDA BULCHI NOOKAYYA SETTY Vs. GOLLA LAXMANA RAO
November 24, 2006
THEJO ENGINEERING SERVICES (P) LTD Vs. COMMERCIAL TAX OFFICER AND ORS
November 15, 2006
THIRAKALA SREEKANTH Vs. STATE OF A P
October 24, 2006
THIWARI DADAJI SINGH Vs. ALLA NIRMALA DEVI
November 21, 2006
THOPARAPU SATHAIAH Vs. STATE OF A P
July 13, 2006
THORA RATNA DEVI Vs. CHIKKAM VENKATA ATCHUTHA CHANDRA MOHAN
April 17, 2006
THOTA NARASINGA RAO Vs. STATE OF A P
December 4, 2006
THOTA PAPI REDDY NARSI REDDY Vs. GUDALLI YELLAIAH LINGAIAH CHOULLARAMARAM
July 19, 2006
THOTA VENKATA RAO Vs. SUNKARA RAJA KUMAR
March 21, 2006
TIRUMALA EDUCATIONAL TRUST Vs. TIRUMALA TIRUPATI DEVASTHANAMS
December 12, 2006
TIRUMALA HOUSING P LTD Vs. GPR HOUSING P LTD
August 18, 2006
TIRUMALA TIRUPATI DEVASTHANAMS Vs. T VENKATA PADMAVATHAMMA
October 27, 2006
TIRUMALA TIRUPATI DEVASTHANAMS Vs. N. BABY, W/O N. LAKSHMAIAH
October 19, 2006
TODUPUNOORY SRINIVAS Vs. VENISHETTY MAHESH KUMAR
March 17, 2006
TOKALA SAMBASIVA RAO Vs. KARLA DAVID RAJU
April 6, 2006
TOPLINE SHOES LTD Vs. STATE OF ANDHRA PRADESH
July 25, 2006
TORRENT POWER LTD. Vs. SANGHI SPINNERS (I) LTD.
December 13, 2006
TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED Vs. GALADA POWER AND TELECOMMUNICATION LTD
September 4, 2006
TRIPURANENI SRI PRASAD Vs. STATE OF A P
February 6, 2006
TTMC CHEMICALS LIMITED Vs. INDUSTRIAL INVESTMENT BANK OF INDIA LIMITED
June 22, 2006
TULASE MAHANKALI Vs. ANDHRA UNIVERSITY
March 28, 2006
TULLA GANGADHAR Vs. A SAILOO
February 15, 2006
TUMMALAPALLI ANASUYA Vs. YENDURI PARVATHI
March 9, 2006
TUMMALAPALLI BHASHKARA SATYA VENKATA RAMANA RAO Vs. TUMMALAPALLI LALITHA SIVA KUMARI
September 22, 2006
TUMMALAPALLI BHASKARA SATYA VENKATA RAMANA RAO Vs. TUMMALAPALLI LALITHA SIVA KUMARI AND STATE OF ANDH
September 12, 2006
TUNGABAHDRA CHEMICALS AND FERTILIZERS COMPANY LTD Vs. ASST DIRECTOR OF AGRICULTURE REGULAR
February 22, 2006
TUNGABHADRA HOLDINGS PVT LTD Vs. DISTRICT REGISTRAR AND COLLECTOR MEDAK DISTRICT
March 21, 2006
U JAWAHAR LAL Vs. UNION OF INDIA
August 9, 2006
U KARUNA Vs. ADAPA SUBRAHMANYAM
April 12, 2006
UDANRAO ANJAIAH CHINNA RAMAIAH Vs. SURYANARAYANA
July 4, 2006
UGGIRALA SURI BABU Vs. STATE OF A P
November 7, 2006
UNDAVILLI MANGAYAMMA Vs. UNDAVILLY VEERAYMMA
September 5, 2006
UNION OF INDIA Vs. BHANOTU RAJI
August 31, 2006
UNION OF INDIA Vs. SHAIK FAREED BASHA
August 10, 2006
UNION OF INDIA Vs. V M RANGANADHAN
July 25, 2006
UNION OF INDIA Vs. V M RANGNADHAN
July 21, 2006
UNION OF INDIA Vs. A U GOPI
November 7, 2006
UNION OF INDIA Vs. A U GOPI
November 17, 2006
UNION OF INDIA Vs. RADHIKA METAL AND MINERALS
January 3, 2006
UNION OF INDIA Vs. COL LS NO MURTHY
April 27, 2006
UNION OF INDIA MINISTRY OF FOOD AND AGRICULTURE Vs. P S R KUMAR SINHA
February 8, 2006
UNITED INDIA INSURANCE CO LTD Vs. C GOVERDHAN
December 5, 2006
UNITED INDIA INSURANCE CO LTD Vs. DHULIPALLA PRAMEELA DEVI
October 19, 2006
UNITED INDIA INSURANCE CO LTD Vs. PAPPELETI PRASANNA
July 21, 2006
UNITED INDIA INSURANCE CO LTD Vs. KURVA YEJJU MALLAMMA
July 19, 2006
UNITED INDIA INSURANCE CO LTD Vs. MUPPALA ANASURYANVATHI
August 14, 2006
UNITED INDIA INSURANCE CO LTD Vs. A NARAYANA REDDY
September 25, 2006
UNITED INDIA INSURANCE CO LTD Vs. TUNIKI ALIAS MUDAM LACHAVVA ALIAS LAXMI
September 19, 2006
UNITED INDIA INSURANCE CO LTD Vs. KALALI RAJU
October 10, 2006
UNITED INDIA INSURANCE CO LTD Vs. C MALLIKARJUNA
April 25, 2006
UNITED INDIA INSURANCE CO LTD Vs. BOYA SIVA KUMAR
April 17, 2006
UNITED INDIA INSURANCE CO LTD Vs. S SURYA PRAKASH REDDY
June 5, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SAKHAMURI VENKAYAMMA
July 24, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GORLA BONDAMMA
June 21, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ALAGARA SIVA RAMA KRISHNAIAH
November 23, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VARIGONDA JAYA KRISHNA BABU
November 24, 2006
UNITED INDIA INSURANCE COMPANY LIMITED HYDERABAD Vs. K ANJANEYULU
November 24, 2006
UNITED INDIA INSURANCE COMPANY LTD Vs. K CHANDRASEKHARACHARI
April 13, 2006
UNITED INDIAINSURANCE CO LTD Vs. JEJERATH KAMBLE
March 10, 2006
UNITED INDIAINSURANCE CO LTD Vs. E LAXMAN REDDY
March 10, 2006
UNITEDINDIA INSURANCE CO LTD Vs. DARJI RACHARLA SARASWATH
September 1, 2006
UPPALA VENKAYAMMA Vs. MAHANKALI PULLAIAH
August 17, 2006
USHAKIRAN MOVIES Vs. STATE OF ANDHRA PRADESH
June 30, 2006
V ADEPPA Vs. GOVERNMENT OF ANDHRA PRADESH
October 16, 2006
V AMOSALIASRAMULU Vs. P JOHSON
September 16, 2006
V BALA KOTAIAH Vs. STATE OF A P
August 22, 2006
V BUJJAMMA Vs. DISTRICT COLLECTOR NELLORE
September 22, 2006
V D KRISHNA MURTHY Vs. STATE OF A P
April 12, 2006
V K BHANDARI Vs. IND BANK MARCHANT BANKING SERVICES LTD
March 29, 2006
V K SEKHAR Vs. INDIAN BANK
September 28, 2006
V KOTI REDDY Vs. A P STATE COUNCIL OF HIGHER EDUCATION
March 21, 2006
V MALLIKARJUNA SHARMA Vs. V RAJYA LAKSHMI
February 22, 2006
V N SUBHASH CHANDRA BOSE Vs. STATE OF A P
August 22, 2006
V NARAYANASWAMY MUDALIAR Vs. VELURU KRISHNAVENAMMA
December 12, 2006
V RAJESHWAR Vs. N GURUCHARANAM
September 18, 2006
V RAJESHWAR RAO Vs. M YADAGIRI REDDY
November 22, 2006
V RANGA RAO Vs. P JAYA PRASAD RAJA
November 17, 2006
V SRIRAMULU Vs. KARUR VYSYA BANK LIMITED
February 7, 2006
V SUNANDA Vs. CHIEF COMMISSIONER OF INCOME TAX
March 9, 2006
V SURESH REDDY Vs. VAKITI GOPAL REDDY NALGONDA DISTRICT
February 6, 2006
V SUSEELA Vs. PRESIDING OFFICER LABOUR COURT
September 19, 2006
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February 21, 2006
V VISWESWARARAO Vs. REGISTRAR OF COOPERATIVE SOCIETIES
January 2, 2006
VADALA VINAY KUMAR Vs. STATE OF A P
January 2, 2006
VADLAMANI SURYANARAYANA MURTHY Vs. SARIPALLI BALAKAMESHWARI
October 12, 2006
VADLAMUDI DURGA PRASAD Vs. PARUCHURI VENKATESWARA RAO
March 24, 2006
VAISHNU ENGINEERING INDUSTRIES LTD Vs. STATE
June 9, 2006
VAISHU ENGINEERING INDUSTRIES LTD. (IN LIQUIDATION) Vs. A.P. INDUSTRIAL DEVELOPMENT CORPN.
June 5, 2006
VAJJALA SREE RAMA MURTHY Vs. TADEPALLI NARAYANA MURTHY
April 25, 2006
VAKA VENKATA KRISHNA REDDY Vs. RAMALINGESWARA SWAMY DEVSTHANAM
September 15, 2006
VALLURI ANURADHA Vs. SUB REGISTRAR SAROORNAGAR R R DISTRICT
January 24, 2006
VALLURI RAMCHANDRA RAO Vs. STATE OF A P
October 10, 2006
VALLURUPALLI DEVI RAVINDRA PRASAD Vs. VALLURUPALLI RUKMINI BAYAMMA
June 22, 2006
VAMARAJU CHAKRAPANI Vs. SIVALENKA RADHAKRISHNA
September 26, 2006
VANGA RAMANUJAYYA Vs. ATYAM SURYANARAYAN MURTHY
August 22, 2006
VANGAL LACHI REDDY Vs. STATE OF A P
June 8, 2006
VANGAL LACHI REDDY Vs. STATE OF ANDHRA PRADESH
March 8, 2006
VANGALA BALAMALLU Vs. STATE OF A P
July 24, 2006
VANI GOTTIMUKKALA Vs. GOVERNMENT OF ANDHRA PRADESH
January 3, 2006
VANTEDDUVENKATESHWARA RAO Vs. GODAVARTHI SUBHADRAMMA
September 1, 2006
VARANASI JAGADEESWARA PRASAD Vs. JAGGAIAHPET MUNICIPALITY
June 5, 2006
VARANASI VITAL RAO Vs. JALLEPALLI JANARDHANARAO & ANR
December 13, 2006
VARANASI VITAL RAO Vs. JALLEPALLI JANARDHANARAO
February 13, 2006
VARDHAMAN COLLAGE OF ENGINEERING KACHARAM VILLAGE Vs. CONVENOR ICET-2006 ADMISSIONS CENTRAL FOR DISTANCE EDUCATION
November 30, 2006
VARDHMANA SAMTAMMA Vs. CHINTAGUNTA SUBBARAO
September 1, 2006
VASAVI CO OPERATIVE URBAN BANK LIMITED Vs. AUTHORITY APPOINTED UNDER SECTION 481 OF A P SHOPS
December 20, 2006
VBC FERTILIZERS AND CHEMICALS LIMITED Vs. STATE OF A P
June 16, 2006
VEERA REDDY Vs. CHILAKAPATI LAKSHMI NARSHIMHA MURTHY
June 21, 2006
VELAGA VEERAIAH Vs. CHUKKAPALLI RAGHUNANDHA BABU
September 19, 2006
VELAISWAMY NAGAMMAL Vs. V A SETHU MANICKAN
October 12, 2006
VELISHALA JAYAPRADA Vs. A CHANDRAKALA
December 13, 2006
VELIVELA VISHNU VARDHANA RAO Vs. VELIVELA DURGA PRASAD
October 17, 2006
VELIVELA VISHNU VARDHANA RAO Vs. VELIVELA DURGA PRASAD
October 6, 2006
VELUPADAS VEERASWAMY Vs. STATE OF A P
September 22, 2006
VEMULAPALLI RAMA KRISHNA PRASAD Vs. HANUMANULA BAPAMMA
September 29, 2006
VEMURI LAKSHMI NAGESWARA RAO Vs. JOINT COLLECTOR AND ADDITIONALDISTRICT MAGISTRATE MACHALIPATNAM KRISHNA DISTRICT
March 16, 2006
VENKATA NARASIMHA SOLVENT OILS LTD. Vs. THE DEPUTY COMMERCIAL TAX OFFICER
July 18, 2006
VENKATACHALAFINANCE TEDEPLLYGUDEMWEST GODAVARI DISTRICT Vs. DEVABHAKTANI SURYACHANDRA RAO
March 1, 2006
VENKATESH SHINDE Vs. P RAMESHCHAND BHANDARI
March 9, 2006
VERABHADRA RAO NARAYAN RAO Vs. STATE OF A P
August 24, 2006
VERRIBOYINA VENKATA KRISANA RAO Vs. NAKKALA VENKAYAMMA
December 29, 2006
VIDADALA MARUTHI HARI PRASAD RAO Vs. SPECIAL JUDGE FOR SPE AND ACB CASES
October 19, 2006
VIGNESWARAPU JAGGARAJU Vs. GITTA SEETHA RATNAM
December 12, 2006
VIJAYA BANK ASSET RECOVERY MANAGEMENTBRANCH Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LTD
March 10, 2006
VIJAYA RAMMURTY Vs. STATE OF ANDHRA PRADESH
November 2, 2006
VIJAYA SARADHI VAJJA Vs. DEVI SRIROPA MADAPATI
October 10, 2006
VIJAYA SRI Vs. STATE OF A P
November 2, 2006
VIJAYALAXMI DEVI Vs. DIRECTOR TRIBAL WELFARE
August 21, 2006
VIJAYASRI GRANITE METALS Vs. GOVERNMENT OF ANDHRA PRADESH INDUSTRIES AND COMMERCE PARTNER
April 3, 2006
VIJAYS OIL COMPANY Vs. VIJAYWADA GUNTUR TENALI URBAN DEVLOPMENT AUTHIRUTY
November 16, 2006
VIJYALAXMI AGENCIES Vs. STATE OF ANDHRA PRADESH
June 21, 2006
VIKRAMPURI CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. SECUNDRABAD CANTONMENT BOARD
December 22, 2006
VILLA NAGA LAKSHMI Vs. MUTTA SRINIVASA RAO
October 24, 2006
VINOD BAID Vs. STATE OF A P
October 24, 2006
VISAKHA CEMENTS PRIVATE LIMITED Vs. THE COMMISSIONER OF INDUSTRIES
January 6, 2006
VISAKHAPATNAM Vs. BUDHI MANI
February 10, 2006
VISHAMODH GOWDHUJA SAMAJ Vs. MAHBOB BEGUM
February 28, 2006
VISHNU MURCHANT Vs. MANDAL REVENUE OFFICER
January 28, 2006
VISSA TELEVISION NETWORK LTD Vs. V V RAMANA KUMAR RAMA MURTHY
July 20, 2006
VOLLALA NARSAIAH Vs. OJJELA VEERAIAH
December 13, 2006
VOLTAS LTD Vs. VIDHARBHA VEHICLES PVT LTD
November 6, 2006
VULAVAKAYALA LAXMI Vs. DHULIPUDI VEERASWAMY
December 20, 2006
VURUMUTLA PAMULU Vs. KUPPA BHANUMATHI
November 7, 2006
WAHIDUNNISA BEGUM Vs. MUNICIPAL CORPORATION OF HYDRABAD
September 19, 2006
Y B KRISHNA Vs. STATE OF A P
December 26, 2006
Y CHANDRAIAH ALIAS Y CHANDRA REDDY Vs. COMMISSIONER OF POLICE
December 28, 2006
Y MALLESWARA RAO Vs. CHIEF GENERAL MANAGER S B I
January 27, 2006
Y PRASAD RAO Vs. P VENKAT RAJU
December 19, 2006
Y RAMAMANI Vs. M BIKSHAPATHI
September 12, 2006
Y S RAJASEKHARA REDDY Vs. STATEOF AP
September 25, 2006
Y S VIDYA SAGAR Vs. DEPUTY GENERAL MANAGER DISCIPLINARY AUTHORITY STATE BANK OF INDIA VISAKHAPATNAM
January 4, 2006
Y SATTI REDDY Vs. A P S R T C
October 10, 2006
Y V S REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
November 10, 2006
YADA LAXMI Vs. SONA FINANCE CORPORATION
August 2, 2006
YALAMANCHILI VIJYA KIHORE MADHUSUDHNA RAO Vs. PETA BRAHMANANDA RAO SURYANARAYANA
June 27, 2006
YALLA ARJUNA PRASAD Vs. YALLA GANGARAJU
January 23, 2006
YALLA SATYANARAYANA Vs. YALLAPERIETTI
September 12, 2006
YANADHI JAYARAMAIAH Vs. VELURU VIJAYAMMA
December 18, 2006
YANALA MALLESHWARI Vs. ANANTHULA SAYAMMA
October 24, 2006
YANDAMURI THATHA RAO KRISHNA Vs. STATE OF A P
June 23, 2006
YANNAM SATYANARAYANA Vs. STATE OF A P
January 23, 2006
YARLAGADDA VENKATA KRISHNA RAO Vs. STATE OF ANDHRA PRADESH
August 10, 2006
YARRAGORLA NARAYANA Vs. GAVVALA NALLESU
April 19, 2006
YELLA CONSTRUCTIONLTD Vs. EAST COAST RAILWAY
September 15, 2006
YELLAMA SAILOO Vs. STATE OF A P
July 20, 2006
YELLE SRINU Vs. STATE OF A P
June 29, 2006
YELUGULA SHIVA PRASADA RAO Vs. STATION HOUSE OFFICER I TWON POLICE STATION
July 25, 2006
YEMPALLA RAMAAIAH Vs. PALLAMPARTHI KRISHNAREDDY
June 22, 2006
YENETI APPARAO Vs. STATE OF A P
September 21, 2006
YERRA VENKTESHWARULU Vs. GOVERNMENT OF A P
January 23, 2006
ZAHOOR BEE Vs. UNKONDA VENKATAIAH
February 7, 2006