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Case Index
Title
Date
(M/S.) POLYSET PRODUCTS PVT. LTD Vs. ESSEN PERIPHERALS LTD.
January 21, 1995
A J JOSHI Vs. STATE OF GUJARAT
July 26, 1995
A. D. JETHWANI Vs. FOOD CORPORATION OF INDIA
September 29, 1995
ADARSH COMPUTER INCORPORATION Vs. SURAT MUNICIPAL CORPORATION
January 6, 1995
AGRICULTURAL PRODUCE MARKET COMMITTEE PATAN Vs. B G BHAVSAR
November 9, 1995
AHIR NARANBHAI DEVABHAI Vs. DISTRICT DEVELOPMENT OFFICER
September 27, 1995
AHMAD MOHMAD HAKIM Vs. STATE OF GUJARAT
September 29, 1995
AHMEDABAD ABDUL AZIZ SHAIKH Vs. UNION OF INDIA
January 17, 1995
AHMEDABAD DISTRICT PANCHAYAT Vs. PANDYA FULSHANKER JATASHANKER
March 27, 1995
AHMEDABAD GREEN BELT KHEDUT MANDAL Vs. STATE OF GUJARAT
June 30, 1995
AHMEDABAD GREEN BELT KHEDUT MANDAL Vs. STATE OF GUJARAT
July 31, 1995
AHMEDABAD MUNICIPAL CORPORATION NIVRUTT KARMACHARI SANGH Vs. AHMEDABAD MUNICIPAL CORPORATION
July 18, 1995
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. DASHRATHBHAI BALUBHAI BRAHMAKSHATRIYA
March 1, 1995
AHMEDABAD PANJARAPOLE SANSTHA Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER
September 27, 1995
AIR CONDITIONING SPECIALISTS PRIVATE LIMITED Vs. UNION OF INDIA
March 23, 1995
AJIT D PADIWAL Vs. STATE OF GUJARAT
March 7, 1995
AJIT D PADIWAL Vs. STATE OF GUJARAT
February 22, 1995
AJIT D PADIWAL Vs. UNION OF INDIA
October 11, 1995
AKHIL GUJARAT GENERAL MAZDOOR SANGH Vs. STATE OF GUJARAT
July 20, 1995
AKHIL GUJARAT HOSIERY KAMDAR UNION Vs. NIRAV KNITWEAR COMPANY AND ORS
November 16, 1995
ALESSANDRO CONSTANTINI Vs. COMMISSIONER OF INCOME TAX
September 20, 1995
ALKAPURI INVESTMENTS PRIVATE LIMITED Vs. D S KHOBA
July 12, 1995
ALL GUJARAT FEDERATION OF TAX CONSULTANTS Vs. CENTRAL BOARD OF DIRECT TAXES
March 27, 1995
AMBAJI GRAM PANCHAYAT Vs. MANUBHAI J SUTHAR
January 24, 1995
AMBALAL BHAWANISHANKER UPADHYAYA Vs. RASIKLAL MANILAL MEHTA
March 24, 1995
AMRAT RAMABHAI VAGHARI Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
June 27, 1995
AMTRAX APPLIANCES LIMITED Vs. SARPANCH KARANNAGAR GRAM PANCHAYAT
December 4, 1995
ANAGRAM FINANCE LIMITED Vs. APPROPRIATE AUTHORITY
March 30, 1995
ANANTRAY MAGANLAL VYAS Vs. STATE OF GUJARAT
February 7, 1995
ANILKUMAR D GAJJAR Vs. COMMISSIONER OF INCOME TAX
March 30, 1995
ANTARKAMAR HUKAMSING AND ANOTHER Vs. UDAJI CHATRAJEE AND OTHERS
June 19, 1995
APCO INDUSTRIES LTD. Vs. STATE
November 10, 1995
APEKSHABEN V SHAH Vs. UNION OF INDIA
December 4, 1995
ARJANBHAI NARANBHAI Vs. HARIJAN JETU
February 12, 1995
ARUNABEN JAYANTILAL MIN Vs. STATE OF GUJARAT
July 24, 1995
ARUNKUMAR RAMANLAL PATEL Vs. STATE OF GUJARAT
January 25, 1995
ARVIND DAHYABHAI ADHYARU Vs. DISTRICT PANCHAYAT JUNAGADH
January 18, 1995
ASHOK ORGANICS INDUSTRIES LIMITED Vs. UNION OF INDIA
January 10, 1995
ASHOKKUMAR JAYANTILAL AND ORS. Vs. THE ADDITIONAL SPECIAL LAND ACQUSITION OFFICER, AHMEDABAD
November 22, 1995
ASHWIN D MEHTA HUF Vs. COMMISSIONER OF INCOME TAX
April 6, 1995
ASSISTANTED LABOUR CORPORATION Vs. UNION OF INDIA
March 23, 1995
ATAJI CHHANAJI THAKORE Vs. DISTRICT DEVELOPMENT OFFICER MEHSANA
February 17, 1995
ATHHAVISI MODH CHATURVEDIGNATI PANCH Vs. STATE OF GUJARAT
September 27, 1995
ATMARAM SOMABHAI MAKWANA Vs. STATE OF GUJARAT
March 24, 1995
ATUL PRODUCTS LIMITED Vs. DIPAKKUMAR JAYANTILAL SHAH
February 26, 1995
ATUL PRODUCTS LTD. Vs. DIPAKKUMAR JAYANTILAL SHAH
March 26, 1995
ATUL PRODUCTS LTD. Vs. DIPAKKUMAR JAYANTILAL SHAH
July 26, 1995
AVSARJAN INDUSTRIAL CO OPERATIVE SOCIETY Vs. STATE OF GUJARAT
March 18, 1995
B C DWIVEDI Vs. STATE OF GUJARAT
July 27, 1995
B D SAHASHTRABUDHE Vs. MADHUSUDDAN MAHADEV DEV
July 24, 1995
B K DOSHI Vs. STATE OF GUJARAT
August 4, 1995
B P KUMPAVAT Vs. STATE OF GUJARAT
December 21, 1995
BABUBEN HARIBHAI Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR
February 2, 1995
BABUBHAI BHIKHABHAI SURTI Vs. STATE OF GUJARAT
January 23, 1995
BABUBHAI LAXMANBHAI Vs. PATEL NARANBHAI THAKERSIBHAI
April 24, 1995
BABUBHAI NARANBHAI PATEL Vs. STATE OF GUJARAT
February 10, 1995
BABULAL HIRJI MOCHI Vs. PATHAK VASUDEV HARJIVAN
August 28, 1995
BABULAL PRABHUDAS MODI Vs. NARAYANBHAI PRABHUDAS MODI
September 29, 1995
BABULAL SHAMRAO JOSHI Vs. MANUBHAI C BHATT
January 6, 1995
BABULAL SHAMRAO JOSHI Vs. MANUBHAI C BHATT DEAD
January 16, 1995
BACHUBHAI KANJIBHAI CHAUHAN Vs. S B TOLIA
October 17, 1995
BADHARSING MOHANSING Vs. BAI SAVITA WD O NAVNIT TRIBHOVANDAS
July 24, 1995
BAI DAMYANTI JAYANTIBHAI SHARMA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
December 13, 1995
BAI LILABEN ALIAS RAMBHABEN Vs. RAMANLAL MANEKLAL SHAH
July 10, 1995
BAKARALI FATEALI Vs. MOHAMMAD KASAM HAJI GULAMBHAI
July 28, 1995
BANUMA POLYTEX LIMITED Vs. GUJARAT ELECTRICITY BOARD
March 21, 1995
BANYAN AND BERRY Vs. COMMISSIONER OF INCOME TAX
December 21, 1995
BARODA MUNICIPAL CORPORATION Vs. STATE
September 20, 1995
BARWARBEN TOMAS KHAMBATA Vs. APPROPRIATE AUTHORITY
March 9, 1995
BHADRABALA WD O BHUPENDRA SHELAT Vs. STATE OF GUJARAT
December 15, 1995
BHAGWANDAS D TANDEL Vs. S N SINHA DIRECTOR GENERAL OF POLICE
November 7, 1995
BHAGWANJI MOHANBHAI KHATANA Vs. STATE OF GUJARAT
February 7, 1995
BHAGWANJI MONABHAI KHATANA Vs. STATE OF GUJARAT
February 6, 1995
BHAGWANJI VISHAVJI THAKKAR Vs. PRAVINCHANDRA JIVANBHAI PATADIA
March 24, 1995
BHAL NALKANTHA KHADI Vs. JAYANTILAL
April 28, 1995
BHANMATI TAPUBHAI MULIYA Vs. STATE OF GUJARAT
July 28, 1995
BHANUBHAI MOHANLAL BHATT Vs. VINAYAK DEVELOPERS, BHUJ
October 10, 1995
BHARAT BHAI JIVABHAI PATEL Vs. P S BHATIA
September 28, 1995
BHARAT CHEMICAL WORKS Vs. GUJARAT STATE FINANCIAL CORPORATION
February 21, 1995
BHARAT HEAVY ELECTRICALS LIMITED Vs. GENERAL CONTRACTOR COMMISSIONER
April 1, 1995
BHARATBHAI SHANTILAL GAJJAR Vs. THE STATE OF GUJARAT AND OTHERS
March 29, 1995
BHARUCHA DISTRICT PANCHAYAT Vs. KANUBHAI RAIJIBHAI PATEL
July 5, 1995
BHATT NAMRAT ANANTRAI Vs. STATE OF GUJARAT
January 21, 1995
BHAVNAGAR MUNICIPALITY Vs. PRESIDING OFFICER LABOUR COURT RAJKOT
January 27, 1995
BHIKHABHAI SHAMALBHAI PATEL Vs. U L C TRIBUNAL AND SECRETARY REVENUE DEPTT
January 12, 1995
BHIKHUBHAI KEDARBHAI PATEL Vs. DEPUTY COLLECTOR MODASA
March 22, 1995
BHIKHUBHAI SHAMALDAS PATEL Vs. STATE OF GUJARAT
March 9, 1995
BHIL SAMPATBHAI SHERIABHAI Vs. PUBLIC PROSECUTOR VADODARA
November 20, 1995
BHOGILAL GIRDHARLAL Vs. STATE OF GUJARAT
January 20, 1995
BHUPATBHAI OGHADBHAI Vs. STATE OF GUJARAT
July 19, 1995
BHUPENDRA B. PATEL Vs. STATE OF GUJARAT & OTHERS
December 6, 1995
BHUPENDRABHAI C. SOLANKI Vs. STATE OF GUJARAT & ORS.
March 22, 1995
BIJLI MAZDOOR PANCHAYAT Vs. STATE OF GUJARAT
December 21, 1995
BIJLI MAZDOOR PANCHAYAT Vs. STATE OF GUJARAT AND ORS.
January 21, 1995
BIRLA VXL LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 7, 1995
BRIJKISHOR GARG Vs. STATE OF GUJARAT
July 15, 1995
BROACH TEXTILE MILLS LIMITED Vs. BROACH MUNICIPALITY
February 21, 1995
BUCHA VECHAN GADDHACHARI Vs. MAHENDRAKUMAR D. CHAUHAN
July 11, 1995
BUILDERS Vs. AGGARWAL R B L CIT
April 6, 1995
C G SONAWALA MAHILA VIDYALAYA MANDAL Vs. DISTRICT EDUCATION OFFICER SURAT
August 29, 1995
C N PANCHOLI Vs. GOVERNMENT OF GUJARAT
July 11, 1995
CELLULOSE PRODUCTS OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
September 29, 1995
CHAIRMAN DHARESHWAR SARVAJANIK KELAVANI TRUST Vs. DISTRICT EDUCATION OFFCER
October 11, 1995
CHAITANYAKUMAR HARIKRISHANBHAI BHATT Vs. NALINIBEN C BHATT
January 21, 1995
CHAMPAKLAL NARSIDAS SHAH Vs. BABUBHAI VITHALDAS THAKKAR
May 2, 1995
CHANCHALBEN PURSHOTTAMBHAI PATEL Vs. MADHUKANTBHAI PURUSHOTTAM PATEL
July 21, 1995
CHANDRAKANT M DESHPANDE Vs. VANSANTRAO B TOKE
July 7, 1995
CHANDRAKANT MAHADEV DESHPANDE Vs. VASANT RAO BABU RAO TOKE
July 17, 1995
CHANDRAVADAN MANUBHAI ALIAS MANWANTRAI MEHTA Vs. NALINI NAVIN BHAGWATI
August 14, 1995
CHANDUJI SENDHAJI KHANT Vs. GUJ STATE ROAD TRANSPORT CORPO
February 6, 1995
CHATUR CHHAGANJI THAKARDA Vs. STATE OF GUJARAT
July 19, 1995
CHETAN S PATEL Vs. ARVIND SHIVLAL SONI
March 8, 1995
CHETANABEN ALIAS ARTIBEN VITHAL PANCHAL Vs. STATE OF GUJARAT
September 15, 1995
CHHOTALAL MORARJI ADHIA Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR U L C RAJKOT
October 10, 1995
CHHOTUBHAI H L PATEL Vs. STATE OF GUJARAT
December 8, 1995
CHIEF OFFICER BHAVNAGAR MUNICIPALITY Vs. BACHUBAHI ARJANBHAI
July 12, 1995
CHILODA GRAM PANCHAYAT Vs. ADMINISTRATOR GANDHINAGAR DISTRICT PANCHAYAT
April 28, 1995
CHIMANBHAI BECHARBHAI PARMAR Vs. STATE OF GUJARAT
December 19, 1995
CHIMANBHAI P TRIVEDI Vs. B R KATARA DIRECTOR OF AGRICULTURAL MARKETING AND RURAL FINANCE
November 22, 1995
CHIMANLAL LALLUBHAI SHAH Vs. DAHYABHAI RANCHHODBHAI
January 21, 1995
CHIRAGBHAI BHUPENDRABHAI PATEL Vs. GUJARAT HIGHER SECONDARY EDUCATION BOARD
February 4, 1995
COMMISSIONER OF GIFT TAX Vs. LAXMIDEVI C D R
September 29, 1995
COMMISSIONER OF INCOME TAX Vs. ROHIT MILLS LIMITED
October 6, 1995
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FERTLIZERS COMPANY LIMITED
October 7, 1995
COMMISSIONER OF INCOME TAX Vs. BARODA TIN WORKS
September 21, 1995
COMMISSIONER OF INCOME TAX Vs. ASHOKBHAI B SHAH
September 22, 1995
COMMISSIONER OF INCOME TAX Vs. PARSHURAM POTTERY WORKS CO LTD
September 27, 1995
COMMISSIONER OF INCOME TAX Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
September 27, 1995
COMMISSIONER OF INCOME TAX Vs. ASHOKA MILLS LIMITED
October 9, 1995
COMMISSIONER OF INCOME TAX Vs. RAIPUR MANUFACTURING COMPANY
October 10, 1995
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MARBLES LIMITED
November 7, 1995
COMMISSIONER OF INCOME TAX Vs. SUBHASH TRADING COMPANY
November 8, 1995
COMMISSIONER OF INCOME TAX Vs. NIRMAL TEXTILES
November 14, 1995
COMMISSIONER OF INCOME TAX Vs. CHANCHALBEN
November 27, 1995
COMMISSIONER OF INCOME TAX Vs. HIMATLAL KAPURCHAND
November 28, 1995
COMMISSIONER OF INCOME TAX Vs. SUHRID GEIGY LIMITED
December 21, 1995
COMMISSIONER OF INCOME TAX Vs. SYNPOL PRODUCTS PRIVATE LIMITED
August 9, 1995
COMMISSIONER OF INCOME TAX Vs. CADILA LABORATORIES PRIVATE LIMITED
February 2, 1995
COMMISSIONER OF INCOME TAX Vs. SOMNATH OIL MILLS
January 18, 1995
COMMISSIONER OF INCOME TAX Vs. KASHIRAM TEXTILE MILLS PRIVATE LIMITED
March 24, 1995
COMMISSIONER OF WEALTH TAX Vs. AMICHAND C SHAH HUF
November 15, 1995
COMMISSIONER OF WEALTH TAX Vs. GIRISHCHANDRA CHANDRASHANKAR
November 9, 1995
COMMISSIONER OF WEALTH TAX Vs. RAJESHKUMAR R GANDHI INDIVIDUAL
October 11, 1995
COMMISSIONER OF WEALTH TAX Vs. MANIBEN MAHADEV
October 6, 1995
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. UNION OF INDIA
March 24, 1995
CONTINENTAL CONSTRUCTION LIMITED Vs. STATE OF GUJARAT
November 23, 1995
D N CHAVDA Vs. STATE OF GUJARAT
July 26, 1995
DABGAR ARVINDKUMAR KESHAVLAL Vs. MODH GHANCHI GNYATI SAMAJ
January 20, 1995
DAHYABHAI KALIDAS PATEL Vs. JALAMSINGH GIRJA VASAWA
September 29, 1995
DAHYABHAI KALUBHAI SOLANKI Vs. DEVINE INTERMEDIATES AND CHEMICALS
September 4, 1995
DAHYABHAI KALUBHAI SOLANKI Vs. N J INDUSTRIES
September 15, 1995
DALICHAND M SHETH Vs. KOLI DEVJI TAPUBHAI
January 20, 1995
DAMYANTIBEN KANTILAL PANDYA Vs. EMPLOYEES STATE INSURANCE CORPO
April 28, 1995
DAVE KIRTIKUMAR RAMESHCHANDRA Vs. STATE OF GUJARAT
September 13, 1995
DAVE KIRTIKUMAR RAMESHCHANDRA Vs. STATE OF GUJARAT AND ANR.
May 13, 1995
DEVANG V DESAI Vs. REGISTRAR SOUTH GUJARAT UNIVERSITY
March 30, 1995
DHANJIBHAI DIWALBHAI VASAVA AND ANOTHER Vs. STATE OF GUJARAT
July 18, 1995
DHANPALSINGH BARUNSINGH THAKUR Vs. STATE OF GUJARAT
January 16, 1995
DHIRAJLAL HARIKISHANDAS SIKLIGAR Vs. GOVERNMENT OF INDIA
July 15, 1995
DHIRUBHAI JASMATBHAI RUDANI Vs. NANUBHAI GOVABHAI VADODARIA
September 21, 1995
DHORAJI NAGARPALIKA Vs. ARIF ISMAIL GODIL
October 13, 1995
DIGVIJAY CEMENT COMPANY LIMITED Vs. HIRASINGH JAMNADAS
September 27, 1995
DINESH CHANDRA MAGANLAL MODI Vs. STATE OF GUJARAT
February 21, 1995
DINESHKUMAR HUBLAL JAISHWAL Vs. COMMISSIONER OF POLICE AHMEDABAD
January 11, 1995
DINESHKUMAR MOHANLAL GAJJAR Vs. STATE OF GUJARAT
November 6, 1995
DINKARRAI CHHOTUBHAI NAIK Vs. REGIONAL MANAGER GUJARAT INDUSTRIES DEVELOPMENT CORPORATION
December 6, 1995
DIPSINH KALYANSINH CHAUHAN Vs. DIPIKABEN
July 25, 1995
DIVALIBEN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
July 31, 1995
DUNGERBHAI MEGHABHAI Vs. ARBUDA MILLS LIMITED
February 2, 1995
EMPIRE CONSTRUCTION AND HOTEL COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
July 11, 1995
EMPIRE CONSTRUCTION AND HOTEL COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
June 28, 1995
EMPIRE CONSTRUCTION AND HOTEL COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD AND OTHER
July 28, 1995
FAKIRCHAND AMTHALAL SHAH Vs. AHMEDABAD MUNICIPAL CORPORATION
December 1, 1995
GANDALAL BABABHAI TANKARIA DEED Vs. MANSUKHLAL VIRJIBHAI
December 14, 1995
GANDHI PRADIPKUMAR AMRUTLAL Vs. TALUKA DEVELOPMENT OFFICER
October 4, 1995
GANDHI PRAKASHCHANDRA HARIKRISHNA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
December 4, 1995
GANGABEN WD O CHHAGANBHAI HAVABHAI Vs. REGIONAL DIRECTOR E S I CORPORATION
June 16, 1995
GANPAT ATMARAN Vs. MUNICIPAL CORPORATION AHMEDABAD
March 31, 1995
GATORBHAI SAVJIBHAI Vs. LIMBDI NAGARPALIKA
September 29, 1995
GAURIBEN UMIASHANKER JOSHI Vs. STATE OF GUJARAT
July 21, 1995
GAUTAM ROY Vs. INDIAN OVERSEAS BANK
May 4, 1995
GEETABEN JANAKBHAI PATEL Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR OF AHMEDABAD
July 28, 1995
GEETABEN KANTILAL BHOJANI Vs. (SHRI) BACHUBHAI PUNJABHAI SANGHANI AND ORS.
April 25, 1995
GENERAL SECRETARY GUJARAT MINERAL DEVELOPMENT CORPORATION EMPLOYEES UNION Vs. P G RAMRAKHIYANI
November 7, 1995
GHANSHYAMBHAI AND BROS Vs. GUJARAT STATE CONSTRUCTION CORPORATION LIMITED
April 10, 1995
GIRIRAJ CINEMA, MAHUVA Vs. COLLECTOR, BHAVNAGAR
November 15, 1995
GIRISHBHAI KANJIBHAI PATEL Vs. STATE OF GUJARAT
April 21, 1995
GIRISHCHANDRA R BHATT Vs. DINESHBHAI N SANGHAVI PRINCIPAL SANGHVI PRIMARY SCHOOL
December 18, 1995
GITABEN ARVINDKUMAR SHETH Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS
February 17, 1995
GLAXO LABORATORIES EMPLOYEES UNION Vs. GLAXO INDIA LIMITED
April 27, 1995
GOPALBHAI MOHANLAL MANKADIA Vs. PUNJAB NATIONAL BANK
December 13, 1995
GORDHANBHAI DHULABHAI DAMOR Vs. STATE OF GUJARAT
January 16, 1995
GORDHANDAS PURSHOTTAMDAS PATEL Vs. APPROPRIATE AUTHORITY
April 6, 1995
GOVINDBHAI DAJIBHAI Vs. SPECIAL LAND ACQUISITION OFFICER KHEDA
March 20, 1995
GOVINDBHAI PREMJIBHAI CHOVATIA Vs. CHIEF GENERAL
July 14, 1995
GOVINDBHAI SHIVLAL DESAI Vs. V S GADHVI COLLECTOR OF RAJKOT
January 10, 1995
GSRTC Vs. BECHARBHAI K KHUMBAR
July 4, 1995
GUJARAT AGRICULTUR UNIVERSITY Vs. ALL GUJARAT KAMDAR KARMACHARI UNION
October 6, 1995
GUJARAT AMBUJA CEMENT LIMITED Vs. GOVINDBHAI LAKHMANBHAI GADHE
April 5, 1995
GUJARAT ELECTRICITY BOARD, PATAN SUB Vs. SHRI VALABHAI D. CHAUDHARY AND OTHERS
February 4, 1995
GUJARAT HOUSING BOARD Vs. DHAMJI VIJENDRA MERITA
November 8, 1995
GUJARAT INDUSTRIAL CO OPERATIVE BANK LIMITED Vs. PRAKASHCHANDRA NAVNITRAI VORA
January 31, 1995
GUJARAT IRON AND STEEL COMPANY LIMITED Vs. STATE OF GUJARAT
February 8, 1995
GUJARAT LOK SAMITI Vs. GUJARAT STATE
January 30, 1995
GUJARAT POLLUTION CONTROL BOARD Vs. RUSHABH INDUSTRIES
April 18, 1995
GUJARAT POLLUTION CONTROL BOARD Vs. AEGIES CHEMICALS
May 5, 1995
GUJARAT RAJYA KAMDAR SANGH Vs. STATE OF GUJARAT
August 7, 1995
GUJARAT RAJYA PARICHARIKA MANDAL CLASS III Vs. STATE OF GUJARAT
July 17, 1995
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. VIMLABEN L SHAH
April 1, 1995
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KISHANCHAND RAMCHAND CO
April 3, 1995
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RATILAL KESHAVLAL SHAH
February 4, 1995
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NABUBEN
February 22, 1995
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MAGANLAL T. SADHU
January 31, 1995
GUJARAT STATE ROAD TRANSPORT CORPORATION LIMITED Vs. JAYANTILAL JAGJIVANDAS CHHATRIWALA
March 10, 1995
GUJARAT STEEL TUBES LTD Vs. STATE OF GUJARAT
April 10, 1995
GULAM HUSEIN GULAM REZA, SINCE DECEASED THROUGH HIS HEIRS Vs. NOORJEHAN JEHANGIR
November 14, 1995
GULAM MOHAMAD NURMINYA KAZI Vs. PRAKASH DEVENDRA SHANTILAL KAPADIA
April 10, 1995
GULAMNABI GULAM AKBAR Vs. HAJI ISMAIL ISAKJI PATEL
March 28, 1995
GURUDATT VILLA ASSOCIATION Vs. APPROPRIATE AUTHORITY
May 4, 1995
H K MELINKERI Vs. APPROPRIATE AUTHORITY
June 26, 1995
HABIBBHAI VAJIRBHAI CHAUDHARI Vs. MAGANBHAI ARJANBHAI DESAI
February 14, 1995
HARILAL GORDHANBHAI Vs. RAMNIKLAL D RATNESHWAR
August 7, 1995
HARISH ANAND Vs. UNION OF INDIA
December 4, 1995
HARISHBHAI CHUNILAL SHAH Vs. ANILKUMAR CHAMPAKLAL SHAH
April 1, 1995
HARJIVANDAS SHANKARLAL PRAJAPATI Vs. THAKORE SOMAJI MOHANJI
April 20, 1995
HARSHADBHAI SHANTILAL SHAH Vs. STATE OF GUJARAT
December 7, 1995
HARSHADKUMAR NATVARLAL DALAL Vs. COMMISSIONER OF WEALTH TAX
October 12, 1995
HARSUKHLAL ATISUKHLAL Vs. ATILAXMIBEN HIRALAL MUNSHI
May 1, 1995
HARYANA SHIP BREAKERS PRIVATE LIMITED Vs. UNION OF INDIA
February 6, 1995
HASMUKHBHAI R MAKWANA Vs. CAMBAY EDUCATION SOCIETY
December 12, 1995
HASMUKHBHAI SHANABHAI PATEL Vs. MANJULABEN AMBALAL SHAH
July 18, 1995
HASMUKHLAL BHAGWANDAS Vs. STATE OF GUJARAT
September 29, 1995
HEIRS AND LEGAL REPRESENTATIVES OF DECEASED GORDHANBHAI KASHIBHAI PATEL Vs. STATE OF GUJARAT
April 28, 1995
HEIRS OF DECEASED DIWALIBEN BHALABHAI PARDHI Vs. UNITED INDIA INSURANCE CO
July 31, 1995
HEIRS OF TULSIDAS B CONTRACTOR Vs. RAMANLAL MOHANLAL PAWAR
August 7, 1995
HINDUMAL BALMUKUND INVESTMENT COMPANY PRIVATE LIMITED Vs. APPROPRIATE AUTHORITY
September 19, 1995
HOTEL MARDIAS PRIVATE LIMITED Vs. UNION OF INDIA
December 19, 1995
HUNAIDA JAMNAGARWALA Vs. APPROPRIATE AUTHORITY
June 26, 1995
INDIAN BANK Vs. ADVANCE ART SILK PRIVATE LIMITED
June 15, 1995
INDIRABEN RAJARAM JOSHI Vs. GOVINDBHAI CHHIBABHAI PATEL
February 24, 1995
INTERNATIONAL RADIATORS Vs. AHMEDABAD MUNICIPAL CORPORATION
February 14, 1995
IQBAL ALIAS PANNA MAHOMAD PATEL Vs. DISTRICT MAGISTRATE SURAT
September 12, 1995
ISMAIL NOOR MOHMAD MEHTA Vs. STATE OF GUJARAT
May 1, 1995
J A GORASWA Vs. D I G AND I G POLICE GUJARAT STATE
August 2, 1995
J D MAKRANI Vs. STATE OF GUJARAT
December 11, 1995
J K CORPORATION LIMITED Vs. STATE OF GUJARAT
July 12, 1995
JAGDISBHAI J DESAI Vs. VIDYABEN RAMBHAI PATEL
April 1, 1995
JAIDEV R BRAHMBHATT Vs. AHMEDABAD MUNICIPAL CORPORATION AHMEDABAD
February 16, 1995
JAKIRBHAI RAHIMBHAI NAGORI Vs. DISTRICT MAGISTRATE MEHSANA
July 19, 1995
JAMNADAS BECHARDAS Vs. JYOTSNABEN GIRDHARLAL
February 4, 1995
JAMNAGAR REGIONAL OILSEEDS GROWERS CO OPERATIVE UNION LIMITED Vs. JAMNAGAR MUNICIPAL COPORATION
January 10, 1995
JATINKUMAR KANCHANLAL SHAH Vs. VARDHMAN SAHKARI BANK LIMITED
April 4, 1995
JAVAHARBHAI DAHYABHAI PATEL Vs. VADODARA MUNICIPAL CORPORATION
April 25, 1995
JAWAHAR KARUNASHANKER ADHAVARYA Vs. STATE OF GUJARAT
September 18, 1995
JAYALAXMI TRAMBAKLAL PANDYA Vs. SHANTILAL CHUNILAL MODI
August 7, 1995
JAYANT PAPER MILLS LIMITED Vs. STATE OF GUJARAT
July 17, 1995
JAYANT PAPER MILLS LTD. Vs. STATE OF GUJARAT
January 17, 1995
JAYANTILAL MOHANLAL RANVA Vs. ELECTION OFFICER AMRELI NAGARPALIKA
July 12, 1995
JAYESH ENTERPRISES Vs. FAKIRCHAND CHAMPAKLAL SHAH
April 25, 1995
JAYESH RAMNIKLAL POPAT Vs. BHARTIBEN JAYESHBHAI POPAT
March 2, 1995
JAYSHREEBEN VADILAL MEHTA Vs. O D MOHINDRA
October 19, 1995
JEEVAN G TANDEL Vs. UNION OF INDIA
August 4, 1995
JETHABHAI BHIMABHAI Vs. MER POLA RINA
July 12, 1995
JETHABHAI J. KHRISTI Vs. DISTRICT PANCHAYAT, KHEDA
March 23, 1995
JITENDRA KUMAR BABUBHAI PARMAR Vs. SHOE LAND
July 17, 1995
JITENDRAKUMAR CHUNILAL BOSMIYA Vs. STATE OF GUJARAT
February 21, 1995
JITESH TRADING CO. Vs. GITA FABRICS P. LTD.
September 19, 1995
JORABHAI HIRABHAI RABARI Vs. DISTRICT DEVELOPMENT OFFICER MEHSANA DIST
April 5, 1995
JORUBHAI AAPABHAI KATHI DARBAR Vs. SUB DIVISIONAL MAGISTRATE DHOLKA
July 26, 1995
JOSHI RATANSHI GOPALJI Vs. NAROTTAM NARANJI MEHTA
July 17, 1995
JYOTIBEN RAMLAL PUROHIT Vs. STATE OF GUJARAT
December 14, 1995
JYOTSNABEN CHANDRAKANT GANDHI Vs. KANT ENGINEERING COMPANY
April 1, 1995
K ANNE ARAPPA SHETTY Vs. BARODA MUNICIPAL CORPORATION
March 31, 1995
K M RATHOD Vs. STATE OF GUJARAT
March 31, 1995
KAIRA DIST CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT NO 2
July 21, 1995
KAIRA DISTRICT CO Vs. ASSTT. COMMISSIONER OF INCOME
July 21, 1995
KAIRA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 18, 1995
KAIRA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 21, 1995
KALAVAD VEPARI MAHAMANDAL Vs. KALAVAD BOROUGH MUNICIPALITY
July 24, 1995
KALIDAS DHULABHAI VAGHELA Vs. STATE OF GUJARAT
April 19, 1995
KAMALABEN K BHATT WD O KESHAVLAL DALSUKHBHAI Vs. COMPETENT OFFICER AND DEPUTY COLLECTOR U L C
February 2, 1995
KAMLABEN Vs. DASHRATHRAO P SHINDE
November 6, 1995
KAMLESH DINUBHAI AMIN Vs. STATE OF GUJARAT
November 7, 1995
KAMUBEN Vs. STATE OF GUJARAT
March 9, 1995
KANABHAI BIJALBHAI THAKORE Vs. PYARELAL GULJARILAL AGRAWAL
January 21, 1995
KANAKKUMAR PRANTILAL NANAVATI Vs. STATE OF GUJARAT
April 19, 1995
KANAKRAI H VACHHARAJANI Vs. STATE OF GUJARAT
October 10, 1995
KANAKRAI H. VACHHARAJANI Vs. STATE OF GUJARAT AND ANOTHER
October 19, 1995
KANBI PATEL PRATAPRAI BHAGWANJI Vs. STATE OF GUJARAT
February 14, 1995
KANTIBHAI BHIKHABHAI BHIL Vs. K P KAUSHIK POLICE COMMISSIONER RAJKOT
July 11, 1995
KANTIBHAI NATHABHAI PATEL Vs. STATE OF GUJARAT
September 21, 1995
KANTIBHAI VALABHAI PATEL Vs. MINOR PRAVIN NATHUBHAI
June 19, 1995
KANTILAL ATMARAM PATEL Vs. STATE OF GUJARAT
February 24, 1995
KANTILAL NAGJIBHAI SHAH Vs. TARABEM OCCHAVLAL SHAH
February 4, 1995
KANTILAL VALABHAI PATEL Vs. MINOR PRAVIN NATHUBHAI
June 9, 1995
KARETHA KELAVANI MANDAL Vs. ANSUYABEN KESAVLAL BHOOT
January 20, 1995
KARIMBHAI KALUBHAI BELIM Vs. STATE OF GUJARAT
September 28, 1995
KARSANBHAI DAHYABHAI KOLI Vs. STATE OF GUJARAT
September 20, 1995
KASTURBHAI MAYABHAI Vs. COMMISSIONER OF INCOME TAX
September 21, 1995
KESARBEN DHULAJI PRAJAPATI Vs. AMARSINGH BALDEVSINGH CHAUHAN
June 30, 1995
KESHAVLAL VALJIBHAI THAKKAR Vs. GOVERNMENT OF GUJARAT
December 7, 1995
KESHRIMAL SAMRATHMAL Vs. INCOME TAX OFFICER CIRCLE V WARD B AHMEDABAD
January 2, 1995
KESHU BADHU Vs. STATE OF GUJARAT
September 27, 1995
KETKI LAND HOLDINGS PRIVATE LIMITED Vs. APPROPRIATE AUTHORITY
July 19, 1995
KHEDA DISTRICT PANCHAYAT Vs. M K PATEL AND COMPANY
August 3, 1995
KHEMCHAND KALIDAS MEHTA Vs. KOTHARI GABHARUCHAND MOTILAL
July 11, 1995
KHUKRI PACKAGING PRIVATE LTD Vs. STATE OF GUJARAT
April 4, 1995
KHUMANSINGH DABHSING CHAUHAN Vs. STATE OF GUJARAT
December 12, 1995
KIRAN INDUSTRIES Vs. GUJARAT ELECTRICITY BOARD BARODA
May 5, 1995
KIRITBHAI NANDVADAN BHATT Vs. AHMEDABAD MUNICIPAL CORPORATION
April 4, 1995
KIRTAN B GANDHI Vs. GUJARAT HIGHER SECONDARY EDUCATION BOARD
February 9, 1995
KISHORBHAI BHAILALBHAI PATEL Vs. DEVELOPMENT COMMISSIONER OF THE STATE OF GUJARAT
January 25, 1995
KISHORBHAI KHEMANCHAND GOYAL Vs. STATE OF GUJARAT
March 1, 1995
KRISHNA HARIJAN SAHAKARI MANDALI LIMITED Vs. MAKWANA GANGARAM KALABHAI
July 3, 1995
KRISHNAKUMAR AGARWAL Vs. APPROPRIATE AUTHORITY
September 19, 1995
KULSUMBAI Vs. SHARDUL G PATADIA
January 13, 1995
KUMBHAR MAVJIBHAI BAJABHAI Vs. KUMBHAR PUNABHAI RAJABHAI
January 21, 1995
LABONI DEVELOPERS Vs. APPROPRIATE AUTHORITY
October 19, 1995
LALADHAR PRAGJI Vs. STATE OF GUJARAT
April 4, 1995
LALITKUMAR R PARMAR Vs. UNION OF INDIA
December 15, 1995
LALJIBHAI SHANTILAL RABARI Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR ULC
January 10, 1995
LATABEN Vs. RAJYAGURU ADMINISTRATIVE OFFICER
December 22, 1995
LATABEN YOGENDRAKUMAR GOSWAMI Vs. YOGENDRAKUMAR SHANKARGIR GOSWAMI
January 20, 1995
LAXMI BUILDERS Vs. BAI JULSUMBEN GULAMNABI MOMIN AND OTHERS
July 4, 1995
LAXMIBEN MAVJIBHAI Vs. SHANKARBHAI MULUBHAI
June 22, 1995
LAXMICHAND BHAILAL THAKKAR Vs. STATE OF GUJARAT
April 27, 1995
LILADHAR HARJIVANDAS SONI Vs. STATE OF GUJARAT
August 3, 1995
M D GOHIL Vs. STATE OF GUJARAT
February 27, 1995
M M CHHAYA Vs. STATE OF GUJARAT
July 25, 1995
M M VAGHELA Vs. NATIONAL TEXTILE CORPORATION GUJARAT LIMITED
November 24, 1995
M SHANTILAL Vs. KASTURCHAND PARSHOTTAMDAS
March 21, 1995
M/S SARVODAY CORPORATION Vs. GUJARAT ELECTRICITY BOARD
January 27, 1995
M/S. SHIVAM CONSTRUCTION CO., AHMEDABAD AND OTHERS Vs. VIJAYA BANK, AHMEDABAD AND OTHERS
October 11, 1995
MADAN MOHAN S TIWARI Vs. PRIYA LAKSHMI MILLS
December 22, 1995
MADHU SILICA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 12, 1995
MADHUBEN MAGANLAL RAYCHURI Vs. RAMCHANDRA BECHARDAS
May 1, 1995
MADHURIBEN AMRUTLAL PARIKH Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
February 14, 1995
MAGANBHAI CHATURBHAI THAKAR Vs. RATHOD AMBALAL KALABHAI
February 4, 1995
MAHANT SHRI VYANKATES HVARDASJI GURU MADHAVDASJI Vs. GOVINDDASJI MADHAVDASJI
March 27, 1995
MAHAVIR COTTON CO Vs. SAURASHTRA CO OP SPINNING MILLS LIMITED
January 21, 1995
MAHENDRABHAI H. PARMAR Vs. R. N. DAS
July 14, 1995
MAHENDRABHAI H. PARMAR Vs. R.N. DAS
July 24, 1995
MAHENDRAKUMAR HARGOVINDDAS PATEL Vs. STATE OF GUJARAT
June 15, 1995
MANCHHUBHAI HIRABHAI AND OTHERS Vs. STATE OF GUJARAT AND OTHERS
February 17, 1995
MANGALDAS RAYJIBHAI MEHTA Vs. BAI AMINABAI WD/O YUSUFBHAI MOHMADBHAI GANDHI
October 21, 1995
MANGALDAS RAYJIBHAI MEHTA Vs. BAI AMINABAI WD/O YUSUFBHAI MOHMADBHAI GANDHI & ANR.
November 21, 1995
MANHARLAL C SONI Vs. COMMISSIONER OF INCOME TAX
April 25, 1995
MANHARLAL MOHANLAL ZAVERI Vs. INDULAL VADILAL MEHTA
August 2, 1995
MANISHABEN SHANKARLAL PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER
April 1, 1995
MANJULA KIRITKUMAR SOLANKI Vs. STATE OF GUJARAT
August 17, 1995
MANJULABEN RAMESHCHANDRA BAROT Vs. COLLECTOR OF MEHSANA
July 27, 1995
MANNALAL TARACHAND THAKORE Vs. STATE OF GUJARAT
February 15, 1995
MANSUKHLAL PUNJALAL Vs. ASSISTANT COLLECTOR JAMNAGAR
January 21, 1995
MANUBHAI BHAGABHAI PATEL Vs. CHEEBABHAI RAMBHAI PATEL
June 28, 1995
MANUBHAI PUNAMCHAND UPADHYAY Vs. INDIAN RAILWAYS NEW DELHI
September 29, 1995
MANUBHAI RAGHABHAI GADHIA Vs. STATE OF GUJARAT
May 4, 1995
MAVJIBHAI PARBATBHAI TRAPASIA Vs. STATE OF GUJARAT
February 28, 1995
MEETA J MEHTA Vs. VALSAD DANG GRAMIN BANK
November 27, 1995
MEGHDEV ENTERPRISES Vs. UNION OF INDIA
February 17, 1995
MEGHSINGH DHUPSINGH CHOUDHARY AND OTHERS Vs. THE STATE OF GUJARAT
March 28, 1995
MIHIR TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
October 5, 1995
MINOR ARPITA J BAMANIA Vs. STATE OF GUJARAT
August 7, 1995
MISTRY PREMJI VALJI OF MORVI Vs. KLIN PRODUCT PRIVATE LIMITED
January 19, 1995
MODASA NAGAR PANCHAYAT Vs. HASMUKHLAL MOTILAL KADIA
March 27, 1995
MOHAMED NASIM ABDUL RAZAK MISTRY Vs. WEALTH TAX OFFICER
April 26, 1995
MOHAMEDBHAI CHHITABHAI MANSURI Vs. DAHYABHAI CHHITABHAI PATEL
April 1, 1995
MOHAN LAL JAMNADAS PARIKH BHAVNAGAR Vs. STATE OF GUJARAT
April 18, 1995
MOHANLAL AMRAJI MARWADI Vs. STATE OF GUJARAT
November 29, 1995
MOHANSINGH GURUCHARANSINGH Vs. STATE
January 25, 1995
MOHMED SUFI NOORMOHMED Vs. RATILAL RAMBHAI PATEL
November 13, 1995
MUKESH N DESAI Vs. STATE OF GUJARAT
June 13, 1995
MUKHATYARBHAI MOHMADBHAI SHAIKH Vs. COMMISSIONER OF POLICE
July 25, 1995
MULJIBHAI CHAMPAKLAL SHAH Vs. STATE OF GUJARAT
July 19, 1995
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD Vs. MADHURIBEN A PARIKH
August 1, 1995
MUNICIPAL CORPORATION RAJKOT Vs. BHUPATLAL DHARSHIBHAI PAREKH
April 1, 1995
MUNNALAL MATHURAPRASAD Vs. STATE OF GUJARAT
April 17, 1995
MUSAMIYA IMAM HAIDERBUX RAZVI Vs. STATE OF GUJARAT
August 31, 1995
MUSTAKBHAI PIRMOHMAD SHAIKH Vs. C M LEUA DIRECTOR OF MUNICIPALITIES
January 23, 1995
N J DEVANI BUILDERS PVT LTD Vs. SALES TAX OFFICER
July 5, 1995
N M GONDIYA Vs. KOLTE ELECTROPLATERS
July 31, 1995
N S PATEL Vs. EXECUTIVE ENGINEER PANAM IRRIGATION DIVISION
July 7, 1995
NADODA GANESH PUNJABHAI Vs. STATE OF GUJARAT
January 9, 1995
NAGINBHAI G PATEL Vs. INCOME TAX OFFICER SURAT
July 27, 1995
NAJMUDDIN I BHARMAL Vs. CHAROTAR GRAMODDHAR SAHKARI MANDALI LIMITED
October 20, 1995
NALINBHAI M SHAH Vs. VISNAGAR NAGRIK SAHAKARI BANK LIMITED
April 27, 1995
NAMDEV DANGAL Vs. EXECUTIVE ENGINEER SINCHAI YANTRIK VIBHAG
March 31, 1995
NANDLAL HIRANAND Vs. KANAIYALAL HIRANAND
January 20, 1995
NANDUBHAI D PATEL Vs. STATE BANK OF INDIA
September 16, 1995
NANIBEN, W/O SUKHABHAI REVABHAI Vs. GAMANLAL ISHVERLAL GANDHI
July 11, 1995
NARANBHAI VAGHELA Vs. DIRECTOR, ESIS OFFICE OF MEDICAL SERVICES
January 21, 1995
NARAYAN JETHANAND Vs. ASAPURI VIJAY SAW MILL
March 28, 1995
NARAYAN TUKARAM BADDI Vs. STATE OF GUJARAT
September 18, 1995
NARAYANBHAI BHIKHABHAI Vs. NARHARIRAO ANANDRAO BENDBAR
July 7, 1995
NARAYANBHAI PURSHOTTAMBHAI PATEL Vs. STATE OF GUJARAT
June 19, 1995
NARULLA DYEING AND PRINTING WROKS Vs. UNION OF INDIA
January 10, 1995
NATIONAL INSURANCE CO. LTD. Vs. KISHORIBEN MAHENDRABHAI PANDYA
July 11, 1995
NATIONAL INSURANCE COMPANY LIMITED Vs. PREMJIBHAI MANJIBHAI VASAVA
July 11, 1995
NATIONAL INSURANCE COMPANY LIMITED Vs. PATEL MOHANLAL MEGHJIBHAI DESAI
April 1, 1995
NATVARLAL DAYARJIBHAI PATEL Vs. UNION OF INDIA
July 25, 1995
NATVARLAL DAYARJIBHAI PATEL Vs. UNION OF INDIA
March 25, 1995
NATVARSINH NATHUSINH SOLANKI Vs. KIKIBEN CHHAGANLAL MISTRI
August 29, 1995
NATWARIAL CHANDULAL GANDHI Vs. CHARITY COMMISSIONER GUJARAT STATE
October 5, 1995
NATWARLAL G PARMAR Vs. STATE OF GUJARAT
June 17, 1995
NAVNITBHAI HARMANBHAI PATEL Vs. PATEL RAMESHBHAI AMBALAL
September 26, 1995
NAVSARI VIBHAG TRANSPORT OPERATORS ASSOCIATION Vs. STATE OF GUJARAT
February 7, 1995
NAVSARJAN INDUSTRIAL CO OP SOCIETY LIMITED Vs. STATE OF GUJARAT
March 7, 1995
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KIRITKUMAR S SHETH
December 20, 1995
NEW ODHAV GRAM PANCHAYAT Vs. TALUKA DEVELOPMENT OFFICER
February 28, 1995
NILESH BHATT AND COMPANY Vs. ADMINISTRATIVE OFFICER NAGAR PRADHAMIK SHIKSHAN SAMITI
July 26, 1995
NIPURNABEN WD O SHAILESHBHAI MOHANLAL SHAH Vs. JESINGBHAI MAGANJI THAKORE
August 1, 1995
NIRMALSINHJI MAMUBHA JADEJA Vs. DISTRICT MAGISTRATE VALSAD
February 23, 1995
NISHAR AHMED ABDUL MIYA Vs. STATE OF GUJARAT
March 31, 1995
NITINKUMAR LAXMIDAS Vs. SAVILABEN PRANSHANKER
September 28, 1995
OJAS Vs. KHOKHADAGI V SAURASHTRA KUTCH STOCK EXCHANGE LIMITED
February 8, 1995
OMKAR TEXTILE MILLS PRIVATE LIMITED Vs. HARDIK CHEMICALS
March 8, 1995
P C SHARMA Vs. STATE OF GUJARAT
February 6, 1995
P K KHALSA Vs. GUJARAT STATE SOCIAL WELFARE ADVISORY BOARD
February 16, 1995
P M PATEL Vs. STATE OF GUJARAT
February 1, 1995
P. V. MAKWANA, ASSTT. ENGINEER Vs. CHAIRMAN, GUJARAT HOUSING BOARD
March 30, 1995
PADMA VISHNU PHATAK Vs. VISHNU VISHWANATH PHATAK
January 20, 1995
PALANPUR KARIANA MERCHANTS ASSOCIATION Vs. STATE OF GUJARAT
April 19, 1995
PANNABEN RAMESHCHANDRA SHETHJI Vs. STATE OF GUJARAT
March 28, 1995
PARITOSH MEGHRAJ CALLA Vs. GUJARAT UNIVERSITY
August 29, 1995
PARMAR BHIMJI GOVIND Vs. HEIRS OF PATEL VELJI RAMJI
October 7, 1995
PARSHOTTAM NAGINDAS Vs. ADWALPALKAR B R
July 26, 1995
PARSHOTTAMBHAI D PATEL Vs. STATE OF GUJARAT
July 31, 1995
PARSHURAM POTTERY WORKS CO LTD Vs. COMMISSIONER OF INCOME TAX
September 27, 1995
PATANI UTTAR GUJARAT CO OP HOUSING SOCIETY Vs. STATE OF GUJARAT
February 22, 1995
PATEL ANAND BHURA Vs. GUJARAT ELECTRICITY BOARD
April 28, 1995
PATEL ASHOKKUMAR BABULAL Vs. STATE OF GUJARAT
May 5, 1995
PATEL BACHUBHAI RAJSHIBHAI Vs. RAVAL HARIVALLABH ISHWARLAL
April 20, 1995
PATEL CHATURBHAI SHAMBHUDAS Vs. STATE OF GUJARAT
April 4, 1995
PATEL DALRAMBHAI UDESI Vs. BHIL JAMABHAI MADEVBHAI
March 31, 1995
PATEL KAUSHIKBHAI BHOGILAL Vs. Z K D N CHAKLANI PARABADI TRUST BAWLA
February 4, 1995
PATEL MEGHJIBHAI VITHALBHAI Vs. KHETIVADI UTPAN BAZAR SAMITI UPLETA
January 20, 1995
PATEL NARAYANBHAI S Vs. COLLECTOR OF VALSAD
February 6, 1995
PATEL RAJESHKUMAR MATHURBHAI Vs. STATE OF GUJARAT
December 22, 1995
PATHAN SARDARKHAN HATHIKHAN Vs. STATE OF GUJARAT
September 8, 1995
PRAFUL HARIRAI MUNSHI Vs. KANAKBEN CHANDRAKANT DESAI
June 16, 1995
PRAFUL MANILAL HARGADA Vs. JAMNAGAR MUNICIPAL CORPORATION
June 23, 1995
PRAFULLCHANDRA G VIPANI Vs. STATE OF GUJARAT
December 11, 1995
PRAHLADBHAI MANORDAS PATEL Vs. STATE OF GUJARAT
March 20, 1995
PRAHLADBHAI NATHUBHAI SONI Vs. DALICHAND HARILAL DOSHI
March 9, 1995
PRAHLADBHAI RSJARAM MEHTA Vs. POPATBHAI HARIBHAI PATEL
March 26, 1995
PRATAPBHAI RAMABHAI SOLANKI Vs. DIVISIONAL CONTROLLER GUJARAT STATE ROAD TRANSPORT CORPORATION
September 6, 1995
PRATAPJI CHANMAJI Vs. (THE) MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
January 24, 1995
PRAVINBHAI JASHBHAI PATEL Vs. STATE OF GUJARAT
August 5, 1995
PRAVINCHANDRA BHIKHUBHAI LOTA Vs. CHIEF ELECTRICAL OFFICER
January 13, 1995
PRINCIPAL, ARTS & SCIENCE COLLEGE, DABHOI TOWN, DISTT. VADODARA Vs. SUNIL KUMAR VIPINCHANDRA SHAH
January 21, 1995
PURUSHOTTAM DHARMASHI VAGHRI Vs. STATE OF GUJARAT
November 9, 1995
PUSHPENDRA CHANDRAPRAKASH SHARMA Vs. STATE
February 6, 1995
R C GAJJAR Vs. STATE OF GUJARAT
June 17, 1995
RADHASWAMI CO OPERATIVE HOUSING LIMITED Vs. R S SHAH COMPETENT AUTHORITY AND DEPUTY COLLECTOR BHAVNAGAR
March 24, 1995
RAGHUVIR PRASAD MALI Vs. THE GENERAL MANAGER, ARVIND MILLS, LTD. AND OTHERS
November 22, 1995
RAGHUVIRPRASAD MALI SECRETARY MAHA GUJARAT MILL MAZDOOR UNION Vs. GENERAL MANAGER ARVIND MILLS LIMITED
October 21, 1995
RAJAM BABU GULAM Vs. SUNDERBEN ANANDJI GALA
April 5, 1995
RAJATH LEASING AND FINANCE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 19, 1995
RAJESH DILIPKUMAR SHAH Vs. YOGESHKUMAR CHOKSHI
August 28, 1995
RAJESH NATVERLAL SHAH Vs. SURAT MUNICIPAL CORPORATION
November 22, 1995
RAJGOR KHIMJI HARIDAS Vs. MUKTICHANDA AMARSHI PATAVA
July 18, 1995
RAJKOT GYMKHANA CLUB Vs. WEALTH TAX OFFICER
April 5, 1995
RAJKOT MUNICIPAL CORPORATION Vs. KISHOR GOVIND
February 8, 1995
RAJYA GENERAL KAMDAR MANDAL Vs. VICE PREIDENT PACKART PRESS DIVISION OF AMBALAL SARABHAI ENTERPRISES BARODA
April 18, 1995
RAM AVTAR AGARWAL Vs. SUPRETENDENT ENGINEER BRM
July 12, 1995
RAMANBHAI M PARMAR Vs. AMBABEN HARGOVINDDAS
March 28, 1995
RAMANLAL C DESAI Vs. STATE OF GUJARAT
June 15, 1995
RAMANLAL MANILAL SHAH DIED Vs. GOVINDLAL PURSHOTTAMLAL
March 1, 1995
RAMANLAL SHAH Vs. STATE OF GUJARAT
March 30, 1995
RAMCHANDRA JAGANNATH Vs. STATE
March 20, 1995
RAMDEV DANGAL Vs. EXECUTIVE ENGINEER
March 31, 1995
RAMESHCHANDRA P PANCHAL Vs. VITHALBHAI P PATEL
July 31, 1995
RAMESHCHANDRA PUNJALAL PANOHAL Vs. TRIBHOVANDAS PARSHOTTAMDAS PATEL
July 31, 1995
RAMGOPAL SHRIRAM SHARMA Vs. STATE OF GUJARAT
September 13, 1995
RAMJI KACHARA PADALIYA Vs. PORBANDAR NAGARPALIKA
May 3, 1995
RAMKUVERSING BALDEVSING Vs. PRINCIPAL
December 21, 1995
RANA HAMIR AND OTHERS Vs. THE STATE OF GUJARAT
January 9, 1995
RANA SHAKTISINGH KHANUBHAI Vs. STATE OF GUJARAT
July 19, 1995
RANCHHODBHAI GALABHAI PATEL Vs. UNION OF INDIA
October 20, 1995
RANIYA BHIMA BHIL Vs. STATE OF GUJARAT
September 6, 1995
RANJIBHAI R VYAS Vs. A MAYANAGAR COLLECTOR OF ENTERTAINMENT TAX AHMEDABAD
January 16, 1995
RANJIT HOSIERY MILLS Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT INVESTIGATION
April 7, 1995
RANJITSINH S RATHOD Vs. STATE
February 6, 1995
RAYON SILK MILLS Vs. COMMISSIONER OF INCOME TAX
November 9, 1995
REGIONAL PROVIDENT FUND COMMISSIONER Vs. CONTINENTAL TEXTILES MILLS LIMITED
April 28, 1995
S L SUCHDAY Vs. STATE OF GUJARAT
February 7, 1995
S M CHRISTIAN Vs. REGISTRAR CO OPERATIVE SOCIETIES
July 28, 1995
S N PANDOR Vs. DISTRICT JUDGE DISTRICT COURT SABARKANTHA
February 21, 1995
S S MURTY Vs. STATE OF GUJARAT
March 10, 1995
SABBIRMIYA ALLARAKHA SAIYED Vs. COMMISSIONER OF POLICE VADODARA
February 17, 1995
SAKINA Vs. STATE OF GUJARAT
September 29, 1995
SAKINABEN JUSABHAI & OTHERS Vs. PRAJAPATI LALJI PUNJA
November 28, 1995
SALIM AHMED MATHADA Vs. AMINABAI HUSSEIN BELA
October 11, 1995
SAMUEL JOSEPH VAMESHA Vs. STATE OF GUJARAT
December 13, 1995
SANAND TEXTILE INDUSTRIES LIMITED Vs. NARANJI PERAJ TRANSPORT COMPANY
June 27, 1995
SANJIVANI BALVANT SALASKAR Vs. STATE OF GUJARAT
December 19, 1995
SANTOKBAI NARBHERAM BAROT Vs. RAMDAS DWARKADAS
July 10, 1995
SARDABEN ISHWARLAL AKHANI Vs. DIRECTOR OF ICDS SANKLIT BALVIKAS YOJANA
July 12, 1995
SAROJ KHUSHRU MAHUDAWALA Vs. STATE OF GUJARAT
January 30, 1995
SARVODAY CORPORATION Vs. GUJARAT ELECTRICITY BOARD
January 7, 1995
SATISHCHANDRA KANTILAL SHAH Vs. JAGDISHCHANDRA KANTILAL SHAH
June 26, 1995
SAVITABEN BALKRISHNA MANIAR Vs. AJANTA ESTATE AGENCY
December 5, 1995
SECRETARY HOME DEPARTMENT Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
December 19, 1995
SHAH ASHOKKUMAR MANILAL Vs. GANDHI VRAJLAL GABHRULAL
February 8, 1995
SHAH MAHESHCHANDRA GULABCHAND Vs. REGIONAL MANAGER S D R BANK OF BARODA SURAT
November 9, 1995
SHAH SHAILESH KUMAR VINODKUMAR Vs. ASHOK KUMAR VAJERAJ
April 10, 1995
SHAH SOMCHAND SHANKERLAL Vs. PATEL BALDEVBHAI AND OTHERS
July 21, 1995
SHAIKH ASIF IQBAL BAVAMIYA Vs. GUJ STATE ROAD TRANS CORPO
September 2, 1995
SHAKTI AUTO GARAGE Vs. ASSTT REGIONAL TRANSPORT OFFICER
March 9, 1995
SHANKERBHAI LALJIBHAI PATEL Vs. PATHABHAI PARBATBHAI GADHVI
February 22, 1995
SHANTABEN HARSHADBHAI CHAUDHARY Vs. STATE OF GUJARAT
August 7, 1995
SHANTADEVI P GAEKWAD Vs. SANGRAMSINH P GAEKWAD
May 4, 1995
SHANTIDEVI PRATAPSINH GAEKWAD AND OTHERS Vs. SANGRAMSINH P. GAEKWAD AND OTHERS
April 17, 1995
SHANTUBEN WD O DINESH HARIBHAI DAMOR Vs. STATE OF GUJARAT
September 11, 1995
SHARDABEN PANKAJKUMAR VYAS Vs. PANKAJKUMAR SURESHCHANDRA VYAS
February 2, 1995
SHAYAM BHIKHABHAI Vs. STATE OF GUJARAT
January 23, 1995
SHETH FAKIRBHAI DHAGUBHAI Vs. JASHBHAI SHIVABHAI PATEL
April 6, 1995
SHILPA PARK CO OP HOUSING SOCIETY LIMITED Vs. SURAT URBAN DEVELOPMENT AUTHORITY
November 22, 1995
SHIRAM CONSTRUCTION CO Vs. VIJAYA BANK
October 10, 1995
SHIRINBAI DUNGAJI DARUWALA Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTROR AHMEDABAD
May 2, 1995
SHIVABHAI GAJMALBHAI Vs. STATE OF GUJARAT
December 14, 1995
SHIVILABEN Vs. PRAHLADBHAI ATMARAM
February 4, 1995
SHRIMANT SANGRAMSINH PRATAPSINHRAO GAEKWAD Vs. SHANTADEVI PRATAPSINH GAEKWAD
May 5, 1995
SHRINIKETAN MEMBERS ASSN AND ANUJ MEMBERS ASSN Vs. APPROPRIATE AUTHORITY
October 20, 1995
SHYAMSUNDER NIRANJANLAL GUPTA Vs. ALPA MARKETING ENTERPRISES & ORS.
June 19, 1995
SIM BHARTIBEN BIPIN PANCHAL Vs. UNION OF INDIA
July 5, 1995
SOHANBEN Vs. RANDEVIBEN NANDLAL SHAH
September 29, 1995
SONAL DEPARTMENT STORES Vs. KASHAMBHAI GAFARBHAI
January 11, 1995
SONI NARANDAS SUKHLAL Vs. DECEASED HARILAL JETHALAL
February 4, 1995
SPECIAL LAND ACQUISITION OFFICER Vs. SHANAJI NATHAJI THAKORE
February 4, 1995
SPECIAL LAND ACQUISITION OFFICER Vs. PATEL BHAGWANDAS K
June 14, 1995
STATE BANK OF INDIA GANDHINAGAR KACHCHH Vs. PRAKASH DHIRAJLAL SHETH
July 19, 1995
STATE OF GUJARAT Vs. BIPIN N SHAH DIRECTOR BEEP JYOTI ENG PRIVATE LIMITED
July 24, 1995
STATE OF GUJARAT Vs. SHAHENAZBANU ASHRAFALI MINOR
July 13, 1995
STATE OF GUJARAT Vs. MUSTAQ MUSA DUNGARIA
September 4, 1995
STATE OF GUJARAT Vs. JAYANTILAL MAGANLAL PATEL
August 4, 1995
STATE OF GUJARAT Vs. AARCEE CONSTRUCTION CO
August 4, 1995
STATE OF GUJARAT Vs. PREMJI DEVJI
October 13, 1995
STATE OF GUJARAT Vs. MALI RANCHHOD KHETA
November 11, 1995
STATE OF GUJARAT Vs. HASMUKH alias BHIKHA GOVA HARIJAN
November 13, 1995
STATE OF GUJARAT Vs. NARESHBHAI HARIBHAI TANDEL
September 27, 1995
STATE OF GUJARAT Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
December 19, 1995
STATE OF GUJARAT Vs. JALARAM AGENCIES JUNAGADH
December 21, 1995
STATE OF GUJARAT Vs. GANGAJI RAMJI
June 21, 1995
STATE OF GUJARAT Vs. PRATAP AMICHAND
June 20, 1995
STATE OF GUJARAT Vs. JAYSUKH alias HARSUKH HAKUBHAI
March 20, 1995
STATE OF GUJARAT Vs. GORDHANBHAI BECHARBHAI PATEL
March 10, 1995
STATE OF GUJARAT Vs. K C KAKKAD
March 27, 1995
STATE OF GUJARAT Vs. SHYAMSUNDER RADHEKISHAN RUNGATA
March 22, 1995
STATE OF GUJARAT Vs. USHA RE ROLLING MILLS PRIVATE LIMITED
March 30, 1995
STATE OF GUJARAT Vs. KAMALSINH MUNSHIRAM KUMAR
March 30, 1995
STATE OF GUJARAT Vs. BILLAH AHMAD UMARALI SHEIKH
March 30, 1995
STATE OF GUJARAT Vs. T P STEEL AND ROLLING MILLS BOTAD
March 29, 1995
STATE OF GUJARAT Vs. AMRA ARJAN DHAMOL
April 3, 1995
STATE OF GUJARAT Vs. B N LEUVA
April 3, 1995
STATE OF GUJARAT Vs. DARIYASING TARACHAND JHAT
April 1, 1995
STATE OF GUJARAT Vs. LAKSHMAN SINH KHUMANJI BAROT
February 2, 1995
STATE OF GUJARAT Vs. GOBAR alias GOPAL TAPUBHAI DHOLARIYA
January 31, 1995
STATE OF GUJARAT Vs. HARIBHAI VITHALBHAI THAKAR
January 27, 1995
STATE OF GUJARAT Vs. DALIBEN NARAN
January 21, 1995
STATE OF GUJARAT Vs. PRADIPKUMAR GANDALAL SHAH
January 21, 1995
STATE OF GUJARAT Vs. ZAVERBHAI KABABHAI
January 10, 1995
STATE OF GUJARAT Vs. CHANDUBHAI RAMJIBHAI PATEL
January 10, 1995
STATE OF GUJARAT Vs. MAFATLAL NATHUBHAI NAYAK
January 17, 1995
STATE OF GUJARAT Vs. CHANDRIKABEN SHARADKUMAR THAKAR
January 20, 1995
STATE OF GUJARAT Vs. BOMBAY NOVELTY
January 19, 1995
STATE OF GUJARAT Vs. BABU LAVJI JALIA
February 7, 1995
STATE OF GUJARAT Vs. SOHANLAL TRIKAMCHAND SHAH
February 7, 1995
STATE OF GUJARAT Vs. SHAIKH LALA SHAIKH BALU
February 10, 1995
STATE OF GUJARAT Vs. RATILAL MAGANLAL SHAH
February 9, 1995
STATE OF GUJARAT Vs. JITSINH BHIKHABHAI RANA
February 16, 1995
STATE OF GUJARAT Vs. RAVINDRA BALASAHEB DESHMUKH
February 16, 1995
STATE OF GUJARAT Vs. KHEMCHAND MADHAVLAL SUTHAR
January 23, 1995
STATE OF GUJARAT Vs. FAKIRBHAI JIVABHAI CHAUHAN AND OTHERS
January 28, 1995
STATE OF GUJARAT Vs. MAHMAD alias MUNNO USMANBHAI CHAUHAN
December 22, 1995
SUBHLAXMI MILLS LIMITED Vs. DUDHABHAI BECHARBHAI
April 26, 1995
SUJAL ATUL MUNSHI Vs. STATE OF GUJARAT
August 17, 1995
SURAT ELECTRICITY COMPANY LIMITED Vs. RAJESHWARIBEN JAMIETRAM
July 4, 1995
SURAT JILLA KHEDUT SAMAJ Vs. STATE OF GUJARAT
March 24, 1995
SURAT MAHANAGAR PALIKA Vs. GOVINDBHAI DHANJIBHAI MISTRY
February 22, 1995
SURAT TEXTILE MILLS LIMITED Vs. UNION OF INDIA
January 19, 1995
SURESH GOVINDJI KELKAR Vs. RADIAL DAHYABHAI
July 7, 1995
SURESHKUMAR S MARVADI Vs. PRABHUDAS JIVANLAL PANCHAL
July 26, 1995
SURYA KIRAN ASSOCIATION Vs. APPROPRIATE AUTHORITY
June 26, 1995
SURYAKUMAR S THAKER Vs. DISTRICT DEVELOPMENT OFFICER MEHSANA
December 8, 1995
SUSHILABEN RAMESHCHANDRA DOSHI Vs. COMPETENT OFFICER AND ADDL COLLECTOR ULC RAJKJOT
August 3, 1995
SUVARNABEN WD O THAKORLAL GORDHANDAS Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR U L C AHMEDABAD
April 21, 1995
T S PANDYA Vs. STATE OF GUJARAT
July 18, 1995
TANKER OWNERS AND OPERATORS ASSOCIATION Vs. CENTRAL BOARD OF DIRECT TAXES
March 27, 1995
TARABEN RAMANBHAI PATEL Vs. INCOME TAX OFFICER
April 5, 1995
THAKOORANI FOOLKUNVERBA RANJITSINHJI Vs. INDUMATI KANTILAL PARIKH
July 19, 1995
THAKORBHAI BHANABHAI PATEL Vs. STATE OF GUJARAT & ORS.
March 23, 1995
THAKORE JIGNAKUMA RANJITSINH Vs. DISTRICT PRIMARY EDCUATION OFFICER
September 11, 1995
THAKORE SHRI CHELSINHJI NATHUSINHJI CHAUHAN Vs. STATE OF GUJARAT
January 11, 1995
TILOK TEXTILE MILLS LIMITED SURAT Vs. UNION OF INDIA
February 9, 1995
TOHELRAM RAVALDAS GIDWANI Vs. PARSHOTAMDAS CHHAGANLAL SHAH
July 14, 1995
TRAINED NURSES ASSOCIATION OF INDIA GUJARAT STATE BRANCH Vs. STATE OF GUJARAT
July 17, 1995
TRUSTEES OF E M HIGH SCHOOL TRUST Vs. KULUMBEN GULAMNABI MOMIN
July 4, 1995
UCHITKUMAR ALIAS GONDIYA AND OTHERS Vs. KOLTE ELECTROPIATERS
July 31, 1995
UDAYSINH SHANKERSINH ZALA Vs. S D VADERA ADDL DEVELOPMENT COMMISSIONER
April 7, 1995
UJVAL PRODUCTS Vs. STATE
February 4, 1995
UNION OF INDIA Vs. PURE BEWERAGES LTD.
January 17, 1995
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DESAI BABARBHAI MANEKLAL
June 23, 1995
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAMANBHAI KACHARABHAI RAVAL
November 23, 1995
URESH MANEKLAL SHAH Vs. STATE OF GUJARAT
March 8, 1995
USHA KULKARNI Vs. UNION OF INDIA
September 8, 1995
V J TRIVEDI Vs. VEENABEN HASUKHBHAI PARIKH
February 4, 1995
V K BHATT PROVIDENT FUND INSPECTOR Vs. ARYODAYA GINNING MILLS LIMITED
June 22, 1995
V.M. MODI Vs. STATE OF GUJARAT
February 22, 1995
V.P. SINGHAL, OFFICIAL LIQUIDATOR Vs. CHATRABHUJDAS CHIMANLAL
March 29, 1995
VADODARA MUNICIPAL CORPORATION Vs. GAJENDRA R DHUMAL
February 14, 1995
VADODARIA VADILAL HIRACHAND Vs. THAKAR JAYANTILAL MAGANLAL
August 1, 1995
VAGHER AMAD HUSHEN Vs. SECRETARY G E BOARD
February 10, 1995
VALIMOHMAD KAMALBHAI Vs. PRAJAPATI MOTILAL VIRABHAI
August 8, 1995
VALLABHBHAI KANJIBHAI THAKKAR Vs. TARABEN KANTILAL SHAH
December 22, 1995
VANDIYA PARSHISH J Vs. VICE CHANCELLOR GUJARAT UNIVERSITY
February 6, 1995
VASANTBEN LABHUBHAI Vs. STATE OF GUJARAT
November 17, 1995
VASANTILAL RAMANLAL KANSARA Vs. VIRAMGAM MUNICIPALITY
January 11, 1995
VEETRAG HOLDING COMPANY LIMITED Vs. GUJARAT STATE TEXTILE CORPORATION LIMITED
December 8, 1995
VIJAYSING DHARAMDAS THAKAR Vs. STATE OF GUJARAT
December 6, 1995
VINODBHAI JAYANTILAL ZAVERI Vs. DIRECTOR OF INSPECTION INVESTIGATION
April 7, 1995
VINODCHANDRA SHANTILAL DAVE Vs. SANAND TALUKA SAMAJ KALYAN SANGH
March 27, 1995
VINOYAK SYNTHETICS PRIVATE LIMITED Vs. GUJARAT ELECTRICITY BOARD
February 4, 1995
VIPRA GABHARUBHAI BHANJI Vs. SANGHVI HARILAL CHHAGANLAL
December 12, 1995
VISHAL RAJENDRA TRIVEDI Vs. STATE OF GUJARAT
October 13, 1995
VISHAL RAJENDRA TRIVEDI II Vs. STATE OF GUJARAT
October 20, 1995
VISHANDAS GANGARAM KHATRI Vs. UNION OF INDIA
February 24, 1995
VOHRA SALEBHAI ABDUL HUSAINE MASTER TRUST Vs. COLLECTOR BANASKANTHA DISTRICT
August 22, 1995
VRAJLAL J GANATRA Vs. PURUSHOTTAM S SHAH
August 2, 1995
VXL INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
April 26, 1995
WINDER FOODS LIMITED Vs. UNION OF INDIA
January 19, 1995
YAKUB ISMAIL CHHIPA Vs. DISTRICT MAGISTRATE BHARUCH
July 7, 1995
YOGESH P SUKHANANDI Vs. STATE OF GUJARAT
November 21, 1995
YOGESHBHAI JASVANTBHAI MODI Vs. N A VORA DEPUTY SECRETARY FOOD AND CIVIL SUPPLIES DEPARTMENT GANDHINAGAR
January 30, 1995
ZAVERCHAND POPATLAL SUMERIA Vs. STATE OF GUJARAT
September 6, 1995
ZENITH PROCESSING MILLS Vs. COMMISSIONER OF INCOME TAX
September 28, 1995
ZUBEDABIBI RASIDKHAN PATHAN Vs. STATE OF GUJARAT
March 9, 1995