Case Index

Title
Date
A BABU RAO Vs. STATE OF ANDHRA PRADESH
August 16, 1995
A DAVID RAJU Vs. EXECUTIVE ENGINEER DISTRICT SCHEDULED CASTES SERVICE CO OPERATIVE SOCIETY LIMITED VIZIANAGARAM
November 9, 1995
A DAVID RAJU Vs. EXECUTIVE ENGINEER DISTRICT SCHEDULED CASTES SERVICES CO OPERATIVE SOCIETY LIMITED VIZIANAGARAM
November 29, 1995
A GANESH Vs. A GAYATRI
December 6, 1995
A GOVLNDALAH Vs. V VENKATAMMA DIED
August 14, 1995
A HAMPAYYA Vs. SECRETARY AGRL MARKET COMMITTEE GOOTI
December 6, 1995
A HEMALATHA Vs. CONVENOR DEO DIST SELECTION COMMITTEE
November 24, 1995
A HYMAVATL DIED Vs. N BASAVA SUBRAHMANYAM
July 11, 1995
A KALYANI Vs. ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION
March 14, 1995
A MADHAVA RAO Vs. P RUKMINL BAL
August 8, 1995
A NAGENDRAMMA Vs. G SESHAGIRI RAO
June 15, 1995
A NEELIMA Vs. JOINT COLLECTOR KURNOOL
December 22, 1995
A P HOUSING BOARD Vs. M RANGA RAO
August 7, 1995
A P S E EMPLOYEES UNION Vs. COMMISSIONER OF LABOUR
July 21, 1995
A P S R T C Vs. V MALLESH
April 13, 1995
A P STATE B C WELFARE ASSOCIATION Vs. ANDHRA PRADESH STATE B C WELFARE DEPT
April 7, 1995
A P TREASURIES SUBORDINATE SERVICES ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
December 15, 1995
A P TREASURIES SUBORDINATE SERVICES ASSOCIATION HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
December 14, 1995
A PRABHAKARAN Vs. VICE CHANCELLOR UNIVERSITY OF HYDERABAD
July 5, 1995
A RADHIKA THIRUMALAI Vs. GENERAL MANAGER HAL
July 21, 1995
A RAMATARAKAMMA Vs. B A VARA PRASADA RAO
February 2, 1995
A SANYASI RAJU Vs. BRANCH MANAGER STATE BANK IF INDIA
December 22, 1995
A SESHAPATHI Vs. DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
November 27, 1995
A SREENU Vs. ANDHRA PRADESH STATE HOUSING CORPORATION LIMITED HIMAYATHNAGAR HYDERABAD
November 8, 1995
A VASANTH RAO Vs. GOVERNMENT OF ANDHRA PRADESH
March 23, 1995
ABDUL KHAYOOM Vs. M R O
October 24, 1995
ACCOUNTANT GENERAL AANDE HYDERABAD Vs. S SRINIVASULU
November 21, 1995
ADAPA GOVERDHANA RAO Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
December 28, 1995
ADAPA SANTHARAM PETITIONERS Vs. SAIT NATHMAL MANIK CHAND
September 11, 1995
ADIL AHMED KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
August 17, 1995
ADINARAYANA M Vs. M CHINTANNA DIED
April 13, 1995
ADONI COTTON MILLS Vs. CHIEF ENGINEER ELECTRICITY SOUTH ZONE ANDHRA PRADESH STATE ELECTRICITY BOARD
October 18, 1995
ADVERTISING CLUB HYDERABAD Vs. CENTRAL BOARD OF DIRECT TAXES
December 6, 1995
AFCONS PAULING I LTD Vs. C T O
March 31, 1995
AFZALUDDIN S K Vs. STATE OF ANDHRA PRADESH
March 21, 1995
AGARWAL M Vs. R N GUPTA
July 7, 1995
AGR FINANCE AND CHIT FUNDS (P) LIMITED Vs. ABC
December 20, 1995
AGRICULTURAL MARKET COMMITTEE Vs. M R K CHOWDARY
September 15, 1995
AIDED UPPER PRIMARY SCHOOL KAMINAIDUPETA JALUMURU MANDAL SRIKAKULAM DISTRICT REP Vs. GOVERNMENT OF A P
August 7, 1995
ALAGARAVENKAIAH Vs. SURI PRAKASAM
September 6, 1995
AMALI ENGLISH MEDIUM HIGH SCHOOL Vs. V V L SUVARCHALA
September 15, 1995
AMINA BEE Vs. DALAZAK NAZIR AHMED KHAN
September 11, 1995
ANAB E SHAHI WINES AND DISTILLERIES PRIVATE LIMITED Vs. APPELLATE DEPUTY COMMISSIONER SECUNDERABAD DIVISION NAMPALLY HYDERABAD
March 21, 1995
ANAM PREMKUMAR REDDY Vs. INDIA FRUITS LIMITED
September 2, 1995
ANDE SATYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
August 17, 1995
ANDHRA BANK Vs. STATION HOUSE OFFICER PATTABHIPURAM CRIME POLICE STATION GUNTUR
August 8, 1995
ANDHRA COTTON MILLS LTD Vs. LAKSHMI GANESH COTTON GINNING MILL
September 5, 1995
ANDHRA PRADESH DAIRY DEVELOPMENT CORPORATION LIMITED Vs. V NAGESWARA RAO
November 29, 1995
ANDHRA PRADESH POWER DIPLOMA ENGINEER S ASSOCIATION Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
July 7, 1995
ANDHRA PRADESH STATE AGRO INDUSTRIES DEVEIOPMENT CORPN LTD Vs. G SUBBA RAO
September 11, 1995
ANDHRA PRADESH STATE BACKWARD CLASS WELFARE ASSOCIATION REGISTERED AND Vs. STATE OF ANDHRA PRADESH BACKWARD CLASSES WELFARE P 2 DEPARTMENT
April 7, 1995
ANDHRA PRADESH STATE ELECTRICITY EMPLOYEES UNION Vs. COMMISSIONER OF LABOUR GOVERNMENT OF ANDHRA PRADESH
July 21, 1995
ANDHRA PRADESH STATE FINANCIAL CORPN Vs. OFFICIAL LIQUIDATOR HIGH COURT OF ANDHRA PRADESH
April 21, 1995
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. ELECTROTHERMIC P LIMITED
December 18, 1995
ANDHRA PRADESH STATE HANDLOOM WEAVERS CO OPERATIVE SOCIETY LTD Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT VISAKHAPATNAM
October 26, 1995
ANDHRA PRADESH STATE ROAD TRANS Vs. K. CHANDRA REDDY
December 11, 1995
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K CHANDRA REDDY
December 12, 1995
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE
April 14, 1995
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SALVARAJ VIJAYA
February 17, 1995
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. B SREENIVASULU
August 24, 1995
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION EMPLOYEES UNION Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VICE CHAIRMAN AND MANAGING DIRECTOR
June 26, 1995
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATIONEMPLOYEES UNION Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
June 28, 1995
ANGARA PANDITHACHARYULU Vs. GOVERNMENT OF ANDHRA PRADESH
December 8, 1995
ANIL BABU M Vs. DIRECTORATE GENERAL RESETTLEMENT
November 8, 1995
ANJILAMMA Vs. LABOUR COURT III HYDERABAD
August 3, 1995
ANNAMDEVULA SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
August 11, 1995
ANTHONY AMMAL Vs. UNION OF INDIA NEW DELHI
December 28, 1995
ANWARUL ULOOM JUNIOR COLLEGE Vs. STATE OF ANDHRA PRADESH
December 29, 1995
APPA REDDY K Vs. ELECTION OFFICER
November 3, 1995
APPALASWAMY E Vs. A APPALASWAMY
October 11, 1995
APPARAO D Vs. D RAMA MOHANARAO
August 1, 1995
APSRTC Vs. K CHANDRA REDDY
December 11, 1995
APSRTC CUDDAPAH DEPOT Vs. PRESIDING OFFICER LABOUR COURT ANANTAPUR
July 7, 1995
APSRTC REP Vs. V MALLESH
August 30, 1995
ARKA VASANTH RAO Vs. GOVT OF ANDHRA PRADESH
March 23, 1995
ARL NAGESWARA RAO Vs. DISTRICT COLLECTOR ONGOLE
July 26, 1995
ARSHAD Vs. STATE OF ANDHRA PRADESH
December 8, 1995
ASHOK UGLE Vs. SYNDICATE BANK
August 1, 1995
ASSISTANT GENERAL MANAGER OSD Vs. MAHALAKSHML LEGAL AND TAX CONSULTANCY SERVICES
August 8, 1995
ASSISTANT GENERAL MANAGER OSD TELECOM DISTRICT LABBIPET VIJAYAWADA Vs. MAHALAKSHMI LEGAL AND TAX CONSULTANCY SERVICES VIJAYAWADA
August 23, 1995
ASSOCIATION REGISTRATION NO 822 Vs. GOVERNMENT OF INDIA
August 7, 1995
AURIC ENGINEERING PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH
October 9, 1995
AVANTL BUSINESS MACHINES P LTD Vs. STATE OF ANDHRA PRADESH
March 21, 1995
AZAMATHULLA KHAN MD Vs. STATE OF ANDHRA PRADESH
October 28, 1995
AZAMJAHI MILLS Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
December 29, 1995
B A NAGESWARA RAO Vs. BANKING SERVICE RECRUITMENT BOARD
March 20, 1995
B DESHMUKH Vs. CHAIRMAN AND MANAGING DIRECTOR ELECTRONIC CORP OF INDIA LTD
December 14, 1995
B GEETHANJALI Vs. GOVERNMENT OF ANDHRA PRADESH
November 23, 1995
B GOVINDA REDDY Vs. ANDHRA PRADESH STATE IRRIGATION DEV CORP
September 6, 1995
B ISSAC PRABHAKAR and E LOKENDRANATH Vs. GOVERNMENT OF ANDHRA PRADESH
November 30, 1995
B JAYA BABU Vs. REGIONAL MANAGAR GR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 9, 1995
B KHASIM Vs. B KHADERAIAH
August 17, 1995
B LINGA REDDY Vs. R D O
March 9, 1995
B MAHESWARAMMA Vs. M RAMASUBBAMMA
August 14, 1995
B MARY JALAJA Vs. S VASANTHA VANI
October 16, 1995
B METTUBANDI Vs. T LAKSHMAMMA
January 17, 1995
B MOHAN KRISHNA Vs. UNION OF INDIA
January 27, 1995
B NAGA REDDY Vs. MATTAM PARVATAIAH
October 18, 1995
B NARASIMHA REDDY Vs. R D O
September 6, 1995
B NARAYANA Vs. B RAJAIAH
December 15, 1995
B NOOKAMBA Vs. B DURGAMBA
August 14, 1995
B NOORULLA KHAN Vs. GOVERNMENT OF INDIA
December 27, 1995
B PRAKASH RAO Vs. DISTRICT EDUCATIONAL OFFICER KURNOOL
November 20, 1995
B PREMANAND Vs. UNION OF INDIA
August 17, 1995
B RAJA GOPAL Vs. GENERAL MANAGER NIZAM SUGAR FACTORY LTD
November 14, 1995
B RAMA RAO Vs. GENERAL MANAGER DISTRICT CO OP CENTRAL BANK LTD
November 6, 1995
B RAMAKRISHNA REDDY Vs. S B S Y M DEGREE COLLEGE
September 27, 1995
B RANGA RAO Vs. G VENKATA KRISHNA RAO
April 14, 1995
B S APPA RAO Vs. SECRETARY AND CORRESPONDENT PORT TRUST EDUCATION SOCIETY VISAKHAPATNAM
December 29, 1995
B S SHANKAR RAO Vs. CHAIRMAN CUM MANAGING DIRECTOR MINERAL
November 29, 1995
B SANJEEVA REDDY Vs. ASSISTANT DIRECTOR OF MINES and GEOLOGY KURNOOL
September 29, 1995
B SANJEEVA REDDY Vs. GOVERNMENT OF A P
September 14, 1995
B SATYANARAYANA Vs. INSPECTOR OF VIGILANCE CELL
December 19, 1995
B SEENAIAH Vs. HEALTH UNIVERSITY VIJAYAWADA
March 20, 1995
B SRINIVASA RAO Vs. CONVENOR MBA MCA CET 95 and HEAD OF THE DEPT OF CHEMISTRY NAGARJUNA UNIVERSITY
October 28, 1995
B V JOSHI Vs. STATE OF ANDHRA PRADESH
September 19, 1995
B VEERASWAMY Vs. LARGE SIZED CO OPERATIVE SOCIETY GAVARAVARAM
February 16, 1995
B VENKAMMA Vs. D NARLSI REDDY
September 14, 1995
B VENKAMMA Vs. B KOMARAMMA
September 12, 1995
B VENKATAKRISHNAIAH Vs. DIRECTOR OF SCHOOL EDUCATION GOVT OF ANDHRA PRADESH HYDERABAD
September 21, 1995
B VENKATESWARLU Vs. GOVERNMENT OF ANDHRA PRADESH
June 20, 1995
B VENKATRAMAIAH Vs. STATE OF A P
April 11, 1995
BABURAO C Vs. R KRISHNA
November 16, 1995
BAKKA VENKAMMA Vs. DEEPA NARISI REDDY
September 14, 1995
BALAIAH C Vs. T T D
December 7, 1995
BALAJI AGENCIES Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
September 13, 1995
BALAJI AGENCIES & INDUSTRIES Vs. STATE OF ANDHRA PRADESH
January 31, 1995
BALAJI TRADING COMPANY Vs. E UNGAYYA and CO
September 26, 1995
BALATHRIPURA SUNDARI Vs. MUNICIPAL CORPORATION OF HYDERABAD
November 2, 1995
BANAVATH LALU Vs. STATE
October 28, 1995
BANDARU NAYANI BABU Vs. RAJA CHINTALAPATI RAMAKRISHNA RAJA BAHADUR
August 16, 1995
BANK OF INDIA Vs. BANK OF INDIA OFFICERS ASSOCIATION A P UNIT
August 9, 1995
BANK OF INDIA Vs. PRESIDING OFFICER
March 12, 1995
BANU PRASAD CH Vs. P SUBBA RAO
December 4, 1995
BATTARUSETTI CHENNA KESAVARAO Vs. GOVERNMENT OF ANDHRA PRADESH
March 20, 1995
BATTU NANDAM ANANDAM Vs. STATE OF A P
September 15, 1995
BETHALA SAMAYYA Vs. STATE OF A P
September 1, 1995
BHADRACHALAM PAPOR BOARDS LTD Vs. UNION OF INDIA
November 13, 1995
BHAGL BAL Vs. SWASTIK ROLLER FLOUR MILLS
December 4, 1995
BHAKTAVASTHALAM Vs. C VIMALAMMA
March 31, 1995
BHAKTIMALA BEEDI FACTORY Vs. COMMISSIONER OF INCOME TAX
December 29, 1995
BHANUMATHI T Vs. R HANUMANTHA RAO
November 27, 1995
BHARAT HEAVY PLATES AND VESSELS LTD Vs. BALAJI CATERING SERVICES
September 1, 1995
BHASKAR FERTILIZERS Vs. DINKAL AGRO CHEMICALS P LIMITED
December 4, 1995
BHASKARA REDDY C Vs. DT COLLECTOR CHLTTOOR
August 3, 1995
BHONAGIRI SAIDAMMA Vs. SECRETARY GOVT OF ANDHRA PRADESH REVENUE FFO DEPARTMENT IV SECRETARIAT HYDERABAD
February 16, 1995
BHOOTATI KONDA MURUGADU Vs. STATE OF ANDHRA PRADESH
December 20, 1995
BHORUKA STEELS LIMITED Vs. SURESH AND SURESH WIRES P LIMITED
December 14, 1995
BHUPATHIRAJU VENKATA RAMARAJU Vs. BHUPATHIRAJU RAMAKRISHNAMRAJU
December 11, 1995
BIKKASANI SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
July 24, 1995
BILLA LINGA REDDY Vs. REVENUE DIVISIONAL OFFICER
March 9, 1995
BIO CHEMICAL AND SYNTHETIC PRODUCTS LTD Vs. SOMAIAH
August 22, 1995
BISHANLAL AHUJA Vs. COMMISSIONER OF WEALTH TAX
July 5, 1995
BISHANLAL AHUJA Vs. COMMISSIONER OF WEALTH TAX
March 5, 1995
BIZARI VENEER & SAW MILLS (P) LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
October 13, 1995
BOARD OF GOVERNORS HYD PUBLIC SCHOOL Vs. P RAJENDER
March 22, 1995
BODEPUDI SEENU ALIAS SREENIVASA RAO Vs. STATE
March 15, 1995
BOGALA NARASIMHA REDDY Vs. ASSISTANT COMMERCIAL TAX OFFICER
April 3, 1995
BOGESWARA RAO P Vs. P VENKATA RAO DIED
March 24, 1995
BOLLAVARAM KONDA REDDY Vs. STATE OF A P
December 15, 1995
BOLLAVARAM KONDA REDDY Vs. STATE OF A P
December 1, 1995
BOLLAVARAM KONDA REDDY Vs. STATE OF A P
December 5, 1995
BOLLI VENKAMMA Vs. BOLLI KOMARAMMA
September 12, 1995
BONTHU ARJUNA RAO Vs. STATE OF ANDHRA PRADESH
December 8, 1995
BUJA BUJA NELLORE GRAM PANCHAYAT Vs. SPECIAL COLLECTOR TELUGU GANGA PROJECT NELLORE
November 17, 1995
C CHANDRAVATHI Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ESSENTIAL COMMODITIES CORPORATION LIMITED
August 8, 1995
C CHEMANCHAIAH Vs. DISTRICT COLLECTOR CHITTOOR CHITTOOR DISTRICT THE MANDAL REVENUE OFFICER BUCHINAIDU KANDRIGA MANDAL CHITTOOR DISTRICT
November 24, 1995
C J AYODHYA RAMI SINGH Vs. B VENKATAMUNI
June 19, 1995
C NAGARATHNAMMA Vs. DISTRICT PANCHAYAT OFFICER CHITTOOR
June 19, 1995
C R KODANDA RAMAN Vs. CHIEF GENERAL MANAGER
November 29, 1995
C RAJAIAH Vs. GENERAL MANAGER NATIONAL TEXTILE CORPORATION APKKANDM
August 14, 1995
C SADANANDAM Vs. BOARD OF MANAGEMENT SRI VENKATESWARA UNIVERSITY TIRUPATI
December 27, 1995
C SUBBARAYUDU Vs. STATE OF A P
October 11, 1995
CANARA BANK BHLMAVARAM BRANCH Vs. DEVI METAL INDUSTRIES
April 24, 1995
CANTORANENT BOARD SECUNDERABAD Vs. G VENKAT RAM REDDY
December 14, 1995
CENTRAL BANK EXECUTOR AND TRUSTEE COMPANY LIMITED Vs. MAGNA HARD TEMP LIMITED
November 23, 1995
CENTRAL BANK OF INDIA AND ANOTHER Vs. MUPPIDI PRABHAKAR
August 2, 1995
CENTRAL WAREHOUSING Vs. O ROSAIAH
March 10, 1995
CH GAYATHRI Vs. T NARAYYA
February 17, 1995
CH PAPA NAIDU Vs. STATE OF ANDHRA PRADESH
December 6, 1995
CH PAPANNA Vs. PERSONNEL MANAGER, STATE BANK OF INDIA
September 27, 1995
CH S R A SWAMY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
October 18, 1995
CH SATYANARAYANA Vs. CH KLSTAMRNA
September 21, 1995
CH V SUBHAMMA Vs. CH NARAIAH
November 28, 1995
CH VIDYASAGAR RAO Vs. KOMIREDDY RAMULU
December 8, 1995
CHADALAVADA GAYATHRI Vs. TALLPANENI NARAYYA
February 7, 1995
CHAIRMAN AND MANAGING DIRECTOR H M T LIMITED HYDERABAD Vs. T NAGESWARA RAO
February 23, 1995
CHAIRMAN ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. B SUKKAMMA
August 9, 1995
CHANDA LAKSHMINARAYANA Vs. STATE OF ANDHRA PRADESH
September 12, 1995
CHANDRAIAHGARI ANANTHAREDDI Vs. STATE OF ANDHRA PRADESH
November 15, 1995
CHANDRAPALAKA PRABHAKAR Vs. CHANDRAPALKA SADANANDAM
July 20, 1995
CHANNALA RAM REDDY Vs. STATE OF ANDHRA PRADESH REP
December 12, 1995
CHEBOLU JAGANNADHA RAO AND Vs. COLLECTOR AND DISTRICT MAGISTRATE VISAKHAPATNAM
February 3, 1995
CHEPANA APPALA NAIDU Vs. CHEPANA PEDDA APPALA SWAMY
October 31, 1995
CHIEF ENGINEER ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. K NAGAHEMA
September 15, 1995
CHIEF RATIONING OFFICER Vs. JAWAHAR BROTHERS GRAIN MERCHANTS AND COMMISSION AGENT
September 4, 1995
CHINA NARASAPPA Vs. VENKATA REDDY
December 7, 1995
CHINNAPPA U Vs. COTTON CORPORATION OF INDIA
August 3, 1995
CHINTA NARASIMHA Vs. DISTRICT COLLECTOR GUNTUR
November 13, 1995
CISCONS CONSULTING ENGINEERS AND CONTRACTORS Vs. VIJAYAWADA MUNICIPAL CORPORATION
July 28, 1995
COASTAL PAPERS LTD Vs. GOVERNMENT OF INDIA
December 28, 1995
COMMISSIONER MUNICIPALITY TIRUPATI Vs. M SRINIVASULU
August 24, 1995
COMMISSIONER OF INCOME TAX Vs. WARANGAL DISTRICT DEVELOPMENT FUND COUNCIL
August 23, 1995
COMMISSIONER OF INCOME TAX Vs. OM TRADING COMPANY
August 24, 1995
COMMISSIONER OF INCOME TAX Vs. D RANI
August 9, 1995
COMMISSIONER OF INCOME TAX Vs. UNITED HOUSING CORPORATION
August 28, 1995
COMMISSIONER OF INCOME TAX Vs. S R M T STAFF ASSOCIATION
July 28, 1995
COMMISSIONER OF INCOME TAX Vs. J AND J DECHANE LABORATORIES P LIMITED
July 27, 1995
COMMISSIONER OF INCOME TAX Vs. ABHIRAMI COTTON MILLS P LIMITED
July 21, 1995
COMMISSIONER OF INCOME TAX Vs. CORAMANDEL FERTILISERS LIMITED
August 8, 1995
COMMISSIONER OF INCOME TAX Vs. TELANGANA SPINNING AND WEAVING MILLS LIMITED
July 20, 1995
COMMISSIONER OF INCOME TAX Vs. MAJJIDUNNISA BEGUM
July 17, 1995
COMMISSIONER OF INCOME TAX Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED
July 11, 1995
COMMISSIONER OF INCOME TAX Vs. MINERVA TALKIES
July 11, 1995
COMMISSIONER OF INCOME TAX Vs. BANDARU SUBBA RAO
July 12, 1995
COMMISSIONER OF INCOME TAX Vs. BHARAT TELEVISION PRIVATE LIMITED
July 5, 1995
COMMISSIONER OF INCOME TAX Vs. TIRUMALA BRICKS AND TILES FACTORY
July 3, 1995
COMMISSIONER OF INCOME TAX Vs. MADDI VENKATARATNAM AND CO PVT LIMITED
July 4, 1995
COMMISSIONER OF INCOME TAX Vs. MOGHUL DURBAR
February 7, 1995
COMMISSIONER OF INCOME TAX Vs. D H JOSHI
February 2, 1995
COMMISSIONER OF INCOME TAX Vs. INTRAVEN PHARMACEUTICALS P LIMITED
February 7, 1995
COMMISSIONER OF INCOME TAX Vs. BEEHIVE ENGINEERING CO AND ALLIED INDUSTRIES P LIMITED
February 13, 1995
COMMISSIONER OF INCOME TAX Vs. DEXAN PHARMACEUTICALS PRIVATE LIMITED AND INSTRUMENT TECHNIQUES PRIVATE LIMITED
January 23, 1995
COMMISSIONER OF INCOME TAX Vs. B MURALI MOHAN RAO
January 30, 1995
COMMISSIONER OF INCOME TAX Vs. M SEETHA DEVI
February 23, 1995
COMMISSIONER OF INCOME TAX Vs. AMPRO FOOD PRODUCTS
February 21, 1995
COMMISSIONER OF INCOME TAX Vs. MADDI VENKATARATNAM AND CO PRIVATE LIMITED
March 4, 1995
COMMISSIONER OF INCOME TAX Vs. BHARAT TELEVISION PRIVATE LIMITED
March 5, 1995
COMMISSIONER OF INCOME TAX Vs. B CHINNAIAH
March 8, 1995
COMMISSIONER OF INCOME TAX Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED
March 11, 1995
COMMISSIONER OF INCOME TAX Vs. TELANGANA SPINNING AND WEAVING MILLS LIMITED
March 20, 1995
COMMISSIONER OF INCOME TAX Vs. BAKELITE HYLAM LIMITED
April 25, 1995
COMMISSIONER OF INCOME TAX Vs. J AND J DECHANE LABS P LIMITED
April 26, 1995
COMMISSIONER OF INCOME TAX Vs. J AND J DECHANE LABORATORIES P LIMITED
March 27, 1995
COMMISSIONER OF INCOME TAX Vs. S R M T STAFF ASSOCIATION
March 28, 1995
COMMISSIONER OF INCOME TAX Vs. LAKSHMINARAYANA TRADING CO
March 23, 1995
COMMISSIONER OF INCOME TAX Vs. SUPER DRILLERS
March 23, 1995
COMMISSIONER OF INCOME TAX Vs. SUDESH KUMARI SONI
March 22, 1995
COMMISSIONER OF INCOME TAX Vs. VIDYUT STEEL LIMITED
March 21, 1995
COMMISSIONER OF INCOME TAX Vs. VIJAYA FAMILY TRUST
March 30, 1995
COMMISSIONER OF INCOME TAX Vs. A NAGESHWARA RAO HUF AND ANNAPURNA PICTURES P LIMITED
November 24, 1995
COMMISSIONER OF INCOME TAX Vs. K C PRIVATE LIMITED
November 10, 1995
COMMISSIONER OF INCOME TAX Vs. NOVAPAN INDIA LIMITED
November 14, 1995
COMMISSIONER OF INCOME TAX Vs. LOHIYA TRADING CO
November 14, 1995
COMMISSIONER OF INCOME TAX Vs. TRANSPORT CORPORATION OF INDIA LIMITED
November 1, 1995
COMMISSIONER OF INCOME TAX Vs. SINGARENI COLLIERIES COMPANY LIMITED
November 1, 1995
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA HATCHERY P LIMITED
November 3, 1995
COMMISSIONER OF INCOME TAX Vs. PADMA S ACHARYA DECD SMT
September 18, 1995
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. B MURALI MOHAN RAO
January 13, 1995
COMMISSIONER OF PROHIBITION AND EXCISE A P Vs. CENTURY WINES
August 14, 1995
COMMISSIONER OF PROVIDENT FUND Vs. V S V RAMESH
July 13, 1995
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF H E H THE NIZAMS WEDDING GIFTS TRUST
February 13, 1995
COMMISSIONER OF WEALTH TAX Vs. N B ATAULLA KHAN
March 27, 1995
COMMISSIONER OF WEALTH TAX Vs. P BABUL REDDY
June 22, 1995
COMMISSIONER OF WEALTH TAX Vs. RAHAMATHUNNISSA BEGUM MRS
October 19, 1995
COMMISSIONER OF WEALTH TAX Vs. H E H THE NIZAMS TRUST
November 9, 1995
COMMISSIONER TIRUPATL MUNICIPALITY Vs. M SRLNLVASULU
August 24, 1995
CONSTRUCTIONAL ENGINEERS AND BUILDERS Vs. STATE OF ANDHRA PRADESH
October 26, 1995
CONVENOR EAMCET 92 A U COLLEGE OF ENGINEERING Vs. JASMEET SINGH SIDDU
August 22, 1995
CORAMANDAL MARKETING INDIA PRIVATE LIMITED Vs. ANDHRA PRADESH LIGHTING LIMITED
July 14, 1995
COROMANDEL FISHERIES PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
November 2, 1995
COROMANDEL LUBRICANTS Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH
October 13, 1995
CORROCOAT INDUSTRIES Vs. STATE LEVEL COMMITTEE
April 16, 1995
CORROMANDAL PHARMACEUTICALS LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER
November 4, 1995
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. V I OOMMEN
October 26, 1995
CRIPS THERAPEUTICS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
November 15, 1995
D AND H SECHERON ELECTRODES P LIMITED Vs. VOLTARE ELECTRODES P LIMITED
December 29, 1995
D GANGADHAR Vs. CH CHAKKARA REDDY
July 5, 1995
D JAYARAM Vs. DISTRICT COLLECTOR PANCHAYAT
March 20, 1995
D K B ESWARI Vs. PAY AND ACCOUNTS OFFICER P A O EXHIBITION GROUNDS NAMPALLY HYDERABAD
February 28, 1995
D LAKSHMANA RAO Vs. D KAMALA BAI
November 3, 1995
D MARKONDA NAIDU AGRICULTURIST Vs. JOINT COLLECTOR CHITTOOR CHITTOOR DISTRICT
December 20, 1995
D RAMABRAHMAM Vs. CHAIRMAN CENTRAL RECRUITMENT BOARD
December 27, 1995
D SHANKER Vs. ANANTA LAXMI
January 16, 1995
D SRINIVASULU REDDY Vs. TIRUMALA TIRUPATI DEVASTHANAM
October 20, 1995
D SUBHASH CHANDRA BOSE BABU Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
August 28, 1995
D SUBRAMANYAM Vs. A V G KRISHNA MURTHY
December 22, 1995
D SURYANARAYANA MURTY Vs. STATE BANK OF HYDERABAD
June 29, 1995
D V V SATYA PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
November 16, 1995
D V V SATYA PRASAD Vs. GOVERNMENT OF A P
November 14, 1995
D VARUDHINI Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTANAMS TIRUPATHI
September 15, 1995
D VENKATA NARSAIAH Vs. SINGARENI COLLIERIES CO LTD
January 25, 1995
D VENKATA RUSHI REDDY Vs. DIVISIONAL PANCHAYAT OFFICER ANANTAPUR
September 27, 1995
DANAVATH BICHYA Vs. DIST COLLECTOR
November 13, 1995
DANIEL PADMA RAO Vs. HEROLD EARNEST LAWRENCE DAVEY
February 10, 1995
DANTULURI VIJAYA LAKSHMI Vs. SPECIAL COURT UNDER THE A P LAND GRABBING PROHIBITION ACT HYDERABAD
December 21, 1995
DASIKA INDUSTRIAL CHEMICALS PVT. LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
November 29, 1995
DECCAN LEATHERS LIMITED Vs. STATE OF ANDHRA PRADESH
January 23, 1995
DEEN DAYAL Vs. M SAMBAIAH
July 13, 1995
DEEPAK TRANSPORT AGENCY HYDERABAD Vs. COMMISSIONER M C H HYD
December 15, 1995
DELTA PAPER MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE GUNTUR
January 27, 1995
DEPOT MANAGER A P S RT C ASIFABAD Vs. E N REDDI
December 7, 1995
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. N RAMULU
November 6, 1995
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
September 18, 1995
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. D S RAO
October 18, 1995
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER ADDL INDUSTRIAL TRIBUNAL CUM ADDITIONAL LABOUR COURT
June 26, 1995
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P GANGARAJULU
September 11, 1995
DEVALLA MAHADEV Vs. GATTU NARMADABAI
December 19, 1995
DHANALAKSHMI TRADERS TUNI Vs. STATE OF A P
June 13, 1995
DIDDE RAJU Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT VISAKHAPATNAM
December 22, 1995
DIRECTOR OF AGRICULTURE A P Vs. COMMISSIONER OF CIVIL SUPPLIES APPEAL
August 28, 1995
DISTRICT and SESSIONS JUDGE Vs. T MADHAVA RAO
December 1, 1995
DISTRICT EDUCATIONAL OFFICER ONGOLE Vs. B V RAMANA
November 3, 1995
DISTRICT MEDICAL AND HEALTH OFFICER KHAMMAM Vs. BODDUPALLI VENU
August 1, 1995
DIVISIONAL FOREST OFFICER Vs. PRL SUB JUDGE TIRUPATI
September 22, 1995
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. RAJAN S S
September 27, 1995
DREDGING CORPORATION OF INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 6, 1995
DUDEKULA KHABALA SAHEB ALIAS KHABALA Vs. STATE OF ANDHRA PRADESH
October 11, 1995
DURGA TRADING COMPANY Vs. THE COMMERCIAL TAX OFFICER
February 8, 1995
DURGAPPA J Vs. INDUSTRIAL TRIBUNAL
November 13, 1995
E ABSHALOM Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT GODAVARIKHANI KARIMNAGAR DISTRICT
September 19, 1995
E ATCHANNA Vs. VISAKHAPATNAM DOCK LABOUR BOARD
April 27, 1995
E I D PARRY INDIA LIMITED MADRAS Vs. STATE OF A P
October 25, 1995
E MURUGAIAH Vs. C EKAMBARA REDDY
October 18, 1995
E RAMESH KUMAR Vs. ADMINISTRATIVE OFFICER II PANDGA NATIONAL REMOTE SENSING AGENCY BALANAGAR COMPLEX HYD
December 14, 1995
E S JANARDHAN Vs. EXECUTIVE OFFICER CONTONMENT BOARD SECUNDERABAD
November 15, 1995
E UDDANDA RAMAIAH Vs. V R S and Y R N COLLEGE
June 13, 1995
EGGSMI SRINIVASA REDDI Vs. STATE OF ANDHRA PRADESH
August 30, 1995
ELECTRONICS CORPN OF INDIA LTD Vs. HONBLE LABOUR COURT ILL HYD
June 19, 1995
EMPLOYEES STATE INSURANCE CORPORATION Vs. SCIENTIFIC FERTILIZER CO PVT LTD
November 2, 1995
ERAMANI S Vs. KHAIR MOHD KHAN
February 24, 1995
ESTATE OFFICER HUDA Vs. T GANGAMMA
December 15, 1995
ESWARAMMA Vs. G PEDDATHIPPESWAMY
December 12, 1995
ESWARAMMA P Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
December 20, 1995
EXECUTIVE COMMITTEE Vs. D DHANESWARA RAO
September 25, 1995
EXECUTIVE DIRECTOR DISTRICT SCHEDULED CASTE SERVICE CO OPERATIVE SOCIETY LTD Vs. AUTHORITY UNDER THE A P SHOPS and ESTT ACT and THE DY COMMISSIONER OF LABOUR GUNTUR
November 29, 1995
EXECUTIVE ENGINEER PWD R and B Vs. P YELLAIAH
September 29, 1995
EXECUTIVE OFFICER TOORANGI GROUP TEMPLES Vs. GOPAL INANI
September 28, 1995
FALCON LABORATORIES Vs. DIRECTOR DRUG CONTROL ADMINISTRATION
October 16, 1995
FISHERMEN CO OPERATIVE SOCIETY Vs. COMMISSIONER OF FISHERIES A P
February 10, 1995
G C NAGARAJU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MANAGING DIRECTOR
September 12, 1995
G GANGI REDDY Vs. CUSTODIAN OF SRI SWAMY HATHIRAMJEE MUTT
April 19, 1995
G GURUCHARANAM Vs. R VENKAT RAO
August 24, 1995
G HANUMANTHA RAO Vs. REGIONAL TRANSPORT AUTHORITY
July 27, 1995
G KONDALA RAO Vs. REGISTRAR SRI VENKATESWARA UNIVERSITY TIRUPATHI AND ANOTHER
June 14, 1995
G LAKSHMANAN Vs. EXECUTIVE OFFICER TIRUMALATIRUPATI DEVASTHANAMS
November 23, 1995
G M MITTAL STAINLESS STEELS LIMITED Vs. NAGARJUNA INVESTMENTS TRUST LIMITED
March 10, 1995
G MURALI DHAR Vs. CHAIRMAN
November 17, 1995
G NARASIMHULU CHETTI Vs. S PANDURANGAIAH CHETTI
July 11, 1995
G PRAKASHA RAO Vs. D E O KURNOOL
October 13, 1995
G RAJAMMA Vs. DISTRICT COLLECTOR CHITTOOR
March 24, 1995
G RAMA RAO Vs. BIDDIKA BOORA SUNDARI SUNDARAMMA
November 13, 1995
G SAMUDRALU Vs. P SATYAVATHL
July 28, 1995
G SARANGAPANI Vs. H KANAKAIAH
July 27, 1995
G SATYANARAYANA Vs. PRL DIRECTOR IN CHARGE NISIET
December 21, 1995
G SIVA KUMAR Vs. STATE ELECTION COMMISSIONER
December 5, 1995
G SOMI REDDY Vs. G SUJATHA
December 21, 1995
G SRIRAMAMURTHY Vs. M NARASAIAH
September 12, 1995
G SUDERSHAN REDDY Vs. JEEVAN LATHA SRIVASTHAVA
September 4, 1995
G SUJATHA Vs. K V NARASAIAH
January 25, 1995
G SURYANARAYANA Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST
November 28, 1995
G VEERRAJU Vs. CHANDRAKANTHAM
September 4, 1995
G VENKATA NARASAIAH Vs. G LAKSHMI KANTALAH DIED
July 21, 1995
GADDAM BRAHMAMA ALIAS CHINNA Vs. STATE
December 8, 1995
GAJUWAKA GRAM PANCHAYAT Vs. M V SURYANARAYANA
April 18, 1995
GANDAM SUJATHA Vs. KATHIRISETTI VENKATA NARASAIAH
January 25, 1995
GANESH TRADERS Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER
December 11, 1995
GANJI KRISHNA RAO Vs. COMMISSIONER OF INCOME TAX
August 18, 1995
GANTA RAMA RAO Vs. BIDDIKA ALIAS BOORA SUNDARIALIAS SUNDARAMMA
November 13, 1995
GANTI V R Vs. COMMISSIONER OF INCOME TAX
March 13, 1995
GENERAL INSURANCE CORPORATION OF INDIA BOMBAY Vs. G SHOBHA RANI
August 24, 1995
GEOLOGICAL SURVEY OF INDIA EMPLOYEES ASSOCIATION Vs. GOVERNMENT OF INDIA
August 7, 1995
GHANTA DHANANJAYA RAO Vs. BANK OF INDIA
February 24, 1995
GHOUSE MOHIUDDIN Vs. L BHASKAR REDDY
April 14, 1995
GIRRAJMAL BEEDI WALE Vs. ANDHRA PRADESH BEEDI WORKERS UNION
August 22, 1995
GODUPALLE POTHULAPPA Vs. STATE OF ANDHRA PRADESH
March 6, 1995
GOLKONDA ENGINEERING ENTERPRISES LIMITED Vs. GINNI VYAPPAAR LIMITED
December 22, 1995
GOLLA MALYADRI Vs. STATE OF ANDHRA PRADESH
December 14, 1995
GOODHEALTH AGRO TECH LIMITED Vs. COMMERCIAL TAX OFFICER
November 27, 1995
GOPAL INANI Vs. SECRETARY TO GOVT REVALUE DC ILL DEPARTMENT
August 7, 1995
GOPALA KRISHNA MURTHY V Vs. REGISTRAR ADMINISTRATION HIGH COURT OF ANDHRA PRADESH
November 2, 1995
GOPALA RAO R Vs. B PRAKASA RAO
December 27, 1995
GOPALAKRISHNA KALAMANDIR Vs. ASSISTANT COMMISSIONER OF LABOUR KHAMMAM
November 8, 1995
GOPI CHAND TELEVISION Vs. DIRECTOR DOORDARSHAN KENDRA HYDERABAD
March 31, 1995
GORRELA VEERRAJU Vs. VELUGUBANTLA CHANDRAKANTHAM
September 4, 1995
GOVERNMENT OF A P Vs. T G L GROUNDNUT CORPORATION
April 28, 1995
GOVERNMENT OF ANDHRA PRADESH Vs. G KONDALA RAO DLED PER LRS
July 14, 1995
GOVERNMENT OF ANDHRA PRADESH Vs. S FAKRUDDIN
July 10, 1995
GOVERNMENT OF ANDHRA PRADESH Vs. A P HLGH COURT JUNIOR OFFICERS ASSOCIATION
October 25, 1995
GOVERNMENT OF ANDHRA PRADESH Vs. A B C INDIA LTD
December 4, 1995
GOVERNMENT OF ANDHRA PRADESH Vs. V SATYAM RAO
December 8, 1995
GOVERNMENT OF INDIA Vs. S BRAHMANANDA REDDY
November 22, 1995
GOVERNMENT OF INDIA Vs. KUL HIND ALL INDIA
July 3, 1995
GOVINDA REDDY Vs. VARALAKSHMAMMA
August 16, 1995
GOVT OF A P Vs. CHATRATI MALLIKARJUNA RAO
September 21, 1995
GRANDHI KAMARAJ Vs. GOVERNMENT OF ANDHRA PRADESH
September 26, 1995
GREAT EASTERN SHIPPING COMPANY LIMITED Vs. FOOD CORPORATION OF INDIA
July 13, 1995
GUDA LINGAIAH Vs. STATE OF ANDHRA PRADESH
June 14, 1995
GUDLA BALAKRISHNA REDDY Vs. SPECIAL COURT UNDER AP LAND GRABBING PROHIBITION ACT
December 21, 1995
GUJARAT FISHERIES DEVELOPMENT CORPORATION LTD. Vs. OCEAN PRODUCTS AND SHIPPING LTD.
December 14, 1995
GUNDLA RAJESHWAR Vs. CHIEF SECRETARY GOVT OF A P SECRETARIAT HYDERABAD
November 2, 1995
H C NARASIMHAIAH Vs. T G VASANTHA GUPTA
December 18, 1995
H L MALHOTRA Vs. STATE OF ANDHRA PRADESH
September 22, 1995
H M T LIMITED Vs. M CHANDRASEKHAR
November 28, 1995
H.B.L. AIRCRAFT BATTERIES LTD. AND OTHERS Vs. H.B.L. LTD.
November 27, 1995
HALLMARK TOBACCO COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER
November 21, 1995
HAMIDA HABIB JEELANI ALIAS HAMIDA BEGUM Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT GOVERNMENT OF ANDHRA PRADESH
November 8, 1995
HANUMANTHA RAYUDU Vs. DISTRICT REVENUE OFFICER ANANTAPUR
November 17, 1995
HARAYANA STEEL INDUSTRIES SECUNDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
June 21, 1995
HARISCHANDRA REDDY P Vs. N I R D
June 13, 1995
HARYANA TELECOM LIMITED Vs. ALUMINIUM INDUSTRIES LIMITED
April 4, 1995
HASMUKH CHAMPAKLAL MEHTA Vs. ADDITIONAL CHIEF JUDGE
September 28, 1995
HEMADRI CEMENTS PRIVATE LIMITED Vs. WALCHANDNAGAR INDUSTRIES LIMITED
August 1, 1995
HIFCO CONSUMER CREDIT LIMITED Vs. MIDLAND INDUSTRIES LIMITED
December 27, 1995
HINDUSTAN AERONAUTICS LTD Vs. M SATAIAH
November 8, 1995
HINDUSTAN AERONAUTICS OFFICERS ASSOCIATION Vs. GENERAL MANAGER HINDUSTAN AERONAUTICS LTD
June 30, 1995
HINDUSTAN CABLES, LTD., HYDERABAD (REPRESENTED BY ITS MANAGING DIRECTOR) Vs. LABOUR COURT, HYDERABAD, AND ANOTHER
November 13, 1995
HINDUSTAN PETROLEUM CORP LTD Vs. V D SWAMI and CO LTD
August 25, 1995
HINDUSTAN PETROLEUM CORPN LTD Vs. TOTARAM MURALILAL and SONS
September 18, 1995
HIS HOLINESS SRI DEVENDRADOSS Vs. SARJUDOSS
July 11, 1995
HOTEL BANJARA LIMITED Vs. COMMISSIONER OF INCOME TAX
August 7, 1995
HOTEL PRIYA REP Vs. A P STATE FINACE CORPORATION
December 12, 1995
HURMATHUNNISA BEGUM Vs. SHAMIM FATIMA SULTANA
September 26, 1995
HYDERABAD INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH
December 11, 1995
HYDERABAD RACE CLUB Vs. MANDAL REVENUE OFFICER
October 11, 1995
HYDERABAD STEEL TUBES PRIVATE LIMITED Vs. AKTAR BEGUM
August 31, 1995
HYDERABAD TOOLS P LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH
April 26, 1995
I PARADESAMMA Vs. G YESU
March 24, 1995
I T C CLASSIC FINANCE AND SERVICES Vs. COMMISSIONER OF COMMERCIAL TAXES
March 7, 1995
I T C LIMITED Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
March 16, 1995
I T C LTD Vs. NON PENSIONERS ASSOCIATION
December 14, 1995
I V KRISHNA MURTHY Vs. BOARD OF DIRECTORS A P DAIRY DEVELOPMENT CO OPERATIVE FEDERATION LTD
October 25, 1995
I VASANTHA Vs. I SRINIVASA PRASAD
August 7, 1995
IBRAHIM MOHD Vs. SECRETARY TO GOVERNMENT OF INDIA
November 24, 1995
IBRAHIMPATNAM TALUK VYAVASAYA COOLIE SANGAM Vs. K SURESH REDDY
January 6, 1995
III ADDITIONAL SESSIONS JUDGE GUNTUR REFERRING OFFICER Vs. GANTELA VIJAYAVARDHAN RAO
November 2, 1995
IKKALA KANAKAMMA Vs. STATE OF ANDHRA PRADESH
November 13, 1995
INCOME TAX OFFICER Vs. GADAMSETTY NAGAMAIAH CHETTY
December 5, 1995
INDIAN ASSOCIATION OF LAWYERS Vs. STATE OF ANDHRA PRADESH
October 31, 1995
INDIAN OVERSEAS BANK Vs. D RAJASEKHAR RAO
November 2, 1995
INDIAN TOBACCO COMPANY LIMITED Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
March 16, 1995
INSPECTOR GENERAL OF POLICE Vs. LNK S C SHARMA
November 30, 1995
INVESTIGATION and SECURITY SERVICES I PVT LTD Vs. COMMISSIONER OF LABOUR GOVT OF ANDHRA PRADESH HYDERABAD
November 17, 1995
INVESTIGATION and SECURITY SERVICES INDIA PVT LTD Vs. COMMISSIONER OF LABOUR
September 17, 1995
ISUKAPALLI DAKSHINAMURTHY Vs. S H O INAVILLI POLICE STATION
December 22, 1995
ITC AGRO TECH LIMITED Vs. REGISTRAR OF COMPANIES
December 14, 1995
IZZAT SULTANA SMT Vs. SABLR BLN YASRAB
September 28, 1995
J ANANDA RAO DIED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
October 20, 1995
J GOPALAN Vs. GENERAL MANAGER WORKS HINDUSTAN CABLES LIMITED
October 24, 1995
J KRISHNA MURTHY Vs. D R GARG
June 13, 1995
J NAGESWARA RAO Vs. EXECUTIVE OFFICER GRAM PGNCHAYAT
June 29, 1995
J PRAKASH Vs. REGISTRAR NAGARJUNA UNIVERSITY
July 6, 1995
J RAMACHANDRA RAO Vs. A P STATE CIVIL SUPPLIES CORPORATION LIMITED SOMAJIGUDA HYDERABAD
November 9, 1995
JADDA VEERASWAMY Vs. STATE OF A P
August 24, 1995
JAGANNATHA SWAMY VARU Vs. V VENUGOPALANAIDU
July 3, 1995
JAGNANDAN MALLIK Vs. ACCOMMODATION CONTROLLER
February 8, 1995
JAKKULA CHIMA MALLAIAH Vs. STATE OF ANDHRA PRADESH
August 21, 1995
JALAI HUSSAINI Vs. SYED QUADRATHULLA HUSSAINI
December 19, 1995
JAMALUDDIN DECCANI M M Vs. GOVERNMENT OF ANDHRA PRADESH
April 10, 1995
JAMI ADINARAYANA Vs. JAMI APPALANARASAMMA
November 6, 1995
JANAKIRAM K P Vs. K SUGUNA BAI
March 22, 1995
JANDHYALA LAKSHMINARASIMHA SASTRY Vs. KADIYALA KOTISWAMY DIED
May 30, 1995
JAWAHAR BROTHERS Vs. CHIEF RATIONING OFFICER
July 26, 1995
JAYA SALOME Vs. TELUGU UNIVERSITY
May 30, 1995
JAYAKRLSHNA Vs. SUREKHA
July 4, 1995
JITENDRA PALNITKER Vs. STATE OF ANDHRA PRADESH
July 25, 1995
JUGAL KISHORE AGARWAL Vs. SYED GHOUSE
March 21, 1995
JULEKHA BEE Vs. O BALI REDDY
November 29, 1995
K APPA REDDY S O RAMACHANDRA REDDY Vs. ELECTION OFFICER RAJAHMUNDRY E G DIST
September 21, 1995
K ASHOK RAO Vs. STATE OF A P
March 24, 1995
K BOOSAIAH Vs. STATE OF ANDHRA PRADESH
December 19, 1995
K CHALAPATI RAO Vs. STATE BANK OF INDIA BOMBAY
March 16, 1995
K DHARMA RAO Vs. DEPUTY REGISTRAR OF CO OP SOCIEIICS BHEEMAVARAM
January 28, 1995
K G KANNABHIRAN ADVOCATE HYDERABAD Vs. CHIEF SECRETARY GOVT OF A P
July 27, 1995
K G KANNABIRAN Vs. CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH
August 14, 1995
K GOPI CHAND Vs. GOVERNMENT OF ANDHRA PRADESH
February 17, 1995
K KASAMMA Vs. STATE OF ANDHRA PRADESH
December 19, 1995
K KRISHNA RAO Vs. K S K V PRASADA RAO
August 24, 1995
K KRISHNAN Vs. T T DEVASTHANAMS
April 26, 1995
K KUSUMA KUMARI Vs. G SURYA BHAGAWAN
September 13, 1995
K MEHARBABA Vs. DISTRICT COLLECTOR KAKINADA
August 16, 1995
K MUNI REDDY Vs. MANDAL REVENUE OFFICER TIRUPATI
September 22, 1995
K N SRIVATSAVA DR Vs. UNIVERSITY OF HYDERABAD
November 10, 1995
K N SUDHA RAMANA Vs. UNIVERSITY OF HEALTH SCIENCES
June 16, 1995
K NAGABHUSHANAM Vs. N RAMAMOHAN RAO
July 17, 1995
K NAGESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
July 25, 1995
K NAMRATHA SEN Vs. UNIVERSITY OF HEALTH SCIENCES
October 28, 1995
K P NARAYANA REDDY ALIAS POLICE NARAYANA REDDY Vs. ALLA NAGI REDDY
September 13, 1995
K PEDDA JANGAIAH Vs. MANDAL REVENUE OFFICER MOINABAD MANDAL RANGA REDDY DISTRICT
July 27, 1995
K PRABHAKAR Vs. LABOUR COURT ANANTAPUR
November 28, 1995
K PRABHAVATHI Vs. DEPUTY DM MANAGER SYNDICATE BANK
July 31, 1995
K RADHAKRISHNA NAIDU Vs. DIRECTOR OF CIVIL SUPPLIES HYDERABAD
November 16, 1995
K RAMACHANDRA RAO and CO Vs. K SANTHA KUMARI
July 14, 1995
K RAMACHANDRA REDDY Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD
August 8, 1995
K RAMALINGA REDDY Vs. T N SESHAN CHIEF ELECTION COMMISSIONER
November 17, 1995
K RAMANJANEYULU Vs. STAGE 2 OFFICER
December 28, 1995
K RAMI REDDY Vs. P RAMI REDDY
April 5, 1995
K RATNAGIRESWARA RAO Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
March 31, 1995
K S CH S V PRASAD Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LTD
January 16, 1995
K S S N SARMA Vs. CHIEF GENERAL MANAGER STATE BANK IF INDIA
March 2, 1995
K S SANTHA LAKSHMI Vs. SATYA SAI INSTITUTE OF HIGHER LEARNING ANANTAPUR
December 11, 1995
K S SUDHAKARAN Vs. S NARASIMHA REDDY
November 13, 1995
K SAI REDDY Vs. DEPUTY EXECUTIVE ENGINEER IRRIGATION AND COMMAND AREA DEVELOPMENT NAMPALLY HYDERABAD
March 20, 1995
K SARADA DEVI Vs. S SIVARAMARAJU
February 3, 1995
K SATHIBABU Vs. V SIMHACHALAM
April 21, 1995
K SATYANARAYANA Vs. COMMISSIONER OF PROHIBITION and EXCISE
December 11, 1995
K SEETHARAMA PRASAD Vs. ANDHRA BANK LIMITED
February 6, 1995
K SHESHA CHARI Vs. MANDAL REVENUE OFFICER ANANTAPUR DIST
November 1, 1995
K SITARAMA RAJU Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
August 14, 1995
K SRIDHAR REDDY Vs. GOVERNMENT OF A P
August 9, 1995
K SUBRAMANYAM REDDY DR Vs. VENKATESWARA UNIVERSITY
July 19, 1995
K SUBRAMANYESWARA RAO Vs. DISTRICT COLLECTOR VISAKHAPATNAM
October 18, 1995
K SUDHANAGARAJ Vs. CHIEF MANAGER ANDHRA BANK
November 23, 1995
K SURYANARAYANA Vs. P SESHAGIRI RAO
April 28, 1995
K SWARNA KUMARI Vs. M B CHOWDARY
August 3, 1995
K UNNIKRISHNAN Vs. STATE BANK OF HYDERABAD
March 16, 1995
K UPENDER REDDY Vs. N SREENIVASA REDDY
November 22, 1995
K V DURGA PRASAD Vs. DURGAMALLESWARA SWAMI VARI DEVASTHANAM VIJAYAWADA
November 16, 1995
K V MALLIKARJUNA RAO Vs. DEPARTMENT OF HOME
March 29, 1995
K V NAGARAJA RAO Vs. GIRIJAN COOPERATIVE CORPORATION LTD
December 5, 1995
K V RAGHAVAMMA Vs. S RAGHAVARAJU
September 21, 1995
K V RAMKRISHNAIAH Vs. GENERAL MANAGER P SINGARENI COLLIERIES COMPANY LIMITED
January 28, 1995
K V UMA MAHESWARA RAO Vs. GANDAM SUJATHA
November 7, 1995
K VEERALAH AND SONS Vs. SWASTIK BOOK DEPOT
September 12, 1995
K VENKATA RAO Vs. K KRISHNAM RAJU
August 1, 1995
K VENKATA SUBBAIAH Vs. G BRAHMAM REDDY
October 13, 1995
K VENKATESHWARA RAO Vs. SUB INSPECTOR OF POLICE MELLAHERUVU
April 20, 1995
K VENKATESWARA RAO Vs. G GOURAMMA
August 25, 1995
K VENKATESWARLU Vs. GOVERNMENT OF ANDHRA PRADESH
August 14, 1995
K VENKATESWARLU Vs. NAGARJUNA GRAMEENA BANK
February 14, 1995
K VIJAYA BHASKAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
September 5, 1995
K VIJAYA KUMAR Vs. TRANSPORT COMMISSIONER GOVT OF A P HYDERABAD
September 12, 1995
KADAPAGUNTA SWAMINATHA REDDY Vs. STATE OF ANDHRA PRADESH
October 17, 1995
KAKARLA KRISHNAMURTHY Vs. COMMISSIONER OF INCOME TAX
February 17, 1995
KALTHURI MALLIKARJUNA Vs. STATE OF ANDHRA PRADESH
March 1, 1995
KALWA MANOHAR Vs. STATE OF A P
December 18, 1995
KAMALA BAI MARDA Vs. R V RAJAIAH
November 28, 1995
KAMINENI SANTHAKUMARI Vs. STATE BANK OF INDIA
December 29, 1995
KANAKA DURGA WINES Vs. GOVERNMENT OF ANDHRA PRADESH
April 21, 1995
KANAKADURGA WINES Vs. PROHIBITION and EXCISE SUPERINTENDENT
November 29, 1995
KANCHERLA SARADHA DEVI Vs. SARIPELLA SIVARAMARAJU
February 3, 1995
KANNAYYALAL K H ARJANI Vs. JUDICIAL I CLASS MAGISTRATE NALGONDA
December 1, 1995
KASETTY AMPAIAH Vs. PEDDA ALPURAMMA
October 20, 1995
KASHMIR HOUSE Vs. STATE OF ANDHRA PRADESH
March 2, 1995
KATHI DANIEL Vs. CHIEF OF THE ARMY STAFF
November 6, 1995
KEDARL PEDA ACHALAH Vs. G JAYABALAMMA
September 1, 1995
KHAJA QUTUBUDDIN SHAREEF Vs. M SATYANARAYANA
September 13, 1995
KODI SATYANARAYANA Vs. COMMISSIONER OF PROHIBITION and EXCISE HYDERABAD
November 2, 1995
KOLLURU KOTESWARA RAO Vs. STATE OF A P
December 5, 1995
KOMMUVENKATRATNAM Vs. STATE OF A P
December 12, 1995
KOMPALLY ASHOK Vs. STATE OF ANDHRA PRADESH
March 20, 1995
KONIJETI MALLAIAH AND CO Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH
September 13, 1995
KOPAROWTHU KRISHNA RAO Vs. KARLAPUDI SATYA KRISHNA VARA PRASADA RAO
August 24, 1995
KOTE MALLAIAH Vs. ACQUISITION OFFICER HYDERABAD URBAN DEVELOPMENT AUTHORITY
November 15, 1995
KRISHNA KRUPAL R Vs. CH VENKATESWARA RAO
February 7, 1995
KRISHNAM RAJU M Vs. ELECTRONICS CORPORATION OF INDIA LTD
February 13, 1995
KRISHNAVENI CONSTRUCTIONS Vs. EXECUTIVE ENGINEER PANCHAYAT RAJ DARSI
April 20, 1995
KUM K MADHURI Vs. UNIVERSITY OF HEALTH SCIENCE GUNADALA VIJAYAWADA
February 9, 1995
L A O R Vs. M NARAYANA
December 26, 1995
L NAGAPATHARAJU Vs. L GANGAMMA
August 24, 1995
L NARAYANA Vs. VISAKHAPATNAM DOCK LABOUR BOARD
April 27, 1995
L S AND CO REP Vs. STATE OF ANDHRA PRADESH
August 18, 1995
L SANKARA NAIDU Vs. DISTRICT COLLECTOR CHITTOOR
February 21, 1995
L SRIPAL REDDY Vs. STATE OF A P
April 18, 1995
L VEERANJANEYULU Vs. GENERAL MANAGER TELECOM DEPARTMENT
March 6, 1995
LAKSHMI GANESH COTTON GINNING MILL Vs. ANDHRA COTTON MILLS LTD
September 5, 1995
LAKSHMI RICE MILL Vs. B VENKATARAMAIAH
January 30, 1995
LALITHA BAI Vs. UNION OF INDIA
November 28, 1995
LALITHAMMAY Vs. SPECIAL TAHSLLDAR L R
March 20, 1995
LAND ACQUISITION OFFICER AND DY DIRECTOR OF SOCIAL WELFARE NIZAMBAD Vs. G NARAYANA RAO
August 30, 1995
LAND ACQUISITION OFFICER COLLECTOR VIJAYAWADA Vs. SHEIK BAHILEEM
March 31, 1995
LAND ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER KAMAREDDY Vs. DOMAKONDA PEDDA BALAWA
August 3, 1995
LAND ACQUISITION OFFICER MANDAL REVENUE OFFICER HUZURNAGAR Vs. KOTA VENKAIAH
September 2, 1995
LAND ACQUISITION OFFICER SUB COLLECTOR VIJAYAWADA Vs. CH UMAMAHESWARA RAO
April 14, 1995
LAND ACQUISITION OFFICER SUB COLLECTOR VIJAYAWADA Vs. SHAIK BAHILEEM
January 31, 1995
LAND ACQUISITION OFFICER VIJAYA WADA Vs. SHAIK BAHILEEM
March 21, 1995
LAXMAIAH Y Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
March 20, 1995
LAXMI STARCH LIMITED NACHARAM Vs. STATE OF A P
September 21, 1995
LAXMI STARCH LIMITED NACHARAM HYDERABAD Vs. STATE OF A P
September 25, 1995
LAXMI STARCH LTD Vs. STATE OF ANDHRA PRADESH
November 15, 1995
LIFE INSURANCE CORPORATION CO OPERATIVE HOUSING SOCIETY Vs. M A JABBAR
February 2, 1995
LINGA REDDY M Vs. D GANGI REDDY
April 13, 1995
LOYALA ACADEMY JUNIOR COLLEGE SECUNDERABAD Vs. STATE OF ANDHRA PRADESH
July 3, 1995
LUCKY WINES P LTD Vs. M C H
March 27, 1995
M A BASITH Vs. STATE BANK OF HYDERABAD REGIONAL
November 9, 1995
M A BASITH Vs. STATE BANK OF HYDERABAD
November 1, 1995
M A RASHEED Vs. STATE OF ANDHRA PRADESH
October 31, 1995
M A WAHEED Vs. STATE
October 27, 1995
M A YOUSUF SHARIFF Vs. A P S E B HYDERABAD
December 4, 1995
M APPA RAO Vs. VISAKHAPATNAM DOCK LABOUR BOARD
April 27, 1995
M C DOWELL AND CO LTD Vs. STATE OF ANDHRA PRADESH
April 28, 1995
M CHANDRASEKHAR WORKING AS HELPER H M T LIMITED BALANAGAR Vs. GOVERNMENT OF INDIA
September 4, 1995
M JAFFAR SAHEB Vs. INCOME TAX APPELLATE TRIBUNAL
April 4, 1995
M KHADERVALI Vs. S HAYAT
November 14, 1995
M KOTAYYA Vs. GOVERNMENT OF ANDHRA PRADESH
February 8, 1995
M MOHAN REDDY Vs. JAIRAJ D BHALE RAO
November 15, 1995
M MURALI MOHAN DAS Vs. GOVERNMENT OF INDIA MINISTRY OF PETROLEUM and NATURAL GAS
October 12, 1995
M NAGENDER RAO Vs. B M LAKSHMIAH
September 29, 1995
M NARASAIAH Vs. BASAPPA
July 28, 1995
M PRAKASA RAO Vs. M PREM GOWRI DEVI
September 21, 1995
M PREMANANDAM Vs. REGIONAL MANAGER STATE BANK OF INDIA REGIONAL OFFICE VIJAYAWADA
October 27, 1995
M R SESHAGIRI RAO Vs. STATE BANK IF INDIA
September 22, 1995
M RAJAIAH DR Vs. EXECUTIVE OFFICER T T D
May 24, 1995
M RAMA KRISHNA REDDY Vs. N PRABHAKAR REDDY
August 17, 1995
M RAMAKRISHNA SASTRY Vs. M SEETARAMASWAMY
August 14, 1995
M RANGA MOHAN Vs. ELECTORAL APPELLATE OFFICER
July 14, 1995
M RANGANATHAM Vs. UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
June 22, 1995
M S SHYAM Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
August 17, 1995
M SAILAJA Vs. M SAILAJA
March 23, 1995
M SAILAJA Vs. STATE
March 23, 1995
M SAMBASIVA RAO Vs. K RAMA RAO
September 7, 1995
M SAMUEL Vs. RAMESH KUMAR
November 20, 1995
M SESHIREDDY Vs. V SUBBA REDDY
November 13, 1995
M SHIV RAJ Vs. IX METROPOLITAN MAGISTRATE HYDERABAD
March 15, 1995
M SUBBAIAH DR Vs. COMMISSIONER TRIBAL WELFARE DEPT
July 12, 1995
M SUBRAHMANYESWARA RAO Vs. DM MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
August 14, 1995
M V KALIDAS Vs. HINDUSTAN SHIPYARD LIMITED
November 23, 1995
M V R SASTRY Vs. GOVERNMENT OF INDIA
April 28, 1995
M V S PRASADA RAU Vs. K MANGAMMA
December 11, 1995
M V SUBBARAO Vs. N KOTESWARA RAO
June 16, 1995
M VENKATA RAO Vs. L A O
December 11, 1995
M VENKATA SUBBAIAH Vs. K CHANCHU OBAIAH
July 11, 1995
M VENKATASWAMY MANDADI Vs. S MUNEMMA
July 31, 1995
M YADAIAH Vs. STATE OF ANDHRA PRADESH
October 18, 1995
MACHILIPATNAM MUNICIPALITY Vs. I LAKSHMIKANTHAMMA
July 28, 1995
MADANAMMA SMT Vs. SINGARENI COLLIERIES CO LTD
September 2, 1995
MADDU TATHA Vs. UTTARAVILLI NAGAMANI
February 10, 1995
MADDULANAGASIROMDNI Vs. MADDULA NAGASIROMDNIVS SUBORDINATE JUDGE KOWUR
March 31, 1995
MAHABOOB ALI Vs. HYDERABAD ALLWYN LTD
March 6, 1995
MAHABOOBNAGAR CITIZENS COUNCIL Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM MAHABOOBNAGAR
December 28, 1995
MAHARAJAN Vs. SUB INSPECTOR PROHIBITION and EXCISE
November 1, 1995
MAHATMA GANDHI HOUSING COLONY DEVELOPMENT SOCIETY CHIRALA Vs. DISTRICT COLLECTOR
March 16, 1995
MAIZE BEEDAR AGRICULTURE RESEARCH STATION Vs. SILAR BEE
October 17, 1995
MAJOR MIMA GYALTSEN ARTILLERY CENTRE GOLCONDA HYDERABAD Vs. COMMANDING OFFICER DY COMMANDANT ARTILLERY CENTRE GOLCONDA
November 28, 1995
MAJOR THAKUR SINGH KAUNDAL Vs. MILITARY SECRETARY
July 25, 1995
MALIREDDY VEERA VENKATA PADMAVATHI Vs. CENTRAL BANK OF INDIA
July 31, 1995
MALLA GOVINDARAJULU ALIAS GOVU Vs. STATE OF ANDHRA PRADESH
April 21, 1995
MALLAIAH T Vs. G NARSAIAH
December 21, 1995
MALLARAM GOVINDAMMA Vs. DISTRICT COLLECTOR CHITTOOR
December 7, 1995
MANAGEMENT OF HINDUSTAN CABLES LIMITED Vs. LABOUR COURT HYDERABAD
November 13, 1995
MANAGING DIRECTOR A P S R T C HYD Vs. GEW SHAPURJI IRANI
December 12, 1995
MANAGING DIRECTOR A P S R T C MUSHIRABAD HYDERABAD Vs. GEW SHAPURJI IRANI
December 25, 1995
MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. L LEELAVATHI
July 25, 1995
MANAGING DIRECTOR NAGARJUNA CO OP SUGARS LTD Vs. MANAGING DIRECTOR NAGARJUNA CO OPERATIVE SUGARS LTD
March 24, 1995
MANAGING DIRECTOR STATE BANK OF TRAVANCORE Vs. K S PRASAD
September 14, 1995
MANAGING DIRECTOR THE NAGARJUNA CO OPERATIVE SUGARS LIMITED Vs. T K MOHAN RAO RETD CHIEF ENGINEER
March 24, 1995
MANAGING DIRECTOR, ANDHRA PRADESH STATE ROAD TRANS Vs. LAGHSHETTY LEELAVATHI
July 5, 1995
MANALI INDUSTRIES Vs. SIDDI VINAYAK SYNTHETICS P LTD
December 4, 1995
MANEX NU FOODS Vs. STATE BANK OF INDIA
July 11, 1995
MANGAMMA P Vs. WORKMENS CO OPERATIVE HOUSING SOCIETY LTD
September 25, 1995
MANORAMA R KAMDAR Vs. JASHODA BEN
December 6, 1995
MARKAZ CONSTRUCTIONS Vs. SUGRA HUMAYUN MIRZA WAKF
December 26, 1995
MASTER KARTIK Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
July 21, 1995
MATHANGI SATYANARAYANA Vs. STATE
December 14, 1995
MAYURI GRANITES Vs. VENKATESWARA GRANITES
July 20, 1995
MCDOWELL AND COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER
March 7, 1995
MD AZAMATIIULLA KHAN Vs. STATE OF ANDHRA PRADESH
September 28, 1995
MDHALAKSHMI LEGAL AND TAX CONSULTANCY SERVICES Vs. ASSISTANT GENERAL MANAGER TELECOM
April 19, 1995
MEESA VARALAKSHMI Vs. ANDHRA PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION
December 1, 1995
MEKAPATHULA LINGAREDDY Vs. DURGEMPUDI GANGIREDDY
April 13, 1995
MERUVA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
October 13, 1995
MICA TRADING CORPORATION OF INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
August 28, 1995
MICRO RAJ ELECTRONICS P LTD Vs. AUTHORITY UNDER MINIMUM WAGES ACT
October 17, 1995
MIRZA MAHBOOB BAIG Vs. D VENKATNARASIMHA REDDY
November 6, 1995
MISHRA DHATU NIGAM LIMITED KANCHANBAGH HYDERABAD Vs. INDUSTRIAL TRIBUNAL A P HYDERABAD
September 25, 1995
MOHAMMAD IMTHIAZUDDIN Vs. E BALAVEERA RAGHAVAIAH
December 21, 1995
MOHAMMAD MOHEINUDDIN FAROOQUI Vs. MOHAMMAD ABDUL HAMEED
March 27, 1995
MOHAMMAD MOINUDDIN Vs. COMMISSIONER FOR WORKMENS COMPENSATION HYDERABAD
June 13, 1995
MOHAMMAD NAZEERUDDIN Vs. DISTRICT COLLECTOR R R DIST
August 21, 1995
MOHD AFZAL KHAN Vs. DISTRICT COLLECTOR HYD
December 14, 1995
MOHD MOHEINUDDIN FAROOQUI Vs. MOHD ABDUL HAMEED
March 7, 1995
MOHD. MOINUDDIN Vs. COMMISSIONER FOR WORKMENS COMPENSATION, HYDERABAD
May 13, 1995
MOHSIN S MEHDI Vs. STATE OF ANDHRA PRADESH
September 29, 1995
MSC CONSTRUCTION CO PRIVATE LIMITED HYDERABAD Vs. MUNICIPAL CORPORATION OF HYDERABAD
June 19, 1995
MUNICIPAL COMMISSIONER RAJENDRANAGAR MUNICIPALITY Vs. D SUSHEELA
August 2, 1995
MUNICIPAL CORPORATION OF VLSAKHAPATNAM Vs. B LALTTADEVI
March 13, 1995
MURALI KRISHNA V Vs. SERVEL TRADERS
August 4, 1995
MUSINI LEELA PRASAD Vs. MUSINI BHAVANI
January 20, 1995
MUSTI RAMA SESHAGIRI RAO Vs. STATE BANK OF INDIA
September 22, 1995
MUTHYALRAO CO OP HOUSING SOCIETY LTD Vs. GOVERNMENT OF ANDHRA PRADESH
April 7, 1995
N BALA RAJU Vs. TAX RECOVERY OFFICER
November 15, 1995
N CHANDRA SEKHAR Vs. DISTRICT JUDGE ELURU WEST GODAVARI DISTRICT
March 23, 1995
N KOTI RAMULU Vs. VICE CHAIRMAN AND MANAGING DIRECTOR A P S I D C LIMITED HYDERABAD
November 22, 1995
N R B BEARING LTD Vs. STATE GOVT OF ANDHRA PRADESH
September 20, 1995
N RAJA REDDY Vs. VICE CHAIRMAN AND M D ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYD
October 17, 1995
N RAMESH REDDY Vs. G RANGARAO
December 13, 1995
N RAMU Vs. TRANSPORT COMMISSIONER
August 16, 1995
N SRINIVASULU Vs. UNION PUBLIC SERVICE COMMISSION
January 27, 1995
N SUBBA LAKSHAMMA Vs. S SUBBA RAML REDDY
September 22, 1995
N T RAMA RAO Vs. H E THE GOVERNOR OF ANDHRA PRADESH
December 22, 1995
N V NARASIMHAREDDY Vs. SATPAL SINGH
July 11, 1995
N V NARAYANA Vs. A P NUTRITION COUNCIL
November 24, 1995
N VENKATANARAYANAMMA Vs. N RAMANNA
October 11, 1995
N VENUGOPALA RAO Vs. LIFE INSURANCE CORPORATION OF INDIA
April 19, 1995
NAGA BHIXAM ALIAS BHIXAPATHI Vs. STATE OF ANDHRA PRADESH
November 6, 1995
NAGARJUNA GRAMEENA BANK Vs. M F BRUCE
September 27, 1995
NAGARJUNA GRAMEENA BANK REP Vs. M P BRUCE
January 1, 1995
NAGESWARA RAO P Vs. I A O
July 21, 1995
NAGESWARA RAO V Vs. GOVERNMENT OF ANDHRA PRADESH
November 8, 1995
NAGULU S K COAL DEPOT Vs. SYNDICATE BANK
March 22, 1995
NAMBURI GURU GOPAL Vs. UNION OF INDIA
November 15, 1995
NANDLAL RAMESWARDAS Vs. STATE OF ANDHRA PRADESH
November 14, 1995
NANDYAL CO OP SPINNING MILLS LTD Vs. K V MOHAN RAO
November 4, 1995
NARASAIAH Vs. P NARASIMHA REDDY DEAD PER L RS
March 22, 1995
NARAYAN REDDY Y Vs. GOVERNMENT OF ANDHRA PRADESH
November 7, 1995
NARENDRANATH P Vs. COMMISSIONER OF INCOME TAX
November 22, 1995
NARSLNGH SINGH Vs. URMILA BAL
July 14, 1995
NASREEN JAHAN BEGUM Vs. SYED MOHAMMAD ALAMDER ALI ABEDI
July 26, 1995
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. S PARTHA
August 2, 1995
NATURAL RESOURCES DEVELOPMENT CO OPERATIVE SOCIETY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER HYDERBAD
March 1, 1995
NAVAL KISHOR KAUSHIK Vs. RASHTRIYA SANSKRIT VIDYAPEETHA
December 18, 1995
NAVARA JOGACHARI Vs. STATE OF ANDHRA PRADESH
August 22, 1995
NAVODAYA TRADERS Vs. COMMISSIONER COMMERCIAL TAXES ANDHRA PRADESH
August 31, 1995
NAZIR AHMED ANSARI Vs. LATEEF BI
October 19, 1995
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAMMAYYA M SHANKAR WORKMAN
September 26, 1995
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KOTAM APPA RAO
January 10, 1995
NEW INDIA ASSURANCE COMPANY LIMITED Vs. G LAKSHMI
January 17, 1995
NIDHI CLEARING and FORWARDING CO Vs. ASSOCIATED CEMENT COMPANIES LTD
December 18, 1995
NIZAM SUGARS LTD Vs. G VEERASWAMY
December 15, 1995
NIZAM SUGARS WORKERS UNION Vs. DEPUTY COMMISSIONER OF LABOUR
April 25, 1995
NOORIA ARABIA ORIENTAL HIGH SCHOOL CORRESPONDENT SECRETARY SYED MOHD NASIRUDDIN JEELANI HYDERABAD Vs. DIRECTOR OF SCHOOL EDUCATION A P HYDERABAD
December 20, 1995
NOVOPAN INDIA LIMITED; IN RE G V K HOTELS LIMITED Vs. STATE
September 29, 1995
NUNNA VENKATESWARLU ALIAS VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
August 16, 1995
OFFICIAL LIQUIDATOR Vs. T J SWAMY
January 23, 1995
OONA GOWRI SHANKARA RAO Vs. OONA RAJESWARI
November 15, 1995
ORIENTAL FIRE AND GENERAL Vs. K. HANUMANTHA RAO
November 1, 1995
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. K HANUMANTHA RAO
December 12, 1995
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. BONDILI SITHARAM SINGH
January 10, 1995
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD Vs. K HANUMANTHA RAO
December 28, 1995
ORIENTAL INSURANCE COMPANY LIMITED Vs. M BULLEMMA
December 20, 1995
ORIENTAL INSURANCE COMPANY LIMITED Vs. G SAIBABA
February 24, 1995
ORIENTAL SELECT GRANITES P LTD Vs. DIRECTOR OF MINES and GEOLOGY
December 14, 1995
P A O EMPLOYEES JOINT ACTION COMMITTEE Vs. GOVERNMENT OF ANDHRA PRADESH
December 11, 1995
P A T C LIMITED Vs. DEPUTY TRANSPORT COMMISSIONER AND SECRETARY R T A CHITTOOR
March 28, 1995
P ASHOK KUMAR Vs. EXECUTIVE ENGINEER A P STATE INDUSTRIAL DEVP CORPN DIVISION KARIMNAGAR
November 28, 1995
P BUCCHI REDDY Vs. WARANGAL DIST CO OP CENTRAL BANK LTD
November 21, 1995
P CHANDRESEKHAR REDDY Vs. VENKATESWARA UNIVERSITY
November 27, 1995
P CHCNNAIAH Vs. DEPUTY EXECUTIVE ENGINEER R R DIST
September 22, 1995
P CHENNAIAH Vs. DEPUTY EXECUTIVE ENGINEER
September 22, 1995
P J W LABOUR CONTRACT CO OP SOCIETY Vs. F C I
March 21, 1995
P LAKSHMINARAYANA SASTRY Vs. STATE OF A P
November 10, 1995
P LALITHA KUMARI Vs. BOARD OF INTERMEDIATE EDUCATION A P HYDERABAD
January 31, 1995
P LALITHA KUMARI Vs. BOARD OF INTERMEDIATE EDUCATION
July 31, 1995
P MANI BHUSHAN RAO Vs. CUSTODIAN IN CHARGE TIRUPATI
December 4, 1995
P P JOHN Vs. ZONAL MANAGER SOUTH CENTRAL ZONE LIC OF INDIA SAIFABAD HYDERABAD
July 26, 1995
P RAJANNA Vs. K LALITHA REDDI ALIAS CHINNAMMA DEVI
October 10, 1995
P RAJU Vs. MANAGING DIRECTOR CHITTOOR CO OPERATIVE SUGARS LTD
September 15, 1995
P RAJYA LAKSHMI Vs. P V SANKARA PRASAD
January 16, 1995
P RAMA KRISHNA Vs. COMMISSIONER LAND REFORMS AND URBAN LAND CEILINGS HYDERABAD
July 4, 1995
P RAMA RAO Vs. UNION OF INDIA
December 4, 1995
P RAMESH Vs. STATE OF ANDHRA PRADESH
June 28, 1995
P SAMBAIAH Vs. GOVERNMENT OF A P
September 5, 1995
P SANTHI SREE Vs. COMMISSIONER OF ENDOWMENTS A P
November 23, 1995
P SATYAM Vs. APPOINTMENT COMMITTEE OF A P CC A D BANK LTD
September 1, 1995
P SESHAGIRI RAO Vs. ANDHRA UNIVERSITY
November 8, 1995
P SESHAMA NAIDU Vs. P SANJEEVA NAIDU
October 13, 1995
P SREE RAMULU NAIDU Vs. VENKATESWARA UNIVERSITY TIRUPATHI
November 27, 1995
P SRINIVASA RAO Vs. VICE CHANCELLOR S K UNIVERSITY
August 2, 1995
P SUBBI REDDY Vs. P CHINNA REDDEMMA
October 17, 1995
P SWARUPA AND Vs. STATE OF ANDHRA PRADESH
October 20, 1995
P THIPPANNA Vs. CHAIRMAN INDUSTRIAL TRIBUNAL CUM LABOUR COURT ANANTHAPUR
February 1, 1995
P V SATYANARAYANA RAJU Vs. K JANAKIRAMA RAJU
September 14, 1995
P VAGESWARI Vs. VENKATESWARA TALKIES
March 24, 1995
P VAZARAM Vs. P V RAGHAVULU
November 8, 1995
P VIJAYALAKSHMI Vs. DISTRICT CO OP CENTRAL BANK LTD
December 14, 1995
PABBATHI REDDY SUDARSHAN REDDY Vs. PABBATHI REDDY SASHIREKHAMMA
October 10, 1995
PACHARI ESWARAMMA Vs. A.P.S.R.T.C.
December 20, 1995
PADMA RAO S DR Vs. RADHU RAM DIED
February 17, 1995
PADMAKLRAN RAO Vs. B VENKATARAMANA RAO
August 16, 1995
PALLA KASIVISWANADHAM Vs. STATE REP
September 22, 1995
PALLEPU VENKATI Vs. STATE OF ANDHRA PRADESH
October 10, 1995
PANDIAN GRAPHITES INDIA LIMITED Vs. LOVVURI LAKSHMI
December 14, 1995
PANYAM CEMENTS AND MINERAL INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH
July 27, 1995
PAPPALA VENKATARAMANA Vs. STATE OF ANDHRA PRADESH
January 25, 1995
PAPPALA VENKATARAMANA Vs. STATE OF ANDHRA PRADESH
March 21, 1995
PARCHURI RAJYA LAKSHMI Vs. PARCHURI VISWA SANKARA PRASAD
March 8, 1995
PARCHURI RAJYA LAKSHMIR Vs. PARCHURI VISWA SANKARA PRASAD
January 16, 1995
PARIKI SUBBIREDDY Vs. PARIKI CHINNA REDDEMMA
October 17, 1995
PARUSURAM T Vs. G KRISHNA KUMAR
October 11, 1995
PARVATHI Vs. COMMISSIONER OF POLICE
September 15, 1995
PARVATI PARAMESWARA CABLES Vs. GOVERNMENT OF ANDHRA PRADESH
February 9, 1995
PARVEEN SULTANA Vs. SULTAN UL ULOOM EDUCATION SOCIETY
December 1, 1995
PATEL and CO Vs. R D O
February 28, 1995
PERCEPT ADVERTISING Vs. SECUNDERABAD HEALTH CARE LIMITED
December 29, 1995
PERNA RAMA MURTHY Vs. STATE OF ANDHRA PRADESH
December 22, 1995
PILLI VITAL Vs. STATE OF ANDHRA PRADESH
April 6, 1995
POCHAMMALA YELLAPPA Vs. STATE OF ANDHRA PRADESH
April 13, 1995
PONTHALA VENKATARAMANA Vs. RATAKONDA NARAYANA
November 20, 1995
PRAGA TOOLS LIMITED HYDERABAD Vs. CHAIRMAN CUM PRESIDING OFFICER ADDL INDUSTRIAL TRIBUNAL HYDERABAD
July 17, 1995
PRAKASH RATHODE Vs. ASIFABAD ADILABAD DISTRICT
February 8, 1995
PRAKASH TALKIES Vs. GOVERNMENT OF ANDHRA PRADESH
April 3, 1995
PRAMOD KUMAR SHARMA Vs. UPENDER KUMAR AGARWAL
February 2, 1995
PRASAD AND CO Vs. SUPERINTENDING ENGINEER
July 5, 1995
PRATIBHA PACKAGINGS Vs. COMMERCIAL TAX OFFICER TARNAKA CIRCLE SECUNDERABAD
December 21, 1995
PRIMARY AGRICULTURAL CO OP SOCIETY Vs. B MALLA REDDY
October 19, 1995
PRIYADARSHINI CEMENT LIMITED Vs. SRINIVASA RAO JAYANTHI
June 26, 1995
PROCTOR and GAMBLE INDIA LIMITED Vs. UNION OF INDIA MINISTRY OF COMMERCE
December 19, 1995
PROGRESSIVE ALUMINIUM LIMITED Vs. REGISTRAR OF COMPANIES
December 6, 1995
PRON MAGNATE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 13, 1995
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. KAKADA YANAM
July 28, 1995
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. SALVAJI HANMANTHA RAO
December 1, 1995
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. J C NARAYANA REDDY
October 19, 1995
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. GALETI RAMANA
November 9, 1995
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. KUNDAVARAM CHANDRACHARI
October 28, 1995
PURAN LAL Vs. D SUJATHA
April 19, 1995
PUTCHALA GUNESHWARA RAO Vs. AIRPORT DIRECTOR HYDERABAD
December 4, 1995
PUTTA SRINIVASA RAO SREENU Vs. STATE OF A P
August 2, 1995
QAMAR SULTANA Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD
March 10, 1995
QAZI MOHAMMED ABDUL BASITH QURESHI Vs. GOVERNMENT OF A P
October 31, 1995
QUINN INDIA LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
November 23, 1995
R B BHARATHA CHARYULU Vs. R B ALIVELU MANGA THAYARU
July 3, 1995
R HARINDRA NATH Vs. GOVERNMENT OF ANDHRA PRADESH LAW DEPARTMENT HYDERABAD
August 11, 1995
R N NARSING RAO Vs. T K KODANDARAM
October 11, 1995
R PARTHASARATHI Vs. A P STATE ELECTRICITY BOARD
March 1, 1995
R RAMACHANDRA RAO Vs. GENERAL MANAGER OPERATIONS TELECOM HYDERABAD
November 20, 1995
R SAIBABA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
June 23, 1995
R SRIDHAR Vs. CONVENOR EAMCET 1995 J N T U HYDERABAD
September 13, 1995
R SUBRAHMANYAM REDDY Vs. STATE OF A P
October 27, 1995
R VENKAT ALIAS GOLLA VENKAT Vs. STATE OF ANDHRA PRADESH
August 9, 1995
R VENKAT GOLLA VENKAT Vs. STATE OF A P
August 9, 1995
R VENKATESHWARA RAO Vs. T USHA RAVI
October 10, 1995
R YADAGIRI Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYD
December 1, 1995
RADHIKA THIRUMALAI A Vs. HINDUSTAN AERONAUTICS LIMITED
July 21, 1995
RAGHAVENDRA FILMS Vs. GOVERNMENT OF ANDHRA PRADESH
April 7, 1995
RAHIM KHAN Vs. MASJID MANAGING COMMITTEE
August 25, 1995
RAJ TRADING CORPORATION Vs. STATE OF ANDHRA PRADESH
November 23, 1995
RAJANI T Vs. SUPT OF POLICE NALGONDA
September 15, 1995
RAJAPPA KAWATI Vs. G HANUMANTHA RAO
November 27, 1995
RAJENDRA PRASAD Vs. RAJA RATAN GOPAL SAINCHAR
October 12, 1995
RAJENDRANAGAR MUNICIPALITY Vs. B V PERRAJU
April 14, 1995
RAJINI ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAXES
June 28, 1995
RAMA FINANCE CORPORALION Vs. P THIMMAREDDY
November 23, 1995
RAMACHANDRA REDDY V Vs. GOVERNMENT OF ANDHRA PRADESH
July 7, 1995
RAMALINGAIAH SETTY Y Vs. B SATHYA MURTHY
November 11, 1995
RAMAMOHANA RAO T Vs. RAGATI RAMARAJU
August 1, 1995
RAMANJANEYA GROUNDNUT FACTORY Vs. C T O KADIRI
November 10, 1995
RAMNIVAS BUNG Vs. STATE OF A P
November 24, 1995
RAMNIVAS SARDA Vs. STATE OF A P
October 30, 1995
RAMNIVAS SARDA Vs. STATE OF A P
October 13, 1995
RANJANA GRANITES P LTD Vs. STATE OF ANDHRA PRADESH
August 4, 1995
RAVULA SARANGAM Vs. STATE OF ANDHRA PRADESH
June 21, 1995
RAWOOF PATEL Vs. STATE
November 20, 1995
REGIONAL MANAGER CENTRAL BANK OF INDIA Vs. M PRABHAKAR
August 2, 1995
REGISTRAR HIGH COURT Vs. B SANJEEVALAH
June 6, 1995
REGISTRAR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA KRISHNA Vs. K VASAVI RAO
March 10, 1995
REGURI SAMPATH REDDY AND Vs. STATE OF ANDHRA PRADESH
October 19, 1995
REVENUE DIVISIONAL OFFICER Vs. V VENKATA RAO
November 2, 1995
REVURI PRAKASH REDDY Vs. M OMKAR
October 12, 1995
RIKKALA KANAKAMMA Vs. STATE OF A P
November 13, 1995
RITESH OIL INDUSTRIES Vs. COMMERCIAL TAX OFFICER
October 24, 1995
S A JOHN Vs. DIVISIONAL MANAGER APSRTC MACHERLA
January 17, 1995
S B V SATYANARAYANA RAO Vs. A VENKATESHWAR RAO
August 3, 1995
S FAKRUDDIN Vs. GOVT OF ANDHRA PRADESH
June 26, 1995
S J G M HIGH SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION GOVERNMENT OF ANDHRA PRADESH
July 14, 1995
S KAREEMULLA Vs. PROHIBITION AND EXCISE SUB INSPECTOR
November 1, 1995
S KURMINAIDU Vs. STATE OF A P
June 27, 1995
S P MUNASWAMY SETTY Vs. DIRECTOR MARKET COMMITTEE A P HYDERABAD
February 6, 1995
S RADHAKRISHNA MURTHY Vs. A P STATE ELECTRICITY BOARD
June 13, 1995
S SAYANNA Vs. P SUDERSAN
July 11, 1995
S UDAYABHASKARA RAO Vs. V V KANAKA DURGA RAO
April 25, 1995
S V SATHYANARAYANA Vs. OSMANIA UNIVERSITY
December 22, 1995
S V SUBBA RAO Vs. P V V JAGANNADHA RAO
June 13, 1995
S VENKATA SUBBA RAO Vs. G PUNNARAO
January 3, 1995
S VENUGOPAL REDDY Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
September 27, 1995
SAGAR INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
October 13, 1995
SAHIRA BANU Vs. SHAIK BASHEER AHMAD
July 26, 1995
SAIYANARAYANA Vs. UNIVERSITY OF HEALTH SCIENCES
December 20, 1995
SALAAM M BAVAZIER Vs. MOHAMMAD AZGARUDDIN
April 24, 1995
SAMATHA Vs. STATE OF ANDHRA PRADESH
April 28, 1995
SAMBA SIVA RAO P Vs. REGISTRAR ANDHRA PRADESH HIGH COURT HYDERABAD
November 23, 1995
SAMUDRAPU SOMALAPPADU Vs. NELLIMERLA JUTE MILLS COMPANY LIMITED
September 28, 1995
SANAGALA YAGNA SREE Vs. STATE OF ANDHRA PRADESH
September 6, 1995
SANDHYA RANI YAMPARALA Vs. BOARD OF INTERMEDIATE EDUCATION
September 14, 1995
SARANGI RAMACHANDRAIAH Vs. NAGARJUNA GRAMEENA BANK KHAMMAM
September 12, 1995
SARASWATHI BOILING PLANT Vs. A P STATE FINANCIAL CORPORATION NALGONDA
November 29, 1995
SARASWATI BAI Vs. ACHARYA VED BHUSHAN
December 12, 1995
SARATH PRABHAKAR Vs. STATE BOARD OF TECHNICAL EDUCATION
December 28, 1995
SATHAIAH Vs. SAVITHRI BAI
June 13, 1995
SATISH CHANDRA MODI Vs. COMMISSIONER OF INCOME TAX
March 21, 1995
SATYAYUG PARTY Vs. GOVT OF ANDHRA PRADESH
October 16, 1995
SAVITRI BAI Vs. OM PRAKASH GUPTA
October 11, 1995
SAVOY SOLVENT OIL EXTRACTION LTD Vs. INDIAN OVERSEAS BANK
September 14, 1995
SAVOY SOLVENT OIL EXTRACTION LTD Vs. INDIAN BANK
September 2, 1995
SCHOLARS AND TEACHERS ACTION COMMITTEE (STAC), AND Vs. ANDHRA UNIVERSITY REPRESENTED BY ITS REGISTRAR, VI
May 6, 1995
SECRETARY TO GOVT OF A P Vs. MAHMOOD AHMED
November 28, 1995
SEETARAMA GENERAL STORES AGENCIES Vs. K S SIVARAMAIYER
July 18, 1995
SESH MAHAL Vs. COMMISSIONER OF COMMERCIAL TAXES
October 26, 1995
SESHAN T N Vs. ADMK
November 8, 1995
SESHAN T N C E C Vs. M KARUNANIDHI
August 22, 1995
SEVELLA YADAIAH Vs. P V G RADHA KRISHNA MURTHY
December 14, 1995
SHAH RAICHAND CHAGGAN RAJ AND CO Vs. COMMISSIONER OF INCOME TAX
August 4, 1995
SHAIK AHMED Vs. STATE OF ANDHRA PRADESH
November 4, 1995
SHAIK KHADERVALI Vs. REGIONAL ADMISSION COMMITTEE
December 5, 1995
SHAIK KHASSIM PRESIDENT CONSUMERS WELFARE ASSOCIATION BITRAGUNTA NELLORE Vs. SARPANCH VISWNATHRAOPET GRAM PANCHAYAT
November 4, 1995
SHAIK NABI Vs. N PARIJATHA
August 31, 1995
SHAIK PEDA ADAM Vs. SHAIK ADAM
November 13, 1995
SHAIK SAIDULU Vs. STATE OF ANDHRA PRADESH
March 15, 1995
SHAMRAJ MOORJANI Vs. SECRETARY GOVT OF INDIA
December 13, 1995
SHAW WALLACE and COMPANY Vs. STATE OF ANDHRA PRADESH
July 13, 1995
SHAW WALLACE AND COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER MARKET STREET CIRCLE SECUNDERABAD
July 10, 1995
SHIVA GANGA COTTON GINNING PRESSING MILL Vs. MUDITA DEVI
February 8, 1995
SHIVA SHANKARA RICE MILLS NARASARAOPET GUNTUR Vs. COMMERCIAL TAX OFFICER NARASARAOPET GUNTUR DIST
February 20, 1995
SHIVARAM CHOWDARY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 5, 1995
SHRIHARI T Vs. HANEEF BROS
October 12, 1995
SIKHAKOLLI VENKATA SUBBA RAO Vs. GRANDHI PUNNARAO
January 3, 1995
SILAR BEE Vs. MAIZE BEEDAR AGRICULTURE RESEARCH STATION AMBERPET
August 17, 1995
SINGARENI COLLIERIES COMPANY LIMITED Vs. P MOGILAIAH
September 20, 1995
SINGARENI COLLIERIES COMPANY LIMITED Vs. ANWAR BASHA
October 26, 1995
SIRPUR PAPER MILLS LTD Vs. STATE OF ANDHRA PRADESH
August 22, 1995
SIVASHANKAR GRANITES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE WARANGAL
October 24, 1995
SK KHASIM BEE Vs. STATE ELECTION COMMISSIONER
December 19, 1995
SNIGDHA COMPUTERS P LIMITED Vs. A P TECHNOLOGY LIMITED
September 28, 1995
SONA WINES Vs. THE STATE OF ANDHRA PRADESH
March 22, 1995
SOUTH EASTERN CARRIERS P LTD Vs. MOHAMMAD SARVAR
October 16, 1995
SPECIAL DEPUTY COLLECTOR LA Vs. N GOPALAKRISHNAIAH
September 6, 1995
SPL DEPUTY COLLECTOR LA Vs. K LAXMA REDDY
September 25, 1995
SPONGE IRON INDIA LTD Vs. B V RADHAKRLSHNA
September 29, 1995
SRI RAMAKRISHNA CHITRA MANDIR Vs. THE GOVERNMENT OF ANDHRA PRADESH
October 11, 1995
SRIKANTH SPINNERS Vs. STATE BANK OF INDIA
June 15, 1995
SRINIVAS ALIAS SEENU Vs. STATE
December 13, 1995
SRINIVASA RAO KUMBHARI Vs. STATE OF ANDHRA PRADESH
April 14, 1995
SRIRAM RAJESHAM Vs. STATE RESPONDENT /COMPLAINANT
August 9, 1995
SRIRAMA REDDY V Vs. V APPALA RAJU
October 24, 1995
STATE BANK OF INDIA Vs. DEBTS RECOVERY TRIBUNAL
July 24, 1995
STATE OF A P Vs. TE JAVATH HANJARYA
December 14, 1995
STATE OF ANDHRA PRADESH Vs. PALLAVI POTTERIES
December 13, 1995
STATE OF ANDHRA PRADESH Vs. RASI CEMENT LIMITED
October 19, 1995
STATE OF ANDHRA PRADESH Vs. DURGA RICE AND OIL MILL CONTRACTORS COMPANY
October 11, 1995
STATE OF ANDHRA PRADESH Vs. K SATYANARAYANA
October 10, 1995
STATE OF ANDHRA PRADESH Vs. P L RAJU AND COMPANY
July 21, 1995
STATE OF ANDHRA PRADESH Vs. NARSING INDUSTRIES
July 4, 1995
STATE OF ANDHRA PRADESH Vs. BHARAT DYNAMICS LIMITED
August 17, 1995
STATE OF ANDHRA PRADESH Vs. HOTEL GANESH
April 5, 1995
STATE OF ANDHRA PRADESH Vs. VEGIREDDY VENKATAREDDI and CO
February 8, 1995
STATE OF ANDHRA PRADESH Vs. ORIENT GENERAL INDUSTRIES LTD
February 2, 1995
STATE OF ANDHRA PRADESH Vs. GURUNANAK ENGINEERING CORPORATION
February 2, 1995
STATE OF ANDHRA PRADESH Vs. BUYWELL CORPORATION
January 27, 1995
STATE OF ANDHRA PRADESH Vs. JANANTI OIL MILLS PRIVATE LIMITED
January 31, 1995
STATE OF ANDHRA PRADESH Vs. PALLAVI POTTERIES LTD
February 1, 1995
STATE OF ANDHRA PRADESH Vs. UNITED AGENCIES
January 31, 1995
STATE OF ANDHRA PRADESH Vs. VISWA TYPE INSTITUTE
February 2, 1995
STATE OF ANDHRA PRADESH Vs. SRI JAYARAM AUTO AND CYCLES
January 27, 1995
SUBBA LAKSHMI Vs. HONBLE LABOUR COURT III HYDERABAD
November 29, 1995
SUBBA RAO V Vs. INDIAN BANK
October 31, 1995
SUBBA REDDY Y Vs. COMMISSIONER OF ENDOWMENTS
December 27, 1995
SUDHAKAR OIL TRADERS Vs. ASSISTANT COMMERCIAL TAX OFFICER
June 21, 1995
SUGRA HUMAYUN MIRZA Vs. GOVERNMENT OF A P
July 24, 1995
SUGUNA V Vs. S V PRASAD
October 17, 1995
SUJANA CONSTRUCTIONS Vs. MARUTHI CONSTRUCTIONS
September 26, 1995
SUJANA INDUSTRIES LIMITED HYDERABAD Vs. COLLECTOR CUSTOMS SPECIAL INVESTIGATION AND INTELLIGENCE BRANCH BOMBAY
September 29, 1995
SUKHDEV PERSHAD DIED Vs. B KISHANLAL
October 27, 1995
SUNKARA SURI BABU Vs. STATE OF ANDHRA PRADESH
September 14, 1995
SUNKOJI LAXMANA CHARY Vs. STATE OF ANDHRA PRADESH
February 16, 1995
SUNSIP LIMITED REP Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT HYDERABAD
July 4, 1995
SUPERINTENDING ENGINEER Vs. INTERNATIONAL CONSTRUCTIONS CO
July 21, 1995
SUPERINTENDING ENGINEER APSEB CIRCLE WARANGAL Vs. J NAGESH KUMAR
April 28, 1995
SURAMALLA RAMULU Vs. STATE OF ANDHRA PRADESH
June 16, 1995
SURYA AND CO Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER
July 4, 1995
SURYA PRAKASH Vs. MOHAMMAD YOUNOUS
October 10, 1995
SURYA PRAKASH AND ORS. Vs. MD. YOUNUS AND ORS.
October 20, 1995
SURYAPRAKASH T Vs. SINGARENI COLLIERIES CO LTD
July 26, 1995
SWAPNA BAR and RESTAURANT Vs. PROHIBITION and EXCISE SUPERINTENDENT
April 4, 1995
SWAROOPA Vs. STATE OF ANDHRA PRADESH
August 11, 1995
SYED AHMED Vs. CHIEF MANAGER and DISCIPLINARY AUTHORITY CORPORATION BANK
February 23, 1995
SYED MAHMOOD Vs. MANIK CHANDRA
July 11, 1995
SYED MOHD NASIRUDDIN JEELANI Vs. DIRECTOR OF SCHOOL EDUCATION ANDHRA PRADESH AT HYDERABAD
September 28, 1995
SYED RAHIQ RAHEERN Vs. CONVENOR COMMON ENTRANCE MBA EXAMINATION 1995
December 28, 1995
T NARSING RANI Vs. KISHEN RAO
July 7, 1995
T PAPAIAH Vs. LA O R D O
December 29, 1995
T PARIMALA PRASAD Vs. GENERAL SECRETARY YMCA OF GREATER HYDERABAD
October 31, 1995
T RAJENDER SINGH Vs. MAYA DEVI ALIAS GAYATRI
November 28, 1995
T S RAMESH CHANDRA Vs. ANDHRA PRADESH AGRICULTURAL UNIVERSITY HYDERABAD
February 8, 1995
T SRIDHAR Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
March 1, 1995
T SRINIVASA RAO Vs. AIR INDIA BUILDING NARIMAN POINT BOMBAY
September 1, 1995
T SURYA PRAKASH Vs. CHAIRMAN AND MANAGING DIRECTOR SINGARENI COLLIERIES COMPANY LIMITED HYDERABAD
July 26, 1995
T SURYANARAYANA Vs. ANDHRA PRADESH
April 27, 1995
T VENKATA KRISHNAMACHARYULU Vs. P KISHORE REDDY
September 5, 1995
T VENKATAIAH Vs. DIRECTOR GENERAL OF SCHOOL EDUCATION GOVT OF A P HYDERABAD
December 20, 1995
T VENKATESWARA RAO Vs. T S SATYANARAYANA
September 25, 1995
T YADAGIRL Vs. BHAGYAWATHI
October 10, 1995
TABLETS INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
June 16, 1995
TADAKAMADLA MALLAIAH AND ORS. Vs. GADEGONI NARSAIAH AND ORS.
December 21, 1995
TADIKONDA KOTESWARA RAO Vs. VALLAVARAPU VENKATESWARARAO
August 9, 1995
TALAPROLU BAPANAIAH ENGLISH MEDIUM HIGH SCHOOL VIJAYAWADA Vs. P GOPALA KRISHNA
November 20, 1995
TANUKUTALUKA RICE MILLERS AND DEALERS ASSOCIATION Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
September 18, 1995
TCS KOSGI GROUP Vs. PROHIBITION AND EXCISE SUPERINTENDENT
November 17, 1995
TELANGANA BONE MILL and FERTILISER CO Vs. STATE OF ANDHRA PRADESH
January 23, 1995
THAMMANENI DIBBA REDDY Vs. STATE OF ANDHRA PRADESH
November 13, 1995
THAMMANENI DIBBA REDDY Vs. STATE OF ANDHRA PRADESH
November 30, 1995
THANGAMMA MATHEW Vs. M V NARASIMHA RAO
September 18, 1995
THIPPANI RAJALINGAM Vs. SINGARENI COLLIERIES COMPANY LTD
December 20, 1995
THONDEPU PHARMA DISTRIBUTORS Vs. COMMISSIONER OF INCOME TAX
March 18, 1995
THONDEPU PHARMA DISTRIBUTORS Vs. COMMISSIONER OF INCOME TAX
July 18, 1995
THULASI ALIAS THULJA BAI Vs. LAXMAN RAO
August 16, 1995
TIRUPATHI MUNICIPALITY TIRUPATHI CHITTOOR Vs. CHAIRMAN CUM PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT ANANTAPUR
July 18, 1995
TODDY CO OP SOCIETY Vs. ASSISTANT COMMISSIONER OF PROHIBITION and EXCISE
December 28, 1995
TOTASRI RAJANI Vs. SUPERINTENDENT OF POLICE NALGONDA
September 15, 1995
TRANSWORLD SHIPPING SERVICES PVT LIMITED VISAKHAPATNAM Vs. VISAKHAPATNAM PORT TRUST VISAKHAPATNAM
September 20, 1995
U RAMAKRLSHNA Vs. REGISTRAR UNIVERSITY OF HEALTH SCIENCES
November 29, 1995
UDAY KUMAR CRUSHINGS Vs. A P POLLUTION CONTROL BOARD
December 11, 1995
UMA SANKARA HANDLOOM WEAVERS CO OPERATIVE PRODUCTION and SALES SOCIETY LTD Vs. GOVT OF ANDHRA PRADESH
December 26, 1995
UNION OF INDIA Vs. MOHAN ENTERPRISES
September 19, 1995
UNION OF INDIA Vs. B VISWANATH
September 15, 1995
UNION OF INDIA Vs. P KAMESWAR RAO CONTRACTOR HYDERABAD
July 20, 1995
UNION OF INDIA Vs. A S BHATTI
September 15, 1995
UNION OF INDIA Vs. B VISWANATH
June 15, 1995
UNITED COMMERCIAL BANK Vs. K ARUNA KUMARI
August 17, 1995
UNITED INDIA INSURANCE CO LTD Vs. LYDIA PREMVARDHAN
February 24, 1995
UNITED NEWS OF INDIA Vs. T S BHAGAVANULU
September 29, 1995
V ANJANI KUMAR Vs. STATE OF A P
October 31, 1995
V C RAJAN Vs. PRESIDING OFFICER OF GENERAL COURT MARTIAL SECUNDERABAD
August 30, 1995
V G T URBAN DEVELOPMENT AUTHORITY Vs. M RANGA RAO
September 5, 1995
V GOPAL REDDY Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
December 20, 1995
V JOHN Vs. SINGARENI COLLIERIES COMPANY LIMITED
September 4, 1995
V K FERRO ALLOYS INDUSTRIES PRIVATE LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
August 22, 1995
V LOKACHARYULU Vs. COMMISSIONER OF ENDOWMENTS DEPARTMENT HYDERABAD
November 20, 1995
V MOHAN KUMAR Vs. SECRETARY A P RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY
September 7, 1995
V S T INDUSTRIES CANTEEN WORKERS UNION Vs. VAZIR SULTAN TOBACCO CO LTD
October 30, 1995
V SATTAMMA Vs. MAIZE BREEDER and HEAD AGRICULTURAL RESEARCH STATION PATELNAGAR AMBERPET HYDERABAD
December 1, 1995
V SATYAM REDDY Vs. UNION OF INDIA
September 12, 1995
V V PROJECTS AND INVESTMENTS PRIVATE LIMITED Vs. XXIST CENTURY CONSTRUCTIONS PRIVATE LIMITED
December 29, 1995
V VEERCRAGHAVULU Vs. GODAVARI METRO! ROLLING MILLS
March 20, 1995
V VENKATAREDDY Vs. K MANGAMMA
June 4, 1995
V VENKATESWARA RAO Vs. DT COLLECTOR AND ELECTION AUTHORITY KHAMMAM DT
September 7, 1995
V VENKATESWARA RAO Vs. PROHIBITION AND EXCISE INSPECTOR, VIJAYAWADA
October 20, 1995
V. RAJESHAM Vs. CHAIRMAN, INDUSTRIAL TRIBUNAL
July 7, 1995
VADDE LABOUR CONTRACT CO OPERATIVE SOCIETY LTD Vs. SECRETARY TO GOVERNMENT INDUSTRIES AND COMMERCE DEPARTMENT
April 21, 1995
VADDE NARAYANA REDDY Vs. MANDAL REVENUE OFFICER NARPALA
January 17, 1995
VADDI VEERAIAH Vs. AGENT TO GOVERNMENT KHAMMAM
August 16, 1995
VALASA PADMA Vs. STATE OF ANDHRA PRADESH
March 1, 1995
VANGALA NARASIMHACHARYULU Vs. STATE OF ANDHRA PRADESH
February 9, 1995
VANI MARINES P LIMITED Vs. COMMISSIONER OF INCOME TAX
July 13, 1995
VANKA RAJULU Vs. SINGUPALLI SOMUNAIDU
November 17, 1995
VASANT RAO Vs. FAROOQ ALI
June 27, 1995
VASTHRALA SUBBA RAO BUDABUKKALA SUBBA RAO Vs. STATE
December 14, 1995
VEERA RAJU V CH Vs. COMMISSIONER OF WEALTH TAX
February 2, 1995
VEGI JAGADESH KUMAR Vs. V RADHIKA
October 9, 1995
VELAGAPUDI RAMAKRISHNA SIDDHARTHA ENGINEERING COLLEGE NON TEACHING STAFF ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
August 31, 1995
VELAGAPUDI VENKATESWARA RAO Vs. DISTRICT COLLECTOR AND ELECTION AUTHORITY
September 7, 1995
VELLAMPALLI NARSAMMA Vs. SUB INSPECTOR OF EXCISE NELLORE
September 13, 1995
VENIGANDLA SRINIVAS Vs. GOVT OF A P
September 14, 1995
VENKAKKA CHOUDARY Y Vs. D LAKSHMINARAYANA
March 31, 1995
VENKATARAMANA WINES WARANGAL Vs. EXCISE SUPERINTENDENT WARANGAL
July 17, 1995
VENKATESWARA AGENCIES Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH HYDERABAD
October 11, 1995
VENKATESWARA INDUSTRIAL TRAINING CENTRE Vs. GOVT OF A P
November 27, 1995
VENKATESWARA OIL MILLS Vs. CHAIRMAN STATE LEVEL COMMITTEE
March 20, 1995
VENKATRAMA OIL INDUSTRIES CO LTD Vs. UNION OF INDIA
September 29, 1995
VENNA PADDA KASIREDDY ALIAS KASI REDDY Vs. YERUVA RAMI REDDY
April 20, 1995
VETTIKUTI NAYDAMMA Vs. MUPPARAJU MADHUSUDHANA RAO
March 18, 1995
VIADISETTI BALARAMULU Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION UNIT WARANGAL
December 28, 1995
VICE CHAIRMEN and M D ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. G ANJAMMA
October 13, 1995
VIDYA NAGAR HOUSING CO OPERATIVE SOCIETY LTD Vs. STATE OF ANDHRA PRADESH
February 24, 1995
VIDYA SMT Vs. ANIL KUMAR LAKOTIA
October 16, 1995
VIDYARANYA EDUCATION SOCIETY KOPPOLU PRAKASAM DISTRICT Vs. DIRECTOR OF SCHOOL EDUCATION ANDHRA PRADESH
March 6, 1995
VIJAYA ALUMINIUM INDUSTRIES Vs. STATE OF ANDHRA PRADESH
October 26, 1995
VIJAYA GEETHA Y Vs. STATE OF ANDHRA PRADESH
March 1, 1995
VIJAYA LAXMI Vs. V VIJAYA KUMAR
July 3, 1995
VIJAYA MAHAL Vs. GOVERNMENT OF ANDHRA PRADESH
January 23, 1995
VIJAYACVADA URBAN ZILLA WEAKER SECTION AND ECONOMICALLY BACKWARD CLASSES SOCIETY REP Vs. DHULIPALLA KISHORE KUMAR
August 11, 1995
VIJAYALAKSHMI JAYARAM Vs. M R PARASURAM
April 13, 1995
VIJAYALAKSHMI OIL COMPANY Vs. JOINT COLLECTOR
August 18, 1995
VINAY METAL PRINTERS P LTD Vs. STATE
August 1, 1995
VINEET ENTERPRISES Vs. STATE OF ANDHRA PRADESH
September 4, 1995
VIZIANAGARAM CENTRAL CONSUMERS COOPERATIVE STORES LTD Vs. GOVERNMENT OF ANDHRA PRADESH REP
November 6, 1995
VOLETI SRIRAMA REDDY DIED Vs. VOLETI APPALA RAJU
October 24, 1995
VOTLAS LIMITED ALLWYN UNIT Vs. UNION OF INDIA
April 28, 1995
VST INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER
November 21, 1995
WALCHANDNAGAR INDUSTRIES LTD Vs. STATE OF ANDHRA PRADESH
June 14, 1995
WING COMMANDER S S CHAWLA Vs. MANAGING DIRECTOR INDIAN AIRLINES AIRLINES HOUSE NEW DELHI
April 28, 1995
Y GANGULAMMA Vs. LABOUR COURT
December 27, 1995
Y LULITHAMMA Vs. SPECIAL TAHSILCLAR LAND REFONIIS KUMOOL
March 18, 1995
Y NARASIMHULU Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
November 10, 1995
Y R SHETTI Vs. A P S R T C
November 27, 1995
Y RAMACHANDRA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
July 10, 1995
Y SUNKANNA Vs. PRESIDENT GRAMA SWARAJYA SANGHAM KURNOOL KURNOOL DISTRICT A P
October 31, 1995
YAMSANI JANAMMA Vs. YAMSANI VEERESHAM
July 20, 1995
YARLAGADDA VENKANNA CHOUDARY (DEAD) & ANOTHER Vs. DAGGGUBATI LAKSHMINARAYANA (DEAD) AND ORS.
March 31, 1995
YERRAM SATYANARAYANA Vs. DEPUTY COMMISSIONER ENDOWMENTS
October 27, 1995
YERRANCHANI RAMAPPA REDDY Vs. MANDAL REVENUE OFFICER
April 26, 1995
YETURU BHAKTAVATSALA REDDY Vs. AMMANA BROLU SREENIVASULU REDDY
March 22, 1995
ZEENATHUNNISA Vs. MOHAMMAD ABBAS
December 15, 1995