Case Index

Title
Date
GODAVARMAN THIRUMULPAD T. N. Vs. UNION OF INDIA
August 4, 2006
INDU SHEKHAR SINGH Vs. STATE OF U. P
May 28, 2006
KRISHAN Vs. STATE OF HARYANA
August 23, 2006
STATE OF ASSAM Vs. UNION OF INDIA
September 25, 2006
SULEKHA A Vs. N. A. DAS
April 27, 2006
A GEETHA Vs. STATE OF TAMIL NADU
September 4, 2006
A JITENDERNATH Vs. JUBILEE HILLS COOP HOUSE BLD SOC
May 2, 2006
A N ROY COMMISSIONER OF POLICE Vs. SURESH SHARMA SINGH
July 4, 2006
A P FOODS Vs. S SAMUEL
July 4, 2006
A P NAYAR Vs. REHA MIN EMPCO OP HOUSE BLDG
April 24, 2006
A P PUBLIC SERVICE COMMISSION Vs. K SUDHARSHAN REDDY
July 4, 2006
A P S R T C Vs. B S DAVID PAUL
February 1, 2006
A P S R T C Vs. G SRINIVAS REDDY
February 24, 2006
A P STEEL RE ROLLING MILL LTD Vs. STATE OF KERALA
December 14, 2006
A SUDHAKAR Vs. POST MASTER GENERAL HYDRABAD
March 24, 2006
ABAN LOYD CHILES OFFSHORE LIMITED Vs. COMMISIONER OF CUSTOMS MAHARASHTRA
August 7, 2006
ABDUL GAFFAR ABDUL REHMAN Vs. SHIVNATH RAI HARNARAIN I LTD
August 24, 2006
ABHAY KUMAR Vs. STATE OF BIHAR
April 10, 2006
ABHIJIT GUPTA Vs. S N B NATIONAL CENTRE BASIC SCIENCES
April 18, 2006
ABHISHEK KUMAR Vs. STATE OF HARYANA
December 4, 2006
ACCOUNTANT GENERAL OF ORISSA Vs. R RAMAMURTY
November 29, 2006
ACCOUNTS OFFICER A AND I A P SRTC Vs. P CHANDRA SEKHARA RAO
July 21, 2006
ACHAL MISHRA Vs. RAMA SHANKAR SINGH
May 1, 2006
ACHARAPARAMBATH PRADEEPAN Vs. STATE OF KERALA
December 15, 2006
ADHYAATAMAM Vs. JAGDISH AMBALAL SHAH
December 11, 2006
ADISHWAR JAIN Vs. UNION OF INDIA
October 19, 2006
ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. UNION OF INDIA
May 3, 2006
ADMINISTRATOR B S R T C Vs. RANJANA MAJHI
July 17, 2006
AJAY GOSWAMI Vs. UNION OF INDIA
December 12, 2006
AJENDRAPRASADJI N PANDE Vs. SWAMI KESHAVPRAKESHDASJI N
December 8, 2006
AKHIL BHARAT GOSEWA SANGH Vs. STATE OF A P
March 29, 2006
ALEMBIC GLASS INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE 
August 14, 2006
ALEYAMMA VARGHESE Vs. SECRETARY
November 28, 2006
ALL INDIA ITDC WORKERS UNION Vs. ITDC
October 31, 2006
ALLAHABAD DEVELOPMENT AUTHORITY Vs. SABIA KHAN
July 11, 2006
ALOKE NATH DUTTA Vs. STATE OF WEST BENGAL
December 12, 2006
AMAN DEEP JASWAL Vs. STATE OF PUNJAB
February 3, 2006
AMAR SINGH Vs. UNION OF INDIA
February 27, 2006
AMARJIT KAUR Vs. KARAMVIR SINGH
April 25, 2006
AMBICA CONSTRUCTION Vs. UNION OF INDIA
November 20, 2006
AMIN CHAND PAYARELAL Vs. INSPECTING ASSTT COMMISSIONER INCOME TAX
September 5, 2006
AMRIT PAPER Vs. COMMISSIONER OF CENTRAL EXCISE
July 25, 2006
AMRIT SINGH Vs. STATE OF PUNJAB
November 10, 2006
AMRIT VANASPATI CO LTD Vs. KHEM CHAND
July 12, 2006
ANAND HANUMANTHSA KATARE Vs. ADDITIONAL DISTRICT MAGISTRATE
October 19, 2006
ANAND REGIONAL CO-OP OIL SEEDSGROWERS UNION LTD Vs. SHAILESHKUMAR HARSHADBHAI SHAH
August 8, 2006
ANAR DEVI Vs. PARMESHWARI DEVI
September 8, 2006
ANAR DEVI Vs. PARMESHWARI DEVI
September 18, 2006
ANARI DEVI Vs. PARMESHWARI DEVI
February 4, 2006
ANDHRA PRADESH PUBLIC SERVICE COMMISSION Vs. P CHANDRA MOULEESWARE REDDY
September 14, 2006
ANIL ALIAS RAJU NAMDEV PATIL Vs. ADMINISTRATION OF DAMAN AND DIU
November 24, 2006
ANIL KUMAR SHAHI Vs. STATE OF UTTAR PRADESH
March 7, 2006
ANIL KUMAR TULSIYANI Vs. STATE OF U P
May 5, 2006
ANIL KUMAR VITTHAL SHETE Vs. STATE OF MAHARASHTRA
April 28, 2006
ANIL RISHI Vs. GURBAKSH SINGH
May 2, 2006
ANIL SINGH Vs. STATE OF BIHAR
October 19, 2006
ANJAN KUMAR Vs. UNION OF INDIA
February 14, 2006
ANJLEEM ENTERPRISE PVT LTD Vs. COMMISSIONER OF CENTRAL EXISE
January 16, 2006
ANTAR SINGH Vs. STATE OF M P
November 30, 2006
ANTONIO S C PEREIRA Vs. RICARDINA NORONHA
September 14, 2006
ANUP KUMAR KUNDU Vs. SUDIP CHARAN CHAKRABORTY
August 8, 2006
APPASAHEB PEERAPPA CHANDGADE Vs. DEVENDRA PEERAPPA CHANDGADE
October 19, 2006
AROKIA THOMAS Vs. STATE OF T. N.
May 2, 2006
ARUN BALKRISHNA NIRMAL Vs. STATE OF MAHARASHTRA
May 11, 2006
ARUN KUMAR Vs. UNION OF INDIA
September 15, 2006
ARUN KUMAR NAYAK Vs. UNION OF INDIA
September 20, 2006
ARUN NIVALAJI MORE Vs. STATE OF MAHARASHTRA
August 8, 2006
ARUN SINGH ALIAS ARUN KUMAR SINGH Vs. STATE OF BIHAR
March 7, 2006
ARVINDER SINGH BAINS Vs. STATE OF PUNJAB
May 24, 2006
ASHARAFI SINGH Vs. KAPILDEO RAI
September 19, 2006
ASHOK KUMAR Vs. STATE OF TAMIL NADU
May 5, 2006
ASHOK KUMAR SAHU Vs. UNION OF INDIA
August 8, 2006
ASHOK LAXMAN GAIKWAD Vs. STATE OF MAHARASHTRA
April 19, 2006
ASHOK LENKA Vs. RISHI DIKSHIT
April 21, 2006
ASHOK MAHAJAN Vs. STATE OF U P
September 26, 2006
ASHOK MANIKCHAND CHANKESHWARA Vs. H R BARGE
March 23, 2006
ASHOKA KUMAR THAKUR Vs. UNION OF INDIA
May 31, 2006
ASHOKA KUMAR THAKUR Vs. UNION OF INDIA
August 21, 2006
ASHOKA SMOKELESS COAL IND P LTD Vs. UNION OF INDIA
December 1, 2006
ASHWIN S MAHETA Vs. CUSTODIAN
January 3, 2006
ASI JASWINDER SINGH Vs. STATE OF PUNJAB
November 23, 2006
ASSAM ELECTRONICS DEVELOPMENT CORPORATION LTD Vs. EDUCOMP SOLUTIONS LTD
November 29, 2006
ASSISTANT ENGINEER C A D KOTA Vs. DHAN KUNWAR
July 5, 2006
ASSISTANT ENGINEER RAJASTHAN Vs. RAM CHARAN
May 19, 2006
ASSOCIATED CEMENT CPMPANIES LTD Vs. GOVT OF A P
January 4, 2006
ASSOCIATED JOURNALS LTD Vs. MYSORE PAPER MILLS LTD
July 11, 2006
ASSTT COMMISIONER TRADE TAX Vs. GENERAL MANAGER B S NA L
March 2, 2006
ATYANT PICHHARA BARG CHHATRA SANGH Vs. JHARKHAND STATE VAISHYA FEDERATION
August 8, 2006
AVAS VIKAS SANSTHAN Vs. AVAS VIKAS SANSTHAN ENGINEERS ASSN
March 28, 2006
AVINASH HANSRAJ GAJBHIYE Vs. OFFICIAL LIQUIDATOR V PHARMA P LTD
February 17, 2006
AVTAR SINGH Vs. STATE OF PUNJAB
October 13, 2006
AVTAR SINGH Vs. GURDIAL SINGH
December 4, 2006
AVTAR SINGH HIT Vs. DELHI SIKH GURDWARA MANAGEMENT COMMITTEE
October 18, 2006
AYUDH UPASKAR NIRMANI KALYAN SAMITI Vs. GOVT OF INDIA
November 14, 2006
B C SHARMA Vs. M L BHALLA
September 6, 2006
B H E L Vs. B K VIJAY
February 2, 2006
B K CHANNAPPA Vs. STATE OF KARNATAKA
November 10, 2006
B NOHA Vs. STATE OF KERALA
November 6, 2006
B S N JOSHI AND SONS LTD Vs. NAIR COAL SERVICES LTD
October 31, 2006
B S N L Vs. SUBASH CHANDRA KANCHAN
September 13, 2006
B SRINIVASA REDDY Vs. KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD EMPLOYEES ASSOCIATION
August 28, 2006
B T JAYARAM Vs. STATE OF KARNATAKA
March 6, 2006
B VENKATAMUNI Vs. C J AYODHYA RAM SINGH
October 19, 2006
B.P. MOHAN RAO Vs. STATE OF KARNATAKA
January 27, 2006
BABANRAO TUKARAM RANJANE Vs. STATE OF MAHARASHTRA
May 12, 2006
BABLU ALIAS MUBARIK HUSSAIN Vs. STATE OF RAJASTHAN
December 12, 2006
BABU SINGH Vs. RESHAMPAL SINGH
November 22, 2006
BABUBHAI UDESINH PARMAR Vs. STATE OF GUJARAT
November 24, 2006
BADAL DEB Vs. STATE OF ASSAM
March 2, 2006
BAILAMMA Vs. POORNAPRAJNA HOUSE BUILDING CO OPERATIVE SOCIETY
January 31, 2006
BALAKRISHNAN Vs. MALAIYANDI KONAR
February 17, 2006
BALASAHEB K THACKERAY Vs. VENKAT ALIAS BABRU WAMANRAO DESHPANDE CHARTHANKAR
July 5, 2006
BALBIR SINGH Vs. STATE OF PUNJAB
September 26, 2006
BALDEV SINGH Vs. MANOHAR SINGH
August 3, 2006
BALDEV SINGH Vs. SHINDER PAL SINGH
October 19, 2006
BALKRISHNA HATCHERIES Vs. CLARIFICATION AND ADVANCE RULING AUTHORITY
September 11, 2006
BANK OF INDIA Vs. MEHTA BROTHERS
September 23, 2006
BANK OF INDIA Vs. MOHD. NIZAMUDDIN
September 7, 2006
BANK OF MADURA LIMITED Vs. NATIONAL TEXTILE CORPORATION LIMITED
March 2, 2006
BANSHI DHAR Vs. STATE OF RAJASTHAN
October 31, 2006
BANSRAJ LALTAPRASAD MISHRA Vs. STANLEY PARKER JONES
February 16, 2006
BAPU Vs. STATE OF MAHARASHTRA
November 16, 2006
BAR COUNCIL OF INDIA Vs. BOARD OF MANG DAYANAND COLL OF LAW
November 28, 2006
BARAKA OVERSEAS TRADERS Vs. DIRECTOR GENERAL OF FOREIGN TRADE
September 11, 2006
BASO PRASAD Vs. STATE OF BIHAR
November 24, 2006
BAY BERRY APARTMENTS PVT LTD Vs. SHOBHA
October 19, 2006
BEED DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA
September 29, 2006
BEENA PHILIPOSE Vs. STATE OF KERALA
September 4, 2006
BEGAM SURAIYA RASHID Vs. STATE OF MADHYA PRADESH
February 20, 2006
BENARA VALVES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 23, 2006
BHADRA SHAHAKARI S K NIYAMITA Vs. CHITRADURGA MAZDOOR SANGH
October 31, 2006
BHAGWANDAS TIWARI Vs. DEWAS SHAJAPUR KSHETRIYA GRAMIN BANK
November 8, 2006
BHAGWATI PRASAD PAWAN KUMAR Vs. UNION OF INDIA
May 25, 2006
BHARAT HEAVY ELECTRICALS LTD Vs. ANIL
November 7, 2006
BHARAT HEAVY ELECTRICALS LTD Vs. ANIL
December 7, 2006
BHARAT SANCHAR NIGAM LTD Vs. UNION OF INDIA
March 2, 2006
BHIM SINGH Vs. UNION OF INDIA
July 11, 2006
BHIMAPPA CHANDAPPA HOSAMANI Vs. STATE OF KARNATAKA
September 20, 2006
BHIMASHYA Vs. JANABI ALIAS JANAWWA
December 11, 2006
BHOGADI KANNABABU Vs. VUGGINA PYDAMMA
May 12, 2006
BHOGPUR CO OP SUGAR MILLS LTD Vs. HARMESH KUMAR
November 10, 2006
BHOPAL GAS PEEDITH MAHILA UDYOG SANGATHAN Vs. UNION OF INDIA
April 28, 2006
BHUPENDRA SINGH BHATIA Vs. STATE OF M P
December 6, 2006
BHUPINDER SINGH Vs. JARNAIL SINGH
July 13, 2006
BIBHABATI CHAKRABARTY Vs. MAJOR RAMA CHANDRA MISHRA
January 9, 2006
BIHAR STATE FINANCIAL CORPN Vs. CHEMICOT INDIA PVT LTD
August 24, 2006
BIJOY KUMAR DUGAR Vs. BIDYADHAR DUTTA
March 1, 2006
BINAPANI KAR CHOWDHURY Vs. SATYABRATA BASU
May 16, 2006
BIPIN BIHARI Vs. STATE OF M P
September 20, 2006
BIR SINGH Vs. STATE OF HIMACHAL PRADESH
April 25, 2006
BIRBAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
January 25, 2006
BISHNU PRASAD DASH Vs. RAJ KUMAR AGARWAL
May 1, 2006
BISHWANATH PRASAD SINGH Vs. RAJENDRA PRASAD
February 24, 2006
BOARD OF THE TRUSTEES PORT OF KOLKATA Vs. EFCLON TIE-UP PVT LTD
May 8, 2006
BOARD OF TRUSTEES VISAKHAPATNAM PORT TRUST Vs. T S N RAJU
September 6, 2006
BOMBAY DYEING AND MFG CO LTD Vs. BOMBAY ENVIRONMENT ACTION GROUP
March 7, 2006
BRANCH MANAGER M P STATE AGRO INDUSTRIES DEVLOPMENT CORPN LTD Vs. S C PANDEY
February 24, 2006
BSES LTD Vs. FENNER INDIA LTD
February 3, 2006
BUDH SINGH Vs. STATE OF UP
May 12, 2006
BUDHAN SINGH Vs. STATE OF BIHAR
April 25, 2006
BUNNILAL CHAUDHARY Vs. STATE OF BIHAR
July 5, 2006
C A G OF INDIA Vs. STATE OF RAJASTHAN
August 28, 2006
C A SULAIMAN Vs. STATE BANK OF TRAVANCORE
July 25, 2006
C T COTTON YARN LTD Vs. COMMISSIONER OF CENTRAL EXCISE INDORE
September 22, 2006
C T RADHAKRISHNAN Vs. C T VISHWANATHAN NAIR
January 16, 2006
CANARA BANK Vs. SWAPAN KUMAR PANI
February 24, 2006
CANTONMENT BOARD, GWALIOR Vs. K.L. KOCHAR AND CO.
March 28, 2006
CEAT LTD Vs. ANAND ABASAHEB HAWALDAR
February 16, 2006
CEAT LTD Vs. MURPHY INDIA EMPLOYEES UNION
April 25, 2006
CENTRAL BUREAU OF INVESTIGATION Vs. RAVI SHANKAR SRIVASTAVA IAS
August 10, 2006
CENTRAL BUREAU OF INVESTIGATION Vs. TUNCAY ALANKUS
December 14, 2006
CENTRAL BUREAU OF INVESTIGATION Vs. LAXMI DHAUL
February 1, 2006
CENTRAL GOVERNMENT OF INDIA Vs. KRISHNAJI PARVETESH KULKARNI
April 5, 2006
CENTROTRADE MINERALS AND METAL INC Vs. HINDUSTAN COPPER LTD
May 9, 2006
CH RAMOJI RAO Vs. STATE OF A P
October 13, 2006
CH RAMOJIRAO CHAIRMAN RAMOJI GROUP OF COMPANIES Vs. STATE OF ANDHRA PRADESH
October 30, 2006
CHAIRMAN A P STATE ELECTRICITY BOARD Vs. M KURMI NAIDU
September 13, 2006
CHAIRMAN AND M D BHARAT PET CORP LTD Vs. T K RAJU
February 24, 2006
CHAIRMAN CUM M D T N C S CORPN LTD Vs. K MEERABAI
January 23, 2006
CHAIRMAN NEYVELI LIGNITE CORPORATION LTD Vs. C GOVINDA PADAYACHI
April 3, 2006
CHAIRMAN SEBI Vs. SHRIRAM MUTUAL FUND
May 23, 2006
CHAIRMAN U P JAL NIGAM Vs. JASWANT SINGH
November 10, 2006
CHAIRMAN, FOOD CORPORATION OF INDIA Vs. SUDARSAN DAS
January 25, 2006
CHAITRMAN S E B I Vs. SHRIRAM MATUAL FUND
May 23, 2006
CHAND MAL CHAYAL Vs. STATE OF RAJASTHAN
September 13, 2006
CHANDRIKA SINGH Vs. SARJUG SINGH
November 30, 2006
CHANDRIKA SINGH Vs. ARVIND KUMAR SINGH
May 12, 2006
CHARUTAR AROGYA MANDAL Vs. JUSTICE R.J. SHAH
July 3, 2006
CHATAR SINGH Vs. STATE OF M P
November 24, 2006
CHENNA BOYANNA KRISHNA YADAV Vs. STATE OF MAHARASHTRA
December 8, 2006
CHHABIL DAS Vs. PAPPU
October 31, 2006
CHHANNI Vs. STATE OF UTTAR PRADESH
July 6, 2006
CHHOTALAL S. AJMERA (HUF) Vs. COMMISSIONER OF INCOME TAX
July 11, 2006
CHIEF ADMINISTRATOR PUDA Vs. SHABNAM VIRK
March 23, 2006
CHIEF COMMISSIONER OF INCOM TAX Vs. LEENA JAIN
November 20, 2006
CHIEF COMMISSIONER OF INCOME TAX Vs. LEENA JAIN
November 17, 2006
CHIEF ENGINEER OF B P D R E O RANCHI Vs. SCOOT WILSON KIRPATRICK INDIA PVT LTD
November 10, 2006
CHIEF ENGINEER RANJIT SAGAR DAM Vs. SHAM LAL
July 3, 2006
CHILAKAMARTHI MOHANA RAO Vs. PATIBANDA SOMA SUNDARA RAO
December 14, 2006
COL RETD B J AKKARA Vs. GOVT OF INDIA
October 10, 2006
COMMANDANT 68 BN BSF GAKULNAGAR Vs. ARJUN DAS
October 16, 2006
COMMERCIAL TAXES OFFICER Vs. VISHNU METALS
November 7, 2006
COMMISSIONEER OF POLICE NEW DELHI Vs. NARENDER SINGH
April 5, 2006
COMMISSIONER AND SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT MADRAS Vs. N GOVINDAN ACHARY
January 31, 2006
COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY Vs. K S NARAYAN
October 11, 2006
COMMISSIONER EXCISE Vs. MANOJ ALI
October 19, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. KHANNA INDUSTRIES
November 28, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN ALUMINIUM CO LTD
September 29, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. PUNJAB LAMINATES PVT LTD
August 24, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SWASTIK RAYON PROCESSORS
November 29, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. BHUSHAN STEELS AND STRIPS LIMITED
March 23, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. N. M. NAGPAL PRIVATE LIMITED
May 3, 2006
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. NIRMALA DYECHEM
November 29, 2006
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. SURESH JHUNJHUNWALA
October 19, 2006
COMMISSIONER OF CENTRAL EXCISE CALCUTTA Vs. PANIHATI RUBBER LTD
September 8, 2006
COMMISSIONER OF CENTRAL EXCISE DELHI Vs. ALLIED AIR-CONDITIONING CORPORATION
September 13, 2006
COMMISSIONER OF CENTRAL EXCISE DELHI Vs. CARRIER AIRCON LTD
July 5, 2006
COMMISSIONER OF CENTRAL EXCISE PUNE Vs. CADBURY INDIA LTD
August 1, 2006
COMMISSIONER OF CENTRAL EXCISE RAIPUR Vs. HIRA CEMENT
February 2, 2006
COMMISSIONER OF CENTRAL EXCISE SURAT Vs. ZANDU PHARMACEUTICAL WORKS LTD
November 10, 2006
COMMISSIONER OF CENTRAL EXCISE, CHENNAI-I Vs. ITC LTD.
September 12, 2006
COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. BHARAT BIJLEE LIMITED
April 5, 2006
COMMISSIONER OF CENTRAL EXCISE, NAVIMUMBAI Vs. AMAR BITUMEN AND ALLIED PRODUCTS PRIVATE LIMITED
August 3, 2006
COMMISSIONER OF CENTRAL EXISE DELHI Vs. ACTION CONSTRUCTION EQUIPMENT P LTD
July 19, 2006
COMMISSIONER OF COUSTOMS CHENNAI Vs. PENTAMEDIA GRAPHICS LTD
May 9, 2006
COMMISSIONER OF CUSTOMS Vs. VASANT MAGANLAL CHOKSHI
November 7, 2006
COMMISSIONER OF CUSTOMS Vs. UNIMAC INDIA LTD
June 5, 2006
COMMISSIONER OF CUSTOMS BANGALORE Vs. SPICE TELECOM
October 19, 2006
COMMISSIONER OF CUSTOMS BANGLORE Vs. SPLCE TELECOM
October 19, 2006
COMMISSIONER OF CUSTOMS MUMBAI Vs. TOYO ENGINEERING INDIA LIMITED
August 31, 2006
COMMISSIONER OF CUSTOMS NEW DELHI Vs. PRODELIN INDIA P LTD
August 31, 2006
COMMISSIONER OF INCOME TAX Vs. HOOGLY MILLS CO LTD
November 26, 2006
COMMISSIONER OF INCOME TAX Vs. HOOGLY MILLS CO LTD
November 22, 2006
COMMISSIONER OF INCOME TAX Vs. VARAS INTERNATIONAL (P) LTD.
February 2, 2006
COMMISSIONER OF INCOME TAX Vs. VARAS INTERNATIONAL (P) LTD.
March 2, 2006
COMMISSIONER OF INCOME TAX Vs. KWALITY BISCUITS LTD.
April 26, 2006
COMMISSIONER OF INCOME TAX MUMBAI Vs. GENERAL INSURANCE CORPORATION
September 25, 2006
COMMISSIONER OF POLICE Vs. SYED HUSSAIN
January 25, 2006
COMMISSIONER OF SALES TAX U P Vs. MOOL CHAND RAM PRASAD
March 22, 2006
COMMISSIONER OF TRADE TAX U P Vs. MODIPAN FIBRES COMPANY
August 2, 2006
COMMISSIONER SALES TAX U P Vs. MOHAN BRICKFIELD
November 13, 2006
COMMITTEE OF MANAGEMENT KANYA JUNIOR HIGH SCHOOL BAL VIDYA MANDIR ETAH U P Vs. SACHIV U P BASIC SHIKSHA PARISHAD ALLAHABAD
August 21, 2006
COMMNR CENTRAL EXCISE AND CUSTOMS Vs. I T C LTD
October 31, 2006
COMMNR OF CENTRAL EXCISE Vs. MYSORE ELECTRICALS INDUSTRIES LTD
November 15, 2006
COMMNR OF CENTRAL EXCISE INDORE Vs. VIRDI BROTHERS
December 12, 2006
COMMR OF CENTRAL EXCISE AND CUSTOMS MUMBAI Vs. BELL GRANITO CERAMICA LTD
May 9, 2006
COMMR OF CENTRAL EXISE NEW DELHI Vs. LIFELONG APPLIANCES LTD
March 9, 2006
CONFEDERATION OF EX-SERVICEMEN ASSOCIATIONS Vs. UNION OF INDIA
August 22, 2006
CORPORATION OF KOCHI Vs. ELAMKULAM VILLAGE CO OPERATIVE SOCIETY LTD
August 29, 2006
CRAFT INTERIORS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 31, 2006
CRAWFORD BAYLEY AND CO Vs. UNION OF INDIA
July 5, 2006
D ANURADHA Vs. JOINT SECRETARY
April 24, 2006
D C AGGARWAL Vs. STATE BANK OF INDIA
April 27, 2006
D VINOD SHIVAPPA Vs. NANDA BELLIAPPA
May 25, 2006
DAGDU Vs. PRESIDENT, ANANDRAO NAIK SHIKSHAN PRASARAK MANDAL
March 20, 2006
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. PARAMOUNT POLYMERS PVT LTD
October 19, 2006
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. MOHINDER SINGH
November 29, 2006
DALAL B. C. Vs. CUSTODIAN
January 2, 2006
DALJIT SINGH Vs. STATE OF PUNJAB
July 27, 2006
DANKHA DEVI AGARWAL Vs. TARA PROPERTIES PVT LIMITED
August 17, 2006
DAULAT SINGH SURANA Vs. FIRST LAND ACQUISITION COLLECTOR
November 13, 2006
DEEPAK CHANDRAKANT PATIL Vs. STATE OF MAHARASHTRA
March 8, 2006
DEFIANCE KNITTING INDUSTRIES PVT LTD Vs. JAY ARTS
August 30, 2006
DELHI CANTONMENT BOARD Vs. R.N. GOEL
May 11, 2006
DELHI FINANCIAL CORPORATION Vs. V P PURI
December 8, 2006
DELHI PRADESH CITIZEN COUNCIL Vs. UNION OF INDIA
August 1, 2006
DELHI PRADESH CITIZEN COUNCIL Vs. UNION OF INDIA
August 10, 2006
DEPOT MANAGER A P S R T C Vs. RAGHUDA SIVA SANKAR PRASAD
November 7, 2006
DEPUTY DIRECTOR LAND ACQUISITION Vs. MALLA ATCHINAIDU
December 12, 2006
DEPUTY DIRECTOR OF PUBLIC INSTRUCTION DISTRICT RECRUITMENT AUTHORITY Vs. SHAIK MOULA
November 22, 2006
DESA SINGH Vs. AJIT SINGH
December 8, 2006
DEV NARAYAN Vs. STATE OF MAHARASHTRA
October 11, 2006
DEV NARAYAN Vs. STATE OF M P
October 11, 2006
DEVENDER SINGH Vs. STATE OF HARYANA
November 29, 2006
DEVENDRA KUMAR SINGH Vs. ADMINISTRATOR BIHAR COOP MKT UN LTD
April 25, 2006
DEVINDER SINGH Vs. STATE OF HARYANA
July 4, 2006
DHAMPUR SUGAR MILLS LTD Vs. COMMISSIONER OF TRADE TAX U P
May 12, 2006
DHANESWAR MAHAKUD Vs. STATE OF ORISSA
April 5, 2006
DHANWANT SINGH Vs. UNION TERRITORY, CHANDIGARH
November 15, 2006
DHARAM Vs. STATE OF HARYANA
December 8, 2006
DHARAM PAL Vs. STATE OF UTTAR PRADESH
May 9, 2006
DHARAMPAL ARORA Vs. PUNJAB STATE ELECTRICITY BOARD
November 22, 2006
DHARAMPAL ARORA Vs. PUNJAB STATE ELECTRICITY BOARD
November 2, 2006
DHARAMRAJ Vs. CHHITAN
November 6, 2006
DILDAR SINGH Vs. STATE OF PUNJAB
July 20, 2006
DILIP Vs. STATE OF M P
November 24, 2006
DINESH ALIAS BUDHHA Vs. STATE OF RAJASTHAN
February 28, 2006
DIPAK K GHOSH Vs. STATE OF WEST BENGAL
March 10, 2006
DIRECTOR GENERAL DIRECTORATE GENERAL OF DOORDARSHAN Vs. ANAND PATWARDHAN
August 25, 2006
DIRECTOR GENERAL OF INCOME TAX Vs. DIAMONDSTAR EXPORTS LTD.
March 20, 2006
DIRECTOR INDIAN OIL CORP LTD Vs. SANTOSH KUMAR
May 23, 2006
DIRECTOR TOWN PLANNING MAHARASHTRA Vs. BHALCHANDRA VASANTRAO KULKARNI
July 10, 2006
DIRECTOR VOCATIONAL EDUCATION AND TRAINING Vs. NASHIM SHAIKH CHAND
March 27, 2006
DISTRICT REHABILITATION OFFICER Vs. JAY KISHORE MAITY
November 10, 2006
DISTRICT REHABILITATION OFFICER AND ORS. Vs. JAY KISHORE MAITY AND ORS.
November 11, 2006
DIVISIONAL CONTROLLER N E K R T C Vs. H AMARESH
July 17, 2006
DLF UNIVERSAL LTD. Vs. STATE
November 24, 2006
DOIWALA SEHKARI SHRAM SAMVIDA SAMITI LTD Vs. STATE OF UTTARANCHAL
December 12, 2006
DOVE INVESTMENTS PVT LTD Vs. GUJARAT INDUSTRIAL INV CORPORATION
February 2, 2006
DRESSER RAND S A Vs. BINDAL AGRO CHEM LTD
January 12, 2006
DUDHGANGA VIKAS SEVA SANSTHA MARYADIT Vs. DISTT COLLECTOR KOLHAPUR
May 2, 2006
DUNCAN INDUSTRIES LTD Vs. UNION OF INDIA
February 10, 2006
DUNCANS INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE NEW DELHI
August 22, 2006
DYANESHWAR RAMACHANDRA RAO PATANGE Vs. BHAGIRATHIBAI
August 18, 2006
E S I C Vs. C C SANTHAKUMAR
November 21, 2006
EKTA SHAKTI FOUNDATION Vs. GOVT OF NCT OF DELHI
July 17, 2006
ELECTRONICS CORPORATION OF INDIA LTD Vs. ELECTRONICS CORPORATION OF INDIA SERVICE ENGINEERS UNION
August 21, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. JARDINE HENDERSON STAFF ASSOCIATION
July 25, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. DISTILLERIES AND CHEMICAL MAZDOOR UNION
July 17, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. ALL INDIA I T D C EMPLOYEES UNION
March 24, 2006
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH COLLIERY OF BHARAT COKING COAL LTD Vs. THEIR WORKMAN
January 16, 2006
ENTERPRISING ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 4, 2006
EPURU SUDHAKAR Vs. GOVT OF A P
October 11, 2006
ETWARI DEVI Vs. PARVATI DEVI
January 17, 2006
EVEREST INDUSTRIES LTD Vs. BOARD OF TRUSTEES FOR PORT CALCUTTA
September 29, 2006
EWANLANGKI E RYMBAI Vs. JAINTIA HILLS DISTRICT COUNCIL
March 28, 2006
EXPORTS INDIA Vs. STATE
October 3, 2006
EZHILAN ALIAS ESHILARASAN Vs. STATE
July 11, 2006
FAJLOR RAHMAN ALIAS MOHAMOD FAJLOO ALIAS RAJU Vs. STATE OF PUNJAB
April 10, 2006
FALCON RETREAT PVT LTD Vs. EDC LTD
August 24, 2006
FALCON TYRES LTD Vs. STATE OF KARNATAKA
July 20, 2006
FAQUIR CHAND Vs. SUDESH KUMARI
September 21, 2006
FARRUKHABAD GRAMIN BANK Vs. ASHOK SAXENA
August 24, 2006
FEDERATION OF PRIVATE MEDICAL AND DENTAL COLLEGES Vs. STATE OF RAJASTHAN
June 22, 2006
FEROZ AHMAD Vs. DELHI DEVELOPMENT AUTHORITY
September 29, 2006
FIRDOUS OMER Vs. BANKIM CHANDRA DAW
July 28, 2006
FOOD CORPORATION OF INDIA Vs. HARMESH CHAND
September 8, 2006
FOOD CORPORATION OF INDIA Vs. A M AHMED AND CO
October 31, 2006
FOOD CORPORATION OF INDIA Vs. LAXMI CATTLE FEED INDUSTRIES
February 22, 2006
FRANCIS STANLY ALIAS STALIN Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU
December 14, 2006
G AMALORPAVAM Vs. R C DIOCESE OF MADURAI
March 6, 2006
G B PANT UNIVERSITY Vs. GOVIND BALLABH PANDEY
September 19, 2006
G L VIJAIN Vs. K SHANKAR
November 24, 2006
G M TANK Vs. STATE OF GUJARAT
May 10, 2006
G SUSHEELA Vs. M RAJYALAKSHMI
December 14, 2006
GABBU Vs. STATE OF M P
May 12, 2006
GAGAN KANOJIA Vs. STATE OF PUNJAB
November 24, 2006
GAJANAND AGARWAL Vs. STATE OF ORISSA
September 18, 2006
GAMMON INDIA LTD Vs. SPL CHIEF SECRETARY
February 16, 2006
GANESH BANK KURUNDWAD LTD Vs. UNION OF INDIA
August 28, 2006
GANGADHAR PILLAI Vs. SIEMENS LTD
November 10, 2006
GANGARAM SHANTARAM SALUNKHE Vs. STATE OF MAHARASHTRA
November 22, 2006
GANPATIBAI Vs. STATE OF M P
August 23, 2006
GEN OFFICER COMM IN CHIEF LAKHNOW Vs. R P SHUKLA
May 22, 2006
GENERAL MANAGER APPELLATE AUTHORITY BANK OF INDIA Vs. MOHD NIZAMUDDIN
September 7, 2006
GENERAL MANAGER INDIAN OVERSEASE BANK Vs. WORKMEN ALL INDIA OVERSEAS BANK EMPLOYEES UNION
March 10, 2006
GENERAL MANAGER VIJAYA BANK Vs. PRAMOD KUMAR GUPTA
August 24, 2006
GENERAL SECRETARY SOUTH INDIAN CASHEW FACTORIES WORKERS UNION Vs. MANAGING DIRECTOR KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD
May 12, 2006
GHANSHYAM Vs. STATE OF M P
September 29, 2006
GIAN DASS Vs. GRAM PANCHAYAT VILLAGE SUNNER KALAN
July 21, 2006
GOA FOUNDATION Vs. UNION OF INDIA
January 30, 2006
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January 20, 2006
GOETZE (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
March 24, 2006
GOKUL BHAGAJI PATIL Vs. STATE OF MAHARASHTRA
December 8, 2006
GOLUSULA ELLAIAH Vs. STATE OF ANDHRA PRADESH
July 20, 2006
GONCHI RAJASHEKHAR REDDY Vs. STATE OF AP
April 3, 2006
GOUR HARI MAITY Vs. SHEW SHANKAR SHAW
October 18, 2006
GOVERNMENT OF A P Vs. Y SURENDER REDDY
May 25, 2006
GOVERNMENT OF ANDHRA PRADESH Vs. A VENKATA RAYADU
October 31, 2006
GOVERNMENT OF ANDHRA PRADESH Vs. T M KRISHNAVENI
August 11, 2006
GOVERNMENT OF INDIA Vs. GEORGE PHILIP
November 16, 2006
GOVINDAMMAL Vs. R PERUMAL CHETTIAR
October 19, 2006
GOVT OF A P Vs. MOHD NASRULLAH KHAN
January 31, 2006
GRAM PANCHAYAT VILL HARIPURA Vs. COMMISSIONER FEROZEPUR DIVISION
September 15, 2006
GROUPE CHIMIQUE TUNISIEN S A Vs. SOUTHERN PETROCHEMICALS INDUSTRIES CORPN LTD
May 24, 2006
GUDDU ALIAS SANTOSH Vs. STATE OF MADHYA PRADESH
April 27, 2006
GULAB CHAND AGRAWAL Vs. STATE OF BIHAR
November 29, 2006
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March 6, 2006
GURDEV KAUR Vs. KAKI
April 18, 2006
GURMEET SINGH Vs. STATE OF U.P.
September 28, 2006
GURPREET SINGH Vs. UNION OF INDIA
October 19, 2006
GURPREET SINGH BHULLAR Vs. UNION OF INDIA
March 8, 2006
GURSEWAK SINGH Vs. AVTAR SINGH
April 5, 2006
GURSWAROOP JOSHI Vs. BEENA SHARMA
April 25, 2006
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May 24, 2006
GYANENDRA SAHAY Vs. TATA IRON AND STEEL CO LTD
July 13, 2006
H P L CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXISE CHANDIGARH
April 20, 2006
H P PYAREJAN Vs. DASAPPA
February 6, 2006
H U D A Vs. JAGMAL SINGH
July 13, 2006
H V INDUSTRIAL ELECTRONICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
July 20, 2006
HALWASIA VIDYA VIHAR HARYANA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 27, 2006
HAMEED Vs. KUMMOTTUMMAL KUNHI P P AMMA
July 18, 2006
HAMZA HAJI Vs. STATE OF KERALA
August 18, 2006
HANIF AZAMI ELIYAS AZAMI Vs. SHABANA MOHSIN GHAZI ALIAS SHAIKH
August 1, 2006
HANSA INDUSTRIES PVT LTD Vs. KIDARSONS INDUSTRIES PVT LTD
October 13, 2006
HARDEV MOTOR TRANSPORT Vs. STATE OF M P
October 19, 2006
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April 4, 2006
HARI SINGH Vs. STATE OF U P
June 16, 2006
HARIDAS DAS Vs. USHA RANI BANIK
March 21, 2006
HARIGOVIND YADAV Vs. REWA SIDHI GRAMIN BANK
May 9, 2006
HARIHAR NATH Vs. STATE BANK OF INDIA
April 4, 2006
HARSH VARDHAN BANSAL Vs. CHANDIGARH HOUSING BOARD
May 24, 2006
HARSHALA SANTOSH PATIL Vs. STATE OF MAHARASHTRA
November 2, 2006
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. SUBHASH CHAND
February 24, 2006
HARYANA STATE ELECTRICITY BOARD Vs. MAM CHAND
April 28, 2006
HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD Vs. MAMNI
May 2, 2006
HASAN ALI RAIHANY Vs. UNION OF INDIA
March 9, 2006
HASHAM ABBAS SAYYAD Vs. USMAN ABBAS SAYYAD
December 12, 2006
HCG STOCK AND SHARE BROKERS LIMITED Vs. GAGGAR SURESH
December 8, 2006
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August 12, 2006
HEC VOLUNTARY RETD EMPS WELFARE SOC Vs. HEAVY ENGINEEERING CORPORATION LTD
February 24, 2006
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July 4, 2006
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September 23, 2006
HERO VINOTH Vs. SESHAMMAL
May 8, 2006
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April 2, 2006
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February 24, 2006
HINDUSTAN FASTENERS PVT LTD Vs. NASHIK WORKERS UNION
October 19, 2006
HINDUSTAN PETROLEUM CORPN Vs. CHANDER BHAN
September 5, 2006
HINDUSTAN POLES CORPORATION Vs. COMMISSIONER OF CENTRAL EXISE CALCUTTA
March 27, 2006
HINDUSTAN ZINC LTD Vs. FRIENDS COAL CARBONISATION
April 4, 2006
HORI LAL Vs. STATE OF U P
December 5, 2006
HOTEL AND RESTAURANT ASSOCN Vs. STAR INDIA PVT LTD
November 24, 2006
HOTEL AND RESTAURANT KARAMCHARI SANGH Vs. GULMARG HOTEL
June 8, 2006
HOTEL KINGS Vs. SARA FARHAN LUKMANI
November 8, 2006
HOWRAH MILLS CO LTD Vs. MD SHAMIM
May 12, 2006
I NELSON Vs. KALLAYAM PASTORATE
September 14, 2006
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July 10, 2006
ICICI BANK LTD Vs. SIDCO LEATHER
April 28, 2006
IIT KANPUR Vs. UMESH CHANDRA
May 2, 2006
IN RE: NEWS ITEM PUBLISHED IN HINDUSTAN TIMES TITLED "AND QUIET FLOWS THE MAILY Vs. STATE
February 14, 2006
INDCON STRUCTURAL P LTD Vs. COMMISSIONER OF CENTRAL EXICSE
April 17, 2006
INDERPREET SINGH KAHLON Vs. STATE OF PUNJAB
May 3, 2006
INDIA FINANCIAL ASSN Vs. M A UNNEERIKUTTY
July 20, 2006
INDIAN AIRLINES LIMITED Vs. CAPT RAMAN DOULAGAR
November 9, 2006
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November 10, 2006
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April 18, 2006
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December 11, 2006
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. SANTOSH
October 16, 2006
INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. WORKMAN INDIAN DRUGS AND PHARMACEUTICALS LTD
November 16, 2006
INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. DEVKI DEVI
July 5, 2006
INDIAN INSTITUTE OF TECHNOLOGY Vs. PARAS NATH TIWARI
February 21, 2006
INDIAN OIL CORPORATION Vs. NEPC INDIA LTD
July 20, 2006
INDIAN OIL CORPORATION LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
August 2, 2006
INDIAN OIL CORPORATION LTD Vs. STATE OF ASSAM
November 27, 2006
INDIAN REFRIGERATION Vs. COMMISSIONER OF CENTRAL EXCISE
September 6, 2006
INDOCHEM ELECTRONICS Vs. ADDL COLECTOR OF CUSTOMS A P
February 24, 2006
INDU SHEKHAR SINGH Vs. STATE OF U P
April 28, 2006
INDUSTRIAL INVESTMENT BANK OF INDIA LTD Vs. MARSHALS POWER AND TELECOM INDIA LTD
November 23, 2006
INDUSTRIAL INVESTMENT BANK OF INDIA LTD Vs. MARSHALS POWER AND TELECOM INDIA LTD
November 8, 2006
INTELLECTUALS FORUM TIRUPATHI Vs. STATE OF A P
February 23, 2006
IQBAL NASEER USMANI Vs. CENTRAL BANK OF INDIA
January 19, 2006
ISHWARCHAND AMICHAND GOVADIA Vs. STATE OF MAHARASHTRA
October 13, 2006
ISPAT INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS MUMBAI
September 29, 2006
J SRINIVASA RAO Vs. GOVT OF A P
November 24, 2006
JAGANNATH AMIN Vs. SEETHARAMA
November 9, 2006
JAGAT RAM Vs. VARINDER PRAKASH
March 22, 2006
JAGDISH MANDAL Vs. STATE OF ORISSA
December 11, 2006
JAGDISH MURAV Vs. STATE OF U P
August 24, 2006
JAGJIT SINGH Vs. STATE OF HARYANA
December 11, 2006
JAGMODHAN MEHATABSING GUJARAL Vs. STATE OF MAHARASHTRA
September 29, 2006
JAGMODHAN MEHATABSING GUJARAL Vs. STATE OF MAHARASHTRA
November 2, 2006
JAGMODHAN MEHATABSING GUJARAL Vs. STATE OF MAHARASHTRA
February 2, 2006
JAI BEVERAGES PVT LTD Vs. STATE OF JAMMU AND KASHMIR
May 12, 2006
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August 24, 2006
JAI SINGH Vs. UNION OF INDIA
August 18, 2006
JAIN STUDIOS LTD Vs. SHIN SATELLITE PUBLIC CO LTD
July 11, 2006
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September 13, 2006
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September 19, 2006
JAIPUR DEVELOPMENT AUTHORITY Vs. RAM SAHAI
October 31, 2006
JAMESKUTTY JACOB Vs. UNITED INDIA INSURANCE CO
March 21, 2006
JASBIR SINGH Vs. PUNJAB AND SIND BANK
October 31, 2006
JASBIR SINGH Vs. STATE OF PUNJAB
October 11, 2006
JASWANT SINGH Vs. BHARAT COKING COAL LTD
November 10, 2006
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September 6, 2006
JAY ENGINEERING WORKS LTD Vs. INDUSTRY FACILITATION COUNCIL
September 14, 2006
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May 8, 2006
JAYANT ACHYUT SATHE Vs. JOSEPH BAIN D SOUZA
July 14, 2006
JAYASINGH Vs. K K VELAYUTHAM
April 24, 2006
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April 25, 2006
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January 19, 2006
JAYENDRA SARASWATHY SWAMIGAL Vs. STATE OF TAMIL NADU
October 26, 2006
JAYRAJBHAI JAYANTIBHAI PATEL Vs. ANILBHAI JAYANTIBHAI PATEL
September 11, 2006
JET PLY WOOD PVT LTD Vs. MADHUKAR NOWLAKHA
February 28, 2006
JHUNJHUNWALA Vs. STATE OF U P
September 22, 2006
JINDAL STAINLESS LTD Vs. STATE OF HARYANA
March 13, 2006
JINDAL STAINLESS LTD Vs. STATE OF HARYANA
April 13, 2006
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July 14, 2006
JINDAL VIJAYANAGAR STEEL ALIAS JSW STEEL LTD Vs. JINDAL PRAXAIR OXYGEN COMPANY LTD
August 29, 2006
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April 25, 2006
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November 24, 2006
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April 12, 2006
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April 3, 2006
JUSTICE SUNANDA BHANDARE FOUNDATION Vs. U.O.I. & ANR
July 19, 2006
JYOTHI ADEMMA Vs. PLANT ENGINEER NELLORE
July 11, 2006
K C SKARIA Vs. GOVT OF STATE OF KERALA
January 10, 2006
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May 23, 2006
K K BHALLA Vs. STATE OF M P
January 13, 2006
K K PARMAR Vs. H C OF GUJARATTHN REGISTRAR
May 12, 2006
K KARUNAKARAN Vs. STATE OF KERALA
December 6, 2006
K MADALAIMUTHU Vs. STATE OF TAMIL NADU
July 4, 2006
K N SATHYAPALAN Vs. STATE OF KERALA
November 30, 2006
K P SUDHAKARAN Vs. STATE OF KERALA
May 11, 2006
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September 21, 2006
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November 23, 2006
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July 20, 2006
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April 12, 2006
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December 14, 2006
KAILASH Vs. STATE OF M P
September 29, 2006
KAILASH Vs. STATE OF M P
October 9, 2006
KALLU ALIAS MASIH Vs. STATE OF M P
January 4, 2006
KALURAM Vs. STATE OF DELHI
June 15, 2006
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November 21, 2006
KALYAN SINGH: Vs. STATE OF MADHYA PRADESH:
November 20, 2006
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December 11, 2006
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August 11, 2006
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September 15, 2006
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December 15, 2006
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April 7, 2006
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January 17, 2006
KANSING KALUSING THAKORE Vs. RABARI MAGANBHAI VASHRAMBHAI
November 20, 2006
KARNATAKA INDUSTRIAL AREAS DEVLOPMENT BOARD Vs. C KENCHAPPA
May 12, 2006
KARNATAKA POWER CORPORATION LIMITED Vs. K THANGAPPAN
April 4, 2006
KARTAR ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, NEW DELHI
March 8, 2006
KARUPPUSAMY Vs. STATE OF TAMIL NADU
September 29, 2006
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February 7, 2006
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October 31, 2006
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October 19, 2006
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March 24, 2006
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November 16, 2006
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September 29, 2006
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August 2, 2006
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August 31, 2006
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September 21, 2006
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April 4, 2006
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October 19, 2006
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September 22, 2006
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February 13, 2006
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August 24, 2006
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April 19, 2006
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May 25, 2006
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May 22, 2006
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November 16, 2006
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November 16, 2006
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August 24, 2006
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August 14, 2006
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February 21, 2006
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July 6, 2006
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August 22, 2006
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December 5, 2006
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October 19, 2006
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August 9, 2006
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August 4, 2006
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July 12, 2006
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December 4, 2006
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January 23, 2006
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January 31, 2006
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July 28, 2006
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March 3, 2006
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August 22, 2006
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October 12, 2006
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January 12, 2006
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December 6, 2006
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November 30, 2006
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July 7, 2006
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April 3, 2006
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September 18, 2006
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June 23, 2006
LEKHA Vs. P ANIL KUMAR
November 21, 2006
LIFE INSURANCE CORPORATION OF INDIA Vs. S SINDHU
May 4, 2006
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May 4, 2006
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May 3, 2006
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April 10, 2006
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May 5, 2006
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April 28, 2006
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April 13, 2006
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April 3, 2006
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March 24, 2006
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February 16, 2006
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November 23, 2006
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November 15, 2006
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November 27, 2006
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October 18, 2006
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November 6, 2006
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September 29, 2006
M D KARNATAKA HANDLOOM DEV CORPN LTD Vs. MAHADEVA LAXMAN RAVAL
November 16, 2006
M GURUDAS Vs. RASARANJAN
September 13, 2006
M MEENAKSHI Vs. METADIN AGARWAL
August 29, 2006
M NAGARAJ Vs. UNION OF INDIA
October 19, 2006
M P GANGADHARAN Vs. STATE OF KERALA
May 12, 2006
M P HOUSING BOARD Vs. MANOJ SHRIVASTVA
February 24, 2006
M P MATHUR Vs. D T C
November 24, 2006
M P STATE ELECTRICITY BOARD Vs. UNION OF INDIA
September 13, 2006
M P WAKF BOARD Vs. SUBHAN SHAH
October 31, 2006
M R KUDVA Vs. STATE OF ANDHRA PRADESH
December 15, 2006
M R TYAGI Vs. SRIDEVI SAHI GAUTAM
August 2, 2006
M RAJA Vs. CEERI EDUCATIONAL SOCIETY PILANI
October 31, 2006
M V BIJLANI Vs. UNION OF INDIA
April 5, 2006
M V KARUNAKARAN Vs. KRISHAN
December 15, 2006
M. JAGAN MOHAN RAO Vs. P.V. MOHAN RAO
January 13, 2006
M.N. PRANESH Vs. REGISTRAR GENERAL, HIGH COURT OF KARNATAKA
February 22, 2006
M/S. TATA ENGINEERING AND LOCOMOTIVE CO. LTD. Vs. N.K. SINGH
November 8, 2006
MAHABIR VEGETABLE OILS PVT LTD Vs. STATE OF HARYANA
March 10, 2006
MAHARAJA SAWAI TEJ SINGH Vs. JITENDER SINGH
May 8, 2006
MAHARASHTRA STATE FINANCIAL CORPN Vs. ASHOK K AGARWAL
March 30, 2006
MAHARASHTRA STATE MINING CORPORATION Vs. SUNIL
April 24, 2006
MAHARASHTRA STATE ROAD TRANSPORT CORPN Vs. LALNIPUII
December 14, 2006
MAHARASHTRA STATE SEED CORPN LTD Vs. HARIDAS
February 24, 2006
MAHESH CHANDRA Vs. STATE OF U P
May 1, 2006
MAHESH LALL SEAL Vs. UNION OF INDIA
September 1, 2006
MAJOR GENERAL R S BALYAN Vs. SECRETARY MINISTRY OF DEFENCE GOVERNMENT OF INDIA
October 10, 2006
MAJOR GENERAL R S BALYAN Vs. SECRETARY MINISTRY OF DEFENCE GOVERNMENT OF INDIA
October 31, 2006
MAJOR SINGH Vs. STATE OF PUNJAB
October 19, 2006
MALIK MAZHAR SULTAN Vs. U P PUBLIC SERVICE COMMISSION
April 3, 2006
MANAGEMENT METTUR BEARDSELL LTD Vs. WORKMEN OF METTUR BEARDSELL LTD
April 25, 2006
MANAGEMENT METTUR BEARDSELL LTD Vs. WORKMEN OF METTUR BEARDSELL LTD
April 26, 2006
MANAGEMENT OF KSRTC TH CHIEF LAW OFFICER Vs. R KRISHNA REDDY
November 1, 2006
MANAGEMENT OF NATIONAL SEEDS CORPORATION LTD Vs. K V RAMA REDDY
September 29, 2006
MANAGER NOW REGIONAL DIRECTOR R B I Vs. GOPINATH SHARMA
July 17, 2006
MANAGING DIRECTOR NORTH EAST K R TC Vs. DEVIDAS MANIKRAO SADANANDA
September 15, 2006
MANAGING DIRECTOR THE NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. K MURTI
November 17, 2006
MANAGING DIRECTOR, ORIX AUTO FINANCE (INDIA) LTD. Vs. JAGMANDER SINGH
February 10, 2006
MANAGING DIRECTOR, U. P. RAJKIYA NIRMAN NIGAM Vs. F. K. BHATNAGAR
April 17, 2006
MANALAL PRABHUDAYAL Vs. ORIENTAL INSURANCE CO LTD
August 18, 2006
MANISH DAS Vs. STATE OF U P
July 14, 2006
MANISH MOHAN SHARMA Vs. RAM BAHADUR THAKUR LTD
March 21, 2006
MANISH RATAN Vs. STATE OF M P
November 1, 2006
MANJULA Vs. K R MAHESH
July 11, 2006
MANOJ KUMAR SINGH Vs. COAL INDIA LTD.
January 2, 2006
MARAGATHAMMAL Vs. KAMALAMMAL
September 11, 2006
MARUTI UDYOG LTD Vs. SUSHEEL KUMAR GABGOTRA
March 29, 2006
MARWAR GRAMIN BANK Vs. RAM PAL CHOUHAN
April 27, 2006
MASOODA PARVEEN Vs. UNION OF INDIA
April 19, 2006
MASTER CONSTRUCTION COMPANY Vs. UNION OF INDIA AND OTHERS
January 3, 2006
MATHEW OOMMEN Vs. SUSEELA MATHEW
January 3, 2006
MATHURA PRASAD Vs. UNION OF INDIA
November 1, 2006
MAYAR (H. K. ) LTD. Vs. OWNERS AND PARTIES, VESSEL M. V. FORTUNE EXPRESS
January 30, 2006
MAYUR LTD Vs. VESSEL M V FORTUNE EXPRESS
January 30, 2006
MAYURAM SUBRAMANIAN SRINIVASAN Vs. C B I
June 16, 2006
MCDERMOTT INTERNATIONAL IN Vs. BURN STANDARD CO LTD
May 12, 2006
MEDHA KOTWAL LELE Vs. UNION OF INDIA
January 17, 2006
MEERA CHAUHAN Vs. HARSH BISHNOI
December 13, 2006
MEGHALAYA STATE ELECTRICITY BOARD Vs. THULESWAR BARBARUAH
November 24, 2006
MEHBOOB ALI Vs. HABIBAN
September 14, 2006
MEHTA M. C. Vs. UNION OF INDIA
August 7, 2006
MERCANTILE BANK LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY
May 1, 2006
MIDNAPORE PEOPLES CO OP BANK LTD Vs. CHUNILAL NANDA
May 25, 2006
MILIND MORESHWAR KOWLEY Vs. MANOHAR BHASKAR KOWLEY
May 12, 2006
MILK PRODUCERS ASSOCIATION ORISS Vs. STATE OF ORISSA
February 2, 2006
MINERAL EXPLORATION CORPORATION EMPLOYEES UNION Vs. MINERAL EXPLORATION CORPORATION LIMITED
July 26, 2006
MINU KUMARI Vs. STATE OF BIHAR
April 12, 2006
MOHAMED MASTHAN Vs. SOCIETY CONGREGATION BROS S HEART
March 10, 2006
MOHAMMED ARSHAD Vs. STATE OF MAHARASHTRA
November 24, 2006
MOHAMMED KHASIM Vs. MOHAMMED DASTAGIR
December 15, 2006
MOHAN PRASADTRIPATHI Vs. STATE OF MAHARASHTRA
May 23, 2006
MOHAN RAJ Vs. DIMBESWARI SAIKIA
November 10, 2006
MOHD CHAND MULANI Vs. UNION OF INDIA
September 18, 2006
MOHD SARTAJ Vs. STATE OF U P
January 16, 2006
MOHD YOUSUF Vs. AFAQ JAHAN
January 2, 2006
MOHD.ISMAIL ALIAS HAJI ABDUL KADAR SHEIKH Vs. STATE OF GUJARAT
November 22, 2006
MOHD.SHAKEEL Vs. STATE OF A.P.
November 22, 2006
MOHINDER KAUR Vs. HIRA NAND SINDHI
May 5, 2006
MOHINDER PRASAD JAIN Vs. MANOHAR LAL JAIN
February 24, 2006
MOHINDER SINGH Vs. STATE OF PUNJAB
March 24, 2006
MORGAN SECURITIES AND CREDIT PVT LTD Vs. MODI RUBBER LTD
December 14, 2006
MORINDA CO OPERATIVE SUGAR MILLS LTD Vs. MORINDA CO OP SUGAR MILLS WORKERS UNION
July 12, 2006
MOTI LAL SARAF Vs. STATE OF JAMMU AND KASHMIR
September 29, 2006
MOTORE INDUATRIES CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE AURANGABAD
January 20, 2006
MRF LTD Vs. ASSISTANT COMMISSIONER ASSESSMENT SALES TAX
September 21, 2006
MUIR MILLS UNIT OF N T C U P LTD Vs. SWAYAM PRAKASH SRIVASTAVA
December 1, 2006
MUKLESH ALI Vs. STATE OF ASSAM
July 4, 2006
MUKUND LTD Vs. HINDUSTAN PETROLIUM CORPORATION LTD
April 21, 2006
MULLAPERIYAR ENVIRONMENTAL PROTECTION FORUM Vs. UNION OF INDIA
February 27, 2006
MUNI SUVRAT SWAMI JAIN S M P SANGH Vs. ARUN NATHURAM GAIKWAD
October 11, 2006
MUNICIPAL CORPORATION Vs. OM PRAKASH DUBEY
December 5, 2006
MUNICIPAL CORPORATION CHANDIGARH Vs. SHANTIKUNJ INVESTMENT PVT LTD
February 28, 2006
MUNICIPAL CORPORATION JAIPUR Vs. SHANKARLAL
February 3, 2006
MUNICIPAL CORPORATION LUDHIYANA Vs. RAM PAL
March 6, 2006
MUNICIPAL CORPORATION OF DELHI Vs. RISHI RAJ JAIN
September 14, 2006
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. BOMBAY ENVIRONMENTAL ACTION GROUP
March 7, 2006
MUNICIPAL COUNCIL SAMRALA Vs. RAJ KUMAR
January 6, 2006
MUNICIPAL COUNCIL SAMRALA Vs. SUKHWINDER KAUR
August 8, 2006
MUNICIPAL COUNCIL SUJANPUR Vs. SURINDER KUMAR
May 5, 2006
MUNIVEL Vs. TAMILNADU
April 5, 2006
MUNNA CHANDA Vs. STATE OF ASSAM
February 24, 2006
MUNNEY ALIAS RAHAT JAN KHAN Vs. STATE OF U P
August 3, 2006
MURARI THAKUR Vs. STATE OF BIHAR
December 14, 2006
MUSARAF HOSSAIN KHAN Vs. BHAGHEERATHA ENGG
February 24, 2006
MUSTAFIKHAN Vs. STATE OF MAHARASHTRA
December 4, 2006
N BIRENDRA SINGH Vs. L PRIYOKUMAR SINGH
May 5, 2006
N KHOSLA Vs. RAJLAKSHMI
March 6, 2006
N SHRINIVASA RAO Vs. SPL COURT UNDER A P LAND GRABBING PROHIBITION ACT
March 23, 2006
N V SUBBARAO Vs. CORPORATION BANK
November 30, 2006
N.G. MOHAN KUMAR Vs. STATE OF KERALA
April 3, 2006
NAGAR COUNCIL RAJPURA Vs. TAJINDER SINGH
December 15, 2006
NAGAR MAHAPALIKA Vs. STATE OF U P
May 2, 2006
NAGAR NIGAM MEERUT Vs. AL FAHEEM MEAT EXPORTS PVT LTD
December 7, 2006
NAGARATHINAM Vs. STATE
April 5, 2006
NAMALA SUBBA RAO Vs. STATE OF A P
October 17, 2006
NANJAPPA N. D. Vs. STATE OF KARNATAKA
January 19, 2006
NARAYANA MENON ALIAS MANI Vs. STATE OF KERALA
July 4, 2006
NARENDER MALAV Vs. STATE OF GUJARAT
May 19, 2006
NARENDRA MOHAN ARYA Vs. UNITED INDIA INSURANCE CO LTD
April 5, 2006
NARINDER SINGH Vs. STATE OF HARYANA
September 27, 2006
NARMADA PD YADAV Vs. STATE OF M P
November 3, 2006
NATHU ALIAS PARAS RAM Vs. STATE OF RAJASTHAN
October 31, 2006
NATIONAL BOARD OF EXAMINATIONS Vs. G ANAND RAMAMURTHY
May 19, 2006
NATIONAL COUNCIAL FOR TEACHER EDUCATION Vs. COMMITTEE OF MANAGEMENT
March 7, 2006
NATIONAL FERTILIZER LTD Vs. SOMVIR SINGH
May 12, 2006
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. BUMIHIWAY DDB LTD
September 25, 2006
NATIONAL INSTITUTE OF TECHNOLOGY Vs. CHANDRA SHEKHAR CHAUDHARY
November 13, 2006
NATIONAL INSURANCE CO LTD Vs. KUSUM RAI
March 24, 2006
NATIONAL INSURANCE COMPANY LTD Vs. NIPHA EXPORTS PVT LTD
September 29, 2006
NATIONAL SMALL INDUSTRIES CORPN LTD Vs. V LAKSHMINARAYANAN
November 10, 2006
NATIONAL TEXTILES CORPORATION GUJARAT Vs. STAT BANK OF INDIA
August 8, 2006
NAUTAM PRAKASH DGSVC VADTAL Vs. K K THAKKAR
May 2, 2006
NAVDEEP Vs. STATE OF PUNJAB
May 3, 2006
NAVEEN CHANDRA Vs. STATE OF UTTRANCHAL
November 27, 2006
NAVEEN KOHLI Vs. NEELU KOHLI
March 21, 2006
NAYINI NARSHIMHA REDDY Vs. K LAXMAN
May 5, 2006
NAYNA IMPORTS AND EXPORTS ENTERPRISES Vs. COMMISSIONER OF CUSTOMS CHENNAI
April 10, 2006
NEELDEEP INVESTMENTS PRIVATE LIMITED Vs. CUSTODIAN
January 20, 2006
NEW INDIA ASSURANCE CO LTD Vs. HARSHAD BHAI AMRUTBHAI MODHIRA
April 28, 2006
NEW INDIA ASSURANCE CO LTD Vs. AFROZ BI
November 30, 2006
NEW INDIA ASSURANCE CO LTD Vs. SATENDER
November 8, 2006
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VIVEK COLD STORAGE PRIVATE LIMITED
May 4, 2006
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. KENDRIYA KARAMCHARI SAHKARI GRIH NIRMAN SAMITI
April 24, 2006
NIRANJAN UMESHCHANDRA JOSHI Vs. MRUDULA JYOTI RAO
December 15, 2006
NISAR KHAN ALIAS GUDDU Vs. STATE OF UTTARANCHAL
January 25, 2006
NIZAM SUGAR FACTORY Vs. COLLECTOR OF CENTRAL EXCISE, A. P.
April 20, 2006
NOBLE RESOURCES LTD Vs. STATE OF ORISSA
September 13, 2006
NORTH EASTERN KARNATAKA R T CORPN Vs. ASHAPPA
May 12, 2006
NORTH WEST SWITCHGEAR LIMITED Vs. COMMNR OF CENTRAL EXCISE NEW DELHI
February 14, 2006
NRIPENDRANATH GHOSE Vs. STATE OF TRIPURA
January 25, 2006
O KONAVALOV Vs. COMMANDER COAST GUARD REGION
March 23, 2006
O N G C LTD Vs. COMMNR OF CUSTOMS
August 24, 2006
OFFICIAL TRUSTEE OF WEST BENGAL Vs. STEPHEN COURT LTD
December 14, 2006
OIL AND NATURAL GAS CORPN LTD Vs. ENGINEERING MAZDOOR SANGH
November 20, 2006
OIL AND NATURAL GAS CORPORATION LTD Vs. NIPPON STEEL CORPORATION LTD
November 7, 2006
OM PRAKASH Vs. STATE OF HARYANA
January 17, 2006
OM PRAKASH Vs. STATE OF U P
May 11, 2006
OM PRAKASH Vs. DIL BAHAR
May 19, 2006
OM PRAKASH Vs. SHIV KUMAR
December 6, 2006
OM PRAKASH MANN Vs. DIRECTOR OF EDUCATION BASIC
August 29, 2006
OM PRAKASH SRIVASTAVA Vs. UNION OF INDIA
July 24, 2006
ORIENT PAPER AND INDUSTRIES LTD Vs. STATE OF M P
November 9, 2006
ORIENTAL INSURANCE CO LTD Vs. R SWAMINATHAN
February 14, 2006
ORIENTAL INSURANCE COMPANY LTD Vs. MUNIMAHESH PATEL
September 12, 2006
ORISSA ELECTRICITY REGULATORY COMMISSION Vs. L I PARIJA
January 16, 2006
ORISSA HYDRO POWER CORPORATION LTD Vs. SANTWANT SINGH GILL
July 24, 2006
OSWAL WOOLEN MILLS LTD Vs. PUNJAB STATE ELECTRICITY BOARD
April 28, 2006
P D AGRAWAL Vs. STATE BANK OF INDIA
April 28, 2006
P K SREEKANTAN Vs. P SREEKUMARAN NAIR
December 4, 2006
P MANI Vs. STATE OF TAMIL NADU
February 24, 2006
P NARAYANAPPA Vs. STATE OF KARNATAKA
August 18, 2006
P P ABDULLA Vs. COMPETENT AUTHORITY
December 14, 2006
P R METRANI Vs. COMMISSIONER OF INCOME TAX
November 15, 2006
P R MURLIDHARAN Vs. SWAMI DHARAMANDA THEERTH PADAR
March 10, 2006
P R PRABHAKAR Vs. COMMISSIONER OF INCOME TAX COIMBATORE
July 18, 2006
P S E B Vs. SORM NATH
May 18, 2006
P S E B PATIALA Vs. SUDARSHAN PRASAD
May 18, 2006
P T RATNAKARAN Vs. V K PRABHAKARAN
April 24, 2006
PABITRA KUMAR ROY Vs. ALITA D SOUZA
September 27, 2006
PADMA BEN BANUSHALI Vs. YOGENDRA RATHORE
April 25, 2006
PALLAVA GRANITE INDUSTRIES INDIA PVT LTD Vs. UNION OF INDIA
November 7, 2006
PANAKANTI SAMPATH RAO Vs. STATE OF A P
May 18, 2006
PANCHANAN DHARA Vs. MONMATHA NATH MAITY
May 12, 2006
PANDEY AND CO BUILDERS PVT LTD Vs. STATE OF BIHAR
November 10, 2006
PANDIT D AHER Vs. STATE OF MAHARASHTRA
October 31, 2006
PANDIT VASUDEV VYAS Vs. BOARD OF MGMT S S J S PEETH
April 25, 2006
PANJAB AND SIND BANK Vs. ALLAHABAD BANK
March 28, 2006
PANJAB STATE ELECTRICITY BOARD Vs. HARVINDER SINGH
January 19, 2006
PANJAB STATE INDUSTRIAL DEV CORPORATION LTD Vs. P N F C KARMCHARI SANGH
April 4, 2006
PAPPU Vs. STATE OF MADHYA PRADESH
July 11, 2006
PARDEEP KUMAR Vs. UNION ADMINISTRATION CHANDIGARH
August 18, 2006
PARKASH SINGH BADAL Vs. STATE OF PUNJAB
December 6, 2006
PARME HANSDA Vs. STATE OF BIHAR NOW JHARKHAND
November 22, 2006
PARWANI BUILDERS Vs. WESTERN COALFIELDS LIMITED
April 24, 2006
PATEL JOITARAM KALIDAS Vs. SPL LAND ACQUISITION OFFICER
December 13, 2006
PEACOCK PLYWOOD PVT LTD Vs. ORIENTAL INSURANCE CO LTD
December 5, 2006
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
December 13, 2006
PERCEPT D MARK INDIA PVT LTD Vs. ZAHEER KHAN
March 22, 2006
PERIN PRABIR ROY Vs. PRABIR ROY
March 24, 2006
PHILOMINA JOSE Vs. FEDERAL BANK LTD
February 2, 2006
PITTA NAVEEN KUMAR Vs. RAJA NARASAIAH ZANGITI
September 14, 2006
POPULAR MUTHIAH Vs. STATE
July 4, 2006
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March 20, 2006
PRABHAT KUMAR MAHAPATRA Vs. MADHABIKA DUTTA BISWAS
March 10, 2006
PRABHAT KUMAR SHARMA Vs. UNION PUBLIC SERVICE COMMISSION
October 19, 2006
PRAKASH Vs. STATE OF MADHYA PRADESH
December 1, 2006
PRAKASH SINGH Vs. UNION OF INDIA
September 22, 2006
PREM NARAIN Vs. STATE OF MADHYA PRADESH
November 29, 2006
PREM SINGH Vs. BIRBAL
May 2, 2006
PREMJEET SINGH PATHEJA Vs. IDS LTD
October 31, 2006
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November 14, 2006
PRESIDENT S I U C Vs. STATE OF KERALA
March 28, 2006
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May 23, 2006
PRINCIPAL MEHAR CHAND POLYTECHNIC Vs. ANU LAMBA
August 8, 2006
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October 19, 2006
PRIYA PATEL Vs. STATE OF M P
July 12, 2006
PULICHERLA NAGARAJU ALIAS NAGARAJA REDDY Vs. STATE OF A P
August 18, 2006
PUMA AYURVEDIC HERBAL P LTD Vs. COMMISSIONER CENTRAL EXCISE NAGPUR
March 8, 2006
PUNE TAXIMEN S CONSUMER CO-OPERATIVE SOCIETY LTD Vs. REGIONAL TRANSPORT AUTHORITY
November 17, 2006
PUNJAB NATIONAL BANK Vs. MANJEET SINGH
September 29, 2006
PUNJAB STATE CIVIL SUPPLIES CORP LTD Vs. SIKANDER SINGH
February 24, 2006
PUNJAB WATER SUPPLY AND SEWERAGE BOARD Vs. RANJODH SINGH
December 6, 2006
PUNJAB WIRELESS SYSTEMS EMPLOYEES UNION Vs. WINSOME YARNS LTD
August 8, 2006
PURAN Vs. GRAM PANCHAYAT FARIDABAD
January 30, 2006
PURAN DAS Vs. UNION OF INDIA
February 23, 2006
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October 10, 2006
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November 7, 2006
PURUSHOTTAM KUMAR JHA Vs. STATE OF JHARKHAND
April 24, 2006
PUSHKAR SINGH Vs. ANSUIYA
August 22, 2006
PUSHPA DEVI Vs. VINOD KUMAR
January 9, 2006
PUSHPA DEVI BHAGAT Vs. RAJINDER SINGH
July 11, 2006
QUINN INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD
May 11, 2006
R D NAGPAL Vs. VIJAY DUTT
May 8, 2006
R D UPADHYAY Vs. STATE OF A P
April 13, 2006
R JANAKIRAMAN Vs. STATE INSPECTOR POLICE CBI SPE MADRAS
January 4, 2006
R K AGRAWAL Vs. STATE OF RAJASTHAN
October 31, 2006
R K PRAVATHARAJ GUPT Vs. K C JAYADEVA REDDY
February 2, 2006
R KALAVATHI Vs. STATE OF TAMILNADU
July 3, 2006
R R HOLDING P LTD Vs. COMMISSIONER OF INCOME TAX DELHI
July 21, 2006
R S GARG Vs. STATE OF U P
July 27, 2006
R SUNDARAJAN Vs. STATE
October 19, 2006
RABINDRA MAHTO Vs. STATE OF JHARKHAND
January 6, 2006
RADHA AMMA Vs. C BALAKRISHNAN NAIR
August 2, 2006
RADHA MOHAN SINGH ALIAS LAL SAHEB Vs. STATE OF U P
January 20, 2006
RADHESHYAM AJITSARIA Vs. BENGAL CHATKAL MAZDOOR UNION
May 24, 2006
RADHESHYAM AJITSARIA Vs. BENGAL CHATKAL MAZDOOR UNION
May 25, 2006
RAGHU LAKSHMINARAYANAN Vs. M/S. FINE TUBES
April 5, 2006
RAGHUNATH RAI BAREJA Vs. PUNJAB NATIONAL BANK
December 6, 2006
RAILWAY BOARD Vs. T VITTAL RAO
February 2, 2006
RAIS AHMAD Vs. MOHD. SIDDIQUE
February 20, 2006
RAJ KUMAR Vs. UNION OF INDIA
January 4, 2006
RAJ KUMAR ALIAS RAJU YADAV Vs. STATE OF BIHAR
January 30, 2006
RAJ PAL Vs. STATE OF HARYANA
April 19, 2006
RAJ SINGH Vs. ACHAL MISHRA
May 1, 2006
RAJASTHAN HOUSING BOARD Vs. SHIVRAJ SINGH BHANDARI
April 4, 2006
RAJASTHAN HOUSING BOARD Vs. G S INVESTMENTS
October 31, 2006
RAJASTHAN SRTC Vs. RAMDHARA INDOLIYA
July 11, 2006
RAJASTHAN STATE ROAD TRANSPORT CORPN Vs. INDAG RUBBER LTD
September 5, 2006
RAJASTHAN TOURISM DEVELOPMENT CORPN LTD Vs. INTEJAM ALI ZAFRI
July 13, 2006
RAJBIR SINGH Vs. STATE OF U P
March 8, 2006
RAJENDER ARORA Vs. UNION OF INDIA
March 10, 2006
RAJENDRA Vs. STATE OF MAHARASHTRA
July 27, 2006
RAJESH KUMAR Vs. DY C I T
November 1, 2006
RAJESH KUMAR AGGARWAL Vs. K K MODI
March 22, 2006
RAJESH RANJAN YADAV ALIAS PAPPU YADAV Vs. CBI
November 16, 2006
RAJINDER Vs. STATE OF HARYANA
June 5, 2006
RAJIV RANJAN SINGH ALIAS LALAN Vs. UNION OF INDIA
August 21, 2006
RAJU Vs. J. M. RICHARD
February 15, 2006
RAKESH Vs. STATE OF MADHYA PRADESH
July 20, 2006
RAKESH KUMAR MISHRA Vs. STATE OF BIHAR
January 3, 2006
RAM BACHAN RAI Vs. RAM UDAR RAI
January 18, 2006
RAM BACHAN RAI Vs. RAM UDAR RAI
May 5, 2006
RAM BADAN SHARMA Vs. STATE OF BIHAR
August 21, 2006
RAM BIRAJI DEVI Vs. UMESH KUMAR SINGH
May 11, 2006
RAM CHANDRA SRIVASTAVA Vs. CHAIRMAN DDA
November 22, 2006
RAM KUMAR Vs. STATE OF HARYANA
April 19, 2006
RAM PRAVESH SINGH Vs. STATE OF BIHAR
September 22, 2006
RAM SARAN Vs. I G OF POLICE CRPF
February 2, 2006
RAMA NARANG Vs. RAMESH NARANG
April 12, 2006
RAMCHANDRA MAHADEV JAGPAT Vs. CHIEF EXECUTIVE OFFICER
November 7, 2006
RAMCHANDRA MURARILAL BHATTAD Vs. STATE OF MAHARASHTRA
December 5, 2006
RAMDAS Vs. STATE OF MAHARASTRA
November 7, 2006
RAMDEV FOOD PRODUCTS PVT LTD Vs. ARVINDBHAI RAMBHAI PATEL
August 29, 2006
RAMDEV FOOD PRODUCTS PVT LTD Vs. ARVINDBHAI RAMBHAI PATEL
December 7, 2006
RAMESH B DESAI Vs. BIPIN VADILAL MEHTA
July 11, 2006
RAMESH KUMARI Vs. STATE N C T OF DELHI
February 21, 2006
RAMESHCHANDRA NANDLAL PARIKH Vs. STATE OF GUJARAT
January 13, 2006
RAMESHWAR PRASAD Vs. UNION OF INDIA
January 24, 2006
RAMJEE RAI Vs. STATE OF BIHAR
August 24, 2006
RAMJI RAI Vs. JAGDISH MALLAH
December 4, 2006
RAMNATH INTERNATIONAL CONSTRUCTION PVT LTD Vs. UNION OF INDIA
December 11, 2006
RAMOJI RAO CHAIRMAN RAMOJI GROUP OF COMPANIES Vs. STATE OF ANDHRA PRADESH
October 13, 2006
RAMREDDY RAJESHKHANNA REDDY Vs. STATE OF ANDHRA PRADESH
March 24, 2006
RANBAJ SINGH Vs. STATE OF PUNJAB
November 14, 2006
RANBAXY LAB LTD Vs. MUNICIPAL COUNCIL ROPAR
November 2, 2006
RANCHI REGIONAL DEVELOPMENT AUTHORITY Vs. SUSHIL KUMAR MAHTO
July 21, 2006
RANGNATH HARIDAS Vs. SHRIKANT B HEGDE
August 22, 2006
RANJIT SINGH Vs. STATE OF PUNJAB
November 9, 2006
RANJIT SINGH Vs. UNION OF INDIA
April 5, 2006
RAPTI COMMISSION AGENCY Vs. STATE OF U P
August 2, 2006
RASHMI MISHRA Vs. MADHYA PRADESH PUBLIC SERVICE COMMISSION
October 19, 2006
RASHTRIYA ISPAT NIGAM LIMITED Vs. VERMA TRANSPORT COMPANY
August 8, 2006
RAVI CONSTRUCTIONS CO Vs. SOMVANSHI ARYA KSHATRIYA SAMAJ
September 13, 2006
RAVI RAO GAIKWAD Vs. RAJAJINAGAR YOUTH SOCIA WELFARE ASSOCN
May 3, 2006
RAVIKANT S PATIL Vs. SARVABHOUMA S BAGALI
November 14, 2006
RAVIKUMAR ALIAS KUTTI RAVI Vs. STATE OF TAMIL NADU
February 22, 2006
RAVINDER SINGH GORKHI Vs. STATE OF U P
May 12, 2006
RAYTHARA SAHAKARI BANK LTD Vs. CHANDRAKALA R DAS
November 8, 2006
REGIONAL MANAGER S B I Vs. RAKESH KUMAR TEWARI
January 3, 2006
REGIONAL MANAGER SBI Vs. MAHATMA MISHRA
November 1, 2006
REGIONAL PROVIDENT FUND COMMISIONER Vs. SANATAN DHARAM GIRLS SECONDARY SCHOOL
October 30, 2006
REGIONAL PROVIDENT FUND COMMISSIONER MANGLORE Vs. CENTRAL AERCANUT AND COCA MARKETING AND PROCESSING CO OP LTD
January 30, 2006
REIZ ELECTROCONTROLS PVT LTD Vs. COMMR OF CENTRAL EXCISE
July 31, 2006
RELIANCE AIRPORT DEVLOPERS PVT LTD Vs. AIRPORT AUTHORITY OF INDIA
November 7, 2006
RELIANCE INDUSTRIES LTD Vs. DESIGNATED AUTHORITY
September 11, 2006
RELIANCE SALT LTD Vs. COSMOS ENTERPRISES
November 22, 2006
RELIANCE TRADING COMPANY Vs. STATE OF KERALA
March 30, 2006
RENUKA BAI ALIAS RINKU ALIAS RATAN Vs. STATE OF MAHARASHTRA
August 31, 2006
RISHI PAL SINGH Vs. MEERUT DEVLOPMENT AUTHORITY
February 24, 2006
RISHIKESH SHARMA Vs. SAROJ SHARMA
November 21, 2006
RISHIROOP POLYMERS PVT LTD Vs. DESIGNATED AUTHORITY AND ADDL SECRETARY
March 23, 2006
RITESH CHAKARVARTI Vs. STATE OF MADHYA PRADESH
August 29, 2006
RITESH CHAKARVARTI Vs. STATE OF MADHYA PRADESH
September 29, 2006
ROCHEM SEPARATION SYSTEMS I PVT LTD Vs. MAZAGON DOCK LTD
December 8, 2006
RODEMADAN INDIA LIMITED Vs. INTERNATIONAL TRADE EXPO CENTRE LIMITED
April 17, 2006
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October 17, 2006
ROMESH KUMAR SHARMA Vs. UNION OF INDIA
August 1, 2006
ROMIL B SHAH Vs. STATE OF GUJARAT
July 25, 2006
ROTASH Vs. STATE OF RAJASTHAN
December 6, 2006
ROYAL PARASDISE HOTEL P LTD Vs. STATE OF HARYANA
August 25, 2006
S A BUILDERS LTD Vs. COMMISSIONER OF INCOME TAX
December 14, 2006
S APPADURAI NADAR Vs. A CHOCKALINGA NADAR
December 13, 2006
S C PARASHAR Vs. UNION OF INDIA
February 24, 2006
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September 29, 2006
S L SRINIVASA JUTE TWINE MILLS P LTD Vs. UNION OF INDIA
February 15, 2006
S N CHANDRASHEKAR Vs. STATE OF KARNATAKA
February 2, 2006
S NARAYANA Vs. MD AHMEDULLA KHAN
May 8, 2006
S R BATRA Vs. TRUNA BATRA
December 15, 2006
S RAJESWARI Vs. S N KULASEKARAN
March 29, 2006
S S RANA Vs. REGISTRAR CO OPERATIVE SOCIETIES
April 25, 2006
S SUDERSHAN REDDY Vs. STATE OF ANDHRA PRADESH
July 20, 2006
S VENUGOPAL Vs. A KARRUPPUSAMI
March 28, 2006
S. C. SAXENA Vs. UNION OF INDIA
February 21, 2006
SABBI MALLESU Vs. STATE OF ANDHRA PRADESH
July 12, 2006
SABITHA RAMAMURTHY Vs. R B S CHANNABASAVARADHYA
September 13, 2006
SADA RAM Vs. STATE OF HARYANA
August 1, 2006
SADASHIO MUNDAJI BHALERAO Vs. STATE OF MAHARASHTRA
November 28, 2006
SADASHIV DADA PATIL Vs. PURUSHOTTAM ONKAR PATIL
September 29, 2006
SADASHIV RAMRAO HADB Vs. STATE OF MAHARASHTRA
January 17, 2006
SADHU BHAGWANDAS DURLABHRAM Vs. UDAYKUMAR H. DAVE
March 7, 2006
SADHU SINGH Vs. GURDWARA SAHIB NARIKE
September 8, 2006
SADHU SINGH Vs. DARSHAN SINGH
July 26, 2006
SAHARA HOUSE Vs. U.O.I. & ORS
August 31, 2006
SAHARA HOUSE Vs. U.O.I. & ORS
February 7, 2006
SAHARA INDIA (FIRM) Vs. COMMISSIONER OF INCOME TAX
December 14, 2006
SAHEB KHAN Vs. MOHD YOUSUFUDDIN
April 17, 2006
SAHEBRAO Vs. STATE OF MAHARASHTRA
May 3, 2006
SALIM Vs. FATHIMA MUHAMMED
February 24, 2006
SALIM AKBARALI NANJI Vs. UNION OF INDIA
May 11, 2006
SALIM SAHAB Vs. STATE OF MADHYA PRADESH
December 5, 2006
SAMGHAJI HARIBA PATIL Vs. STATE OF KARNATAKA
October 19, 2006
SANA TRADUBG COMPANY LIMITED Vs. IC TEXTILES LIMITED
April 28, 2006
SANDEEP KUMAR Vs. MASTER RITESH
October 31, 2006
SANDEEP SUBHASH PARATE Vs. STATE OF MAHARASHTRA
August 24, 2006
SANDEEP SUBHASH PARATE Vs. STATE OF MAHARASHTRA
August 28, 2006
SANDHYA JADHAV Vs. STATE OF MAHARASHTRA
March 31, 2006
SANDVIK ASIA LTD Vs. COMMISSIONER OF INCOME TAX 1 PUNE
January 27, 2006
SANGHAMITRA GHOSH Vs. KAJAL KUMAR GHOSH
November 20, 2006
SANJAY Vs. MANIK ROY
December 8, 2006
SANJAY KUMAR Vs. NARINDER VERMA
May 8, 2006
SANJAY KUMAR MANJUL Vs. CHAIRMAN UPSC
September 13, 2006
SANJAY SITARAM KHEMKA Vs. STATE OF MAHARASHTRA
May 5, 2006
SANJIV KUMAR Vs. STATE OF PUNJAB
November 7, 2006
SANJIVGOEL Vs. AVTAR S. SANDHU
March 2, 2006
SANKAR DASTIDAR Vs. SHRIMATI BANJULA DASTIDAR
December 5, 2006
SANKAR DEB ACHARYA Vs. BISWASNATH CHAKRABORTY
October 19, 2006
SANKARAN MOITRA Vs. SADHNA DAS
March 24, 2006
SANTOSH KUMAR Vs. STATE OF M P
August 25, 2006
SARASWAT CO OP BANK LTD Vs. STATE OF MAHARASHTRA
August 17, 2006
SARAT CHANDRA MISHRA Vs. STATE OF ORISSA
January 3, 2006
SARBANANDA SONOWAL Vs. UNION OF INDIA
December 5, 2006
SARUP SINGH GUPTA Vs. S JAGDISH SINGH
March 29, 2006
SASI THOMAS Vs. STATE TAMIL NADU
November 24, 2006
SATHI VIJAY KUMAR Vs. TOTA SINGH
December 8, 2006
SATIN CHANDRA PEGU Vs. BENARA
November 15, 2006
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November 15, 2006
SATYA NARAIN SHUKLA Vs. UNION OF INDIA
May 11, 2006
SAURABH PRAKASH Vs. DLF UNIVERSAL LTD
November 24, 2006
SECRETARY MALANKARA SYRIAN CATHOLIC COLLEGE Vs. T JOSE
November 27, 2006
SECRETARY P W D Vs. D P CONSTRUCTION
August 4, 2006
SECRETARY STATE OF KARNATAKA Vs. UMADEVI
April 10, 2006
SECURITES AND EXCHANGE BOARD OF INDIA Vs. BHORUKA FINANCIAL SERVICE LTD.
August 25, 2006
SECURITIES & EXCHANGE BD OF INDIA Vs. GOLDEN FORESTS (I) LTD
September 5, 2006
SEDCO FOREX INTERNATIONAL DRILLING INC Vs. OIL AND NATURAL GAS CORPORATION LTD
April 20, 2006
SEEMA Vs. ASHWANI KUMAR
February 14, 2006
SEEMA ARSHAD ZAHEER Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
May 5, 2006
SEEMA GHOSH Vs. TATA IRON AND STEEL COMPANY
August 28, 2006
SEEMA KUMARI Vs. STATE OF JHARKHAND
March 3, 2006
SENTHAMILSELVI Vs. STATE OF TAMIL NADU
June 9, 2006
SETH BASHIR AHMAD BHATTI Vs. SMT. UMA TANDON
July 17, 2006
SETTU Vs. STATE OF TAMIL NADU
August 22, 2006
SHAH MANSUKHLAL CHHAGANIAL Vs. GOHIL AMARSING GOVINDBHAI
December 5, 2006
SHAHABAD COOPERATIVE SUGAR MILLS LTD Vs. SPECIAL SECRETARY TO GOVT OF HARYANA CORP
November 10, 2006
SHAILESH JASVANTBHAI Vs. STATE OF GUJARAT
January 19, 2006
SHAIN SATELLITE PUBLIC CO LTD Vs. JAIN STUDIOS LTD
January 31, 2006
SHAKUNTALA CHANDRAKANT SHRESHTI Vs. PRABHAKAR MARUTI GARVALI
November 10, 2006
SHAM SHANKAR KANKARIA Vs. STATE OF MAHARASHTRA
September 1, 2006
SHANTI DEVI Vs. DAROPTI DEVI
December 14, 2006
SHANTI G PATEL Vs. STATE OF MAHARASHTRA
January 31, 2006
SHARAD SUBRAMANYAN Vs. SOUMI MAZUMDAR
April 28, 2006
SHASHIKANT Vs. CENTRAL BUREAU OF INVESTIGATION
November 7, 2006
SHEELA DEVI Vs. LAL CHAND
September 29, 2006
SHEETAL MANOJ GORE Vs. STATE OF MAHARASHTRA
August 21, 2006
SHEILA B DAS Vs. P R SUGASREE
February 17, 2006
SHEKHAR GHOSH Vs. UNION OF INDIA
November 1, 2006
SHEROOR MOHANDAS SHETTY Vs. BANK OF RAJASTHAN LIMITED
March 18, 2006
SHIMNIT UTSCH INDIA PRIVATE LIMITED Vs. WEST BENGAL TRANSPORT INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
January 5, 2006
SHIV CHARAN SINGH Vs. STATE OF PUNJAB
November 17, 2006
SHIVA NATH PRASAD Vs. STATE OF WEST BENGAL
February 3, 2006
SHIVANNA Vs. STATE OF KARNATAKA
November 8, 2006
SHKUNTALA VASANT PAHADI Vs. PURUSHOTTAM VASANT PETHE
September 27, 2006
SHOBIKA ATTIRE Vs. NEW INDIA ASSURANCE CO LTD
September 15, 2006
SHRAWAN ATMARAM SISODE Vs. STATE OF MAHARASHTRA
July 27, 2006
SHREEDHAR GOVIND KAMERKAR Vs. YESAHWANT GOVIND KAMERKAR
December 12, 2006
SHYAMAL KUMAR ROY Vs. SUSHIL KUMAR AGARWAL
October 31, 2006
SHYAMALI DAS Vs. ILLA CHOWDHRY
November 1, 2006
SIDDARAMA Vs. STATE OF KARNATAKA
September 15, 2006
SIEMENS LTD Vs. STATE OF MAHARASHTRA
December 1, 2006
SITA DEVI Vs. BIHAR STATE HOUSING BOARD
December 8, 2006
SNEH ENTERPRISES Vs. COMMISSIONER OF CUSTOMS NEW DELHI
September 8, 2006
SOBHA SINGH Vs. A.K. NARANG
February 28, 2006
SOHAN LAL JUNEJA Vs. STATE OF PUNJAB
November 9, 2006
SOM DEV Vs. RATI RAM
September 6, 2006
SOM DEV Vs. RATI RAM
August 6, 2006
SONEBHADRA FUELS Vs. COMMISSIONER TRADE TAX U P LUCKNOW
August 1, 2006
SOUTH BENGAL STATE TRANSPORT CORPN Vs. SWAPAN KUMAR MITRA
February 3, 2006
SOUTH EASTERN COALFIELDS LTD Vs. PREM KUMAR SHARMA
July 19, 2006
SOUTH EASTERN COALFIELDS LTD Vs. COMMISSIONER CUSTOMS AND CENTRAL EXCISE M P
August 1, 2006
SOUTHERN PETROCHEMICALS INDUSTRIES CORPORATION LTD Vs. ADMINISTRATOR OF SPECIFIED UNDERTAKING OF UNIT TRUST OF INDIA
December 12, 2006
SOUTHERN PETROCHEMICALS INDUSTRIES CORPORATION LTD Vs. ADMINISTRATOR OF SPECIFIED UNDERTAKING OF UNIT TRUST OF INDIA
December 13, 2006
SRIKANT Vs. DISTRICT MAGISTRATE BIJAPUR
November 22, 2006
SRIKANT Vs. VASANTRAO
January 20, 2006
SRINIVASA RICE MILL Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 10, 2006
STANDARD CHARTERED BANK Vs. ANDHRA BANK FINANCIAL SERVICES LTD
May 5, 2006
STANDARD CHARTERED BANK LTD Vs. B N RAMAN
July 14, 2006
STANDERED CHARTERED BANK Vs. DIRECTORATE OF ENFORCEMENT
February 24, 2006
STAR PAPER MILLS LTD Vs. STATE OF U P
September 19, 2006
STATE BANK OF BIKANER Vs. OM PRAKASH SHARMA
May 12, 2006
STATE BANK OF HYDERABAD Vs. TOWN MUNICIPAL COUNCIL
December 1, 2006
STATE BANK OF INDIA Vs. RANJAN CHEMICALS LTD
October 11, 2006
STATE BANK OF INDIA Vs. RAMESH DINKAR PUNDE
August 11, 2006
STATE BANK OF INDIA Vs. MULA SAHAKARI SAKHAR KARKHANA LTD
July 6, 2006
STATE C B I Vs. SASHI BALASUBRAMANIAN
October 31, 2006
STATE INSPECTOR OF POLICE VISAKHAPATNAM Vs. SURYA SANKARAM KARRI
August 24, 2006
STATE OF A P Vs. PIONEER BUILDERS A P
September 25, 2006
STATE OF A P Vs. V SARMA RAO
November 10, 2006
STATE OF A P Vs. S RAYAPPA
February 14, 2006
STATE OF ANDHRA PRADESH Vs. S NARSHIMHA KUMAR
July 13, 2006
STATE OF ANDHRA PRADESH Vs. PRAMEELA MODI
October 30, 2006
STATE OF ASSAM Vs. ABHINANDAN TRADING P LTD
November 8, 2006
STATE OF BIHAR Vs. AMRENDRA KUMAR MISHRA
September 26, 2006
STATE OF BIHAR Vs. BIHAR PENSIONERS SAMAJ
April 27, 2006
STATE OF BIHAR Vs. PROJECT UCHCHA VIDYA SIKSHAK SANGH
January 3, 2006
STATE OF CHHATTISGARH Vs. LEKHRAM
April 5, 2006
STATE OF GOA Vs. WESTERN BUILDERS
July 5, 2006
STATE OF GUJARAT Vs. VALI MOHMED DOSABHAI SINDHI
July 19, 2006
STATE OF GUJARAT Vs. KARSHANBHAI K RABARI
July 18, 2006
STATE OF GUJARAT Vs. MAHENDRAKUMAR PARSHOTTAMBHAI DESAI
April 10, 2006
STATE OF GUJARAT Vs. AKSHAY AMRUTLAL THAKKAR
January 17, 2006
STATE OF GUJARAT Vs. DILIPBHAI SHALIGRAM PATIL
September 11, 2006
STATE OF HARYANA Vs. PRATAP SINGH
September 22, 2006
STATE OF HARYANA Vs. ABDUL GAFFAR KHAN
October 11, 2006
STATE OF HARYANA Vs. M P MOHLA
November 10, 2006
STATE OF HARYANA Vs. DILBAGH SINGH
October 18, 2006
STATE OF HARYANA Vs. DEVI DUTT
November 24, 2006
STATE OF HARYANA Vs. RANBIR ALIAS RANA
April 5, 2006
STATE OF HARYANA Vs. BIKAR SINGH
March 22, 2006
STATE OF HARYANA Vs. OM PRAKASH
July 10, 2006
STATE OF HARYANA Vs. AGM MANAGEMENT SERVICE LTD
June 15, 2006
STATE OF HARYANA Vs. POLU RAM
July 11, 2006
STATE OF HIMACHAL PRADESH Vs. KARANVIR
May 12, 2006
STATE OF HIMACHAL PRADESH Vs. SURINDER SINGH BANOLTA
November 24, 2006
STATE OF JAMMU AND KASHMIR Vs. SAJAD AHMED MIR
July 17, 2006
STATE OF JAMMU AND KASHMIR Vs. S MOHAN SINGH
March 9, 2006
STATE OF JHARKHAND Vs. TATA CUMMINUS LTD
March 24, 2006
STATE OF JHARKHAND Vs. TATA IRON AND STEEL CO. LTD.
July 25, 2006
STATE OF KARNATAKA Vs. T. B. RAMAKRISHNA REDDY
March 20, 2006
STATE OF KARNATAKA Vs. BALAJI COMPUTERS
December 7, 2006
STATE OF KARNATAKA Vs. AMEERBI
December 7, 2006
STATE OF KARNATAKA Vs. BALAJI COMPUTER
December 17, 2006
STATE OF KARNATAKA Vs. PARMJIT SINGH
March 2, 2006
STATE OF KARNATAKA Vs. KGSD CANTEEN EMPLOYEES WELFARE ASSOCIATION
January 3, 2006
STATE OF KARNATAKA Vs. SHREYAS PAPERS PVT LTD
January 5, 2006
STATE OF KARNATAKA Vs. C LALITHA
January 31, 2006
STATE OF KARNATAKA Vs. AZAD COACH BUILDERS PVT LTD
February 15, 2006
STATE OF KARNATAKA Vs. ANNEGOWDA
July 13, 2006
STATE OF KARNATAKA Vs. ALL INDIA MANUFACTURERS ORGANIZATION
April 20, 2006
STATE OF KARNATAKA Vs. PASTOR P RAJU
August 4, 2006
STATE OF KERALA Vs. UNNI
December 1, 2006
STATE OF KERALA Vs. KURISSUM MOOTTIL ANTONY
November 9, 2006
STATE OF KERALA Vs. SUNIL KUMAR
April 24, 2006
STATE OF M P Vs. ARJUNLAL RAJAK
February 24, 2006
STATE OF M P Vs. JALEEL KHAN
March 31, 2006
STATE OF M P Vs. BHAGWAT
April 1, 2006
STATE OF M P Vs. LALIT KUMAR VERMA
November 24, 2006
STATE OF MADHYA PRADESH Vs. KEDAR YADAV
November 30, 2006
STATE OF MADHYA PRADESH Vs. SHAMBHU DAYAL NAGAR
November 2, 2006
STATE OF MADHYA PRADESH Vs. MUKESH
October 19, 2006
STATE OF MADHYA PRADESH Vs. YOGESH CHANDRA DUBEY
September 8, 2006
STATE OF MADHYA PRADESH Vs. BADRI YADAV
March 31, 2006
STATE OF MADHYA PRADESH Vs. SANTOSH KUMAR
July 14, 2006
STATE OF MAHARASHTRA Vs. NAGPUR DISTILLERS NAGPUR
May 1, 2006
STATE OF MAHARASHTRA Vs. A P PAPER MILLS LTD
April 3, 2006
STATE OF MAHARASHTRA Vs. A P PAPER MILLS LTD
April 4, 2006
STATE OF MAHARASHTRA Vs. SANT DNYANESHWAR SHIKSHAN SHASTRA MAHAVIDYALAYA
March 31, 2006
STATE OF MAHARASHTRA Vs. SURESH PANDURANG DARVAKAR
April 13, 2006
STATE OF MAHARASHTRA Vs. MANA ADIM JAMAT MANDAL
March 8, 2006
STATE OF MAHARASHTRA Vs. RASHID BABUBHAI MULANI
January 4, 2006
STATE OF MAHARASHTRA Vs. GOSHIKHURD PRAKALPGRAST KALYANKARI SAMITI
July 27, 2006
STATE OF MAHARASHTRA Vs. RAVI PRAKASH BABULALSING PARMAR
October 31, 2006
STATE OF MAHARASHTRA Vs. SHASHIKANT S PUJARI
November 24, 2006
STATE OF ORISSA Vs. ASWINI KUMAR BALIARSINGH
August 8, 2006
STATE OF ORISSA Vs. STATE OF A. P.
March 30, 2006
STATE OF PANJAB Vs. BALWINDER SINGH
February 16, 2006
STATE OF PUNJAB Vs. MEWA SINGH
March 23, 2006
STATE OF PUNJAB Vs. H B MATLHOTRA
May 12, 2006
STATE OF PUNJAB Vs. JASBIR SINGH
July 17, 2006
STATE OF PUNJAB Vs. HARCHAL SINGH
May 23, 2006
STATE OF PUNJAB Vs. AMRITSAR BEVERAGES LTD
August 8, 2006
STATE OF PUNJAB Vs. LAKHVINDER SINGH
September 7, 2006
STATE OF PUNJAB Vs. GANPAT RAJ
September 12, 2006
STATE OF PUNJAB Vs. RAJESH KUMAR
November 20, 2006
STATE OF PUNJAB Vs. BALKARAN SINGH
October 18, 2006
STATE OF RAJASTHAN Vs. SARJEET SINGH
October 19, 2006
STATE OF RAJASTHAN Vs. KASHI RAM
November 7, 2006
STATE OF RAJASTHAN Vs. RAJASTHAN CHEMIST ASSOCIATION
July 24, 2006
STATE OF RAJASTHAN Vs. GYANCHAND
July 28, 2006
STATE OF RAJASTHAN Vs. BHANWAR SINGH
May 2, 2006
STATE OF RAJASTHAN Vs. KULWANT KAUR
April 25, 2006
STATE OF RAJASTHAN Vs. MOHAMMED AYUB NAZ
January 3, 2006
STATE OF RAJASTHAN Vs. RADHA KRISHAN KARWASHRA
March 28, 2006
STATE OF TAMIL NADU Vs. P KRISHNAMURTHY
March 24, 2006
STATE OF TAMIL NADU Vs. RAVI
July 4, 2006
STATE OF TAMIL NADU Vs. ALAGAR
July 6, 2006
STATE OF TAMIL NADU Vs. A PARTHIBAN
October 9, 2006
STATE OF U P Vs. PAWAN KUMAR DIVEDI
September 8, 2006
STATE OF U P Vs. MAQBOOL AHMAD
August 25, 2006
STATE OF U P Vs. HARIHAR BHOLE NATH
November 1, 2006
STATE OF U P Vs. VAM ORGANIC CHEMICALS LTD
October 18, 2006
STATE OF U P Vs. DESH RAJ
November 23, 2006
STATE OF U P Vs. RUK MANGAL SINGH RATHAUR
November 28, 2006
STATE OF U P Vs. RAJ KISHORE YADAV
June 20, 2006
STATE OF U P Vs. LAXMI SHANKAR GUPTA
July 13, 2006
STATE OF U P Vs. UPTRON EMPLOYEES UNION CMD
April 26, 2006
STATE OF U P Vs. SARAYA INDUSTRIES LTD
May 12, 2006
STATE OF U P Vs. KASHI PRASAD DWIVEDI
March 6, 2006
STATE OF U P Vs. DESH RAJ
March 9, 2006
STATE OF U P Vs. RAJKUMAR SHARMA
March 3, 2006
STATE OF U P Vs. NARAIN
March 27, 2006
STATE OF U P Vs. SHEO SHANKER LAL SRIVASTAVA
February 24, 2006
STATE OF UTTAR PRADESH Vs. OM PRAKASH
July 21, 2006
STATE OF UTTAR PRADESH Vs. ROSHAN SINGH
January 31, 2006
STATE OF UTTARANCHAL Vs. DINESH KUMAR SHARMA
December 4, 2006
STATE OF UTTARANCHAL Vs. RAJESH KUMAR GUPTA
November 10, 2006
STATE OF W. B. Vs. COMMITTEE FOR PROTECTION OF DEMOCRATIC RIGHTS, W. B.
November 8, 2006
STATE OF WEST BENGAL Vs. HARESH C BANERJEE
August 30, 2006
STATE OF WEST BENGAL Vs. LAKSHMI JANARDAN THAKUR
August 21, 2006
STATE OF WEST BENGAL Vs. TAPAS ROY
April 21, 2006
STATE REP. BY INSPECTOR OF POLICE Vs. RAJENDRAN
November 25, 2006
STEEL AUTHORITY OF INDIA LTD Vs. UNION OF INDIA
September 26, 2006
SUB DIVISIONAL OFFICER PRIVATE UHBVNL Vs. DHARAM PAL
November 15, 2006
SUB DIVISIONAL OFFICER TELEGRAPH BIJNOR Vs. PRESIDING OFFICER CENTRAL GOVERNMENT TRIBUNAL CUM LABOUR COURT
February 8, 2006
SUBASH MOHAN LAL Vs. PAWAN KUMAR
August 4, 2006
SUBE SINGH Vs. STATE OF HARYANA
February 3, 2006
SUBE SINGH Vs. STATE OF HARYANA
February 2, 2006
SUBHAGA Vs. SHOBHA
July 7, 2006
SUBHASH HARNARAYANJI LADDHA Vs. STATE OF MAHARASHTRA
December 5, 2006
SUBHASH MARUTI AVASAR Vs. STATE OF MAHARASHTRA
October 19, 2006
SUDAM GANPAT KUTWAL P A HOLDER OF SHANKAR SITARAM BHOSLE Vs. SHEVANTABAI TUKARAM GULUMKAR
August 18, 2006
SUDHIR MADAN Vs. MUNICIPAL CORPORATION OF DELHI
March 3, 2006
SUGA RAM ALIAS CHHUGA RAM Vs. STATE OF RAJASTHAN
September 18, 2006
SUGANI Vs. RAMESHWAR DAS
April 25, 2006
SUJATA UDAY PATIL Vs. UDAY MADHUKAR PATIL
December 13, 2006
SUJOY KUMAR DAS Vs. NANI GOPAL CHELL
February 23, 2006
SUKUMAR ROY Vs. STATE OF WEST BENGAL
October 31, 2006
SUNIL ORAON GUARDIAN Vs. C B S E
November 13, 2006
SUNILA JAIN Vs. UNION OF INDIA
February 24, 2006
SUNITA SINGH Vs. GENERAL MANAGER, W.C. RAILWAY
April 24, 2006
SUNNY KAPOOR Vs. STATE UT OF CHANDIGARH
May 5, 2006
SUNRISE ASSOCIATES Vs. GOVT OF NCT OF DELHI
April 28, 2006
SUPER BAZAR KARAMCHARI DALIT SANGH Vs. UNION OF INDIA
February 28, 2006
SUPERINTENDENT OF POST OFFICES AND OTHERS Vs. R. VALASINA BABU
December 14, 2006
SUPRA MARKETING AGENCIES Vs. COMMERCIAL TAX OFFICER
November 13, 2006
SUPTDT OF POST OFFICES Vs. R VALASINA BABU
December 14, 2006
SURENDER Vs. STATE OF HARYANA
November 22, 2006
SURENDER SINGH Vs. STATE OF HARYANA
January 17, 2006
SURENDRA Vs. STATE OF MAHARASHTRA
August 24, 2006
SURENDRA PRASAD TEWARI Vs. UTTAR PRADESH RAJYA KRISHI UTPADAN MANDI PARISHAD
September 8, 2006
SURENDRA SINGH ALIAS BITTU Vs. STATE OF UTTARANCHAL
April 28, 2006
SURENDRA SINGH GAUR Vs. STATE OF M P
September 22, 2006
SURENDRANAGA DISTTPANCHAYAT Vs. GANGABEN LALJIBHAI
July 3, 2006
SURESH CHANDRA JHA Vs. STATE OF BIHAR
November 10, 2006
SURESH CHANDRA KHANDELWAL AND CO Vs. STATE OF M P
November 20, 2006
SURESH CHANDRA NANHORYA Vs. RAJENDRA RAJAK
September 14, 2006
SURESH PATHRELLA Vs. ORIENTAL BANK OF COMMERCE
October 19, 2006
SURINDER SINGH ALIAS CHHINDA Vs. STATE OF PUNJAB
August 31, 2006
SUSETHA Vs. STATE OF TAMIL NADU
August 8, 2006
SUSHILA BHIKAJI SAWANT Vs. STATE OF MAHARASHTRA
February 10, 2006
SUSHMITA BASU Vs. BALLYGUNGE SIKSHA SAMITY
September 22, 2006
SWAMY PRAKASANANDA Vs. STATE OF KERALA
September 18, 2006
SWAMY PRAKASANANDA Vs. STATE OF KERALA
May 2, 2006
SYED IBRAHIM Vs. STATE OF ANDHRA PRADESH
July 27, 2006
SYNDICATE BANK Vs. VENKATESH GURURAO KURATI
January 31, 2006
SYNDICATE BANK Vs. CHANNAVEERAPPA BELERI
April 1, 2006
SYNDICATE BANK Vs. CHANNAVEERAPPA BELERI
April 10, 2006
T A QUERESHI Vs. COMMISSIONER OF INCOME TAX
December 6, 2006
T ANJANAPPA Vs. SOMALINGAPPA
August 22, 2006
T ARUNTPERUNJOTHI Vs. STATE
April 5, 2006
T ARUNTPERUNJOTHI Vs. STATE THOUGH S H O PONDICHERRY
March 5, 2006
T C KAUSHIK Vs. UNION OF INDIA
November 14, 2006
T MADHAVA KURUP Vs. T C MADHAVA KURUP
April 5, 2006
T N GODAVARMAN THIRUMALPAD Vs. UNION OF INDIA
April 10, 2006
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
April 13, 2006
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
February 3, 2006
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
May 5, 2006
T N GODAVARMAN THIRUMULPAD Vs. ASHOK KHOT
May 10, 2006
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
October 17, 2006
T N GODAVARMAN THIRUMULPAD Vs. UNION OF INDIA
December 15, 2006
T SUBRAMANIAM Vs. STATE OF TAMIL NADU
January 4, 2006
T T K PRESTIGE LTD Vs. HAR PRASAD GUPTA
March 9, 2006
T V SARAVANAN ALIAS S A R PRASANA VENKATACHAARIAR CHATURVEDI Vs. STATE
February 16, 2006
T VIJYALAKSHMI Vs. TOWN PLANNING MEMBER
October 19, 2006
T. N. GODAVARMANTHIRUMULPAD Vs. UNION OF INDIA
July 21, 2006
TAMILNAD MERCANTILE BANK SHAREHOLDERS WELFARE ASSOCIATION Vs. TAMILNAD MERCANTILE BANK LIMITED
July 12, 2006
TANAJI RAMCHANDRA NIMHAN Vs. SWATI VINAYAK NIMHAN
January 31, 2006
TARAI FOOD LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT-II, U. P.
April 26, 2006
TARKESHWAR SAHU Vs. STATE OF BIHAR
September 29, 2006
TARSEM SINGH Vs. STATE OF PUNJAB
January 25, 2006
TATA CUMMINS LTD Vs. STATE OF JHARKHAD
August 1, 2006
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. N K SINGH
November 8, 2006
TEA AUCTION LTD Vs. GRACE HILL TEA INDUSTRY
September 13, 2006
TEJ BAHADUR RAM Vs. STATE OF U P
September 7, 2006
TEJINDER SINGH GUJRAL Vs. INDERJIT SINGH
October 19, 2006
THIRUNADUKKARASU MUBALIAR Vs. GOPAL NAIDU
October 19, 2006
TOTARAM Vs. UNION OF INDIA
February 14, 2006
TRANSCORE Vs. UNION OF INDIA
November 29, 2006
TRANSMISSION CORPN A P LTD Vs. P RAMCHANDRA RAO
April 17, 2006
TRANSMISSION CORPORATION OF A P LTD Vs. SRI RAMA KRISHNA RICE MILL
February 20, 2006
TRIMUKH MAROTI KIRKAN Vs. STATE OF MAHARASHTRA
October 11, 2006
TRIVENI CHEMICALS LIMITED Vs. UNION OF INDIA
December 15, 2006
TULSAN Vs. PYARE LAL
September 29, 2006
TULSI Vs. CHANDRIKA PRASAD
August 24, 2006
TUNDAL Vs. MUNSHI
August 18, 2006
U P GRAM PANCHAYAT ADHIKARI SANGH Vs. DAYA RAM SAROJ
December 11, 2006
U P POWER CORPORATION LTD Vs. LOHIA BRASS P LTD
July 25, 2006
U P RAGHAVENDRA ACHARYA Vs. STATE OF KARNATAKA
May 12, 2006
U P S R T C Vs. MITTHU SINGH
August 18, 2006
U P S R T C LTD Vs. SARADA PRASAD MISRA
April 13, 2006
U P STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. RISHABH ISPAT LTD
December 15, 2006
U P STATE ROAD TRANSPORT CORPORATION Vs. BABU RAM
July 4, 2006
U P STATE ROAD TRANSPORT CORPORATION Vs. KRISHNA BALA
July 13, 2006
U P STATE ROAD TRANSPORT CORPORATION Vs. BABU RAM
July 24, 2006
U P STATE ROAD TRANSPORT CORPORATION Vs. BIRENDRA BHANDARI
September 28, 2006
U P STATE ROAD TRANSPORT CORPORATION Vs. MAN SINGH
September 13, 2006
U P STATE ROAD TRANSPORT CORPORATION Vs. SURESH PAL
September 22, 2006
U P STATE ROAD TRANSPORT CORPORATION Vs. SHIVAJI
November 10, 2006
U P STATE SUGAR CORP LTD Vs. SANT RAJ SINGH
May 12, 2006
U T OF DADRA AND HAVELI Vs. FATEHSINH MOHANSINH CHAUHAN
August 14, 2006
U.P. STATE ROAD TRANSPORT CORPORATION, DEHRADUN Vs. SURESH PAL
September 22, 2006
UBS AG Vs. STATE BANK OF PATIALA
May 10, 2006
UDAYANI SHIP BREAKERS LTD Vs. COMMNR OF CUSTOMS AND CENTRAL EXCISE RAJKOT
February 8, 2006
UMED SINGH Vs. ARYA SAMAJ SEWA SADAN
July 4, 2006
UMRAO Vs. STATE OF HARYANA
May 12, 2006
UNION BANK OF INDIA Vs. M T LATHEESH
August 18, 2006
UNION CARBIDE CORPN. LTD Vs. UNION OF INDIA
May 2, 2006
UNION OF INDI Vs. R BHUSAL
June 12, 2006
UNION OF INDIA Vs. M MATHIVANAN
June 9, 2006
UNION OF INDIA Vs. CAPT SATENDRAKUMAR
July 18, 2006
UNION OF INDIA Vs. AVTAR SINGH
July 18, 2006
UNION OF INDIA Vs. A M OVERSEAS
July 18, 2006
UNION OF INDIA Vs. ANUP KUMAR ROY
July 19, 2006
UNION OF INDIA Vs. R BHUSAL
July 12, 2006
UNION OF INDIA Vs. DULICHAND
April 21, 2006
UNION OF INDIA Vs. MILLENIUM MUMBAI BOARDCAST PVT LTD
April 28, 2006
UNION OF INDIA Vs. BASHIR AHMED
May 2, 2006
UNION OF INDIA Vs. S C PARASHAR
February 24, 2006
UNION OF INDIA Vs. MALTI SHARMA
February 24, 2006
UNION OF INDIA Vs. FIGHT CADET ASHISH RAJ
January 18, 2006
UNION OF INDIA Vs. KALI DASS BATISH
January 5, 2006
UNION OF INDIA Vs. DEVENDRA NATH RAI
January 10, 2006
UNION OF INDIA Vs. SUBEDAR DEVASSY PV
January 10, 2006
UNION OF INDIA Vs. SATYA PRAKASH
April 5, 2006
UNION OF INDIA Vs. MUNSHI RAM
March 1, 2006
UNION OF INDIA Vs. RANBIR SINGH RATHAUR
March 23, 2006
UNION OF INDIA Vs. KANKUBEN
March 20, 2006
UNION OF INDIA Vs. RANBIR SINGH RATHAUR
March 22, 2006
UNION OF INDIA Vs. K G SONI
August 17, 2006
UNION OF INDIA Vs. MANIK LAL BANERJEE
July 26, 2006
UNION OF INDIA Vs. AYUB ALI
August 30, 2006
UNION OF INDIA Vs. TARSEN LAL
September 21, 2006
UNION OF INDIA Vs. BRAHMA DUTT TRIPATHI
September 18, 2006
UNION OF INDIA Vs. MADRAS TELEPHONE SC AND ST SOCIAL WELFARE ASSOCIATION
September 28, 2006
UNION OF INDIA Vs. BIKASH KUANAR
October 10, 2006
UNION OF INDIA Vs. BIKASH KUANAR
October 11, 2006
UNION OF INDIA Vs. DWARKA PRASAD TIWARI
October 12, 2006
UNION OF INDIA Vs. RESHMA YADAV
October 12, 2006
UNION OF INDIA Vs. ASIAN FOOD INDUSTRIES
November 7, 2006
UNION OF INDIA Vs. S D BANDHOPADHYAY
October 19, 2006
UNION OF INDIA Vs. B VALLUVAN
October 19, 2006
UNION OF INDIA Vs. JUMMASHA DIWAN
October 19, 2006
UNION OF INDIA Vs. SHRING CONSTRUCTION COMPANY PVT LTD
October 17, 2006
UNION OF INDIA Vs. CARPENTER WORKERS UNION
November 30, 2006
UNION OF INDIA Vs. S L VERMA
November 28, 2006
UNION OF INDIA Vs. V S ENGINEERING P LTD
November 16, 2006
UNION OF INDIA Vs. S K SAIGAL
November 15, 2006
UNION OF INDIA Vs. KUNISETTY SATYANARAYANA
November 22, 2006
UNION OF INDIA Vs. HASMUKHBHAI HIRABHAI RANA
November 23, 2006
UNION OF INDIA Vs. BHAVNA ENGINEERING COMPANY
September 14, 2006
UNION OF INDIA Vs. SHEELA RANI
December 8, 2006
UNION OF INDIA THROUGH INSPECTOR Vs. PURNANDU BISWAS
October 7, 2006
UNION PUBLIC SERVICE COMMISSION Vs. L P TIWARI
November 22, 2006
UNION PUBLIC SERVICE COMMISSION Vs. GIRISH JAYANTI LAL VAGHELA
February 2, 2006
UNITED INDIA INSURANCE CO LTD Vs. TILAK SINGH
April 4, 2006
UNITED INDIA INSURANCE CO LTD Vs. J A INFRA STRUCTURE PVT LTD
August 30, 2006
UNITED INDIA INSURANCE CO LTD Vs. KIRAN COMBERS AND SPINNERS
December 8, 2006
UNIVERSITY OF KERALA Vs. COUNCIL, PRINCIPALS' COLLEGES, KERALA
September 22, 2006
USHA AGARWAL Vs. UNION OF INDIA
November 2, 2006
USHABAI Vs. BALKRISHNA BIHARILAL
February 23, 2006
UTHA MOIDU HAJI Vs. KUNIMGARATH KUNHABDULLA
November 30, 2006
UTTARANCHAL FOREST DEVELOPMENT CORPORATION Vs. JABAR SINGH
December 12, 2006
UTTARANCHAL FOREST RANGERS ASSON Vs. STATE OF U P
September 25, 2006
UTTARANCHAL ROAD TRANSPORT CORPN Vs. MANSARAM NAINWAL
July 28, 2006
V C BANARAS HINDU UNIVERSITY Vs. SHRIKANT
May 12, 2006
V N RATHEESH Vs. STATE OF KERALA
July 6, 2006
V VENKATA SUBBARAO Vs. STATE
December 12, 2006
V.K. DEWAN Vs. DELHI JAL BOARD
March 3, 2006
VADLA CHANDRAIAH Vs. STATE OF ANDHRA PRADESH
December 7, 2006
VASU DEV SINGH Vs. UNION OF INDIA
November 7, 2006
VEDSONS ENGINEERS P LTD Vs. PUNJAB NATIONAL BANK
July 18, 2006
VEGETABLE VITAMIN FOODS EMPLOYEES UNION Vs. SARVA SHRAMIK SANGH
September 25, 2006
VEMAREDDY KUMARASWAMY REDDY Vs. STATE OF A P
February 13, 2006
VENKATAPPA ALIAS MOODE Vs. M ABDUL JABBAR
February 24, 2006
VENKATEGOWDA Vs. STATE OF KARNATAKA
November 6, 2006
VIDEOCON NARMADA ELECTRONICS LIMITED Vs. NAVBHARAT FERRO ALLOYS LIMITED
April 28, 2006
VIDYAVARDHAKA SANGHA Vs. Y D DESPANDE
September 21, 2006
VIDYAWATI GUPTA Vs. BHAKTI HARI NAYAK
February 3, 2006
VIDYODAYA TRUST Vs. R MOHAN PRASAD
August 25, 2006
VIJAY Vs. STATE OF MAHARASHTRA
July 26, 2006
VIJAYA SHRIVASTAVA Vs. MIRAHUL ENTERPRISES
July 19, 2006
VIJAYAKUMAR RAMCHANDRA AGARWAL Vs. STATE OF MAHARASHTRA
March 8, 2006
VIJAYALASHMI RICE MILL Vs. COMMERCIAL TA OFFICERS PALAKOL
August 7, 2006
VIJAYSINH CHANDUBHA JADEJA Vs. STATE OF GUJARAT
November 2, 2006
VIKRAM CEMENT Vs. COMMNR OF CENTRAL EXICSE INDORE
January 18, 2006
VIKRAMA SHAMA SHETTY Vs. STATE OF MAHARASHTRA
July 20, 2006
VIKRAMJIT SINGH ALIAS VICKY Vs. STATE OF PUNJAB
November 24, 2006
VINITA SAXENA Vs. PANKAJ PANDIT
March 21, 2006
VINOD K CHAWLA Vs. UNION OF INDIA
August 18, 2006
VINOD KUMAR MATHURSEVA MALVIA Vs. MAGANLAL MANGALDAS GAMETI
February 24, 2006
VIRENDER NATH GAUTAM Vs. SATPAL SINGH
December 8, 2006
VIRENDRA KUMAR TRIPATHI Vs. NIRMALA DEVI
February 23, 2006
VITHAL Vs. STATE OF MAHARASHTRA
November 1, 2006
VIVEK FINANCIAL SERVICES Vs. COIMBATORE STOCK EXCHANGE LTD
March 6, 2006
WEST BENGAL STATE ELECTRICITY BOARD Vs. DILIP KUMAR RAY
November 24, 2006
WHEELS INDIA LTD Vs. SHANKER LAL
November 17, 2006
WHEELS INDIA LTD Vs. SHANKAR LAL
November 11, 2006
WHIRLPOOL OF INDIA LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
November 22, 2006
WORKMEN OF BHURKUNDA COLLIERY OF CENTRAL COALFIELDS LTD Vs. MANAGEMENT OF BHURKUNDA COLLIERY OF CENTRAL COALFIELDS LTD
January 27, 2006
Y P SARABHAI Vs. UNION BANK OF INDIA
May 22, 2006
YASHWITH CONSTRUCTION P LTD Vs. SIMPLEX CONCRETE PILES INDIA LTD
July 3, 2006
YATIN NARENDRABHAI OZA Vs. NITIN M BRAHMBHATT
September 25, 2006
YEDLA SRINIVASA RAO Vs. STATE OF A P
September 29, 2006
YOU ONE ENGINEERING AND CUNSTRUCTION CO LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
March 10, 2006
YOUARAJ RAI Vs. CHANDER BAHADUR KARKI
December 15, 2006
YUVARAJ AMBAR MOHITE Vs. STATE OF MAHARASHTRA
October 19, 2006
ZAHIRA HABIBULLAH SHEIKH Vs. STATE OF GUJARAT
March 8, 2006
ZILA SAHAKARI KENDRA BANK MARYADIT Vs. SHAHJADI BEGUM
September 29, 2006