Case Index

Title
Date
A A CATERING CO Vs. UNION OF INDIA
March 24, 2006
A F FERGUSON AND CO Vs. PRESIDING OFFICER
December 15, 2006
A F INVESTMENT LTD Vs. RAJA RAM BHASIN AND CO
January 24, 2006
A K ARORA Vs. STATE OF DELHI
July 12, 2006
A K VERMA Vs. BANK OF INDIA
September 11, 2006
A M HANDICRAFT Vs. UNION OF INDIA
September 15, 2006
A ONE ALUMS PVT LTD Vs. CHEMCON FABRICATORS DELHI PVT LTD
February 16, 2006
A R CHADHA Vs. BALDEV SINGH
February 27, 2006
A R KHANNA AND SONS Vs. DELHI DEVELOPMENT AUTHORITY
October 19, 2006
A S RAWAT Vs. DDA
September 12, 2006
A TOSH AND SONS INDIA LTD Vs. N N KHANNA
April 26, 2006
A V M (RETD ) SURENDRA SAWHNEY Vs. UNION OF INDIA
November 16, 2006
AAJIT SINGH Vs. DIRECTOR OF EDUCATION
August 8, 2006
AAN SINGH Vs. MUNICIPAL CORPORATION OF DELHI
September 28, 2006
ABDUL KALAM Vs. STATE GOVERNMENT OF NCT OF DELHI
May 3, 2006
ABDUL MAJID Vs. STATE GOVT PF NCT DELHI
August 30, 2006
ABDUL SUBHAN Vs. STATE OF DELHI
September 27, 2006
ABN AMRO BANK N V Vs. CENTRAL BOARD OF DIRECT TAXES
April 21, 2006
ABSOLUT APPARELS Vs. VANISHREE ENTERPRISES AND ORS
December 6, 2006
ACE DOOR AND DOOR CARGO Vs. ORIENTAL INSURANCE CO LTD
April 27, 2006
ADEEB AHMED Vs. JAMIA MILLIA ISLAMIA
November 3, 2006
ADESH SAXENA & ORS. Vs. STATE (NCT OF DELHI)
September 18, 2006
ADITYA OIL COMPANY Vs. INDIAN OIL CORPORATION
November 27, 2006
ADVANCE ENGINEERING CORPORATION Vs. PRESIDING LABOUR COURT
December 5, 2006
AFHQ CIVIL SERVICE (DIRECT RECRUIT GAZETTED) OFFIC Vs. UNION OF INDIA
November 14, 2006
AFZAL FRIESE Vs. UOI
June 1, 2006
AGALI E. SAMKI Vs. STATE (NCT OF DELHI)
July 27, 2006
AGGARWAL MULTI-SPECIALITY HOSPITAL Vs. GOVT OF NCT OF DELHI
August 22, 2006
AGRI TRADE INDIA SERVICES PVT LTD Vs. UNION OF INDIA
August 18, 2006
AGRICULTURAL PRODUCE MARKET COMMITTEE NARELA Vs. COMMISSIONER OF INCOME TAX
June 2, 2006
AGRICULTURAL PRODUCE MARKETING COMMITTEE, NARELA Vs. UNION OF INDIA
March 24, 2006
AHAR SPINNING MILLSLTD Vs. VIJAY HOSIERY CO LTD
January 4, 2006
AHMED KHAN Vs. NASIR KHAN (SINCE DECEASED REPRESENTED THROUGH LRS
November 23, 2006
AHSAAN Vs. STATE OF DELHI
November 29, 2006
AIA ENGINEERING LTD Vs. CONTROLLER OF PATENTS
December 20, 2006
AIR COMMODORE M M ARORA Vs. UNION OF INDIA
October 19, 2006
AIR CONTROL AND CHEMICAL ENGG CO LTD Vs. BHARAT BIJLEE LTD
September 12, 2006
AIR INDIA LIMITED Vs. JAGESH DUTT SHARMA
September 11, 2006
AIR INDIA LIMITED Vs. N K SETHI
September 4, 2006
Air Vice Marshal J S Kumar Vs. Governing Council of Air Force Sports Complex
January 2, 2006
AIRPORT AUTHORITY OF INDIA Vs. DHARM PAL
January 30, 2006
AIRPORT AUTHORITY OF INDIA Vs. KAMAL PARASHAR
February 7, 2006
AIRPORT AUTHORITY OF INDIA Vs. FRICK INDIA LIMITED
March 9, 2006
AIRPORT AUTHORITY OF INDIA Vs. PURAN CHAND
September 8, 2006
AIRPORT AUTHORITY OF INDIA Vs. S K VERMA
June 2, 2006
AIRPORTS AUTHORITY OF INDIA Vs. I C M AIRPORT TECHNICS
August 18, 2006
AIRPORTS AUTHORITY OF INDIA Vs. M A KHAN
March 3, 2006
AIRPORTS AUTHORITY OF INDIA Vs. CENTRAL BOARD OF EXCISE & CUSTOMS
April 3, 2006
AISHWARYA DEV CHAND KATOCH Vs. T M PROPERTIES PVT LTD
August 7, 2006
AIZAZ ALAM Vs. UNION OF INDIA
April 21, 2006
AJANTA BUILDERS Vs. BHARAT HEAVY ELECTRICALS LTD
October 6, 2006
AJANTA PAPER & GENERAL PRODUCTS LTD. Vs. UNION OF INDIA
September 26, 2006
AJAY Vs. STATE OF DELHI
November 15, 2006
AJAY Vs. STATE OF N C T OF DELHI
February 13, 2006
AJAY ALIAS AJJU Vs. STATE
September 18, 2006
AJAY BAJAJ Vs. DIRECTORATE OF REVENUE INTELLIGENCE
May 29, 2006
AJAY ENTERPRISES LTD Vs. SECRETARY LABOUR GOVT OF NTC OF DELHI
October 31, 2006
AJAY KHANNA Vs. LUCAS T V S
August 23, 2006
AJAY KUMAR Vs. STATE OF DELHI
May 31, 2006
AJAY KUMAR ACHARYA Vs. UNION OF INDIA
October 5, 2006
AJAY KUMAR DATTA Vs. UNION OF INDIA
February 8, 2006
AJAY KUMAR KAUSHIK Vs. OIL AND NATURAL GAS CORPORATION LTD
May 5, 2006
AJAY KUMAR SHARMA Vs. PRESIDING OFFICER LABOUR COURT
September 12, 2006
AJAY KUMAR TRIPATHI Vs. STATE OF DELHI
December 6, 2006
AJAY SAXENA Vs. RACHNA SAXENA
October 5, 2006
AJIT SINGH KATIYAR Vs. STATE (N.C.T. OF DELHI) (DELHI)
October 6, 2006
AJIT SINGH NAYYER Vs. UNION OF INDIA AND ANR
September 22, 2006
AJMER SINGH Vs. UNION OF INDIA (UOI) AND ORS.
August 31, 2006
AKASH GUPTA Vs. FRANKFINN INSTITUTE OF AIR HOSTESS TRAINING
January 16, 2006
AKSHAY KAPUR Vs. RISHAV KAPUR
May 2, 2006
AKTIEBOLAGET VOLVO Vs. A K BHUVA
May 5, 2006
AKTIEBOLAGET VOLVO Vs. V N PRASAD
February 16, 2006
ALANKAR GLOBLE PVT LTD Vs. DINESH KUMAR MATHUR
December 6, 2006
ALCON BUILDERS AND ENGINEERS PVT LTD Vs. UNION OF INDIA
February 23, 2006
ALKA SHARMA Vs. STATE
April 19, 2006
ALL INDIA CASUAL WORKERS UNION Vs. UNION OF INDIA
August 30, 2006
ALL INDIA HVOC WORKMEN FEDERAT Vs. UOI
October 4, 2006
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. R K UPADHYAYA
January 17, 2006
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. O P CHAUHAN
December 20, 2006
ALL INDIA MINORITIES WELFARE TRUST Vs. DELHI ADMINISTRATION
July 13, 2006
ALL INDIA PUNJAB AND SIND BANK Vs. UNION OF INDIA
March 13, 2006
ALL INDIA YOUNG LAWYERS ASSOCIATION Vs. GOVT OF NCT OF DELHI
February 24, 2006
ALLERGAN INC Vs. ELDER PHARMACEUTICALS LTD
February 6, 2006
ALLERGAN INC Vs. INTAS PHARMACEUTICALS
April 28, 2006
ALLIED ELECTRONICS AND MAGNETICS LTD Vs. DEPUTY COMMISSIONER OF INCOME
February 27, 2006
ALOK THAKAR Vs. AIIMS
April 24, 2006
ALPANA DAS Vs. C B I
July 7, 2006
AMAN HOSPITALITY PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
November 24, 2006
AMANPREET SINGH Vs. UNIVERSITY OF DELHI
August 23, 2006
AMANULLAH KHAN Vs. STATE OF DELHI
May 26, 2006
AMAR CONSTRUCTIONS Vs. CENTRAL PUBLIC WORKS DEPARTMENT
September 29, 2006
AMAR DETECTIVES AND CONSULTANCY Vs. UOI
January 30, 2006
AMAR INDUSTRIES Vs. UNION OF INDIA
March 2, 2006
AMAR JYOTI PACKERS Vs. COMMISSIONER OF CENTRAL EXCISE
September 28, 2006
AMAR NATH Vs. DELHI DEVELOPMENT AUTHORITY
November 20, 2006
AMAR NATH GARG Vs. DELHI DEVELOPMENT AUTHORITY
December 12, 2006
AMARJEET SINGH Vs. SHARDA ODHRAI
September 29, 2006
AMARJEET SINGH Vs. PANJAB AND SIND BANK
July 7, 2006
AMARJIT SINGH Vs. UOI
February 23, 2006
AMBER FOOD PRODUCTS Vs. DILIP KIRPLANI
May 15, 2006
AMERICAN EXPRESS BANK LTD Vs. PRIYA PURI
May 24, 2006
AMERICAN EXPRESS BANK LTD Vs. GIRDHARI JEWELLERS P LTD
September 20, 2006
AMERICAN HOTEL AND LODGING ASSOCIATION EDUCATIONAL INSTITUTE Vs. CENTRAL BOARD OF DIRECT TAXES MINISTRY OF FINANCE GOVERNMENT OF INDIA NEW DELHI
November 24, 2006
AMIR ZAFAR Vs. STATE OF DELHI
September 13, 2006
AMIT ALIAS MANDEEP Vs. STATE OF DELHI
January 30, 2006
AMIT MALIK Vs. KAMLESH MALIK
May 5, 2006
AMITA Vs. STATE OF DELHI
July 5, 2006
AMITABH VERMA Vs. NONICA KHER
August 8, 2006
AMITY SCHOOL OF ENGINEERING AND TECHNOLOGY Vs. ALL INDIA COUNCIL OF TECHNICAL EDUCATION
June 2, 2006
AMJAD KHAN Vs. STATE OF DELHI
September 29, 2006
AMRIT PAL SINGH Vs. JASMIT KAUR
March 17, 2006
AMRITPAL SINGH GAMBHIR Vs. SUKHDEV SINGH GAMBHIR
May 25, 2006
ANAND DARBARI Vs. UOI
March 23, 2006
ANAND GUPTA Vs. J S GROVER INSPECTOR CUSTOMS
September 5, 2006
ANAND PRAKASH Vs. APPROPRIATE AUTHORITY INCOME TAX DEPT
July 7, 2006
ANAND PRASAD SHARMA Vs. RAM SINGH
September 15, 2006
ANAND RAMAMURTHY Vs. UNION OF INDIA
April 21, 2006
ANAND SWARUP MITTAL Vs. MANAGING COMMITTEE OF RAMJAS SR SECONDARY SCHOOL NO 4
August 24, 2006
ANANT RAJ AGENCIES Vs. D D A
September 13, 2006
ANANT RAJ AGENCIES Vs. DDA
January 19, 2006
ANANT RAJ AGENCIES Vs. DELHI DEVELOPMENT AUTHORITY
March 6, 2006
ANDALEEB SEHGAL Vs. UOI
July 7, 2006
ANEIL KUMAR BHALLA Vs. B R GAMBHIR
September 5, 2006
ANGAD KUMAR SHARMA Vs. THE STATE
December 15, 2006
ANIL C ITTYERAH Vs. CHAIRMAN INDIAN INSTITUTE OF PUBLIC ADMINISTRATION
March 24, 2006
ANIL GOEL Vs. NDPL
September 5, 2006
ANIL JAIN Vs. DIRECTORATE OF REVENUE INTELLIGENCE
May 18, 2006
ANIL KUMAR Vs. UOI
June 1, 2006
ANIL KUMAR Vs. GOVT OF N CT OF DELHI
January 9, 2006
ANIL KUMAR Vs. STATE OF DELHI
November 20, 2006
ANIL KUMAR AHUJA Vs. K C SETHI
June 2, 2006
ANIL KUMAR ANAND Vs. UNIT TRUST OF INDIA
August 18, 2006
ANIL KUMAR BAHRI Vs. DELHI STATE CIVIL SUPPLIES CORPN LTD
January 25, 2006
ANIL KUMAR JAIN Vs. GOVT OF NCT OF DELHI
August 1, 2006
ANIL MITTAR Vs. UNION OF INDIA
October 9, 2006
ANIL NANDA Vs. ESCORTS LIMITED
March 6, 2006
ANIRUDH SEN Vs. STATE N C T OF DELHI
November 8, 2006
ANISH BARLA Vs. UNION PUBLIC SERVICE COMMISSION
March 14, 2006
ANIT KUMAR Vs. CHAIRMAN TARIFF AUTHORITY FOR MAJOR PORTS
August 28, 2006
ANITA Vs. STATE OF DELHI
September 7, 2006
ANITA DEVI Vs. UOI
July 24, 2006
ANITA MALIK Vs. A I I M S
February 15, 2006
Anjali promoters and Developers Private Limited Vs. Ravinder Nath Sondhi
January 31, 2006
ANJU Vs. NATIONAL THERMAL POWER CORPORATION
April 26, 2006
ANJU Vs. STATE OF DELHI
November 13, 2006
ANJU SINGH Vs. STATE OF DELHI
December 7, 2006
ANKIT GUPTA Vs. VICE CHANCELLOR UNIVERSITY OF DELHI
December 19, 2006
ANKITA OVERSEASE PVT LTD Vs. SHAKEEL AHMED
November 3, 2006
ANMOL KUMAR Vs. TRILOK CHAND
August 17, 2006
ANNEY KAMRAN Vs. STATE OF DELHI
August 7, 2006
ANSAL HOUSING & CONSTRUCTIONS LTD AND ANOTHER Vs. DEEPIKA MALIK AND ANOTHER
November 3, 2006
ANSAL HOUSING AND CONSTRUCTIONS LTD. AND ANR. Vs. DEEPIKA MALIK AND ANR.
March 11, 2006
ANSHU GOYAL Vs. VIJENDER KUMAR ROHTAGI
December 12, 2006
ANU SAXENA Vs. JESUS AND MARY COLLEGE
October 5, 2006
ANUJ RAWAT AND Vs. SITA DEVI
March 14, 2006
ANUKAMPA ENTERPRISES Vs. M M FARIDI
October 18, 2006
ANUPAMA GOVIL Vs. RAMA DEVI
October 31, 2006
ANURAG SINGH Vs. STATE NCT OF DELHI
April 18, 2006
ANZ GRINDLAYS BANK PLC Vs. U O I
October 10, 2006
APEX SHOES CO LVT LTD Vs. MAJOR FOOTWEAR PVT LTD
March 2, 2006
ARCHAEOLOGICAL SURVEY OF INDIA Vs. NIRAJ KUMAR SINHA
September 20, 2006
ARCHANA BAINS Vs. STATE
March 7, 2006
ARIF Vs. STATE OF DELHI
July 4, 2006
ARIFA NANUMAN Vs. GOVT OF NCT OF DELHI
October 31, 2006
ARIFA NAUMAN Vs. GOVT OF NCT OF DELHI
July 7, 2006
AROOSHI ENTERPRISES PVT LTD Vs. RAHUL BUTALIA
August 22, 2006
ARTI KAPAHI Vs. STATE
April 3, 2006
ARUN JAIN Vs. ROYAL NEPAL AIRLINES CORPORATION
April 19, 2006
ARUN KHANNA Vs. RAJEEV GUPTA
March 2, 2006
ARUN KUMAR DAWAR Vs. UNION OF INDIA
May 11, 2006
ARUN KUMAR JAIN Vs. M C D
September 14, 2006
ARUN MEHRA Vs. DURGA BUILDERS PVT LTD
October 30, 2006
ARUN SINGH Vs. STATE OF DELHI
August 11, 2006
ARUN SRIVASTAVA ALIAS ABAHI SRIVASTAVA Vs. STATE NCT OF DELHI
October 9, 2006
ARUNA BANSAL Vs. STATE
May 4, 2006
ARUNA BANSAL Vs. STATE
April 5, 2006
ARUNESH CHAND MANKOTIA Vs. UNION OF INDIA
October 19, 2006
ARUNODAYA CO-OPEARTIVE GROUP HOUSING SOCIETY LTD Vs. R G DESAI AND ASSOCIATES PVT LTD
October 19, 2006
ARVIND KHANNA Vs. SHASHI BALA
July 3, 2006
ASA RAM Vs. UNION OF INDIA
September 6, 2006
ASHA ARORA Vs. LT GOVERNOR
January 20, 2006
ASHA DEVI Vs. POMINDER KUMAR CHHABRA
September 7, 2006
ASHA RANI SHARMA Vs. LAND ACQUISITION COLLECTOR
April 27, 2006
ASHA SINGH Vs. UNION OF INDIA
February 13, 2006
ASHA SURANA Vs. MCD
May 5, 2006
ASHIM INVESTMENT CO. LTD. Vs. STATE
March 7, 2006
ASHOK Vs. GOVT OF NCT OF DELHI
January 13, 2006
ASHOK BHATTACHARYA Vs. STATE OF DELHI
July 17, 2006
ASHOK CHAWLA Vs. SATYA A PRAKASH
October 12, 2006
ASHOK KHOSLA Vs. STATE BANK OF INDIA
September 15, 2006
ASHOK KHOSLA Vs. UNION OF INDIA MINISTRY OF FINANCE DEPARTMENT OF ECONOMIC AFFAIRS NEW DELHI
September 15, 2006
ASHOK KUMAR Vs. UNION OF INDIA
November 1, 2006
ASHOK KUMAR Vs. UNION OF INDIA
August 4, 2006
ASHOK KUMAR Vs. DIRECTOR GENERAL CENTRAL EXCISE INTELLIGENCE
May 30, 2006
ASHOK KUMAR Vs. RAMAN ARORA
December 19, 2006
ASHOK KUMAR Vs. STATE OF DELHI
December 20, 2006
ASHOK KUMAR JAGGI Vs. RAM SAWRUP SHARMA
January 25, 2006
ASHOK KUMAR JAIN Vs. BOMBAY MERCANTILE CO OPERATIVE BANK LTD
December 20, 2006
ASHOK KUMAR MANCHANDA Vs. STATE OF DELHI
October 9, 2006
ASHOK KUMAR MATTA Vs. INDIRA GULATI
October 19, 2006
ASHOK KUMAR PARSAD Vs. MANAGER INDIAN OVERSEAS BANK
October 6, 2006
ASHOK KUMAR SHARMA Vs. GOVERNMENT OF RAJASTHAN
March 27, 2006
ASHOK KUMAR SOHAN LAL Vs. STATE GOVT OF NCT OF DELHI
November 24, 2006
ASHOK PARBANDA Vs. VIPIN KUMAR PARBANDA
October 3, 2006
ASHOK YADAV Vs. COMMISSIONER OF POLICE
September 15, 2006
ASHOK YATRI NIWAS NOW INDRAPRASTHA HOTELS Vs. UOI
January 12, 2006
ASHOKA METAL INDUSTRIES Vs. UNION OF INDIA
August 18, 2006
ASHUTOSH GAUR Vs. NEW DELHI MUNICIPAL COUNCIL
September 25, 2006
ASHWANI KOHLI SOLE PROPRIETOR JYOTI ENTERPRISES Vs. MUNICIPAL CORPORATION OF DELHI
May 24, 2006
ASHWANI KUMAR MISHRA Vs. UOI
March 31, 2006
ASHWANI LOCHAN AGGARWAL Vs. STATE OF DELHI
December 8, 2006
ASHWINI KUMAR JULKA Vs. LT COL PARTHOJIT CHOUDHARY
November 15, 2006
ASIA METAL CORPORATION Vs. STATE
May 19, 2006
ASIA TODAY LIMITED Vs. SINHAL METAL INDUSTRIES LIMITED
April 18, 2006
ASIAN BUS SERVICE Vs. STATE TRANSPORT AUTHORITY
March 30, 2006
ASIAN PAINTS I LTD Vs. VED PRAKASH SRIVASTAVA
March 9, 2006
ASIAN PAINTS INDIA LTD Vs. BALAJI PAINTS AND CHEMICALS
March 10, 2006
ASIBULLAH KHAN Vs. STATE OF DELHI
June 5, 2006
ASOKE GHOSH Vs. URMI A GOSWAMI
August 10, 2006
ASSAM STATE COOPERATIVE MARKETING AND CONSUMERS FEDRATION LTD Vs. NATIONAL COOPERATIVE CONSUMER FEDERATION OF INDIA LTD
May 24, 2006
ASSEEM PAUL Vs. UCO BANK
July 26, 2006
ASSISTANT SUB-INSPECTOR (EX) RAJENDER PARSAD Vs. UNION OF INDIA
November 1, 2006
ASSOCIATED BUILDERS Vs. DDA
February 23, 2006
ASSOCIATED JOURNALS LTD Vs. AJANT OFFSET AND PACKING LTD
May 11, 2006
ASSOCIATION FOR INVESTMENT MANAGEMENT AND RESEARCH Vs. INSTITUTE OF CHARTERED FINANCIAL ANALYSTS OF INDIA
August 4, 2006
ASSOCIATION OF UPSC RECRUITED PROGRAMME OFFICERS Vs. UNION OF INDIA
July 25, 2006
ASSOCIATION OF VICTIMS OF THE UPHAAR TRAGEDY AYUT Vs. SUSHIL ANSAL
May 5, 2006
ASTRAZENECA UK LTD Vs. ORCHID CHEMICALS AND PHARMACEUTICALS LTD
May 16, 2006
ATIK ANSARI Vs. STATE OF NCT DELHI
July 14, 2006
ATLAS ELECTRIC INDUSTRIES PVT LTD Vs. GOVERNMENT OF NCT OF DELHI
August 21, 2006
ATLAS GLASS PVT LTD Vs. SUBHASH CHANDER
October 5, 2006
ATMA RAM PROPERTIES P LTD Vs. PREM NATH MOTORS P LTD
October 11, 2006
ATUL ANAND Vs. NANAK FOOD INDUSTRIES
August 2, 2006
AUROBINDO COLLEGE Vs. KALLAN
December 4, 2006
AUTO PINS INDIA LTD Vs. GRINDWELL NORTON LTD
August 22, 2006
AUTOCOP INDIA PVT LTD Vs. S SAVINAY IMPEX PVT LTD
August 25, 2006
AUTODESK INC Vs. ANITA TRIVEDI
March 16, 2006
AUTODESK INC Vs. RAHUL KHOSLA
March 16, 2006
AUTODESK INC Vs. TONY RAJMAHENDER
March 16, 2006
AUTODESK INC Vs. P SARAVANA RAJA
March 16, 2006
AUTOMOBILE ASSOC UPPER INDIA Vs. P O LABOUR COURT II
March 9, 2006
AUTOMOBILE ASSOC UPPER INDIA Vs. P O LABOUR COURT SECOND
April 24, 2006
AVIATION EMPLOYEES COOP H B SOCY LTD Vs. DESU
August 10, 2006
AVINASH AGGARWAL Vs. STATE OF DELHI
November 1, 2006
AVTAR SINGH Vs. UOI
November 24, 2006
AVTAR SINGH HIT Vs. DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE
January 23, 2006
AZAD SINGH BHARDWAJ Vs. UNION OF INDI
August 25, 2006
B Block Yojana Vihar Resident Welfare Assocication Vs. UOI
January 17, 2006
B K GUPTA Vs. CANTONMENT BOARD
March 30, 2006
B K KALRA Vs. PUNJAB NATIONAL BANK
January 9, 2006
B K MATHUR Vs. UNION OF INDIA
June 2, 2006
B K MATHUR Vs. UNION OF INDIA
July 2, 2006
B MOHANTY Vs. TATA SONS LTD
May 9, 2006
B MURALI KRISHNAN Vs. UNION OF INDIA
November 8, 2006
B N KHARBANDA AND SON Vs. DELHI DEVELOPMENT AUTHORITY
February 7, 2006
B R ANAND Vs. DDA
March 3, 2006
B R SHARMA Vs. SYNDICATE BANK
July 25, 2006
B S AND CO Vs. NIRANJAN SUBUDHI
November 20, 2006
B S BAKHSHI Vs. STATE OF DELHI
October 30, 2006
B S GOEL Vs. REGISTRAR HIGH COURT OF DELHI
October 12, 2006
B S YADUVANSHI Vs. NATIONAL SEEDS CORPORATION LTD
May 1, 2006
B. RATH Vs. DAVID BALL
December 13, 2006
B.R. GOEL AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
October 30, 2006
BABU KHAN Vs. D G OF MEDICAL SERVICES (ARMY)
October 5, 2006
BABU KHAN Vs. D G OF MEDICAL SERVICES
October 19, 2006
BABU LAL Vs. BANWARI LAL AND SONS
August 22, 2006
BABURAM SAGAR Vs. PRESIDING OFFICER LABOUR COURT
July 5, 2006
BABUSHA INTERNATIONAL Vs. CANARA BANK
May 4, 2006
BACHCHA SINGH Vs. STATE OF NCT OF DELHI
December 5, 2006
BADARPUR THERMAL POWER ENGINEERS AND WORKERS UNION Vs. UNION OF INDIA
August 18, 2006
BAJRANGI RAM Vs. NAVYUG SCHOOL
February 7, 2006
Bal Kishan Chhabra Vs. Union of India
January 30, 2006
BAL KISHAN KAPAHI Vs. UNION OF INDIA
April 1, 2006
BALBINDER SINGH Vs. UNION OF INDIA
July 5, 2006
BALBIR KAUR Vs. STATE OF DELHI
August 1, 2006
BALBIR SINGH Vs. STATE OF DELHI
January 18, 2006
BALBIR SINGH Vs. STATE
November 2, 2006
BALBIR SINGH Vs. SHAMA DEVI
April 21, 2006
BALBIR SINGH KAUSHAI Vs. UOI
February 6, 2006
BALDEV RAJ Vs. C NATESAN
August 8, 2006
BALDEV SINGH Vs. STATE OF DELHI
July 24, 2006
BALMUKUNAD Vs. S K SHARMA
March 9, 2006
Balsara Home Products LTD Vs. Charanjit Mohan
January 9, 2006
BALSARA HOME PRODUCTS LTD Vs. DIRECTOR GENERAL DIRECTORATE GENERAL OF SUPPLIES AND TRANSPORT
January 9, 2006
BALWANT Vs. UNION OF INDIA
December 1, 2006
BALWANT JAIN Vs. DELHI DEVELOPMENT AUTHORITY
July 13, 2006
BALWINDER SINGH Vs. STATE OF DELHI
October 9, 2006
BANK OF BARODA Vs. NEERAJ AGGARWAL
August 28, 2006
BANSAL COMMODITIES Vs. RAKESH KUMAR AGGARWAL
April 18, 2006
BANWARI DHANUKA Vs. STATE
October 5, 2006
BANWARI LAL SHARMA Vs. UOI
September 18, 2006
BANWARI LAL YADAV Vs. UNION OF INDIA
June 2, 2006
BARKHA GUPTA Vs. HIGH COURT OF DELHI
November 20, 2006
BARKHA GUPTA Vs. HIGH COURT OF DELHI
December 20, 2006
BASANT INDIA LTD Vs. VIBGYOR INFOTECH
February 7, 2006
BASANT KUMAR Vs. UNION OF INDIA
July 12, 2006
BASHIRUDIN Vs. UOI
August 25, 2006
BASHISHTHA RAI Vs. UOI
June 5, 2006
BASHISHTHA RAI Vs. UOI
May 5, 2006
BASU DISTRIBUTORS PVT LTD Vs. INCOME TAX OFFICER WARD
December 15, 2006
BEENA CHATTREE Vs. D D A
May 1, 2006
BENGALI SWEET CORNER Vs. ISHWAR DEVI
October 10, 2006
BENNETT COLEMAN AND CO LIMITED Vs. YADESHWAR KUMAR
October 6, 2006
BENTALS CORPORATION LTD Vs. KAMLESH RANI
February 3, 2006
BERGER PAINTS INDIA LTD Vs. COMMR OF INCOME TAX DELHI-V
May 15, 2006
BERNARD DMELLO Vs. INDUSTRIAL FINANCE CORPN. LTD.
October 5, 2006
BESTWAYS TRANSPORT CORPORATION Vs. NEW INDIA ASSURANCE CO LTD
August 28, 2006
BHAG SINGH Vs. GANPAT RAM (SINCE DECEASED)
August 4, 2006
BHAGAT RAM SAHANI AND SONS Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPN
August 29, 2006
BHAGWAN Vs. SURAJ BHAN
August 3, 2006
BHAGWAN DEVI Vs. CHAIMAN DELHI AGRIULTURE MARKETING
May 17, 2006
BHAGWAN DEVI Vs. UNION OF INDIA
April 27, 2006
BHAGWAN SINGH Vs. STATE
November 1, 2006
BHAGWANDASS Vs. UNION OF INDIA
September 29, 2006
BHAGWATI PRASAD SINGHANIYA Vs. BASUDEO SINGHANIA
April 26, 2006
BHARAT BATTERY MANUFACTURING COMPANY PVT LTD Vs. UNION OF INDIA
May 26, 2006
BHARAT ENGG. ENTERPRISES Vs. DELHI DEVELOPMENT AUTHORITY
July 28, 2006
BHARAT ENGINEERING ENTERPRISES Vs. D.D.A.
November 10, 2006
BHARAT HEAVY ELECTRICALS LTD Vs. FRONTIER CIVIL CONTRACTOR DELHI PVT LTD
May 2, 2006
BHARAT PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF SALES TAX, NEW DELHI
March 1, 2006
BHARAT SANCHAR NIGAM LIMITED Vs. BWL LTD
May 8, 2006
BHARAT SANCHAR NIGAM LIMITED Vs. VINDHYA TELELINKS LIMITED
April 5, 2006
BHARAT SANCHAR NIGAM LTD Vs. ALL INDIA BHARAT SANCHAR NIGAM EXECUTIVES ASSOCIATION
January 12, 2006
BHARTI YADAV Vs. STATE OF UP
November 14, 2006
BHARTIYA VEHICLES AND ENGINEERING Vs. AIRPORTS AUTHORITY
February 17, 2006
BHASIN CREDIT AID LTD Vs. RAJ KUMAR
October 6, 2006
BHAVYA MEHTA Vs. UNIVERSITY OF DELHI
October 31, 2006
BHGWATI TRADERS Vs. COMMISSIONER OF SALES TAX
June 2, 2006
BHIKHWA ALIAS PRAKASH Vs. STATE OF NCT OF DELHI
November 1, 2006
BHIM SINGH Vs. UNION OF INDIA
August 31, 2006
BHOPAL SINGH Vs. UNION OF INDIA
January 17, 2006
BHUPAT SINGH Vs. HINDUSTAN TIMES LTD
May 9, 2006
BHUPENDER KUMAR Vs. SECRETARY
March 2, 2006
BHUPINDER KUMAR SAHNI Vs. UNION OF INDIA
July 18, 2006
BHUSHAN STEEL AND STRIPS LTD Vs. JAI KISHAN BANSAL
March 1, 2006
BIDUR PRASAD Vs. C B I
August 30, 2006
BIHAR SPONGE IRON LTD Vs. RAIL INDIA TECHNICAL AND ECONOMIC SERVICE LTD
August 18, 2006
BIJENDER SINGH Vs. DELHI DEVELOPMENT AUTHORITY
December 20, 2006
BIKANERVALA Vs. AGGARWAL BIKANER WALA
February 24, 2006
BIKANERVALA Vs. NEW BIKANER WALA
April 5, 2006
BIMLA DEVI Vs. NEW INDIA ASSURANCE CO LTD
March 23, 2006
BIMLA GUPTA Vs. NORTH DELHI POWER CO LTD
October 16, 2006
BIMLA GUPTA AND SH. RAKESH CHANDRA Vs. STATE
September 14, 2006
BINOD AGARWAL Vs. UOI
December 12, 2006
BIR BAHADUR SINGH RATHORE Vs. DIRECTOR OF EDUCATION
November 3, 2006
BIR SINGH Vs. UNION OF INDIA
May 11, 2006
BIRLA CENTRE FOR MEDICAL RESEARCH Vs. L T GOVERNOR
April 17, 2006
BIRTHE FOSTER Vs. STATE OF DELHI
December 1, 2006
BISHAN DAYAL Vs. DINESH KUMAR SINGAL
March 23, 2006
BISHWAJIT BHATTACHARYA Vs. UNION OF INDIA
March 7, 2006
BISHWANATH AGARWAL Vs. WODRAP CORPORATION
August 21, 2006
BISWAROOP ROY CHOUDHARY Vs. KARAN JOHAR
July 28, 2006
BOKIYU TANNERIES LTD Vs. STATE
May 22, 2006
BOMBAY METAL WORKS P LTD Vs. TARA SINGH
May 15, 2006
BOWRINGS FINE ART AUCTIONEERS PVT LTD Vs. ARCHAEOLOGICAL SURVEY OF INDIA
April 28, 2006
BP SAHA Vs. VINIT SURI
September 1, 2006
BPDL INVESTMENTS PVT LTD Vs. MAPLE LEAF TRADING INTERNATIONAL
February 22, 2006
BRAHAM ARENJA Vs. ADM
September 18, 2006
BRAHAM SINGH Vs. GOVT OF NCT OF DELHI
May 15, 2006
BRAHM PRAKASH Vs. INCOME TAX OFFICER
May 17, 2006
BRIGADIER ASHOK KUMAR SINGH Vs. UNION OF INDIA
July 13, 2006
BRIGADIER J K BANSAL Vs. UNION OF INDIA
October 19, 2006
BRIGADIER MAN MOHAN SHARMA Vs. LT GEN DIPENDER SINGH
July 28, 2006
BRIJ GOPAL CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
February 15, 2006
BRIJ KISHORE Vs. STATE
July 21, 2006
BRIJ RAJ SINGH Vs. UNION OF INDIA
December 7, 2006
BRIJESH SHARMA Vs. LIQUIDATOR SUPER BAZAR THE CO OPERATIVE STORES LTD
March 17, 2006
BRIJESH SINGH Vs. UOI
January 20, 2006
BRINDAVAN SHARMA KHIZAN SINGH Vs. STATE NCT OF DELHI
December 6, 2006
BSES RAJDHANI POWER LTD Vs. GOVERNMENT OF NCT OF DELHI
May 25, 2006
BSES RAJDHANI POWER LTD Vs. CONSUMER GRIEVANCE REDRESSAL F
August 4, 2006
BSES YAMUNA POWER LTD Vs. RAKESH KUMAR
August 28, 2006
BUDHIRAJA ELECTROCALS Vs. DDA
August 29, 2006
BUREAU OF INDIAN STANDARDS Vs. R P SINGH
February 6, 2006
BUREAU OF INDIAN STANDARDS Vs. BUREAU OF I.S. EMPLOYEES ASSOC.
November 24, 2006
C B S E Vs. B R UPPAL
January 9, 2006
C L GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
March 2, 2006
C L KHANNA Vs. UOI
September 5, 2006
C LAL GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
May 5, 2006
C P BEHRA Vs. CHIEF OF ARMY STAFF
July 13, 2006
C P GUPTA Vs. UNION OF INDIA
August 31, 2006
CANARA BANK Vs. SATISH VAID AND CO P LTD
October 10, 2006
CANARA BANK NATIONALIZED BANK Vs. UNION OF INDIA
September 20, 2006
CAPT JAI SINGH JAKHAR Vs. DIRECTOR ESTATE NDMC
August 23, 2006
CAPT. ATUL KUMAR SINGH Vs. STATE
October 31, 2006
CAPT. RAJ KUMAR SINGHAL Vs. UNION OF INDIA (UOI) AND ANR.
July 27, 2006
CARNATION PROMOTERS PVT LTD Vs. SANGEETA SRIVASTAVA
March 30, 2006
CASTROL LIMITED Vs. MANOJ DUGGAL
September 28, 2006
CASTROL LTD Vs. SUBHASH AGGARWAL
March 9, 2006
CDR S P PURI RETD SOLE PROP SPIRAL SERVICES Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
October 3, 2006
CENTRAL BANK OF INDIA Vs. GEETAJI CHEMICAL INDUSTRIES
October 10, 2006
CENTRAL BANK OF INDIA Vs. O P SINGH
August 30, 2006
CENTRAL BANK OF INDIA Vs. LALIT KUMAR BHARGAVA
April 19, 2006
CENTRAL BUREAU OF INVESTIGATION Vs. JOINT COMMISSIONER OF CUSTOMS IGI AIRPORT NEW DELHI
May 17, 2006
CENTRAL BUREAU OF INVESTIGATION Vs. STEJAC VIDEO PRODUCT PVT LTD
December 12, 2006
CENTRAL SERVICE STATION AND OTHER Vs. NDMC
November 27, 2006
CENTRAL TRADING CO Vs. R K JAIN
July 4, 2006
CENTRAL WAREHOUSING CORPORATION Vs. NATIONAL FREIGHT CARRIERS
March 14, 2006
CERTIFIED TRUE COPY Vs. SANJAY GUPTA
November 13, 2006
CHAIRMAN STAFF SELECTION COMMISSION Vs. JAGDISH PARKASH
December 11, 2006
CHAMANLAL YADAV Vs. K L JOHAR
February 14, 2006
CHAND Vs. UOI
August 25, 2006
CHANDER MAL Vs. UNION OF INDIA
May 25, 2006
Chander Mohini Vs. B S E S Rajdhani Power Ltd
January 9, 2006
CHANDER PARKASH Vs. J B COMPANY
December 18, 2006
CHANDER PRAKASH S/O BABU RAM Vs. STATE OF NCT OF DELHI
December 11, 2006
CHANDER SHEKHAR PATEL Vs. DELHI DEVELOPMENT AUTHORITY
September 7, 2006
CHANDERWATI Vs. TARA CHAND
November 14, 2006
CHANDNI LUTHRA Vs. UNION OF INDIA
October 13, 2006
CHANDRA MOHAN GURURANI Vs. THE DIRECTOR OF EDUCATION AND ORS.
October 11, 2006
CHARAN SINGH Vs. M C D
October 5, 2006
CHARAN SINGH Vs. STATE OF DELHI
December 18, 2006
CHARANJIT SINGH Vs. KEHAR SINGH
May 11, 2006
CHARU SHARMA Vs. MOTILAL NEHRU COLLEGE
March 16, 2006
CHATRO DEVI Vs. UNION OF INDIA
December 20, 2006
CHATRU Vs. UOI
March 3, 2006
CHATTAR SINGH Vs. MANAGEMENT OF A FASIONIST
November 2, 2006
CHEFAIR HOTEL CORPORATION OF INDIA LIMITED Vs. OM PRAKASH
August 1, 2006
CHEMICAL AND METALLURGICAL DESIGN CO LTD Vs. MUNICIPAL CORPORATION OF DELHI
March 20, 2006
CHEMICAL SALES CORPORATION Vs. A and A LAXMI SALES and SERVICE PRIVATE
January 9, 2006
CHET RAM GUPTA Vs. MOTIAN DEVI
May 10, 2006
CHETAN CHOPRA Vs. UNION OF INDIA
April 18, 2006
CHHATHOO LAL Vs. MANAGEMENT OF GORAMAL HARIRAM LTD
December 5, 2006
CHITRA SRIVASTAVA Vs. GOVT OF NCT OF DELHI
July 7, 2006
CHITRESH KUMAR CHOPRA Vs. DY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
October 3, 2006
CHNNILAL ALIAS PAPPU Vs. STATE OF DELHI ADMINISTRATION
May 12, 2006
CHUNNI LAL Vs. RPG HOME FINANCE PVT LTD
September 4, 2006
CICO ENGINEERING SERVICES PVT LTD Vs. REGIONAL LABOUR COMMISSIONER
August 25, 2006
CIMMCO INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE
January 16, 2006
CIT Vs. ITAT AND ORS.
February 6, 2006
CITICORP Vs. TODI INVESTORS
October 12, 2006
CITIZENS FOR JUSTICE Vs. GOVERNOR NCT DELHI
July 3, 2006
City Palace Electronics Vs. State
January 3, 2006
COGENT SILVER FIBRE PTE LTD Vs. NOBLE FIBRE TECHNOLOGIES INC
February 10, 2006
COLLEGE SECTION OFFICERS ASSOCIATION UNIVERSITY OF DELHI Vs. UNIVERSITY OF DELHI
July 31, 2006
COLONEL B S RAI Vs. UNION OF INDIA
November 16, 2006
COLONEL NARENDAR SINGH Vs. UNION OF INDIA
March 27, 2006
COLONEL NARENDRA SINGH Vs. UNION OF INDIA
March 17, 2006
COMMANDING OFFICER Vs. SUDEVI KHANNA
January 30, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SHAKTI TAR UDYOG
July 31, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. INTERGRAPH TECHNOLOGIES
September 15, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. BENTEX LINGER SWITCH GEAR
May 3, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. MALBRO APPLIANCES P. LTD.
September 14, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. MAZA COSMETICS
August 24, 2006
COMMISSIONER OF CUSTOMS Vs. ASHOK KUMAR
August 31, 2006
COMMISSIONER OF CUSTOMS (PREV ) Vs. ADITYA TRADING CO
October 12, 2006
COMMISSIONER OF INCOME TAX Vs. P.H.I. SEEDS INDIA LTD
November 17, 2006
COMMISSIONER OF INCOME TAX Vs. SENCMA SA, FRANCE
March 22, 2006
COMMISSIONER OF INCOME TAX Vs. SARASWATI KUNJ CO-OPERATIVE HOUSE BUILDING SOCIETY
September 22, 2006
COMMISSIONER OF INCOME TAX Vs. DENSO INDIA LTD
March 24, 2006
COMMISSIONER OF INCOME TAX Vs. ILLAC INVESTMENT (P) LTD.
April 17, 2006
COMMISSIONER OF INCOME TAX Vs. VARDHMAN ESTATE (P) LTD.
September 25, 2006
COMMISSIONER OF INCOME TAX Vs. BHAN TEXTILES (P) LTD.
September 28, 2006
COMMISSIONER OF INCOME TAX Vs. PRASAR BHARTI (BROADCASTING CORPN. OF INDIA)
November 17, 2006
COMMISSIONER OF INCOME TAX Vs. NATH BROS. EXIM INTERNATIONAL
September 12, 2006
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL AUDIO VISUAL
August 31, 2006
COMMISSIONER OF INCOME TAX Vs. SMC SHARE BROKERS LTD.
August 29, 2006
COMMISSIONER OF INCOME TAX Vs. H.M.A. UDYOG (P) LTD.
August 1, 2006
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIES LTD.
August 24, 2006
COMMISSIONER OF INCOME TAX Vs. HONEYWELL DACE (INDIA) LTD.
March 8, 2006
COMMISSIONER OF INCOME TAX Vs. DENSO INDIA LTD.
April 26, 2006
COMMISSIONER OF INCOME TAX Vs. SELECT HOLIDAYS RESORTS LTD.
October 6, 2006
COMMISSIONER OF INCOME TAX Vs. MESCO LABORATORIES LTD.
July 10, 2006
COMMISSIONER OF INCOME TAX Vs. MAJESTIC HOTEL LTD.
June 2, 2006
COMMISSIONER OF INCOME TAX Vs. STANDARD BRANDS LTD.
July 4, 2006
COMMISSIONER OF INCOME TAX Vs. M.G.F. (INDIA) LTD.
July 5, 2006
COMMISSIONER OF INCOME TAX Vs. LOTUS TRANS TRAVELS (P) LTD.
December 7, 2006
COMMISSIONER OF INCOME TAX Vs. PRADEEP KUMAR GUPTA
November 30, 2006
COMMISSIONER OF INCOME TAX Vs. DIGVIJAY CHEMICALS LTD.
April 4, 2006
COMMISSIONER OF INCOME TAX Vs. VIKRAM ADITYA & ASSOCIATES (P) LTD.
July 10, 2006
COMMISSIONER OF INCOME TAX Vs. VIKRAMAJIT SINGH
April 24, 2006
COMMISSIONER OF INCOME TAX Vs. DOLPHIN CANPACK LTD.
January 23, 2006
COMMISSIONER OF INCOME TAX Vs. HIND POCKET BOOKS
February 15, 2006
COMMISSIONER OF INCOME TAX Vs. MALIBU ESTATE (P) LTD.
August 2, 2006
COMMISSIONER OF INCOME TAX Vs. ADIDAS INDIA MARKETING (P) LTD.
July 10, 2006
COMMISSIONER OF INCOME TAX Vs. V.B. AGGARWAL
September 6, 2006
COMMISSIONER OF INCOME TAX Vs. EICHER LTD.
August 29, 2006
COMMISSIONER OF INCOME TAX Vs. GLOCOM IMPEX (P) LTD.
August 18, 2006
COMMISSIONER OF INCOME TAX Vs. ESCORTS FINANCE LTD.
May 15, 2006
COMMISSIONER OF INCOME TAX Vs. SAHARA INDIA CORPORATION LTD.
March 21, 2006
COMMISSIONER OF INCOME TAX Vs. REETU FINLEASE (P) LTD.
January 9, 2006
COMMISSIONER OF INCOME TAX Vs. JAPAN RADIO COMPANY LTD.
March 23, 2006
COMMISSIONER OF INCOME TAX Vs. KOSHIKA TELECOM LTD.
February 13, 2006
COMMISSIONER OF INCOME TAX Vs. MORGAN SECURITIES AND CREDITS P LTD
December 7, 2006
COMMISSIONER OF INCOME TAX Vs. VIDE ON
July 10, 2006
COMMISSIONER OF INCOME TAX Vs. ELI LILLY & CO. (I) (P) LTD.
November 8, 2006
COMMISSIONER OF INCOME TAX Vs. SPAN HOLDINGS LTD.
July 19, 2006
COMMISSIONER OF INCOME TAX Vs. FREEMENTLE INDIA TELEVISIO
July 20, 2006
COMMISSIONER OF INCOME TAX Vs. BEST PLASTICS (P) LTD.
April 5, 2006
COMMISSIONER OF INCOME TAX Vs. RAMPUR ENGG. CO. LTD.
June 2, 2006
COMMISSIONER OF INCOME TAX Vs. BHIWANI SYNTHETICS LTD.
September 4, 2006
COMMISSIONER OF INCOME TAX Vs. GALAXY POWER CABLES LTD.
April 19, 2006
COMMISSIONER OF INCOME TAX Vs. ANAND KUMAR DEEPAK KUMAR
August 25, 2006
COMMISSIONER OF INCOME TAX Vs. DALMIA PROMOTERS DEVELOPERS PVT LTD
January 17, 2006
COMMISSIONER OF INCOME TAX Vs. TEJ QUEBECOR PRINTING LTD
January 17, 2006
COMMISSIONER OF INCOME TAX Vs. DEWAN KRAFT SYSTEM PVT LTD
February 27, 2006
COMMISSIONER OF INCOME TAX Vs. KASHMIRI LAL
May 4, 2006
COMMISSIONER OF INCOME TAX Vs. JAGATJIT INDUSTRIES LTD
May 19, 2006
COMMISSIONER OF INCOME TAX Vs. DIVINE LEASING AND FINANCE LTD
November 16, 2006
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COCA COLA BEVERAGES P LTD
November 11, 2006
COMMISSIONER OF INCOME TAX Vs. SHANKAR LAL VED PRAKASH
November 6, 2006
COMMISSIONER OF INCOME TAX Vs. MODIPON LIMITED MODI NAGAR
October 13, 2006
COMMISSIONER OF INCOME TAX Vs. HONDA SIEL POWER PRODUCTS LTD
October 11, 2006
COMMISSIONER OF INCOME TAX Vs. BACARDI MARTINI INDIA LIMITED
September 8, 2006
COMMISSIONER OF INCOME TAX Vs. GOYAL MG GASES LTD
January 12, 2006
COMMISSIONER OF INCOME TAX Vs. ICON CONTROLS (P) LTD
January 18, 2006
COMMISSIONER OF INCOME TAX Vs. ALCATEL INDIA LTD
September 11, 2006
COMMISSIONER OF INCOME TAX Vs. HEMLA HOZIERY DYEING AND PRINTING MILLS (P) LTD
January 18, 2006
COMMISSIONER OF INCOME TAX Vs. PROAGRO SEEDS CO. LTD
March 27, 2006
COMMISSIONER OF INCOME TAX Vs. VIBROS ORGANICS LTD
August 23, 2006
COMMISSIONER OF INCOME TAX Vs. BRITISH AIRWAYS
December 6, 2006
COMMISSIONER OF INCOME TAX Vs. NESTLE INDIA LTD.
July 6, 2006
COMMISSIONER OF INCOME TAX Vs. KALINDEE RAIL NIRMAN (ENGG.) LTD.
August 17, 2006
COMMISSIONER OF INCOME TAX Vs. NATIONAL MARBLE & SANITARY
November 19, 2006
COMMISSIONER OF INCOME TAX Vs. R.D. RAMNATH COMPANY
August 24, 2006
COMMISSIONER OF INCOME TAX Vs. IMPERIAL CABLES (P) LTD.
September 11, 2006
COMMISSIONER OF INCOME TAX Vs. MUTHOOT M. GEORGE BANKERS
September 4, 2006
COMMISSIONER OF INCOME TAX Vs. EXPO DEALERS FINANCE LTD.
August 1, 2006
COMMISSIONER OF INCOME TAX Vs. MAHALAKSHMI MILLS CO. LTD.
August 24, 2006
COMMISSIONER OF INCOME TAX Vs. MAHALAKSHMI MILLS CO. LTD.
August 18, 2006
COMMISSIONER OF INCOME TAX Vs. SONY INDIA (P) LTD.
April 17, 2006
COMMISSIONER OF INCOME TAX Vs. E FUNDS INTERNATIONAL INDIA
September 12, 2006
COMMISSIONER OF INCOME TAX Vs. GENESIS COMMET (P) LTD.
August 25, 2006
COMMISSIONER OF INCOME TAX Vs. S.K. CONSTRUCTION CO.
September 14, 2006
COMMISSIONER OF INCOME TAX Vs. INDO KOPP LTD.
April 17, 2006
COMMISSIONER OF INCOME TAX Vs. TAYLOR INSTRUMENT CO. (I) LTD.
February 2, 2006
COMMISSIONER OF INCOME TAX Vs. PADMINI PACKAGING (P) LTD.
April 4, 2006
COMMISSIONER OF INCOME TAX DEL Vs. SETHIA PLASTIC INDUSTRIES
July 26, 2006
COMMISSIONER OF INCOME TAX DEL Vs. ADIDAS INDIA MARKETING PVT LTD
August 4, 2006
COMMISSIONER OF INCOME TAX DEL Vs. MISSION VIEJO AGRO P LTD
November 24, 2006
COMMISSIONER OF INCOME TAX DELHI Vs. INCOME TAX APPELLATE TRIBUNAL
June 2, 2006
COMMISSIONER OF INCOME TAX DELHI Vs. JUPITER BUILDERS PVT LTD
September 7, 2006
COMMISSIONER OF INCOME TAX, TDS Vs. CONTINENTAL CARRIERS (P) LTD.
September 26, 2006
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN COCA COLA BEVERAGES (P) LTD
October 11, 2006
COMMISSIONER OF INCOME-TAX Vs. GENERAL SALES LTD
September 7, 2006
COMMISSIONER OF INCOME-TAX Vs. GOYAL M.G. GASES LTD
May 4, 2006
COMMISSIONER OF INCOME-TAX Vs. DEVAYHI BEVERAGES LTD
July 31, 2006
COMMISSIONER OF INCOME-TAX Vs. GUJRAL ESTATES P. LTD
July 31, 2006
COMMISSIONER OF INTEREST TAX Vs. G.E. CAPITAL TRANSPORTATION
September 1, 2006
COMMISSIONER OF POLICE Vs. GULAB SINGH
April 18, 2006
COMMISSIONER OF SALES TAX Vs. SALES TAX OFFICER
February 26, 2006
COMMISSIONER OF WEALTH TAX Vs. ETERNAL SCIENCE OF MANS
July 6, 2006
COMMODORE F H DUBASH VSM Vs. UOI
February 7, 2006
COMMODORE FH DUBASH VSM Vs. UOI
November 24, 2006
COMPUTERONICS INTERNATIONAL LTD Vs. INFINITE COMPUTER SOLUTIONS
December 8, 2006
CONCORDE MOTORS LTD Vs. RAJ KUMARI NANDA
May 25, 2006
CONSOLIDATED PHOTO AND FINVEST LTD Vs. ASST. COMMISSIONER OF INCOME TAX
January 17, 2006
CONST MANVIR SINGH Vs. UOI
February 22, 2006
Constellation Enterprises Pvt LTD Vs. P E C Limited
January 18, 2006
CONTINENTAL CONSTRUCTION LTD. Vs. SATLUJ JAL VIDYUT NIGAM LTD.
January 12, 2006
CONVENIENCE ENTERPRISES PVT LTD Vs. KOHLI HOUSING AND DEVELOPMENT PVT LTD
March 10, 2006
CONWAY EXPORTS PVT. LTD. Vs. RUDRA PHAMA DISTRIBUTORS PVT. LTD.
July 28, 2006
COOPERATIVE STORES LTD Vs. VED PARKASH BHAMBRI
June 1, 2006
COSMO FERRITES LIMITED Vs. UNIVERSAL COMMERCIAL CORPORATION
January 12, 2006
COSMOS TRAVELS AND TOURS Vs. TAJIKISTAN AIRLINES
April 19, 2006
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. R N BAHL FCA
November 6, 2006
COUNTRY DEVELOPMENT AND MANAGEMENT SERVICE PVT LTD Vs. BROKSIDE RESORTS PVT LTD
February 15, 2006
COURT ON ITS ON OWN MOTION Vs. KULDEEP KAPOOR
September 11, 2006
COURT ON ITS OWN MOTION Vs. STATE OF DELHI
August 23, 2006
COURT ON ITS OWN MOTION Vs. GULSHAN BAJWA
October 19, 2006
COURT ON ITS OWN MOTION Vs. RAJIV KHOSLA
September 13, 2006
COURT ON ITS OWN MOTION Vs. STATE
December 20, 2006
CRACK DETECTIVES PVT LTD Vs. P S MALHOTRA
May 15, 2006
CRB CAPITAL MARKETS LIMITED Vs. RESERVE BANK OF INDIA
January 24, 2006
Creative Source Vs. ITDC
January 12, 2006
CREATIVE TRAVELS P LTD Vs. CREATIVE TOURS AND TRAVELS PVT LTD
August 29, 2006
CRESCENT PUBLIC SCHOOL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
January 30, 2006
D A M PRABHU Vs. STATE OF DELHI
July 12, 2006
D B MATHUR Vs. CEMENT CORPN OF INDIA
January 2, 2006
D C KAPUR Vs. DDA
February 8, 2006
D C M SRIRAM Vs. A R DIAL
September 4, 2006
D C SINGHAM Vs. STATE OF DELHI
February 24, 2006
D D LEASING LIMITED Vs. MORGAN TECTRONICS LTD
April 18, 2006
D DALIP Vs. UTTAR PRADESH EXPORT
September 6, 2006
D K JAIN Vs. UNION OF INDIA
April 26, 2006
D K MODI Vs. K C ABRAHAM ENFORCEMENT OFFICER
December 20, 2006
D K SHARMA Vs. UNIVERSITY OF DELHI
November 13, 2006
D N PRASAD Vs. UNION OF INDIA & ORS
August 13, 2006
D S CONSTRUCTIONS LIMITED Vs. RITES LIMITED
January 17, 2006
D S MEENA Vs. UNION OF INDIA
December 7, 2006
D S NANDA Vs. DELHI CONTROL DEVICES PVT LTD
February 23, 2006
D S V CHEMICALS PVT LTD Vs. PRINT LINK INTERNATIONAL PVT LTD
April 20, 2006
D T C Vs. ISHWAR SINGH
May 24, 2006
D T C Vs. SUBHASH CHANDER MEHTA
August 31, 2006
D T C Vs. JAG BHUSHAN LAL
August 31, 2006
D T C Vs. ANUP SINGH
September 13, 2006
D T C Vs. JAG BHUSHAN LAL
August 21, 2006
D T C Vs. SATYA PAL SINGH
August 11, 2006
D T C Vs. ISHWAR SINGH
June 2, 2006
DABUR INDIA LIMITED Vs. K R INDUSTRIES
July 14, 2006
DABUR INDIA LIMITED Vs. K R INDUSTRIES
May 22, 2006
DABUR INDIA LTD Vs. WIPRO LIMITED DODDAKANNELLI SANGPUR ROAD BANGALORE
March 27, 2006
DALEL SINGH Vs. DELHI TRANSPORT CORPORATION
November 2, 2006
DALIP KUMAR Vs. NCT OF DELHI
December 15, 2006
DALJEET SINGH ANAND Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
September 15, 2006
DALJEET SINGH CHANDOK Vs. STATE
January 9, 2006
DALJIT SINGH Vs. YOGESHWAR PRASAD
April 20, 2006
DALMIYA INDUSTRIES LTD. Vs. JAGMOHAN GUPTA
March 8, 2006
DALPAT SINGH Vs. LT GOVERNOR OF DELHI
April 27, 2006
DARSHAN SINGH AND SONS Vs. MCD
April 17, 2006
DARSHNA Vs. DELHI POLICE PUBLIC SCHOOL
July 7, 2006
DARYA GANJ J M T C H B S LTD Vs. RAKESH MEHTA
November 13, 2006
DAULAT Vs. STATE OF DELHI
January 6, 2006
DAULAT RAM Vs. U O I
January 16, 2006
DAULAT RAM JAIN Vs. JAIMALA JAIN
March 30, 2006
DAV COLLEGE MANAGING COMMITTEE Vs. SURENDER RANA
November 30, 2006
DAYA RAM ALIAS CHOTTU Vs. STATE OF DELHI
November 21, 2006
DCM SHRIRAM CONSOLIDATED LTD Vs. OP GUPTA
January 17, 2006
DDA Vs. Manohar Lal and Co
January 12, 2006
DDA Vs. M L AGGARWAL
February 2, 2006
DDA Vs. RAMESH CHANDER GOEL
May 19, 2006
DEEN DAYAL SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
November 21, 2006
DEEP CHAND Vs. DELHI TRANSPORT CORPORATION
December 11, 2006
DEEP JOT SINGH Vs. UOI
August 2, 2006
DEEPAK ANSAL Vs. ANSAL PROPERTIES AND INDUSTRIES LIMITED
November 29, 2006
DEEPAK CHHABRA Vs. INCOME TAX OFFICER
January 30, 2006
DEEPAK FERTILIZERS AND PETROCHEM Vs. designated authority DG OF
January 10, 2006
DEEPAK KUMAR Vs. UNION OF INDIA
November 28, 2006
DEEPAK VERMA Vs. STATE
November 20, 2006
DEEPENDER KUMAR SRIVASTAVA Vs. STATE (CBI)
August 4, 2006
DELHI COLLEGE OF ENGINEERING Vs. DINESH KUMAR
September 27, 2006
DELHI CONTONMENT BOARD Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL
January 19, 2006
DELHI COOPERATIVE TRIBUNAL Vs. A C AGGARWAL
September 13, 2006
DELHI COUNCIL FOR CHILD WELFARE Vs. SHEELA DEVI
August 28, 2006
DELHI DAYAL BAGH CO OP H B SOCI Vs. DY REGISTRAR CO OP SOCIETIES
June 1, 2006
DELHI DEVELOPMENT AUTHORITY Vs. VIJAYA BUILDERS
May 27, 2006
DELHI DEVELOPMENT AUTHORITY Vs. ASHOK KUMAR
March 21, 2006
DELHI DEVELOPMENT AUTHORITY Vs. AMAR AUTO WORKS
April 28, 2006
DELHI DEVELOPMENT AUTHORITY Vs. VIJAYA BUILDERS
April 27, 2006
DELHI DEVELOPMENT AUTHORITY Vs. LAND ACQUSITION COLLECTOR
April 21, 2006
Delhi Development Authority Vs. Sh Varinder Kumar Dewan
February 3, 2006
DELHI DEVELOPMENT AUTHORITY Vs. RAM KUMAR SHARMA
February 10, 2006
DELHI DEVELOPMENT AUTHORITY Vs. EMKAY CONSTRUCTION COMPANY
February 17, 2006
DELHI DEVELOPMENT AUTHORITY Vs. OMVATI KALSHAN
August 11, 2006
DELHI DEVELOPMENT AUTHORITY Vs. MADHU JINDAL
July 25, 2006
DELHI DEVELOPMENT AUTHORITY Vs. LAND ACQUISITION COLLECTOR
July 12, 2006
DELHI DEVELOPMENT AUTHORITY Vs. Y L BANKA
October 4, 2006
DELHI DEVELOPMENT AUTHORITY Vs. UNION OF INDIA
November 29, 2006
DELHI DEVELOPMENT AUTHORITY Vs. BEENA CHATTREE
November 17, 2006
DELHI DEVELOPMENT AUTHORITY Vs. ANANT RAJ AGENCIES
May 15, 2006
DELHI DEVELOPMENT AUTHORITY Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO 1
December 20, 2006
DELHI DEVLOPMENT AUTHORITY Vs. JAGDAMBA CHIT FUND AND FINANCE CO
April 28, 2006
DELHI DEVLOPMENT AUTHORITY Vs. VARUN ENTERPRISES
April 28, 2006
DELHI FINANCIAL CORPORATION Vs. V P PURI
August 31, 2006
DELHI JAL BOARD Vs. SHUBHAS PIPES LTD
August 30, 2006
DELHI JAL BOARD Vs. WORKMEN OF ERSTWHILE DELHI WATER SUPPLY
February 7, 2006
DELHI JAL BOARD Vs. JAGDISH CHANDRA
May 18, 2006
DELHI LAYALPUR CO-OPERATIVE GROUP HOUSING SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
March 16, 2006
DELHI METRO CORPORATION LTD Vs. UPDESH BAKSHI
March 21, 2006
DELHI MUNICIPAL WORKERS UNION Vs. MANAGEMENT OF MCD
December 12, 2006
DELHI POLICE PUBLIC SCHOOL Vs. DIRECTOR OF EDUCATION
February 16, 2006
DELHI PRESS PATRA PRAKASHAN PTE LVT Vs. UNION OF INDIA
February 26, 2006
DELHI STATE WEEKLY PATRI BAZAR ASSOCIATION Vs. MCD
October 13, 2006
DELHI TOURISM AND T D C LTD Vs. COMMISSIONER OF I T II DELHI
May 4, 2006
DELHI TRANSPORT CORPORATION Vs. NATIONAL INSURANCE CO LTD
March 23, 2006
DELHI TRANSPORT CORPORATION Vs. SURENDER KUMAR
March 1, 2006
DELHI TRANSPORT CORPORATION Vs. HARI KISHAN
August 31, 2006
DELHI TRANSPORT CORPORATION Vs. BALRAJ SINGH
August 31, 2006
DELHI TRANSPORT CORPORATION Vs. K K BERRY
September 5, 2006
DELHI TRANSPORT CORPORATION Vs. RAJ PAL PARSADI LAL
September 13, 2006
DELHI TRANSPORT CORPORATION Vs. PREM SINGH
August 21, 2006
DELHI TRANSPORT CORPORATION Vs. ANAND PAL
August 18, 2006
DELHI TRANSPORT CORPORATION Vs. SIRI BHAGWAN
November 27, 2006
DELHI TRANSPORT CORPORATION Vs. BALESHWAR
November 9, 2006
DELHI TRANSPORT CORPORATION Vs. SURESH KUMAR
November 1, 2006
DELHI TRANSPORT CORPORATION Vs. JAIPAL SINGH
November 6, 2006
DELHI TRANSPORT CORPORATION Vs. AZAD SINGH
November 6, 2006
DELHI TRANSPORT CORPORATION Vs. KRISHAN KUMAR
September 15, 2006
DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
September 18, 2006
DELHI TRANSPORT CORPORATION Vs. DTC WORKERS UNION CENTRE
October 6, 2006
DELHI TRANSPORT CORPORATION Vs. ISHWAR SINGH
October 6, 2006
DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER, I T
November 6, 2006
DELHI TRANSPORT CORPORATION Vs. SUKHBIR SINGH
December 6, 2006
DELHI TRANSPORT CORPORATION Vs. PREM CHAND EX SWEEPER
December 7, 2006
DELHI TRANSPORT CORPORATION Vs. VIJAY KUMAR
December 7, 2006
DELUX HOSIERY Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND COMMISSIONER
October 5, 2006
DELUXE STORES Vs. ALLAHABAD BANK
April 18, 2006
DESH DEEPAK KAPOOR Vs. STATE OF DELHI
October 31, 2006
DESH RAJ Vs. DELHI JAL BOARD
May 2, 2006
DESH RAJ SINGH Vs. TRIVENI ENGINEERING AND INDUSTRIES LTD
May 9, 2006
DEUTSCHE HOMOOPATHIE-UNION DHU-ARZNEIMITTEL GMBH Vs. R.K. IMPORT PRIVATE LIMITED
November 20, 2006
DEV PHARMACY PVT LTD Vs. OZONE PHARMACEUTICALS LTD
September 28, 2006
DEV VRAT Vs. GOVT OF N C T OF DELHI
September 14, 2006
DEVENDER UPADHAYA Vs. CBI
October 17, 2006
DEVESH Vs. STATE
May 12, 2006
DEVI Vs. L N GADODIA AND SON PVT LTD
January 17, 2006
DEVI CHARAN Vs. SECRETARY LABOUR GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
August 7, 2006
DEVI DASS GARG Vs. UNION OF INDIA
July 7, 2006
DEVI RAM Vs. UNION OF INDIA
March 3, 2006
DEVINDER GUPTA Vs. UNION OF INDIA
March 7, 2006
DEVINDER KUMAR Vs. DELHI DEVELOPMENT ACT
February 20, 2006
DGS AND D Vs. EUPHARMA LABORATORIES LTD
March 9, 2006
DHARAM CHAND GUPTA Vs. INDIAN OIL CORPORATION LTD
May 16, 2006
DHARAM PAL Vs. DTC
April 5, 2006
DHARAM PAL Vs. RESERVE BANK OF INDIA
July 24, 2006
DHARAM PAL Vs. RAMESH MINOCHA
August 30, 2006
DHARAM PAL Vs. CENTRAL BUREAU OF INVESTIGATION
July 12, 2006
DHARAMBIR ALIAS PAPPU Vs. STATE OF DELHI
November 6, 2006
DHARAMPAL Vs. DELHI ADMINISTRATION
January 17, 2006
DHARAMVIR SINGH Vs. UNION OF INDIA
August 31, 2006
DHEERAJ SINGH Vs. BSES YAMUNA POWER LTD
February 1, 2006
DHINGRA CONSTRUCTION CO Vs. UNION OF INDIA
April 28, 2006
DHRUV CHARAN PARIDA Vs. NATIONAL INSURANCE CO LIMITED
August 18, 2006
DIAMED AG Vs. MOREPEN LABORATORIES LTD
November 3, 2006
DIGITAL DEVICES LIMITED Vs. STATE
May 22, 2006
DIGITRONICS INFOSYS PVT LTD Vs. DEVENDER SAHANI
November 23, 2006
DILIP KUMAR Vs. STATE OF DELHI
September 1, 2006
DILJEET TITUS Vs. ALFRED A ADEBARE
May 8, 2006
DIN DAYAL Vs. DELHI TRANSPORT CORPORATION
July 12, 2006
DINESH AGGARWAL @ GOYAL Vs. STATE
August 23, 2006
DINESH KHETAN Vs. DEPARTMENT OF AGRICULTURE AND CO-OPERATION MINISTR
February 14, 2006
DINESH KUMAR Vs. UNION OF INDIA
September 13, 2006
DINESH KUMAR Vs. STATE OF DELHI
August 28, 2006
DINESH KUMAR Vs. STATE OF DELHI
November 10, 2006
DINESH KUMAR Vs. NETAJI SUBHASH INSTITUTE OF TEC
May 19, 2006
DINESH KUMAR KAIN Vs. ASSISTANT GENERAL MANAGER CORPN BANK
April 21, 2006
DINESH PRATAP SINGH Vs. GOVT OF NCT OF DELHI
July 25, 2006
DINESH SINGH Vs. AIR INDIA
November 9, 2006
DIR GEN EMPLOYEES STATE INSURANCE Vs. R C GUPTA
April 26, 2006
DIRECTOR GENERAL OF METEOROLOGY Vs. AMARESH CHANDER MATTOO
December 11, 2006
DIRECTOR OF AGRICULTRURE JAIPUR Vs. COLLECTOR OF CUSTOMS CHENNAI
October 13, 2006
DIRECTOR OF INCOME TAX Vs. MITSUBISHI CORPORATION
July 4, 2006
DIRECTOR OF INCOME TAX Vs. RAVVA OIL (SINGAPORE) (P) LTD.
December 15, 2006
DIRECTOR OF INCOME TAX Vs. GURU NANAK FOUNDATION
March 22, 2006
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. PRAKASH EDUCATION SOCIETY
May 3, 2006
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. MANAV BHARTI INSTITUTE OF CHILD
April 5, 2006
DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. ETERNAL SCIENCE OF MANS SOCIETY
March 8, 2006
DIRECTORATE GENERAL OF SUPPLIES AND TRANSPORT QUAR Vs. GODREJ SARA LEE LTD
January 9, 2006
DIRECTORATE OF REVENUE INTELLIGENCE Vs. PUSHPA LEKHUMAL TOLANI
October 13, 2006
DIRECTORATE OF REVENUE INTELLIGENCE Vs. GIRISH DHAWAN
May 1, 2006
DIVISIONAL RAILWAY MANAGER Vs. RAJESH KUMAR SHARMA
February 8, 2006
DIVYANSHI SAXENA Vs. RAM SCHOOL
March 23, 2006
DLF UNIVERSAL LTD Vs. GREATER KAILASH II WELFARE ASSOCIATION
January 17, 2006
DOON CONSTRUCTION CO Vs. EXECUTIVE ENGINEER OKHLA HEAD WORKS NEW DELHI
October 17, 2006
DOOR SANCHAR COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. R K BARARIA
August 10, 2006
Doordarshan Empaneled Producers Association Vs. Union of India
February 1, 2006
DR. (MRS.) USHA WADHWA Vs. THE RESERVE BANK OF INDIA,
January 11, 2006
DR. GURCHARAN SINGH AND ORS. Vs. MCD AND ORS.
October 30, 2006
DRAEGERWERK AKTIENGESELLSCHAFT Vs. USHA DRAGER PVT. LIMITED
November 10, 2006
DRIPLEX WATER ENGINEERING Vs. DSIDC
April 25, 2006
DSIDC Vs. NARESH GUPTA RESPONDENT
March 29, 2006
DTC Vs. VED PRAKASH
November 24, 2006
DULI CHAND JAIN Vs. D D A
November 30, 2006
DULI CHAND JAIN Vs. DELHI DEVELOPMENT AUTHORITY
November 16, 2006
DY GENERAL MANAGER CENTRAL BANK OF INDIA Vs. PRESIDING OFFICER C G I T
November 1, 2006
E EX GNR ANANDI LAL SEN Vs. UNION OF INDIA
November 16, 2006
E SHANMUGAM Vs. APS CAM O MATEC PVT LTD
August 10, 2006
EAST INDIA HOTEL LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL II TIS HAZARI
October 18, 2006
EAST WEST MEDICAL CENTER PVT LTD Vs. GOVT OF NCT OF DELHI
August 22, 2006
EC POCKET MAYA ENCLAVE RESIDENTS WELFARE ASSOCIAIT Vs. DELHI DEVELOPMENT AUTHORITY
October 13, 2006
EC POCKET MAYA ENCLAVE RESIDENTS WELFARE ASSOCIAITON AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
August 22, 2006
ECON PURI CONSORTIUM Vs. DELHI METRO RAILWAY CORPORATION
February 27, 2006
EKANSH NURSING HOME Vs. GOVT OF NCT OF DELHI
August 23, 2006
ELECTRICAL MANUFACTURING COMPANY LTD Vs. NATIONAL THERMAL POWER CORPORATION LTD
February 10, 2006
ELECTRONICS AND COMPUTER SOFTWARE EXPORT PROMOTION COUNCIL Vs. CENTRAL INFORMATION COMMISSION
July 19, 2006
EMERSON NETWORK INDIA PVT LTD Vs. ASSOCIATED SWITCHGEARS AND PROJECTS LTD
March 27, 2006
EMSONS RADIO CORPORATION Vs. SECRETARY LABOUR GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
August 1, 2006
EN VEE KAY CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
March 3, 2006
ENGINEERING DEVELOPMENT CORP Vs. M C D
March 8, 2006
ENGINEERING DEVELOPMENT CORP Vs. MUNICIPAL CORPORATION OF DELHI
May 2, 2006
ENGINEERING PROJECTS (INDIA) LTD. Vs. ARVIND CONSTRUCTION CO. LTD.
August 29, 2006
ENGINEERING PROJECTS I LTD Vs. S K MALHOTRA
March 23, 2006
ENGINEERING PROJECTS INDIA LIMITED Vs. BHOJ WETLAND PROJECT E P C O
March 28, 2006
ENKAY COPNSTRUCTION COMPANY Vs. DELHI DEVLOPMENT AUTHORITY
March 20, 2006
ERICA ENTERPRISES Vs. ASSTT COLLECTOR OF CUSTOMS
October 12, 2006
ES RECRUIT CONSTABLE NIRBHAI SINGH Vs. UNION OF INDIA
December 11, 2006
ESCORTS LIMITED Vs. G K AUTOMOBILE
February 6, 2006
ESS VEE TRADERS Vs. AMBUJA CEMENT RAJASTHAN LIMITED
July 3, 2006
ESTER INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
August 31, 2006
EVEREST ENTERPRISES Vs. STEEL AUTHORITY OF INDIA LTD
August 30, 2006
EX CFN PITAMBER SHARMA NO 14526399 Vs. UNION OF INDIA
August 31, 2006
EX CFN SUGNA RAM RANOLIYA Vs. UNION OF INDIA
July 27, 2006
EX CONST AMIT KUMAR Vs. UNION OF INDIA
November 16, 2006
EX CPL VASHISHTH Vs. UNION OF INDIA
November 29, 2006
EX CT CHOTU RAM Vs. UOI
February 21, 2006
EX CT KAMAL SINGH Vs. UNION OF INDIA AND OTHER
November 16, 2006
EX GUNNER DS HAWA SINGH YADAV Vs. UOI
July 5, 2006
EX GUNNER GD SURESH KUMAR Vs. UOI
July 5, 2006
EX HAVILDAR SATYAVIR SINGH Vs. UOI
February 23, 2006
EX HEAD CONST DHARAMBIR SINGH Vs. UOI
February 20, 2006
EX LNK GAMBHIR SINGH Vs. CHIEF OF ARMY STAFF
October 19, 2006
EX NAIK CHARAN SINGH Vs. UNION OF INDIA
July 13, 2006
EX NAIK RAM KISHAN Vs. UNION OF INDIA
October 19, 2006
EX NK HARPAL SINGH Vs. UOI
February 27, 2006
EX RECRUIT SHISH RAM Vs. UOI
March 21, 2006
EX RECT/RFN NAHAR SINGH Vs. UNION OF INDIA
July 13, 2006
EX SEP ROOP SINGH Vs. UNION OF INDIA
August 31, 2006
EX SEP WMAN LILU RAM Vs. UOI
November 16, 2006
EX SEPOY BRIJESH KUMAR TIWARI Vs. UNION OF INDIA
October 19, 2006
EX-HAV MAHA SINGH YADAV Vs. UNION OF INDIA
October 19, 2006
EX-SEP PAWAN KUMAR Vs. UNION OF INDIA
October 19, 2006
EX. SEPOY GOPAL SINGH DADWAL Vs. UNION OF INDIA AND OTHERS
July 27, 2006
EX. SEPOY RISHMUNI RAI Vs. DIRECTORATE GENERAL OF SUP. TP (ST
October 19, 2006
EX. W.O. S.S. GAUTAM Vs. UNION OF INDIA
October 19, 2006
EXECUTIVE ENGINEER Vs. MACHINERY PARTS CORPORATION
April 27, 2006
EXIM CONCEPT Vs. UOI
January 18, 2006
EXPLORE COMPUTERS PVT LTD Vs. CALS LTD
July 3, 2006
EXPORTS INDIA AND ANOTHER Vs. STATE AND ANOTHER
October 3, 2006
EXPRESS TOWERS Vs. MOHAN SINGH
August 22, 2006
FASHION LINKERS Vs. SAVITRI DEVI
August 18, 2006
FEDDERS NORTH AMERICAN Vs. SHOW LINE
May 12, 2006
FEDERAL BANK LTD Vs. THE DEBT RECOVERY APPELLATE TRIBUNAL
February 22, 2006
FETCHUS FINSES LTD. Vs. ELYMER ELECTRICS (P) LTD.
July 7, 2006
FILM PRODUCERS GUILD OF INDIA LTD Vs. MOTION PICTURES ASSOCIATION
March 27, 2006
FILMISTAN EXHIBITORS LTD Vs. N C T DELHI
April 26, 2006
FINOLUX AUTO PVT LTD Vs. FINOLEX CABLE LTD
July 5, 2006
FIXOPAN ENGINEERS P LTD Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD
July 31, 2006
FMI LIMITED Vs. ASHOK JAIN
November 20, 2006
FOOD CORPORATION OF INDIA Vs. SUBHASH CHANDER LAXMI NARAIN
March 31, 2006
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA (UOI) AND ORS.
April 20, 2006
FOOD CORPORATION OF INDIA WORKERS UNION Vs. HP SINGH
March 31, 2006
FOOD CORPORATION OF INDIA WORKERS UNION Vs. G R MAJHI
December 20, 2006
FOOD CORPORATION OF INDIA, GURGAON Vs. DAYA CHAND AND ANR.
October 31, 2006
FOOD CRAFT INSTT Vs. RAMESHWAR SHARMA
April 28, 2006
FRANCIS FANTHOME Vs. COUNCIL FOR THE I C S E
February 13, 2006
FRANCO INDIAN PHARMACEUTICALS LIMITED Vs. MEDIPHARMA
January 20, 2006
FRANCO INDIAN PHARMACEUTICALS LIMITED Vs. MEDIPHARMA
January 9, 2006
FRANCOIS XAVIER BAGNOUD INDIA SOCIETY Vs. AGDISH HARSH
April 18, 2006
FREDA JAMES Vs. CHIEF OF THE AIR STAFF
November 16, 2006
FRICK INDIA LIMITED Vs. REHMAN BROTHERS COLD STORAGE (PVT) LTD
April 5, 2006
FURKAN ALIAS JAVED Vs. STATEOF DELHI
August 25, 2006
G BHARATI TARAK RAO Vs. DIRECTOR OF EDUCATION
January 2, 2006
G BLOCK RESIDENTS WELFARE ASSOCIATION Vs. O P WADHWA
March 3, 2006
G BLOCK RESIDENTS WELFARE ASSOCIATION Vs. O P WADHWA
March 6, 2006
G D GREEN FLORE RESORTS PVT LTD Vs. KUHNRIKON ASIA PVT LTD
January 20, 2006
G D TIWARI AND CO Vs. DELHI DEVELOPMENT AUTHORITY
May 19, 2006
G G FASHION Vs. JAYANTI NEGI
April 25, 2006
G K SABHARWAL Vs. DELHI TRANSPORT CORPORATION
September 4, 2006
G M NORTHERN RAILWAY Vs. TARA CHAND
May 11, 2006
G P SRIVASTAVA Vs. UOI
May 31, 2006
G S Saluja Vs. IFCI Venture Capital Funds Ltd
January 24, 2006
G UDAYAN DRAVID Vs. STATE OF DELHI
December 30, 2006
G V K INDUSTRIES LIMITED Vs. CENTRAL ELECTRICITY AUTHORITY
February 27, 2006
G.S. JAIN AND ASSOCIATES Vs. INDIAN OIL CORPORATION LTD. ANR.
December 15, 2006
GAGAN GILL Vs. STATE
February 28, 2006
GAGANDEEP SINGH Vs. B R ARYA
April 18, 2006
GAJRAJ SINGH Vs. UNION OF INDIA
April 27, 2006
GAMBHIR SINGH Vs. CHIEF OF ARMY STAFF
September 15, 2006
GANDHI TYAGI Vs. VIRENDER KUMAR TYAGI
December 7, 2006
GANESH DIN Vs. UNION OF INDIA
September 15, 2006
GANGA PARSHAD TIWARI Vs. KHYBER PASS MESS HOSTEL COMMITTEE
September 15, 2006
GANGA SINGH SENGAR Vs. UNION OF INDIA
July 13, 2006
GANGESHWAR LIMITED AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
September 11, 2006
GAON SABHA KAKROLA Vs. RAM KARAN
May 11, 2006
GARGYA RESEARCH INSTRUMENTS Vs. STATE BANK OF INDIA
March 3, 2006
GATAKALA VENKATESWARLU Vs. UNION OF INDIA
February 10, 2006
GAURAV DHAWAN Vs. STATE OF DELHI
March 17, 2006
GAURAV EXIM PVT. LTD. Vs. COMMISSIONER OF CUSTOMS AND ORS.
October 17, 2006
GAURAV PAPER MILLS (PROP RAVINDRA STEEL LTD ) Vs. UNION OF INDIA
March 21, 2006
GAURAV SARIN Vs. LAND ACQUISITION COLLECTOR
July 12, 2006
GAUTAM JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
April 26, 2006
GAUTAM R. PATEL AND ORS. Vs. GOVERNMENT OF N.C.T. OF DELHI AND ORS.
December 14, 2006
GAYATRI AGARWAL Vs. UNION OF INDIA
August 22, 2006
GAYTIES MANUFACTURING COMPANY Vs. KANWALJIT SINGH
August 3, 2006
GAYTRI DEVI AGGARWAL Vs. M T N L
February 2, 2006
GE CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. SOUTH ASIAN ENTERPRISES LTD
May 31, 2006
GE COUNTRYWIDE CONSUMER FINANCIAL SERVICES Vs. PRABHABEN PRAHLADBHAI PATEL
May 22, 2006
GE COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD Vs. SURJIT SINGH BHATIA
March 23, 2006
GE COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD. Vs. PRABHAKAR KISHAN KHANDARE
July 17, 2006
General Insurance Corporation of India Vs. P C Srivastava
January 23, 2006
GENERAL MANAGER BADARPUR THERMAL POWER STATION Vs. PRESIDING OFFICER
December 20, 2006
GENUINE PAINTS and CHEMICALS CO Vs. UNION OF INDIA
January 4, 2006
GHAN SHYAM Vs. UNION OF INDIA & ORS
August 31, 2006
GIAN CHAND KOCHAR Vs. HONBLE LT GOVERNOR
June 2, 2006
GIAN CHAND KOCHAR Vs. LT GOVERNOR
July 2, 2006
GIG RAJ PATODIA Vs. UNION OF INDIA
April 28, 2006
GIRDHARILAL Vs. D T C
April 21, 2006
GIRISH KUMAR Vs. UOI
May 22, 2006
GITA LAMA TAMANG Vs. STATE OF G N C T OF DELHI
November 15, 2006
GLAXO GROUP LIMITED Vs. VIPIN GUPTA
July 5, 2006
GLAXO GROUP LIMITED Vs. MANJIT PATEL
August 11, 2006
GLAXOSMITHKLINE PHARMACEUTICALS LTD Vs. RATHISON PHARMACEUTICAL COMPANY
March 20, 2006
GLAXOSMITHKLINE PHARMACEUTICALS LTD Vs. THEODAR LABORATORIES PVT LTD
January 23, 2006
GLAXOSMITHKLINE PHARMACEUTICALS LTD Vs. VYSAKH PHARMACEUTICALS
March 14, 2006
GLAXSOMITHKLINE PHARMACEUTICALS LTD Vs. NATURE CONCEPT
March 8, 2006
GLEN INDIA LIMITED Vs. SURINDER TEWARI
February 27, 2006
GLOBAL ENERGY LTD Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
December 15, 2006
GOBIND RAM ARORA Vs. NARENDER KHANDARI
March 27, 2006
GOBIND RAM ARORA Vs. NARENDRA KANDHARI
March 29, 2006
GODREJ SARA LEE LTD Vs. RECKITT BENCKISER I LTD
February 15, 2006
GOETZE (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
May 16, 2006
GOLDEN ASSEETS HOLDING P LTD Vs. N D M C
July 25, 2006
GOLESH KUMAR Vs. GANESH DASS CHAWLA CHARITABLE
April 27, 2006
GOPAL CHAND Vs. DELHI STATE CIVIL SUPPLIES CORPORATION LTD
March 21, 2006
GOPAL KRISHAN MEHTA Vs. VINOD WADHWA AND ANR.
October 10, 2006
GOPALDAS ESTATES AND HOUSING Vs. INDUSIND BANK LIMITED
July 4, 2006
GOSWAMI VIDYAPITH SOCIETY Vs. LT GOVERNOR
September 11, 2006
GOVERNMENT OF NCT OF DELHI Vs. VIJAY KUMARI
February 28, 2006
GOVIND SARDA Vs. SARTAJ HOTELS APARTMENTS AND VILLAS PVT LTD
May 11, 2006
GOVIND SWAROOP CHATURVEDI Vs. CM MD PUNJAB AND SIND BANK
April 17, 2006
GOVIND VASHIST Vs. TEJ PAL
September 7, 2006
GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. SHYAM BABU SHRI MAHAVIR SINGH BAILDAR LABOUR UNION
September 5, 2006
GOVT OF NCT OF DELHI Vs. SINDHI EDUCATION SOCIETY
November 30, 2006
GOVT OF NCT OF DELHI Vs. K R JAIN
March 30, 2006
GOVT OF NCT OF DELHI Vs. SATINDER KUMAR RANA
May 15, 2006
GOVT OF NCT OF DELHI Vs. I S SHARMA
May 26, 2006
GOVT SCHOOL TEACHERS ASSOCIATION REGD Vs. UNIVERSITY OF DELHI
June 2, 2006
GOYAL MG GASES LTD Vs. PREMIUM INTERNATIONAL FINANCE LTD
July 31, 2006
GOYAL MG GASES PVT. LIMITED Vs. AIR LIQUIDE DEUTSCHLAND GMBH AND ORS.
October 19, 2006
GRASIM INDUSTRIES LTD Vs. UNION OF INDIA
November 24, 2006
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March 3, 2006
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April 3, 2006
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December 5, 2006
GTC INDUSTRIES LTD Vs. STATE OF DELHI
December 15, 2006
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October 30, 2006
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November 27, 2006
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August 22, 2006
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August 18, 2006
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March 27, 2006
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October 19, 2006
GUPTA CONSTRUCTION CO Vs. C P W D
July 26, 2006
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May 12, 2006
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January 10, 2006
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April 20, 2006
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August 28, 2006
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November 27, 2006
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April 28, 2006
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March 6, 2006
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October 5, 2006
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March 8, 2006
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December 6, 2006
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May 12, 2006
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February 28, 2006
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January 13, 2006
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December 18, 2006
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May 23, 2006
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November 14, 2006
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September 11, 2006
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June 2, 2006
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November 16, 2006
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January 4, 2006
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January 16, 2006
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March 29, 2006
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August 11, 2006
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March 13, 2006
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September 5, 2006
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August 24, 2006
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March 17, 2006
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December 6, 2006
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October 16, 2006
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January 9, 2006
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October 31, 2006
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October 16, 2006
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September 26, 2006
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January 16, 2006
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November 16, 2006
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November 10, 2006
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April 27, 2006
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March 17, 2006
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December 13, 2006
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January 16, 2006
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October 19, 2006
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December 7, 2006
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December 20, 2006
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April 20, 2006
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July 5, 2006
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February 26, 2006
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July 13, 2006
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July 28, 2006
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October 4, 2006
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July 27, 2006
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January 19, 2006
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July 31, 2006
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March 7, 2006
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August 7, 2006
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August 7, 2006
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November 17, 2006
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December 5, 2006
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May 11, 2006
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September 11, 2006
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March 10, 2006
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November 16, 2006
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October 19, 2006
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April 5, 2006
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August 11, 2006
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April 27, 2006
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August 31, 2006
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December 13, 2006
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March 29, 2006
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March 6, 2006
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January 19, 2006
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March 3, 2006
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January 4, 2006
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February 17, 2006
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April 25, 2006
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July 19, 2006
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November 17, 2006
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April 17, 2006
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April 17, 2006
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December 13, 2006
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August 23, 2006
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July 25, 2006
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May 5, 2006
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January 25, 2006
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February 20, 2006
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October 30, 2006
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March 8, 2006
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January 25, 2006
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January 17, 2006
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May 8, 2006
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May 8, 2006
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March 9, 2006
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September 11, 2006
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July 26, 2006
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November 30, 2006
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June 16, 2006
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February 22, 2006
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October 19, 2006
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August 31, 2006
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September 4, 2006
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November 16, 2006
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November 9, 2006
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July 31, 2006
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January 12, 2006
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August 25, 2006
HTIL CORPORATION B V Vs. AJAY KOHLI
May 26, 2006
HUKAM CHAND SUMAN Vs. UNION OF INDIA
September 25, 2006
HYDRO TECH ENGG COMPANY Vs. N C T OF DELHI
February 16, 2006
I BILT TECHNOLOGIES LTD Vs. TELECOMMUNICATIONS CONSULTANTS
February 14, 2006
I C M AIRPORT TECHNICS Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
January 3, 2006
I D PASWAN Vs. UOI
January 2, 2006
I T C LIMITED Vs. PRADEEP ANAND
July 3, 2006
IDA NAGAR Vs. DRAGNET DETECTIVES P LTD
May 16, 2006
IDL AGRO CHEMICAL LIMITED Vs. SRINIVASA ENTERPRISES
August 22, 2006
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August 18, 2006
ILYAS AZMI Vs. DIRECTORATE OF ESTATES
October 18, 2006
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November 18, 2006
IMTIYAZ ALI S/O SH HAKIM ALI; ASIF ALI S/O SH IMTIYAZ ALI Vs. ANWAR ALI S/O SHRI IMTIYAZ ALI
November 30, 2006
IN RE Vs. ASHIM INVESTMENT CO LTD
March 7, 2006
IN RE: FETCHUS FINSEC LTD.; IN RE: ELYMER ELECTRICS (P) LTD. Vs. STATE
September 26, 2006
IN THE MATTER OF RAJESH ARORA (DECED ) REPRESENTED THR MADAN MOHAN ARORA, LR Vs. UNION OF INDIA
April 24, 2006
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September 20, 2006
INDER SINGH Vs. D T C
January 20, 2006
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November 7, 2006
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November 8, 2006
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June 2, 2006
INDEX INTERNATIONAL P LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO1
September 6, 2006
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October 11, 2006
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May 11, 2006
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February 8, 2006
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July 13, 2006
INDIAN COUNCIL OF LEGAL AID AND ADVICE Vs. STATE GOVT OF NCT OF DELHI
November 27, 2006
INDIAN FARMERS FERTILISER COOP LTD Vs. E GREAT I AND CO
March 14, 2006
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October 10, 2006
INDIAN MANAGEMENT ADVISORS AND LEASING PVT LTD Vs. COMMISSIONER OF INCOME TAX
September 22, 2006
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December 7, 2006
INDIAN OIL CORPN LTD Vs. DHARAM CHAND GUPTA
August 3, 2006
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May 10, 2006
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March 3, 2006
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November 29, 2006
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September 6, 2006
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February 2, 2006
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November 28, 2006
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January 24, 2006
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March 17, 2006
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September 4, 2006
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March 6, 2006
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March 6, 2006
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February 22, 2006
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May 11, 2006
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February 20, 2006
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August 31, 2006
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November 21, 2006
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September 29, 2006
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April 21, 2006
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August 31, 2006
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July 24, 2006
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August 24, 2006
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October 11, 2006
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September 28, 2006
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November 6, 2006
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November 6, 2006
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April 24, 2006
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January 20, 2006
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January 17, 2006
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January 12, 2006
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October 6, 2006
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August 23, 2006
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March 10, 2006
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February 16, 2006
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September 27, 2006
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August 7, 2006
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January 16, 2006
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April 26, 2006
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August 31, 2006
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April 27, 2006
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September 19, 2006
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January 13, 2006
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January 12, 2006
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March 1, 2006
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August 1, 2006
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August 24, 2006
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October 5, 2006
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December 20, 2006
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February 28, 2006
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December 18, 2006
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March 3, 2006
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August 1, 2006
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August 10, 2006
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March 23, 2006
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May 26, 2006
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March 3, 2006
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February 3, 2006
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April 15, 2006
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April 18, 2006
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November 13, 2006
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November 21, 2006
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December 20, 2006
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August 25, 2006
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January 17, 2006
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October 11, 2006
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June 2, 2006
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December 1, 2006
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November 1, 2006
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March 3, 2006
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March 27, 2006
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April 27, 2006
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November 8, 2006
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November 13, 2006
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December 8, 2006
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December 7, 2006
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December 7, 2006
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October 19, 2006
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July 25, 2006
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July 25, 2006
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September 20, 2006
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April 27, 2006
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September 1, 2006
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February 24, 2006
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March 14, 2006
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March 17, 2006
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January 4, 2006
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February 15, 2006
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May 25, 2006
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August 24, 2006
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August 2, 2006
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May 19, 2006
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January 15, 2006
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November 23, 2006
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November 23, 2006
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March 29, 2006
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March 10, 2006
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December 18, 2006
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May 9, 2006
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October 11, 2006
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May 25, 2006
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January 23, 2006
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October 19, 2006
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April 28, 2006
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April 27, 2006
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July 27, 2006
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December 1, 2006
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January 12, 2006
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October 10, 2006
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May 18, 2006
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December 5, 2006
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August 21, 2006
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August 1, 2006
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January 24, 2006
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December 1, 2006
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November 7, 2006
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November 1, 2006
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July 31, 2006
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March 29, 2006
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December 4, 2006
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November 30, 2006
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July 28, 2006
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February 27, 2006
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April 5, 2006
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May 4, 2006
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August 21, 2006
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March 14, 2006
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October 19, 2006
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April 21, 2006
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November 29, 2006
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August 11, 2006
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September 14, 2006
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September 14, 2006
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February 15, 2006
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December 5, 2006
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October 19, 2006
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August 18, 2006
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August 2, 2006
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November 20, 2006
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January 17, 2006
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May 24, 2006
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November 15, 2006
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July 13, 2006
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May 11, 2006
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May 1, 2006
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December 5, 2006
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February 27, 2006
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March 27, 2006
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April 24, 2006
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May 12, 2006
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July 12, 2006
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September 1, 2006
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February 1, 2006
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December 8, 2006
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August 30, 2006
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May 31, 2006
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November 24, 2006
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January 17, 2006
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September 26, 2006
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December 8, 2006
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August 30, 2006
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July 24, 2006
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August 7, 2006
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December 5, 2006
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November 2, 2006
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August 28, 2006
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August 28, 2006
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March 21, 2006
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September 11, 2006
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November 18, 2006
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December 5, 2006
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September 15, 2006
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November 7, 2006
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November 22, 2006
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November 21, 2006
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March 21, 2006
MASTER VIKKI Vs. ASSISTANT DIRECTOR (HORT), MCD
May 1, 2006
MATA SUNDARI COLLEGE Vs. PADAM KANT SAXENA
October 11, 2006
Mathur Marketing Pvt LTD Vs. Commissioner of Income Tax Delhi
January 17, 2006
MAULANA JAMIL AHMED ILYASI Vs. GOVT OF NCT
November 17, 2006
MAYA DEVI Vs. UNION OF INDIA
October 19, 2006
MAYSORE SALES PVT LTD Vs. SUBHAM AGENCIES
February 28, 2006
MCD Vs. DENA BANK
February 14, 2006
MCD Vs. S N MALHOTRA AND SONS
February 2, 2006
MCD Vs. DEEN DAYAL SHARMA
September 21, 2006
MCD Vs. SANGEETA SAINI
August 18, 2006
MCD Vs. MAMAN CHAND
June 2, 2006
MCD Vs. AJUDHIYA
October 11, 2006
MCD Vs. JAINANDER KUMAR JAIN
September 11, 2006
MCD Vs. SHANTI PARSHAD JAIN (HUF) AND ORS.
March 10, 2006
MD ABRAR ALAM Vs. JAMIA HAMDARD
September 28, 2006
MEDICAL COUNCIL OF INDIA Vs. K K ARORA
May 26, 2006
MEDITERRANEAN SHIPPING COMPANY S A Vs. MARGRA INDUSTRIES LTD
February 20, 2006
MEEMANSA DIXIT Vs. DIRECTOR OF EDUCATION
October 10, 2006
MEENA Vs. STATE
February 6, 2006
MEENA CHAWLA Vs. PRISM ENTERTAINMEN P LTD
February 2, 2006
MEENA KUMARI Vs. DELHI COMMISSION FOR WOMEN
August 11, 2006
MEENAKSHI AGARWAL Vs. UOI
July 14, 2006
MEENU NARULA Vs. SANJAY NARULA
March 3, 2006
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March 13, 2006
MEGH RAJ Vs. C B I
December 11, 2006
MEGHNA DEVA Vs. SIDDHARTH SURYANARAYAN
August 22, 2006
MEHAR CHAND Vs. KISHAN DASS
November 9, 2006
MEHAR SINGH Vs. UNION OF INDIA
August 31, 2006
MEHAR SINGH RATHEE Vs. UOI
March 22, 2006
MEHTAB SINGH Vs. INDIAN AIRLINES LTD
June 2, 2006
MEHTAB SINGH GILL Vs. PUNJAB STATE COOP FRUIT DEV CORP
February 22, 2006
METAL CRAFTS Vs. RAJ KUMAR VERMA
November 7, 2006
METALEX PIPES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 17, 2006
Microfibres Inc Vs. Girdhar and Co
January 13, 2006
MICROSOFT CORPORATION Vs. DEEPAK RAVAL
June 16, 2006
MILAP CHAND GROVER Vs. D T C
March 29, 2006
MINAKSHI TANEJA Vs. STATE
February 15, 2006
MISHRO DEVI Vs. SECRETARY LAND AND BUILDING DEPARTMENT GOVERNMENT OF NCT OF DELHI
February 27, 2006
MITHESH BHAI CHHOTA BHAI PATEL Vs. STATE OF NCT OF DELHI
November 22, 2006
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August 22, 2006
MIZAN ALI Vs. M C D
May 1, 2006
MMTC LIMITED Vs. SINEXIMCO PTE LTD
July 3, 2006
MMTC LTD Vs. VIKRAM BHARGAV SOLE PROPRIETOR
February 20, 2006
MODERN NEW KAPOOR JEWELLERS Vs. NEW INDIA ASSURANCE CO LTD
April 27, 2006
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April 28, 2006
MODERN PUBLIC SCHOOL EDUCATION SOCIETY Vs. PRESIDING OFFICER E P F APPELLATE TRIBUNAL
October 5, 2006
MODI DISTILLERY Vs. DELHI ADMINISTRATION
October 19, 2006
MOHAMMAD QASEEM Vs. COAL INDIA LTD
January 2, 2006
MOHAN CHANDRA BHATT Vs. UOI
March 24, 2006
MOHAN CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
February 8, 2006
MOHAN KALRA Vs. REGISTRAR GENERAL
August 31, 2006
MOHAN LAL Vs. STATE NCT OF DELHI
December 18, 2006
MOHAN SINGH Vs. TEXMACO
November 17, 2006
MOHAN SINGH KOHLI Vs. BRIJ BHUSHAN ANAND
December 6, 2006
MOHANSINGH Vs. TEXMACO
October 17, 2006
MOHD AAMIR KHAN Vs. STATE OF DELHI
August 4, 2006
MOHD AKBAR BUTT Vs. STATE OF DELHI
September 5, 2006
MOHD AKRAM ANSARI Vs. CHIEF ELECTION COMMISSIONER
August 22, 2006
MOHD ALAM Vs. STATE NCT OF DELHI
October 10, 2006
MOHD ALAM Vs. STATE NCT OF DELHI
September 25, 2006
MOHD ALI Vs. STATE OF DELHI
December 20, 2006
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February 16, 2006
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October 10, 2006
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September 26, 2006
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August 28, 2006
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September 22, 2006
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August 31, 2006
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August 8, 2006
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November 7, 2006
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December 7, 2006
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May 3, 2006
MOHD SALEEM Vs. NASEER AHMED
October 10, 2006
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May 3, 2006
MOHD SHAHID Vs. MOHD SALEEM
March 3, 2006
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October 10, 2006
MOHD ZUBER Vs. STATE NCT OF DELHI
October 30, 2006
MOHINDER PAL GROVER Vs. VIJAYA BANK
October 19, 2006
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November 15, 2006
MOHINDER SINGH MATHAROO Vs. RAM SARUP JOSHI
December 11, 2006
MOHINI MEHARA Vs. MALIBU ESTATE PVT LTD
March 24, 2006
MOHIT GUPTA Vs. STATE OF GOVT OF NCT OF DELHI
October 16, 2006
MOHIT GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
November 29, 2006
MOIZ AHMAD KHAN Vs. STATE GOVT OF NCT OF DELHI
October 13, 2006
MOIZ AHMAD KHAN Vs. STATE GOVT OF NCT OF DELH
September 6, 2006
MONICA Vs. VIKAS SHARMA
February 7, 2006
MONICA Vs. VIKAS SHARMA
November 22, 2006
MONIKA AGGARWAL Vs. STATE OF NCT OF DELHI
September 26, 2006
MONIKA KADIYAN Vs. NATIONAL SCHOOL OF DRAMA
February 7, 2006
MONTRES ROLEX S A Vs. AMIT GUPTA
March 30, 2006
MOOL CHAND SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
March 28, 2006
MOOL CHAND SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
February 28, 2006
MORGAN SECURITIES AND CREDITS PVT LTD Vs. MOREPEN LABOURTORIES LTD
July 17, 2006
MORGAN TRAVEL AND TRANSPORT CORP Vs. GOVT OF N C T OF DELHI
March 1, 2006
MOTHER DAIRY FRUIT AND VEGITABLES P LTD Vs. GUJARAT CO OPERATIVE MILK MARKETING FEDERATION LTD
April 27, 2006
MOTI LAL JAIN Vs. LIEUTENANT GOVERNOR OF DELHI
September 14, 2006
MOTILAL BANARASIDASS PUBLISHERS Vs. STANDARD CHARTERED BANK
December 8, 2006
MOTOR AND GENERAL FINANCE LTD Vs. GAUTAM ROY
September 13, 2006
MOULANA ASAD MADANI Vs. ABDUL HAFIZ
July 10, 2006
MR. NAVPREET SINGH BHATTAL Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN AND THE ASSTT. DIRECTOR, SFS DELHI DEVELOPMENT AUTHORITY VIKAS SADAN, INA
October 18, 2006
MRS. ARUNA BANSAL Vs. STATE & ANR.
May 4, 2006
MUKESH GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
September 18, 2006
MUKESH GUPTA Vs. P K BAJAJ
November 20, 2006
MUKESH KUMAR Vs. STATE OF N C T DELHI
December 4, 2006
MUKESH KUMAR Vs. CHANCHAL
September 28, 2006
MUKESH KUMAR Vs. UNION OF INDIA
October 4, 2006
MUKESH KUMAR Vs. SHRIMATI SARITA
September 8, 2006
MUKESH KUMAR JAIN Vs. ASHOK SHUKLA
October 10, 2006
MUNICIPAL CORPORATION OF DELHI Vs. KRISHNA PAL
October 11, 2006
MUNICIPAL CORPORATION OF DELHI Vs. CHATTARBHUJ BHUSHAN SHARMA
October 17, 2006
MUNICIPAL CORPORATION OF DELHI Vs. RAJ PAL
October 17, 2006
MUNICIPAL CORPORATION OF DELHI Vs. PRESIDING OFFICER
November 21, 2006
MUNICIPAL CORPORATION OF DELHI Vs. SANJAY GOEL
November 1, 2006
MUNICIPAL CORPORATION OF DELHI Vs. MAHESH
November 3, 2006
MUNICIPAL CORPORATION OF DELHI Vs. JAI RANI
July 7, 2006
MUNICIPAL CORPORATION OF DELHI Vs. RAMACONSTRUCTION CO
July 19, 2006
MUNICIPAL CORPORATION OF DELHI Vs. RAMESH CHANDER SHARMA
July 21, 2006
MUNICIPAL CORPORATION OF DELHI Vs. RAM KUMAR
August 28, 2006
MUNICIPAL CORPORATION OF DELHI Vs. RAM SARAN RASTOGI KHARI BAOLI DELHI
August 24, 2006
MUNICIPAL CORPORATION OF DELHI Vs. R V BANSAL
March 3, 2006
MUNICIPAL CORPORATION OF DELHI Vs. PAWAN KUMAR
March 3, 2006
MUNICIPAL CORPORATION OF DELHI Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD
March 6, 2006
Municipal Corporation of Delhi Vs. Usha Devi Sharma
January 30, 2006
MUNICIPAL CORPORATION OF DELHI Vs. SMRITAK CHARAM SODHAN COOP INDUSTRIAL RESPONDENT SOCIETY
January 16, 2006
MUNICIPAL CORPORATION OF DELHI Vs. DEVI DUTT TIWARI
November 10, 2006
MUNICIPAL CORPORATION OF DELHI Vs. MITRA SEN
November 10, 2006
MUNICIPAL CORPORATION OF DELHI Vs. BRIJESH KUMAR
August 23, 2006
MUNICIPAL CORPORATION OF DELHI SLUM AND J J DEPARTMENT Vs. ASHOK KUMAR
September 18, 2006
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
August 7, 2006
MUNICIPAL CORPORATIONOF DELHI Vs. SONU
February 23, 2006
MUNIRAJ SINGH CHAUHAN Vs. UNION OF INDIA
August 11, 2006
MUNISH WAHIE Vs. DELHI DEVELOPMENT AUTHORITY
August 4, 2006
MUNNA Vs. STATE NCT OF DELHI
February 23, 2006
MUNNI DEVI Vs. MANMOHAN VERMA
September 1, 2006
MUNSHI RAM Vs. RITES LTD
November 15, 2006
Munshi Ram and Associates P LTD Vs. Delhi Development Authority
January 4, 2006
MUNSHI RAM AND ASSOCIATES PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
March 14, 2006
MUNSIH RAM AND ASSOCIATES P LTD Vs. DELHI DEVLOPMENT AUTHORITY
February 10, 2006
MUSHAQQAT HUSSAIN Vs. MUNICIPAL CORPORATION OF DELHI
March 6, 2006
MYSORE SALES INTERNATIONAL LIMITED Vs. EXPO ASIA EXHIBITIONS LIMITED
September 1, 2006
MYSORE SALES INTERNATIONAL LTD Vs. TARUN CHATURVEDI
August 31, 2006
N C T OF DELHI Vs. CHAMPA DEVI
February 6, 2006
N J KANWAR Vs. RANJEET CHARLES SINGH
March 13, 2006
N K AGGARWAL Vs. UNION OF INDIA
November 3, 2006
N K AGGARWAL Vs. UNION OF INDIA
October 3, 2006
N K SHARNE Vs. ENFORCEMENT DIRECTORATE
March 9, 2006
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September 22, 2006
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September 20, 2006
N N SETH Vs. RENU GUPTA
February 1, 2006
N N SETH Vs. RENU GUPTA
January 1, 2006
N P C C Vs. RAJDHANI BUILDERS
May 10, 2006
N P C C LTD Vs. JYOTI SARUP MITTAL ENGINEERINGS CONTRACTORS AND BUILDERS
December 4, 2006
N S CONSTRUCTION Vs. SOM DEV
July 7, 2006
N S GULERIA Vs. NATIONAL HORTICULTURAL RESEARCH AND DEVELOPMENT FOUNDATION
June 2, 2006
NADEEM MOHD AHMED Vs. STATE NCT OF DELHI
November 23, 2006
NAGENDER SHARMA Vs. MANAGEMENT OF RAJASTHAN TIMBER CORPORATION
April 5, 2006
NAGENDU BHATTACHARYA Vs. BHARAT SANCHAR NIGAM LIMITED
May 15, 2006
NAGENDU BHATTACHARYA Vs. BHARAT SANCHAR NIGAM LIMITED
March 3, 2006
NAGINA JAMUNA RAI Vs. STATE OF DELHI
December 12, 2006
NAHAR SPINNING MILLS LTD Vs. VIJAY HOSIERY CO LTD
January 9, 2006
NAI DUNIA URDU WEEKLY NEWSPAPER Vs. PRESIDING OFFICER LABOUR COURT NO X TIS HAZARI COURTS DELHI
September 11, 2006
NAND KISHORE Vs. STATE OF DELHI
July 7, 2006
NAND KISHORE Vs. UOI
August 1, 2006
NAND KISHORE Vs. SUSHIL KUMAR BHATIA
October 18, 2006
NAND LAL Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD
October 11, 2006
NANDU Vs. UNION OF INDIA
April 27, 2006
NANGAL ELECTRIC CO Vs. MUNICIPAL CORPORATION OF DELHI
January 4, 2006
NANNEY Vs. STATE OF DELHI
December 23, 2006
NARAIN DASS Vs. LT GOVERNOR
January 17, 2006
NARAIN DASS P GODHWANI Vs. NENU MAL
November 15, 2006
Narayan Diwakar Vs. Central Bureau of Investigation
January 23, 2006
NARAYAN DIWAKAR Vs. C B I
March 7, 2006
NARENDER KUMAR NISCHAL Vs. MANOJ SETHI
September 11, 2006
NARENDER SINGH Vs. STATE N C T OF DELHI
January 19, 2006
NARENDER SINGH NEGI Vs. NCT OF DELHI
October 19, 2006
NARESH AHLAWAT Vs. MAHANAGAR TELEPHONE NIGAM LTD
July 7, 2006
NARESH JAIN Vs. INDU RANI JAIN
May 25, 2006
NARESH KUMAR Vs. STATE OF DELHI
August 23, 2006
NARESH KUMAR Vs. DELHI TRANSPORT CORPORATION
November 17, 2006
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April 28, 2006
NARINDER KUMAR AHUJA Vs. OM PRAKASH AHLUWALIA
December 8, 2006
NARINDER SAXENA Vs. MEENU SAHNI
May 10, 2006
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March 10, 2006
NATINAL INSTITUTE OF PUBLIC CO OPERATION AND CHILD DEVELOPMENT Vs. D PAUL CHOUDHRY
March 3, 2006
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March 8, 2006
NATIONAL BOARD OF EXAMINATIONS Vs. G ANAND RAMAMURTHY
April 27, 2006
NATIONAL BUILDING CONSTRUCTION CORPORATION Vs. R C BHATIA
September 13, 2006
NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
November 27, 2006
NATIONAL CO OPERATIVE DEVELOPMENT COUNCIL Vs. COMMISSIONER OF INCOME TAX
November 24, 2006
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October 11, 2006
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May 22, 2006
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January 23, 2006
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January 31, 2006
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December 11, 2006
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May 17, 2006
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April 19, 2006
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March 20, 2006
NATIONAL INSURANCE CO LTD Vs. RAMESH KUMAR
July 25, 2006
NATIONAL INSURANCE COMPANY LTD Vs. SANJEEV KUMAR GUPTA
April 4, 2006
NATIONAL SMALL INDUSTRIES CORP LTD Vs. NOVAVISION ELECTRONICS P LTD
July 28, 2006
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February 8, 2006
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February 21, 2006
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February 8, 2006
NATIONAL SMALL SCALE INDUSTRIES CORPORATION Vs. BHARAT THERMAL AND METAL POWER
March 16, 2006
NATIONAL TEXTILE CORPN LTD Vs. UNIVERSAL PAPER EXPORT CO LTD
August 24, 2006
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August 1, 2006
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August 17, 2006
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September 1, 2006
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November 21, 2006
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October 11, 2006
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October 5, 2006
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April 18, 2006
NAVIN CHANDRA Vs. UNION OF INDIA
July 27, 2006
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December 8, 2006
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March 16, 2006
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December 11, 2006
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October 6, 2006
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March 27, 2006
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February 23, 2006
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July 7, 2006
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July 18, 2006
NEHA BHASIN Vs. ANAND RAJ ANAND
April 20, 2006
NEHA COSMETICS Vs. COMMISSIONER OF CENTRAL EXCISE
November 29, 2006
NEHRU CO OP GH SOCIETY LTD Vs. GOVT OF NCT OF DELHI
September 7, 2006
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October 16, 2006
NEHRU PLACE HOTEL LTD Vs. DELHI DEVELOPMENT AUTHORITY
December 8, 2006
NEMI CHAND JAIN ALIAS CHANDRASWAMI Vs. CENTRAL BUREAU OF INVESTIGATION CBI
October 4, 2006
NEOL PHARMA Vs. GURUCHEM LABORATORIES PVT LTD
May 16, 2006
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June 5, 2006
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April 25, 2006
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September 18, 2006
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October 17, 2006
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December 20, 2006
NEW FIELDS ADVERTISING (P) LTD. Vs. O.D. SHARMA, ASSISTANT COMMISSIONER
August 30, 2006
NEW INDIA ASSURANCE CO LTD Vs. NARENDER KUMAR
September 13, 2006
NEW INDIA ASSURANCE CO LTD Vs. ANUJ SHARMA
February 14, 2006
NEW INDIA ASSURANCE CO. LTD. Vs. REJESHWAR PANDEY AND ORS.
March 8, 2006
NEW INDIA INSURANCE COMPANY LIMITED Vs. MUNNI DEVI
November 29, 2006
NEWSPAPER CENTRE Vs. GOVT OF N C T OF DELHI
October 31, 2006
NEWSPRINT SALES CORPORATION Vs. DAILY PRATAP
September 1, 2006
NEWTON ENGINEERING AND CHEMICALS LTD Vs. INDIAN OIL CORPORATION LTD
November 8, 2006
NEXT TENDERS (INDIA) PVT LTD Vs. MINISTRY OF COMMUNICATION AND INFORMATION TECHNOLO
March 24, 2006
NG SANTOSH KUMAR Vs. U O I
February 27, 2006
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September 6, 2006
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March 21, 2006
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October 10, 2006
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July 17, 2006
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August 22, 2006
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November 18, 2006
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September 26, 2006
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October 9, 2006
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November 16, 2006
NIRMALA JAIN Vs. MUNICIPAL CORPORATION OF DELHI
August 4, 2006
NISAR AHMAD Vs. MOHD GULZAR
July 13, 2006
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May 26, 2006
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November 13, 2006
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May 18, 2006
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July 7, 2006
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July 3, 2006
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December 13, 2006
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August 1, 2006
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October 6, 2006
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December 7, 2006
NORMA INDIA LTD Vs. SAMEER KHANDELWAL
November 23, 2006
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September 14, 2006
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February 24, 2006
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March 6, 2006
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December 19, 2006
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September 18, 2006
O P MALHOTRA Vs. STATE NCT DELHI
March 21, 2006
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July 17, 2006
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October 16, 2006
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July 17, 2006
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August 29, 2006
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September 13, 2006
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July 28, 2006
OM PAL SINGH Vs. UNIONOF INDIA
March 7, 2006
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November 16, 2006
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November 29, 2006
OM PRAKASH Vs. DELHI TRANSPORT CORPORATION
October 5, 2006
OM PRAKASH Vs. U O I
September 13, 2006
OM PRAKASH Vs. LT GOVERNOR OF DELHI
August 3, 2006
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May 16, 2006
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December 6, 2006
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December 1, 2006
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September 13, 2006
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August 31, 2006
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April 28, 2006
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October 19, 2006
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February 23, 2006
OM VIR GUPTA Vs. DELHI TRANSPORT CORPORATION
September 15, 2006
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August 11, 2006
OMWATI Vs. UNION OF INDIA
April 27, 2006
ORIENT CRAFTS LTD. Vs. UNION OF INDIA
September 11, 2006
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August 31, 2006
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December 6, 2006
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February 7, 2006
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May 11, 2006
OSWAL CHEMICALS and FERTILIZERS LTD Vs. UNION OF INDIA
January 6, 2006
OSWAL WOOLLEN MILLS LTD Vs. UNION OF INDIA
February 15, 2006
P B JAGTYANI AND CO Vs. GAURAV AGENCIES
June 1, 2006
P C ANDEY Vs. PRACHIN SHREE SHANI DEV WELFARE SOCIETY
August 30, 2006
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March 16, 2006
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July 13, 2006
P C SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
February 22, 2006
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February 28, 2006
P DAS GUPTA Vs. STATE OF DELHI
September 13, 2006
P DHANDAPANI Vs. MOTOR AND GENERAL FINANCE LTD
March 21, 2006
P JAYANTILAL SHAH Vs. RAMAKANT SANORIYA
July 27, 2006
P K BAJAJ Vs. REMINISCENT INDIA TELEVISION LTD
May 9, 2006
P K BISWAS Vs. UNION OF INDIA
November 10, 2006
P K GADODIA TRADERS Vs. PARAM SHUBHAM VANIJYA LTD
February 13, 2006
P K GUPTA Vs. STATE OF NCT DELHI
July 25, 2006
P K HANDOO Vs. ESTATE OFFICER
August 2, 2006
P K SHARMA Vs. UOI
March 3, 2006
P M Diesels Pvt LTD Vs. Thukral Mechanical Works
January 18, 2006
P NALLIAH Vs. UOI
March 22, 2006
P P RESORTS PVT LTD Vs. UNION OF INDIA
December 13, 2006
P R BIRDI Vs. KULVINDER SINGH BAJAJ
February 3, 2006
P R INDUSTRIES Vs. UNION OF INDIA
October 13, 2006
P R RAMANUJAM Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY PROF H P DIKSHIT VICE COUNCELIOR
September 25, 2006
P R TRADING CO Vs. UNION OF INDIA
April 27, 2006
P S BISHT Vs. J L BHAT
May 11, 2006
P S NARCOTICS BRANCH KAMLA NAGAR Vs. STATE OF DELHI
June 5, 2006
P S PARMAR Vs. SUDARSHAN HANDA
July 14, 2006
P S SUBBU NARSIMMHAN Vs. YAMAHA MOTOR INDIA P LTD
January 17, 2006
P U R POLYURETHANE PRODUCTS P LTD Vs. GEETA BHARGAVA
July 25, 2006
P VENUGOPAL Vs. UNION OF INDIA
October 18, 2006
P.C. SEN Vs. DEPARTMENT OF PERSONNEL
July 17, 2006
PADAM CHAND VAISH Vs. MADAN GOPAL HAR GOPAL
March 30, 2006
PAMELA BHANDARI Vs. Gas Authority of India Ltd
January 2, 2006
Pamela Singh Vs. STATE
January 24, 2006
PANCHAYAT MAHAJANAN VILLAGE NAHARPUR Vs. LT GOVERNOR DELHI
July 13, 2006
PANCHKUIAN ROAD REFUGEE VYAPAR SANGH Vs. DELHI METRO RAIL CORPORATION
June 2, 2006
PANJAB AND SIND BANK Vs. PARAMJIT SINGH BAKSHI
March 8, 2006
PANKAJ BUILDWELL LTD Vs. MUNICIPAL CORPORATION OF DELHI
January 17, 2006
PANKAJ KATHURIA Vs. CENTRAL ZOO AUTHORITY
July 18, 2006
Pankaj Narang Vs. State
January 20, 2006
PAPPU ALIAS WAHAK Vs. STATE OF DELHI
August 25, 2006
PARAMJIT GILL Vs. CHAIRMAN MANAGING COMMITTEE
July 17, 2006
PARAMJIT SINGH SARNA DELHI SIKH GURDWARA COMMITTEE Vs. AVTAR SINGH HIT
March 1, 2006
PARAMVEER ALIAS SONU Vs. STATE GOVERNMENT OF NCT OF DELHI
May 3, 2006
PARIVARTAN Vs. MCD
March 1, 2006
PARKAIRE ENGINEERING CO P LTD Vs. GOYAL MG GASES P LTD
February 13, 2006
PARMESHWARI BAI Vs. RAJ NARAYAN DAHIYA
March 2, 2006
PARMESHWARI BAI Vs. RAJ NARAYAN DAHIYA
March 6, 2006
PARMOD BAGGA Vs. STATE
November 18, 2006
PARNAMI ORTHOPEDIC HOSPITAL AND JOINT REPLACEMENT CENTRE Vs. GOVT OF NCT OF DELHI
July 12, 2006
PARTAP SINGH Vs. CHANDERWATI
August 25, 2006
PARTAP SINGH DEBAS Vs. GOVERNOR UNION TERRITORY OF DELHI
June 1, 2006
PARVEZ AKHTAR Vs. STATE OF NCT OF DELHI
September 15, 2006
PATEL ENGINEERING CO LTD Vs. NORTHERN RAILWAY ADMINISTRATION
May 11, 2006
PAUL GEORGE Vs. STATE OF DELHI
May 30, 2006
Paul Manufacturing Co Vs. Assistant Registrar of Trade Marks
January 31, 2006
PAUL MOHINDER GAHUN Vs. SELINA GAHUN
June 1, 2006
PAVITRA SINGH Vs. UNITEX OVERSEAS PVT LTD
January 2, 2006
PAWAN KUMAR Vs. STATE OF HARYANA
April 28, 2006
PAWAN KUMAR GUPTA Vs. STATE NCT OF DELHI
December 11, 2006
PAWAN KUMAR JAIN Vs. CHATTAR SINGH
December 14, 2006
PAWAN PARKASH SAINI Vs. AGANALL TRADERS LIMITED
December 20, 2006
PAYAL KAPOOR Vs. K S GREWAL
December 8, 2006
PELIKAN VERTRIEBSGESELLSCHAFT MBH Vs. PELIKAN ENGINEERING CORPORATION
February 24, 2006
PENTA SOFTWARE P LTD Vs. ASEEM KHERA
March 21, 2006
PEPSICO INDIA HOLDINGS PVT LTD Vs. BUREAU OF INDIAN STANDARDS
May 8, 2006
PFIZER PRODUCTS INC Vs. RAJESH CHOPRA
February 8, 2006
PFIZER PRODUCTS, INC Vs. AMIT GOEL
April 20, 2006
PGF LIMITED Vs. MUKESH KUMAR GOEL AND SONS
March 2, 2006
PHOENIX LAMPS INDIA Vs. U O I
November 22, 2006
PHOOL SINGH Vs. UNION OF INDIA
July 25, 2006
PINE PRODUCT INDUSTRIES Vs. R P GUPTA AND SONS
December 6, 2006
PLAZA CABLES ELECTRIC PVT LTD Vs. KAMAL KHURANA
October 31, 2006
PLAZA CABLES ELECTRIC PVT. LTD. Vs. KAMAL KHURANA
October 25, 2006
PLAZA LAMPS AND TUBES LTD Vs. COMMISSIONER OF CUSTOMS
November 1, 2006
POLY PLAST PVT LTD Vs. SHIV PRASAD
August 18, 2006
POOJA Vs. GURU TEG BAHADUR HOSPITAL
October 19, 2006
POONAM CHADHA Vs. ASHOK CHABRA
January 4, 2006
POONAM SAXENA Vs. S N SINGH
December 7, 2006
POORVANCHAI CATERERS Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION
February 7, 2006
POWER GRID CORPORATION OF INDIA LTD Vs. BHANU CONSTRUCTION COMPANY LTD
May 8, 2006
POWER GRID CORPORATION OF INDIA LTD Vs. CANARA BANK
April 17, 2006
POYSHA POWER GENERATION PVT LTD Vs. DOCTOR MOREPEN LIMITED
April 18, 2006
PRABHAT UPPAL Vs. STATE OF DELHI
September 8, 2006
PRADEEP ANAND Vs. I T C LTD
July 3, 2006
PRADEEP KUMAR Vs. STATE OF DELHI
September 7, 2006
PRADEEP KUMAR Vs. UOI
March 27, 2006
PRADEEP KUMAR Vs. ADDL COMM SLUM AND J J
May 15, 2006
PRADEEP KUMAR Vs. GOVT OF NCT OF DELHI
January 19, 2006
PRADEEP KUMAR Vs. M C D
February 26, 2006
PRADEEP KUMAR Vs. SLUM AND JJ
March 9, 2006
PRADEEP KUMAR Vs. STATE (GOVT. OF NCT., DELHI)
November 14, 2006
PRADEEP KUMAR MEENA Vs. KHADI GRAMADYOG BHAWAN
September 1, 2006
PRADEEP MEHTA Vs. STATE
September 18, 2006
PRAGATI CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY
February 6, 2006
PRAGATI INTERNATIONAL Vs. PROJECTS & EQUIPMENT CORPORATION OF INDIA LTD
July 7, 2006
PRAHARY PLACEMENT AND SECURITY SERVICES PVT LTD Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
August 7, 2006
PRAKASH Vs. STATE GOVT OF NCT OF DELHI
November 18, 2006
PRAKASH Vs. GOVT OF NCT OF DELHI
March 1, 2006
PRAKASH Vs. GOVT OF NCT OF DELHI
May 11, 2006
PRAKASH Vs. GOVT OF NTC
May 1, 2006
PRAKASH BHAWANI PRASHAD Vs. STATE GOVT OF NCT OF DELHI
November 24, 2006
PRAKASH CHAND AND DR. KISHAN GOPAL Vs. JAWAHAR LAL NEHRU UNIVERSITY, THROUGH ITS REGISTRAR
September 8, 2006
PRAKASH CHAND JAISWAL Vs. UNION OF INDIA
November 21, 2006
PRAKASH INDUSTRIES LIMITED Vs. SPACE CAPITAL SERVICES LIMITED
March 7, 2006
PRAKASH KUMAR ASHIYANA Vs. NCT OF DELHI
November 3, 2006
PRAMOD Vs. STATE OF DELHI
November 20, 2006
PRAMODH MAHEY Vs. BHASHIN POTTERIES
May 22, 2006
PRAN NATH Vs. PUSHPA DEVI
November 18, 2006
PRANJAL VASHISHT Vs. UNIVERSITY OF DELHI
December 19, 2006
PRASANT GOEL Vs. STATE OF DELHI
August 2, 2006
PRASHANT PADMANABHA AMIN Vs. R N SHEETALWAD
May 17, 2006
PRASHANT VATS Vs. UNIVERSITY OF DELHI
February 26, 2006
PRATAP CHANDRA REDDY Vs. CBI
October 4, 2006
PRAVEEN AGARWAL Vs. PRESIDING OFFICER LABOUR COURT NO 1
October 18, 2006
PRAVEEN GARG Vs. ORIENTAL BANK OF COMMERCE
March 10, 2006
PREETAM KAUR BEHL Vs. ADM
September 18, 2006
PREM BHATNAGAR Vs. RAVI MOHAN BHATNAGAR
March 8, 2006
PREM CHAND Vs. STATE NCT OF DELHI
September 29, 2006
PREM CHAND SONI Vs. GOVT OF NCT OF DELHI
January 9, 2006
PREM GS INTERNATIONAL Vs. UNION OF INDIA
October 5, 2006
PREM KUMAR PARMAR Vs. CBI
December 14, 2006
PREM LATA BHATIA Vs. UNION OF INDIA
January 30, 2006
PREM MEHRA Vs. V K BARANWAL COMPETENT AUTHORITY
October 6, 2006
PREM NATH SAROOP Vs. D D A
April 24, 2006
PREM PRAKASH Vs. NIRMAL
September 22, 2006
PREM SINGH Vs. DELHI TRANSPORT CORPORATION
October 11, 2006
PREM SINGH Vs. COOPERATIVE STORES LTD
September 6, 2006
PRERNA BUILDERS PVT LTD Vs. ANIL KUMAR KAUSHIK
August 7, 2006
PRIMETIMES COMMUNICATIONS Vs. HINDUSTAN THOMPSON ASSOCIATES LTD
April 5, 2006
PRINCIPAL UNIVERSITY COLLEGE OF MEDICAL SCIENCE Vs. VINOD KUMAR
January 30, 2006
PRIT SINGH Vs. SUDHAN SINGH
March 23, 2006
PRITHI Vs. UNION OF INDIA
December 8, 2006
PRITHI PAL SINGH Vs. SATPAL SINGH
October 30, 2006
PRIYANEET KAUR Vs. UNION OF INDIA
June 2, 2006
PROF SUNIL DANG Vs. UOI
January 16, 2006
PROF V S NANDA Vs. UNIVERSITY OF DELHI
September 12, 2006
PROMLESH BHATNAGAR Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 25, 2006
PROSENJIT KUNDU Vs. PRESIDING OFFICER GENERAL SECURITY FORCE COURT
April 25, 2006
PRUDENTIAL CAPITAL MARKETS LTD. Vs. DIPANKAR GUHA
August 28, 2006
PT DHARA DUTT Vs. P N NAGPAL
January 3, 2006
PT MUNSHI RAM AND ASSOCIATES P LTD Vs. DELHI DEVELOPMENT AUTHORITY
March 14, 2006
PT MUNSHI RAM AND ASSOCIATES PVT LTD Vs. DELHI DEVELOPMENT AUTHORITY
May 26, 2006
PUNJ LLOYD INSULATIONS LTD Vs. STATE BANK OF INDIA
April 27, 2006
PUNJAB & SIND BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 19, 2006
PUNJAB AND SIND BANK Vs. ALLIED BEVERAGES CO PVT LTD
March 14, 2006
PUNJAB MOTOR WORKSHOP Vs. DDA
October 5, 2006
PUNJAB NATIONAL BANK Vs. CHAMELI DEVI
August 3, 2006
PUNJAB NATIONAL BANK Vs. C S SANON
February 13, 2006
PURAN CHAND NANGIA Vs. DDA
February 22, 2006
PURAN SINGH Vs. R P G TRANSMISSION LTD
August 10, 2006
PURE DRINKS LIMITED Vs. PROJECT INVESTMENTS PVT LTD
March 17, 2006
PURI INTERNATIONAL (P) LTD. Vs. RAM LAL BANSIWAL
September 13, 2006
PURNA NAND Vs. MUNICIPAL CORPORATION OF DELHI
April 18, 2006
PURSHOTTAM KUMAR Vs. DELHI DEVLOPMENT AUTHORITY
May 16, 2006
PUSHPA BAGLA Vs. JAGDISH PD VERMA
February 6, 2006
PUSHPA DEVI BHAGAT Vs. RAJINDER SINGH
March 3, 2006
PUSHPA GARG Vs. M C D
August 4, 2006
PVR LTD Vs. RIDGE VIEW CONSTRUCTION PVT LTD
December 19, 2006
PWD THR DY DIR HORTICULTURE Vs. SATYA PAL
August 24, 2006
PYARE LAL Vs. N D M C
December 12, 2006
PYARE LAL JAIPURIA Vs. ASHOK KUMAR BHALLA
March 7, 2006
QAYYUM KHAN Vs. DDA
January 2, 2006
R A KHEMANI Vs. UOI
February 28, 2006
R B CHAUHAN Vs. FOOD CORPORATION OF INDIA
March 23, 2006
R B SINGH Vs. NTPC
July 27, 2006
R B SINGH Vs. NTPC
July 21, 2006
R C AGGARWAL Vs. D T T D C LTD
March 14, 2006
R C AGGARWAL Vs. DELHI TOURISM and TRANSPORTATION DEVELOPMENT CORPORATION LTD
January 2, 2006
R C GUPTA Vs. INCOME TAX OFFICER
June 2, 2006
R C GUPTA Vs. DELHI VIDYUT BOARD
September 22, 2006
R C SHARMA Vs. JAWAHARLAL NEHRU UNIVERSITY
March 27, 2006
R D LAGWAL AND SONS P LTD Vs. INDIA TOURISM DEVELOPMENT
February 16, 2006
R DAMODAR Vs. ANDHRA ASSOCIATION DELHI
December 20, 2006
R G DESAI AND ASSOCIATES P Vs. SUNIL DEV
March 10, 2006
R K ARORA Vs. AIR LIQUIDE INDIA HOLDING
October 9, 2006
R K BANSAL Vs. C B I
January 25, 2006
R K FABRICATION Vs. HARISH KUMAR SHARMA
October 5, 2006
R K GUPTA AND SONS Vs. ANANT RAJ INDUSTRIES LTD
March 9, 2006
R K JAIN Vs. PUNJAB NATIONAL BANK
November 13, 2006
R K KAPOOR Vs. UNION OF INDIA
August 31, 2006
R K MAHESHWARI Vs. DEPARTMENT OF PERSONNEL AND TRAINING
September 20, 2006
R K MALIK Vs. KIRAN PAL
May 17, 2006
R K MISHRA Vs. STATE OF DELHI
November 23, 2006
R K SHARMA AND CO Vs. NDMC
July 18, 2006
R K SINGH Vs. DELHI DEVELOPMENT AUTHORITY
November 13, 2006
R K TANDON Vs. CABINET SECRETARY, CABINET SECRETARIAT
December 1, 2006
R K YADAV Vs. HIGH COURT OF DELHI
November 27, 2006
R L BHALLA Vs. POONAM DEVI
March 21, 2006
R M X JOSS Vs. SUMITRA
November 1, 2006
R N GUPTA TECHNICAL EDUCATIONAL SOCIETY Vs. GOVERNMENT OF DELHI
May 10, 2006
R N J EXPORTS PVT LTD Vs. UNION OF INDIA
July 20, 2006
R N TIWARI Vs. VIDESH SANCHAR NIGAM LTD
December 19, 2006
R NATARAJAN Vs. STATE
March 27, 2006
R P GUPTA Vs. SUNIL KUMAR DEY
May 8, 2006
R P KAPOOR Vs. HOLIDAY HOME
August 23, 2006
R R KISHORE Vs. C B I
October 5, 2006
R S BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
July 5, 2006
R V SINHA Vs. AJAY KUMAR TANDON
June 2, 2006
R.K. ANEJA Vs. DELHI DEVELOPMENT AUTHORITY
September 15, 2006
R.M.X JOSS Vs. SUMITRA
January 11, 2006
RABINDRA EDUCATION SOCIETY Vs. M L ANAND AND COMPANY
October 10, 2006
RACHNA KUMAR Vs. STATE
March 13, 2006
RACHNA SHARMA Vs. B S N L
August 3, 2006
RADHA GOYAL Vs. UCO BANK
May 26, 2006
RADHEY SHAM GARG Vs. MUNICIPAL CORPORATION OF DELHI
September 14, 2006
RADHEY SHYAM GUPTA Vs. KAMAL OIL
April 19, 2006
RADICAL BUILDERS (INDIA) PVT. LTD. Vs. PHARMACEUTICAL EMPLOYEES CO-OP. GROUP HOUSING SOCIETY LTD.
October 19, 2006
RAGHBIR SINGH Vs. UNION OF INDIA
November 16, 2006
RAGHU NATH PANDEY Vs. BOBBY BEDI
February 22, 2006
RAGHUKUL TILAK Vs. UNION OF INDIA (UOI) AND ANR.
September 29, 2006
RAGHUNATH CHADHA Vs. UNION OF INDIA
January 30, 2006
RAHIS AHMED ALIAS BHURE Vs. STATE OF DELHI
September 15, 2006
RAHUL Vs. STATE NCT OF DELHI
July 10, 2006
RAHUL @ MONU Vs. STATE (NCT OF DELHI)
July 20, 2006
RAHUL JAIN Vs. PRADEEP KUMAR
August 23, 2006
RAHUL SAINI Vs. STATE OF DELHI
August 29, 2006
RAI AGRO INDUSTRIES LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE
February 24, 2006
RAIGANJ COUNSUMER FORUMS Vs. MEMBER SECRETARY COMMITTEE CONSUMER WELFARE FUND GOVERNMENT OF INDIA
August 30, 2006
RAINBOW ELECTRIC SUPPLY CO Vs. NORTH DELHI POWER LIMITED
January 16, 2006
RAIS AHMAD Vs. STATE OF DELHI
September 14, 2006
RAJ AND ASSOCIATES CONSTUCTI Vs. UOI
March 21, 2006
RAJ BALA Vs. THE STATE (NCT OF DELHI), DELHI AND OTHERS
September 14, 2006
RAJ GARIHA VISHRAM SADAN Vs. VIJAY KATE
September 13, 2006
RAJ KAPOOR ALIAS RAJ DAHIYA Vs. STATE OF DELHI
July 21, 2006
RAJ KISHORE SINGH Vs. CENTRAL CIVIL SERVICES BOARD LOK NAYAK BHAWAN NEW DELHI
August 28, 2006
RAJ KUMAR Vs. STATE GOVERNMENT OF NCT OF DELHI
May 3, 2006
RAJ KUMAR Vs. STATE
January 23, 2006
RAJ KUMAR CHAWLA Vs. LUCAS INDIAN SERVICES
April 27, 2006
RAJ KUMAR GUPTA Vs. ANU BANSAL
September 8, 2006
RAJ KUMAR SINGH Vs. STATE OF DELHI
November 18, 2006
RAJ KUMARI Vs. JAI DEVI BAI
September 15, 2006
RAJ PAL Vs. SECRETARY LABOUR
November 1, 2006
RAJ PAL SINGH Vs. UNION OF INDIA
July 14, 2006
RAJ PREM MALIK Vs. GAMBHIR SINGH
February 26, 2006
RAJ RAHUL CONTRACTORS AND BUILDERS PVT LTD Vs. VIKING TRADERS
May 25, 2006
RAJ RANI Vs. LEKH RAJ
July 20, 2006
RAJA ALIAS DAYANAND Vs. STATE NCT OF DELHI
September 14, 2006
RAJBIR SINGH Vs. MCD
November 17, 2006
RAJDHANI PUBLIC SCHOOL Vs. CBSE
February 21, 2006
RAJEEV DUTT SHARMA Vs. STATE OF DELHI
November 1, 2006
RAJEEV KUMAR VERMA Vs. STATE OF NACT OF DELHI
September 13, 2006
RAJEEV RANJAN Vs. GOVT OF NCT OF DELHI
March 24, 2006
RAJEEV SHUKLA Vs. REGISTRAR OF COMPANIES
October 4, 2006
RAJENDER PRASAD KANSAL Vs. LT GOVERNOR OF DELHI
December 5, 2006
RAJENDRA KARAN SINGH Vs. UNION OF INDIA
August 11, 2006
RAJENDRA KUMAR Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
October 11, 2006
RAJESH Vs. STATE OF DELHI
July 21, 2006
RAJESH Vs. STATE
February 2, 2006
RAJESH ARORA Vs. UNION OF INDIA
April 24, 2006
RAJESH KUMAR Vs. GOVT. OF NCT OF DELHI
February 28, 2006
RAJESH KUMAR AGGARWAL Vs. PUNJAB AND SIND BANK
April 27, 2006
RAJESH KUMAR GOUHARI Vs. UNION OF INDIA AND ANOTHER
December 15, 2006
RAJESH KUMAR PROP SURYA TRADING Vs. DEPUTY COMMISSIONER I TAX
February 3, 2006
RAJESH KUMAR SHARMA Vs. UNION OF INDIA
September 15, 2006
RAJESHWAR KUMAR GUPTA Vs. LT GOVERNOR
December 16, 2006
RAJINDER KUMAR SHARMA Vs. STATE OF DELHI
February 26, 2006
RAJINDER MALIK Vs. KAVITA
December 18, 2006
RAJINDER SINGH Vs. UNION OF INDIA
June 2, 2006
RAJINDER SINGH Vs. UNION OF INDIA
November 17, 2006
RAJINDER SINGH BISHT Vs. DSLDC
February 6, 2006
RAJINDER SINGH NEGI Vs. MUNICIPAL CORPORATION OF DELHI
February 3, 2006
RAJINDER TIWARI Vs. STATE
December 14, 2006
RAJIV KAPOOR Vs. SEEMA KAPOOR
May 25, 2006
RAJIV KUMAR Vs. KEWAL CARGO CARRIERS P LTD
April 27, 2006
RAJIV PODDAR Vs. CANARA BANK
January 20, 2006
RAJIV PREM Vs. UOI
September 15, 2006
RAJNEESH GARG TRADING AS AGGARWAL ENTERPRISES Vs. ARUN SINGLA TRADING AS SINGLA CHEMICALS
August 29, 2006
RAJNI Vs. RAJENDER SINGH
May 5, 2006
RAJNI ARORA Vs. UNION OF INDIA
October 4, 2006
RAJPAL SINGH Vs. UNION OF INDIA
October 13, 2006
RAJPAL SINGH Vs. UNION OF INDIA
February 10, 2006
RAJPAL SINGH Vs. UNION OF INDIA
October 6, 2006
RAJU Vs. STATE OF DELHI
November 24, 2006
RAKESH @ RAHUL & BUNTY Vs. THE STATE
September 18, 2006
Rakesh alias Kake Vs. Govt of NCT of Delhi
January 10, 2006
RAKESH CHANDOK Vs. SMT HARBANS KAUR
April 30, 2006
RAKESH CHAUHAN Vs. STATE
November 27, 2006
RAKESH KALIA Vs. COMMISSIONER OF INCOME TAX
August 4, 2006
RAKESH KUMAR Vs. UOI
March 6, 2006
RAKESH KUMAR Vs. STATE
December 6, 2006
RAKESH KUMAR SHARMA Vs. CHAIRMAN AND MANAGING DIRECTOR BHARAT HEAVY ELECTRICALS LTD
July 14, 2006
RAKESH SHARMA Vs. NATIONAL CAPITAL TERRITORY OF DELHI
September 20, 2006
RAKESH SHARMA Vs. SUPREME AGENCY
March 29, 2006
RAM AVTAR SINGH YADAV Vs. M C D SLUM AND JJ DEPARTMENT
October 17, 2006
RAM AVTAR SISODIA Vs. THE STATE (NCT OF DELHI)
December 1, 2006
RAM AVTAR SISODIA Vs. THE STATE (NCT OF DELHI)
November 10, 2006
RAM BAGH PALACE HOTEL P. LTD Vs. COMMISSIONER OF INCOME-TAX
July 10, 2006
RAM CHANDER Vs. UNION OF INDIA
October 19, 2006
RAM CHANDER Vs. R K KHATTAR
November 18, 2006
RAM DEVA LAL Vs. D T C
April 25, 2006
RAM DHARI VATS Vs. UNION OF INDIA
November 30, 2006
RAM HUKAM TEXTILES (P) LTD Vs. DELHI JAL BOARD
October 11, 2006
RAM JANAM SINGH Vs. GOVT OF NCT OF DELHI
November 15, 2006
RAM JATAN TRIPATHI Vs. MANAGEMENT OF UNIVERSAL SECURITY AND DETECTIVE
November 21, 2006
Ram Jethmalani Vs. Subramaniam Swamy
January 3, 2006
RAM JETHMALANI Vs. SUBRAMANIAM SWAMY
January 31, 2006
RAM KISHAN Vs. DELHI TRANSPORT CORPORATION
October 16, 2006
RAM KISHAN Vs. SECRETARY LABOUR
October 17, 2006
RAM KISHAN Vs. UOI
July 13, 2006
RAM KISHAN DASS Vs. BANWARI LAL SURI
May 25, 2006
RAM KISHAN GARG Vs. VASUDEV PRASHAD RUSTAGI AND CO
September 13, 2006
RAM KISHEN Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
February 20, 2006
RAM KRISHAN GUPTA Vs. RANI GUPTA
March 23, 2006
RAM KUMAR Vs. LT GOVERNOR G N C T D
August 11, 2006
RAM KUMAR Vs. MCD
August 4, 2006
RAM KUMAR GUPTA Vs. DURGA DEVI
December 5, 2006
RAM LAKHAN Vs. STATE OF DELHI
December 5, 2006
RAM LAL Vs. M T N L
December 5, 2006
RAM MAHESH YADAV Vs. STATE
June 2, 2006
RAM NARAIN PRASAD Vs. UOI
April 19, 2006
RAM NARESH Vs. DTC
May 23, 2006
RAM NATH Vs. STATE
January 19, 2006
RAM NIWAS PROP , MUNSHI RAM NIWAS Vs. COMMISSIONER FOOD SUPPLIES
August 10, 2006
RAM PRAKASH GUPTA Vs. RAJIV KUMAR GUPTA
April 27, 2006
RAM PRASAD Vs. MOHAN LAL
May 11, 2006
RAM PRASHAD ROHATGI Vs. SURINDER KUMAR SHARMA
July 5, 2006
RAM SARUP Vs. NATHAN
November 6, 2006
RAM SINGH Vs. SUBIMAL ROY CHOUDHRY
July 31, 2006
RAM SINGH BATRA Vs. SHARAN PREMI
August 23, 2006
Rama Rolling Shutter Industries Vs. Sh Raj Bahadur S o Sh Jagat Pal
January 2, 2006
RAMA SHANKAR Vs. MUKHTIARE
August 25, 2006
RAMAN SHARMA Vs. SOMESH CHANDRA JHINGAN
September 5, 2006
RAMESH BHASKAR KALE Vs. HARKIRAT SODHI
November 8, 2006
RAMESH CHAND TANWAR Vs. NCT OF DELHI COMMISSIONER MCD
May 18, 2006
RAMESH CHANDER Vs. VISHVESHWAR DAYAL SHARMA
September 13, 2006
RAMESH CHANDER ANAND Vs. UNION OF INDIA
November 3, 2006
RAMESH CHANDRA Vs. MUNICIPAL CORPORATION OF DELHI
August 7, 2006
RAMESH D SARASIA Vs. AIRPORTA AUTHORITY OF INDIA & ORS
July 21, 2006
RAMESH KUMAR Vs. MANAGEMENT OF DELHI TRANSPORT CORPORATION
November 6, 2006
RAMESH KUMAR Vs. UNION OF INDIA
November 3, 2006
RAMESH KUMAR Vs. YASHPAL BATRA
May 15, 2006
RAMESH KUMAR Vs. ASHISH ARORA
April 5, 2006
RAMESH LAL Vs. MUNICIPAL CORPORATION OF DELHI
April 24, 2006
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January 18, 2006
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October 9, 2006
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January 20, 2006
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February 14, 2006
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September 5, 2006
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October 11, 2006
RAMEY Vs. M C D
August 7, 2006
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May 24, 2006
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November 18, 2006
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May 4, 2006
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April 27, 2006
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May 8, 2006
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July 21, 2006
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September 25, 2006
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December 14, 2006
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March 3, 2006
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May 11, 2006
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November 22, 2006
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December 4, 2006
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August 22, 2006
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May 24, 2006
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October 9, 2006
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November 14, 2006
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November 24, 2006
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November 23, 2006
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January 17, 2006
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December 18, 2006
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January 4, 2006
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August 21, 2006
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September 6, 2006
RAVI KUMAR K Vs. UOI
February 27, 2006
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September 7, 2006
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February 13, 2006
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March 6, 2006
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November 13, 2006
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May 5, 2006
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April 18, 2006
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May 11, 2006
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March 9, 2006
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March 3, 2006
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June 3, 2006
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July 3, 2006
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December 12, 2006
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April 19, 2006
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December 11, 2006
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February 13, 2006
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August 29, 2006
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August 17, 2006
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December 13, 2006
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November 23, 2006
REGIONAL PROVIDENT FUND COMMISSIONER Vs. L N GADODIA AND SONS
November 30, 2006
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November 29, 2006
REGIONAL PROVIDENT FUND COMMISSIONER Vs. EPF APPELLATE TRIBUNAL
October 18, 2006
REGIONALPROVIDENT FUND COMMISSIONER Vs. NATH TRADERS
November 20, 2006
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May 2, 2006
REKHA BANSAL Vs. AJAY KUMAR BANSAL
May 10, 2006
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January 25, 2006
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January 13, 2006
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April 21, 2006
RELIANCE ENGG. AND ELECTRICALS CORPN. AND ANR. Vs. VEENA AGGARWAL
October 10, 2006
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July 3, 2006
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March 9, 2006
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December 8, 2006
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January 24, 2006
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March 13, 2006
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August 23, 2006
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November 20, 2006
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October 11, 2006
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December 6, 2006
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May 25, 2006
RITA GARMENTS Vs. GHANSHYAM BAJAJ
March 14, 2006
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July 27, 2006
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October 31, 2006
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January 25, 2006
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November 15, 2006
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December 7, 2006
RIVIERA APARTMENTS PVT. LTD. Vs. PUNJAB NATIONAL BANK
July 13, 2006
ROHIN ARORA Vs. D D A
November 13, 2006
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August 21, 2006
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October 19, 2006
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February 15, 2006
ROMAL SINGH Vs. DIRECTOR CEREMONIAL AND WELFARE
May 5, 2006
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May 25, 2006
ROOP RAM SAKHIA Vs. STATE OF DELHI
July 6, 2006
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December 20, 2006
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September 13, 2006
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July 6, 2006
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November 14, 2006
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February 22, 2006
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September 4, 2006
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October 17, 2006
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July 24, 2006
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May 9, 2006
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March 8, 2006
S C BATRA Vs. UNION OF INDIA
December 20, 2006
S C DIKSHIT Vs. CHAIRMAN DDA
July 21, 2006
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August 31, 2006
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December 13, 2006
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January 12, 2006
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April 17, 2006
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August 18, 2006
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May 4, 2006
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September 15, 2006
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July 24, 2006
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March 6, 2006
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February 15, 2006
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September 29, 2006
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August 19, 2006
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August 18, 2006
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October 4, 2006
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May 9, 2006
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February 7, 2006
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November 16, 2006
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May 11, 2006
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September 1, 2006
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July 12, 2006
S M WAHI Vs. REETA WAHI
May 1, 2006
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January 23, 2006
S N JAIN Vs. REGISTRAR OF COMPANIES
May 9, 2006
S N P PUNJ Vs. DY COMMISSIONER OF INCOME TAX
November 22, 2006
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October 31, 2006
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January 2, 2006
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April 18, 2006
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April 20, 2006
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January 17, 2006
S SRINIVASA RAO Vs. UNION OF INDIA
November 6, 2006
S.D.S. MONGIA Vs. CENTRAL BOARD OF DIRECT TAXES
November 6, 2006
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August 1, 2006
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September 14, 2006
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September 20, 2006
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December 18, 2006
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September 11, 2006
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July 28, 2006
SAGAR ENTERPRISES P LTD Vs. UNION OF INDIA
October 30, 2006
SAGAR SINGH Vs. STATE GOVT OF NCT OF DELHI1
May 16, 2006
SAHARA INDIA FINANCIAL CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
October 17, 2006
SAHARA INDIA INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX
September 22, 2006
SAHIB SINGH Vs. THE LT. GOVERNOR OF DELHI AND ORS.
October 14, 2006
SAHIB SINGH Vs. LT GOVERNOR OF DELHI
October 4, 2006
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February 28, 2006
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September 11, 2006
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October 5, 2006
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October 11, 2006
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July 3, 2006
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February 6, 2006
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March 14, 2006
SAMAJ KAUR Vs. UNION OF INDIA
August 31, 2006
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August 29, 2006
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May 9, 2006
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September 5, 2006
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September 6, 2006
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April 5, 2006
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November 29, 2006
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November 9, 2006
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March 31, 2006
SANDEEP KHURANA Vs. DELHI TRANSCO LTD
November 17, 2006
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July 13, 2006
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July 31, 2006
SANDEEP VATS Vs. STATE OF DELHI
September 20, 2006
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October 17, 2006
SANDHYA MUKHI Vs. ASHISH MUKHI
November 13, 2006
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August 21, 2006
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October 10, 2006
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November 6, 2006
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October 11, 2006
SANJAY ALIAS NAGIN ALIAS SOHAN PAL Vs. STATE OF DELHI
September 18, 2006
SANJAY CHAHAL Vs. NARENDRA SINGH
December 6, 2006
SANJAY CHATURVEDI Vs. STATE OF DELHI
September 26, 2006
SANJAY DOGRA Vs. UNION OF INDIA
July 28, 2006
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July 17, 2006
SANJAY KHANNA Vs. DIRECTOR GENERAL FOREGEIGN TRADE
February 22, 2006
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June 1, 2006
SANJAY KUMAR Vs. DIRECTOR GENERAL OF POLICE
October 19, 2006
SANJAY KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
December 11, 2006
SANJAY KUMAR SINGH Vs. UOI
February 21, 2006
SANJAY MISHRA Vs. ASHWANI KUMAR GANDHI
May 2, 2006
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August 21, 2006
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May 8, 2006
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August 7, 2006
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August 11, 2006
SANJEEV KUMAR Vs. CONTAINER CORPORATION OF INDIA LTD
November 2, 2006
SANJEEV SHARMA Vs. GURDEEP SINGH
January 25, 2006
SANJIV KUMAR Vs. RAMWA CHIT FUNDS P LTD
May 4, 2006
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July 31, 2006
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May 26, 2006
SANTOSH KUMAR GARG Vs. UNION OF INDIA (UOI) THROUGH CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, DEPARTMENT OF REVENUE, MINISTRY OF FINANCE AND THE COMMISSIONER OF CENTRAL EXCISE
July 7, 2006
SANTOSH KUMAR JAIN Vs. SHRIMANDIR DAS JAIN
March 2, 2006
SANTOSH SAPRA Vs. M C D
November 16, 2006
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May 12, 2006
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November 16, 2006
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February 8, 2006
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November 23, 2006
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December 20, 2006
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April 18, 2006
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March 13, 2006
SARASWATI CONSTRUCTION COMPANY Vs. INDIAN OVERSEAS BANK
September 7, 2006
SARAYA INDUSTRIES LTD Vs. HARGOBIND BAJAJ
January 16, 2006
SARDAR KESAR SINGH Vs. SARDAR HARINDER PAL SINGH
July 6, 2006
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September 18, 2006
SARITA SINHA Vs. DELHI DEVELOPMENT AUTHORITY AND ANOTHER
October 13, 2006
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November 6, 2006
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June 1, 2006
SARLA MITTAL Vs. FINANCIAL COMMISSIONER, DELHI
March 9, 2006
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January 25, 2006
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December 20, 2006
SAROJ BALA Vs. DHANPATI DEVI
November 1, 2006
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August 23, 2006
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January 9, 2006
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July 28, 2006
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November 13, 2006
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December 18, 2006
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November 28, 2006
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May 11, 2006
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September 4, 2006
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February 14, 2006
SATISH KUMAR SINGH Vs. UOI
April 20, 2006
SATISH NARANG Vs. PASUPATI FABRICS LTD
February 8, 2006
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August 2, 2006
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November 17, 2006
SATISH RAHEJA Vs. PRAKASH WATI GUPTA
December 11, 2006
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November 9, 2006
SATLUJ JAL VIDYUT NIGAM LTD Vs. JAI PRAKASH HYUNDAI CORSORTIUM
March 17, 2006
SATNA POWER CO P LTD Vs. UNION OF INDIA
May 2, 2006
SATNAM CHAND KOHLI Vs. ASHWINDER KUMAR
May 23, 2006
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November 15, 2006
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March 27, 2006
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December 22, 2006
SATYA PAL Vs. GOVT OF NCT OF DELHI
July 26, 2006
SATYA PRAKASH Vs. UNION OF INDIA
December 1, 2006
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December 20, 2006
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October 19, 2006
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November 16, 2006
SATYAVIR Vs. AIRPORTS AUTHORITY OF INDIA
May 1, 2006
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May 4, 2006
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December 7, 2006
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August 28, 2006
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March 16, 2006
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May 15, 2006
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March 7, 2006
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March 21, 2006
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August 25, 2006
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January 17, 2006
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April 20, 2006
SEA TRANSPORT CONSTRUCTORS LTD Vs. INDIAN FARMERS FERTILISER COOP LTD
September 4, 2006
SECRETARY D S S S B Vs. NEERAJ KUMAR
March 21, 2006
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November 20, 2006
SEPOY GURDEV SINGH Vs. UOI
February 2, 2006
SEPOY RISHMUNI RAI Vs. DIRECTORATE GENERAL OF SUP TP (ST-20)
October 19, 2006
SETH RAM LAL KHEMKA DHARAMSHALA TRUST (REGD ) Vs. BASHESHWAR LAL GOEL
August 28, 2006
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February 6, 2006
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November 16, 2006
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September 22, 2006
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May 11, 2006
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April 21, 2006
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October 30, 2006
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February 6, 2006
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July 5, 2006
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August 26, 2006
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July 13, 2006
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July 27, 2006
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September 12, 2006
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August 3, 2006
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April 26, 2006
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February 23, 2006
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October 10, 2006
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September 20, 2006
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October 19, 2006
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December 13, 2006
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May 17, 2006
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October 17, 2006
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March 13, 2006
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January 18, 2006
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March 21, 2006
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December 14, 2006
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July 13, 2006
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May 24, 2006
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November 21, 2006
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July 18, 2006
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May 19, 2006
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July 10, 2006
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November 14, 2006
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June 11, 2006
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August 7, 2006
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August 21, 2006
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November 28, 2006
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September 8, 2006
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April 28, 2006
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October 10, 2006
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September 7, 2006
SHEESH RAM SAINI Vs. STATE NCT OF DELHI
June 26, 2006
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April 27, 2006
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September 14, 2006
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January 13, 2006
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October 4, 2006
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September 1, 2006
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March 7, 2006
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April 27, 2006
SHIKSHA BHARATI EDUCATIONAL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY
March 23, 2006
SHIV CHAND KUMAR Vs. N B C C LTD
December 20, 2006
SHIV CHARAN DASS Vs. SARDAR MEHAR SINGH
August 23, 2006
SHIV DAYAL SHAH Vs. STATE OF NCT OF DELHI
October 6, 2006
SHIV DHAN SINGH Vs. UNION OF INDIA
May 11, 2006
SHIV KISHAN AGGARWAL Vs. KAMLA DEVI AGGARWAL
July 4, 2006
SHIV KUMAR GUPTA Vs. STATE OF DELHI
June 1, 2006
SHIV KUMAR SHARMA Vs. SANTOSH KUMARI
August 28, 2006
SHIV PRATAP SEONI Vs. UNION OF INDIA
October 16, 2006
SHIV RAJ SHARMA Vs. PRESIDING OFFICER DELHI SCHOOL TRIBUNAL
August 4, 2006
SHIVA GASES Vs. COMMISSIONER OF INCOME TAX NEW DELHI
September 22, 2006
SHIVAAI INDUSTRIES P LTD Vs. RITES LTD
February 27, 2006
SHIVANGI KIRTI Vs. YOGESH SINGH
August 28, 2006
SHOBHA ANIL GOYAL Vs. UNION OF INDIA
March 1, 2006
SHOBHIT SINHA Vs. INDIAN INSTITUTE OF TECHNOLOGY
September 27, 2006
SHOES N SHAPES Vs. J K TRADERS
October 10, 2006
SHONKH TECHNOLOGIES LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
December 20, 2006
SHOREY LAL Vs. URMILA DEVI
August 25, 2006
SHREE DIGVIJAY CEMENT CO LTD Vs. STATE TRADING CORPORATION OF INDIA LTD
March 13, 2006
SHREE DIGVIJAY CEMENT CO LTD Vs. STATE TRADING CORPORATION OF INDIA LTD
March 17, 2006
SHREE DIGVIJAY CEMENT CO. LTD. Vs. JAMMU AND KASHMIR BANK LTD.
March 8, 2006
SHREEYANS EDUCATIONAL SOCIETY Vs. SECRETARY EDUCATION
May 4, 2006
SHRI IKLASH HUSSAIN Vs. DELHI TRANSPORT CORPORATION
October 18, 2006
SHRI MASHKOOR AHMAD Vs. UNION OF INDIA (UOI) AND ORS.
June 11, 2006
SHRI RAM LEELA SAMITI Vs. DDA
September 20, 2006
SHRI VIKRAM SINGH Vs. COMMISSIONER OF CUSTOMS
October 17, 2006
SHRIDHAR SHARMA Vs. M C D
May 16, 2006
SHRIMATI SUMEDHA NAGPAL Vs. GAURAV NAGPAL
May 5, 2006
SHRIRAM PISTONS AND RINGS LTD Vs. BUCKEYE MACHINES P LTD
October 19, 2006
SHUKARAN DEVI Vs. OM PRAKASH JAIN
August 22, 2006
SHYAM GOPAL CHARITABLE TRUST Vs. DIRECTOR OF INCOME TAX EXEMPTION
November 7, 2006
SHYAM LAL COLLEGE Vs. VICE CHANCELLOR DELHI UNIVERSITY
May 16, 2006
SHYAM LAL PAL Vs. PO LABOUR COURT FIRST
March 17, 2006
SHYAM LAL PAL Vs. PO LABOUR COURT NO 1
January 17, 2006
SHYAM SINGH Vs. UNION OF INDIA
March 17, 2006
SHYAM SUNDER DANIA Vs. J D KAPOOR
December 18, 2006
SHYAM SUNDER DANIA Vs. J D KAPOOR
December 6, 2006
SIDDHARTH NAGPAL Vs. UNION OF INDIA
November 29, 2006
SIDDIQUE Vs. NARCOTICS CONTROL BUREAU
December 12, 2006
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September 12, 2006
SIGNALMAN TEJPAL Vs. UNION OF INDIA
November 16, 2006
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October 19, 2006
SIMI KATYAL Vs. RAM PYARI BATRA
October 5, 2006
SIMKA SCHOOLS PVT LTD Vs. ANSAL PROPERTIES AND INDUSTRIES LIMITED
October 10, 2006
SIMLA DEVI Vs. BSES RAJDHANI POWER LTD
September 25, 2006
SIMRAN AUTOMOBILES PVT LTD Vs. HERO HONDA MOTORS LIMITED
January 3, 2006
SINGH BUILDERS SYNDICATE Vs. UNION OF INDIA
March 27, 2006
SINIA KHURANA Vs. STATE OF DELHI
July 26, 2006
SIR SHANKAR LALL FOUNDATION Vs. COMMISSIONER OF WEALTH TAX
July 7, 2006
SIS RAM Vs. LALLU
September 29, 2006
SIS RAM Vs. LALLU SINGH
May 9, 2006
SITAMARHI CENTRAL COOPERATIVE BANK Vs. DELHI CLOTH AND GENERAL MILLS
August 28, 2006
SIVA APPARELS (I)(P) LTD. Vs. UNION OF INDIA
March 9, 2006
SK NANDA Vs. UNION OF INDIA
April 26, 2006
SKIPPER PROPERTIES P LTD Vs. BSES RAJDHANI POWER LTD
August 18, 2006
SKOL BREWERIES LTD Vs. HIM NEEL BREWERIES LTD
September 8, 2006
SMC POWER GENERATION LTD Vs. UNION OF INDIA
April 5, 2006
SMT. BIMLA DEVI Vs. NEW INDIA ASSURANCE CO. LTD.
March 23, 2006
SMT. INDU CHOPRA Vs. UNION OF INDIA & ORS.
November 21, 2006
SMT. MURTI DEVI Vs. UNION OF INDIA (UOI) AND ORS.
October 19, 2006
SMT. SANTOSH DHAWAN Vs. DELHI DEVELOPMENT AUTHORITY
October 6, 2006
SMT. SHEELA GEHLOT Vs. SMT. SONU KOCHAR AND ORS.
November 3, 2006
SNEHLATA AGGARWAL Vs. STATE OF DELHI
May 25, 2006
SOBARAN SINGH Vs. STATE GOVT OF NCT OF DELHI
November 8, 2006
SOCIETE DES PRODUCTS NESTLE S A Vs. ESSAR INDUSTRIES
September 4, 2006
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April 17, 2006
SOLIL CHATTERJEE Vs. SONJOY CHATTERJEE
March 9, 2006
SONA SPICES PVT LTD Vs. SOONGACHI TEA INDUSTRIES PVT LTD
November 1, 2006
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April 27, 2006
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November 17, 2006
SONU JAIN Vs. ROHIT GARG
January 12, 2006
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October 16, 2006
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June 2, 2006
SOUTH DELHI CLUB LTD Vs. M C D
September 13, 2006
SPAN INDIA PVT LTD Vs. RAM SUNDER
October 5, 2006
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August 18, 2006
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August 28, 2006
STANDARD CHARTERED BANK Vs. H B IMPEX PVT LTD
July 31, 2006
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September 22, 2006
STANDARD CHARTERED BANK Vs. PURE DRINKS LTD
November 24, 2006
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December 8, 2006
STANDING CONFERENCE OF PUBLIC ENTERPRISES Vs. GOVERNMENT OF NCT OF DELHI
November 10, 2006
STAR INDIA (P) LTD. Vs. ASIANET SATELLITE COMMUNICATIONS (P) LTD.
May 17, 2006
STAR INDIA PVT LTD Vs. ASIANET SATELLITE COMMUNICATIONS
May 9, 2006
STATE Vs. RAVIKANT SHARMA
May 23, 2006
State Vs. Atbir
January 13, 2006
STATE Vs. SURENDER KUMAR
March 1, 2006
STATE Vs. PARMANANP MALHOTRA
January 4, 2006
STATE Vs. VIKRAM CHHABRA
July 10, 2006
STATE Vs. ASHIF KHAN @ KALU
May 16, 2006
STATE Vs. ASHOK KUMAR & ORS.
October 16, 2006
STATE Vs. SRI RAM
March 17, 2006
STATE (GOVT OF DELHI) Vs. YAD RAM
October 10, 2006
STATE BANK OF INDIA Vs. MAN MOHAN SHARMA
December 13, 2006
STATE BANK OF INDIA Vs. GLAVKOSMOS
May 15, 2006
STATE CBI Vs. RANJEET SINGH
March 1, 2006
STATE DELHI ADMINISTRATION Vs. VIJAY CHAUDHARI
November 1, 2006
STATE DELHI ADMINISTRATION Vs. MAHINDER SINGH
November 22, 2006
STATE DELHI ADMN Vs. MOHAN SINGH
July 21, 2006
STATE DELHI ADMN Vs. SRI RAM ALIAS THAKEDAR
March 6, 2006
STATE DELHIADMINISTRATION Vs. KULDEEP KAUR
April 24, 2006
STATE FARM CORPORATION OF INDIA LIMITED Vs. REGIONAL LABOUR COMMISSIONER
October 12, 2006
STATE FARM CORPORATION OF INDIA LTD Vs. REGIONAL LABOUR COMMISSIONER
October 21, 2006
STATE GOVERNMENT OF NCT OF DELHI Vs. ANIL KHETRAPAL
May 15, 2006
STATE OF DELHI Vs. RAM GOPAL RESPONDENT
May 12, 2006
STATE OF DELHI Vs. VIRESHWAR TYAGI
May 16, 2006
STATE OF DELHI Vs. RAJINDER
May 25, 2006
STATE OF DELHI Vs. MOHD AKRAM
April 24, 2006
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March 27, 2006
STATE OF DELHI Vs. SIDHARTHA VASHISHT ALIAS MANU
February 18, 2006
STATE OF DELHI Vs. MOHD SHEIKH NOOR HUSSAIN
October 10, 2006
STATE OF DELHI Vs. SANTOSH KUMAR SINGH
October 17, 2006
STATE OF DELHI Vs. SANJAY VERMA
October 17, 2006
STATE OF DELHI Vs. SANTOSH KUMAR SINGH
October 30, 2006
STATE OF DELHI Vs. KISHAN PAL
July 15, 2006
STATE OF DELHI Vs. BAL KISHAN ALIAS BALI
June 2, 2006
STATE OF DELHI Vs. SUSHIL KUMAR
August 1, 2006
STATE OF DELHI Vs. BRIJ KISHORE
July 21, 2006
STATE OF DELHI Vs. MOHD HUSSAIN
August 4, 2006
STATE OF DELHI Vs. VIJENDRA SINGH
August 25, 2006
STATE OF DELHI Vs. RAMESH CHAND VERMA
August 29, 2006
STATE OF DELHI Vs. JAGDISH SINGH
August 25, 2006
STATE OF DELHI Vs. HORI LAL
August 30, 2006
STATE OF DELHI Vs. DEVI LAL
December 8, 2006
STATE OF DELHI Vs. SIDHARTHA VASHISHT
December 18, 2006
STATE OF DELHI Vs. SIDHARTHA VASHISHT
December 20, 2006
STATE OF DELHI ADMN Vs. UDHAM SINGH
September 12, 2006
STATE OF DELHI ADMN Vs. RAM ALIAS THAKEDAR
May 6, 2006
STATE OF HARYANA Vs. UNION OF INDIA
April 27, 2006
STATE TRADING CORPORATION OF INDIA Vs. EMIRATES TRADING AGENCY
February 23, 2006
STATE TRADING CORPORATION OF INDIA LTD Vs. RAHURI SAHAKARI SAKHAR KARKHANA LTD
March 16, 2006
STERLITE INDUSTRIES INDIA LIMITED Vs. DEPARTMENT OF TELECOMMUNICATIONS
July 3, 2006
SU KAM POWER SYSTEMS LTD Vs. YOG SYSTEMS INDIA LTD
August 29, 2006
SUBE ATTRI Vs. MCD
February 23, 2006
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November 27, 2006
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September 13, 2006
SUBHASH BEHARI LAL Vs. UNION OF INDIA
February 23, 2006
SUBHASH CHAND Vs. MCD
May 1, 2006
SUBHASH CHAND BARJATYA Vs. STATE OF DELHI
July 6, 2006
SUBHASH CHAND GUPTA Vs. STATE OF DELHI
December 4, 2006
SUBHASH CHANDER Vs. M C D
August 18, 2006
SUBHASH CHANDER KATHURIA Vs. UMED SINGH
January 24, 2006
SUBHASH CHANDER KHANNA Vs. UNION OF INDIA
March 13, 2006
SUBHASH CHANDRA KATHURIA Vs. UMED SINGH
March 24, 2006
SUDERSHAN K CHOPRA Vs. STATE
February 8, 2006
SUDERSHAN KUMAR Vs. J C MAKHIJA ASSISTANT DIRECTOR, DELHI
October 3, 2006
SUDERSHAN SINHA Vs. KULDEEP SINGH
September 22, 2006
SUDHA GUPTA Vs. AMIT BANSAL
July 4, 2006
SUDHANSHU SHEKHAR SINHA Vs. SUMIRA SINHA
October 9, 2006
SUDHIN SARKAR Vs. UNION OF INDIA
February 23, 2006
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August 21, 2006
Sudhir Chandra Jain Vs. State of Haryana
January 20, 2006
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April 25, 2006
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April 28, 2006
SUDHIR KUMAR GUPTA Vs. INDER CHAND JAIN
February 24, 2006
SUGENDRA PASWAN Vs. NATIONAL BUILDINGS CONSTRUCTIONS CORPORATION
August 1, 2006
SUJATA JUNEJA Vs. SUDHIR JUNEJA
August 24, 2006
SUKH RAM Vs. ACIT
June 2, 2006
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October 12, 2006
SUKHBIR SINGH Vs. DAYA SHANKAR
July 12, 2006
SUKHBIR SINGH TYAGI Vs. LT GOVERNOR
May 11, 2006
SUKHDEV KUMAR Vs. STATE
July 12, 2006
SULTAN SINGH Vs. DTC
April 24, 2006
SUMAN AGGARWAL Vs. UNION OF INDIA
December 1, 2006
SUMAN DEEP KAUR Vs. STATE (NCT OF DELHI) AND ANOTHER
November 28, 2006
SUMAN MALHOTRA Vs. MUKESH MALHOTRA
October 10, 2006
SUMAN SEHGAL Vs. UNION OF INDIA
April 18, 2006
SUMAT PRASAD AND SONS Vs. HEADSTART ADVERTISING AND MARKETING PVT LTD
October 12, 2006
SUMAY SINGH Vs. STATE OF DELHI
March 14, 2006
SUMER SINGH Vs. DELHI TRANSPORT CORPORATION
November 6, 2006
SUMIDA INTERNATIONAL PVT LTD. & ORS. Vs. RAMA VISION LIMITED
July 10, 2006
SUMIT ARORA Vs. STATE OF DELHI
May 16, 2006
SUMIT GAHLOT Vs. D D A
March 27, 2006
SUMUKH SHARMA Vs. D D A
April 26, 2006
SUN ALUMINIUM CORPN Vs. INDIAN SULPHACID INDUSTRIES LIMITED
May 11, 2006
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July 12, 2006
SUNDARI H NAVANI Vs. M C D
November 13, 2006
SUNEET VARMA DESIGN PVT LTD Vs. JAS KIRAT SINGH NARULA
November 2, 2006
SUNI MANOJ MATHEW Vs. BSES RAJDHANI
January 3, 2006
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December 20, 2006
SUNIL KUMAR Vs. DELHI STATE MINERAL DEVELOPMENT CORPORATION
January 20, 2006
SUNIL KUMAR Vs. N C T OF DELHI
February 23, 2006
SUNIT KAKKAR Vs. STATE
May 8, 2006
SUNITA Vs. VIR SINGH
January 17, 2006
SUNITA Vs. JEEVAN LAL
October 19, 2006
SUNITA DEVI Vs. AJAY VIKRAM SINGH
May 11, 2006
SUNITA KUMARI Vs. UOI
March 24, 2006
SUNITA RANI Vs. DELHI DEVELOPMENT AUTHORITY
September 4, 2006
SUNITA SHAIL NARIAN Vs. REVENUE SECRETARY
April 27, 2006
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March 14, 2006
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September 20, 2006
SUPER CASSETTES INDUSTRIES LTD Vs. PEOPLE INFOCOM PVT LTD
January 12, 2006
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September 1, 2006
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July 27, 2006
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March 29, 2006
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January 20, 2006
SUPERNAL CORRUGATION I LTD Vs. SANGRIA RESTAURANTS
February 7, 2006
SUPPLIERS NEW DELHI Vs. REGIONAL PROVIDENT FUND COMMISSIONER NEW DELHI
September 4, 2006
SUPREME COURT BAR ASSOC M S C Vs. CENTRAL REGISTRAR OF COOPE SOC
October 6, 2006
SUPREME TELECOMMUNICATION LTD Vs. RPG TRANSMISSION LTD
May 25, 2006
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October 10, 2006
SURAJ BHAN Vs. UNION OF INDIA
October 16, 2006
SURAJ PRAKASH Vs. STATE OF DELHI
November 7, 2006
SUREN INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS AND ORS.
October 17, 2006
SURENDER KUMAR @ BILLU AND ORS Vs. STATE
March 9, 2006
SURENDER KUMAR SOOD Vs. M C D
February 6, 2006
SURESH Vs. STATE
December 2, 2006
SURESH CHAND Vs. DELHI TRANSPORT CORPORATION
November 22, 2006
SURESH GOEL Vs. M C D
September 6, 2006
SURESH GUPTA Vs. GOVT OF NCT OF DELHI
October 30, 2006
SURESH GUPTA Vs. GOVERNMENT OF NCT OF DELHI
October 31, 2006
SURESH JINDAL Vs. BSES RAJDHANI POWER LTD
February 20, 2006
SURESH KUMAR Vs. LT GOVERNOR
February 27, 2006
SURESH KUMAR GARG Vs. STATE OF DELHI
July 14, 2006
SURESH KUMAR JAIN Vs. LT GOVERNOR
August 7, 2006
SURESH KUMAR MUNJAL Vs. BSES RAJDHANI POWER LTD
July 20, 2006
SURESH YADAV IN JC Vs. STATE
March 9, 2006
SURINDER Vs. STATE OF DELHI
October 4, 2006
SURINDER KUMAR ARORA Vs. STATE
January 12, 2006
SURINDER KUMAR BOVEJA Vs. COMMISSIONER OF WELTH TAX
May 2, 2006
SURINDER PAL KAPOOR Vs. J K WOOLEN INDUSTRIES
November 21, 2006
SURINDER PAL SINGH Vs. HPCL
October 10, 2006
SURINDER SINGH Vs. UNION OF INDIA
November 18, 2006
SURJIT SINGH Vs. KUMAR PAHILAJ
April 21, 2006
SURJO DEVI Vs. UNION OF INDIA
April 27, 2006
SURJO DEVI Vs. UNION OF INDIA
March 31, 2006
SURVIR ENTERPRISES PVT LTD Vs. MAHARASHTRA STATE COOPERATIVE
February 17, 2006
SURYA DOMESTIC APPLIANCES Vs. UNION OF INDIA
May 8, 2006
SURYA PHARMACEUTICALS LTD Vs. COMMISSIONER OF INCOME TAX
May 19, 2006
SUSHIL KUMAR Vs. STATE
August 1, 2006
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December 20, 2006
SUSHIL KUMAR MODI Vs. MOHAN GURUSWAMY
July 24, 2006
SUSHIL KUMAR NAGAR S/O SHRI JAGBIR SINGH Vs. STATE
December 11, 2006
SUSHIL KUMAR RAJPUT Vs. DIRECTOR OF EDUCATION AND ORS.
November 24, 2006
SUSHIL KUMAR UPPAL Vs. SHANKAR P JETHANI
November 21, 2006
SUSHIL PURI & ORS. Vs. JAI GOPAL & ORS.
November 10, 2006
SUSHIL SURI Vs. STATE
October 13, 2006
SUSHIL SURI Vs. STATE
October 25, 2006
SUSHIL SURI Vs. STATE
November 6, 2006
SUSHIL SURI Vs. STATE
May 3, 2006
SUSHILKUMAR DEORAH Vs. STATE
February 1, 2006
SUSHMA MADAN Vs. DELHI TRANSPORT CORPORATION
January 17, 2006
SWAMY GOVERDHAN RANGACHARIJI MAHARAJ Vs. UNION OF INDIA
September 15, 2006
SWAPNIL CHANDERMOHAN VOHRA Vs. STATE OF DELHI
July 14, 2006
SWARAN LATA Vs. P P SHARMA
November 18, 2006
SWIFT FREIGHT MOOVERS Vs. LASO EXPORTS PVT LTD
March 14, 2006
SWINDER GILL Vs. DELHI TRANSPORT CORPORATION
November 27, 2006
SYNDICATE BANK Vs. SANJAY KAPOOR
September 19, 2006
SYNDICATE BANK Vs. A K GARG
August 1, 2006
SYNDICATE BANK Vs. GHANSHYAM MADHUKAR
August 1, 2006
SYNDICATE BANK Vs. GENERAL SALES AND EXPORTS
May 25, 2006
SYNDICATE BANK ZONAL OFFICE Vs. SANJAY KAPOOR
November 3, 2006
SYNDICATE OF THE PRESS OF THE UNIVERSITY OF CAMBRIDGE Vs. IQBAL SINGH
February 28, 2006
T J O BRIEN Vs. UNIVERSITY OF DELHI
April 18, 2006
T P OBEROI Vs. DELHI DEVELOPMENT AUTHORITY
August 7, 2006
T R ANAND Vs. RAMESH KUMARI
December 12, 2006
T R BALASUBRAMANIAN Vs. SHRIRAM SCIENTIFIC AND INDUSTRIAL RESEARCH
April 28, 2006
T R Gupta Vs. National Hydroelectric Corporation Ltd
January 3, 2006
T R V ELECTRONICS CO PVT LTD Vs. M G ELECTRONICS LTD
February 26, 2006
TAIPACK LIMITED Vs. RAM KISHORE and SONS
January 17, 2006
TAJINDER SINGH Vs. CHAIRMAN, AIRPORT AUTHORITY OF INDIA
December 12, 2006
TANIYA CIVIL PROJECTS P LTD Vs. STATE BANK OF BIKANER AND JAIPUR
May 1, 2006
TAPASH DATT Vs. CHAIRMAN INDIAN OIL CORPORATIO
November 13, 2006
TARA Vs. GOVERNMENT OF NCT OF DELHI
October 4, 2006
TARA CHAND Vs. DULI CHAND
September 6, 2006
TARA CHAND Vs. GOVT OF NCT OF DELHI
August 28, 2006
TARACHAND JAIN Vs. SAROJ GUPTA
May 25, 2006
TARAMOTIHAR Vs. SATYAWATI SHARMA
September 14, 2006
TARIFF SINGH DABAS Vs. FINANCIAL COMMISSIONER
April 17, 2006
TARKESHWAR YADAV Vs. SANTOSH YADAV
December 6, 2006
TARRU Vs. E S I C
May 22, 2006
TARSEM KUMAR GARG Vs. D D A
March 24, 2006
TARUN OFFSET PRINTERS Vs. UNION OF INDIA
October 16, 2006
TATA FINANCE Vs. SUDHIR KUMAR SHARMA
January 9, 2006
TATA SONS LTD Vs. BALBIR VOHRA
January 25, 2006
TECHMAN POWER SERVICES Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION
February 8, 2006
TECHNOFAB ENGINEERING LTD Vs. NUCHEM WEIR INDIA LTD
December 15, 2006
TECHSPAN INDIA PRIVATE LIMITED Vs. INCOME TAX OFFICER WARD NEW DELHI
February 24, 2006
TEJ PAL GIRVER SINGH Vs. GOPAL NARAIN AND SONS
August 28, 2006
TEJ SHOE EXPORTERS P LTD Vs. AIR INDIA
October 19, 2006
TEJINDER KAUR Vs. UOI
March 13, 2006
TELECOM EXECUTIVES ASSOCIATION OF MTNL Vs. UNION OF INDIA
September 25, 2006
TELECOMMUNICATIONS CONSULTANTS Vs. MANGLA PRASAD
October 13, 2006
TELECOMMUNICATIONS CONSULTANTS INDIA LTD. Vs. TCIL BELLSOUTH LTD.
September 5, 2006
TERSAM RAJ BHAU PETITIONER Vs. RAJENDER KAUR
November 22, 2006
TEXMACO LTD Vs. POORAN CHAND
November 13, 2006
TEXMACO LTD. Vs. STATE TRADING CORPORATION OF INDIA
May 5, 2006
THE MANAGEMENT OF M/S. G.G. FASHION & ORS. Vs. SMT. JAYANTI NAGI
April 25, 2006
THE MANAGING COMMITTEE VIDYA BHAWAN MAHAVIDYALAYA (SECONDARY SCHOOL) Vs. DIRECTORATE OF EDUCATION
March 9, 2006
THERMOSPARES INDIA Vs. B H E L
June 26, 2006
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May 26, 2006
THIRANI CHEMICALS LTD Vs. DY COMMISSIONER OF INCOME TAX
February 24, 2006
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January 9, 2006
THOMAS COOK INDIA LIMITED Vs. HOTEL IMPERIAL
January 19, 2006
TIKA RAM Vs. UOI
April 17, 2006
TILAK KUMAR Vs. SH SHAM LAL KAPUR
May 25, 2006
TIMES PUBLISHING HOUSE LIMITED Vs. ASSISTANT REGISTRAR OF TRADE MARKS
December 14, 2006
TIRATH RAM SHAH HOSPITAL Vs. V KUMAR
November 3, 2006
TIRLOKI NATH Vs. DHARAM PAUL ARORA
March 7, 2006
TITAN INDUSTRIES LIMITED Vs. KISHAN LAL
December 4, 2006
TITANIUM TANTALUM PRODUCTS LTD Vs. SHRIRAM ALKALI AND CHEMICALS
May 11, 2006
TOSH AND SONS INDIA LTD Vs. KHANNA
April 20, 2006
TOSHIBA CORPORATION Vs. I T C LTD
July 3, 2006
TRADING ENGINEERS INTERNATIONAL PVT LTD Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION HUDCO
August 22, 2006
TRIDENT PROJECTS Vs. K R DONGRE
September 5, 2006
TRILOCHAN SINGH Vs. M C D
March 10, 2006
TRIMURTI FRAGRANCES (P) LTD Vs. GOVERNMENT OF NCT OF DELHI
April 28, 2006
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. OIL AND NATURAL GAS CORPN LTD
March 29, 2006
TRIVENI ENGINEERING AND INDUSTRIES LTD Vs. TEJINDER KAUR GONA
May 25, 2006
TRIVENI ENGINEERING INDUSTRIES LTD. Vs. DASUYA CO
January 20, 2006
TRIVENI OIL FIELD SERVICE LTD Vs. OIL AND NATURAL GAS COMMISSION
January 13, 2006
TRUE FAB PVT LTD Vs. STEEL MONGERS INDIA PVT LTD
May 25, 2006
TUKI RAM Vs. UOI
February 23, 2006
TULE RAM Vs. UNION OF INDIA
November 30, 2006
Tuli Offset Printers Pvt Limited Vs. North Delhi Power Ltd
January 13, 2006
TULSI DEVI Vs. M C D
April 4, 2006
TURNAROUND LOGISTICS P LTD Vs. JET AIRWAYS INDIA LTD
May 30, 2006
U B ENGINEERING Vs. COMISSIONER OF SALES TAX AND OTHER
November 23, 2006
U C AGGARWAL Vs. CONTAINER CORPN LTD
March 3, 2006
U K ELECTRICALS PVT LTD AND ANOTHER Vs. AJEET PRASAD JAIN
December 7, 2006
U O I Vs. HONDA SIEL CARS INDIA LTD
January 28, 2006
U P SAMAJ COOPERATIVE HOUSE Vs. DELHI DEVELOPMENT AUTHORITY
August 21, 2006
U P STATE SPINNING CO LTD Vs. T T LIMITED AND ANR
March 8, 2006
UCO BANK Vs. VYAS AQUA PRODUCTS PVT LTD
October 10, 2006
UDAY SINGH Vs. UNION OF INDIA
April 27, 2006
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