Case Index

Title
Date
A B C ENTERPRISES Vs. BODH RAJ CHARAN SINGH
May 22, 1995
A S JOSHI Vs. ASSISTANT COLLECTOR, CUSTOMS AND CENTRAL EXCISE DIVISION
December 7, 1995
AB AZIZ SHAH Vs. STATE
September 29, 1995
AB RASHID MIR Vs. STATE
May 22, 1995
ABDUL RASHID GANAI Vs. MST. HAJRA
September 14, 1995
AJAY SHARMA Vs. STATE OF J K
April 4, 1995
ALL INDIA GENERAL INSURANCE FIELD WORKERS ASSOCIATION AND OTHERS Vs. REGIONAL MANAGER, ORIENTAL INSURANCE CO. AND OTHERS
December 21, 1995
AMARJEET SINGH Vs. STATE
April 20, 1995
ANAMIKA SARAF Vs. UNIVERSITY OF JAMMU
February 17, 1995
ANITA KUMARI Vs. MUNEER AHMAD
February 8, 1995
ANJU BAKHSHI Vs. STATE
December 1, 1995
ASHUTOSH GUPTA Vs. STATE AND OTHERS
May 22, 1995
ASHWANI KUMAR Vs. STATE AND OTHERS
June 2, 1995
ASIA BEGUM Vs. MOHD AMIN
April 5, 1995
B B GUPTA Vs. UNION OF INDIA
February 20, 1995
BAHU COLD STORAGE AND ICE FACTORY Vs. UNION OF INDIA
February 28, 1995
BAL KRISHEN Vs. STATE
March 6, 1995
BALKRISHAN Vs. STATE AND OTHERS
March 5, 1995
BASHIR AHMAD Vs. ROSHNI
April 4, 1995
BASHIR KILN Vs. SHAM LAL
April 17, 1995
BHAT DIAMON Vs. ANIL BHAN
August 31, 1995
BRIJ K N MISRA Vs. UNION OF INDIA
March 29, 1995
CHAMAIL DASS Vs. S S BILLAWRIA
March 10, 1995
COURT OF WARDS Vs. KRISHEN LAL SHARMA
April 21, 1995
DALJIT SINGH Vs. STATE OF J&K
March 31, 1995
DAYAL SINGH Vs. STATE OF J&K
April 28, 1995
DEWAN CHAND Vs. CHUNI LAL AND ANOTHER
December 11, 1995
DHANI RAM Vs. STATE
February 20, 1995
DHANI RAM ANAND AND SONS Vs. INDIAN TOURISM DEVELOPMENT CORPORATION NEW DELHI
February 27, 1995
DHARAM PAL Vs. UNION OF INDIA
May 26, 1995
DINESH KUMAR NAYYAR Vs. STATE
March 16, 1995
DIRECTOR FOOD AND SUPPLIES DEPARTMENT Vs. MUZAFFAR HUSSAIN HAKAK
July 12, 1995
DIRECTOR GENERAL AND ANOTHER Vs. ASHOK KUMAR KHAJURIA AND OTHERS
May 3, 1995
FAQIR SINGH Vs. STATE
March 16, 1995
FARHAT RASOOL Vs. STATE OF J&K
April 27, 1995
FEROZ AHMAD SHAH Vs. STATE
January 31, 1995
FIDA HUSSAIN NAQASHBANDI Vs. PRESIDING OFFICER
August 7, 1995
FIRDOUS AHMAD TANKI Vs. J&K BANK LTD
December 5, 1995
FOOD INSPECTOR Vs. CH QADIR WANI
July 6, 1995
G H HASSAN RATHER Vs. STATE
February 1, 1995
GENERAL MANAGER, SALAL HYDRO ELECTRIC PROJECT JYOTIPURAM Vs. COLLECTOR REASI
April 17, 1995
GH AHMAD KUCHHAI Vs. J&K BANK LTD
October 26, 1995
GH NABI MIR Vs. STATE
July 21, 1995
GH RASOOL MIR Vs. ASSISTANT ELECTRICAL ENGINEER
August 3, 1995
GIRDHARI LAL Vs. REMI BAIRAGI
April 7, 1995
GOPAL DAS Vs. STATE
February 14, 1995
GULLA DAR Vs. STATE
February 28, 1995
H P CONSTRUCTION CO Vs. UNION OF INDIA
March 29, 1995
HAKIM DIN Vs. CHATROO
January 6, 1995
HALIMA AKHTER Vs. STATE
March 29, 1995
HAMIDULLAH MALIK Vs. STATE
March 29, 1995
HANS RAJ Vs. STATE
May 31, 1995
HUSSAIN Vs. STATE OF JAMMU AND KASHMIR
April 13, 1995
J AND K INDUSTRIES LIMITED Vs. JAMMU PINE AND SYNTHETIC PRODUCTS
April 28, 1995
J L PANDITA Vs. STATE OF J&K
April 13, 1995
J&K PLASTIC UDHYOG Vs. NEW INDIA ASSURANCE CO LTD
December 29, 1995
JAG MOHAN SHARMA Vs. LIFE INSURANCE CORP OF INDIA
November 16, 1995
JAGDISH RAJ Vs. BACHAN LAL KALGOTRA
November 16, 1995
JANKAR SINGH Vs. STATE
April 9, 1995
JATINDER KUMAR Vs. TILAK RAJ
August 17, 1995
JATINDER NATH MATTOO Vs. STATE OF J&K
April 13, 1995
JAVID AHMED BASMATI Vs. STATE
November 4, 1995
JAY KAY MARBLES Vs. UNION OF INDIA UOI
May 26, 1995
K P VERMA Vs. STATE
February 20, 1995
KAMAL KISHORE Vs. STATE
February 20, 1995
KAMAL SINGH CHOUHAN Vs. STATE OF J&K
May 4, 1995
KAMALADEVI Vs. SHANTI DEVI
September 22, 1995
KARTAR SINGH Vs. SHIV RATTANDEV SINGH
June 2, 1995
KASTURI LAL GUPTA Vs. STATE
March 16, 1995
KULBIR GUPTA Vs. JAGDISH
August 7, 1995
LAL SINGH Vs. SPECIAL TRIBUNAL, J&K
April 21, 1995
M/S. BALDEV SINGH SURINDER SINGH Vs. HINDUSTAND PREFAB LTD.
December 27, 1995
MAHA LAXMI FUEL PRODUCTS PVT LTD Vs. SMALL INDUSTRIES DEVELOPMENT CORP , J&K
August 31, 1995
MALIK GHULAM AHMAD Vs. J & K STATE FOREST CORPORATION
August 4, 1995
MANJIT KOUR SASON Vs. STATE
July 24, 1995
MANZOOR AHMAD SHAH Vs. STATE OF J&K
February 28, 1995
MARRIAM BIBI Vs. MOHD LATIF
April 28, 1995
MODERN HOTEL PVT LTD Vs. STATE OF J&K
April 13, 1995
MOHAMMAD ASLAM DAR Vs. STATE OF JAMMU AND KASHMIR
July 20, 1995
MOHAMMAD RAMZAN DAR Vs. STATE
August 29, 1995
MOHAMMAD SHAFI BHAT Vs. STATE OF JAMMU AND KASHMIR
July 17, 1995
MOHAMMAD YASEEN SHRU Vs. HAKIM KHALID AHMAD
September 14, 1995
MOHD ALTAF SHAH Vs. MAHMOODA
July 5, 1995
MOHD ASLAM Vs. STATE OF J&K
April 20, 1995
MOHD BASHIR Vs. STATE OF J&K
April 28, 1995
MOHD SADIQ Vs. DISTRICT MAGISTRATE, DODA
June 26, 1995
MOHD. SADIQ Vs. DISTRICT MAGISTRATE DODA AND ANOTHER
June 30, 1995
MOHINI ZUTSHI Vs. SHIV ZUTSHI
September 22, 1995
MUKHTAR AHMAD LONE Vs. STATE OF JAMMU AND KASHMIR
August 1, 1995
NATH RAM BHAGAT Vs. STATE
August 3, 1995
NATH RAM BHAGAT Vs. STATE
August 31, 1995
NATIONAL TEXTILE CORP Vs. BHAGAT BHUSHAN GUPTA
April 27, 1995
NEW INDIA ASSURANCE CO LTD Vs. VIJAY KUMAR
April 28, 1995
NEW INDIA ASSURANCE CO. Vs. SHAKUNTLA DEVI AND OTHERS
April 28, 1995
NEW INDIA ASSURANCE CO. LTD. Vs. NOOR MOHD. AND OTHERS
April 28, 1995
OM METALS & MINERALS Vs. UNION OF INDIA
December 1, 1995
OM PARKASH Vs. REVENUE MINISTER, J&K
April 13, 1995
OM PARKASH MANHAS Vs. MADAN LAL
September 22, 1995
ONKAR SINGH Vs. HIRANAND
April 28, 1995
ORIENTAL INSURANCE CO LTD Vs. ASHA PAUL
December 14, 1995
ORIENTAL INSURANCE CO LTD Vs. RAJINDER KUMAR
April 28, 1995
ORIENTAL INSURANCE CO. Vs. VISHWA MITTER AND OTHERS
April 28, 1995
ORIENTAL INSURANCE COMPANY LIMITED Vs. UMA VYAS
April 28, 1995
PARVEZ AHMAD Vs. JUGAL KISHORE
April 28, 1995
PEERZADA MOHAMMAD MUZAFFAR Vs. A B RASHID RATHER
August 1, 1995
PUBLIC SERVICE COMMISSION J&K Vs. STATE
November 20, 1995
PUNJAB SINGH (EX SUB MAJOR) Vs. UNION OF INDIA
March 8, 1995
QADIR DAR Vs. AHMAD DAR
June 26, 1995
R K RAINA Vs. STATE OF J&K
August 9, 1995
RAJ KUMAR PANDITA Vs. S S WAZIR
July 11, 1995
RAJINDER KUMAR Vs. DEEP KRISHEN DUTTA
March 2, 1995
RAJINDER KUMAR TIKKU Vs. STATE
June 2, 1995
RAM LAL GUPTA Vs. STATE
June 2, 1995
RAMESH LAL Vs. STATE OF J&K
April 5, 1995
RANI DEVI Vs. MILKHI RAM
July 11, 1995
RASHID BHAT ALIAS RASHIDA Vs. STATE OF J. & K.
July 20, 1995
RAVINDER KUMAR Vs. D G OF POLICE
February 20, 1995
RAVINDER SHARMA Vs. STATE OF JAMMU AND KASHMIR
November 30, 1995
ROHIT SHARMA Vs. UNIVERSITY OF JAMMU
May 19, 1995
ROMESH CHANDER Vs. AMAR CHAND
July 13, 1995
ROMESH CHANDER Vs. STATE
May 4, 1995
ROMESH KUMAR ZUTSHI Vs. STATE ROAD TRANSPORT CORPORATION, J&K
March 16, 1995
S MOHAN SINGH Vs. MADAN LAL
September 22, 1995
SAGRA SINGH Vs. STATE
June 2, 1995
SALAL WORKERS UNION Vs. UNION OF INDIA
March 29, 1995
SANDHOOR SINGH Vs. CHIARMAN J AND K SPECIAL TRIBUNAL
February 20, 1995
SARAF INVESTIGATORS Vs. S K DHAR
July 24, 1995
SAT PAL Vs. STATE OF J&K
May 4, 1995
SEEMA MALIK VERMA Vs. UNION OF INDIA
September 22, 1995
SHABIR AHMED Vs. PUBLIC SERVICE COMMISSION, J&K
March 29, 1995
SHAHEEN AKHTER Vs. STATE
July 21, 1995
SHAM LAL BALI Vs. STATE
March 16, 1995
SHARIEF JAN Vs. JASBIR SINGH
April 28, 1995
SHOWKET ALI KHAN Vs. STATE
February 7, 1995
STATE Vs. PT. JIA LAL KILAM, CH. GHULAM ABBAS AND KH. GHULAM MOHD. SADIQ.
April 19, 1995
STATE Vs. SHAKEEL AHMAD
March 2, 1995
STATE BANK OF INDIA Vs. ESS EMM COATED STEEL
August 4, 1995
STATE OF J&K Vs. AB KHALIQ DAR
July 27, 1995
STATE OF J&K Vs. ALI MOHD KHAN
August 4, 1995
STATE OF J&K THROUGH CHIEF SECRETARY, J&K STATE, SRINAGAR Vs. MUFTI NAZIR AHMAD
October 5, 1995
STATE OF JAMMU AND KASHMIR Vs. GHULAM MOHAMMAD DAR
July 31, 1995
STATE OF JAMMU AND KASHMIR Vs. EXECUTIVE ENGINEER
December 29, 1995
STATE OF JAMMU AND KASHMIR Vs. JEET GENERAL STORE
August 28, 1995
SUDERSHAN MEHTA Vs. STATE
March 29, 1995
SUDESH KAPOOR Vs. STATE OF J&K
July 3, 1995
SUKHDEV Vs. NATIONAL INSURANCE CO. LTD. AND ANOTHER
April 28, 1995
SUREKHA DEVI Vs. STATE
March 29, 1995
SURJEET SINGH JAMWAL Vs. ANTI CORRUPTION TRIBUNAL, JAMMU
April 28, 1995
SURJIT SINGH Vs. STATE OF J&K
November 14, 1995
SYEEDAN SHAFI Vs. STATE OF J&K
September 29, 1995
TH BHAJAN SINGH Vs. INHABITANTS OF VILLAGE, RAIPUR
December 23, 1995
UNION OF INDIA Vs. HARI TARA CHARITABLE TRUST, JAMMU
December 27, 1995
UNION OF INDIA Vs. CHEMAN LAL
April 28, 1995
UNION OF INDIA THROUGH MINISTRY OF HOME AFFAIRS Vs. DAYA RAM
July 10, 1995
UNITED INDIA INSURANCE CO LTD Vs. CHAMAN LAL NARANG
December 21, 1995
UNITED INDIA INSURANCE CO LTD Vs. RANO DEVI
November 13, 1995
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BHUPINDER SINGH
April 28, 1995
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RISING ENTERPRISES
March 30, 1995
UNITED INDIA INSURANCE COMPANY LTD Vs. MASTER BUNTY
March 2, 1995
UTTAM CHAND Vs. STATE OF J AND K
April 4, 1995
VANEET KUMAR GANDOTRA Vs. VINOD GANDOTRA
April 2, 1995
VIJAY KUMAR Vs. STATE
February 20, 1995
VIJAY THAKUR Vs. UNIVERSITY OF JAMMU
March 14, 1995
VINOD KUMAR Vs. UNION OF INDIA
March 16, 1995
VINOD KUMAR RAZDAN Vs. STATE
March 16, 1995
VIRINDER KUMAR PANT Vs. SUMAN SHARMA
April 4, 1995
Y P SHARMA Vs. STATE
November 1, 1995
ZAHID ALI LONE Vs. STATE OF JAMMU AND KASHMIR
September 22, 1995