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Case Index
Title
Date
A B SINGH Vs. CHAIRMAN DENA BANK
July 21, 1995
A K VARMA Vs. STATE OF M P
July 14, 1995
ABDEALI ALI HUSSAIN SETHWALA Vs. ASGARALI TAHIRALI
July 13, 1995
Abdul Gaffar Vs. State of M.P.
February 9, 1995
ABDUL KARIM KHAN Vs. STATE OF MADHYA PRADESH
February 28, 1995
Abdul Majeed Khan Vs. Suriya Parveen
September 13, 1995
Abid Hussain Vs. S.M. Rais Alam
October 11, 1995
ACHAL ALLOYS Vs. UCO BANK
July 10, 1995
ACME FABRIK PLAST COMPANY Vs. INCOME TAX OFFICER
January 12, 1995
ADARSH MATSODYOG SAHAKARI SANSTHA Vs. M P RAJYA MATSYA VIKAS NIGAM
August 2, 1995
ADITYA SHRIVASTAVA Vs. SURESH NANDAN SRIVASTHAVA
January 18, 1995
Administrator, Krishi Upaj Mandi, Chhindwara Vs. Tilakraj Juneja
August 8, 1995
Administrator, M.C., Morena Vs. Babulal Sharma
July 3, 1995
AGAR BRORS Vs. COMMISSIONER OF SALES TAX M P
December 5, 1995
AGARWAL FINANCE CORPORATION Vs. JAWAHAR LAL
January 3, 1995
AJAD KHAN Vs. AASMABI
September 13, 1995
AJIT SINGH Vs. NAGAR PANCHAYAT
July 3, 1995
AJMER SINGH TOMAR Vs. RAGHURAJ SINGH TOMAR
June 19, 1995
AKHTAR BROTHERS Vs. STATE OF MADHYA PRADESH
September 15, 1995
Akshaya Restaurant Vs. P. Anjanappa
March 27, 1995
ALL INDIA STATE BANK OF INDORE OFFICERS COORDINATION COMMITTEE Vs. STATE BANK OF INDORE
January 5, 1995
ALL INDIA SUBORDINATE STAFF BANK EMPLOYEES, ASSOCIATION, GWALIOR Vs. CENTRAL BANK OF INDIA
September 29, 1995
Amar Vs. State of M.P.
January 20, 1995
AMAR SINGH Vs. STATE OF M P
February 17, 1995
AMARSINGH Vs. STATE OF MADHYA PRADESH
April 7, 1995
AMARSINGH BADRI Vs. STATE OF M P
April 7, 1995
ANAND SWAROOP TIWARI Vs. RAM RATAN JATAV
August 23, 1995
Anandilal Vs. State of M.P.
March 2, 1995
Angile Insulations Vs. Davy Ashmore lndia Ltd.
April 18, 1995
ANGURI DEVI Vs. SMT. GULAB BAI
April 7, 1995
Anil Saran Vs. State of Bihar
August 24, 1995
ANITA BAI Vs. MOHANLAL MAHORE
November 13, 1995
Anjana Mulkalwar Vs. Bhanu Yadav
May 10, 1995
ANOKHELAL Vs. STATE OF M P
January 11, 1995
Anupama Gupta Vs. State of M.P.
January 11, 1995
ANURADHA PAL Vs. JEEWAN PAL
August 16, 1995
ARAJPATRIT SHASHKIYA KARMACHARI GRIH NIRMAN SANSTHA GWALIOR Vs. SUBHASH YADAV
April 21, 1995
Aries Advertising Bureau Vs. C.T. Devraj
February 22, 1995
Arjun Vs. Indore Municipal Corporation
August 30, 1995
ARJUN Vs. STATE OF MADHYA PRADESH
May 3, 1995
ARJUN SINGH PARIHAR Vs. COMMERCIAL and INDUSTRIAL CO OPERATIVE BANK LTD
March 13, 1995
ARUN GROVER ANIL KUMAR GUPTA RAM NARAIN AND PREM CHAND Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
April 18, 1995
Arun Kumar Dubey Vs. Ku. Renu Gupta
March 16, 1995
Arvind Tiwari Vs. Murad Khan
December 7, 1995
Ashok Vs. Ashok Singh
February 28, 1995
ASHOK Vs. ASHOK SINGH
March 14, 1995
ASHOK KOHLI Vs. PRAKASH CHAND
July 10, 1995
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
April 21, 1995
ASHOK KUMAR Vs. STATE OF M P
February 20, 1995
ASHOK KUMAR Vs. MOHAN LAL KEHAR
December 8, 1995
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
November 6, 1995
ASHOK KUMAR BHOMIA Vs. CENTRAL BANK OF INDIA
July 3, 1995
ASHOK MOTORS Vs. ASSISTANT SALES TAX OFFICER
December 14, 1995
Ashok Sangvi Vs. State of M.P.
January 25, 1995
ASHUTOSH KUMAR SINGH RATHORE Vs. STATE BANK OF INDORE AND ANR.
January 2, 1995
Assistant Commissioner, Gadag Vs. Mathapati Basavannewwa
August 17, 1995
ASSOCIATED CEMENT COMPANIES LIMITED Vs. STATE OF MADHYA PRADESH
March 29, 1995
AUTO SALES BOMBAY Vs. COMMISSIONER OF SALES TAX M P
December 5, 1995
AVN TUBES LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
February 24, 1995
AWADHESH PRASAD SHUKLA Vs. PROFESSOR J P SHUKLA
July 3, 1995
AWAS RAHAT GRIHA NIRMAN SAHAKARI SAMITI MARYADIT BHOPAL Vs. RANVEER SINGH REGISTRAR CO OPERATIVE SOCIETIES BHOPAL
March 13, 1995
AYODHYA PRASAD Vs. IDANDAS AND OTHERS
December 12, 1995
AZAD BUS SERVICE Vs. COMMISSIONER OF INCOME TAX
December 1, 1995
B D B PRASAD Vs. BANK OF INDIA
March 15, 1995
B M AGRO INDUSTRIES Vs. STATE BANK OF INDORE
January 19, 1995
B R PHOSPHATE Vs. COMMISSIONER OF SALES TAX M P
November 6, 1995
B S SARA Vs. STATE OF M P
October 16, 1995
BABULAL Vs. NARMADA SAHAKARI TEL PRAKRIYA SAMITI MARYADIT
September 11, 1995
BABULAL Vs. UNION OF INDIA
December 8, 1995
BABULAL Vs. UNION OF INDIA
December 11, 1995
Babulal and Anr. Vs. Union of India
January 11, 1995
BABULAL S O DAMODARJI AGRAWAL Vs. MOHAMMAD SHARIF
December 11, 1995
BABULAL SOBHAGMAL MODI Vs. UNION OF INDIA
January 19, 1995
BADRI PRASAD MATHUR Vs. ADMINISTRATOR NAGAR PALIKA PARISHAD
October 13, 1995
BADRIPRASAD MALVIYA Vs. BANK OF INDIA AND TWO ORS
September 1, 1995
BAIJNATH PRASAD Vs. STATE OF M P
March 31, 1995
BALA RAM Vs. STATE OF M.P.
January 19, 1995
BALKRISHNA GOYAL Vs. COMMISSIONER OF WEALTH TAX
December 13, 1995
BALKRISHNA SHARMA Vs. STATE BANK OF BIKANER AND JAIPUR
June 27, 1995
Balram Chandra Vs. State of U.P.
April 24, 1995
BANARSIDAS FATEHCHAND NELA Vs. COMMISSIONER OF SALES TAX M P
January 13, 1995
BANK OF BARODA Vs. R.M. PATWA AND ANR.
May 10, 1995
BANK OF INDIA Vs. BHANWAR LAL AND OTHERS
August 8, 1995
BANK OF INDIA Vs. PRITAMSINGH
March 10, 1995
BANKATLAL Vs. DISTRICT CENTRAL CO OPERATIVE BANK
March 6, 1995
BANSILAL Vs. STATE BANK OF INDORE
February 1, 1995
Banti Prasad Vs. State of M.P.
April 4, 1995
BAPU S O RAMSINGH Vs. BAHADURSINGH S O LALSINGH
February 10, 1995
BASA BAI Vs. ANANDA
January 12, 1995
Basanti Bai Vs. State of M.P.
July 5, 1995
BASHIRAN BAI Vs. VIMLADEVI
September 6, 1995
Bawariya Vs. State of M.P.
January 10, 1995
BEBIBAI Vs. SHANTILAL
January 6, 1995
BEDARIA Vs. STATE OF M P
January 9, 1995
BENI PRASAD RATHORE Vs. STATE OF M.P.
March 14, 1995
BENIBAI Vs. CHAMPABAI
November 14, 1995
BHAG SINGH Vs. SUNITA
March 9, 1995
BHAGSINGH Vs. SUNITA
March 3, 1995
BHANWAR SINGH Vs. RAMCHARAN
February 8, 1995
BHARAT ALUMINIUM COMPANY LIMITED Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
November 24, 1995
BHARAT ALUMINIUM COMPANY LTD Vs. SALES TAX COMMISSIONER
January 11, 1995
BHASKARAN M S Vs. MANAGING DIRECTOR STEEL AUTHORITY OF INDIA AND
June 26, 1995
Bhola Vs. State of M.P.
October 30, 1995
BHOLAKUMAR Vs. STATE OF M P
April 26, 1995
BHUVANESH PUROHIT Vs. STATE OF M. P. AND OTHERS
July 14, 1995
Birla Cement Works Vs. G.M., Western Railways
January 2, 1995
BRAHMADUTT GUDTA Vs. MUNICIPAL CORPORATION GWALIOR
October 30, 1995
BRIJ KISHORE SHUKLA Vs. M P S R T CORPORATION
March 21, 1995
Brij Mohan Vs. Sukhia Bai
July 26, 1995
BRIJENDRA KUMAR AGARWAL Vs. UNION OF INDIA
January 10, 1995
BUNDELKHAND TRAVELS Vs. STATE OF MADHYA PRADESH
August 25, 1995
Butu Prasad Kumbhar Vs. Steel Authority of India Ltd.
March 30, 1995
C.B.L. Shrivastava Vs. State of M.P.
February 28, 1995
CEMENT FACTORY MAZDOOR SANGH, BANMORE Vs. BANMORE CEMENT WORKS
April 21, 1995
CENTRAL AUTOMOBILES Vs. COMMISSIONER OF SALES TAX.
November 13, 1995
Central Bank of India Vs. Shivam Udyog
January 13, 1995
CENTRAL BANK OF INDIA Vs. DEVDATT SHUKLA
March 10, 1995
CENTRAL WARE HOUSING CORPORATION, NEW DELHI Vs. MUNICIPAL CORPORATION, KHANDWA
July 27, 1995
CENTRAL WAREHOUSING CORPORATION Vs. MUNICIPAL CORPORATION
March 27, 1995
Chainsingh Vs. Lalji
February 24, 1995
CHAMBAL GHATI SHIKSHA PRASAR SAMITI Vs. STATE OF MP
July 14, 1995
CHANDRABHAN SINGH SIKARWAR Vs. STATE OF MADHYA PRADESH
February 2, 1995
CHANDRAKANT SONI Vs. MUKESH SAHU
December 6, 1995
CHANDRAPRABHA DEVI Vs. PRAMOD KUMAR AGGARWAL
January 9, 1995
CHANDRIKA Vs. RAJARAM
February 2, 1995
CHATTISGARH MUKTI MORCHA Vs. STATE OF M P
February 7, 1995
CHATURBHUJ RAWAT Vs. STATE OF MADHYA PRADESH
October 20, 1995
CHHABABAI Vs. STATE OF M P
October 9, 1995
Chhadamilal Vs. Devendra Kumar
July 20, 1995
CHHATISAGARH MUKTI MORCHA Vs. STATE OF MADHYA PRADESH
February 17, 1995
CHHOTEY SHIV KUMAR Vs. STATE OF MADHYA PRADESH
February 15, 1995
CHINGABEG Vs. STATE OF MADHYA PRADESH
November 8, 1995
CHITRANJAN SINGH KHUSHAL SINGH Vs. STATE OF M P
April 17, 1995
CITIZEN AND INHABITANTS OF MUNICIPAL WARD NO 15 GWALIOR Vs. MUNICIPAL CORPORATION GWALIOR
December 14, 1995
COLLECTOR Vs. KALAWATI
September 14, 1995
COMMISSIONER FOR WORKMEN COMPENSATION Vs. SATISH SHRIVASTAVA
December 8, 1995
COMMISSIONER OF GIFT TAX Vs. BHOLARAM
August 25, 1995
COMMISSIONER OF GIFT TAX Vs. PREMLAL CHORONGILAL MAHAWAR
December 11, 1995
COMMISSIONER OF GIFT TAX Vs. LAXMINARAYAN MAHAWAR
March 8, 1995
COMMISSIONER OF INCOME TAX Vs. DAYALAL MEGHJI AND CO
January 19, 1995
COMMISSIONER OF INCOME TAX Vs. DAYALAL MEGHJI AND CO
January 18, 1995
COMMISSIONER OF INCOME TAX Vs. ACME PAPER LIMITED
December 11, 1995
COMMISSIONER OF INCOME TAX Vs. SANTOSH RANI
December 15, 1995
COMMISSIONER OF INCOME TAX Vs. MAN MOHAN DAS
December 14, 1995
COMMISSIONER OF INCOME TAX Vs. BHANDARI CAPACITORS PRVATE LIMITED
December 14, 1995
COMMISSIONER OF INCOME TAX Vs. BHIMRAJ SUNDERLAL
December 14, 1995
COMMISSIONER OF INCOME TAX Vs. KRISHNA TRUST
January 3, 1995
COMMISSIONER OF INCOME TAX Vs. RAMESH MALIK
December 6, 1995
COMMISSIONER OF INCOME TAX Vs. SCIENTIFIC REFRACTORS
December 4, 1995
COMMISSIONER OF INCOME TAX Vs. JIJIBAI SHINDE
November 22, 1995
COMMISSIONER OF INCOME TAX Vs. SAMBHUDAYAL DWARKADAS
November 22, 1995
COMMISSIONER OF INCOME TAX Vs. DESTINY INVESTMENTS PRVATE LIMITED
November 28, 1995
COMMISSIONER OF INCOME TAX Vs. GOVINDRAM SEKSARIA CHARITY TRUST
November 28, 1995
COMMISSIONER OF INCOME TAX Vs. FATEHLAL
November 29, 1995
COMMISSIONER OF INCOME TAX Vs. DEVI AHILYABAI HOLKAR EDUCATIONAL TRUST
November 29, 1995
COMMISSIONER OF INCOME TAX Vs. ACHAL ALLOYS PRVATE LIMITED
November 13, 1995
COMMISSIONER OF INCOME TAX Vs. DEORA PU CABNCON MFG COMPANY PRVATE LIMITED
November 13, 1995
COMMISSIONER OF INCOME TAX Vs. ANWARKHAN MEHBOOB CO
November 13, 1995
COMMISSIONER OF INCOME TAX Vs. LAXMANDAS BHATIYA
November 15, 1995
COMMISSIONER OF INCOME TAX Vs. HASSOMAL
September 21, 1995
COMMISSIONER OF INCOME TAX Vs. DARSHAN TALKIES
September 25, 1995
COMMISSIONER OF INCOME TAX Vs. LOKENDRA SINGH
September 27, 1995
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE PROCESSING AND MARKETING SOCIETY
September 27, 1995
COMMISSIONER OF INCOME TAX Vs. HIRALAL AGRAWAL
October 10, 1995
COMMISSIONER OF INCOME TAX Vs. HARBANSLAL GUPTA
April 6, 1995
COMMISSIONER OF INCOME TAX Vs. MOHANSINGH AND SONS
May 10, 1995
COMMISSIONER OF INCOME TAX Vs. SATYAM GINNING PRESSING AND OIL MILLS
November 8, 1995
COMMISSIONER OF INCOME TAX Vs. CHANDAN WOOD PRODUCTS
November 10, 1995
COMMISSIONER OF INCOME-TAX Vs. YAWAR RASHID
December 14, 1995
COMMISSIONER OF SALES TAX Vs. HUKUMCHAND MILLS LTD
December 19, 1995
COMMISSIONER OF SALES TAX Vs. KANTILAL SURESH CHAND
November 17, 1995
COMMISSIONER OF SALES TAX Vs. M P AGRO PESTICIDES LTD
January 13, 1995
COMMISSIONER OF SALES TAX Vs. UTTAM CONSTRUCTION CO
November 6, 1995
COMMISSIONER OF SALES TAX M P Vs. NATIONAL LOCK STORES
November 8, 1995
COMMISSIONER OF SALES TAX M P Vs. VINOD MILLS CO LTD
November 10, 1995
COMMISSIONER OF SALES TAX M P Vs. INCHARGE OFFICER CO-OPERATIVE MARKETING SOCIETY
October 19, 1995
COMMISSIONER OF SALES TAX M P Vs. P D AND COMPANY
January 12, 1995
COMMISSIONER OF SALES TAX M P Vs. KRISHNA OIL TRADING CO
November 20, 1995
COMMISSIONER OF SALES TAX M P Vs. RAJESH ELECTRICALS
December 6, 1995
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. BANSHIDHAR SANWALRAM
March 7, 1995
COMMISSIONER OF SALES TAX, M.P. Vs. M.P. STATE INDUSTRIES CORPORATION LTD. BHOPAL
February 8, 1995
COMMISSIONER OF SALES TAX, M.P. Vs. SHANKAR MOTOR STORES.
March 13, 1995
COMMISSIONER OF SALES TAX, M.P. Vs. NATIONAL ENTERPRISES.
November 27, 1995
COMMISSIONER OF WEALTH TAX Vs. MOHAMMAD SABIR
October 19, 1995
COMMISSIONER OF WEALTH TAX Vs. LATE SHRI LOKENDRA SINGH
November 16, 1995
COMMISSIONER OF WEALTH TAX Vs. MUKESH KUMAR AGARWAL
January 30, 1995
COMMISSIONER OF WEALTH TAX Vs. LOKENDRA SINGH
November 16, 1995
COMMISSIONER OF WEALTH TAX Vs. NADIR RASHID
November 13, 1995
COMMISSIONER OF WEALTH TAX Vs. RAJENDRA SINGH
November 13, 1995
COMMISSIONER OF WEALTH TAX Vs. PUKHRAJBAI JAIN
November 14, 1995
COMMISSIONER OF WEALTH TAX Vs. DALCHAND JAIN
November 14, 1995
COMMISSIONER OF WEALTH TAX Vs. SHOBHARAM GAMBHIRMAL
December 14, 1995
COMMISSIONER OF WEALTH TAX Vs. LAXMIBAI GODAWAT
September 27, 1995
Consumer Unity and Trust Society Vs. Chairman, Bank of Baroda
January 31, 1995
D AND H SECHERON ELECTRODES Vs. ASST COLLECTOR CENTRAL EXCISE DIVISION
January 11, 1995
D P RAJU Vs. STATE OF M P
September 4, 1995
D. Krishna Veni Vs. State of Orissa
January 19, 1995
DADARIYA SALES AND SERVICE Vs. COMMISSIONER OF INCOME TAX
February 3, 1995
DARYAOBAI Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
July 20, 1995
Dasru Vs. State of M.P.
August 30, 1995
DAULAT Vs. STATE OF MADHYA PRADESH
July 21, 1995
DAYABHAI KASHIBHAI PATEL Vs. STATE OF MADHYA PRADESH
January 17, 1995
Dayalal alias Devilal alias Dasharath Vs. Union of India & Ors.
September 13, 1995
DAYARAM PREMLAL PRADHAN Vs. STATE OF MADHYA PRADESH
February 22, 1995
DEENANATH Vs. WAZEER (BASEER)
September 22, 1995
DEEPAK KUMAR Vs. STATE BANK OF INDIA
October 6, 1995
DENA BANK Vs. BEDI FABRICATION WORKS AND ORS
March 13, 1995
DEODAS MOHANTA Vs. STATE OF MADHYA PRADESH
February 3, 1995
DEVRAJ GARG Vs. MARUTI UDYOG LTD.
November 10, 1995
DEVRAM BILVE Vs. INDUMATI
March 29, 1995
DEVRAM SOMAJI PATIDAR Vs. SADU CHENAJEE
December 8, 1995
DEVSTHALE V V Vs. INCOME TAX OFFICER
February 14, 1995
DEWAS TEXTILES MILLS (P) LTD. Vs. HIND SYNTEX LTD
September 26, 1995
DHANIRAM AHIRWAR Vs. HIGH COURT OF MADHYA PRADESH
February 3, 1995
DHANNA @ KARIYA Vs. STATE OF M.P.
September 29, 1995
DHIRENDRA NATH VERMA Vs. YASHWANT RAO RAMCHANDRA OGALE
September 5, 1995
DHULJI KISHANLAL SEN Vs. OMPRAKASH KANHAIYALAL AGRAWAL
July 6, 1995
DILIP KUMAR GHOSH Vs. STATE OF M.P.
December 22, 1995
Dilloo Vs. State of M.P.
July 10, 1995
DINESH CHANDRA Vs. UNION OF INDIA
July 20, 1995
Dinesh Kumar Vs. State of M.P.
July 4, 1995
Dinesh Kumar Agarwal Vs. Bank of India
August 7, 1995
Dinesh Kumar Dubey Vs. Administrator New Education Society, Jabalpur
June 26, 1995
DINESH KUMAR NIGAM Vs. J C MILLS LTD
June 19, 1995
Director, C.B.I. Vs. Niyamavedi
April 5, 1995
DIVISIONAL ENGINEER G AND M M P ELECTRICITY BOARD KATNI Vs. DALTAK CARBIDE CHEMICALS PRIVATE LIMITED
September 29, 1995
Diwan Lime Co. Pvt. Ltd. Vs. M.P.E.B.
January 11, 1995
DR. K. G. ASTHANA Vs. GOVERNMENT OF MADHYA PRADESH AND OTHERS
April 6, 1995
Durga Narayan Vs. Chairman, Dena Bank
January 20, 1995
DURGUATIYABAI Vs. GOVINDDAS
February 15, 1995
DURGWATIYABAI Vs. GOVINDDAS
February 5, 1995
DY. DIRECTOR AGRICULTURE Vs. MANGILAL
February 13, 1995
EMPLOYEE STATE INSURANCE CORPORATION Vs. GOKUL
December 8, 1995
EMPLOYEES STATE INSURANCE CORPN Vs. HUKUMCHAND MILLS LTD
January 9, 1995
ESSAR STEELS Vs. UNION OF INDIA
August 16, 1995
EXPO MACHINERY LTD Vs. PRESIDING OFFICER LABOUR COURT
May 8, 1995
Fakruddin Vs. Principal, Consolidation Training Institute
May 10, 1995
FILTER COMPANY Vs. COMMISSIONER OF SALES TAX M P
December 1, 1995
FIRM ESSAR STEELS Vs. UNION OF INDIA
August 18, 1995
FIROJUDDIN Vs. KALPANA
July 27, 1995
Food Corporation of India Vs. Thaneswar Kalita
March 6, 1995
Food Inspector, Balaghat Vs. Tejlal
January 13, 1995
G M PLASTICS INDUSTRIES Vs. BANK OF INDIA
November 17, 1995
G. Krishna Murthy Vs. State of Orissa
January 19, 1995
Gaffur Vs. Salma
August 9, 1995
Gajanand Prasad Joshi Vs. High Court of M.P.
October 6, 1995
GAJENDRA SINGH Vs. STATE OF M.P. & ORS.
August 25, 1995
GAJRAJ SINGH Vs. STATE OF MADHYA PRADESH
May 8, 1995
Ganesh Prasad Vs. State of M.P.
September 18, 1995
GANGA CUT PIECE CENTRE Vs. COMMISSIONER OF INCOME TAX
December 19, 1995
GANGA CUT PIECE CENTRE Vs. COMMISSIONER OF INCOME TAX
December 14, 1995
GANGA ENTERPRISES Vs. COMMISSIONER OF SALES TAX
November 2, 1995
GANGA RAM Vs. STATE OF M P
April 6, 1995
GAUTAMLAL AGRAWAL Vs. STATE OF MADHYA PRADESH
February 24, 1995
GEETA DEVI Vs. HARISH KUMAR ALIAS PURSHOTTAM
December 19, 1995
GENDALAL Vs. DEENNATH
April 6, 1995
Gendalal Vs. Radheshyam
April 3, 1995
GENERAL MANAGER ORDNANCE FACTORY Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL
February 16, 1995
GENERAL MANAGER, M.P. STATE ROAD Vs. SODRABAI
August 8, 1995
Ghanshyam Vs. State of M.P.
January 25, 1995
GHANSHYAM PURASWANI Vs. MUNICIPAL CORPORATION GWALIOR
March 23, 1995
GHANSHYAM PYARE Vs. ALIM QURESHI & ORS.
May 14, 1995
GHANSHYAM PYASI Vs. ALIM QUERSHI AND OTHERS
May 11, 1995
Ghaziabad Development Authority Vs. Vikram Chaudhary
July 14, 1995
Giani Devender Singh Vs. Union of India
January 4, 1995
Girdhari Lal Vs. Abdul Latif
March 16, 1995
GIRDHARILAL JAGANNATH CHOUHAN Vs. ABDUL LATIF ABDUL REHMAN
March 16, 1995
Girjesh Mishra Vs. State of M.P.
June 29, 1995
Gomti Bai Vs. Bharati Dav
April 25, 1995
Gopal Vs. State of M.P.
February 23, 1995
GOPINATH JWALA PRASAD GOYAL Vs. STATE OF MADHYA PRADESH
July 24, 1995
GOVIND DAS Vs. YAQUB KHAN
June 27, 1995
GOVIND PRASAD Vs. STATE OF MADHYA PRADESH
September 7, 1995
GOVIND RAM Vs. UNION OF INDIA
April 19, 1995
GRAM PANCHAYAT PATHARIYA Vs. DR. K.K. TIWARI
January 18, 1995
GRASIM INDUSTRIES LTD Vs. UNION OF INDIA
March 8, 1995
GRASIM INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS AND C EX
January 27, 1995
Grasim Industries Ltd. Vs. Union of India
March 9, 1995
Gudda Vs. State of Madhya Pradesh
January 30, 1995
GUDDA ALIAS SAMEER AHMED Vs. STATE OF M P
January 30, 1995
GUJARAT STATE ROAD TRANS CORPN Vs. SHARDABAI
August 25, 1995
Gulab Vs. Chhotelal
February 6, 1995
Gulab Chand Vs. State of M.P.
March 28, 1995
GULABDAS AND OTHERS Vs. PUNJAB NATIONAL BANK AND OTHERS
November 2, 1995
GULAM HASAN Vs. JOHRA BI
October 20, 1995
GUPTA J P Vs. COMMISSIONER OF WEALTH TAX
July 6, 1995
Gurdip Singh Vs. Union of India
February 16, 1995
Guru Bhagat Rao Vs. New India Insurance Co. Ltd.
July 27, 1995
GURU NANAK TIMBER MARKET MERCHANTS ASSOCIATION Vs. STATE OF M P
November 16, 1995
GWALIOR CERAMIC AND POTTERIES PVT LTD Vs. KARAMCHAND THAPAR AND BROS COAL SALES LTD
November 2, 1995
GWALIOR DISTILLERS LTD Vs. STATE OF MADHYA PRADESH
September 25, 1995
GWALIOR SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 20, 1995
GYARSA Vs. STATE OF M P
May 9, 1995
H P BARHOLIA Vs. UNION OF INDIA
March 15, 1995
HAIRAT SINGH Vs. BAHADUR SINGH
July 21, 1995
HALKUR Vs. STATE OF MADHYA PRADESH
November 9, 1995
Hansraj Vs. Gomti
June 19, 1995
HANUMANDAS Vs. TERSI BAI
August 24, 1995
HANUMANTSING KUBERSING Vs. STATE OF MADHYA PRADESH
September 28, 1995
HARBANSLAL GUPTA Vs. UNION OF INDIA
April 6, 1995
Hari Nath Sharma Vs. Jaipur Development Authority
April 25, 1995
HARI OM TRADING COMPANY Vs. COMMISSIONER OF SALES TAX M P
January 16, 1995
Hari Prasad Gupta Vs. State of M.P.
July 6, 1995
HARI SINGH Vs. STATE OF M.P.
October 22, 1995
HARI SINGH PATEL Vs. JANPAD PANCHAYAT
February 20, 1995
HARIKISHAN Vs. UNION OF INDIA
October 11, 1995
HARIKISHAN SHIVHARE S O SHRI RAM GWALIOR Vs. STATE OF MADHYA PRADESH
July 3, 1995
Harnam Singh Vs. Gajendra Singh
March 14, 1995
HARSINGH EXTRACTION AND ALLIED PRODUCTS PVT LTD Vs. STATE OF MADHYA PRADESH
January 20, 1995
HARVILAS KUSHWAH Vs. SPORTS AUTHORITY OF INDIA
April 5, 1995
Hasanali Khanbhai & Sons Vs. State of Gujrat
July 26, 1995
HEERALAL Vs. STATE OF MADHYA PRADESH
January 3, 1995
HEM RAJ SHARMA Vs. STATE OF M.P.
January 19, 1995
HEMANT KUMAR SHRIVASTAVA Vs. STATE OF MADHYA PRADESH AND OTHERS
July 3, 1995
HINDUSTAN ELECTRO GRAPHITES LIMITED Vs. COMMISSIONER OF INCOME TAX
December 13, 1995
Hindustan Paper Corp. Ltd. Vs. Sakharam Gaur
July 25, 1995
HINDUSTAN PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF SALES TAX M P
November 21, 1995
HINDUSTAN STEEL LTD Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
December 13, 1995
HIRU Vs. STEEL AUTHORITY OF INDIA LTD
December 1, 1995
HOLAMAL DULANAMAL KIRANA MERCHANT Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
November 22, 1995
HOPE TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
December 12, 1995
HUKUM SINGH Vs. SATYA BHAMA
February 7, 1995
Hukumchand Vs. Nemichand
August 28, 1995
HUKUMCHAND MILLS LTD Vs. COMMISSIONER OF SALES TAX INDORE M P
October 5, 1995
Hussainara Khatoon Vs. Home Secy. Bihar
August 4, 1995
IISCO UJJAIN PIPE AND FOUNDRY CO LTD Vs. COMMISSIONER OF SALES TAX M P
September 15, 1995
IKRAR AHMAD KHAN AND OTHERS Vs. SHANKARRAO MARATHA AND OTHERS
July 31, 1995
IMRAT LAL Vs. STATE OF M. P.
February 15, 1995
Inayat Hussain Vs. Shri Murti Sitaram Mandir
November 24, 1995
Inderjeet Singh Sial Vs. Karam Chand Thapar
September 25, 1995
Indore Development Authority Vs. Sadhana Agarwal
March 7, 1995
Indore Development Authority Vs. Tarak Singh
May 2, 1995
INTAZAMIYA COMMITTEE ID GAH MORAR Vs. M P WAKF BOARD BHOPAL
April 24, 1995
ISHAR ALLOY STEEL LTD Vs. UNION OF INDIA CCE
July 28, 1995
Ishwar Chand Vs. State of M.P.
May 10, 1995
ISTIKHARA BEGUM Vs. SYED MOHAMMAD MAIDER
September 26, 1995
J K SHARMA Vs. CENTRAL BANK OF INDIA
November 10, 1995
JACKAB Vs. STATE OF MP
July 18, 1995
Jafar Khan Vs. State of M.P.
January 10, 1995
JAGANNATH SINGH Vs. SALIM KHAN
January 2, 1995
Jagdish Vs. Bhagwandas
July 3, 1995
JAGDISH PRASAD Vs. RAMBABU JAISHWAL
July 18, 1995
JAGDISH PRASAD Vs. STATE OF MADHYA PRADESH
January 3, 1995
JAGDISH SINGH Vs. CENTRAL BANK OF INDIA
June 19, 1995
JAGMOHAN Vs. STATE OF MADHYA PRADESH
May 9, 1995
JAI GURUDEO CHOONA UDYOG Vs. COMMISSIONER OF SALES TAX, MADHYA PRADESH, INDORE.
November 30, 1995
JAISINGH Vs. STATE OF M P
April 5, 1995
JAISINGH RAJPUT Vs. STATE OF MADHYA PRADESH
November 30, 1995
JAMBAI KNM TEXTILES PVT. LTD. Vs. VIMAL CHAND PRAKASH CHAND
February 2, 1995
Jamni Bai Vs. Harnam Singh
June 19, 1995
JAMUNA PRASAD Vs. STATE OF M P
October 11, 1995
JAMUNABAI Vs. SURENDRAKUMAR
March 22, 1995
JANAKI BALLABH GUPTA Vs. UCO BANK & ORS.
May 3, 1995
JASHUMAL HARIMAL Vs. COMMISSIONER OF SALES TAX M P
January 13, 1995
Jatindra Mohan Sharma Vs. State of M.P.
January 9, 1995
Jawaharlal Nehru Krishi Vishwavidyalaya Vs. Satyaveer Sharma
September 29, 1995
JAYABAI Vs. STATE OF M.P. AND OTHERS
December 25, 1995
JEEVAN Vs. RAJUBAI
February 9, 1995
JHULELAL ENTERPRISES Vs. SALES TAX OFFICER
December 12, 1995
JUBBULPORE GENERAL INDUSTRIES PVT LTD Vs. ADDITIONAL ASSISTANT COMMISSIONER OF SALES TAX
September 11, 1995
JUGAL KISHORE TILAKRAJ Vs. COMMISSIONER OF SALES TAX M P INDORE
December 13, 1995
JUGAN BAI Vs. MOHD KHAN
September 13, 1995
Jumman Khan Vs. Rajendra Narain Dubey.
March 13, 1995
K C BOKADIA Vs. DINESH CHANDRA DUBEY
September 6, 1995
K D WIRES PVT LTD Vs. UOI
February 9, 1995
KAILASH JOSHI Vs. STATE OF MADHYA PRADESH AND OTHERS
July 10, 1995
Kailash Narayan Vs. Namdar
September 14, 1995
Kailash Pottia Vs. State of Andhra Pradesh
August 14, 1995
KAJALA DEVI Vs. UNION OF INDIA
January 23, 1995
Kajodi Lal Vs. State of M.P.
November 11, 1995
KAJODI LAL Vs. STATE OF MADHYA PRADESH
November 9, 1995
Kallu Vs. State of M.P.
August 17, 1995
KALLU Vs. STATE OF M P
September 25, 1995
Kaluram Vs. Gendalal
April 17, 1995
Kaluram Sahu Vs. State of M.P.
August 3, 1995
Kalyan Singh Vs. Ramswaroop
September 20, 1995
Kalyan Singh Vs. State of M.P.
May 8, 1995
KAMAAL KHAN Vs. SHANTI DEVI
February 7, 1995
KAMAL CHAND JAIN Vs. BANKING OMBUDSMAN
November 3, 1995
KAMAL PUSHP ENTERPRISES Vs. D R CONSTRUCTION CO
October 13, 1995
KAMALKANT Vs. GARGIDEVI
February 10, 1995
Kamla Devi Vs. Omprakash Jain
March 14, 1995
KAMLA PANDEY Vs. STATE OF MADHYA PRADESH
December 20, 1995
KAMLABAI TIWARI Vs. HUKUMCHAND
April 26, 1995
KARAN SINGH BHADORIA Vs. GOVERNMENT OF MADHYA PRADESH
November 17, 1995
KARAN SINH BHADAURIYA Vs. STATE OF MADHYA PRADESH
November 17, 1995
Karnel Singh Vs. State of M.P.
August 11, 1995
Kartar Singh Vs. State of Punjab
March 21, 1995
KASHIBAI Vs. STATE OF MADHYA PRADESH
March 9, 1995
Kashiram Vs. Gopal Agarwal
March 24, 1995
Kashiram Vs. Viryam Singh
July 25, 1995
KAUSHAL PRASAD Vs. STATE OF MADHYA PRADESH
December 20, 1995
KAUSHALYA DEVI AGARWAL Vs. LIFE INSURANCE CO. & ORS.
September 12, 1995
Khajan Singh Vs. State of M.P.
July 11, 1995
Khajan Singh Vs. State of M.P.
August 8, 1995
KHEM SINGH DAYAL SINGH RAWAT Vs. NAGAR PALIKA PARISHAD
July 3, 1995
Khemchand Motilal Tobacco Products Ltd. Vs. Union of India
August 28, 1995
KHILAN DEVI Vs. AMAR SINGH
January 10, 1995
KINETIC HONDA MOTORS LTD Vs. UNION OF INDIA
January 13, 1995
KIRAN Vs. HARISH
October 10, 1995
KIRAN SONI Vs. RAMESH KUMAR SONI
January 5, 1995
KISAN RENHAT INDUSTRY Vs. PUSHPA HARISHANKAR SINGHAL
March 15, 1995
KISHAN LAL Vs. STATE OF M P
April 7, 1995
KISHAN SINGH Vs. HARVEER SINGH AND OTHERS
December 11, 1995
Kishorelal Vs. Motiram
July 27, 1995
KISHORI Vs. TRIBAL SERVICE CO-OPERATIVE SOCIETY LTD
November 15, 1995
KITCHEN AID Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
January 27, 1995
Koksingh Vs. State of M.P.
January 25, 1995
Kripa Shankar Chatterji Vs. Gurudas Chatterji
July 12, 1995
KRIPARAM BHAWANI SAHAI Vs. ADDITIONAL COMMISSIONER OF SALES TAX
February 8, 1995
KRISHI UPAJ MANDI SAMITI Vs. MUZAHID HUSSAIN
May 8, 1995
KRISHNA ELECTRICAL INDUSTRIES P LIMITED Vs. STATE BANK OF INDIA
November 24, 1995
KRISHNA ENTERPRISES Vs. ORIENTAL ASSURANCE CO. LTD.
October 20, 1995
KRISHNA RAO DIXIT Vs. BHOORI BAI
December 13, 1995
KRISHNAKANT Vs. M P STATE ROAD TRANSPORT CORPORATION
January 20, 1995
KUL DEEP SINGH MALIK SINGH Vs. M P GRIHA NIRMAN MANDAL
September 6, 1995
Kulwant Singh Vs. State of Punjab
March 8, 1995
KUMAN Vs. STATE OF M P
February 16, 1995
KUSUM VERMA WIFE OF S K VERMA Vs. PRITAM SINGH GULATI S O CHARANDAS GULATI
November 10, 1995
LACHHAMIN BAI Vs. AMBIKA PRASAD BHATT
November 30, 1995
LACHHMANDAS GENUMAL Vs. STATE OF MADHYA PRADESH
March 24, 1995
LACHI BAI Vs. STATE OF M P
January 16, 1995
Laddha Industries Vs. State Bank of India
March 9, 1995
Lalitha J. Rai Vs. Aithappa Rai
April 27, 1995
LATA Vs. DHANPAL
July 10, 1995
Lateef Khan Vs. State of M.P.
August 1, 1995
LAWERANCE MASIH LAL DR Vs. CHAIRMAN GOVERNING BODY DANIELSON COLLEGE
September 26, 1995
LAXMI AGARBATTI FACTORY Vs. UNION OF INDIA
February 24, 1995
Laxmi Bai Vs. Mohini Bai
April 19, 1995
LAXMI CHAND Vs. STATE OF MADHYA PRADESH
April 18, 1995
Laxmi Kant Mangal Vs. Union of India
May 15, 1995
Laxminarayan Vs. Bank of India
September 20, 1995
LAXMINARAYAN AND TWO ORS Vs. BANK OF INDIA
September 1, 1995
LEELA Vs. STATE OF MADHYA PRADESH
January 19, 1995
LOKENDRASINGH Vs. STATE OF M P
July 20, 1995
M P ELECTRICITY BOARD Vs. M P MADHYASTHAM ADHIKARAN
October 5, 1995
M P FINANCIAL CORPORATION Vs. ANOOP INDUSTRIES
August 31, 1995
M P KOYLA MAZDOOR SABHA Vs. SOUTH EASTERN COALFIELDS LTD
August 31, 1995
M P R S BANK Vs. VIJAYSINGH
December 8, 1995
M P RAJYA BEEJ AVAM FARM VIKAS NIGAM Vs. DURGA TRANSPORT SERVICE BANAPURA DISTRICT HOSHANGABAD M P
September 25, 1995
M P S R T C AND 2 ORS Vs. POORNIMA
November 6, 1995
M P STATE CO OP BANK ASSOCIATION BHOPAL Vs. BOARD OF REVENUE GWALIOR
August 30, 1995
M P STATE HANDLOOM WEAVERS CO-OPERATIVE Vs. SHANKARLAL GUPTA
November 23, 1995
M P STATE ROAD TRANSPORT CORPORATION Vs. INDUSTRIAL COURT
February 1, 1995
M P STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF SALES TAX
January 10, 1995
M P STATE ROAD TRANSPORT CORPORATION Vs. TIWARI V D
July 3, 1995
M.P. Dugdha Mahasangh Vs. Dinesh Kumar Sharma
January 16, 1995
M.P. Electricity Board, Rampur Vs. Central India Electricity Supply Co. Ltd.
January 3, 1995
M.P. Iron & Steel Company Vs. State of M.P.
May 10, 1995
M.P. Lime Works Vs. State of M.P.
April 27, 1995
M.P. RAJYA PARIVAHAN NIGAM Vs. RADHABAI
September 26, 1995
M.P. STATE ROAD TRANSPORT CORPORATION Vs. M.P. ELECTRICITY BOARD AND ANR.
February 8, 1995
M.P.S.R.T.C. Vs. Employees, S.I. Corporation
March 13, 1995
M.P.S.R.T.C. Vs. SHEELA
November 20, 1995
M.S. PALHERKAR Vs. M. P. ELECTRICITY BOARD AND OTHERS
February 20, 1995
M/S. BHARAT ALUMINIUM COMPANY LTD. KORBA Vs. COMMISSIONER OF SALES TAX, M.P.
September 15, 1995
M/S. DUNLOP INDIA LTD. Vs. COMMISSIONER OF SALES TAX, M.P.
July 17, 1995
MADHURIBAI Vs. GRASIM INDUSTRIES LTD
January 19, 1995
MADHUSUDAN Vs. INCOME TAX OFFICER
January 6, 1995
MADHYA PRADESH BANK KARMACHARI SANGH Vs. SYNDICATE BANK
July 3, 1995
MADHYA PRADESH DUGDH MAHASANGH MARYADIT Vs. GANGADHAR SHARMA
August 30, 1995
MADHYA PRADESH GRIHA NIRMAN MANDAL Vs. COLLECTOR, DURG AND OTHERS
March 30, 1995
MADHYA PRADESH RAJYA SAHAKARI BANK MARYADIT Vs. VIJAYSINGH SOLANKI
December 8, 1995
MADHYA PRADESH STATE CO OPERATIVE MARKETING FEDERATION LTD Vs. BOARD OF REVENUE GWALIOR
March 24, 1995
MADHYA PRADESH STATE MINING CORPORATION Vs. COMMISSIONER OF INCOME TAX
December 11, 1995
MADHYA PRADESH VIDYUT MANDAL Vs. GEETABAI
August 1, 1995
MAHADEV SAILOR Vs. BHARAT PETROLEUM CORPORATION LTD
December 1, 1995
MAHANT GOVIND SHARANDAS Vs. RAGISTRAR, PUBLIC TRUST, RAIPUR
August 4, 1995
MAHAVEER SINGH TOMAR DR Vs. MARMAGH SINGH SISODIA
December 6, 1995
Mahendra Singh Vs. State of M.P
January 5, 1995
MAHENDRA SINGH YADAV Vs. SUSTI BABLOO
September 29, 1995
Mahesh Dutt Mishra Vs. State of M.P.
February 22, 1995
MAHESH JOSHI PAIYAJI Vs. STATE OF M P
October 31, 1995
MAHESH KUMAR Vs. RAJKUMARI
January 16, 1995
Mahesh Kumar and Anr. Vs. State of M.P.& Ors.
August 8, 1995
MAIHAR CEMENT Vs. COMMISSIONER OF SALES TAX M P
November 8, 1995
MAKHAN SINGH Vs. KAMLABAI
January 5, 1995
MALKIBAI Vs. BADRIPRASAD
February 14, 1995
MALUA ALIAS MULGIRI Vs. BHAGWAN SINGH
December 5, 1995
MALWA PROTEINS AND OIL PVT LTD Vs. HIRALAL MITTHULAL GRAIN MERCHANT
September 18, 1995
MAN BHARAN SINGH Vs. STATE OF MADHYA PRADESH
December 22, 1995
MANAGER CHANDAMETTA COLLIERY WESTERN COALFIELDS LTD Vs. MANGLOO
November 14, 1995
Manager, M/s. Ibrahimji Isabhai Vs. Authority, under Minimum Wages Act
March 16, 1995
MANAGING DIRECTOR M.P. STATE WAREHOUSING CORPORATION BHOPAL Vs. EVEREST CO-OWNERS
April 20, 1995
MANAGING DIRECTOR STEEL AUTHORITY OF INDIA LTD Vs. INDUSTRIAL COURT
May 8, 1995
Mangaldeen Dubey Vs. Naresh Kumar Jain
April 3, 1995
MANGALSINGH Vs. STATE OF MADHYA PRADESH
October 19, 1995
MANGILAL Vs. S. D. O. CHACHODA
March 28, 1995
MANGILAL Vs. RATNAPRABHA
January 5, 1995
Mangoo Vs. State of M.P.
January 17, 1995
MANIRAM Vs. FULESHWAR
September 25, 1995
MANJU Vs. SUDHIR
October 31, 1995
MANJU AJAY AHUJA Vs. AJAY R AHUJA
March 24, 1995
MANMOHAN GARG Vs. RADHAKRISHAN NARIANDAS FIRM
December 20, 1995
Manormabai Vs. Chandrakant
June 22, 1995
Mansharam Vs. Kailashnarain
January 11, 1995
Mansharam Vs. State of M.P.
April 19, 1995
Mantha alias Sadri Prasad Vs. State of M.P.
March 14, 1995
MATHURA BAI Vs. DARYANAMAL
January 2, 1995
Mathura Prasad Sharma Vs. Janpad Panchayat, Sheopurkalan
February 1, 1995
MEENA PRADHAN (SMT.) Vs. KAMLA PRADHAN (SMT.) AND ORS.
November 17, 1995
MEERA BAI Vs. NEW INDIA ASSURANCE CO LTD
March 20, 1995
MEHTAR Vs. MUSAMMAD JANKI
January 16, 1995
MEMRAJ SHARMA Vs. STATE OF MADHYA PRADESH
June 19, 1995
MEWARAM Vs. STATE OF MADHYA PRADESH
March 16, 1995
MIMANI WIRES PVT LTD Vs. UNION OF INDIA
January 5, 1995
MISHRI LAL Vs. UNION OF INDIA
October 18, 1995
MISHRILAL Vs. STATE OF M P
February 14, 1995
MOHAMMAD HANIF Vs. COMMISSIONER OF INCOME TAX
November 21, 1995
MOHAMMAD MUSTAFA KHAN Vs. GULAM RAOOF
April 9, 1995
MOHAN BAI Vs. GENEREL MANAGER, M.P.S.R.T.C.
February 17, 1995
Mohanlal Vs. Mirza Abdul Gaffar
December 12, 1995
MOHANSINGH AND SONS Vs. COMMISSIONER OF SALES TAX
September 15, 1995
MOHAR SINGH Vs. STATE OF MADHYA PRADESH
July 14, 1995
MOHD MUSTAFA KHAN Vs. GULAM RAOOF
April 19, 1995
Mohd. Hussain Vs. Manoharlall
January 28, 1995
Moin Vs. State of M.P.
January 23, 1995
Moon Bidi Works Vs. State of M.P.
August 22, 1995
Morinda Cooperative Sugar Mills Ltd. Vs. Ramkishan
August 25, 1995
MOTI CHAND Vs. LAKHANBAI
January 9, 1995
MRS. LILLY KUTTY Vs. STATE OF M.P. & ANR.
August 22, 1995
Mubarik Vs. State of M.P.
February 14, 1995
Mukesh Vs. Meenakshi
November 6, 1995
MUKESH Vs. STATE OF MADHYA PRADESH
November 30, 1995
MUKESH Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
March 14, 1995
MUKUND PRASAD KHARE Vs. STATE OF MADHYA PRADESH
September 18, 1995
MUNABBAR BI Vs. ABDUL GAFOOR
March 1, 1995
MUNICIPAL CORPORATION BHOPAL Vs. ARVIND JAIN
September 18, 1995
MUNIR KHAN PATHAN Vs. STATE OF M P
April 26, 1995
Munir Khan Pathan Vs. State of M.P.
May 3, 1995
MUNIYA SMT Vs. STATE OF M P
July 21, 1995
MUNNA KHAN Vs. PUSHPA SINGHAL
March 15, 1995
Munnalal Vs. State of M.P.
July 11, 1995
MUNNALAL, RAJKUMAR Vs. STATE OF M P
July 21, 1995
MUNNI BEGUM Vs. ABDUL SATTAR
February 8, 1995
MURARILAL Vs. STATE OF M P
January 3, 1995
Murarilal Vs. State of M.P.
February 22, 1995
MURARILAL RAMDEO AGARWAL Vs. FIRM GANESHILAL GULABCHAND NAILA
April 27, 1995
N K PALIWAL Vs. STATE OF MADHYA PRADESH
November 1, 1995
N.P. Thirugnanam Vs. R. Jagan Mohan Rao
July 12, 1995
NAEEM NAEEMULLA Vs. STATE OF MADHYA PRADESH
March 1, 1995
NAGAR PALIKA NIGAM Vs. RAJESHWAR DAYAL
July 3, 1995
NAGAR PALIKA PARISHAD Vs. KRISHI UPAJ MANDI SAMITI
July 28, 1995
NAGAR PALIKA SHEPPURKALAN Vs. BADRI PRASAD
August 28, 1995
Nagji Vs. Deepa
October 5, 1995
NAHAR SINGH Vs. CHAIRMAN M P STATE ROAD TRANS CORPN
May 9, 1995
Namdeo Vs. Collector East Nemar Khandwa
August 22, 1995
NANAK CHAND MAKHIJANI Vs. UCO BANK, THROUGH THE GENERAL MANAGER
November 17, 1995
NAND GOPAL Vs. UNION OF INDIA
May 3, 1995
Nand Kishore Vs. Mahila Kasturidevi
January 3, 1995
Nandi Vs. State of M.P.
February 6, 1995
NANDI Vs. STATE OF MP
January 3, 1995
NANDRAM MADHOLAL MUNDRA Vs. COMMISSIONER OF SALES TAX M P
November 23, 1995
Nani Gopal Paul Vs. T. Prasad Singh
March 6, 1995
Narain Vs. State of M.P.
December 7, 1995
Narain Singh Vs. Sundarlal Patwa
August 5, 1995
NARAIN SINGH Vs. SUNDARLAL PATWA
August 2, 1995
NARAINDAS NANDLAL Vs. COMMISSIONER OF SALES TAX M P INDORE
February 15, 1995
NARAYAN SINGH Vs. RAJARAM
March 7, 1995
Narayan Singh Vs. State of M.P.
July 6, 1995
Narayan Singh Vs. State of M.P.
February 8, 1995
NARAYANSINGH Vs. STATE OF MADHYA PRADESH
July 6, 1995
Narendra Vs. State of M.P.
May 4, 1995
NARENDRA KUMAR DUBEY Vs. FAMILY PLANNING ASSOCIATION OF INDIA
November 9, 1995
NARENDRA PAL GUPTA Vs. H B POPLI
April 3, 1995
NARESH CHANDRA Vs. AKSHA ANAND
March 22, 1995
Narottam Vs. State of M.P.
February 16, 1995
Narsingh Extraction and Allied Products Pvt. Ltd. Vs. State of M.P.
January 20, 1995
NARYAN KHAN SARI UDHYOG Vs. PUNJAB NATIONAL BANK
October 5, 1995
NASIRUDDIN Vs. COMMISSIONER OF INCOME TAX
December 11, 1995
Natan Bai Vs. State of M.P.
June 5, 1995
Nathulal Vs. Addl. Collector, Sheopurkalan
July 21, 1995
NATIONAL INSURANCE CO LTD Vs. MEENA SHARMA
March 13, 1995
NATIONAL INSURANCE CO LTD Vs. RAVISHANKAR
May 10, 1995
NATIONAL INSURANCE CO. LTD Vs. MAHILA BHOGA
July 24, 1995
NATIONAL INSURANCE COMPANY Vs. VANDANA TIWARI
April 19, 1995
NATIONAL INSURANCE COMPANY LTD Vs. KAMARJAHAN
March 16, 1995
NATIONAL INSURANCE COMPANY LTD. Vs. JUGALKISHORE
August 30, 1995
NATIONAL INSURANCE COMPANYLIMITED GWALIOR Vs. KAMARJAHAN
March 6, 1995
National Pure Food Supplier Vs. State of M.P.
February 2, 1995
NATIONAL PURE FOOD SUPPLIERS JABALPUR Vs. STATE OF MADHYA PRADESH
February 2, 1995
National Road Transport Service Vs. State of.M.P.
January 3, 1995
Natthu Khan Vs. State of M.P.
January 17, 1995
NAYAZ AHMAD Vs. UNION OF INDIA
July 12, 1995
Nazeer Vs. State of M.P.
August 23, 1995
NB. SUB. UTTAM CHAND Vs. UNION OF INDIA
February 16, 1995
NEEMUCH EDUCATION SOCIETY Vs. VIKRAM UNIVERSITY UJJAIN
September 4, 1995
NEETA Vs. DINESH KUMAR
March 23, 1995
Nemichand Vs. Vishnu
January 19, 1995
Nemichand Vs. Rambaboo
July 14, 1995
NEMICHAND BHERULAL Vs. CHIRONJI LAL BHAWARLAL
July 6, 1995
NERA BAI Vs. PUSIA BAI
April 21, 1995
NEW INDIA ASSURANCE CO LTD Vs. LALARAM
March 15, 1995
NEW INDIA ASSURANCE CO LTD Vs. AMANNA
May 9, 1995
NEW INDIA ASSURANCE CO LTD Vs. BAFATBAI
May 9, 1995
NEW INDIA ASSURANCE CO LTD Vs. AYESHA BEGUM
January 17, 1995
NEW INDIA ASSURANCE CO LTD Vs. ABIDABAI WD/O ABID
December 8, 1995
NEW INDIA ASSURANCE CO LTD Vs. RIAZ MOHAMMED
November 2, 1995
NEW INDIA ASSURANCE CO. Vs. INDARABAI
January 24, 1995
NEW INDIA ASSURANCE CO. LTD Vs. PUSHPA DEVI
March 13, 1995
New India Assurance Co. Ltd. Vs. Shanti Bai
February 6, 1995
New India Assurance Co. Ltd. Vs. Pushpadevi
March 10, 1995
Newannesa Vs. Shaikh Motcammad
February 21, 1995
NIMAN SHA Vs. STATE OF MADHYA PRADESH
November 28, 1995
NIMAR TEXTILES LTD Vs. L K PANDEY DY LABOUR COMMR
August 31, 1995
NIRMAL KUMAR JAIN Vs. DHARAMCHAND JAIN
October 9, 1995
NISHA SHRIVAS Vs. RAJENDRA SHRIVAS
September 7, 1995
NISHA SINGHAL Vs. M P HOUSING BOARD BHOPAL
December 20, 1995
Noneju Vs. State of M.P.
February 22, 1995
Northern Coalfields Ltd. Vs. Coalfields & Power Plant E.S.Ltd.
July 7, 1995
NOSHIRWAN Vs. WEALTH TAX OFFICER
December 21, 1995
NOSHIRWAN AND CO PVT LTD Vs. COMMISSIONER OF SALES TAX M P
February 15, 1995
OM NARAYAN Vs. NARONAM DAS
January 2, 1995
Om Prakash Vs. Ram Babu
September 12, 1995
Om Prakash Vs. Krishna Devi
July 18, 1995
Om Prakash Sahu Vs. State of M.P.
July 11, 1995
OMEGA ALLOY CASTINGS PVT LTD Vs. COMMISSIONER APPL C EX
September 26, 1995
OMPRAKASH AGRAWAL & ORS. Vs. STATE OF M.P. & ORS.
March 31, 1995
OMPRAKASH SONI Vs. ASHOK KUMAR BHARGAVA
March 28, 1995
ONKAR PRASAD Vs. STATE OF M P
March 24, 1995
ORIENTAL BANK OF COMMERCE Vs. DEVI PRASAD VERMA
March 9, 1995
ORIENTAL INSURANCE CO LTD Vs. MAKNI
January 17, 1995
ORIENTAL INSURANCE CO LTD Vs. AFSARI BEGUM
November 21, 1995
Oriental Insurance Co. Vs. Dwarika Prasad Agarwal
August 1, 1995
P P CHANDNA Vs. STATE OF MP
June 19, 1995
P S KARWADE Vs. UCO BANK
November 17, 1995
P.K. MISRA Vs. SARIBAI
October 19, 1995
Painder Singh Vs. Union of India
August 8, 1995
PAMNI BAI Vs. STATE OF MADHYA PRADESH
December 18, 1995
PAN BAI Vs. IMRAT SINGH
March 13, 1995
PANAMA POTTERIES Vs. SALES TAX OFFICER
January 31, 1995
Pappu Vs. State of M.P.
March 13, 1995
PAPPU ALIAS SIRAJUDDIN Vs. STATE OF MADHYA PRADESH
March 13, 1995
PARASNATH Vs. UNION OF INDIA
July 31, 1995
PARASNATH Vs. UNION OF INDIA & ORS
March 31, 1995
PARIJAT CHEMICALS PRVATE LIMITED Vs. INCOME TAX OFFICER
February 16, 1995
PARIJAT CHEMICALS PVT LTD Vs. INCOME-TAX OFFICER
February 14, 1995
Parmeshwar Vs. State of M.P.
September 21, 1995
PATIRAM JAIN Vs. UNION OF INDIA
August 28, 1995
Pavan Vs. State of M.P.
February 14, 1995
Pawan Diwan Vs. Shri Vidya Charan Shukla
September 22, 1995
PAWAN KUMAR KHULLAR Vs. KAUSHAL LEATHER BOARD LIMITED
March 10, 1995
PAWAN KUMAR SHANDILYAKAR Vs. RAJYA NIRVACHAN AYOG
January 17, 1995
Peerchand Vs. Subhash
July 3, 1995
Peeru Vs. State of M.P.
November 21, 1995
PEJA PEJASINGH Vs. STATE OF MADHYA PRADESH
March 29, 1995
PERMALI WALLANCE LTD Vs. STATE OF M P
August 3, 1995
Phool Singh Vs. State of M.P.
July 27, 1995
PHOOLCHAND Vs. SHANKERLAL
March 22, 1995
Phoolmati Bai Vs. State of M.P.
January 18, 1995
Polina Alexander Singh Vs. Joint Director Education, Sagar
January 31, 1995
POONAM SINGH Vs. KAMLA
January 25, 1995
Pooran Singh Vs. Sabobai
January 12, 1995
POORAN SINGH RAJPUT Vs. INDIRA RAJPUT
April 28, 1995
POPULAR TRADING CO Vs. COMMISSIONER OF SALES TAX M P
November 21, 1995
PRABHAKAR RAO ANTARKAR Vs. STATE OF M P
July 4, 1995
PRABHASHCHANDRA JHA Vs. COMMISSIONER OF WEALTH TAX
December 18, 1995
Prabhulal Vs. Raj Kunwarbai
October 18, 1995
Prabhulal Vs. State of M.P.
March 24, 1995
PRADEEP RAO Vs. MANOJ KUMAR AGARWAL
September 28, 1995
PRAHLAD PRASAD KOSTA Vs. GURU PRASAD SHUKLA & ORS
January 5, 1995
PRAKASH CHAND JAIN Vs. STATE OF MADHYA PRADESH
March 22, 1995
PRAKASH UDASI Vs. ASHA UDASI
September 27, 1995
PRAKING Vs. STATE BANK OF INDORE
March 30, 1995
PRAMOD KAPLISH Vs. ALKA KAPLISH
August 3, 1995
PRASADI LAL Vs. MATHURA BAI
November 3, 1995
PRATAP SINGH CHOUHAN Vs. STATE OF MADHYA PRADESH
August 8, 1995
PRATAPSINGH RAVINDRAJEETSINGH Vs. COMMISSIONER OF INCOME TAX
December 12, 1995
PRAYAGDATTA Vs. MAHENDRASINGH
August 31, 1995
PREM SHANKAR Vs. STATE OF M P
September 27, 1995
Premchand Vs. State of M.P.
February 2, 1995
PREME CHAND Vs. SITA BAI
October 17, 1995
PRITHVI SINGH YADAV Vs. STATE OF MADHYA PRADESH
September 18, 1995
Pt. Parmanand Katara, Advocate Vs. Union of India
January 19, 1995
PUNEET TRAVELS Vs. STATE OF MADHYA PRADESH
August 2, 1995
PUNJAB AND SIND BANK Vs. NAGRATH INDUSTRIES PVT LIMITED
July 3, 1995
PUNJAB NATIONAL BANK Vs. KISHANLAL SONI
November 8, 1995
PUNJAB NATIONAL BANK Vs. RAJA RAM
July 3, 1995
PUNJAB NATIONAL BANK Vs. SARMAN AND OTHERS
July 17, 1995
PUNJAB NATIONAL BANK Vs. LALLU RAM
January 12, 1995
PUNJAB NATIONAL BANK Vs. DHIRAJ SINGH
December 14, 1995
PUNJAB NATIONAL BANK Vs. DHASHRATH SINGH
December 17, 1995
PUNNA Vs. STATE OF MADHYA PRADESH
July 13, 1995
PUSHPA Vs. DAMODAR PRASAD GOYAL
November 14, 1995
PUSHPANCHALA CHOUDHARY Vs. STATE OF M P
December 11, 1995
PUSKAR SHARMA Vs. SUDHA MISHRA
November 3, 1995
R C SACHAN SHANKAR LAL Vs. MANAGING DIRECTOR CENTRAL WARE HOUSING CORPORATION
July 18, 1995
R K GUPTA Vs. CENTRAL BANK OF INDIA
December 1, 1995
R N GUPTA Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA
July 28, 1995
R.M. Sahai Vs. S.B. Majmudar
January 13, 1995
R.R. Saraf Vs. Municipal Council, Kotma
October 13, 1995
R.R.S. Chouhan Vs. Union of India
March 28, 1995
Rabindra Nath Mukherjee Vs. Panchanan Banerjee
May 9, 1995
Radha Sujani Vs. Ramesh Kumar Sujapi
March 7, 1995
RADHABAI Vs. RAJARAM
June 23, 1995
RADHAKRISHNA TRIVEDI Vs. M P STATE WAREHOUSING CORPORATION
January 18, 1995
Radhe Vs. State of M.P.
January 6, 1995
Radheshyam Vs. Collector, Hosangabad
February 2, 1995
Radheshyam Dubey Vs. Indore Vikash Pradhikaran
July 6, 1995
Radheshyam Jaiswal Vs. State of M.P.
May 10, 1995
RADHESHYAM RAJARAM Vs. STATE OF MADHYA PRADESH
November 16, 1995
RADHESHYAM S O NANDLALJI PATIDAR Vs. JAGDISH S O GANGARAM PATIDAR
March 29, 1995
RADHEYSHYAM Vs. STATE OF MADHYA PRADESH
November 16, 1995
RAFIKUNBAI Vs. LIYAKAT KHAN
August 14, 1995
RAGHUBAR DAYAL SHARMA Vs. STATE OF MADHYA PRADESH
November 22, 1995
Raghunath Vs. State of M.P.
April 5, 1995
Raghuvir Prasad Vs. State of M.P.
June 23, 1995
RAHEEMAN BI Vs. DISTRICT MAGISTRATE JABALPUR MP
January 20, 1995
RAHMAT ALI Vs. ABDUL RAZZAK
January 18, 1995
RAHUL GUPTA Vs. STATE OF MADHYA PRADESH
March 29, 1995
RAJ NARAIN AWASTHI Vs. REGISTRAR, CO
May 8, 1995
RAJA RAM MAIZE PRODUCTS Vs. STATE INDUSTRIAL COURT
February 20, 1995
RAJABETI Vs. VIRENDRA SINGH
January 19, 1995
Rajaram Vs. Gram Panchayat Badi Khairy
October 10, 1995
Rajaram Vs. State of M.P.
September 20, 1995
RAJARAM NARAYAN Vs. RAJARAM
March 29, 1995
Rajasthan Insecticides and Fertilizer Co. Pvt. Ltd. Vs. State Licensing/Registration Officer cum Joint Director of Agriculture M.P.
December 19, 1995
RAJENDBA SINGH THAKUR Vs. BOARD OF REVENUE GWALIOR
October 9, 1995
Rajendra and Ors. Vs. State of M.P.
August 7, 1995
RAJENDRA KUMAR Vs. STATE BANK OF SAURASHTRA
March 10, 1995
Rajendra Kumar Goyal Vs. Omprakash Mittal
February 28, 1995
RAJENDRA KUMAR PATE Vs. UNION OF INDIA
November 9, 1995
Rajendra Kumar Sharma Vs. M.G. Upadhyaya
January 13, 1995
Rajendra Pal Juneja Vs. Vijay Kumar Juneja
September 22, 1995
Rajendra Singh Vs. Union of India
June 30, 1995
RAJESH DASS Vs. USHA DASS OPPOSITE PARTY
July 14, 1995
RAJESH KUMAR Vs. STATE OF M P
November 6, 1995
Rajju Ranvijay Vs. State of M.P.
February 1, 1995
RAJJUSINGH AJUDDHISINGH Vs. MUNNIDEVI MULAYAMSINGH
April 6, 1995
RAJKUMAR Vs. STATE OF M P
February 13, 1995
RAJU Vs. STATE OF M P
April 3, 1995
RAJU S O BALAJI KULKARNI Vs. STATE OF MADHYA PRADESH
April 3, 1995
RAJU SINGH Vs. STATE OF M P
February 21, 1995
RAKESH SHARMA Vs. STATE OF MADHYA PRADESH AND OTHERS
November 6, 1995
Rakesh Sharma Vs. Municipal Council, Morena
February 20, 1995
RAKMANIBAI Vs. STATE OF M P
January 27, 1995
RAM BHAJAN SUNDER LAL Vs. FACTORY MANAGER J C MILLS LTD
July 3, 1995
RAM DAS AGRAWAL Vs. STATE OF MADHYA PRADESH
May 4, 1995
Ram Khilawan Kushwah Vs. State of M.P.
August 3, 1995
Ram Kishan Vs. Babulal Chaudhari
July 28, 1995
RAM LAL Vs. STATE OF MADHYA PRADESH
July 4, 1995
RAM NARESH SHARMA Vs. KISHANLAL
September 19, 1995
Ram Ratan Vs. State of M.P.
December 12, 1995
RAM SHANKAR MALVIYA Vs. STATE OF M.P. & ORS.
May 1, 1995
RAM SWAROOP GHAMANDILAL JAIN Vs. HAZARILAL PYARELAL
April 24, 1995
RAM SWAROOP PATHAK Vs. STATE OF MADHYA PRADESH
June 29, 1995
RAMA ALIAS SHAHEEDA BI Vs. AABID HASAN
April 5, 1995
RAMADHIN Vs. STATE OF MADHYA PRADESH
November 21, 1995
RAMANAND Vs. STATE OF MP
July 6, 1995
RAMANAND BATOLE Vs. STATE OF MADHYA PRADESH
July 6, 1995
RAMBAI Vs. RAMESH KUMAR
July 27, 1995
RAMCHANDRA GOPALJI SUGANDHI Vs. COMMISSIONER OF INCOME TAX
October 31, 1995
RAMCHANDRAJI Vs. BHARATSINGH
February 6, 1995
Ramcharan Vs. Shiv Prasad
July 26, 1995
RAMCHARAN GOYAL Vs. UNITED INDIA INSURANCE CO LTD
September 26, 1995
Ramcharan Pandey Vs. State of M.P.
January 12, 1995
RAMCHARAN SUKHLAL Vs. DAULAT MUNNIRAM
December 11, 1995
Ramdas Vs. Shakuntaladevi
January 17, 1995
Ramesh Chandra Vs. M.P.S.R.T.C.
August 1, 1995
Ramesh Chandra Vs. Rajesh Kumar
July 11, 1995
RAMESH CHANDRA Vs. RAMESH KUMAR
February 10, 1995
RAMESH CHANDRA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
August 17, 1995
RAMESH CHANDRA GUPTA Vs. STATE BANK OF INDIA
September 15, 1995
RAMESH CHANDRA SRIVASTAVA Vs. BOARD OF REVENUE MP
September 28, 1995
Ramesh Kumar Gupta Vs. State of M.P.
July 12, 1995
Rameshchandra Mangal Vs. Competent Authority
January 25, 1995
RAMESHCHANDRA MANNALAL Vs. COMMISSIONER OF WEALTH TAX
December 12, 1995
RAMESHCHANDRA SWAMI Vs. NAGAR PANCHAYAT KAILARAS
February 15, 1995
RAMESHRAJ BAHAL Vs. SUNITA BAHAL
November 14, 1995
Rameshwar Dass Vs. State of Haryana
February 23, 1995
RAMESHWAR PRASAD PURUSHOTTAMLAL GUPTA Vs. HIGH COURT OF MADHYA PRADESH
March 7, 1995
Ramgopal Vs. Krishna Murari
January 10, 1995
RAMJILAL MUNSHILAL GAUR Vs. GANESHA MULU
April 20, 1995
RAMKHILAWAN CHANDRASHEKHAR KUSHWAHA Vs. STATE OF MADHYA PRADESH
August 3, 1995
Ramlubhaya Dhingra Vs. Kailash Chandra
January 4, 1995
Ramnarayan Satyanarayan Agarwal Distilleries Pvt. Ltd. Vs. Associated Alcohols & Breweries Ltd.
May 10, 1995
RAMNIDHI RAM SUNDAR Vs. RASHI RAMAN MISHRA
October 12, 1995
RAMPYARI Vs. STATE OF M.P. & ORS.
July 18, 1995
RAMRATAN Vs. STATE OF MADHYA PRADESH
December 12, 1995
RAMSEWAK Vs. NARENDRA KUMAR
July 3, 1995
RAMSINGH JALIA Vs. STATE OF M P
August 23, 1995
RAMSIYA SHARMA Vs. MEERA DEVI
February 7, 1995
RAMSWAROOP Vs. COLLECTOR, GWALIOR
December 14, 1995
RAMSWAROOP DOHARE Vs. AYUKT SAHKARITH AVAM PANJIYAK SHAKARI SANSTHA M P
November 3, 1995
RAMSWAROOP DOHARE Vs. AYUKT SAHKARITH AVAM PANJIYAK SAHKARI SANSTHA M P
January 1, 1995
RANBAXY LABORATORIES LIMITED Vs. STATE OF MADHYA PRADESH
November 1, 1995
RANJANA MUNSHI Vs. TARAL MUNSHI
July 11, 1995
RANVIR SINGH Vs. STATE OF MADHYA PRADESH
February 8, 1995
RANVIR SINGH Vs. STATE OF M.P.
June 2, 1995
Rashmi Shrivastava Vs. Vikram University
April 20, 1995
RATAN NAGAR Vs. STATE OF MADHYA PRADESH
January 15, 1995
Ratan Nagar and Anr. Vs. State of M.P.
January 15, 1995
RATANLAL Vs. M.P. ELECTRICITY BOARD
March 27, 1995
RAVI SHANKAR GOUD Vs. DISTRICT CO-OPERATIVE CENTRAL BANK LTD. & ANR.
October 10, 1995
Ravinair Vs. State
January 27, 1995
RAVINDRA KUMAR GUPTA Vs. RAMLAL GARG
September 12, 1995
RAVINDRA KUMAR MISHRA Vs. STATE OF MADHYA PRADESH
March 31, 1995
Rawal Singh Vs. M.P. Griha Nirman Mandal
October 6, 1995
REGD. FINN KAILASH NARAYAN & BROS. Vs. BHAGWANDAS PAWAIYA
February 1, 1995
REGD. PARTNERSHIP FIRM SONEJA PLASTICS INDUSTRIES SHAJAPUR Vs. M.P. ELECTRICITY BOARD SHAJAPUR.
July 27, 1995
REGIONAL DIRECTOR E S I CORPORATION Vs. ISHWARDAS
June 20, 1995
REKHABAI Vs. RAMLAL
July 28, 1995
REKHABEN MANUBHAI VAJIRANI Vs. MANUBHAI KISHANCHAND VAJIRANI
September 26, 1995
REV THEODORE EKKA Vs. EVANGELICAL CHURCH OF INDIA
February 13, 1995
Rewa Gases (Pvt.) Ltd. Vs. M.P.E.B.
January 12, 1995
RISHIRAM Vs. STATE OF M P
January 20, 1995
Roopkishore Vs. Kaushalyadevi
July 24, 1995
RUBBER PRODUCTS Vs. UOI
May 29, 1995
S G PATHAK Vs. STATE OF MP
January 11, 1995
S K BHATTACHARYA Vs. STATE INDUSTRIAL COURT
August 30, 1995
S K JAISWAL Vs. GULAB CHAND
October 5, 1995
S K M FABRICS Vs. M P ELECTRICITY BOARD
February 28, 1995
S.A. Jain College Trust Vs. State of Haryana
February 24, 1995
S.C. Verma Vs. Central Govt. Industrial Tribunal
July 12, 1995
S.K. Giri Vs. Home Secretary
August 21, 1995
S.P. Anand Vs. Union of India
July 25, 1995
S.R.P. WATER PROOFING CONTRACTORS (P) LTD., INDORE Vs. OSNAR CHEMICALS (P) LTD., BOMBAY
September 6, 1995
SABAL SINGH Vs. MADHYA PRADESH STATE ROAD TRANS CORPN
February 15, 1995
SABIR HUSSAIN Vs. MAYA BAI
November 14, 1995
Sabulal Sharma Vs. State of M.P.
January 5, 1995
SACHIN DEO Vs. DIRECTOR OF MEDICAL EDUCATION M P
February 6, 1995
SADAMI LAL Vs. RAJ KUMARI
September 21, 1995
SADAN KUMAR CHAURASIA Vs. INDIRA BAI SADAN KUMAR
May 4, 1995
SADARAM Vs. AKAY KUMAR
October 18, 1995
SADHRAY Vs. STATE OF M P
January 27, 1995
SAIYYAD JALALUDDIN MOHAMMED KHALID Vs. STATE OF MADHYA PRADESH
March 22, 1995
SAJANBAI Vs. ILLIAS MOHD
February 6, 1995
SAKRIYA Vs. KRISHNA PRASAD
August 14, 1995
SAKRIYA AND ANOTHER Vs. KRISHNA PRASAD AND OTHERS
April 1, 1995
SALES TAX COMMISSIONER M P Vs. JAIN AND COMPANY
March 8, 1995
SALIMULLAH S K Vs. COMMISSIONER OF INCOME TAX
November 14, 1995
SANGEETA SAXENA Vs. GYANENDRA SAXENA
February 16, 1995
SANGHI BEVERAGES PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
November 13, 1995
SANGHI BEVERAGES PVT LTD Vs. COMMR OF SALES TAX
November 30, 1995
SANGITA Vs. NARENDRA SINGH
March 7, 1995
Sanjay Dutt Vs. State of Maharashtra
October 16, 1995
SANJAY SINGH THAKUR BILASPUR Vs. SULTAN AHMAD BILASPUR M P
May 4, 1995
SANT LAL Vs. STATE OF M.P.
November 3, 1995
Santosh Vs. State of M.P.
January 10, 1995
Santosh Jayaswal Vs. State of M.P.
September 11, 1995
SANTOSH KUMAR RAJ KUMAR Vs. STATE OF M.P.
March 1, 1995
SARDAR KUMAR Vs. INDIRABAI
May 4, 1995
SARDAR PARAMJEET SINGH Vs. PRABHAT KUMAR SHRIVASTAVA
June 22, 1995
Sardar Singh Vs. Tej Singh
April 10, 1995
SARITA MALVIYA Vs. RAJENDRA MALVIYA
February 20, 1995
SARNAM SINGH Vs. LIC OF INDIA
January 16, 1995
SARNAM SINGH YADAV Vs. RAGHUVEER SINGH
November 29, 1995
SAROJ AGARWAL Vs. STATE OF M P
January 10, 1995
SATNA CEMENT WORKS Vs. COMMISSIONER OF SALES TAX.
November 28, 1995
Satya Narayan Athya Vs. High Court of M.P.
November 24, 1995
Satyavati Devi Vs. Prakash Chand Gupta
May 5, 1995
SAYEED AHMAD KHAN Vs. KANEEZ BEE
February 13, 1995
Secretary, Karnatak Electricity Board Vs. Asstt. Commissioner
March 7, 1995
SHAHDEO SINGH Vs. UNITED COMMERCIAL BANK & ANR
July 14, 1995
SHAHEEN QURESHI Vs. SHAKIL AHMED
October 18, 1995
SHAITAN ALIAS JITENDRA SINGH Vs. STATE OF MADHYA PRADESH
August 22, 1995
SHAITAN JILENDRA SINGH Vs. STATE OF M P
August 22, 1995
SHAKTI KUMAR UTTAM AND ONE ANR. Vs. STATE OF M. P. AND ONE ANR.
September 20, 1995
SHAKTI TILES INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
December 12, 1995
SHAKUBAI @ GEETABAI Vs. KANCHANBAI AND ORS.
November 24, 1995
SHAMSHUNNISHA Vs. SHEIKH RAMJAN
September 18, 1995
SHANKAR Vs. INDORE MUNICIPAL CORPORATINN
December 19, 1995
Shankar Arakh Vs. Motilal
July 4, 1995
SHANKARLAL Vs. INDORE DEVELOPMENT AUTHORITY
January 17, 1995
SHANKERLAL Vs. KRISHNA TIWARI
January 6, 1995
Shanti Devi Vs. Murti Shri Bihariji
July 26, 1995
SHANTIDEVI Vs. INCOME TAX OFFICER
January 5, 1995
SHARDA TALKIES FIRM Vs. MADHULATA VYAS
February 16, 1995
SHARIF AHMED Vs. IMAMAN BI
February 20, 1995
SHASHI KUMAR MISHRA Vs. UNION OF INDIA
July 31, 1995
SHASHIVENDRA YADAV Vs. MACHHI SINGH
October 5, 1995
SHERBANO Vs. STATE OF M P
October 5, 1995
SHILABAI Vs. AJUNABAI
January 4, 1995
SHIPRA BHOWMICK Vs. PRESIDING OFFICER
July 20, 1995
SHIV NARAIN JAMUNALAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
January 30, 1995
SHIV NARAIN SHIVHARE Vs. ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION
December 5, 1995
SHIV NARAYAN SHIVHARE Vs. COMMISSIONER OF INCOME TAX
January 24, 1995
SHIV NARAYAN SHIVHARE COMMISSIONER OF INCOME-TAX Vs. COMMISSIONER OF INCOME-TAX SHIV NARAYAN SHIVHARE
January 24, 1995
SHIVDAS & ORS. Vs. GANESHIBAI JAGWANI
August 7, 1995
SHIVPRASAD AND 4 ORS. Vs. GOVERNMENT OF INDIA AND 3 ORS.
April 9, 1995
SHRIKRISHNA Vs. STATE OF M P
July 27, 1995
Shrikrishna Vs. Babulal
September 21, 1995
SHRINIWAS M KATTI Vs. RASHTRIYA CHEMICALS AND FERTILIZERS LIMITED
December 15, 1995
SHRIPAT RAO Vs. RAGHUVIRSINGH AND OTHERS
December 25, 1995
SHRIVASTAVA S K Vs. CENTRAL BANK OF INDIA
January 17, 1995
SHYAM Vs. STATE OF MADHYA PRADESH
March 23, 1995
Shyam Kapoor Vs. Prakash Narayan Saxena
February 24, 1995
SHYAM LAL Vs. SHIV DAYAL
January 2, 1995
SHYAMLAL Vs. ANGOORIBAI
January 16, 1995
SIDHARTHA TUBES LTD Vs. UNION OF INDIA
January 6, 1995
SIMPLEX CASTINGS LTD Vs. UNION OF INDIA
January 18, 1995
SINDHI SAHITI MULTIPURPOSE AND TRANSPORT CO OPERATIVE SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 18, 1995
SITARAM Vs. STATE OF MADHYA PRADESH
April 5, 1995
Sitaram Vs. Premnarayan
July 18, 1995
SIYARAM Vs. KAMAR SINGH AND OTHERS
October 17, 1995
SMT. MUNNI DEVI Vs. SUB DIVISIONAL OFFICER AND PRESCRIBED AUTHORITY THESIL KOLARAS AND OTHERS
December 1, 1995
SOMLA Vs. RAMPURI
January 25, 1995
SOMTI BAI Vs. MISHRI LAL CHHOUDHARY
March 7, 1995
SONABAI Vs. ARVIND KUMAR
September 27, 1995
SONE RAM DHAKAD Vs. STATE OF M.P. & ORS.
November 10, 1995
Sovaran Singh Vs. Ravi Datt
March 14, 1995
Special land Acquisition Officer Vs. Puttaiah
August 16, 1995
St. Mary's Convent E.M. High School Vs. State of M.P.
March 24, 1995
STAR STRIPS PVT LTD Vs. UNION OF INDIA
August 16, 1995
STATE BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
August 9, 1995
STATE BANK OF INDIA Vs. RAJA ENTERPRISES, BASODA AND ANR
November 29, 1995
STATE BANK OF INDORE Vs. TARACHAND
November 30, 1995
STATE BANK OF INDORE Vs. SHIV SHAKTI CYCLE MART AND ANOTHER
July 24, 1995
STATE ELECTION COMMISSION BHOPAL Vs. RAS BIHARI RAGHUWANSLHI
February 3, 1995
State of Bihar Vs. Dhirendra Kumar
April 27, 1995
State of Haryana Vs. Gurcharan Singh
January 18, 1995
STATE OF M P Vs. PATEL SAW MILLS
January 4, 1995
STATE OF M P Vs. PULANDAR
March 30, 1995
STATE OF M P Vs. PRAPHULLA KUMAR
March 30, 1995
STATE OF M P Vs. MANGU ALIAS MANGILAL
March 29, 1995
STATE OF M P Vs. BHERU ALIAS BHERULAL
July 12, 1995
STATE OF M. P Vs. BHARATI PATIDAR & ORS.
May 3, 1995
State of M.P. Vs. Tunda
April 19, 1995
State of M.P. Vs. Yashwant Trimbak
December 4, 1995
State of M.P. Vs. Ram Krishna Balothia
February 6, 1995
State of M.P. Vs. Mohan Singh
September 20, 1995
State of M.P. Vs. Mahalaxmi Fabric Mills Ltd.
February 1, 1995
State of M.P. Vs. Shantabai
January 18, 1995
State of M.P. Vs. Shyamsunder Trivedi
May 9, 1995
State of M.P. Vs. Birla Jute Manufacturing Co. Ltd.
May 10, 1995
State of M.P. Vs. Ghanshyam
January 25, 1995
State of M.P. Vs. Chintamani Agarwal
October 19, 1995
State of M.P. Vs. Surendra Kumar
January 18, 1995
State of M.P. Vs. Balram
February 9, 1995
STATE OF M.P. Vs. M/S. SINGH CONSTRUCTION COMPANY
September 29, 1995
State of M.P. Vs. Savjiram
August 3, 1995
State of M.P. Vs. Bhagwandas
April 26, 1995
State of M.P. Vs. S.S. Kaurav
January 19, 1995
State of M.P. Vs. Ramabai
February 20, 1995
State of M.P. Vs. Ramsewak
April 5, 1995
State of M.P. Vs. Girish Kumar Shrivastava
May 8, 1995
State of M.P. Vs. Sharif Khan
June 27, 1995
STATE OF MADHYA PRADESH Vs. STATE BANK OF INDORE
September 27, 1995
STATE OF MADHYA PRADESH Vs. BANDU KASHIRAM TELARI
May 3, 1995
STATE OF MADHYA PRADESH Vs. BUDHRAM S O KUNKURAM SATNAMI
May 9, 1995
STATE OF MADHYA PRADESH Vs. GYARSU
March 14, 1995
STATE OF MADHYA PRADESH Vs. GOBARSINGH
April 3, 1995
STATE OF MADHYA PRADESH Vs. UDHE LAL
April 7, 1995
STATE OF MADHYA PRADESH Vs. ANIL KISHORE MISHRA
August 1, 1995
STATE OF MADHYA PRADESH Vs. SAUD
August 14, 1995
STATE OF MADHYA PRADESH Vs. MAHAVIR JADI BUTI AYURVED BHAWAN
October 9, 1995
STATE OF MADHYA PRADESH Vs. RAJENDRA SINGH RATHOUR
September 20, 1995
STATE OF MADHYA PRADESH Vs. BENI PD RATHORE
September 15, 1995
STATE OF MADHYA PRADESH Vs. ASHARAM
November 27, 1995
STATE OF MADHYA PRADESH Vs. BUDHRAM
November 13, 1995
STATE OF MADHYA PRADESH Vs. D N PATEL
March 2, 1995
STATE OF MP Vs. RAMABAI
February 17, 1995
State of Orissa Vs. Prari Mohan Mishra
February 6, 1995
State of Orissa Vs. Dhobei Sethi
August 29, 1995
State of Tamil Nadu Vs. Thirukkural Perumal
January 31, 1995
State of U.P. Vs. Keshav Prasad Singh
July 25, 1995
STEEL AUTHORITY OF INDIA LTD Vs. COMMISSIONER OF SALES TAX
February 2, 1995
STEEL AUTHORITY OF INDIA LTD Vs. SALES TAX COMMISSIONER
September 14, 1995
STEEL TUBES OF INDIA PVT LTD Vs. COMMISSIONER OF INCOME TAX
December 13, 1995
SUBHASH AWASTHI Vs. STATE OF M P
January 16, 1995
Subhashchandra Vs. Satyanarayan
September 25, 1995
Sudhir Kumar Vs. Asha
July 18, 1995
SUGANCHAND BASANTLAL SINGHANIA Vs. COMMISSIONER OF SALES TAX M P
November 1, 1995
SUGNABAI Vs. ELECTION OFFICER GRAM PANCHAYAT
October 20, 1995
SUGNIBAI Vs. STATE OF MADHYA PRADESH
October 10, 1995
SUJANPAL SINGH Vs. CENTRAL BANK OF INDIA
January 24, 1995
SUKHDEV Vs. STATE OF MP
April 3, 1995
SUKHLAL Vs. MAHESH
May 10, 1995
Sulemanji Sanibhai Vs. Abde Ali
March 27, 1995
SUPREME CONDUCTORS LTD Vs. ASSTT COLLECTOR C EX DVN
June 20, 1995
SURABJI NASARWANJI Vs. J N DUBAS
April 5, 1995
SURAJ PRAKASH SHYAMSUNDER AND CO Vs. COMMISSIONER OF SALES TAX
December 12, 1995
SURENDRA Vs. RAMSUCHIT KUSHWAHA
August 2, 1995
SURENDRA ELVIN ALI Vs. MAUREEN ALI
December 22, 1995
SURENDRA KUMAR RAI Vs. BOARD OF REVENUE
May 3, 1995
SURESH CHAND PRAMODKUMAR Vs. COMMISSIONER OF SALES TAX M P
November 1, 1995
SURESH CHANDRA GUPTA AND ORS Vs. BANK OF INDIA
January 13, 1995
SURESH KUMAR Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPN AND
January 4, 1995
SURESH KUMAR Vs. FIRM KURBAN HUSSAIN TAIYAB ALI
December 6, 1995
Suresh Kumar Singh Vs. Ram Bai
January 27, 1995
Surjit Singh Vs. Harbans Singh
September 6, 1995
SURYA AGROILS Vs. UNION OF INDIA
April 28, 1995
SURYA AGROILS LTD Vs. UNION OF INDIA
March 15, 1995
SURYA NARAIN SINHA Vs. CHAIRMAN CUM MANAGING DIRECTOR, N.T.P.C.
September 5, 1995
SUSHIL KUMAR JAIN Vs. MUNICIPAL CORPORATION
September 4, 1995
Sushil Kumar Mishra Vs. M.P. Pradushan Nivaran Mandal
May 7, 1995
SUSHIL KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
March 23, 1995
SUSHILABAI Vs. LAXMAN
August 2, 1995
SYNTHETICS LTD Vs. UNION OF INDIA
January 13, 1995
T K WAREHOUSING ENTERPRISES PRIVATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
April 27, 1995
T M DIVAKARAN Vs. M P DUGDH MAHASANGH MARYADIT
July 11, 1995
T S PALIWAL Vs. EAST NIMAR DISTRICT CO OPERATIVE LAND DEVELOPMENT BANK LTD
February 22, 1995
TAHIR KHAN Vs. BASARAT KHAN
September 11, 1995
Tahir Khan Vs. Basarat Khan
October 11, 1995
TAMASKAR TANDON Vs. STATE BAR COUNCIL OF MADHYA PRADESH
September 15, 1995
Tara Bai Shukla Vs. State of M.P.
January 19, 1995
TARELAL Vs. STATE OF M P
September 4, 1995
TEJA SINGH Vs. STATE OF M. P.
October 18, 1995
THARUMAL AND BROTHERS Vs. STATE OF M.P.
February 21, 1995
THIRATH PRASAD RAM MILAN Vs. MOHANLAL BUDDHA
August 17, 1995
TRILOK CHAND ANAND Vs. OM PRAKASH
March 9, 1995
TRIVENI CONDUCTORS PVT LTD Vs. UNION OF INDIA
February 9, 1995
Triveni Devi Vs. J.P. Sharma
August 3, 1995
TRIVENI PRASAD Vs. INDRAPAL KACHHI
September 22, 1995
TULSA BAI Vs. RAJENDRA SINGH SHIVDAS LODHI
March 10, 1995
UCO BANK Vs. KAMESH CHAND BHUTA & ORS.
July 3, 1995
UCO BANK, BHIND Vs. RAMESH CHAND BHUTA
July 3, 1995
UDAI BHAN Vs. STATE OF MADHYA PRADESH
November 21, 1995
UDHAM DAS Vs. COMMISSIONER OF INCOME TAX
June 20, 1995
UGRA SINGH Vs. STATE OF M P
January 5, 1995
UMA PRASAD Vs. STATE OF MADHYA PRADESH
September 6, 1995
UMESH Vs. ABDUL KHAN
November 17, 1995
UNION OF INDIA Vs. SHAHNAZ BEGUM
October 19, 1995
UNION OF INDIA Vs. BAJAJ TEMPO LTD
May 8, 1995
UNION OF INDIA Vs. FIRM RAMCHAND NARAINDAS
March 13, 1995
Union of India Vs. Shiv Kumar Bhargava
January 17, 1995
Union of India Vs. Daulat Singh
May 12, 1995
Union of India Vs. Sunil Chandra Saha
July 25, 1995
United Commercial Bank Vs. Rupa
July 20, 1995
UNITED INDIA INSURANCE CO LTD Vs. MOTIRAM
February 15, 1995
UNITED INDIA INSURANCE CO LTD Vs. NYALDABAI
January 24, 1995
Urmila Devi Vs. Bhanu Prakash
July 25, 1995
USHA BAI Vs. SUB DIVISIONAL OFFICER, GANJ, BASODA
April 12, 1995
USHA GUPTA Vs. SANTOSH KUMAR PAHADIYA
July 3, 1995
USHA JAIN Vs. UNITED INDIA INSURANCE CO LTD
September 14, 1995
USHA KIRAN TIWARI Vs. HARI KRISHNA TIWARI
January 4, 1995
V SHYLA NAIR Vs. STATE OF MADHYA PRADESH
September 6, 1995
Vanamala Vs. H.M. Ranganatha Bhatta
July 27, 1995
VASUDEO KUKREJA Vs. UNION OF INDIA
June 21, 1995
VIDYAWATI DUBEY Vs. VIDYARAM
September 25, 1995
Vijay Kumar Vs. Mithileshbai
February 7, 1995
VIJAY KUMAR RAMAWAT Vs. SHANTI LAL GANDHI
September 5, 1995
VIJAY KUMAR SARAF Vs. INCOME TAX APPELLATE TRIBUNAL
October 19, 1995
VIJAY SINGH JADON Vs. SITAB KHAN
February 13, 1995
Vijayendra Pal Sharma Vs. Industrial Court
October 12, 1995
VIKAS RICE MILL Vs. STATE OF M P
June 26, 1995
Vikram Vs. Azad Kumar
March 1, 1995
Vimla Devi Vs. Amar Singh
February 14, 1995
VIMLA DEVI KHEMKA Vs. GENERAL MANAGER MADHYA PRADESH STATE ROAD TRANS CORPORATION
November 13, 1995
VIMLA LADKANI Vs. CHANDRA PRAKASH LADKANI
July 31, 1995
VINAY KUMAR ALIAS BINNOO TRIPATHI Vs. MATHILESHBAI
February 7, 1995
VINDHYA TELELINKS LTD Vs. STATE BANK OF INDIA
February 21, 1995
VINDHYACHAL VRIHAT TAP VIDYUT KARMACHARI SANGH Vs. GENERAL MANAGER
March 24, 1995
Vinod Kumar Vs. Meera Modi
February 28, 1995
Vinod Kumar Verma Vs. Dinesh Kumar Verma
November 8, 1995
VINOD TIWARI Vs. STATE OF MADHYA PRADESH
October 13, 1995
VIRENDRA GARG Vs. STATE OF M P
February 15, 1995
Virendra Kumar Vs. Shankerji Mandir Trust
September 22, 1995
VIRENDRA MAHAJAN Vs. STATE OF MADHYA PRADESH
September 22, 1995
VISHAL KUMAR GIRDHAR GOPAL Vs. STATE OF MADHYA PRADESH
November 6, 1995
WESTERN COAL FIELDS LTD Vs. STATE OF MADHYA PRADESH
February 23, 1995
WESTERN COALFIELDS LTD Vs. STATE OF MADHYA PRADESH
September 12, 1995
Yaseen Khan Vs. State of M.P.
July 5, 1995
Yashwant Rao Khogal Vs. Jahoorbi
June 28, 1995
YESHWANT KAWATHEKAR Vs. ECONOMIC OFFENCE WING
April 7, 1995
YUVRAJ KASHWAHA Vs. NIRASHPATI
January 13, 1995
ZAKIR HUSAIN MUNSHI KHAN Vs. UCO BANK
October 30, 1995