Case Index

Title
Date
A B N AMRO BANK Vs. INDIAN RAILWAY FINANCE ORPORATION LIMITED
November 10, 1995
A F FERGUSON AND CO Vs. LALITA KHANNA
November 1, 1995
A N PANDEY Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
October 27, 1995
A S OJHA Vs. UNIVERSITY OF DELHI
May 5, 1995
A VILASINI Vs. LAXMAN DASS
July 7, 1995
A.K. AGGARWAL Vs. SHANTI DEVI
October 17, 1995
AAREY DRUGS AND PHARMACEUTICALS LTD Vs. APPELLATE AUTHORITY FOR INDUS AND FIN RECONSTRUCTION TARAPUR ACID AND ALKALIES PRIVATE LIMITED
May 17, 1995
ABDUL HAMID Vs. STATE
March 15, 1995
ABDUL HAMID Vs. CHARANJIT MEHRA
October 17, 1995
ABDUL MAJEEB ABDUL WAJID Vs. GULFARN EXPORTERS
February 8, 1995
ABDUL RAZAK Vs. KALI CHARAN
January 19, 1995
ABDUL SALAM Vs. HANS RAJ
November 9, 1995
ABID ALI KHAN Vs. UNION OF INDIA
February 13, 1995
ADARSH PAL SINGH Vs. DIDAR SINGH
August 1, 1995
ADVANCE COMMERCIAL CO. LTD. Vs. DALMIA CEMENT LTD.
November 23, 1995
AFRO ASIAN AGRO PRODUCTS SINGAPORE PRIVATE LIMITED Vs. PYRITES PHOSPHATE AND CHAMICALS LIMITED
August 1, 1995
AGRICULTURAL PRODUCE MARKETING COMMITTEE Vs. POTATO AND ONION MERCHANT ASSOCIATION
December 7, 1995
AGRICULTURAL PRODUCE MARKETING COMMITTEE Vs. UNION OF INDIA
February 13, 1995
AHULWALIA CONTRACTS INDIA LIMITED Vs. UNION OF INDIA
July 7, 1995
AIR FINANCE Vs. UNION OF INDIA
August 9, 1995
AJANTA TUBES LIMITED Vs. UNION OF INDIA
July 26, 1995
AJAY SOOD Vs. UNION OF INDIA
September 1, 1995
AKHILESH KUMAR TYAGI Vs. UNION OF INDIA
September 1, 1995
AKHILESH KUMAR TYAGI Vs. UNION OF INDIA
September 18, 1995
ALKA Vs. R K GAUTAM
November 2, 1995
ALL INDIA CYCLE RICKSHAW OPERATORS UNION REGD Vs. MUNICIPAL CORPORATION OF DELHI
April 4, 1995
AMAR SINGH Vs. STATE DELHI ADMN
December 5, 1995
Amar Singh Vs. State (Delhi Administration)
September 5, 1995
AMI CHAND Vs. STATE
July 1, 1995
AMIRI ALI LIGAGA Vs. STATE
November 16, 1995
AMRIT BANASPATI COMPANY LIMITED Vs. UNION OF INDIA
September 19, 1995
AMRIT SINGH Vs. STATE
May 1, 1995
ANAND GOPAL JHANGIR Vs. K D BERI
November 8, 1995
ANANT RAJ AGENCIES PRIVATE LIMITED Vs. RAJINDERJAINA
September 1, 1995
ANIL KUMAR Vs. UNION OF INDIA
April 27, 1995
ANIL KUMAR NAHAR Vs. SAMANTHA NEELU NAHAR
September 4, 1995
ANSUYA PARSHAD Vs. SECRETARY MINISTRY OF HOME AFFAIRS
September 1, 1995
ANSUYA PARSHAD Vs. SECRETARY MINISTRY OF HOME AFFAIRS
August 23, 1995
ANWAR ELAHI Vs. VINOD MISRA
November 1, 1995
ANZ GRINDLAYS BANK Vs. NHPC LIMITED
October 10, 1995
ANZ GRINDLAYS BANK PLC Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
May 18, 1995
ARCHITECTS BUREAU Vs. DELHI AGRICULTURAL MARKETING BOARD
July 4, 1995
ARCHITECTS BUREAU Vs. DELHI AGRICULTURAL MARKETING BOARD
July 31, 1995
ARIF Vs. STATE
November 1, 1995
Ariri All Ligaga Vs. State
November 16, 1995
ARPHI ELECTRONICS PRIVATE LIMITED Vs. UNION OF INDIA
March 22, 1995
ARVIND BHANDARI Vs. RESERVE BANK OF INDIA
April 26, 1995
ARVIND CONSTRUCTION CO PRIVATE LIMITED Vs. ENGINEERING PROJECTS
January 1, 1995
ARVIND CONSTRUCTION COMPANY LIMITED Vs. ENGINEERING PROJECTS
January 6, 1995
ARVIND KUMAR Vs. RAJESH KUMAR
May 9, 1995
ASHOK FOUNDRY AND METAL WORKS Vs. UNION OF INDIA
August 14, 1995
ASHOK K MITTAL Vs. UNIVERSITY OF DELHI
October 19, 1995
ASHOK KUMAR Vs. STATE
September 15, 1995
ASHOK KUMAR Vs. SANJEEV GUPTA
August 1, 1995
ASHOK KUMAR Vs. STATE
January 10, 1995
ASHOK KUMAR CHHABRA Vs. URBAN IMPROVEMENT COMPANY PRIVATE LIMITED
August 8, 1995
ASHOK RAI Vs. SONA DEVI
August 1, 1995
ASHOKA WOOLLEN MILLS Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
February 22, 1995
ASIA FOUNDATION AND CONSTRUCTION LIMITED Vs. OIL AND NATURAL GAS COMMISSION
September 22, 1995
ASSOCIATED BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
August 23, 1995
ASSOCIATED CEMENT COMPANIES LIMITED Vs. UNION OF INDIA
January 1, 1995
ATTAUR REHMAN Vs. MUNICIPAL CORPORATION OF DELHI
July 17, 1995
ATUL KUMAR Vs. RAM AVTAR GUPTA
August 23, 1995
ATUL TALWAR Vs. VINOD KUMAR KHURANA
December 22, 1995
AZIZ UL REHMAN Vs. STATE
March 2, 1995
B B SAXENA Vs. MITHLESH RANI
April 19, 1995
B G SARASWAT Vs. ENGINEERS INDIA LIMITED
December 1, 1995
B K SHARMA Vs. UNION OF INDIA
April 19, 1995
B L KAPUR Vs. ALLAHABAD BANK
November 9, 1995
B L NIJHAWAN Vs. SATISH RAY KAPOOR
July 1, 1995
B N DORA PRASAD Vs. HOTEL SAMRAT
February 8, 1995
B P CHAUDHARY Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
December 15, 1995
B P SHARMA Vs. UNION OF INDIA
January 3, 1995
B P SHARMA Vs. UNION OF INDIA
April 6, 1995
B S VERMA Vs. GORDHAN SHARMA
August 2, 1995
BABU LAL Vs. STATE
May 1, 1995
BABU RAM SHARMA Vs. KAMLA DEVI
May 9, 1995
BADRI Vs. STATE
November 24, 1995
BAKSHI RAM Vs. DELHI DEVELOPMENT AUTHORITY
February 1, 1995
BALAJI TRADERS Vs. D E S U
September 8, 1995
BALBIR SINGH Vs. A D M REVENUE
January 1, 1995
BALRAJ NARINDER KUMAR Vs. UNION OF INDIA
April 20, 1995
BALVINDER KAUR Vs. UNION OF INDIA
July 20, 1995
BALWANT SINGH Vs. INDRAPRASTHA BUILDERS PRIVATE LIMITED
September 6, 1995
BANK OF BARODA Vs. S K AGGARWAL
December 15, 1995
BANSAL EXPORTS PRIVATE LIMITED Vs. UNION OF INDIA
July 26, 1995
BANSHI RAM Vs. DELHI DEVELOPMENT AUTHORITY
February 20, 1995
BANWARI LAL RADHE MOHAN Vs. PUNJAB STATE CO OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
August 11, 1995
BASUMATI MAHAJAN Vs. FOREMOST INDUSTRIES INDIA LIMITED
September 1, 1995
BATRA STEELS Vs. COMMISSIONER OF SALES TAX
January 2, 1995
BEDI AND BEDI ASSOCIATES Vs. UNION OF INDIA
March 1, 1995
BENNETT COLEMAN AND CO LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCE RECONSTRUCTION
July 19, 1995
BHAGAWANA DECD Vs. RADHEY SHYAM
September 29, 1995
BHAGWAN DAS Vs. MUNICIPAL CORPORATION OF DELHI
August 14, 1995
BHAGWAN DASS Vs. STATE
January 11, 1995
BHAI RAM Vs. MADAN LAL GUPTA
January 1, 1995
BHARAT ELECTRONICS LIMITED Vs. CHIEF LABOUR COMMISSIONER
December 4, 1995
BHARAT SINGH Vs. UNION OF INDIA AND ANR.
September 26, 1995
BHARAT STARCH INDUSTRIES LIMITED Vs. PRUDENT INTERNATIONAL SHIPPING AND TRADING COMPANY LIMITED
September 15, 1995
BHARAT STARCH INDUSTRIES LIMITED Vs. PRUDENT INTERNATIONAL SHIPPING AND TRADING LIMITED
February 24, 1995
BHARATI CHADHA Vs. RANBAXY LABORATORIES LIMITED
December 1, 1995
BHARTU Vs. INDIAN EXPRESS NEWSPAPERS
January 17, 1995
BHULAN Vs. LAND ACQUISITION COLLECTOR AND OTHERS
December 15, 1995
BHULLAN Vs. EHSAN ELAHI
July 18, 1995
BHUPINDER SINGH Vs. UNION OF INDIA
November 23, 1995
BIBA CHEM PRIVATE LIMITED Vs. HI TECH CARBON
August 1, 1995
BIJAI SINGH SARDAR BHAHDUR OBI DECD Vs. UNION OF INDIA
April 19, 1995
BIMLA DEVI Vs. NEW INDIA ASSURANCE CO. LTD
April 7, 1995
BINA GUPTA Vs. R K KOHLI
August 17, 1995
BINDAL TOYS Vs. GEMINI TOYS
July 1, 1995
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED Vs. TEK CHAND
November 8, 1995
BISHAMBER NATH Vs. UNION OF INDIA
August 31, 1995
BISHAN SWARUP GUPTA Vs. STATE
January 20, 1995
BOOTA RAM Vs. STATE
April 17, 1995
BOROSIL GLASS WORKS LIMITED Vs. O P BATRA
November 10, 1995
BRIGHT FOOD INDS Vs. NEW DELHI MUNICIPAL CORPORATION
August 21, 1995
BURLINGTON HOME SHOPPING PRIVATE LIMITED Vs. RAJNISH CHIBBER
October 20, 1995
BUSINESS BANK Vs. UNITED BANK OF INDIA
September 13, 1995
C AND J CLARK INTERNATIONAL LIMITED Vs. CLARKS SPORTS SHOE FACTORY
August 31, 1995
C B SHARMA Vs. UNION OF INDIA
August 11, 1995
C P GUPTA Vs. UNION OF INDIA
September 1, 1995
C R GULATI Vs. UNION OF INDIA
November 1, 1995
C.B. SHARMA Vs. UNION OF INDIA
August 7, 1995
CANARA BANK Vs. TELEVOX INDIA PRIVATE LIMITED
December 1, 1995
CANBANK FINANCIAL SERVICES LIMITED Vs. GITANJLI MOTORS LIMITED
January 6, 1995
CAPITAL CO OP INDUSTRIAL SOCIETY LIMITED Vs. REGISTRAR CO OP SOCIETIES
November 27, 1995
CASTROL LIMITED Vs. SUBHASH KAPOOR
January 3, 1995
CENTRAL BANK OF INDIA Vs. NARESH ELECTRIC CO
May 3, 1995
CENTRAL BANK OF INDIA Vs. M/S NARESH ELECTRIC CO.
March 3, 1995
CENTRAL WAREHOUSING CORPORATION Vs. UPPAL ENGINE CONST PRIVATE LIMITED
October 18, 1995
CHAMAN LAL JAIN Vs. ARUN KUMAR JAIN
May 23, 1995
CHAMELI DEVI Vs. UNION OF INDIA
July 17, 1995
CHAND FABRICATORS (P) LTD. Vs. GEETA FOOD PRODUCTS AND ANOTHER
August 21, 1995
CHANDER PRAKASH Vs. STATE (DELHI ADMN )
March 16, 1995
CHANDER PRAKASH Vs. STATE
August 7, 1995
CHANDER PRAKASH Vs. STATE DELHI ADMINISTRATION
March 1, 1995
CHANDNI LUTHRA Vs. ANIL BHANDARI
January 1, 1995
CHANDRASWAMY Vs. CENTRAL BUREAU OF INVESTIGATION
November 24, 1995
CHARAN KAUR AND OTHERS Vs. SHRI SURIST PAL SINGH OBEROI AND OTHERS
July 27, 1995
CHARANJIT SINGH GABA Vs. UNION OF INDIA
July 10, 1995
CHARAT SINGH AND CO Vs. MANJIT SINGH
October 1, 1995
CHAUDHARY CONSTRUCTION CO Vs. MUNICIPAL CORPORATION OF DELHI
August 1, 1995
CHEM-CROWN INDIA LTD. Vs. SPORTS EQUIPMENT (P.) LTD.
November 9, 1995
CHETAN C BIJLANI Vs. L C BIJLANI
March 27, 1995
CHHATTAR EXTRACTION LIMITED Vs. KOCHAR OIL MILLS LIMITED
August 17, 1995
CHHOTE LAL Vs. GOVERNMENT OF INDIA
January 17, 1995
CHHOTU Vs. UNION OF INDIA AND ANOTHER
September 26, 1995
CHIRONJI LAL GARG Vs. MOHAN SINGH CHOPRA
October 1, 1995
CIBA GEIGY LTD Vs. CROSSLANDS RESEARCH LABORATORIES LTD
December 15, 1995
CIVIL ENGINEERS INDIA Vs. DELHI DEVELOPMENT AUTHORITY
August 23, 1995
CLASSIC MOTORS LIMITED Vs. MARUTI UDYOG LIMITED
February 3, 1995
CLIFTON ELECTRONIKS Vs. LT GOVERNOR
February 14, 1995
COLGATE PALMOLIVE COMPANY Vs. SUNDEEP ENTERPRISES
July 1, 1995
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LIMITED
May 26, 1995
COMMISSIONER OF INCOME TAX Vs. COMFORT LIVING HOTEL PRIVATE LIMITED
July 28, 1995
COMMISSIONER OF INCOME TAX Vs. KHOSLA K G COMPRESSORS LIMITED
August 23, 1995
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LIMITED
September 4, 1995
COMMISSIONER OF INCOME TAX Vs. RAJ VIKAS QUARRIES P LTD
December 15, 1995
COMMISSIONER OF INCOME TAX Vs. PUNJAB NATIONAL BANK
September 20, 1995
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LIMITED
September 18, 1995
COMMISSIONER OF INCOME TAX Vs. MOTI LAL SHARMA
February 22, 1995
COMMISSIONER OF INCOME TAX Vs. CHETAN DASS LACHHMAN DASS
March 1, 1995
COMMISSIONER OF INCOME TAX Vs. MOHTA ELECTROSTEEL LIMITED
March 22, 1995
COMMISSIONER OF INCOME TAX Vs. SITA RAM VIJAY KUMAR
March 21, 1995
COMMISSIONER OF INCOME TAX Vs. J K SYNTHETICS LIMITED
March 10, 1995
COMMISSIONER OF INCOME TAX Vs. COCA COLA EXPORT CORPN
May 5, 1995
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED
May 1, 1995
COMMISSIONER OF INCOME TAX Vs. CHANDER BHAN RAJ KUMAR
May 15, 1995
COMMISSIONER OF INCOME TAX Vs. PRAYAGDASS RAJGARHIA
May 16, 1995
COMMISSIONER OF INCOME TAX Vs. RAGHUVINDRA SINGH
April 4, 1995
COMMISSIONER OF INCOME TAX Vs. UTTAM SINGH AND SONS
April 25, 1995
COMMISSIONER OF INCOME TAX Vs. PRATEEK FINANCE AND INVESTMENT COMPANY LIMITED
April 26, 1995
COMMISSIONER OF INCOME TAX Vs. SANWAL DASS MIRI MAL
November 21, 1995
COMMISSIONER OF INCOME TAX Vs. BHARAT STEEL TUBES LIMITED
November 15, 1995
COMMISSIONER OF INCOME TAX DELHI Vs. J K SYNTHETICS LIMITED
November 13, 1995
COMMISSIONER OF INCOME TAX DELHI CENTRAL I Vs. ORISSA CEMENT LIMITED
March 20, 1995
COMMISSIONER OF INCOME TAX DELHI II NEW DELHI Vs. MEHTA ELECTROSTEEL LIMITED
March 8, 1995
COMMISSIONER OF WEALTH TAX Vs. AJAY KUMAR SOOD
October 18, 1995
COMMODORE C P GEORGE Vs. CHIEF OF NAVAL STAFF
May 8, 1995
COMMON CAUSE Vs. UNION OF INDIA
January 1, 1995
COMMON CAUSE Vs. UNION OF INDIA
December 6, 1995
COMPENTITION REVIEW PRIVATE LIMITED Vs. N N OHJA
December 20, 1995
COMPUTECH INTERNATIONAL LIMITED Vs. O N G C LIMITED
September 8, 1995
CORONATION CONSTRUCTION PRIVATE LIMITED Vs. GUJARAT HEAVY CHEMICALS LIMITED
December 14, 1995
CORONATION MRKTG SERVICES LIMITED Vs. MMTC LIMITED
December 1, 1995
CORPORATE VOICE PRIVATE LIMITED Vs. UNIROLL LEATHER INDIA LIMITED
September 15, 1995
CORPORATION BANK Vs. MONTANA INTERNATIONAL
January 12, 1995
COURT ON ITS MOTION RE Vs. D R LAKHANI
January 30, 1995
COURT ON ITS OWN MOTION Vs. B K SHARMA
January 30, 1995
COURT ON ITS OWN MOTION Vs. H C AGGARWAL
November 27, 1995
CUREWELL INDIA LIMITED Vs. INDERJIT SINGH
February 1, 1995
D C ANAND Vs. UNION OF INDIA
February 23, 1995
D C M DATA SYSTEM Vs. UNION OF INDIA
March 16, 1995
D C M LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
August 8, 1995
D C SANKHLA Vs. ASHOK K PARMAR
January 24, 1995
D D AXLES PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
January 23, 1995
D F L UNITED LTD Vs. COMMISSIONER OF INCOME TAX NEW DELHI
September 14, 1995
D L F UNITED LIMITED Vs. COMMISSIONER OF INCOME TAX
September 14, 1995
D N AHIUWALIA Vs. A N WANCHOO
February 2, 1995
D N SHARMA Vs. S P SURI
July 1, 1995
D P BHALLA Vs. CEMENT CORPORATION OF INDIA LIMITED
March 20, 1995
D P SINGH Vs. ENGINEERING PROJECTS INDIA LIMITED
January 6, 1995
D S MEHTA Vs. COMMISSIONER OF INCOME TAX
February 10, 1995
DAFFODILS PERFUMES AND CHEMICALS INDUS Vs. DAFFODIL CHEMICAL P LTD
February 10, 1995
DALIP KUMAR ALIAS PINKI Vs. STATE
January 23, 1995
DALJIT SINGH KANG Vs. UNION OF INDIA
November 3, 1995
DALMIA CEMENT BHARAT LIMITED Vs. ADVANCE COMMERCIAL COMPANY LIMITED
January 10, 1995
DALMIA DAIRY INDUSTRIES LIMITED Vs. STATE TRADING CORPORATION OF INDIA
March 1, 1995
DALNIR SINGH Vs. UNION OF INDIA
February 14, 1995
DARSHAN LAL Vs. UNION OF INDIA
July 6, 1995
DARSHAN SINGH Vs. UNION OF INDIA
February 9, 1995
DARSHAN SINGH Vs. AVTAR SINGH
March 7, 1995
DAYA CHAND JAIN Vs. RAKESH KUMAR
September 14, 1995
DCM SHRIRAM INDUSTRIES LIMITED Vs. UNION OF INDIA
August 22, 1995
DELHI DEVELOPMENT AUTHORITY Vs. R K GUPTA
August 3, 1995
DELHI DEVELOPMENT AUTHORITY Vs. I.S. REKHI AND SONS
March 31, 1995
DELHI DEVELOPMENT AUTHORITY Vs. R K DHAWAN
March 1, 1995
DELHI DEVELOPMENT AUTHORITY Vs. MAJ RETD I S REKHI AND SONS
March 1, 1995
DELHI DEVELOPMENT AUTHORITY Vs. BENNETE COLEMAN AND COMPANY LIMITED
January 18, 1995
DELHI DEVELOPMENT AUTHORITY Vs. RAMESH KUMAR
November 9, 1995
DELHI FIRE SERVICE KARMACHARI SANGH REGD Vs. MUNICIPAL CORPORATION OF DELHI
October 10, 1995
DELHI HIGH COURT BAR ASSOCIATION Vs. UNION OF INDIA SECT DEPPT OF ECO AFFAIRS BANKING DEVISION MINISTRY OF FINANCE
March 10, 1995
DELHI LABOUR UNION Vs. UNION OF INDIA
September 1, 1995
DELHI PARIVAHAN MAZDOOR SANGH Vs. LT GOVERNOR DELHI ADMINISTRATION
September 22, 1995
DELHI STATE ENTREPRENEURS ASSOCIATION REGD Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION
February 15, 1995
DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION LIMITED Vs. D R MEHRA AND SONS
November 1, 1995
DELHI TRANSPORT CORPORATION Vs. ARUNA SAWHNEY
February 22, 1995
DELHI TRANSPORT CORPORATION Vs. SUDERSHAN YADAV
January 24, 1995
DELHI TRANSPORT CORPORATION Vs. DELHI ADMINISTRATION
January 27, 1995
DELHI URBAN HOUSE OWNERS WELFARE ASSOCIATION J P JAIN Vs. UNION OF INDIA
September 18, 1995
DES RAJ Vs. TEK RAM
August 1, 1995
DEV ARORA Vs. SUPER PARTS PRIVATE LIMITED
August 1, 1995
DEVI CHARAN Vs. STATE
February 6, 1995
DEVI PRASHAD SHARMA Vs. STATE
December 14, 1995
DEVI RAM Vs. DEWAN SINGH
September 1, 1995
DEVINDER SINGH Vs. UNIL JAIN
September 13, 1995
DEVINDER SINGH Vs. UNION OF INDIA
January 3, 1995
DEVINDER SINGH Vs. MUNICIPAL CORPORATION OF DELHI
November 9, 1995
DHANESH SHARMA AND ANR. Vs. RAJESH SHARMA AND ORS.
October 9, 1995
DHANRAJ GUPTA Vs. SAVITRI MALHOTRA
November 1, 1995
DHARAM SINGH AND OTHERS Vs. UNION OF INDIA
November 3, 1995
DHARAMBIR SINGH Vs. SHANTI DEVI
July 12, 1995
DILBAGH SINGH Vs. STATE
August 1, 1995
DINESH MATHUR Vs. O P ARORA
December 1, 1995
DINKAR Vs. UNION OF INDIA
January 31, 1995
DIPIKA ARORA Vs. S N SEHGAL
February 23, 1995
DIR OF INCOME TAX EXEMPTION NEW DELHI Vs. GOYAL CHARITABLE TRUST
March 16, 1995
DIRECTOR OF INCOME TAX Vs. GOYAL CHARITABLE TRUST
March 13, 1995
DIWAN CHAND Vs. M.C.D. AND OTHERS
March 23, 1995
DOLPHIN LABORATORRIES LIMITED Vs. ARUN KUMAR BANSAL
February 22, 1995
DR. NARAIN SINGH AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
September 18, 1995
DSCO COOPERATIVE INDUSTRIAL SOCIETY LIMITED Vs. DELHI STATE COOP BANK LIMITED
December 7, 1995
DURGA DEVI Vs. BHAG CHAND LOHIA
December 1, 1995
EAST PAKISTAN D P ASSOCIATION Vs. MUNICIPAL CORPORATION OF DELHI
July 28, 1995
EAST PUNJAB RAILWAY REFUGEES REHABILITATION CO OPERATIVE SOCIETY LIMITED Vs. COMMISSIONER OF POLICE
February 22, 1995
EASTERN INSULATION CO Vs. COMMISSIONER OF INCOME TAX
May 16, 1995
EIDER ELECTRONICS INDUSTRIES LIMITED Vs. UNION OF INDIA
March 2, 1995
EM AND EM ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
January 31, 1995
EMANUELY MURD AISELEPH Vs. STATE
November 16, 1995
ENGLISH ELECTRIC CO. OF INDIA LTD. AND OTHERS Vs. CEMENT CORPORATION OF INDIA LTD. AND OTHERS
August 4, 1995
ESS KAY KOHLI Vs. MUNICIPAL CORPORATION OF DELHI
March 8, 1995
ESSEX FARMS PVT LIMITED Vs. DELHI TRANSPORT CORPORATION
September 1, 1995
ETONA COMPANY LIMITED Vs. JAKEMAN ENGINEERING AND MANUFACTURING CO
August 2, 1995
EVELYN J DISNEY Vs. RAJESHWAR NATH GUPTA
March 23, 1995
FALCON TRADERS PRIVATE LIMITED Vs. ANDREW MARC INC
January 25, 1995
FALHRUDIN CONTRACTOR GOVT Vs. UNION OF INDIA
December 1, 1995
FASHION LINKERS Vs. SAVITRI DEVI
August 17, 1995
FASHION LINKERS Vs. SAVITRI DEVI
September 8, 1995
FASHION LINKERS &. ORS Vs. SAVITRI DEVI & ANR
August 1, 1995
FEDDERS LLOYD CORP. LTD. AND ANR. Vs. COLLECTOR OF CUSTOMS AND ANR.
March 8, 1995
FLOWMORE PRIVATE LIMITED Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
November 24, 1995
FOOD CORPORATION OF INDIA Vs. AROSAN ENTERORISES LIMITED
May 12, 1995
FRADEEP JAISWAL Vs. JAISWAL PACKAGING PRIVATE LIMITED
March 16, 1995
FRANCIS KLIEN PRIVATE LIMITED Vs. UNION OF INDIA
July 13, 1995
FRANZ ZAVER HUEMER Vs. NEW YESH ENGINEERS
November 27, 1995
FUJI INTERNATIONAL LIMITED Vs. CENTRAL BANK OF INDIA
July 6, 1995
G F KELLNER & COMPANY LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE
November 8, 1995
G M MODI HOSPITAL AND R C M S Vs. SHANKAR SINGH BHANDARI
February 3, 1995
G S BAJWA Vs. UNION OF INDIA
August 3, 1995
G S MANDER Vs. INDIAN OLYMPIC ASSOCIATION
January 20, 1995
GAGAN MAHANT Vs. STATE
May 1, 1995
GAJENDER VOHRA Vs. HONBLE THE CHIEF JUSTICE
February 1, 1995
GANESHI LAL Vs. NAND LAL
October 16, 1995
GANGA BAI Vs. NION OF INDIA
August 9, 1995
GANGA BISHAN JAIN Vs. UNION OF INDIA
August 8, 1995
GANGA DEVI Vs. RANDHIR SINGH
February 7, 1995
GANGA SAHAI Vs. UNION OF INDIA
July 13, 1995
GERLINDE BANKEMPER Vs. MTN LIMITED
April 4, 1995
GHANA NAND Vs. DINESH KUMAR
April 6, 1995
GHISA LAL Vs. STATE
December 1, 1995
GIAN CHAND GUPTA Vs. NEW DELHI MUNICIPAL COMMITTEE
December 12, 1995
GIAN CHAND KAUSHAL Vs. M C JOSHI
July 10, 1995
GILLANDERS ARBUTHNOT AND CO Vs. MAYA KAPOOR
October 9, 1995
GILLANDERS ARBUTHNOT AND COMPANY LIMITED Vs. MAYA KAPOOR
October 1, 1995
GIRDHARI LAL M ADVANI Vs. ESTATE OFFICER
January 9, 1995
GLAN CHAND Vs. MUNICIPAL CORPORATION OF DELHI
November 13, 1995
GLEN RAVEN MILLS INC Vs. VASPAR CONVEPT PRIVATE LIMITED
October 1, 1995
GOGO RANI Vs. STATE
March 15, 1995
GOGO RANI Vs. RAJINDER SINGH
March 15, 1995
GOPAL BHAGAT Vs. MUNICIPAL CORPORATION OF DELHI
August 31, 1995
GOPAL SINGH Vs. MORI
September 6, 1995
GOPAL TRADING CO Vs. GOVT OF INDIA
October 9, 1995
GRAMOPHONE COMPANY OF INDIA LIMITED Vs. SUPER CASSETTE INDUSTRIES LIMITED
February 15, 1995
GREEN CARRIERS AND CONTRACTORS DELHI PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
August 8, 1995
GREEN ROADWAYS REGD Vs. NIRMAL SINGH
November 3, 1995
GULAB SINGH Vs. UNION OF INDIA
February 3, 1995
GULAB SINGH Vs. STATE
April 1, 1995
GULAB SINGH Vs. STATE
April 5, 1995
GULSHAN KUMAR Vs. COMMISSIONER OF INCOME TAX
April 19, 1995
GULSHARAN KAUR Vs. SURINDER SINGH
August 9, 1995
GURBACHAN SINGH Vs. STATE
July 19, 1995
GURBAKSHI RAM Vs. CHANDGRI RAM
November 13, 1995
GURDEEP KAUR Vs. KARTAR SINGH KHURANA
August 31, 1995
GURDEEP SINGH DUA Vs. DELHI SIKH GURDWARA PRABANDHAK COMMITTEE
January 5, 1995
GURDYAL BHARWAJ Vs. UNION OF INDIA
August 1, 1995
GURMEET SINGH GREWAL Vs. PARMA NAND R SONICHE
December 1, 1995
GURMIT SINGH CHEEMA Vs. UNION OF INDIA
January 13, 1995
GURMIT SINGH GHOTRA Vs. UNION OF INDIA
September 26, 1995
GURMUKH SINGH ANAND H U F Vs. SUCHACHA SINGH ANAND
October 17, 1995
GURPAWAN KUMAR Vs. S P JAKHANWAT
September 22, 1995
GWALIAR CEMENT COMPANY Vs. PADAM AGGARWAL
October 10, 1995
GYAN CHAND JAIN Vs. STANDARD PHARMACEUTICALS PRIVATE LIMITED
April 14, 1995
GYAN SINGH Vs. UNION OF INDIA
April 1, 1995
H M R RAO Vs. UNION OF INDIA
November 16, 1995
H P SINGH Vs. UNION OF INDIA
August 1, 1995
H R PREM SACHDEVA Vs. UNION OF INDIA
August 30, 1995
H S NAG AND ASSOCIATES LIMITED Vs. SUPREME CO OPERATIVE GROUP HOUSING SOCIETY
November 8, 1995
H S VEDI Vs. K S KLER
July 6, 1995
H.S. SETHI Vs. UNION OF INDIA AND ANOTHER
December 8, 1995
HABIB Vs. STATE
March 16, 1995
HAKEEM ABDUL RAHIMAN ALIAS ABDUL KAREEM Vs. UNION OF INDIA
March 9, 1995
HAMID KHAN Vs. STATE OF DELHI
October 30, 1995
HANS RAJ Vs. CHARANJIT JAWA
May 16, 1995
HANS RAJ MALIK Vs. UNION OF INDIA
January 3, 1995
HANS RAM Vs. UNION OF INDIA
July 31, 1995
HANSA INDUSTRIES PRIVATE LIMITED Vs. KIDARSONS INDUSTRIES PRIVATE LIMITED
May 10, 1995
HANUMAN GIRI Vs. BHURE LAL
January 9, 1995
HARBANS LAL Vs. JAGDEEP SINGH
August 28, 1995
HARBHAJAN KAUR Vs. RATTAN CHAND SHARMA
December 7, 1995
HARCHANDA AND ETC. Vs. UNION OF INDIA
July 26, 1995
HARCHARAN SINGH JOSH Vs. HARI KRISHAN
May 26, 1995
HAREN P CHOWKSEY Vs. UNION OF INDIA
December 1, 1995
HARI CHAND Vs. D T C
February 10, 1995
HARI KUMAR Vs. SAT NARAIN MEHRA
December 11, 1995
HARI SINGH Vs. S SETH
February 1, 1995
HARI SINGH IN PERSON Vs. KHARAITI LAL AND SONS
January 16, 1995
HARI SINGH MALHIYAN Vs. COMMISSIONER OF INCOME TAX
April 6, 1995
HARISH CHANDER AND BILLA Vs. STATE
April 5, 1995
HARISH UPPAL Vs. J N UPPAL
August 17, 1995
HARJINDER KAUR Vs. USHA GUPTA
November 1, 1995
HARMEET SINGH GHAI Vs. ANAND S KHUKKAR
July 6, 1995
HARRIET EZIKILE Vs. MUNICIPAL CORPORATION OF DELHI
January 2, 1995
HARSH GUPTA Vs. NEW DELHI MUNICIPAL COMMITTEE
July 24, 1995
HARUANA BREWERIES LIMITED Vs. HARYANA BEER AGENCIES
April 3, 1995
HARYANA BREWERIES LIMITED Vs. GOVT OF N C T OF DELHI LT GOVERNOR DELHI COMMISSIONER OF EXCISE CUM SPECIAL SECRETARY AND COLLECTOR OF EXCISE
January 11, 1995
HARYANA PAPER MILLS Vs. UNION OF INDIA
April 1, 1995
HASINA KHATOON Vs. COMPETENT OFFICER
September 7, 1995
HASTIMAL JAIN TRADING AS OSWAL INDUSTRIES Vs. RAGISTRAR OF TRADE MARKS
April 4, 1995
HAWKEYE PROTECTION AND DECTIVE SERVICES PRIVATE LIMITED Vs. NEW DELHI MUNICIPAL COUNCIL
November 16, 1995
HEM CHAND GUPTA Vs. UNION OF INDIA
January 6, 1995
HEM RAJ ARYA Vs. ELECTION COMMISSION DELHI
January 12, 1995
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. MADAN MOHAN ARORA
July 14, 1995
HIRA LAL Vs. DELHI DEVELOPMENT AUTHORITY
May 8, 1995
HITACHI LIMITED Vs. AJAY KR AGARWAL
March 31, 1995
HITACHI LIMITED Vs. RAM KISHAN GALHOTRA
August 23, 1995
HORI LAL Vs. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
March 10, 1995
HOTEL KANISHKA Vs. DELHI ADMINISTRATION
April 28, 1995
HOTEL KANISHKA Vs. DELHI ADMINISTRATION
July 24, 1995
HUKUM CHAND Vs. LAND ACQUISITION COLLECTOR
November 24, 1995
I T C LIMITED Vs. C L ANAND
August 21, 1995
INALSA LIMITED Vs. UNION OF INDIA
November 13, 1995
INDEPENDENT TELEVISION CO PRIVATE LIMITED Vs. MONICA ELECTRONICS LIMITED
December 7, 1995
INDEPENDENT TELEVISION PVT. LTD. Vs. M/S. MONICA ELECTRONICS LTD. AND ANOTHER
August 29, 1995
INDER VIJAY SINGH Vs. NEW DELHI MUNICIPAL CORPORATION
April 16, 1995
INDIA ELECTRIC WORKS LIMITED Vs. RAM KISHAN
December 1, 1995
INDIAN ALUMUNIUM CABLES LIMITED Vs. STATE ELECT BOARD
September 1, 1995
INDIAN FEDERATION OF SMALL Vs. PRESS COUNCIL OF INDIA
May 1, 1995
INDIAN HOTELS COMPANY LIMITED Vs. V P SINGH
May 4, 1995
INDIAN HYDRAULIC INDUSTRIES PVT. LTD. Vs. COLLR. OF C. EX., NEW DELHI
May 24, 1995
INDIAN OIL CORPORATION LIMITED Vs. SHRIRAM GAS SERVICE
January 1, 1995
INDIRA KHURANA Vs. PREM PRAKASH
October 1, 1995
INDO EUROPEAN MACHINERY CO PRIVATE LIMITED Vs. MAYUR OFFSET PRESS PRIVATE LIMITED
September 27, 1995
INDO GRAPHIC ART MACHINERY CO PRIVATE LIMITED Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
November 1, 1995
INTERCRAFT LIMITED Vs. CAPITAL BOOT HOUSE
August 24, 1995
INTERNATIONAL AIRPORT AUTHORITY OF INDIA Vs. ARVIND KHANNA
May 10, 1995
INTERNATIONAL INFORMATICS SOLUTIONS (P.) LTD. Vs. XYZ
May 23, 1995
ISHWARI DEVI Vs. RALLIA RAM
February 10, 1995
ITLA INDIA Vs. MANSHAH TRAVELS PRIVATE LIMITED
August 8, 1995
J AND P COATS Vs. POPULAR THREAD MILLS
November 15, 1995
J C KHOSLA Vs. K G KHOSLA
August 1, 1995
J C KHOSLA Vs. KHOSLA MEDICAL INSTITUTE AND RESEARCH SOCIETY LIMITED
July 20, 1995
J K RAJGARHIA Vs. RAVI SINGH
May 26, 1995
J K SYNTHETICS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 4, 1995
J L RAZDAN Vs. DELHI DEVELOPMENT AUTHORITY
May 15, 1995
J N BHARDWAJ Vs. HINDUSTAN INSECTICIDES LIMITED
August 28, 1995
J P GUPTA Vs. UNION OF INDIA
February 17, 1995
J P LALL Vs. STATE
January 11, 1995
J P SHARMA Vs. PUNJAB NATIONAL BANK AND ORS
November 9, 1995
J P SHARMA GENERAL MANAGER ITDC LIMITED Vs. ITDC LIMITED
May 22, 1995
J R BALAN Vs. M L MEHTA CIVIL JUDGE TIS HAZARI DELHI
August 1, 1995
J S CHAUHAN Vs. STATE
April 27, 1995
JADO RAM GUPTA Vs. KEHAR SINGH
September 29, 1995
JAGAT RAM TREHAN Vs. UNION OF INDIA
January 4, 1995
JAGATJIT INDUSTRIES LIMITED Vs. COLLECTOR OF EXCISE
July 19, 1995
JAGDISH CHANDER GULATI Vs. KANTA DEVI
November 1, 1995
JAGDISH PRASAD SHARMA Vs. STATE
February 1, 1995
JAGDISH PRASAD SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
September 1, 1995
JAGDISH PRASAD SHARMA Vs. STATE
February 7, 1995
JAGDISH PRASHAD Vs. STATE
February 24, 1995
JAGJIT COTTON TEXTILES LIMITED Vs. A K MALHOTRA
September 1, 1995
JAGJIT SINGH SANGWAN Vs. UNION OF INDIA
December 13, 1995
JAGMAL SINGH Vs. UNION OF INDIA
August 4, 1995
JAGMAL SINGH Vs. DELHI TRANSPORT CORPORATION
July 31, 1995
JAGMOHAN SINGH WADHERA Vs. K M BHATNAGAR
July 21, 1995
JAGNOHAN SWAROOP Vs. DELHI DEVELOPMENT AUTHORITY
May 4, 1995
JAI BHAGWAN Vs. RAMESH CHANDER
September 1, 1995
JAI KISHAN MEHTA Vs. RAM PRASHAD
July 31, 1995
JAI NARAIN VERMA Vs. DELHI DEVELOPMENT AUTHORITY
May 15, 1995
JAI NARAIN VERMA Vs. DELHI DEVELOPMENT AUTHORITY
March 15, 1995
JAIMAL Vs. UNION OF INDIA
July 26, 1995
JAIN EXPORTS PRIVATE LIMITED Vs. TIPSON CYCLE INDUSTRIES
April 18, 1995
JAINSONS EXPORTS INDIA Vs. BINATONE ELECTRONICS LIMITED
March 31, 1995
JAINSONS EXPORTS INDIA Vs. BINATONE ELECTRONICS LIMITED
August 17, 1995
JAIVIR SINGH Vs. STATEDELHI ADMN
January 6, 1995
JASBIR SINGH Vs. UNION OF INDIA
January 30, 1995
JASBIR SINGH KATARI Vs. KEWAL RAJ SADHNA
April 6, 1995
JASWANT SINGH Vs. DEVELOPMENT OF AUTHORITY
August 11, 1995
JAYANTI PRASHAD GUPTA Vs. DEEP CHAND LIMITED
July 1, 1995
JEET SINGH S O MANGAL SINGH Vs. STATE OF DELHI
January 9, 1995
JEETSINGH Vs. STATE OF DELHI
January 1, 1995
JETHU RAM RICE MILL Vs. ASHOK KUMAR VERMA
April 18, 1995
JEWELS OF INDIA Vs. UNION OF INDIA
November 2, 1995
JINENDER SINGH Vs. STATE
March 15, 1995
JIWAN LAL Vs. GURDIAL KAUR
January 3, 1995
JMP MFG CO PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
December 1, 1995
JOHN TAYANG Vs. KIRORI MAL COLLEGE
January 11, 1995
JOLLY PAL Vs. INDIAN AIRLINES CORPORATION
May 8, 1995
JSISA TYRES PRIVATE LIMITED A COMPANY INCORPORATED UNDER THE COMPANYS ACT Vs. NIRMAL KANTA
November 9, 1995
JUGLAL MEHTO Vs. STATE DELHI ADMINISTRATION
January 1, 1995
JUGLAL MEHTO Vs. STATE (DELHI ADMN )
January 10, 1995
JUHI CHAWLA Vs. DN PRODUCTION
March 10, 1995
JUSTICE NARINDER SINGH RAO Vs. UNION OF INDIA
December 15, 1995
K B BAKAYA Vs. PAMELA KUMAR
February 10, 1995
K C AGGARWAL Vs. STATE
September 15, 1995
K D SHARMA Vs. C K MODY
December 14, 1995
K G KHOSLA Vs. RAHUL C KIRLOSKAR
July 18, 1995
K L MEHTA Vs. NATIONAL SEEDS CORPORATION LIMITED
December 15, 1995
K N BABBAR Vs. DELHI DEVELOPMENT AUTHORITY
November 29, 1995
K P S INDUSTRIES Vs. APPELLATE TRIBUNAL SALES
July 11, 1995
K SATYANARAYANAN Vs. UNION OF INDIA
December 8, 1995
KAILASH CHAND BANSAL Vs. TEK CHAND
July 13, 1995
KAILASH RANI Vs. SATYA PAL SINGH
July 14, 1995
KALEIDOSCOPE INDIA PRIVATE LIMITED Vs. PHOOLAN DEVI
January 19, 1995
KALPAVRIKSHA ENGINEERS AND MANAGEMENT CONSULTANTS PRIVATE LIMITED Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED
March 13, 1995
KAMAL KUMAR Vs. STATE
February 10, 1995
KAMAL TANAN NOW Vs. M L VASISHTA NOW
October 20, 1995
KAMLA PATTI KHATRI Vs. SHARDA PRAKASHAN AND OTHERS
July 13, 1995
KAMLESH SHARMA Vs. BHU DEV GAUR
January 24, 1995
KANORIA PETRO PRODUCTS LIMITED Vs. SHEETIA AGRO INDUSTRIES
February 22, 1995
KANS KUMARI Vs. BELI RAM MEHRA
March 27, 1995
KANSHI RAM Vs. O P CHOPRA
March 21, 1995
KANSHI RAM Vs. M PARKASH JAWAL
April 1, 1995
KANTA BALI Vs. KALAWATI DEVI
February 10, 1995
KANTA GUPTA Vs. STATE
March 23, 1995
KANTA KUMARI Vs. LAKHI RAM
August 29, 1995
KANWAL RAJ SADANA Vs. D D SAIGAL
April 21, 1995
KANWAR KRISHAN SINGH BHAYANA AND CO Vs. UNION OF INDIA
May 24, 1995
KANWAR KUMAR MEHTA Vs. LT GOVERNOR DELHI
May 26, 1995
KAPIL KUMAR Vs. STATE
November 24, 1995
KAPOOR BROS Vs. UNION OF INDIA
May 2, 1995
KAPOOR BROS Vs. UNION OF INDIA
March 8, 1995
KAPOOR FABRICS Vs. KAMAL MARWAHA
August 25, 1995
KARAN VAID Vs. UNIVERSITY OF DELHI
November 29, 1995
KASTURI DEVI Vs. GURDEV RAJ SETHI
November 21, 1995
KAVITA SHARMA Vs. STATE
July 20, 1995
KAWASAKI KISEN KAISHA LIMITED Vs. UNION OF INDIA
October 17, 1995
KEDAR NATH SINGH Vs. STATE
July 25, 1995
KEDAR SINGH KEDARI Vs. STATE OF DELHI
August 28, 1995
KEI INDUSTRIES LIMITED Vs. D E S U
August 7, 1995
KESHAV DASS Vs. PREM NATH
March 20, 1995
KESHO RAM Vs. RAMESH KUMAR
March 9, 1995
KEWAL KRISHAN Vs. STATE
September 12, 1995
KEWAL SINGH CHADHA Vs. DIRECTOR PANCHAYATS A D M
September 18, 1995
KHANU LALCHANDANI Vs. MEENU LALCHANDANI
November 13, 1995
KHAZAN Vs. UNION OF INDIA AND OTHERS
August 24, 1995
KHUSHI RAM Vs. STATE
March 1, 1995
KIRAN PARKASH Vs. VISHWA NATH SHARMA
March 21, 1995
KIRPAL SINGH KHURANA Vs. UNION OF INDIA
March 27, 1995
KIRPAL SINGH SURJEET SINGH Vs. MUNICIPAL CORPORATION OF DELHI
April 21, 1995
KISHANCHAND Vs. UNION OF INDIA
September 29, 1995
KOHINOOR PAINTS FARIDABAD PRIVATE LIMITED Vs. PARAMVEER SINGH
September 19, 1995
KORBA SUPER THERMAL POWER PROJECT Vs. RADHA MADHAV ENGINEERING ENTERPRISES
August 17, 1995
KORBA SUPER THERMAL POWER PROJECT Vs. RADHA MADHAV ENGINEERING ENTERPRISES
August 1, 1995
KRIPA RAM Vs. RAMESH CHAND
March 24, 1995
KRISHAN GOPAL GOEL Vs. BERGER PAINTS INDIA LIMITED
September 13, 1995
KRISHNA GUPTA Vs. LAL
May 24, 1995
KRISHNA TIRATH Vs. KALKA DASS
September 29, 1995
KULBIR SINGH Vs. YASHBIR SINGH
March 15, 1995
KULDEEP RAJ KAPOOR Vs. YASH PAL MOHINDROO
December 14, 1995
KULDEEP SINGH Vs. UNION OF INDIA
May 10, 1995
KULDIP SHARMA Vs. STATE
August 4, 1995
KULDIP SINGH Vs. UNION OF INDIA
August 29, 1995
KULDIP SINGH TRADING AS SAINI SPARES Vs. S K AUTO INDUSTRIES
July 1, 1995
KULVEER CHANDOKE Vs. EASTERN LINKERS PRIVATE LIMITED
September 28, 1995
KUMARI SANGEETA Vs. STATE
May 8, 1995
KUMUD LATA DAS Vs. A K PATHAK
August 28, 1995
KUSUM LATA KHAJANCHI Vs. DELHI DEVELOPMENT AUTHORITY
November 10, 1995
KWALITY STEEL Vs. MUNICIPAL CORPORATION OF DELHI
May 4, 1995
L M L LIMITED Vs. SARASWATI TRADING COMPANY LIMITED
October 1, 1995
LAKHAN LAL Vs. STATE
February 24, 1995
LALIT FABRICS PRIVATE LIMITED Vs. LINKERS ASSOCIATES LIMITED
November 23, 1995
LALITA GUPTA Vs. SURINDER KUMAR SHARMA
July 14, 1995
LALITA MALHOTRA Vs. VIJAY PAL
September 12, 1995
LARSON AND TOUBRO LIMITED Vs. UNION OF INDIA
April 28, 1995
LEHRI Vs. UNION OF INDIA
February 17, 1995
LEKH RAM KHARI Vs. KRISHAN KUMAR VOHRA
November 1, 1995
LESZEK KWIAT LOWSKI Vs. UNION OF INDIA
December 14, 1995
LINTECH ELECTRONICS PRIVATE LIMITED Vs. MARVEL ENGG CO
September 22, 1995
LOK KALYAN SAMITI Vs. JAGDISH PRAKASH SAINI
April 3, 1995
LOK NATH PRASAD GUPTA Vs. BIJAY KUMAR GUPTA
January 20, 1995
LORD BUILDERS Vs. MUNICIPAL CORPORATION OF DELHI
May 3, 1995
LT COL C M KHANNA Vs. UNION OF INDIA
December 15, 1995
LT COL JAGGA SINGH Vs. UNION OF INDIA
October 10, 1995
LT COL KANWALJIT SINGH CHOWDHARY Vs. CHOWDHARY HARNAM SINGH
October 17, 1995
LT COL KISHAN CHAND Vs. UNION OF INDIA
September 29, 1995
LT COL KRISHAN CHAND Vs. UNION OF INDIA
March 28, 1995
LT COL R R AGARWAL Vs. UNION OF INDIA
November 30, 1995
LT COL SAWAI BHAWANI SINGH Vs. MAHARAJ JAGAT SINGH
November 23, 1995
LT COL T R PARASHAR Vs. UNION OF INDIA
August 30, 1995
LT PUSHPA BHASKARAN Vs. UNION OF INDIA
December 15, 1995
LUCKY HOME COOP GROUP HOUSING SOCIETY LIMITED Vs. SHANTI DEVELOPERS AND PROMOTERS
September 8, 1995
M L SINGHAL Vs. PRADEEP MATHUR
October 30, 1995
M S CHHIKARA Vs. UNION OF INDIA
January 16, 1995
M S J ENGINEERS AND CO PRIVATE LIMITED Vs. UNION OF INDIA
November 1, 1995
M S LAMBA Vs. STATE CENTRAL BUREAU OF INVESTIGATION
March 2, 1995
M THANDANI Vs. ROAD TRANSPORT CORPORATION PRIVATE LIMITED
September 1, 1995
M.C.D. Vs. BIMLA AHUJA AND ORS.
March 23, 1995
M/S. APOLLO EXPORTS PVT. LTD. Vs. RAJ KUMAR KAPOOR AND OTHERS
November 23, 1995
M/S. BINDAL TOYS Vs. M/S. GEMINI TOYS
July 26, 1995
M/S. CONSTRUCTION INDIA Vs. M/S. NIGHINGALE CO
September 8, 1995
MADAN LAL Vs. JANARDAN
July 13, 1995
MADAN LAL Vs. UNION OF INDIA
March 28, 1995
MADAN MOHAN RAJGARHIA Vs. MAHENDRA R SHAH
February 9, 1995
MADAN TRADING CO Vs. MUNICIPAL CORPORATION OF DELHI DESU
September 15, 1995
MADARSA ROAD RESIDENTS ASSOCIATION Vs. LT GOVERNOR
January 3, 1995
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. V P DHINGRA
February 1, 1995
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. VICHITRA CONSTRUCTION PRIVATE LIMITED
September 7, 1995
MAHANAND KAUSHIK Vs. MUNICIPAL CORPORATION OF DELHI
February 1, 1995
MAHARAJA JAGAT SINGH Vs. BHAWANI SINGH
February 16, 1995
MAHAVIR ALUMINIUM LIMITED Vs. SPRINKLER INDIA COMPANY
August 1, 1995
MAHAVIR SINGH Vs. DELHI TRANSPORT CORPORATION
January 13, 1995
MAHENDER SINGH Vs. CENTRAL WAREHOUSING CORPORATION
January 25, 1995
MAHER MOHD RAFIQ Vs. STATE OF DELHI
July 12, 1995
MAHER MOHD RAFIQ Vs. STATE
July 1, 1995
MAHESH BANSAL Vs. EXECUTIVE ENGINEER FCD 1
May 1, 1995
MAHESH CHANDRA TYAGI Vs. DIRECTORATE OF EDUCATION
October 1, 1995
MAHINDER AHUJA Vs. DELHI DEVELOPMENT AUTHORITY
July 14, 1995
MAHINDER SINGH Vs. IQBAL KAUR
August 1, 1995
MAHINDER SINGH Vs. UNION OF INDIA
January 5, 1995
MAHIPAL ALIAS LEELU Vs. UNION OF INDIA
August 21, 1995
MAHLI DEVI Vs. CHANDER BHAN
March 23, 1995
MAJ JAIDEEP SINGH SANDHU Vs. UNION OF INDIA
May 8, 1995
MANAGEMENT OF JOR BAGH DISTRIBUTORS PVT LTD Vs. WORKMEN MERCANTILE EMPLOYEES
May 1, 1995
MANAGEMENT OF SWATANTRA BHARAT MILLS Vs. WORKMEN OF SWATANTRA BHARAT MILLS
November 9, 1995
MANAGING COMMITTEE QABRISTAN PUNJ PEERAN NIZAMUDAIN Vs. DELHI WAKF BOARD
February 20, 1995
MANEKA GANDHI Vs. UNION TERRITORY OF DELHI
January 27, 1995
MANISH AGGARWAL Vs. STATE
August 17, 1995
MANJIT SINGH Vs. S KANWARJIT SINGH
March 14, 1995
MANOHAR SINGH Vs. ADARSH NIRMAN CO OPERATIVE GROUP HOUSING SOCIETY LIMITED
August 31, 1995
MANOJ KUMAR GUPTA Vs. RAKESH KUMAR JINDAL
August 8, 1995
MANRAJ SINGH BINDRA Vs. P S KAHAI
December 1, 1995
MANSAROVER BUILDERS PRIVATE LIMITED Vs. UNION OF INDIA
September 29, 1995
MANSINGKA INDUSTRIES LIMITED Vs. UNION OF INDIA
December 15, 1995
MANTA RAM Vs. RAM BABU
August 25, 1995
MANU GHOSH Vs. STATE DELHI ADMN
May 8, 1995
MARATHWADA ALLOY STEELS COMPANY LIMITED Vs. UNION OF INDIA
November 9, 1995
MARBAL UDYOG LIMITED Vs. P AND O INDIAN AGENCIES PRIVATE LIMITED
May 15, 1995
MARNTA RANI Vs. UNION OF INDIA
September 25, 1995
MASTER MANISH SOOD Vs. LT GOVERNOR
March 14, 1995
MASTER SANDEEP TANEJA Vs. STATE OF HARYANA
July 25, 1995
MAULVI HAKIM ABUL FATEH Vs. DELHI WAKF BOARD
July 19, 1995
MAX ZIPPER Vs. STATE
August 25, 1995
MAYO INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
December 4, 1995
MEENAKSHI Vs. RAMESH KHANNA
May 16, 1995
MELA SINGH Vs. STATE
February 14, 1995
METAL FORGINGS PRIVATE LIMITED Vs. ALLAHABAD BANK
February 3, 1995
METRO OFFSET PRINTERS Vs. SYNDICATE BANK
October 31, 1995
MICHAEL HEATH NATHAN JOHNSON Vs. SUBHASH CHANDRA
November 1, 1995
MILAN CHAUDHURI Vs. SURINDER SINGH
September 1, 1995
MISHA VADERA AND ANOTHER Vs. SHRI RAVI KUMAR AND OTHER
November 9, 1995
MITASO APPLIANCES LIMITED Vs. MEHTA ZINABHAI BHIMJI BHAI
October 1, 1995
MITTER SAIN JAIN Vs. ATTAR SAIN JAIN
August 21, 1995
MODELLA WOOLLEN LIMITED Vs. MODELLA KNITWEARS LIMITED
November 1, 1995
MODERN SUITINGS LIMITED Vs. JUGAL KISHORE AND SONS
July 1, 1995
MODI RUBBER LIMITED Vs. COMMISSIONER OF INCOME TAX
November 21, 1995
MOHAMMAD USMAN Vs. UNION OF INDIA
November 17, 1995
MOHAN DEVI AND OTHERS Vs. MAM RAJ AND OTHERS
August 21, 1995
MOHAN DEVI AND OTHERS Vs. TULSI DASS AHUJA AND OTHERS
October 12, 1995
MOHAN KUMAR Vs. NARENDRA PRODUCTS
July 26, 1995
MOHD. KHAN @JAVED Vs. UOI
July 28, 1995
MOHINDER SINGH Vs. THE STATE (DELHI ADMN.)
February 22, 1995
MONTARI INDUSTRIES LIMITED Vs. MONTARI OVERSEAS LIMITED
March 1, 1995
MONTARI OVERSEAS LIMITED Vs. MONTARI INDUSTRIES LIMITED
December 7, 1995
MOOL SHANKAR GANDHI Vs. UNION OF INDIA
January 5, 1995
MOTION PICTURE ASSOCIATION Vs. UNION OF INDIA
August 31, 1995
MUNICIPAL CORPORATION OF DELHI Vs. R P KHAITAN
November 30, 1995
MUNICIPAL CORPORATION OF DELHI Vs. SUNIL SABHARWAL
March 28, 1995
MUNICIPAL CORPORATION OF DELHI Vs. BAL KISHAN SHARMA
May 19, 1995
MUNICIPAL CORPORATION OF DELHI Vs. PRESIDING OFFICER LABOUR COURT IV
April 29, 1995
MUNICIPAL EMPLOYEES UNION Vs. ADDL COMMISSIONER WATER DWS AND SDU
December 13, 1995
MUNNA LAL KHANDELWAL Vs. UNION OF INDIA
January 1, 1995
MUNNA LAL KHANDELWAL Vs. UNION OF INDIA
February 1, 1995
MURALI KANURI Vs. UNION OF INDIA
September 25, 1995
MURARI LAL Vs. DELHI ADMINISTRATION
March 8, 1995
MURARI LAL AND HARISH CHANDER JAISWAL Vs. RAJ ZARDA WORK
March 16, 1995
MUSTAQ AHMED Vs. UNION OF INDIA
January 1, 1995
N J CONTRACTORS AND ENGINEERS Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
September 11, 1995
N K BANERJEE Vs. N K KAUSHIK CIVIL JUDGE
July 17, 1995
N K GAMBHIR Vs. CARPET EXPORT PROMOTION COUNCIL
November 1, 1995
N K GARG Vs. I I T DELHI
September 7, 1995
N K VERMA Vs. BATLIBOI AND COMPANY LIMITED
August 2, 1995
N R DONGRE Vs. WHIRLPOOL CORP
April 21, 1995
N S BIHAN Vs. PADMABHAYA
October 26, 1995
N S KAPOOR Vs. STATE
March 13, 1995
N S KRISHNA Vs. BHARAT HEAVY ELECTRICALS LIMITED
March 8, 1995
NABHA INVESTMENT PRIVATE LIMITED Vs. HARMISHAN DASS LUKHMI DASS
March 20, 1995
NAGESHWAR SHAH Vs. STATE
January 3, 1995
NAGINA ENTERPRISE Vs. UNION OF INDIA
November 8, 1995
NAHAR SILK LIMITED Vs. SUCHETA JAIN
November 20, 1995
NAHAR SILK MILLS LIMITED Vs. NAVIN KUMAR JAIN
November 1, 1995
Nain Singh Vs. State
February 14, 1995
NAIN SINGH Vs. STATE
February 1, 1995
NAMZA NOZOGH Vs. B R NANDA
February 9, 1995
NAND KISHORE JAIN Vs. PRESIDING OFFICER LABOUR COURT DELHI
March 7, 1995
NANU RAM Vs. JAGDISH PERSHAD
August 4, 1995
NARAIN SINGH Vs. VIJENDRA SINGH CHADHA
November 10, 1995
NARAINI DEVI AND ROOP KISHORE Vs. RAM CHAND
May 24, 1995
NARENDER KUMAR Vs. STATE
March 28, 1995
NARENDRA NATH Vs. MOHINDER NATH
July 31, 1995
NARESH KUMAR Vs. STATE
January 4, 1995
NARINDER BAHAL Vs. UNION OF INDIA
March 28, 1995
NARINDER KUMAR Vs. HARNAM SINGH
May 1, 1995
NARINDER SINGH SABHARWAL Vs. GURDEEP SINGH SABHARWAL
September 15, 1995
NATH BROS EXIM INTERNATIONAL LIMITED Vs. UNION OF INDIA
April 5, 1995
NATIONAL BUILDING CONSTRUCTION CORPORATION Vs. ORIENTAL STRUCTURAL ENGINEERS PRIVATE LIMITED
December 15, 1995
NATIONAL INSURANCE CO. LTD. Vs. SHANTI DEVI AND OTHERS
May 18, 1995
NATIONAL INSURANCE COMPANY LIMITED Vs. HARJEET KAUR
January 16, 1995
NATWAR PARIKH INDUSTRIES LIMITED Vs. UNION OF INDIA
February 2, 1995
NAVEEN JINDAL Vs. UNION OF INDIA
September 22, 1995
NAWAL KISHORE Vs. UNION OF INDIA
July 18, 1995
NAWROZ SALAM Vs. SUKANYA ROY
February 9, 1995
NEELAM KUMARI Vs. DARSHAN SINGH KHARBANDA
November 1, 1995
NESTOR PHARMACEUTICALS PRIVATE LIMITED Vs. UNION OF INDIA
March 16, 1995
NET RAM Vs. UNION OF INDIA
July 18, 1995
NETRA PAL Vs. AMAQITSINGH
November 1, 1995
NETRA PAL Vs. AMARJIT SINGH AND ANOTHER
November 13, 1995
NEW BANK OF INDIA Vs. MALHOTRA STATIONARY MART
July 20, 1995
NEW BANK OF INDIA Vs. MASTER STEEL MARKETING CO
August 8, 1995
NEW DELHI DURGA PUJA SAMITI Vs. NEW DELHI KALI BARI
September 1, 1995
NEW INDIA ASSURANCE CO LTD Vs. MANJIT KAUR
March 20, 1995
NEW INDIA ASSURANCE CO. LTD Vs. V.K. SANGHAL
September 25, 1995
NEW INDIA ASSURANCE CO. LTD. Vs. SUNIL KUMAR
September 7, 1995
NEW INDIA ASSURANCE COMPANY LIMITED Vs. INDRA JAGGANATHAN
September 14, 1995
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANOHAR KHUSHALANI
September 11, 1995
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KALA WATI
July 3, 1995
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHASHI KUMAR
April 3, 1995
NIGHAT PARVEEN Vs. UNION OF INDIA
May 22, 1995
NIIT LIMITED Vs. NIIT
April 3, 1995
NIIT LIMITED Vs. NIIT
September 29, 1995
NIRANJAN LAL KANODIA Vs. HARBANS LAL
April 1, 1995
NIRANKAR PRASAD SETH Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
September 20, 1995
NIRMAL SINGH Vs. C M JAYA
September 29, 1995
NIRMALA KOHLI Vs. CENTRAL BUREAU OF INVESTIGATION
May 1, 1995
NISITH KUMAR BANERJEE Vs. S L BHAYANA
September 1, 1995
NITIN TRANSPORT CO PRIVATE LIMITED Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
July 13, 1995
NOOR JAHAN Vs. UNION OF INDIA SECRETARY GOVERNMENT OF INDIA
July 5, 1995
NULON M S INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
January 24, 1995
NUPUR PROFESSIONALS PRIVATE LIMITED Vs. PRESTEEGE FIBRES LIMITED
January 5, 1995
O K BHALLA Vs. KAMLA CHOPRA
March 9, 1995
O K BHARDWAJ Vs. UNION OF INDIA
April 1, 1995
O P SONI Vs. OM KUMAR
August 17, 1995
OM PRAKASH GUPTA Vs. BIKANER WALA
December 1, 1995
OM PRAKASH SHARMA Vs. INDIAN AIRLINES CORP
August 11, 1995
ORIENTAL UNSURANCE COMPANY LIMITED Vs. REKHA GUPTA
May 26, 1995
P D JAIN Vs. OSWAL AGRO MILLS
August 21, 1995
P D MATHUR Vs. KRISHAN KUMAR
August 28, 1995
P JHUNJHUNWALA Vs. UNITED BANK OF INDIA
March 1, 1995
P K BAISIWALA Vs. R S BAISIWALA
January 10, 1995
P K SHARMA Vs. MOTI LAL NEHRU COLLEGE
July 13, 1995
P M DIESELS PRIVATE LIMITED Vs. PATEL FIELD MARSHAL INDUSTRIES
September 29, 1995
P N CHOPRA Vs. SHARDA DEVI
November 9, 1995
P P KALRA Vs. M V BHATNAGAR
January 1, 1995
PARAMJEET SINGH BHATIA Vs. INDERJEET SETHI
January 19, 1995
PARAMJIT SINGH Vs. SOHAN SINGH
November 1, 1995
PARAMJIT SINGH ALIAS PAMMI Vs. STATE
March 14, 1995
PARAS TRADERS Vs. RAJASTHAN COPY MANUFACTURERS ASSOCIATION
November 27, 1995
PARMAR CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY
November 1, 1995
PARMOD KUMAR RASTOGI Vs. GIAN CHAND JAIN
November 20, 1995
PARVATI DEVI Vs. MAHENDER SINGH
November 1, 1995
PEAREY LAL Vs. O P SINGLA
September 14, 1995
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. MAJESTIC APPARELS PRIVATE LIMITED
July 4, 1995
PEOPLE UNION OF CIVIL LIBERTIES DELHI Vs. STATE OF DELHI
May 26, 1995
PEPSI FOODS LIMITED Vs. UNION OF INDIA
March 7, 1995
PEPSICO RESTAURANTS INTERNATIONAL I PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
December 4, 1995
PERMANAND VERMA Vs. VIMAL CHAND JAIN
April 1, 1995
PETER RUDI FOSTER Vs. CUSTOM NEW DELHI
November 29, 1995
PHIROZ ADI VANDREVALA Vs. SHANTI KUMAR SHARMA
January 31, 1995
PHOOL PATI Vs. CHOTU RAM
March 27, 1995
PHUL SINGH Vs. UNION OF INDIA
August 9, 1995
PHUL SINGH Vs. UNION OF INDIA
September 8, 1995
PIARE LAL Vs. UNION OF INDIA
December 12, 1995
PIARE LAL AND OTHERS Vs. LAND ACQUISITION COLLECTOR AND OTHERS
December 15, 1995
POLAR MARMO AGGLOMERATES LIMITED Vs. UNION OF INDIA DECRETARY MINISTRY OF FINANCE
May 23, 1995
POLO SINGH AND CO Vs. UNION OF INDIA
July 24, 1995
POOJA FILMS PRIVATE LIMITED Vs. MOTION PICTURES ASSOCIATION
August 1, 1995
PRAKASH CHAND Vs. UNION OF INDIA
July 26, 1995
PRAKASH CHANDRA Vs. STATE
August 23, 1995
PRAMOD BUILDING AND DEVELOPERS PRIVATE LIMITED Vs. SHANTA CHOPRA
March 31, 1995
PREM AGGARWAL Vs. LALIT FABRICS
January 18, 1995
PREM CHAND Vs. DELHI TRANSPORT CORPORATION
February 10, 1995
PREM CHAND Vs. STATE
February 23, 1995
PREM CHAND GUPTA Vs. UNION OF INDIA
November 28, 1995
PREM CHAND GUPTA Vs. GITA DEVI
May 27, 1995
PREM CHAND VERMA Vs. VIMAL CHAND JAIN
May 1, 1995
PREM KAUR Vs. J S GULERIA
November 6, 1995
PREM PRAKASH Vs. UNION OF INDIA
February 17, 1995
PREM PRAKASH ALIAS PREM Vs. STATE
April 25, 1995
PREM SETH Vs. NATIONAL INDUSTRIES CORPORATION LIMITED
November 1, 1995
PREMIER ELECTRICAL CORP Vs. NEW DELHI MUNICIPAL CORPORATION
March 29, 1995
PRIMETIME COMMUNICATIONS Vs. PRAKASH CHANDRA DWIVEDI
March 23, 1995
PRITAM DASS Vs. ANIL FOOD INDUSTRIES
October 11, 1995
PRITAM SINGH Vs. STATE
April 25, 1995
PRITAM SINGH MAKIN Vs. MUNICIPAL CORPORATION OF DELHI
April 1, 1995
PRITI Vs. GOVERNMENT OF NCT OF DELHI
March 8, 1995
PROGRESSIVE CONSTRUCTIONS LIMITED Vs. BHARAT HYDRO POWER CORPORATION LIMITED
July 11, 1995
PUNJAB AND SIND BANK Vs. HARJEET KAUR
August 29, 1995
PUNJAB AND SIND BANK Vs. MANJIT PROPERTIES PRIVATE LIMITED
March 1, 1995
PUNJAB AND SIND BANK LIMITED Vs. LABH SINGH
February 13, 1995
PUNJAB NATIONAL BANK Vs. PUSHPA BUILDERS LIMITED
February 1, 1995
PUNJAB NATIONAL BANK Vs. AMIT ALLOYS STRIPS PRIVATE LIMITED
February 20, 1995
PUNJAB NATIONAL BANK Vs. TOY LAND OF INDIA
September 11, 1995
QASIM ALI Vs. UNION OF INDIA
December 4, 1995
R A BHUJWALA Vs. MUNICIPAL CORPORATION OF DELHI
September 28, 1995
R C BHALLA Vs. N C BHALLA
February 23, 1995
R C PARTI Vs. INDIAN AIRLINES CORPORATION
August 31, 1995
R K GARG Vs. CHIEF MANAGER, INDIAN OVERSEAS BANK
April 5, 1995
R K GUPTA SANDEEP CONSTRUCTION Vs. PINK CO OPERATIVE GROUP HOUSING
December 1, 1995
R K MALHITRA Vs. UNION OF INDIA
September 11, 1995
R K MALHOTRA Vs. UNION OF INDIA
December 15, 1995
R K SHARMA AND CO Vs. NEW DELHI MUNICIPAL CORPORATION
January 6, 1995
R M D C PRESS PVT LTD Vs. UNION OF INDIA
February 9, 1995
R M TIWARI Vs. ADITYA SINGH
February 7, 1995
R N BOSE Vs. BASAB MUKHERJEE
September 28, 1995
R N GUPTA Vs. STATE
July 1, 1995
R S ARORA Vs. STATE
January 30, 1995
R S BUDHWAR Vs. UNION OF INDIA
February 24, 1995
RADHE KRISHAN AGGARWAL Vs. CHANDRAWATI
August 1, 1995
RADHIKA VICKRAM TIKKOO Vs. VICKRAM RAVI TIKKOO
October 1, 1995
RAFIQ Vs. N C B
April 18, 1995
RAGHBIR SMGH Vs. STATE
March 20, 1995
RAGHUBIR AGGARWAL Vs. JAGDISH PRASHAD GARG
September 28, 1995
RAGHUBIR SINGH Vs. SATLA DEVI
September 11, 1995
RAGHUNATH INTERNATIONAL LIMITED Vs. COLLECTOR OF CUSTOMS
August 9, 1995
RAGUBIR SINGH Vs. MUNICIPAL CORPORATION OF DELHI
January 19, 1995
RAHUL BUTALIA Vs. STATE BANK OF INDIA
January 24, 1995
RAHUL INT MKTING PRIVATE LIMITED Vs. JAI GOPAL
November 3, 1995
RAHUL SHUKLA Vs. UNION OF INDIA
August 9, 1995
RAJ BAHADUR BAWEJA Vs. NARENDER SINGH SAHNI
September 1, 1995
RAJ JASRA Vs. RAJSHEKHAR
February 21, 1995
RAJ KUMAR NIGAM Vs. KHALIFA KHAJAN SINGH
April 28, 1995
RAJ KUMAR SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
July 4, 1995
RAJ MALHOTRA Vs. DELHI ADMINISTRATION
September 14, 1995
RAJ NARAIN Vs. STATE
February 6, 1995
RAJ RANI Vs. BANWARI LAL
July 4, 1995
RAJBIR SINGH Vs. S.K.S. YADAV, COMMISSIONER WORKMENS COMPENSATION
April 1, 1995
RAJBIR SINGH Vs. S K S YADAV COMMISSIONER WORKMENS COMPENSATION
April 5, 1995
RAJDHANI FILMS PRIVATE LIMITED Vs. RAJESH ARORA
January 9, 1995
RAJENDER NATH CHAWLA Vs. CHAIRMAN AND MANA DIR P N B
March 1, 1995
RAJENDERAS INDIA LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
June 20, 1995
RAJENDERAS INDIA LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
July 20, 1995
RAJENDRA SINGH SETHIA Vs. STATE
May 24, 1995
RAJESH AHUJA Vs. MANOJ MITTAL
September 1, 1995
RAJESH KUMAR ALIAS KALA Vs. STATE
April 7, 1995
RAJESH RANJAN ALIAS PAPPU YADAV Vs. ELECTION COMMISSION OF INDIA
January 9, 1995
RAJINDER KUMAR Vs. UNION OF INDIA
January 1, 1995
RAJINDER KUMAR Vs. UNION OF INDIA
July 26, 1995
RAJINDER KUMAR SACHAR Vs. N N VOHRA
January 11, 1995
RAJINDER MUMAR GOYAL Vs. COLLECTOR OF CUSTOMS
April 6, 1995
RAJINDER PRASAD ALIAS PAPPU Vs. STATE
February 9, 1995
RAJNI ANAND Vs. EXECUTIVE COMMITTEE DELHI HIGH COURT BAR ASSOCIATION
March 8, 1995
RAJORA BUILDERS Vs. MUNICIPAL CORPORATION OF DELHI ADMINISTRATOR
December 1, 1995
RAJSHRI PICTURES PRIVATE LIMITED Vs. HEM CHAND
August 1, 1995
RAKESH AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 9, 1995
RAKESH AGGARWAL Vs. STATE DELHI ADMINISTRATION
April 1, 1995
RAKESH KUMAR JAIN Vs. DEVENDER SINGH MEHTA
January 3, 1995
RAM BABU Vs. MUNICIPAL CORPORATION OF DELHI
May 12, 1995
RAM DASS NARANG Vs. ATTAR SINGH
August 8, 1995
RAM DEV PRASAD SINGH Vs. UNION OF INDIA
August 11, 1995
RAM DULARI Vs. DELHI DEVELOPMENT AUTHORITY
May 26, 1995
RAM GOPAL Vs. HARO DEVI
January 17, 1995
RAM KISHAN AND SONS Vs. UNION OF INDIA
July 18, 1995
RAM LAL NARNG Vs. STATE CENTRAL BUREAU OF INVESTIGATION
May 4, 1995
RAM NIWAS Vs. STATE
November 10, 1995
RAM NIWAS GUPTA Vs. UNION OF INDIA
April 1, 1995
RAM PYARI Vs. DUNI CHAND
March 21, 1995
RAM RICHHPAL GUPTA Vs. D C M SHRIRAM CONSOLIDATED LIMITED
May 1, 1995
RAM SINGH Vs. STATE DELHI ADMINISTRATION
May 22, 1995
RAM SINGH Vs. NATIONAL CAPITAL TERRITORY OF DELHI
November 22, 1995
RAM TIRATH SHARMA Vs. ADMINISTRATOR
January 17, 1995
RAM TIRTH SHARMA Vs. ADMINISTRATOR
September 8, 1995
RAMA SAROOP Vs. DALJIT SINGH
February 1, 1995
RAMAKANT SINGH Vs. DIRECTOR GENERAL FOR ADVANCEMENT OF PEOPLES ACTION AND RURAL TECHNOLOGY
February 1, 1995
RAMESH Vs. STATE DELHI ADMN
July 20, 1995
RAMESH CHAND BHALLA Vs. UNION OF INDIA
October 17, 1995
RAMESH CHAND GARG Vs. STATE
October 26, 1995
RAMESH KUMAR Vs. DELHI ELECTRICITY SUPPLY UNDERTALONG
May 26, 1995
RAMESHWAR DASS Vs. UNION OF INDIA
February 1, 1995
RAMESHWAR DASS BISHAN DYAL Vs. STEEL AUTHORITY OF INDIA LIMITED
March 1, 1995
RAMESHWAR DASS BISHAN DYAL Vs. UNION OF INDIA
March 1, 1995
RAMESHWAR DAYAL Vs. UNION OF INDIA
August 21, 1995
RAMESHWAR SARUP BHATNAGAR Vs. RAM NARAIN ARORA
February 3, 1995
RAMESHWAR SOLANKI Vs. UNION OF INDIA
February 3, 1995
RAMPAT Vs. UNION OF INDIA
July 25, 1995
RAMPUR DISTILLERY AND CHEMICALS COMPANY LIMITED Vs. UNION OF INDIA
January 3, 1995
RANI Vs. STATE
October 12, 1995
RANJIT KAUR Vs. UNION OF INDIA
September 29, 1995
RATTAN CHAND JAIN Vs. UBEROI LIMITED
September 22, 1995
RATTAN SINGH ALIAS PAPPU Vs. STATE
August 11, 1995
RAVI Vs. STATE
May 1, 1995
RAVI SINGH DR Vs. UNION OF INDIA
May 19, 1995
RAVINDER KISHANCHAND THADANI Vs. BHAGWAN KUNDANMAL HIRA
December 8, 1995
REETA KAPOOR Vs. DELHI TRANPORT CORPORATION
September 14, 1995
REGIONAL PROVIDENT FUND COMMISSIONER Vs. TEMPO ENGINEERING WORKS AND OTHERS
April 18, 1995
REOTI SARAN SHARMA Vs. NUMERO UNO INTERNATION
May 1, 1995
RISHABH AGRO INDUSTRIES LIMITED Vs. UNION OF INDIA
July 1, 1995
RISHI PAL GUPTA Vs. S.J. KNITTING AND FINISHING MILLS (P) LTD.
November 29, 1995
ROOP RANI Vs. RAMESH CHANDER
August 25, 1995
ROSHAN LAL Vs. JAIPUR UDHYOG LIMITED
August 9, 1995
ROSHAN LAL OIL MILLS LTD Vs. SHAKTI INDUSTRIES AHMEDGARH PUNJAB
May 25, 1995
ROSHAN LAL OIL MILLS LTD Vs. SAHKTI INDUSTRIES AMEDGARH PUNJAB
May 1, 1995
ROSHANARA BEGUM Vs. UNION OF INDIA
December 14, 1995
RUPA ENTERPRISES Vs. COLLECTOROF CUSTOMS CALCUTTA
December 1, 1995
RUPEE GAINS TELE TIMES PRIVATE LIMITED Vs. RUPEE TIMES
September 1, 1995
S B CHATTERJEE Vs. MEENA AHUJA
February 20, 1995
S BALA Vs. UNION OF INDIA
November 1, 1995
S C CHHABRA Vs. STATE
July 19, 1995
S K BANGIA Vs. STATE BANK OF INDIA
March 28, 1995
S K BHATNAGAR Vs. UNION OF INDIA
August 1, 1995
S K GUPTA Vs. ASHOK MALHOTRA
May 1, 1995
S K GUPTA Vs. ASHOK MALHOTRA
May 17, 1995
S K MAHAJAN Vs. ORIENTAL BANK OF COMMERCE
September 6, 1995
S M MUKHERJEE Vs. G RAM REDDY CHAIRMAN UGC
May 22, 1995
S M NEZAMUDDIN Vs. UNION OF INDIA
July 1, 1995
S R SUBHRAMANIAM Vs. KASHMIR SMGH
August 1, 1995
S S KHERA Vs. ANAND SON
August 1, 1995
S S TYAIGI Vs. CENTRAL BUREAU OF INVESTIGATION
March 23, 1995
S SATJIT SINGH AND SONS Vs. UNION OF INDIA
November 1, 1995
SADEEV SINGH SANDHU Vs. TURK GUTENBERGSTRASSE
September 28, 1995
SAHIL MARWAH Vs. UNION OF INDIA
November 9, 1995
SAHWINI KUMAR Vs. STATE
January 31, 1995
SAJJAN KUMAR Vs. STATE
July 20, 1995
SAJJAN KUMAR Vs. STATE
July 1, 1995
SALES TAX OFFICER Vs. BYFORD MOTORS LIMITED
July 1, 1995
SALES TAX OFFICER Vs. BYFORD MOTORS LIMITED
July 20, 1995
SALRA DEVI Vs. RAM KISHAN
May 3, 1995
SANATAN DHARAM SAHBA REGD Vs. DDA COMMISSIONER OF POLICE AND LOVELY BAL SHIKSHA PARISHAD
January 20, 1995
SANDEEP KOHLI Vs. STATE OF DELHI
May 8, 1995
SANDEEP MALIK Vs. UNION OF INDIA
April 6, 1995
SANDEEP TAK Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
November 11, 1995
SANGEETA Vs. STATE
May 1, 1995
SANGHI TECHNOLOGIES PRIVATE LIMITED Vs. UNION OF INDIA
July 28, 1995
SANJAY GUPTA Vs. VINOD KUMAR GUPTA
August 1, 1995
SANJAY SHARMA Vs. STATE
December 25, 1995
SANJAY SHARMA Vs. STATE
March 1, 1995
SANJEEV DADHWAL Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
February 24, 1995
SANJIV GOEL Vs. M/S. MUNSHI LAL OM PRAKASH AND OTHERS
September 11, 1995
SANTOSH KOHLI Vs. DELHI DEVELOPMENT AUTHORITY
November 1, 1995
SARAF AGENCIES LIMITED Vs. CEMENT CORPORATION OF INDIA LIMITED
July 20, 1995
SARAF STEEL PRIVATE LIMITED Vs. DELHI FINANCIAL CORPN
May 1, 1995
SARALA DEVI Vs. DAYA RAM
September 8, 1995
SARASWATI DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
July 11, 1995
SARDAR SADHU SINGH Vs. NARINDER KAUR
October 16, 1995
SARJU PERSHAD Vs. STATE
April 18, 1995
SARLA DEVI Vs. OM PRAKASH alias OMI
November 14, 1995
SARLA KUMARI Vs. H L DUA
February 16, 1995
SAROJ KAPUR Vs. NEW RAJDHANI COOPERATIVE HOUSE BUILDING SOCIETY LIMITED
November 10, 1995
SATENDRA NATH Vs. SUSHILA RANI
March 31, 1995
SATISH KUMAR Vs. STATE
August 9, 1995
SATISH KUMAR MITTAL Vs. STATE BANK OF INDIA
October 1, 1995
SATWANT SINGH Vs. UNION OF INDIA
September 27, 1995
SATYA NARAIN AGGARWAL Vs. KAMLESH KUMARI
July 20, 1995
SATYABIR SINGH NAIK FIRE Vs. UNION OF INDIA
July 31, 1995
SATYAWATI BHALLA Vs. ARUNA PRABHA KHANNA
November 28, 1995
SAVITRI DEVI Vs. FASHION LINKERS
May 8, 1995
SAVITRI DEVI AND ETC. Vs. UNION OF INDIA, ETC.
September 18, 1995
SAVITRI MALHOTRA Vs. RAM NATH MALHOTRA
November 1, 1995
SAWAI BHAWANI SINGH Vs. JAGAT SING AND ORS.
November 23, 1995
SDR GURDEEP SINGH SABHARWAL Vs. SDR NARINDER SINGH SABHARWAL
November 9, 1995
SETHI ENGINEERING CORPORATION Vs. DELHI DEVELOPMENT AUTHORITY
December 1, 1995
SHADI RAM YADAV Vs. DIRECTOR GENERAL CISF
July 31, 1995
SHAHID ALIAS M SHAHID ALIAS SHAHID Vs. UNION OF INDIA
January 11, 1995
SHAILENDER KUMAR DIXIT Vs. STATE
April 5, 1995
SHAKTI PERSHAD Vs. RADHA KISHEN
March 6, 1995
SHAKUNTALA BALI Vs. EASTERN LINKERS PRIVATE LIMITED
September 28, 1995
SHAKUNTALA DEVI Vs. MANOJ KUMAR
August 1, 1995
SHAKUNTALA RANI Vs. P G RAO
October 18, 1995
SHAKUNTALA TAXALI Vs. STATE
March 1, 1995
SHAKUNTLA ANAND Vs. P V RAO
October 18, 1995
SHAMBU P JAISINGHANI Vs. KANAYALAL P JAISINGHANI
September 1, 1995
SHANKARA Vs. STATE DELHI ADMINISTRATION
June 1, 1995
SHANKRA Vs. STATE DELHI ADMINISTRATION
July 1, 1995
SHANKUTALA DEVI Vs. STATE
December 6, 1995
SHANTI DEVI Vs. D N SOOD
March 1, 1995
SHANTI DEVI Vs. CHET RAM
May 18, 1995
SHATABADI FINLEASE AND SECURITIES LIMITED Vs. GOVERNMENT OF THE NATIONAL CAPITAL TERRITORY OF DELHI
August 7, 1995
SHAZMA Vs. AZHAR ALI ZAI
October 20, 1995
SHEELAWANTI Vs. DELHI DEVELOPMENT AUTHORITY
February 3, 1995
SHEILA LALL Vs. RENT CONTROL TRIBUNAL
January 4, 1995
SHER SINGH Vs. STATE
January 11, 1995
SHIV CHARAN Vs. UNION OF INDIA
July 4, 1995
SHIV COTTON MILLS PRIVATE LIMITED Vs. DAYA RAM
November 29, 1995
SHIV KUMAR Vs. STATE
December 14, 1995
SHIV KUMAR SHARMA Vs. UNIVERSITY OF DELHI
November 2, 1995
SHIV MOHAN BAND Vs. SURESH KUMAR
September 1, 1995
SHIV MOHAN MEHRA Vs. VEENA BATHIA
October 1, 1995
SHRI HAWA SINGH Vs. UNION OF INDIA
September 12, 1995
SHRI MOHAN WAHEE Vs. UNION OF INDIA ETC.
July 18, 1995
SHUBHAM ENTERPRISES Vs. COLLECTOR OF CUSTOMS
May 26, 1995
SHULTON INC Vs. BHAGWANT LAL CHAMAN LAL
April 18, 1995
SHYAM BABU GUPTA Vs. ATTRI FOUNDATION
January 6, 1995
SHYAM BEHARI Vs. STATE
July 25, 1995
SHYAM KHEMCHNDANI Vs. MUNICIPAL CORPORATION OF DELHI
October 20, 1995
SHYAM KISHORE Vs. UNION OF INDIA
July 1, 1995
SHYAM SUNDER AND RAJ KUMAR Vs. STATE
March 1, 1995
SIMBA F R O PRIVATE LIMITED Vs. DEPARTMENT OF TOURISUM LUCKNOW U P
July 1, 1995
SIMLA AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX
December 13, 1995
SITA RAM PANDEY Vs. STATE
February 1, 1995
SMT. CHANDRAWATI AND ETC. Vs. THE STATE
May 26, 1995
SON LDR J S PUNIA Vs. UNION OF INDIA
February 15, 1995
SOUTH ASIA INDUSTRIES P LIMITED Vs. COMMISSIONER OF INCOME TAX
May 16, 1995
SOUTH DELHI CITIZENS FORUM Vs. GOVT OF NCT OF DELHI
July 5, 1995
SOUZA CRUZ Vs. N K JAIN
February 16, 1995
SPORTS AUTHORITY OF INDIA Vs. A AND A ENTERPRISES
August 29, 1995
SQN LDR J S PUNIA Vs. UNION OF INDIA
February 1, 1995
SREPHEN JOSHUS Vs. J D KAPOOR
March 9, 1995
ST GITES CO Vs. UNION OF INDIA
July 1, 1995
STATE Vs. RAM CHANDER
February 7, 1995
STATE Vs. ASHOK KUMAR
January 10, 1995
STATE Vs. RAVINDER SINGH
January 12, 1995
STATE BANK OF INDIA Vs. P ABRAHAM
November 2, 1995
STATE BANK OF INDIA Vs. SAMNEEL ENGINEERING COMPANY
November 27, 1995
STATE BANK OF INDIA Vs. SIDDHARTHA ENTERPRISES
December 1, 1995
STATE BANK OF INDIA Vs. SURESH KUMAR
March 7, 1995
STATE BANK OF INDIA Vs. VIPUL ENTERPRISES
May 5, 1995
STATE BANK OF INDIA Vs. UNITED TENT COMPANY
July 20, 1995
STATE DELHI ADMINISTRATION Vs. CHANDER PAL
May 3, 1995
STATE DELHI ADMINISTRATION Vs. RAVINDER KUMAR alias RAVI
March 7, 1995
STATE DELHI ADMINISTRATION Vs. JAGAN NATH
March 31, 1995
STATE DELHI ADMINISTRATION Vs. ABRAR HUSSAIN
January 16, 1995
STATE OF HARYANA Vs. BHARAT STEEL TUBES LIMITED
September 15, 1995
STATE TRADING CORPORATION OF INDIA LIMITED Vs. STORA KVANRANSVEDEN AB
April 5, 1995
STEEL AUTHORITY OF INDIA LIMITED Vs. RAMESHWAR DASS BISHAN DAYAL
September 1, 1995
SUBHA MUKHERJEE Vs. UCO BANK
May 19, 1995
SUBHADARA KUMARI Vs. LALLU RAM
July 13, 1995
SUBHASH Vs. ANJU
August 31, 1995
SUBHASH CHAND Vs. THE STATE (N.C.T. OF DELHI)
September 8, 1995
SUBHASH CHANDER Vs. UNION OF INDIA
March 10, 1995
SUBHASH CHANDER CHHABRA Vs. FOOD CORPORATION OF INDIA
September 4, 1995
SUBHASH CHANDER KATHURIA Vs. ASHOK ALLOYS STEEL PRIVATE LIMITED
July 11, 1995
SUBHASH KUMAR BHUWALKA Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION INDUSTRIAL DEVELOPMENT BANK OF INDIA
February 14, 1995
SUCHETA ENGINEERING CO Vs. APITRON INDIA
November 1, 1995
SUDHIR BROTHERS Vs. DELHI DEVELOPMENT AUTHORITY
January 27, 1995
SUDHIR CHAUDHARY Vs. UNION OF INDIA
January 25, 1995
SUDHIR ENGINEERING COMPANY Vs. NITCO ROADWAYS LIMITED
March 23, 1995
SUDHIR KUMAR GUPTA Vs. VARSHAWATI SHARMA
January 3, 1995
SUJATA RAI VIJ Vs. HONBLE CHIEF JUSTICE
May 1, 1995
SUKH DEV Vs. UNION OF INDIA
March 15, 1995
SUKHBIR SINGH Vs. UNION OF INDIA
November 1, 1995
SULAKHAN SINGHAYA Vs. KULDEEP KAUR
March 29, 1995
SUMAN KAPOOR ADVOCATE Vs. UNION OF INDIA
May 11, 1995
SUMAT PRASHAD AND CO Vs. UNION OF INDIA
October 1, 1995
SUMITA SARKAR Vs. PRINCIPAL KALINDI COLLEGE
May 1, 1995
SUNDER LAL BAJAJ Vs. UNION OF INDIA
November 1, 1995
SUNIL AGGARWAL Vs. KUM KUM TANDON
April 28, 1995
SUNIL PURI Vs. MODI SPINNING AND WEAVING MILLS LIMITED
February 7, 1995
SUPER RUBBER ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 2, 1995
SURAIN SINGH Vs. TULSI RAM ARAUN
November 21, 1995
SURAJ BHAN GOEL Vs. DELHI DEVELOPMENT AUTHORITY
March 23, 1995
SURAJ KALA Vs. DEPUTY COMMISSIONER OF POLICE
August 9, 1995
SURAJ S J BAHADUR Vs. SHAKJI S J BAHADUR
May 12, 1995
SURAT SINGH Vs. STATE
April 6, 1995
SURENDER BALA Vs. SANDEEP FOAM
May 18, 1995
SURENDER KUMAR VOHRA Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI MUNICIPAL CORPORATION OF DELHI
April 28, 1995
SURESH ALIAS SURESH CHAND Vs. STATE
February 25, 1995
SURESH HARMILAPI Vs. SPORTS AUTHORITY OF INDIA
January 10, 1995
SURGICAL ELECTRONIC Vs. UNION OF INDIA
September 21, 1995
SURINDER GROVER Vs. SHEELA SAHNI
May 1, 1995
SURINDER GUPTA Vs. CHIEF COMMISSIONER OF INCOME TAX
August 1, 1995
SURINDER KUMAR Vs. UNION OF INDIA
January 3, 1995
SURJEET SINGH Vs. UNION OF INDIA
March 16, 1995
SURJIT SINGH Vs. STATE
October 18, 1995
SURVEYOURS WELFARE ASSOCIATION REGD Vs. UNION OF INDIA
December 15, 1995
SURVEYOURS WELFARE ASSOCIATION REGD Vs. UNION OF INDIA
May 9, 1995
SURYA AGRO OILS LIMITED Vs. INTER CONTINENTAL SALES CORPORATION
August 2, 1995
SUSHI RATTAN KAPAHI Vs. SHIV KUMAR KAPAHI
July 1, 1995
SUSHIL SHARMA Vs. VIJAY NARAIN PANDEY
August 29, 1995
SUSHILA YADAV Vs. SATISH CHANDRA AND OTHERS
November 3, 1995
SUSHMA SURI Vs. JAMIA MILLIA ISLAMIA
February 8, 1995
SUSHMA SURI Vs. JAMIA MILLIA ISLAMIA
February 1, 1995
SWARAJ MAZDA LIMITED Vs. UNION OF INDIA
March 13, 1995
SWARN KANTA MEHRA Vs. VINAY K MAHENDRA
September 6, 1995
SWARUP VEGETABLE PRODUCTS INDUSTRIES LIMITED Vs. UNION OF INDIA
August 1, 1995
SWASTIC RUBBER PRODUCTS LIMITED Vs. UNION OF INDIA
February 17, 1995
SYNDICATE BANK Vs. I K MALIK
September 1, 1995
SYNDICATE BANK Vs. U CHEM PHARMA PRIVATE LIMITED
September 27, 1995
SZECHWAN FOODS PRIVATE LIMITED Vs. COAL INDIA LIMITED
April 1, 1995
T B SUNTWAL Vs. FOOD CORPORATION OF INDIA
August 1, 1995
T K ABDULLAH Vs. UNION OF INDIA
October 17, 1995
T S RAJPUT ASSTT DIR CSD Vs. MINICIPAL CORPORATION OF DELHI
April 26, 1995
TAHIR Vs. MOHAMMAD SHAKIR
March 24, 1995
TAJ MOHAMAD SHEIKH Vs. UNION OF INDIA
November 30, 1995
TAJ MOHAMAD SHEIKH Vs. UNION OF INDIA
December 14, 1995
TAWAB KHAN Vs. ABNASH KAUR
March 15, 1995
TEJA SINGH AND ASSOCIATES Vs. PATIALA CO OPERATIVE SUGAR MILLS LIMITED
November 1, 1995
TEJBIR KAUR Vs. DAVENDER SINGH
February 1, 1995
TEK CHAND Vs. RAM NARAIN
November 9, 1995
TELECOMMUNICATIONS CONSULTANTS INDIA LIMITED Vs. NANGIA CONSTRUCTIONS INDIA PRIVATE LIMITED
August 1, 1995
TEN SINGH Vs. STATE DELHI ADMINISTRATION
July 26, 1995
TIKKA SHATRUJIT SINGH Vs. BRIG SUKHJIT SINGH
April 1, 1995
TOUR COORDINATOR ASSOCIATION Vs. UNION OF INDIA
October 20, 1995
TOYE MOBKA Vs. STATE DELHI ADMINISTRATION
September 19, 1995
TRIBHUVAN NATH Vs. STATE
January 2, 1995
TRIPATH KAUR Vs. STATE
May 23, 1995
TULSI DEVI KHUNGAR Vs. KHAIRATI LAL JETLEY
July 1, 1995
UNIBROS Vs. ALL INDIA RADIO
May 26, 1995
UNIBROS Vs. ALL INDIA RADIO
July 11, 1995
UNIBROS Vs. ALL INDIA RADIO UNION OF INDIA DIR MIN OF INFORMATION BROADCASTING
September 18, 1995
UNIBROS Vs. ALL INDIA RADIO
February 7, 1995
UNION OF INDIA Vs. M L DALMIA AND COMPANY LIMITED
November 23, 1995
UNION OF INDIA Vs. DIEN ENTERPRISES
April 26, 1995
UNION OF INDIA Vs. S M AGGARWAL AND 31 ORS
April 20, 1995
UNION OF INDIA Vs. CENTRAL CABLES PRIVATE LIMITED
March 24, 1995
UNION OF INDIA Vs. SURINDER KUMAR
September 29, 1995
UNION OF INDIA Vs. SANDEEP MALIK
October 17, 1995
UNION OF INDIA Vs. AYDIN CORPORATION
November 1, 1995
UNION OF INDIA Vs. GIRWAR AND OTHERS
October 18, 1995
UNION OF INDIA Vs. DR. PRATAP CHAND TAWAKLE AND OTHERS
July 18, 1995
UNION OF INDIA Vs. PRATAP SINGH
July 13, 1995
UNION OF INDIA Vs. PANIPAT FOODS LIMITED
August 1, 1995
UNION OF INDIA Vs. AUTO AND GEN ENGG CO
July 17, 1995
UNION OF INDIA Vs. HARKISHAN
July 18, 1995
UNION OF INDIA Vs. DESH RAJ
July 18, 1995
UNION OF INDIA Vs. D L F UNITED LIMITED
July 18, 1995
UNION OF INDIA Vs. PRABHU DAYAL BHARGAVA
July 18, 1995
UNION OF INDIA Vs. BADHWAR AND COMPANY
August 1, 1995
UNION OF INDIA Vs. RAJ KUMAR SAWHNEY
August 17, 1995
UNITED INDIA INSURANCE CO. LTD Vs. KARAN SINGH
September 18, 1995
UNITED INDIA INSURANCE CO. LTD Vs. SHANTI DEVI
July 7, 1995
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAM RATI
February 7, 1995
UNITED INDIA ISSURANCE COMPANY Vs. KAILASH RAI
October 16, 1995
UNIVERSAL CONSORITIUM ENGINEERS PRIVATE LIMITED Vs. STATE TRADING CORPORATION OF INDIA LIMITED
July 4, 1995
UPPAL ENGINEERING CONSTRUCTION PRIVATE LIMITED Vs. CENTRAL WAREHOUSING CORPORATION
July 1, 1995
USMAN ALIAS HAJI Vs. STATE
July 21, 1995
UTTAM KUMAR BOSH Vs. UNION OF INDIA
October 18, 1995
V G DUGGAL Vs. DELHI DEVELOPMENT AUTHORITY
December 12, 1995
V I P INDUSTRIES LTD Vs. REGISTRAR OF TRADE MARKS NEW DELHI
January 30, 1995
V K JAIN Vs. UNION OF INDIA
February 1, 1995
V N SHARMA Vs. STATE
July 7, 1995
VAN GUARD EX SERVICEMEN WELFARE ASSOCIATION Vs. STATE TRADING CORPORATION
September 13, 1995
VASANT VIHAR F BLOCK WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF DELHI
February 9, 1995
VASUDEV PUBLICITY SERVICE Vs. NEW DELHI MUNICIPAL COMMITTEE
May 1, 1995
VATIKA PLANTATIONS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 5, 1995
VED PARKASH CHAWLA Vs. UNION OF INDIA
January 12, 1995
VEENA AGGARWAL Vs. MANAGING COMMITTEE SHRI LAKSHMI NARAIN TRUST GUJARAT SENIOR SECONDARY SCHOOL
May 1, 1995
VEENA BAJAJ Vs. ANITA RANI
August 31, 1995
VEENA KALIA Vs. JATINDER NATH KALIA
May 5, 1995
VEER BAHADUR Vs. STATE
April 1, 1995
VEER CONSTRUCTION CO Vs. SARASWATI ENCLAVE
May 16, 1995
VICTOR CABLE INDUSTRIES LIMITED Vs. ENGINEERING PROJECTS INDIA LIMITED
March 1, 1995
VICTORIA ENGINEETING WORKS Vs. UNION OF INDIA
January 3, 1995
VIJAY KHANNA Vs. UNION OF INDIA
April 21, 1995
VIJAY KUMAR Vs. SHANTI NARAIN
April 19, 1995
VIJAY KUMAR Vs. STATE
May 9, 1995
VIJAY KUMAR Vs. STATE
February 1, 1995
VIJAY KUMAR FARSHWAL Vs. UNION OF INDIA
September 8, 1995
VIJAY M SHAH Vs. FLEX INDUSTRIES LIMITED
December 1, 1995
VIJAYA BANK Vs. A N TEWARI
September 29, 1995
VIKRAM PERSHAD Vs. SAT NARAIN DALMIA
March 16, 1995
VIMLA Vs. KUSUM LATA
September 19, 1995
VINAY KALA Vs. STATE
May 10, 1995
VINAY KUMAR Vs. STEEL AUTHORITY OF INDIA
August 17, 1995
VINAY KUMAR GUPTA Vs. GOVERNMENT OF N C T OF DELHI
September 29, 1995
VINOD GUPTA Vs. BRAHAM VIRA GUPTA
February 10, 1995
VINOD KHANNA Vs. BAKSHI SACHDEV
April 20, 1995
VINOD KUMAR JAIN AND ANOTHER Vs. THE MUNICIPAL CORPORATION OF DELHI AND OTHERS
November 24, 1995
VIRENDER KUMAR ALIAS BITTOO Vs. STATE
February 22, 1995
VIRENDER KUMAR YADAV AND MUKHTIAR YADAV AND MUKHO YADAV ALIAS RAJU Vs. STATE
August 7, 1995
VIRENDER SINGH YADAV Vs. UNION OF INDIA
July 10, 1995
VIRGO MARKETING P LIMITED Vs. APPROPRIATE AUTHORITY
November 20, 1995
VISHAL BUILDERS Vs. UNION OF INDIA
August 14, 1995
VISHAL SETHI Vs. VINOD KUMAR SETHI
August 1, 1995
VISHVANATH KHANNA Vs. NEW DELHI MUNICIPAL CORPORATION
December 11, 1995
VIVEK JAIN Vs. UNION OF INDIA
November 29, 1995
VRAJLAL MANILAL AND COMPANY Vs. ADARSH BIDI COMPANY
January 20, 1995
WALAITI RAM GUPTA Vs. UNION OF INDIA
January 5, 1995
WATER BUSH WELL LTD. Vs. ANIL ARORA AND OTHERS
September 12, 1995
WELDON SALES CORPORATION Vs. OM PRAKASH
September 19, 1995
WILEY EASTERN LIMITED Vs. INDIAN INSTITUTE OF MANAGEMENT
February 1, 1995
WILEY EASTERN LTD Vs. INDIAN INSTITUTE OF MANAGEMENT
November 6, 1995
WILLY EASTERN LIMITED Vs. INDIA INSTITUTE OF MANAGEMENT
November 6, 1995
Y L AHUJA Vs. INSTITUTE OF APPLIED MANPOWER AND RESEARCH
September 18, 1995
YUNUS ALIAS BHAIYA Vs. STATE
April 25, 1995
ZOHRA BAI Vs. STATE
September 29, 1995