Home
Case Index
Title
Date
A.K. NSYOGS Vs. TRUSTEES OF PORT TRUST AND ORS.
December 19, 1995
A.K. SAXENA Vs. UNION OF INDIA (UOI)
December 8, 1995
A.K. SAXENA Vs. UNION OF INDIA (UOI)
September 8, 1995
ABDUL HAMID Vs. STATE OF WEST BENGAL
September 22, 1995
ABDUS SALIM, ARMY NO. 6935792 L. SOLE Vs. UNION OF INDIA AND OTHERS
August 14, 1995
ADHUNIKA CO Vs. DAMODAR DALAI AND OTHERS
February 6, 1995
AJAY KUMAR BELEL AND OTHERS Vs. UNION OF INDIA AND OTHERS
May 17, 1995
AJIT KUMAR BANDAPADHYAY Vs. JAYSHREE CHOWDHURY
July 5, 1995
AJIT KUMAR BISWAS Vs. STATE OF WEST BENGAL
December 8, 1995
AJIT KUMAR BURMAN Vs. STATE OF WEST BENGAL
June 30, 1995
AJOY KR BASU Vs. PRASANTA KR BASU
December 13, 1995
AJOY KUMAR RIT Vs. ISWAR DHARMA THAKUR AND OTHERS
April 24, 1995
AJOY KUMAR RIT Vs. ISWAR DHARMA THAKUR
April 21, 1995
AJOY NARAYAN GHOSH Vs. FEROZ ALAM
December 14, 1995
AKHIL TIKADAR Vs. UNION OF INDIA (UOI)
July 12, 1995
ALGUDDIN MALLICK Vs. STATE
August 9, 1995
ALL INDIA ALLAHABAD BANK OFFICERS ASSOCIATION Vs. SURYA KUMAR GHOSH
November 8, 1995
ALOK COAL AGENCY Vs. COAL INDIA LIMITED
November 8, 1995
ALOK SARKAR Vs. ANINDITA SARKAR
July 20, 1995
ALOKE SARKAR Vs. ANINDITA SARKAR BASU
February 7, 1995
AMAR CHAND BAID Vs. STATE
September 7, 1995
AMAR SINGH SAINI Vs. RUP CHAND DAS & ANR.
July 7, 1995
AMARNATH HAYET Vs. STATE OF WEST BENGAL
July 27, 1995
AMITABHA SEN Vs. ALLAHABAD BANK
January 1, 1995
AMIYA MUKHERJEE Vs. PANCHKARI NANDY
July 19, 1995
ANANDA GOPAL SAHA Vs. STATE OF WEST BENGAL
November 2, 1995
ANANDAMOY MAZUMDAR Vs. STATE OF WEST BENGAL
May 12, 1995
ANDAMAN AND NICOBAR CO OPERATIVE BANK EMPLOYEES UNION Vs. LIEUTENANT GOVERNOR
January 1, 1995
ANDHRA CEMENT LTD. Vs. UNION OF INDIA (UOI)
February 1, 1995
ANIL KUMAR DIDWANIA Vs. COLLECTOR OF CUSTOMS
July 19, 1995
ANJALI ROY Vs. STATE & ORS.
September 8, 1995
ANJULA PAL ROY Vs. STATE OF WEST BENGAL
July 21, 1995
ANZ GRINDLAYS BANK Vs. PRESIDENT D C D R FORUM
January 5, 1995
APJ LINES Vs. SABITA MITRA
August 29, 1995
ARABINDA SAHA Vs. PROTITI CHATTERJEE
June 16, 1995
ARCHANA DEVI Vs. KAJI MAJIBUR RAHAMAN
January 11, 1995
ARDHENDU SARKAR Vs. SUBHAS CHANDRA CHOWDHURY
July 19, 1995
Arindam Chatterjee Vs. Coal India Ltd
August 30, 1995
ARUN KUMAR SINHA Vs. STATE
June 29, 1995
ARUN KUMAR SINHA Vs. THE STATE OF WEST BENGAL
June 25, 1995
ARUNAVA DASGUPTA Vs. STATE OF WEST BENGAL
January 1, 1995
ARUNAVA GHOSH Vs. BAR COUNCIL OF WEST BENGAL
September 26, 1995
ASHOK BAIRAGYA Vs. STATE OF WEST BENGAL
August 8, 1995
ASHOK KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
March 15, 1995
ASHOK KUMAR KABRA Vs. KAMALA DEVI SHAW
September 25, 1995
ASHOKE KR. SEN AND ANOTHER Vs. TAPAN KR. SEN AND ANOTHER
March 24, 1995
ASHOKE KUMAR BANERJEE Vs. STATE OF WEST BENGAL
November 29, 1995
ASHOKE KUMAR KABRA Vs. KAMALA DEVI SHAW
June 28, 1995
ASHOKE KUMAR MAITI Vs. STATE OF WEST BENGAL
May 19, 1995
ASHOKE KUMAR MAITI Vs. STATE OF WEST BENGAL
May 9, 1995
ASHUTOSH CHOWDHURY Vs. STATE
April 28, 1995
Assam Brooke LTD Vs. Shasan Projects India Ltd
November 29, 1995
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. TOPSEL (P) LTD
July 28, 1995
ASSOCIATED TRADERS AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
December 22, 1995
ASSOCIATION FOR THE OFFICERS OF THE STATE AUDIT AND ACCOUNTS SERVICES Vs. STATE OF WEST BENGAL
July 6, 1995
Asstt Collr of Customs Vs. Everett India Private Ltd
January 24, 1995
AUROBINDO KARURI Vs. VISHNU PRASAD KARURI
August 22, 1995
AZAD ALI Vs. LT. GOVERNOR AND OTHERS
September 26, 1995
B D MOTORS Vs. STATE OF WEST BENGAL
July 6, 1995
B N PLYWOOD AND SAW MILL Vs. STATE OF WEST BENGAL
November 29, 1995
Babu Ram Pandey Vs. Mining and Allied Machinery Corporation
December 20, 1995
BABULAL SHAW Vs. STATE
February 7, 1995
BADAL KUMAR SAHU Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
February 16, 1995
BAIJNATH SINGH Vs. MINING AND ALLIED MACHINERY CORPN LTD
April 5, 1995
Banerjee R N Vs. State Bank of India
November 17, 1995
BATA INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 24, 1995
BAY VIEW SHIPPING CORPORATION Vs. SARANA TRADING CO
March 29, 1995
Bengal Ingot Company Limited Vs. Regional Provident Fund Commissioner
January 20, 1995
BENGAL LAMP LTD. & ANR. Vs. STATE OF WEST BENGAL & ORS.
November 16, 1995
BENGAL POTTERIES LTD. (IN LIQUIDATION) AND ANOTHER Vs. ABC
July 31, 1995
Bengal Tools LTD Vs. Additional D G R I
February 3, 1995
BENI MADHAB DASS Vs. SADASOOK KOTARY
January 28, 1995
BENI MADHAB PODDAR Vs. STATE OF WEST BENGAL
February 8, 1995
BENOY KUMAR URAON Vs. STATE
April 25, 1995
BHAGWATI ACHARI AND OTHERS Vs. UNION OF INDIA AND OTHERS
September 19, 1995
BHIM DAS ALIAS BHIM CHANDRA DAS Vs. STATE
April 18, 1995
BHOLA NATH ROY Vs. STATE OF WEST BENGAL
November 22, 1995
BHOLANATH ROY Vs. STATE OF WEST BENGAL
November 9, 1995
BIDHAN HATUA Vs. STATE OF WEST BENGAL AND ORS.
June 23, 1995
BIDHAN NAGAR SALT LAKE WELFARE ASSOCIATION Vs. STATE
April 24, 1995
BIJAN BIHARI GUPTA Vs. STATE OF WEST BENGAL
February 8, 1995
BIJOY BAHADUR SINGH Vs. D. GHOSH
November 14, 1995
BIJOY KUMAR MONDAL & ANR Vs. HARITARAN MISTRY
June 27, 1995
BIKASH CHANDRA DEB Vs. VIJAYA MINERALS PVT LTD
July 10, 1995
BIMALENDU MONDAL Vs. UNITED BANK OF INDIA
March 30, 1995
BIRENDRA KUMAR ROY Vs. HINDUSTAN FERTILIZER CORPORATION LTD
May 5, 1995
BIRENDRA NATH JHA Vs. COAL INDIA LTD. AND OTHERS
February 13, 1995
BIRENDRA NATH SANKHARI Vs. STATE OF WEST BENGAL
February 21, 1995
Bishnoi K K Vs. Employees State Insurance Corporation
December 11, 1995
BISHNUPADA GOPE Vs. STATE OF W.B. AND OTHERS
November 13, 1995
BOWREAH COTTON MILLS CO LTD Vs. COMMISSIONER OF CUSTOMS CALCUTTA
December 22, 1995
BRAITHWATTE AND CO LTD Vs. D T M CONSTRUCTION PVT LTD
November 22, 1995
BRIDGE AND ROOF AND CO. (INDIA) LTD. AND UNION OF INDIA (UOI) Vs. K.K. MAZUMDAR AND ORS.
December 21, 1995
BRIGURAM ROY Vs. SEVENTH INDUSTRIAL TRIBUNAL WEST BENGAL
March 27, 1995
BROJA BEHARI SEN Vs. SMT. JOYANTI SEN & ORS.
December 21, 1995
BROJO GOPAL MALLICK Vs. REGISTRAR OF FIRMS, SOCIETIES AND NON-TRADING CORPORATION
January 10, 1995
BUDDHADEV DAS Vs. STATE OF WEST BENGAL
March 20, 1995
BUSINESS FORMS LIMITED AND ASHOKA AGENCIES Vs. STATE
July 24, 1995
C KAMRAJ Vs. STATE
April 26, 1995
C M Rajgarhia Vs. Chief Controller of Imports and Exports
August 1, 1995
C ROY CO Vs. UNION OF INDIA
February 20, 1995
CALCUTTA INDUSTRIES Vs. REGIONAL PROVIDENT FUND COMMISSIONER W B
February 13, 1995
CALCUTTA MUNICIPAL CORPN Vs. STATE
April 25, 1995
CALCUTTA MUNICIPAL CORPORATION Vs. AMANULLA HALDER
March 1, 1995
CALCUTTA MUNICIPAL CORPORATION Vs. ARUNENDRA NATH BANERJEE
June 15, 1995
CALCUTTA PORT TRUST Vs. AJIT KUMAR DEB
February 6, 1995
CENTRAL BANK OF INDIA Vs. PANALUR PAPER MILLS
September 26, 1995
CENTRAL BANK OF INDIA Vs. USHA ALUMINIUM INDUSTRIES
May 5, 1995
CHAITNYA CHARAN DAS Vs. STATE OF WEST BENGAL
May 16, 1995
CHANDAN BOSE Vs. SUNIL KUMAR SEN
December 21, 1995
CHANDER MOHINI KHULLER Vs. STATE OF WEST BENGAL
May 8, 1995
CHANDRA SEKHAR BANERJEE Vs. UNION OF INDIA AND OTHERS
April 5, 1995
CHINTA HARAN BISWAS Vs. UCO BANK
March 31, 1995
CIRCULAR PROPERTIES PRIVATE LIMITED Vs. CALCUTTA MUNICIPAL CORPORATION
November 3, 1995
CIVCON CONSTRUCTION PRIVATE LTD. Vs. GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD.
November 21, 1995
COAL MINES OFFICERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
March 21, 1995
Collr of Cus Vs. Narayani Trading Concern Pvt Ltd
October 31, 1995
COMMISSIONER OF INCOME Vs. P K ENGG AND FORGING P LTD
December 22, 1995
COMMISSIONER OF INCOME TAX Vs. KARNANI FINANCE ENTERPRISES LTD
November 23, 1995
COMMISSIONER OF INCOME TAX Vs. CAROLINA INVESTMENT LTD
November 28, 1995
Commissioner of Income tax Vs. General Marketing and Manufacturing Co Ltd
January 12, 1995
Commissioner of Income tax Vs. National Insurance Co Ltd
April 21, 1995
Commissioner of Income tax Vs. Octavious Steel and Co Ltd
April 28, 1995
D V C Canteen Workers Union Vs. Damodar Valley Corporation
November 23, 1995
DAHYALAL AND COMPANY Vs. CALCUTTA MUNICIPAL CORPORATION
July 14, 1995
DEBASHISH SRIMANI Vs. KAMALA PAL
December 5, 1995
DEBASIS JANA Vs. STATE OF WEST BENGAL AND OTHERS
December 4, 1995
DEBENDRA NATH DAS Vs. BIBHUTI PAUL
January 4, 1995
DEPUTY COMMISSIONER ANDAMAN DISTRICT PORT BLAIR Vs. CHIDAMBARAM
September 13, 1995
DEPUTY COMMISSIONER OF INCOME-TAX Vs. LIPTON INDIA LTD
November 29, 1995
DEV DASS ALIAS DAWEED Vs. STATE
November 23, 1995
DHIRENDRA NATH NATH Vs. MAHADEV NATH & ORS.
December 14, 1995
DILIP KUMAR BISWAS Vs. SUSMITA BISWAS
January 27, 1995
DILIP KUMAR DEY Vs. STATE OF WEST BENGAL
December 14, 1995
DILIP KUMAR DEY Vs. VISHWAMITRA RAMKUMAR
June 28, 1995
DILIP KUMAR GHOSH Vs. STATE OF WEST BENGAL
July 12, 1995
DILIP KUMAR MISHRA Vs. STATE OF WEST BENGAL
May 10, 1995
DILIP MUKHERJEE Vs. ROBINDRA KUMAR SINGH
March 21, 1995
DILIP SHAW ALIAS DULA Vs. SWARUP DAW
January 12, 1995
DINESH KUMAR SAKSARIA AND OTHERS Vs. BANK OF BARODA AND OTHERS.
May 15, 1995
DIPAK BOSE Vs. STATE OF WEST BENGAL
January 12, 1995
DIPAK SIKDAR Vs. STATE OF WEST BENGAL
August 31, 1995
DIPTA KUMAR SINHA CHOWDHURY Vs. STATE OF WEST BENGAL
September 11, 1995
DIPTI SAMADDAR Vs. STEEL AUTHORITY OF INDIA LIMITED & ORS.
December 6, 1995
DIRECTOR OF ADMINISTRATIVE TRAINING INSTITUTE & ORS. Vs. SUBHAS CHANDRA MISRA & ANR.
May 16, 1995
DR. ARUN KUMAR GHOSH Vs. UNIVERSITY OF BURDWAN
December 19, 1995
DRM STEEL INDUSTRIES PRIVATE LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
April 20, 1995
DULAL RANJAN BISWAS Vs. STATE OF WEST BENGAL
December 7, 1995
DULICHAND KASHI PROSAD Vs. CHIEF GENERAL MANAGER, CALCUTTA TELEPHONE
September 7, 1995
Durgapur Projects LTD Vs. State of West Bengal
November 17, 1995
EASTERN SCALES P LTD Vs. COMMISSIONER OF INCOME TAX
August 30, 1995
ELECTROSTEEL CASTINGS LIMITED Vs. APURBA KUMAR DEWAN
April 19, 1995
ENGINEERING CONSTRUCTION SERVICES Vs. MINING AND ALLIED MACHINERY CORPORATION LIMITED
August 11, 1995
ESSAR OIL LIMITED Vs. OWNERS AND PARTIES INTERESTD IN BARGE PEGAH
January 27, 1995
FAKARUDDIN MALLICK Vs. STATE OF WEST BENGAL
September 8, 1995
FOOD CORPORATION OF INDIA Vs. DISTRICT CONSUMERS FORUM
April 21, 1995
FYLFOT INDIA LIMITED Vs. UNION OF INDIA
September 25, 1995
G ARTHERTON AND COMPANY P LTD Vs. ABHIJIT BOSE
September 6, 1995
G KALYAN SUNDARAM Vs. UCO BANK
March 15, 1995
G S CHERRA Vs. HINDUSTAN STEELWORKS CONSTRUCTION LIMITED
January 25, 1995
G V S PACKAGING P LTD Vs. VINODE TEXTILE INDUSTRIES P LTD
February 9, 1995
G.L. GANGULY Vs. ARUN KUMAR MUKHERJEE
January 12, 1995
GANESH CHANDRA DAS Vs. UNION OF INDIA AND ORS.
May 16, 1995
GANESH DUBEY Vs. INDIAN IRON AND STEEL CO LTD
February 28, 1995
Ganges Manufacturing Co LTD Vs. State of West Bengal
June 12, 1995
GAYARAM MONDAL Vs. STATE
January 13, 1995
GAYATRI MAHAPATRA Vs. PIJUS KANTI DAS ROY
July 19, 1995
GEORGE KRIAKOSE Vs. UNITED INDIA INSURANCE CO. AND ANOTHER
September 14, 1995
GITGOBINDA NAD Vs. PROVA DAS
September 7, 1995
GITIKA BAGCHI Vs. SUBHABROTA BAGCHI
September 25, 1995
GOBINDA CHARAN BISWAS Vs. BALARAM DEY
December 21, 1995
GOLAM MUSTAFA Vs. UNIVERSITY OF BURDWAN & ORS.
March 20, 1995
GOODS OF ARUN CH MITRA Vs. STATE
August 24, 1995
GOPA DEBI OZHA Vs. SUJIT PAUL
May 8, 1995
GOPI KRISHNA MAJI Vs. JUDHISTIR DEY
January 19, 1995
Gostha Behari Das Vs. State of West Bengal
July 13, 1995
GOUR MOHAN CHOWDHURY Vs. STATE OF WEST BENGAL
January 1, 1995
GOUR MOHAN CHOWDHURY AND ORS. Vs. STATE OF WEST BENGAL
January 4, 1995
GOUR SANKAR PANI Vs. STATE OF WEST BENGAL
May 5, 1995
Gouranga Dhar Vs. State of West Bengal
August 22, 1995
GOVIND LALL Vs. STATE
August 18, 1995
GREAT GOPALPUR TEA COMPANY LTD Vs. COLLECTOR AND DEPUTY COLLECTOR JALPAIGURI
August 23, 1995
Guest Keen Willams LTD Vs. Fifth Industrial Tribunal
February 8, 1995
GURUSWAMY Vs. STATE
March 30, 1995
HADIS KHAN Vs. COMMISSIONER OF POLICE
April 24, 1995
HAMIDUL HAQUE Vs. STATE OF WEST BENGAL
August 8, 1995
HAPPY HOME FISCAL SERVICE PVT LTD Vs. STATE
August 9, 1995
HARADHAN CHANDRA DAS Vs. MADHUSUDAN DAS
December 14, 1995
HARMINDER SINGH ATWAL Vs. D P MAJUMDER
June 21, 1995
HEARST CORPORATION Vs. DALAL STREET COMMUNICATIONS LTD
July 21, 1995
HIMANGSU KUMAR SETT Vs. SPECIAL LAND ACQUISITION OFFICER GOVERNMENT OF WEST BENGAL NORTH 24 PARGANAS
June 19, 1995
HINDUSTAN LEVER LIMITED Vs. TATA OIL MILLS AND ALLIED COMPANIES KARMACHARI UNION
December 14, 1995
HINDUSTAN LEVER LTD Vs. STATE CONSUMER REDRESSAL FORUM
December 15, 1995
Hindustan Motors Limited Vs. Commissioner of Income tax
February 20, 1995
HINDUSTAN STEELWORKS CONSTRUCTION LTD Vs. G S CHERRA AND COMPANY
May 5, 1995
Hindusthan Lever Limited Vs. Tata Oil Mills and Allied Companies Karmachari Union
December 10, 1995
HINDUSTHAN SEALS LTD Vs. RAJENDRA SOMANI
January 6, 1995
HINDUSTHAN TOBACCO COMPANY Vs. FIRST LABOUR COURT WEST BENGAL
January 16, 1995
HOOGHLY RIVER BRIDGE COMMRS Vs. BHAGIRATHI BRIDGE CONSTN CO LTD
February 13, 1995
I.T.C. LTD. Vs. UNION OF INDIA (UOI)
July 31, 1995
ILA SARKAR Vs. STATE OF WEST BENGAL
May 19, 1995
IN RE : ALOKE SARKAR Vs. ANINDITA SARKAR
August 1, 1995
IN RE : M/S. BANSHIHARI RICE MILLS (P) LTD. & ORS. Vs. STATE OF WEST BENGAL & ORS.
May 16, 1995
IN RE : NEBU LAL SHAW Vs. STATE
May 24, 1995
IN RE : SAMBHUNATH SWARNAKAR Vs. RABIN CHANDRA @ RABI DAS & ORS.
June 14, 1995
IN RE : SATISH AGGARWAL Vs. TIRATH SINGH
December 11, 1995
IN RE SMT KRISHNA SENGUPTA Vs. MONJULA MUKHERJEE
August 31, 1995
IN RE: ARAN CH. MITRA (DECEASED) Vs. STATE
August 24, 1995
IN RE: BINODE KUMAR LADDHA Vs. STATE OF WEST BENGAL
December 13, 1995
IN RE: CALPRO FOOD (PVT.) LTD. Vs. STATE
November 29, 1995
IN RE: M/S. SWAPNA STORES Vs. GENERAL MANAGER, METRO RAILWAY
March 15, 1995
IN THE GOODS OF: ARUN CH. MITRA (DECEASED) Vs. STATE
June 24, 1995
IND. IRON & STEEL CO. LTD. Vs. UNITED CONTRACT WORKERS UNION (C.I.T.U.) BURNPUR,
May 5, 1995
INDIA SALES INTERNATIONAL Vs. COLLECTOR OF CUSTOMS AND ORS.
November 23, 1995
INDIAN CABLE CO LTD Vs. COLLECTOR OF CUSTOMS
September 21, 1995
INDIAN CHARGE CHROME LTD Vs. TATA IRON AND STEEL CO LTD
January 20, 1995
INDIAN OIL CORPORATION LTD. Vs. INDIA CARBON LIMITED
April 13, 1995
INDIAS HOBBY CENTRE (P.) LTD Vs. KWALITY ICE CREAM LTD.
May 5, 1995
INDRAJIT MUKHERJEE Vs. STATE OF WEST BENGAL
May 4, 1995
INDUSTRIAL GASES LTD Vs. KAMSUP INDUSTRIAL GASES LTD
June 26, 1995
INDUSTRIAL GASES LTD Vs. KAMRUP INDUSTRIAL GASES LTD
November 15, 1995
INDUSTRIAL RECONSTRUCTION BANK OF INDIA Vs. BENGAL POTTERIES LTD. (IN LIQUIDATION)
July 31, 1995
ISLAM MOLLA Vs. STATE OF WEST BENGAL
September 20, 1995
J M D Medicare LTD Vs. Union of India UOI
March 29, 1995
J PATEL AND COMPANY Vs. NATIONAL FEDERATION OF INDUSTRIAL CO OPERATIVES LIMITED
August 18, 1995
J TEWARI Vs. UNION OF INDIA
September 3, 1995
J.J. CORPORATION Vs. ANZ GRINDLAYS BANK PLC
December 25, 1995
JAGANNATH JANA Vs. STATE OF WEST BENGAL
April 21, 1995
JAGAT MOHAN KAPUR Vs. WEALTH TAX OFFICER
April 22, 1995
JAGDISH CHANDRA MITRA Vs. DISTRICT MUNICIPAL ELECTION OFFICER AND OTHERS
July 5, 1995
JAGMOHAN SINGH AND PARTHA SARATHI CHAKRABORTY Vs. STATE OF WEST BENGAL
July 26, 1995
JAHED ALIAS JIAD SHAH Vs. STATE
July 5, 1995
JHARNA BANERJEE Vs. COMMISSIONERS OF SOUTH DUM DUM MUNICIPALITY AND OTHERS
August 8, 1995
JOYDEV DUTTA & ANR. Vs. STATE OF WEST BENGAL & ORS.
August 17, 1995
Joytirmoy Ghosh Vs. U B I
September 20, 1995
JYOTI LAL ADHIKARI Vs. SMRITIKANA GHOSH
July 4, 1995
KALIDAS GHOSH AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
November 10, 1995
KALIDAS MULLICK Vs. REGISTRAR OF ASSURANCE CALCUTTA
November 21, 1995
KALIPADO SAHA Vs. LILA RANI SAHA
January 19, 1995
KALPANA GHOSH Vs. STATE
July 28, 1995
KALPANA GHOSH Vs. STATE OF WEST BENGAL & ORS.
December 18, 1995
KAMALA BALA BISWAS Vs. KALACHAND SARKAR
September 15, 1995
KANAI MISTRY Vs. STATE
April 28, 1995
KANJI BIBI Vs. MOHAMMAD SIDDIQUE
December 15, 1995
KASHINATH MUKHERJEE AND ORS. Vs. SANDHYA HAIDER & ORS.
August 2, 1995
Kashinath Tapuriah Vs. Incab Industries Limited
May 8, 1995
KEDAR NATH SHAW Vs. SULTAN SHEIK ALIAS SULTAN AHMED
May 18, 1995
KENARAM ALIAS KINURAM MAJHI Vs. STATE
April 28, 1995
KESAB RANJAN SUR Vs. STATE OF WEST BENGAL
February 6, 1995
KONNAGAR SAMABAYA BANK LTD Vs. NILMANI BANERJEE
July 31, 1995
KRISHAN PRASAD SINGHI Vs. TAX RECOVERY OFFICER
September 1, 1995
KRISHNA CHANDRA ROY AND ANOTHER Vs. DILIP KUMAR DEY AND ANOTHER
December 6, 1995
KRISHNA CHANDRA SINGHA Vs. STATE OF WEST BENGAL
July 11, 1995
KRISHNA SENGUPTA Vs. MANJULA MUKHERJEE
August 13, 1995
KUMARI PIYALI DAS Vs. STATE OF WEST BENGAL & ORS.
January 11, 1995
KUTUBUDDIN AHMED Vs. BOARD OF WAKFS WEST BENGAL
January 20, 1995
LAKSHMAN BHOWMICK Vs. SATYA NARAYAN CHAKRABORTY
September 21, 1995
LAKSHMI NARAYAN KATHGOLA FIRM Vs. STATE OF WEST BENGAL
December 21, 1995
LARSEN & TOUBRO LIMITED Vs. KANAK PROJECT LIMITED
November 15, 1995
LILABATI DUTTA Vs. STATE OF WEST BENGAL AND ORS.
December 6, 1995
LT. GOVERNOR Vs. ABDUL SALAM
January 11, 1995
M S NATARAJAN Vs. RAMASIS SHAW
January 4, 1995
M/S. CONTINENTAL TRANSPORT AND CONSTRUCTION CORPN. ANOTHER Vs. UNION OF INDIA AND OTHERS
April 6, 1995
MAA KALI MOTORS Vs. STATE OF WEST BENGAL
January 12, 1995
MACHINE WORKS INTERNATIONAL LTD. Vs. PREMIER IRON AND STEEL WORKS (P) LTD.
January 12, 1995
MADHABILATA DUTTA Vs. RAMESWAR PRASAD GUPTA
January 24, 1995
MADHU R N PANASURAMKA AND Vs. STATE OF WEST BENGAL
July 28, 1995
MADHUSUDAN KAYAL Vs. STATE OF WEST BENGAL AND OTHERS
February 16, 1995
MADHUSUDAN PAL Vs. STATE OF WEST BENGAL
March 20, 1995
MAHALAXMI RICE MILLS Vs. STATE OF WEST BENGAL
November 10, 1995
MAHENDRA KUMAR ROONGTA Vs. OFFICIAL LIQUIDATOR
March 16, 1995
MAHIMARANJAN DAS Vs. PUSPA RANI SARKAR
November 10, 1995
MAKNAM INVESTMENTS LTD Vs. STATE
February 13, 1995
MALA ROY Vs. SUSHIL KUMAR MITRUKA
January 25, 1995
MALABIKA DHAR Vs. UNIVERSITY OF NORTH BENGAL
April 27, 1995
MALINA RANI SAHA Vs. STATE OF WEST BENGAL & ORS.
November 29, 1995
MAMTA DHAWAN Vs. STATE OF WEST BENGAL AND OTHERS
September 7, 1995
MAN MOHAN GOSWAMY Vs. ANDAMAN AND NICOBAR ADMINISTRATION
September 20, 1995
MANIK ROY CHOWDHURY Vs. STATE OF WEST BENGAL
April 6, 1995
MANMATHA NATH DAS Vs. THE STATE OF WEST BENGAL AND ORS.
July 26, 1995
MANTU NAIK Vs. BANKIM CHANDRA MAITY
November 29, 1995
MD. ASLAM Vs. UNION OF INDIA AND ORS.
July 13, 1995
MIHIR KUMAR DUTTA Vs. B. MUKHERJEE
July 19, 1995
MIHIR KUMAR DUTTA Vs. B MUKHERJEE
July 9, 1995
MOHAMMAD ABDUL BARI Vs. DIST INSPECTOR OF SECONDARY EDUCATION OF SCHOOLS MURSHIDABAD
September 11, 1995
MOHAMMAD ALI Vs. SAFIQUL
May 5, 1995
MOHAMMAD NUR BAKSH Vs. SAHANARA BEGUM
May 16, 1995
MONORDAS SHAH Vs. STATE OF WEST BENGAL
February 13, 1995
MOTAHAR HOSSAIN Vs. STATE
January 25, 1995
MOYNUL HOQUE ALIAS MOYNUL HOQUE CHOWDHURY Vs. THE STATE OF WEST BENGAL AND OTHERS
December 4, 1995
MUCHHA MONDAL Vs. STATE OF WEST BENGAL
August 11, 1995
MUCHHA MONDAL Vs. STATE OF WEST BENGAL
July 11, 1995
MUKUL BHATTACHARJEE & ANR Vs. PRESIDING OFFICER, STATE TRANSPORT APPELLATE TRIBUNAL & ORS.
May 15, 1995
MURALI EXPORT HOUSE Vs. COMMISSIONER OF INCOME TAX
August 30, 1995
N T C W B A BR LTD Vs. SUDHANYA BISWAS
April 20, 1995
NABI MIR Vs. STATE OF W B
July 18, 1995
NABULAL SHAW Vs. STATE
November 17, 1995
NAND KISHORE GOENKA Vs. FLEXO PACK & ORS.
September 20, 1995
NAND KISHORE JALAN Vs. CHANDRA MOHINI KHULLAR
September 21, 1995
NANDADULAL DEY Vs. PUTUL DEY
May 15, 1995
NANDAN DUTTA Vs. STATE OF WEST BENGAL
November 20, 1995
NANKU HATI Vs. STATE OF WEST BENGAL
July 31, 1995
NARAYAN DAS BHAIYA Vs. UNION OF INDIAN AND OTHERS
May 4, 1995
NARAYANI TRADING CONCERN PVT LTD Vs. COLLECTOR OF CUSTOMS
May 19, 1995
NARESH CHANDRA GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
July 20, 1995
Navneet Kumar Vs. Collector of Customs
July 11, 1995
NAZIMUDDIN LASKAR AND OTHERS Vs. STATE AND OTHERS
August 23, 1995
NEBU LAL SHAW Vs. STATE
July 24, 1995
NEBU LAL SHAW Vs. STATE
January 1, 1995
NEELAM DEVI KAREL Vs. UNION OF INDIA & ORS.
February 9, 1995
Neera Gupta Vs. Sukumar Shankar Collr of Customs
July 26, 1995
NEPTUNE PAPER MILLS LTD. CONTRACTORS WORKERS UNION Vs. KANOI AGRO
July 20, 1995
NEW TOBACCO CO. LTD. Vs. OFFICIAL LIQUIDATOR
April 27, 1995
NILKANTA KOLAY Vs. OFFICIAL LIQUIDATOR
August 30, 1995
NIRANJAN DEY Vs. REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL
September 22, 1995
NIRANJAN GHOSH Vs. ANANDA MONDAL
May 5, 1995
NIRMAL KUMAR BISWAS Vs. STATE OF WEST BENGAL
July 26, 1995
NIRMAL KUMAR DEY ALIAS N K DEY Vs. J M LYNGDON MANAGING DIRECTOR OF FCI
May 10, 1995
NIRMAL KUMAR JANA Vs. DISTRICT INSPECTOR OF SCHOOLS S E CALCUTTA
November 22, 1995
NIRUPAMA SARKAR Vs. LIFE INSURANCE CORPORATION OF INDIA
August 8, 1995
Nripendra Kishore Chakraborty Vs. State of West Bengal
November 22, 1995
Oyatape Fibres Pvt LTD Vs. Collector of Customs
June 8, 1995
P C BHATTACHARYA Vs. STATE
June 19, 1995
P. MANI Vs. LT. GOVERNOR & ORS.
March 31, 1995
PALLAV GOSWAMI Vs. AVA RANI SINHA
August 3, 1995
PAM DEVELOPMENT PVT LTD Vs. CALCUTTA PORT TRUST
May 8, 1995
PANCHA MAYURAKSHI COTTON MILLS EMPLOYEES UNION Vs. STATE OF WEST BENGAL
March 20, 1995
PANCHANAN KARMAKAR Vs. ANANDAMOY KARMAKAR
May 19, 1995
PANCHI BALA MIDDA Vs. SRIMATI NAMITA RANI DEY CHOWDHURY
August 21, 1995
PANKAJ LOCHAN SAHOO Vs. STATE OF W B
June 29, 1995
PARESH KR ADAK AND ETC Vs. STATE OF WEST BANGAL
January 12, 1995
PARIMAL MONDAL Vs. STATE
August 22, 1995
PARRYS (CAL.) EMPLOYEES UNION Vs. JUDGE, SECOND INDUSTRIAL TRIBUNAL, CALCUTTA
April 4, 1995
PATIT PABAN GHOSH & ORS. Vs. DIRECTOR OF FISHERIES, WEST BENGAL & ORS.
November 22, 1995
Peerless General Finance and Investment Co LTD Vs. Reserve Bank of India
May 3, 1995
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
July 19, 1995
PHANINDRA NATH MAITY Vs. STATE OF WEST BENGAL
July 28, 1995
POOLIN HALDAR Vs. STATE
September 25, 1995
PRABHUDAYAL EDUCATION AND CHARITY TRUST AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
April 25, 1995
PRABIR RAY Vs. STATE OF WEST BENGAL
July 14, 1995
PRADIP KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
June 12, 1995
PRADIP KUMAR MUKHERJEE Vs. CHAITALI ALIAS MOLI MUKHERJEE
May 16, 1995
PRAN GOPAL ROY Vs. LAKMI BANERJEE
April 26, 1995
PRANAB KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL
March 15, 1995
PRANOY KUMAR DAS Vs. SOMNATH SARKAR
December 6, 1995
PRASANTA KUMAR ADAK Vs. STATE OF WEST BENGAL
January 12, 1995
PRASANTA KUMAR DEY Vs. CALCUTTA MUNICIPAL CORPORATION
February 6, 1995
PRASANTA KUMAR DEY Vs. BHADRESWAR MUNICIPALITY
March 24, 1995
PRASENJIT SAHA Vs. THE STATE OF WEST BENGAL & ORS.
June 23, 1995
PRATIC KUMAR SEN Vs. UNION OF INDIA
July 11, 1995
Pratul Kr Mukherjee Vs. Steel Authority of India
July 7, 1995
PREMIER INVESTORS Vs. SK. ABDUL RASID AND ORS.
November 13, 1995
PROBHAT CHANDRA GHOSH Vs. DAMODAR VALLEY CORPORATION
January 5, 1995
PRODYUT KUMAR BAIDYA Vs. CHAYA RANI BAIDYA
January 3, 1995
PRODYUT KUMAR BAIDYA Vs. CHAYA RANI BAIDYA
January 1, 1995
PROMODE RANJAN SARKAR Vs. LIFE INSURANCE CORPORATION OF INDIA
August 8, 1995
PROSHANTA GUHA AND MONORATH PANDEY Vs. INDIAN INST OF TECH KHARAGPUR
July 19, 1995
PROTIMA GHOSH Vs. STATE OF WEST BENGAL
August 11, 1995
PUNALUR PAPER MILLS LIMITED Vs. CENTRAL BANK OF INDIA
January 11, 1995
PUNJAB AND SIND BANK EMPLOYEES Vs. INDIAN BANKS ASSOCIATION
April 20, 1995
PURAM CHAND RANGA AND ORS. Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD.
June 26, 1995
PURAN CHANDRA BURMAN Vs. DEEPAK BHARGAVA
December 20, 1995
PURNA CHANDRA MUKHERJEE Vs. CORPORATION OF CALCUTTA
July 29, 1995
R B JEEVAN LALL Vs. MUNICIPAL BOARD
March 31, 1995
R. C. STORES AND ANOTHER Vs. THE MATERIAL SCRAP TRADE CORPORATION LTD. AND OTHERS
December 7, 1995
RABINDRA NATH MOORTHY NAIDU Vs. STATE OF WEST BENGAL
September 19, 1995
RABINDRA PARIDA ALIAS RABINDRA PARIZA ALIAS AURN Vs. STATE OF WEST BENGAL
February 3, 1995
RADHA KHAP Vs. UNION OF INDIA
February 27, 1995
RADHESHYAM KHEMKA Vs. M S PURI
September 11, 1995
RAFIKUL MONDAL Vs. STATE OF WEST BENGAL & ORS
July 13, 1995
RAGHUBIRSARAN JAIN Vs. STATE
June 28, 1995
RAJEKA BEGUM @ MINA Vs. STATE OF WEST BENGAL
September 19, 1995
Rajendra Prasad Singh Vs. Union of India
July 25, 1995
RAM BALAK SHAW Vs. RAMANATH PANDEY
November 28, 1995
RAM CHANDRA SINGH Vs. STATE
April 26, 1995
Ramapada Sinha Vs. Union of India UOI
December 22, 1995
RAMDAS BANERJEE Vs. STATE
November 10, 1995
RAMDHANI SHAW Vs. GURMIT SINGH AND OTHERS
December 6, 1995
RAMEN MAJUMDAR Vs. NANDITA GOSWAMI
January 16, 1995
RANABIR SENGUPTA Vs. UNION OF INDIA (UOI)
April 18, 1995
RANAJIT KUMAR BANERJEE Vs. PANCHANAN ADITYA
April 7, 1995
RANAJIT KUMAR BANERJEE Vs. PANCHANAN ADITYA AND ORS.
February 1, 1995
RANGE OFFICER MANNARGHAT Vs. SUKUMAR MIRDHA
September 13, 1995
RANJAN KR. HALDER Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
August 19, 1995
RANJAN KUMAR HALDAR Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
August 8, 1995
RANJIT KUMAR BHATTACHARYYA Vs. SABITA BHATTACHARYYA
December 22, 1995
RASHBEHARI UNITED CLUB Vs. HAZARIMAL SHARMA
September 21, 1995
RATAN LAL SETHI Vs. STATE OF WEST BENGAL
December 19, 1995
RATANLAL GARG ALIAS AGARWAL Vs. STATE
May 8, 1995
RATNESWAR BOSE Vs. NATIONAL INSTRUMENT LIMITED
September 12, 1995
REGISTRAR HIGH COURT CALCUTTA Vs. BIJOY GHOSH
July 11, 1995
ROHIT KUMAR MODWEL Vs. SUDIPA R MODWEL
January 6, 1995
ROSELL INDUSTRIES LTD Vs. STATE
July 4, 1995
RUDRA NARAYAN SINGHA Vs. STATE OF WEST BENGAL
June 10, 1995
Rup Chand Jain Vs. Collector of Customs Preventive
October 31, 1995
S K ABDUR RAHIM Vs. AMAL KR BANERJEE
August 31, 1995
S K DOGRA Vs. UNION OF INDIA
September 20, 1995
S P SING Vs. STATE
May 17, 1995
S T P LIMITED Vs. FIRST INDUSTRIAL TRIBUNAL OF WEST BENGAL
February 8, 1995
S.M. SAJJAD Vs. THE CALCUTTA MUNICIPAL CORPORATION
July 24, 1995
SACHINDRA NATH DAS Vs. STATE OF WEST BENGAL
January 20, 1995
SAFIQUE ALAM ALIAS SAFI Vs. STATE
May 19, 1995
SAIKAT GHOSH Vs. INSTITUTION OF ENGINEERS INDIA
April 13, 1995
SAILEN KUMAR MONDAL Vs. STATE OF WEST BENGAL
July 11, 1995
SAILENDRA NATH ROY Vs. STATE OF WEST BENGAL
May 3, 1995
SAMAR KUMAR DAS Vs. STATE OF WEST BENGAL AND OTHERS
August 8, 1995
SAMIR CHOWDHURY Vs. STATE OF WEST BENGAL AND ORS.
December 4, 1995
SAMIR SARKAR Vs. STATE OF WEST BENGAL
April 20, 1995
SANAT KR. DUTTA Vs. RAM SANTOSH MUKHOPADHYAY
December 25, 1995
SANJIT KUMAR SARDAR Vs. STATE
August 24, 1995
SANJOY CHAKRABORTY AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 30, 1995
SANKAR KUMAR DAS Vs. SUPERINTENDENT J N M HOSPITAL KALYANI
August 23, 1995
SANKAY WHEELS LIMITED Vs. THE NINTH INDUSTRIAL TRIBUNALS & OTHERS
August 1, 1995
SANTI DAS Vs. NATIONAL INSURANCE CO. LTD. AND ANOTHER
December 6, 1995
SANTI KUMAR JAIN Vs. ANIL KUMAR DATTA
May 12, 1995
SANTI RANJAN GANGULLY Vs. STATE OF WEST BENGAL ORS
June 21, 1995
SANTOSH KUMAR HUI Vs. PRAKASH KUMAR PALIT
July 4, 1995
SARBOJIT BANDHAPADHYAY Vs. UNIVERSITY OF CALCUTTA & ORS.
December 22, 1995
Sarida Bibi Vs. Amar Prasad Gagari
December 6, 1995
SAT PAUL Vs. INSPECTOR OF POLICE
May 16, 1995
SATYANARAI BARI AND ORS. Vs. PROTIMA BANERJEE
June 13, 1995
SEBABRATA BOSE ASSOCIATES (P) LTD. Vs. STATE OF WEST BENGAL
November 30, 1995
SEPHALI BERA Vs. SUTUSHAR KANTI BARIK
November 28, 1995
SH HANUMAN STEEL ROLLING MILLS CO LTD Vs. ASSISTANT REGISTRAR
September 8, 1995
SHBAVANI GHOSH (MISS) Vs. THE WEST BENGAL BOARD OF EXAMINATION FOR ADMISSION ENGINEERING, MEDICAL AND TECHNOLOGICAL DEGREE COLLEGES
August 28, 1995
SHIBU CHAKRABORTY Vs. ARATI PODDAR & ANR.
August 28, 1995
SHILA KUNDU Vs. ASANSOL
February 1, 1995
SHILA PYNE Vs. STATE OF WEST BENGAL
August 14, 1995
SHREE BAJARANG ELECTRIC STEEL PRIVATE LTD Vs. STATE
January 4, 1995
SHYAMRAJ Vs. STATE
June 19, 1995
SIBA PRASAD MUKHERJEE Vs. STATE OF WEST BENGAL
July 28, 1995
SIBAPADA DAS Vs. STATE OF WEST BENGAL
March 21, 1995
Sibdas Mukherjee Vs. Chief General Manager I Eastern Coalfields
March 15, 1995
SIBEN KUMAR MONDAL Vs. HINDUSTHAN PETROLEUM CORPORATION LTD
February 16, 1995
SIMA BHATTACHARYA ALIAS CHAKRABORTY Vs. STATE OF WEST BENGAL
August 22, 1995
SINGH ALLOYS STEEL LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
May 31, 1995
SIPRA MAJUMDAR Vs. STATE OF WEST BENGAL
December 11, 1995
SK. ABU SALAM SARKAR Vs. STATE OF WEST BENGAL & ORS.
December 6, 1995
SK. SAMSUDDIN Vs. STATE OF WEST BENGAL AND OTHERS
August 21, 1995
SK. SHAMSUDDIN Vs. STATE OF WEST BENGAL
November 14, 1995
SMITH STANISTREET PHARMACEUTICALS LTD. Vs. PRABIR KUMAR SENGUPTA
April 21, 1995
SMT. DIPALI GUPTA Vs. THE CHAIRMAN PANIHATI MUNICIPALITY & ORS.
August 22, 1995
SMT. REKHA RANI MAITY & ORS. Vs. JAGATPATI SASHMAL
June 27, 1995
SNEHA KHEMKA Vs. K.L. VERMA, J.S. GOI AND ORS.
December 19, 1995
SOHANLAL DUGAR Vs. DWARKA NATH JHA
December 5, 1995
SOMNATH SINHA Vs. STATE OF WEST BENGAL
July 27, 1995
SOVA GHOSH Vs. ASIT KR. GHOSH
September 21, 1995
SRI ASTOPADA BHAR Vs. SRI LAXMI KANTA SADHUKHAN
July 25, 1995
SRI GOPAL DAS BAGRI Vs. CALCUTTA ELECTRIC SUPPLY CORPN., LIMITED & OTHERS
August 28, 1995
SRI JAGANNATH SINGH Vs. COAL INDIA LTD. & ORS.
February 10, 1995
Sri Swapan Ray Vs. Indian Airlines Ltd
November 15, 1995
SRIDHAR DAS Vs. STATE OF WEST BENGAL
May 4, 1995
SRIMATI KRISHNA SENGUPTA Vs. SRIMATI MONJULA MUKHERJEE
August 31, 1995
SRUMOYU GHOSH Vs. STATE OF WEST BENGAL
July 13, 1995
STATE Vs. BHOLA PAL ALIAS SALIL PAL
July 5, 1995
STATE Vs. RATAN GARG ALIAS AGARWALA
May 8, 1995
STATE Vs. UNION OF INDIA
March 21, 1995
STATE OF WEST BENGAL Vs. TAPAN KANTI ROY
June 20, 1995
STATE OF WEST BENGAL Vs. BEJOYESH GHOSH
June 30, 1995
STATE OF WEST BENGAL Vs. JOSHI JUTE CORPORATION
June 28, 1995
STATE OF WEST BENGAL Vs. TAPANKANTIROY
June 29, 1995
STATE OF WEST BENGAL Vs. MANORANJAN MONDAL AND ORS.
November 6, 1995
STATE OF WEST BENGAL Vs. ANIMESH RAY
August 24, 1995
STATE OF WEST BENGAL AND ORS. Vs. KISHORE KUMAR MOHAPATRA
November 27, 1995
STATE OF WEST BENGAL AND OTHERS Vs. TAPAN MANNA
June 28, 1995
STATE TRANSPORT AUTHORITY W B Vs. ASIS KUMAR ROY
January 12, 1995
STEEL AUTHORITY OF INDIA LIMITED Vs. SANTOSH KUMAR JOARDAR
February 10, 1995
SUBAL SAKHA MONDAL Vs. STATE OF WEST BENGAL
September 8, 1995
SUBHAJIT BANERJEE Vs. STATE OF WEST BENGAL
May 17, 1995
SUBHENDU GUPTA Vs. CALCUTTA VYAPAR PRATISTHAN LTD
March 29, 1995
SUBIR CHATTERJEE Vs. SMT. S. CHHAYAJLANI
May 16, 1995
Subrata Guha Sarkar Vs. Second Labour Court
December 8, 1995
SUJIT KUMAR GUHA THAKURATA Vs. THE STATE OF WEST BENGAL & ORS.
May 19, 1995
SUJIT MITRA Vs. LILA MONDAL (MITRA)
September 6, 1995
SUKHENDU BIKASH CHATTERJEE Vs. ANJALI CHATTERJEE
September 21, 1995
SUNDERLAL JAIN Vs. UNION OF INDIA
December 7, 1995
SUNIL KUMAR BASU AND TWO ORS Vs. DWINJENDRA NATH MITRA
December 5, 1995
SUNIL KUMAR GHOSH Vs. STATE OF WEST BENGAL
February 3, 1995
Sunirmal Roy Chowdhury Vs. Life Insurance Corporation of India
December 11, 1995
SUNITA SHARMA Vs. RATNA DAS GHOSAL
May 5, 1995
SUNITY SARKAR Vs. DEBAPROSAD SINHA
February 10, 1995
SURABALA SAHA Vs. COLLECTOR OF CUSTOMS
January 13, 1995
SURENDRA KUMAR GROVER Vs. JAYANTA ROY
September 18, 1995
Surendra Vikram Singh Agarwala Vs. Kanhaya Lal Agarwalla
July 25, 1995
SUSHIL DHALI Vs. A AND N ADMINISTRATION
September 13, 1995
SWAPAN BHAKTA PETITIONER Vs. STATE OF WEST BENGAL
September 21, 1995
Swapan Bose Vs. Ram Krishna Co operative Bank Ltd
August 25, 1995
SWAPAN KUMAR DAS Vs. SOMA DAS SMT
August 4, 1995
SWAPNA GHOSH Vs. DILIP KUMAR DEY
December 6, 1995
T K DUTTA Vs. PAWAN KUMAR DIDWANI
April 19, 1995
TANDRA MONDAL Vs. STATE OF WEST BENGAL
July 14, 1995
TAPAN CHOUBAY Vs. STATE OF WEST BENGAL AND OTHERS
January 16, 1995
TAPAN KR. BANERJEE & ORS. Vs. STATE OF WEST BENGAL & ORS
May 19, 1995
TAPAN KUMAR BISWAS Vs. UNION OF INDIA
July 17, 1995
TAPAS CHOWDHURY Vs. UNION OF INDIA
September 5, 1995
Tapas Mondal Vs. Eastern Coalfields Ltd
February 9, 1995
TAPIRADHAJ MALTY Vs. ANIMA MAITY AND ANOTHER
August 8, 1995
TARUN CHAKRABORTY Vs. STATE OF WEST BENGAL
February 16, 1995
TATA CONSTRUCTION AND PROJECTS LTD Vs. STEEL AUTHORITY OF INDIA LTD
November 23, 1995
Texmaco Limited and O P Jhunjhunwalla Vs. Deputy Director Enforcement Directorate
March 21, 1995
Thakur Majhi Vs. Chairman cum Managing Director Eastern Coalfields Ltd
February 14, 1995
THAKURDAS SAHA Vs. STATE OF WEST BENGAL AND OTHERS
August 24, 1995
THANESWAR GAYEN Vs. STATE OF WEST BENGAL
April 21, 1995
THE INDIAN IRON & STEEL CO. LTD. Vs. UNITED CONTRACT WORKERS UNION (C.I.T.U.) BURNPUR, BURDWAN W.B. & ORS.
May 5, 1995
THE INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD. Vs. DRUCK UND PAPER INDIA LTD.
April 20, 1995
TRACKS TRADE PRIVATE LIMITED Vs. SAMIR SOBHAN SANYAL AND OTHERS
July 6, 1995
TRAVEL CORPORATION INDIA LTD Vs. UNION OF INDIA
September 20, 1995
TUSHAR KANTI GHOSH Vs. STATE
November 2, 1995
UCO BANK Vs. CONCAST PRODUCTS LTD
December 15, 1995
UMA TALAPATRA Vs. MANABENDRA TALAPATRA
January 20, 1995
Uma Talapatra Vs. Manabendra Talapatra
January 11, 1995
UNION OF INDIA Vs. KEDAR SOMANI
May 2, 1995
UNION OF INDIA Vs. M/S. JAIN ASSOCIATES & ORS.
June 27, 1995
UNION OF INDIA Vs. BHARAT CONSTRUCTION
November 22, 1995
UNION OF INDIA Vs. K K MAZUMDAR
December 21, 1995
UNION OF INDIA Vs. SAHADEO SINGH
June 28, 1995
UNION OF INDIA (UOI) Vs. PAWAN KUMAR DIDWANIAN
July 19, 1995
UNION OF INDIA (UOI) Vs. ASHOKE INDUSTRIES
August 2, 1995
Union of India UOI Vs. Kanti Tarafdar
September 7, 1995
UNITED CONTRACTORS Vs. ORISSA MINERALS DEVELOPMENT CO. LTD.
July 7, 1995
UNIVERSITY OF CALCUTTA Vs. SOUMIT CHAKRABORTY
April 7, 1995
Urmila Bharuka Vs. Union of India UOI
February 22, 1995
URMILA BHARUKA Vs. COVENTRY SPRING AND ENGINEERING COMPANY LIMITED
January 4, 1995
USHA ALLOYS STEELS LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
February 28, 1995
UTPAL SIKDAR Vs. ASSISTANT COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN
March 22, 1995
UTTAM GHOSH ALIAS UTTAM KUMAR GHOSH Vs. STATE OF WEST BENGAL
June 30, 1995
VIJAY PAHWA Vs. SAMIR MUKHOPADHYAY
May 5, 1995
VIJAYA MINERALS PRIVATE LIMITED Vs. BIKASH CHANDRA DEB
June 27, 1995
VISVA BHARATI Vs. RAKHI DEBNATH
July 4, 1995
W.B. CHEMICAL INDUSTRIES LTD. Vs. MODERN FOOD INDUSTRIES (INDIA)
November 29, 1995
WEST BENGAL STATE ELECTRICITY BOARD Vs. AMIYA KUMAR BANDOPADHYAY & ORS.
May 8, 1995
WESTINGHOUSE SAXBY FARMER LTD Vs. RAJ BEHARI RAM
April 28, 1995
YUKUB ALI SARANJ Vs. STATE OF WEST BENGAL
August 11, 1995
ZAHIR AHMED Vs. AZAM KHAN
September 21, 1995