Home
Case Index
Title
Date
A JAYARAM Vs. STATE OF ANDHRA PRADESH
July 13, 1995
A K KAUL Vs. UNION OF INDIA
April 19, 1995
A N SEHGAL Vs. RAJE RAM SHEORAN
March 31, 1995
A P SANWARIA Vs. SUDARSHAN CHOPRA MS
January 9, 1995
A P SRIVASTAVA DEAD Vs. UNION OF INDIA
September 20, 1995
A T S CHINNASWAMI CHETTIAR Vs. KARI VARADARAJA PERUMAL TEMPLE
September 22, 1995
A WATIAO Vs. STATE OF MANIPUR
October 13, 1995
ABANI KANTA RAY Vs. STATE OF ORISSA
October 13, 1995
ABDUL AZIZ Vs. STATE OF WEST BENGAL
July 21, 1995
ABDUL MANNAN Vs. STATE OF WEST BENGAL
December 5, 1995
ABHIJIT TEA COMPANY PRIVATE LIMITED Vs. TERAI TEA CO PRIVATE LIMITED
November 8, 1995
ABHILASH VINODKUMAR JAIN SUNITA BHAGAT Vs. COX AND KINGS INDIA LIMITED:VOLTAS LIMITED
March 21, 1995
ABUBAKAR ABDUL INAMDAR Vs. HARUN ABDUL INAMDAR
August 30, 1995
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. A L N RAO CHARITABLE TRUST
October 13, 1995
ADDITIONAL COMMISSIONER OF INCOME TAX A P Vs. DEGAON GANGA REDDY G RAMAKRISHNA AND CO
March 1, 1995
ADMINISTRATOR MUNICIPAL COMMITTEE CHARKHI DADRI Vs. RAMJI LAL BAGLA
July 26, 1995
ADVAITA NAND Vs. JUDGE SMALL CAUSE COURT MEERUT
April 4, 1995
AIR INDIA Vs. UNION OF INDIA
July 18, 1995
AIR INDIA Vs. B R AGE
October 10, 1995
AJAY SINGH RAWAT Vs. UNION OF INDIA
March 9, 1995
AJIT SINGH Vs. STATE OF HARYANA
January 11, 1995
AJIT SINGH Vs. UNION OF INDIA
November 3, 1995
AJIT SINGH Vs. BANSI SINGH
July 12, 1995
AKHILESH HAJAM Vs. STATE OF BIHAR
April 28, 1995
AKSHAYA RESTAURANT Vs. P ANJANAPPA
March 27, 1995
ALETTA GRACE BELL MS Vs. S TIRKEY MS
November 8, 1995
ALIPARAMBA MOHAMMED Vs. TALUK LAND BOARD
January 4, 1995
ALL INDIA GENERAL MAZDOOR TRADE UNION REGD Vs. DELHI ADMINISTRATION
March 29, 1995
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
April 10, 1995
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA
October 13, 1995
ALLAHABAD BANK Vs. PREM NARAIN PANDE
October 19, 1995
AMALESH CHANDRA CHAKRABORTY Vs. UNION OF INDIA
May 10, 1995
AMARJIT SINGH Vs. STATE OF PUNJAB
July 27, 1995
AMBUNHI Vs. GANESH BHANDARY
August 2, 1995
AMITA KAUSHISH Vs. SANJAY KAUSHISH
November 16, 1995
AMRIT BANASPATI COMPANY LIMITED Vs. UNION OF INDIA
February 10, 1995
AMRUTANJAN LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
March 30, 1995
ANANT MADAAN BHARATB DUA NANDITA KALRA SHALINIJAIN Vs. STATE OF HARYANA
January 25, 1995
ANDHRA BANK LIMITED HYDERABAD Vs. COMMISSIONER OF INCOME TAX A P III HYDERABAD
September 22, 1995
ANGILE INSULATIONS Vs. DAVY ASHMORE INDIA LIMITED
April 18, 1995
ANIL BAIPADITHAYA Vs. STATE OF KARNATAKA
October 17, 1995
ANIL KUMAR GUPTA Vs. STATE OF UTTAR PRADESH
July 28, 1995
ANIL SARAN Vs. STATE OF BIHAR
August 24, 1995
ANIRUDHSINHJI KARANSINHJI JADEJA Vs. STATE OF GUJARAT
August 11, 1995
ANJUMAN MOINIYA F.C.K. KHWAJA SAHIB Vs. DIWAN SYED ALE R.A.S.N.K.M.C. SAHEB & ORS.
May 4, 1995
ANNA BHAU MAGDUM Vs. BABASAHEB ANANDRAO DESAI
July 20, 1995
ANNASAHEB BAPUSAHEB PATIL VILAS G DALVI NATHAL GHARAGE RAJARAM K POWAR PANDURANG B SARNOBAT Vs. BALWANT ALIAS BALASAHEB BABUSAHEB PATIL AND HEIRS:RAMACHANDRA Y DALVI:RAJARAM A GHARAGE:DINKARRAO K POWAR:K L SARNOBAT
January 6, 1995
ANOKHEY Vs. STATE OF UTTAR PRADESH
November 14, 1995
ANTONY ALIAS APPACHAN Vs. STATE OF KERALA
March 8, 1995
ANUP SINGH Vs. STATE OF HIMACHAL PRADESH
February 7, 1995
APPELLATE COLLECTOR OF CENTRAL EXCISE MADRAS Vs. BHANDARY METALS AND ALLOYS
September 6, 1995
ARIES ADVERTISING BUREAU Vs. C T DEVARAJ
February 22, 1995
ARJUNA Vs. STATE OF MAHARASHTRA
May 2, 1995
AROON PHOSPHO PRODUCTS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
September 8, 1995
ARUNABEN T BHOJAK Vs. SECY AHMEDABAD EDUCATION SOCIETY LALBHAWAN BADRA AHMEDABAD
January 27, 1995
ARVIND INDUSTRIES VIJAY OIL MILLS CO Vs. STATE OF GUJARAT:ASSISTANT COMMISSIONER OF SALES TAX
August 23, 1995
ASHARFI LAL Vs. KOILI DEADBYLRS
April 20, 1995
ASHOK KUMAR Vs. STATE DELHI ADMINISTRATION
September 19, 1995
ASHOK KUMAR Vs. CHAIRMAN BANKING SERVICE RECRUITMENT BOARD
November 9, 1995
ASHOK KUMAR SINGH Vs. VITH ADDL SESSIONS JUDGE, VARANASI
September 6, 1995
ASHOKA KUMAR THAKUR Vs. STATE OF BIHAR
September 4, 1995
ASHOKATALKIES BADAGARA Vs. BADAGARA MUNICIPALITY BADAGARA
March 28, 1995
ASHWANI KUMAR Vs. STATE OF BIHAR
November 16, 1995
ASPINWALL AND COMPANY KULSHEKAR MANGALORE Vs. LALITHAPADUGADY
July 26, 1995
ASSAM STATE ELECTRICITY BOARD Vs. BRAHAMA PUTRA STEELS PRIVATE LIMITED
April 26, 1995
ASSAM VALLEY PLYWOOD PRIVATE LIMITED Vs. UNION OF INDIA
March 29, 1995
ASSISTANT COMMISSIONER GADAG SUB DIVISION GADAG Vs. MATHAPATHI BASAVANNEWWA
August 17, 1995
ASSISTANT COMMISSIONER OF INCOME TAX Vs. A K MENON
July 18, 1995
ASSISTANT GENERAL MANAGER CENTRAL BANK OF INDIA Vs. COMMISSIONER MUNICIPAL CORPORATION FOR THE CITY OF AHMEDABAD
May 9, 1995
ASSOCIATED POWER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
November 28, 1995
ATUL KUMAR NIGAM SANJAY GUPTA Vs. STATE OF UTTAR PRADESH
September 27, 1995
AWADH BIHARI YADAV SITA RAM GOPE Vs. STATE OF BIHAR
August 31, 1995
AYUB KHAN Vs. DEEP KUMAR CHAWLA
January 10, 1995
AZAD SINGH Vs. STATE OF HARYANA
March 7, 1995
B BALAIAH Vs. CHIEF ENGINEER PANCHAYAT RAJ DEPARTMENT RUS SECUNDERABAD
July 20, 1995
B C CHATURVEDI UNION OF INDIA Vs. UNION OF INDIA
November 1, 1995
B D JADHAVAR Vs. K D BHAGWAN
September 1, 1995
B D VERMA Vs. UNION OF INDIA
December 7, 1995
B GANGADHAR Vs. B R RAJALINGAM
May 12, 1995
B H NARASIMHARAO Vs. GOVERNMENT OF ANDHRA PRADESH
March 7, 1995
B N AGARWALLA Vs. STATE OF ORISSA
October 16, 1995
B P L PHARMACEUTICALS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE VADODARA
May 4, 1995
B S PADMAVATHAMMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
April 20, 1995
BABY SAMUEL Vs. TUKARAM LAXMAN SABLE
August 9, 1995
BADRIPRASAD Vs. STATE OF MADHYA PRADESH
January 24, 1995
BAGAWATI TEA ESTATES LIMITED Vs. GOVERNMENT OF INDIA
February 3, 1995
BAIDYANATH AYURVED BHAVAN LIMITED BAIDYANATH AYURVED BHAVAN LIMITED DABUR DR S K BURMAN PVT LIMITED DABUR DRS K BURMAN PVT LIMITED BAIDYANATH AYURVED BHAVAN LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NAGPUR:COLLECTOR OF CENTRAL EXCISE PATNA:UNION OF INDIA:COLLECTOR OF CENTRAL EXCISE INDORE
March 30, 1995
BAJ SINGH Vs. STATE OF PUNJAB
February 23, 1995
BAKHTAWAR SINGH Vs. GURDEV SINGH ANOTHER
April 7, 1995
BAL KRISHNA AGARWAL Vs. STATE OF UTTAR PRADESH
January 10, 1995
BALAJI RAGHAVAN S P ANAND Vs. UNION OF INDIA
December 15, 1995
BALAUR SINGH Vs. STATE OF PUNJAB
March 1, 1995
BALBIR SINGH Vs. STATE OF PUNJAB
August 16, 1995
BALDEV SINGH Vs. STATE OF PUNJAB
October 13, 1995
BALKRISHNAPANDEY Vs. STATE OF BIHAR
December 14, 1995
BALLARPUR INDUSTRIES LIMITED Vs. ASSTT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
January 17, 1995
BALLU RAM ALIAS BAL SARUP Vs. MANDIR TUHI RAM HARNAM DASS
February 16, 1995
BALRAM CHANDRA Vs. STATE OF UTTAR PRADESH
April 24, 1995
BALU RAM Vs. STATE OF RAJASTHAN
March 28, 1995
BALWANTSINGH Vs. STATE OF PUNJAB
March 1, 1995
BALWINDER SINGH Vs. STATE OF PUNJAB
November 9, 1995
BALWINDER SINGH Vs. STATE OF PUNJAB
September 9, 1995
BANK OF MAHARASHTRA Vs. RACE SHIPPING AND TRANSPORT CO PRIVATE LIMITED
February 16, 1995
BANK OFFICERS AND OFFICIALS HOUSE BUILDING COOPERATIVE SOCIETY LIMITED BANK OFFICERS OFFICIALS HOUSE BUILDING COOPERATIVE SOCIETY LIMITED Vs. SANJEEVAPPA
February 21, 1995
BANSA SINGH Vs. STATE OF PUNJAB
March 7, 1995
BAPU MAHADU MALI Vs. VITHALRAO BHAUSAHEB DESHMUKH
November 2, 1995
BASANT INDUSTRIES NUNHAL AGRA Vs. ADDITIONAL COLLECTOR OF CUSTOMS BOMBAY
January 18, 1995
BASANTI KUMARI SAHU Vs. STATE OF ORISSA
January 23, 1995
BASHIR AHMED Vs. MEHMOOD HUSSAIN SHAH
March 20, 1995
BAWA NIHAL SINGH Vs. STATE OF PUNJAB
November 1, 1995
BELI RAM Vs. SALIG RAM
November 24, 1995
BETAL SINGH Vs. STATE OF M.P.
March 19, 1995
BHAGAT SINGH (HAV ) Vs. STATE OF HARYANA
March 15, 1995
BHAGWAN DAS Vs. SARDAR ATMA SINGH
November 23, 1995
BHAGWANSINGH Vs. CHAIRMAN NOIDA
January 19, 1995
BHAGWANTRAI Vs. STATE OF PUNJAB
August 17, 1995
BHARAT COKING COAL LIMITED Vs. C K AHUJA
February 14, 1995
BHARAT PRASAD GUPTA Vs. STATE OF WEST BENGAL
September 26, 1995
BHARWAD JAKSHIBHAI NAGJIBHAI ARVINDBHAI KANJIBHAI PATEL Vs. STATE OF GUJARAT:BHARWAD JAKSHIBHAI NAGJIBHAI
August 24, 1995
BHATTAD LEASING AND FINANCE COMPANY LIMITED Vs. NUSLI NEVILLE WADIA
October 30, 1995
BHAVANA CHEMICALS LIMITED BARODA Vs. COMMISSIONER OF INCOME TAX GUJARAT
April 4, 1995
BHOOP SINGH Vs. RAM SINGH MAJOR
September 2, 1995
BHOOP SINGH Vs. RAM SINGH MAJOR
September 11, 1995
BHUPENDRA SINGH Vs. STATE OF MAHARASHTRA
November 21, 1995
BHUPINDER SINGH Vs. STATE OF PUNJAB
August 16, 1995
BHUPINDER SINGH BINDRA Vs. UNION OF INDIA
July 28, 1995
BHUREY KHAN Vs. YASEEN KHAN
March 20, 1995
BIHAR STATE BOARD OF HOMEOPATHIC MEDICINE PATNA Vs. STATE OF BIHAR
October 10, 1995
BIHAR STATE FOOD AND CIVIL SUPPLIES CORPN Vs. NARENDRA KUMAR MISHRA
November 28, 1995
BIHAR STATE POLLUTION CONTROL BOARD Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED
April 21, 1995
BIHARILAL JAISWAL Vs. COMMISSIONER OF INCOME TAX
November 16, 1995
BIRLA CEMENT WORKS Vs. G M WESTERN RAILWAYS
January 2, 1995
BISHWANATH SINGH Vs. STATE OF BIHAR
January 18, 1995
BLOCK DEVELOPMENT OFFICERS ASSN Vs. STATE OF MADHYA PRADESH
February 14, 1995
BOARD OF REVENUE U P STATE OF UTTAR PRADESH Vs. ELECTRONIC INDUSTRIES OF INDIA:ISHWARI SINGH
September 4, 1995
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. ENGINEERS DE SPACE AGE
December 7, 1995
BODHISATTWA GAUTAM Vs. SUBHRA CHAKRABORTY MS
December 15, 1995
BOMBAY CHEMICAL PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY I BOMBAY
April 18, 1995
BONDA DEVESU Vs. STATE OF ANDHRA PRADESH
April 28, 1995
BONKYA ALIAS BHARAT SHIVAJI MANE OTHERS Vs. STATE OF MAHARASHTRA
September 27, 1995
BRAMCHARI SIDHESWAR SHAI Vs. STATE OF WEST BENGAL
July 2, 1995
BRIG RETD D K JETLEY Vs. ARMY WELFARE HOUSING ORGANISATION
May 9, 1995
BRIG S RAMACHANDRAN Vs. HYDERABAD ALLWYN METAL WORKS LTD
February 7, 1995
BRIGHU NATH SAHAY SINGH Vs. MOHAMMAD KHALILUR RAHMAN
September 4, 1995
BRIJ GOPAL CHATURVEDI Vs. STATE OF MADHYA PRADESH
January 18, 1995
BRISA MUNDA Vs. CHANDO KUMARI ALIAS MOST DUMARI
November 16, 1995
BUOY MUKHERJEE Vs. HOTEL CORPORATION OF INDIA LIMITED
February 23, 1995
BURN STANDARD COMPANY LIMITED Vs. DINABANDHU MAJUMDAR
April 21, 1995
BUTA SINGH Vs. UNION OF INDIA
April 17, 1995
BUTA SINGH Vs. UNION OF INDIA
February 21, 1995
BUTU PRASAD KUMBHAR Vs. STEEL AUTHORITY OF INDIA LIMITED
March 30, 1995
C A AVARACHAN Vs. C V SREENIVASAN
March 23, 1995
C K ALI Vs. TALUK LAND BOARD
January 2, 1995
C RAVICHANDRAN IYER Vs. JUSTICE A M BHATTACHARJEE
September 5, 1995
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY STATE OF WEST BENGAL Vs. DOMINION LAND AND INDUSTRIES LTD
May 9, 1995
CANARA BANK Vs. MUNICIPAL CORPORATION OF AHMEDABAD
February 14, 1995
CANARA BANK Vs. NUCLEAR POWER CORPORATION OF INDIA LIMITED
March 6, 1995
CANTONMENT BOARD JABALPUR Vs. S N AWASTHI
November 2, 1995
CANTONMENT BOARD SECUNDERABAD Vs. G VENKETRAM REDDY
March 22, 1995
CCE Vs. SINDHU GANESH BALI AND ORS.
April 5, 1995
CCE Vs. KANPUR BOTTLING COMPANY PVT. LTD.
September 1, 1995
CCE AND ORS. Vs. AMADALAVALASSA CO-OP. AGRICULTURAL & INDL. SOCIETY LTD. AND ORS.
August 8, 1995
CENTRAL BANK OF INDIA Vs. SHIVAM UDYOG
January 13, 1995
CENTRAL BANK OF INDIA Vs. MADAN LAL
November 1, 1995
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA
March 31, 1995
CFFP EMPLOYEES ASSOCIATION ATTUC Vs. CHAIRMAN AND MANAGING DIRECTOR
February 16, 1995
CHABUNGBAM IBOHAL SINGH Vs. UNION OF INDIA
February 24, 1995
CHAIRMAN AND MANAGING DIRECTOR SIPCOT MADRAS Vs. CONTROMIX PRIVATE LIMITED
May 12, 1995
CHAIRMAN STATE BANK OF INDIA Vs. GOLAK BIHARI DEHURY
February 16, 1995
CHAIRMAN THIRUVALLUVAR TRANSPORT CORPORATION Vs. CONSUMER PROTECTION COUNCIL
February 9, 1995
CHAMELI SINGH Vs. STATE OF UTTAR PRADESH
December 15, 1995
CHAND V RAHEJA Vs. UNION OF INDIA
February 17, 1995
CHANDAN BILASINI DEAD Vs. AFTABUDDIN KHAN:AMARESH SARKAR
November 16, 1995
CHANDIGARH ADMINISTRATION Vs. JAGJIT SINGH
January 10, 1995
CHANDIGARH HOUSING BOARD Vs. AVTAR SINGH
August 7, 1995
CHANDKHAN Vs. STATE OF UTTAR PRADESH
July 11, 1995
CHANDRABHAN Vs. STATE OF MAHARASHTRA
March 7, 1995
CHANDRAKANTA GOYAL Vs. SOHAN SINGH JODH SINGH KOHLI
December 11, 1995
CHANDRAPUR MAGNET WIRES PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CENTRAL EXCISE COLLECTORATE NAGPUR
December 12, 1995
CHANDRASHEKHAR GAJANAN BHOGAONKAR Vs. YESHWANT DHONDI POTDAR
August 28, 1995
CHARAN SINGH Vs. STATE OF PUNJAB
May 10, 1995
CHARIPALLI SHANKARARAO Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD
January 13, 1995
CHEENOTHINGALVALLI Vs. CHEENOTHINGAL VELAYUDHAN
March 28, 1995
CHIEF CONSERVATOR OF FORESTS Vs. JAGANNATH MARUTI KONDHARE
December 6, 1995
CHIEF GENERAL MANAGER STATE BANK OF INDIA BHUBANESWAR Vs. SURESHCHANDRA BEHERA
April 10, 1995
CHIEF GENERAL MANAGER TELECOM N E TELECOM CIRCLE Vs. RAJENDRACH BHATTACHARJEE
January 18, 1995
CHIEF MEDICAL OFFICER Vs. KHADEER KHADRI
January 10, 1995
CHIEF OF NAVAL STAFF Vs. G GOPALAKRISHNA PILLAI
December 8, 1995
CHINNADURAI Vs. STATE OF TAMIL NADU
January 11, 1995
CHINNAMMA Vs. GOPALAN
October 13, 1995
CHIYODA CORPORATION Vs. NATIONAL FERTILIZER LIMITED
April 28, 1995
CIT Vs. SRIDERAMMA
September 11, 1995
CITIZENS FOR DEMOCRACY Vs. STATE OF ASSAM
May 1, 1995
COCHIN DEVASWOM BOARD CAPTAIN E M GEORGE DEAD Vs. CAPTAIN E M GEORGE :COCHIN DEVASWOM BOARD TRICHUR
January 17, 1995
COLGATE PALMOLIVE INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AURANGABAD
August 9, 1995
COLLECTOR Vs. S VENKATA RAMANAIAH
September 18, 1995
COLLECTOR CENTRAL EXCISE BOMBAY Vs. S D FINE CHEMICALS PRIVATE LIMITED
March 30, 1995
COLLECTOR LAND ACQUISITION Vs. GANARAM DHOBA
December 4, 1995
COLLECTOR OF CENTRAL EXCISE Vs. H M M LIMITED
January 18, 1995
COLLECTOR OF CENTRAL EXCISE ALLAHABAD Vs. HINDUSTAN SAFETY GLASS WORKS LIMITED
February 28, 1995
COLLECTOR OF CENTRAL EXCISE BARODA Vs. OJAS CORPORATION
February 1, 1995
COLLECTOR OF CENTRAL EXCISE BARODA COLLECTOR OF CENTRAL EXCISE BANGALORE COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. SURAT COTTON SPINNING AND WEAVING MILLS PRIVATE LIMITED :DAVANGERE COTTON MILLS LIMITED :CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED
January 17, 1995
COLLECTOR OF CENTRAL EXCISE BOLPUR Vs. BENGAL PAPER MILL CO
March 24, 1995
COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. PAREKH DYE CHEM INDIA PRIVATE LIMITED
March 27, 1995
COLLECTOR OF CENTRAL EXCISE BOMBAY BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED Vs. KOHINOOR MILLS BOMBAY:COLLECTOR OF CENTRAL EXCISE BOMBAY
April 4, 1995
COLLECTOR OF CENTRAL EXCISE BOMBAY III Vs. CHOWGULE AND CO HIND PRIVATE LIMITED
March 28, 1995
COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. SUNRISE PACKAGING CO CALCUTTA
April 6, 1995
COLLECTOR OF CENTRAL EXCISE CHANDIGARH Vs. STEEL STRIPS LTD
May 2, 1995
COLLECTOR OF CENTRAL EXCISE PATNA Vs. INDIAN TUBE COMPANY LIMITED
March 2, 1995
COLLECTOR OF CENTRAL EXCISE SHILLONG Vs. WOOD CRAFT PRODUCTS LIMITED
March 20, 1995
COLLECTOR OF CUSTOMS Vs. KUMUDAM PUBLICATIONS PRIVATE LIMITED
December 5, 1995
COLLECTOR OF CUSTOMS BOMBAY Vs. RAMAJAIN HOSIERY
October 12, 1995
COLLECTOR OF CUSTOMS BOMBAY Vs. NIPPON BEARINGS PRIVATE LIMITED
November 17, 1995
COLLECTOR OF CUSTOMS BOMBAY COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. BINA CORPORATION LTD
September 20, 1995
COLLECTOR OF CUSTOMS CALCUTTA Vs. SANJAY CHANDIRAM
May 5, 1995
COLLECTOR OF CUSTOMS MADRAS Vs. MADRAS RUBBER FACTORY MADRAS
April 6, 1995
COLLECTOR OF MADRAS Vs. K RAJAMANICKAM
January 13, 1995
COLLECTOR ONGOLE Vs. NARRA VENKATESWARLU
November 28, 1995
COMMERCE INTERNATIONAL Vs. COLLECTOR OF CUSTOMS
March 29, 1995
COMMISSIONER OF GIFT TAX MADRAS Vs. C MUTH KUMARSWAMY MUDALIAR
January 31, 1995
COMMISSIONER OF INCOME TAX Vs. IRON FOUNDRY ENGINEERING WORKS LIMITED
January 10, 1995
COMMISSIONER OF INCOME TAX Vs. MAJOR TIKKA KHUSHWANT SINGH
January 24, 1995
COMMISSIONER OF INCOME TAX Vs. NEW INDIA INDUSTRIES LIMITED
January 24, 1995
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
January 20, 1995
COMMISSIONER OF INCOME TAX Vs. PATEL BROTHERS AND COMPANY LIMITED
May 9, 1995
COMMISSIONER OF INCOME TAX Vs. UNITED TRADING AND CONSTRUCTION CO
September 20, 1995
COMMISSIONER OF INCOME TAX Vs. A R ADAIKAPPA CHETTIAR
September 20, 1995
COMMISSIONER OF INCOME TAX Vs. SUBHULAXMI MILLS LIMITED
September 20, 1995
COMMISSIONER OF INCOME TAX Vs. PELLETI SRIDERAMMA NELLORE
October 11, 1995
COMMISSIONER OF INCOME TAX BOMBAY Vs. C U SHAH BOMBAY
February 1, 1995
COMMISSIONER OF INCOME TAX CALCUTTA Vs. BIJOY KUMAR ALMAL
April 4, 1995
COMMISSIONER OF INCOME TAX CLACUTTA Vs. INDIAN OXYGEN LIMITED
March 29, 1995
COMMISSIONER OF INCOME TAX HYDERABAD Vs. CHITTOR ELECTRIC SUPPLY CORPORATION
January 13, 1995
COMMISSIONER OF INCOME TAX JULLUNDUR Vs. AJANTAELECTRICALS PUNJAB
May 2, 1995
COMMISSIONER OF INCOME TAX KANPUR Vs. KAMLA TOWN TRUST
November 16, 1995
COMMISSIONER OF INCOME TAX KERALA Vs. UMA TRADING CO QUILLON KERALA
January 25, 1995
COMMISSIONER OF INCOME TAX LUDHIANA Vs. OM PRAKASH
November 16, 1995
COMMISSIONER OF INCOME TAX MADRAS Vs. DALMIA CEMENT BHARAT LIMITED
August 16, 1995
COMMISSIONER OF INCOME TAX MADRAS Vs. THANTHI TRUST MADRAS
April 20, 1995
COMMISSIONER OF INCOME TAX MEERUT Vs. VIRMANI INDUSTRIES PRIVATE LIMITED
October 12, 1995
COMMISSIONER OF SALES TAX ASSISTANT KERALA Vs. P KESAVAN AND CO
November 14, 1995
COMMISSIONER OF SALES TAX ORISSA Vs. JAGANNATH COTTON COMPANY
July 28, 1995
COMMISSIONER OF WEALTH TAX CALCUTTA Vs. U C MEHATAB
March 29, 1995
COMMISSIONER OF WEALTH TAX ORISSA BHUBANESWAR Vs. BINAPANI CHAKRAVARTY
March 28, 1995
COMMISSIONER RELIGIOUS AND CHARITABLE ENDOWMENTS BANGALORE Vs. KASLIYAPPA GURUKULA SRI VIDYA SHALA
September 1, 1995
COMMISSIONER SALEM MUNICIPALITY Vs. T KURALMANI
October 30, 1995
COMMISSIONER SECRETARY TO GOVERNMENT HEALTH AND MEDICAL EDU DEPTT CIVIL SECTT JAMMU Vs. ASHOK KUMAR KOHLI
October 31, 1995
COMPLETE INSULATIONS PRIVATE LIMITED Vs. NEW INDIAASSURANCE COMPANY LIMITED
November 21, 1995
CONSTABLE DAVINDER SINGH Vs. STATE OF HARYANA
December 15, 1995
CONSUMER EDUCATION AND RESEARCH CENTRE Vs. UNION OF INDIA
January 27, 1995
CONSUMER UNITY AND TRUST SOCIETY JAIPUR Vs. CHAIRMAN AND MANAGING DIRECTOR BANK OF BARODA CALCUTTA
January 31, 1995
CONTINENTAL AND EASTERN AGENCIES Vs. COLLECTOR OF CUSTOMS
March 22, 1995
CONTROLLER OF EXAMINATIONS UTKAL UNIVERSITY UTKAL UNIVERSITY Vs. PAURNAMASI DAS MS :NIHAR RANJAN NAYAK
September 19, 1995
COOPERATIVE STORES LIMITED Vs. K S KHURANA
March 22, 1995
CORPORATION OF THE CITY OF NAGPUR Vs. NEETAM MANIKRAO KATURE
April 26, 1995
D D A Vs. BHAVANA COOP G H SOCIETY LIMITED
August 24, 1995
D G EMPLOYEES STATE INSURANCE CORPORATION Vs. B RAGHAVA SHETTY
March 31, 1995
D K REDDY Vs. UNION OF INDIA
May 2, 1995
D KRISHNA VENI Vs. STATE OF ORISSA
January 19, 1995
D VENKAMMA Vs. SPECIAL TEHSILDAR LA UNIT IV JANAGAREDDIGUDEM W G DISTRICT ELUGU A P
November 16, 1995
DADAN BAI WD O BHAGCHAND SINDHI Vs. ARJUNDAS
March 31, 1995
DAHIBEN WIDOW OF RANCHHODJI JIVANJI Vs. VASANJI KEVALBHAI DEAD
April 7, 1995
DAKAYA ALIAS DAKAIAH Vs. ANJANI
October 12, 1995
DARSHANA DEVI Vs. STATE OF PUNJAB
October 11, 1995
DAS RAO DESHMUKH Vs. KAMAL KISHORE NANASAHEB KADAM
July 14, 1995
DASHARATH PANDEY Vs. STATE OF BIHAR
January 20, 1995
DAULAT RAM Vs. STATE OF HARYANA
February 14, 1995
DEBARAJ PADHI Vs. STEEL AUTHORITY OF INDIA LIMITED
September 14, 1995
DEEPA Vs. STATE OF RAJASTHAN
December 15, 1995
DEEPAK ELECTRONIC BOMBAY PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS BOMBAY
May 20, 1995
DEEPTI ALIAS ARATI RAI Vs. AKHIL RAI
September 14, 1995
DEEPTI GUPTA Vs. SECY MEDICAL EDUCATION GOVERNMENT OF U P
March 27, 1995
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. STATE OF MADHYA PRADESH
September 12, 1995
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
February 8, 1995
DELHI DEVELOPMENT AUTHORITY Vs. GRIHSTHAPANA COOPERATIVE GROUP HOUSING SOCIETY LIMITED
February 20, 1995
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
January 25, 1995
DELHI DEVELOPMENT AUTHORITY Vs. SKIPPER CONSTRUCTION
November 29, 1995
DEOKINANDAN Vs. SURAJPAL
October 30, 1995
DEPUTY COLLECTOR NORTHERN SUB DIVISION PANAJI Vs. COMUNIDADE OF BAMBOLIM
July 26, 1995
DEPUTY DIRECTOR OF COLLEGIATE EDUCATION ADMINISTRATION MADRAS Vs. S NAGOOR MEERA
February 24, 1995
DEPUTY REGISTRAR COOPERATIVE SOCIETIES FAIZABAD Vs. SACHINDRANATHPANDEY
February 21, 1995
DEV KUMAR DIED Vs. SWARAN LATA
November 10, 1995
DEVA RAM Vs. ISHWAR CHAND
October 16, 1995
DEVINDERPAL SINGH Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
November 14, 1995
DEVKU BHIKHA Vs. STATE OF GUJARAT
January 31, 1995
DEVKU BHIKHA Vs. STATE OF GUJARAT
January 1, 1995
DHANANJAY SHARMA Vs. STATE OF HARYANA
May 2, 1995
DHARAM PAL Vs. STATE OF UTTAR PRADESH
March 30, 1995
DHARAMDEO Vs. BIJARAT
December 12, 1995
DHARMVIR Vs. STATE OF U.P. AND OTHERS
September 4, 1995
DHAYANAND MUBARAK MASIH B P SINGH Vs. UNION OF INDIA
September 12, 1995
DHIAN SINGH S O KARTAR SINGH GURCHARAN Vs. STATE OF PUNJAB
March 29, 1995
DHURA Vs. STATE OF RAJASTHAN
January 12, 1995
DIGAMBAR ADHAR PATIL Vs. DEVRAM GIRDHAR PATIL DIED
February 21, 1995
DILAWAR SINGH DEAD Vs. ADDITIONAL DISTRICT JUDGE GHAZIABAD
September 13, 1995
DILBAG SINGH Vs. STATE OF UTTAR PRADESH
May 8, 1995
DIMPLE OVERSEAS Vs. COLLECTOR OF CUSTOMS KANDLA
September 8, 1995
DINA Vs. FINANCIAL COMMISSIONER PUNJAB CHANDIGARH
December 5, 1995
DINESH PRASAD YADAV Vs. STATE OF BIHAR
January 13, 1995
DIPALI KATIA CHADHA MANORANJAN TANIA CHADHA Vs. UNION OF INDIA
September 14, 1995
DIRECTOR CENTRAL BUREAU OF INVESTIGATION Vs. NIYAMAVEDI
April 5, 1995
DIRECTOR GENERAL COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. K NARAYANASWAMI
February 21, 1995
DIRECTOR GENERAL OF ORDNANCE SERVICES Vs. P N MALHOTRA
January 30, 1995
DIRECTOR OF TRIBAL WELFARE GOVERNMENT OF ANDHRA PRADESH Vs. LAVETIGIRI ANOTHER
April 18, 1995
DIRECTOR, RAJYA KRISHI UTPADAN MANDI PARISHAD, LUCKNOW AND OTHERS Vs. NATHI LAL AND OTHERS
April 17, 1995
DISTRICT PRIMARY EDUCATION OFFICER MEHSANA Vs. VIDOTEJAKMANDAL
August 4, 1995
DUNLOP INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
March 9, 1995
DURGA NARAYAN Vs. CHAIRMAN AND MANAGING DIRECTOR DENA BANK
January 20, 1995
DURGA SEED FARM Vs. RAJ KUMARI CHADHA
January 19, 1995
DURGESH CHANDRA SAHA Vs. BIMAL CHANDRA SAHA
November 23, 1995
E GOPALAKRISHNAN Vs. UNION OF INDIA
October 31, 1995
E K CHANDRASENAN Vs. STATE OF KERALA
January 17, 1995
EICHER GOODEARTH LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
April 6, 1995
ELECTION COMMISSION OF INDIA Vs. MOHAMMAD ABDUL GHANI
November 1, 1995
ELECTION COMMISSION OF INDIA ELECTION COMMISSION OF INDIA Vs. STATE BANK OF INDIA STAFF ASSOCIATION LOCAL HEAD OFFICE UNIT PATNAS:NORTHERN ZONE INSURANCE EMPLOYEES ASSOCIATION
February 7, 1995
ESPI INDUSTRIES AND CHEMICALS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
March 9, 1995
EXECUTIVE ENGINEER BIHAR STATE HOUSING BOARD Vs. RAMESH KUMAR SINGH
November 22, 1995
FAKRUDDIN Vs. PRINCIPAL, CONSOLIDATION TRAINING INSTITUTE
May 10, 1995
FAQIR DEAD Vs. KISHORI ALIAS LALLOO
April 25, 1995
FENNER INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADURAI
March 28, 1995
FERRO ALLOYS CORPORATION LIMITED Vs. COLLECTOR OF CUSTOMS AND C EX
August 21, 1995
FOOD CORPORATION OF INDIA Vs. V K SUKUMARAN
November 23, 1995
FOOD CORPORATION OF INDIA Vs. THANESWARKALITA
March 6, 1995
FOOD CORPORATION OF INDIA STAFF UNION Vs. FOOD CORPORATION OF INDIA
February 17, 1995
FORMICA INDIA DIVISION BOMBAY BURMA TRADING CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE:UNION OF INDIA
March 29, 1995
FT PARMANAND KATARA ADVOCATE Vs. UNION OF INDIA
January 19, 1995
G C KANUNGO D C ROUTRAY Vs. STATE OF ORISSA
May 12, 1995
G D ZALANI Vs. UNION OF INDIA
February 2, 1995
G KRISHNA MURTHY Vs. STATE OF ORISSA
January 19, 1995
G N KHAJURIA Vs. DELHI DEVELOPMENT AUTHORITY
August 31, 1995
G NAGAMMA Vs. SIROMANAMMA
November 27, 1995
G RABINATHAN Vs. STATE OF KARNATAKA
April 3, 1995
G SRIDHARAMURTI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
September 13, 1995
G SUNDARASAN Vs. UNION OF INDIA
July 12, 1995
GAJALAXMI Vs. STATE OF TAMIL NADU
January 10, 1995
GAJANAN AMRUT GAYKWAD Vs. STATE OF MAHARASHTRA
September 1, 1995
GAJANAN KRISHNAJI BAPAT Vs. DATTAJI RAGHOBAJI MEGHE
July 18, 1995
GANESH NARAYAN HEGDE Vs. S BANGARAPPA
April 20, 1995
GANGALRAM Vs. STATE OF HARYANA
December 7, 1995
GANGESHWAR LIMITED Vs. STATE OF UTTAR PRADESH
September 19, 1995
GARASIA RATUBHA HANUBHA Vs. STATE OF GUJARAT
February 7, 1995
GARWARE NYLONS LIMITED Vs. PIMPRI CHINCHWAD MAHANAGAR PALIKA
March 28, 1995
GAUHATI UNIVERSITY Vs. NIHARLAL BHATTACHARJEE
November 3, 1995
GAUHATI UNIVERSITY Vs. NIHARLAL BHATTACHARJEE
November 2, 1995
GEM GRANITES Vs. STATE OF TAMIL NADU
January 19, 1995
GENERAL MANAGER TELECOMMUNICATION Vs. MADAN MOHAN PRADHAN
November 8, 1995
GHAZIABAD DEVELOPMENT AUTHORITY Vs. VIKRAMCHAUDHARY
July 14, 1995
GIAN CHAND Vs. GOPALA
January 18, 1995
GIANI DEVENDER SINGH SANT SEBOY SIKH Vs. UNION OF INDIA
January 4, 1995
GIANI PRATAP SINGH Vs. STATE OF RAJASTHAN
September 4, 1995
GOSAR FAMILY TRUST JAMNAGAR Vs. COMMISSIONER OF INCOME TAX RAJKOT
April 28, 1995
GOVERNMENT OF ANDHRA PRADESH Vs. P B VIJAYAKUMAR
May 12, 1995
GOVERNMENT OF ANDHRA PRADESH Vs. M PANDURANG
November 20, 1995
GOVERNMENT OF INDIA Vs. MADRAS RUBBER FACTORY LIMITED
May 3, 1995
GOVERNMENT OF TAMIL NADU Vs. S BALASUBRAMANIAN
October 31, 1995
GOVERNMENT OF TAMIL NADU Vs. VASANTHA BAI
April 7, 1995
GOVERNMENT OF TAMIL NADU Vs. S.VEL RAJ
December 19, 1995
GUDALURE M J CHERIAN Vs. UNION OF INDIA
February 6, 1995
GUJARAT BOTTLING COMPANY LIMITED Vs. COCA COLA CO
August 4, 1995
GUJARAT ELECTRICITY BOARD THERMAL POWER STATION UKAI GUJARAT Vs. HIND MAZDOOR SABHA
May 9, 1995
GULAB CHAND Vs. STATE OF MADHYA PRADESH
March 28, 1995
GULABRAO KESHAVRAO PATIL Vs. STATE OF GUJARAT
December 1, 1995
GULZAR SINGH Vs. COLLECTOR LUDHIANA
March 7, 1995
GURBACHAN SINGH Vs. BHAG SINGH
November 24, 1995
GURDEV SINGH S O PRITAM SINGH Vs. STATE OF PUNJAB
March 8, 1995
GURDIAL SINGH Vs. STATE OF PUNJAB
March 1, 1995
GURDIAL SINGH Vs. STATE OF PUNJAB
August 21, 1995
GURJIT SINGH Vs. STATE OF PUNJAB
March 9, 1995
GURMIT KAUR Vs. SURJIT SINGH ALIAS JEET SINGH
November 28, 1995
GURMIT SINGH Vs. STATE OF PUNJAB
March 8, 1995
GURMIT SINGH Vs. STATE OF PUNJAB
September 29, 1995
GURMUKH SINGH Vs. STATE OF HARYANA
November 21, 1995
GURNAM SHSIGH Vs. STATE OF PUNJAB
October 19, 1995
GYAN CHAND Vs. UNION OF INDIA
December 4, 1995
GYAN PARKASH Vs. SOM NATH
December 7, 1995
H KASHINATH Vs. STATE OF KARNATAKA
August 21, 1995
H M T HOUSE BUILDING COOPERATIVE SOCIETY Vs. SYED KHADER
February 21, 1995
H M T HOUSE BUILDING COOPERATIVE SOCIETY VYALIKAVAL HOUSE BUILDING COOPERATIVE SOCIETY LIMITED AMARJYOTHI HOUSE BUILDING COOPERATIVE SOCIETY LIMITED BANGALORE CITY CHICKPET HOUSE BUILDING COOPERATIVE SOCIETY LIMITED Vs. M VENKATASWAMAPPA
February 21, 1995
H P S E B Vs. MOHAN SINGH VERMA
September 1, 1995
HABIBULLA KHAN Vs. STATE OF ORISSA
February 2, 1995
HAJIMIYA SODUMIYA SAYYAD Vs. STATE OF GUJARAT
April 26, 1995
HAMAM SINGH Vs. STATE OF MADHYA PRADESH
December 12, 1995
HANMANTA DAULAPPA NIMBAL Vs. BABASAHEB DAJISAHEB LONDHE
August 29, 1995
HANS RAJI Vs. YOSODANAND
November 24, 1995
HARBANS SINGH Vs. STATE OF PUNJAB
August 3, 1995
HARBILAS RAI BANSAL Vs. STATE OF PUNJAB
December 5, 1995
HARDIAL SINGH Vs. STATE OF PUNJAB
April 9, 1995
HARI KRISHNA PATEL Vs. STATE OF ANDHRA PRADESH
November 28, 1995
HARI NATH SHARMA RAS Vs. JAIPUR DEVELOPMENT AUTHORITY
April 25, 1995
HARI PADA KHAN Vs. UNION OF INDIA
December 4, 1995
HARI PARKASH Vs. LAKSHMI NARAIN
August 29, 1995
HARI SAKHARAM DHANAVATE Vs. A N PATIL TUKARANE
November 14, 1995
HARISH TANDON Vs. ADDITIONAL DISTRICT MAGISTRATE ALLAHABAD U P
January 5, 1995
HARKISHAN DASS Vs. STATE OF HARYANA
November 8, 1995
HARNAM SINGH Vs. STATE OF M P
December 12, 1995
HARNANI SINGH AND ORS. Vs. STATE OF M.P.
December 12, 1995
HARVINDER CHAUDHARY SRIVASTAVA MS Vs. UNION OF INDIA
November 27, 1995
HARYANA STATE ELECTRICITY BOARD Vs. SURASTI DEVI
December 4, 1995
HARYANA STATE ELECTRICITY BOARD Vs. RAM GOPAL
March 20, 1995
HASANALI KHANBHAI AND SONS Vs. STATE OF GUJARAT
July 26, 1995
HEM CHAND KHANNA Vs. VIITH ADDITIONAL DISTRICT JUDGE
March 23, 1995
HIMACHAL PRADESH STATE ELECTRICITY BOARD SHIMLA Vs. TIRATH RAJ
September 1, 1995
HIND WIRE INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX W B V
January 20, 1995
HINDUSTAN CONSTRUCTION CO LIMITED Vs. GOVERNOR OF ORISSA
March 2, 1995
HINDUSTAN LEVER LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
April 26, 1995
HINDUSTAN LEVER LIMITED Vs. ASHOK VISHNU KATE
September 15, 1995
HINDUSTAN PAPER CORPN LIMITED Vs. SAKHRAMGOUR
July 25, 1995
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. UNION OF INDIA
September 6, 1995
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
April 27, 1995
HINDUSTAN PLATINUM PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
April 5, 1995
HINDUSTAN STEEL WORKERS CONSTRUCTION LIMITED Vs. G S ATWAL AND CO ENGINEERS PRIVATE LIMITED
September 13, 1995
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD
February 10, 1995
HINDUSTAN VEGETABLE OILS CORPORATION LIMITED Vs. PROGRESSIVE INDUSTRIES
September 7, 1995
HIRA NAND Vs. STATE OF HIMACHAL PRADESH
February 14, 1995
HOLLYHOCK PHARMACEUTICALS PVT LIMITED Vs. MURBAD ALLOY CASTINGS PRIVATE LIMITED
March 10, 1995
HOTEL DARPAN MUSSOORIE Vs. SUB DIVISIONALMAGISTRATE MUSSOORIE
November 27, 1995
HOUSING BOARD HARYANA Vs. HARYANA HOUSING BOARD EMPLOYEES UNION
October 30, 1995
HOUSING BOARD HARYANA Vs. HOUSING BOARD COLONY WELFARE ASSOCIATION
September 1, 1995
HUKAM CHAND KHUNDIA Vs. CHANDIGARH ADMINISTRATION
October 9, 1995
HUSSAINARA KHATOON VII RAHIMMALLA Vs. HOME SECRETARY BIHAR:HOME SECRETARY GOVERNMENT OF JANDK
August 4, 1995
HYDERABAD INDUSTRIES LIMITED Vs. UNION OF INDIA
July 21, 1995
I D L CHEMICALS LIMITED Vs. T GATTAIAH
February 22, 1995
IMPROVEMENT TRUST PATIALA Vs. LAND ACQUISITION TRIBUNAL
March 31, 1995
INCOME TAX OFFICER Vs. ATCHAIAH
December 11, 1995
INCOME TAX OFFICER CALCUTTA Vs. SELECTED DALURBAND COAL CO PRIVATE LIMITED
March 29, 1995
INCOME TAX OFFICER CENTRAL CIRCLE JODHPUR Vs. JAIPUR UDYOG LIMITED
March 28, 1995
INDER SINGH Vs. STATE OF PUNJAB
February 23, 1995
INDER SINGH Vs. STATE OF PUNJAB
May 10, 1995
INDER SINGH Vs. UNION OF INDIA
November 2, 1995
INDERJEET SINGH SIAL Vs. KARAM CHAND THAPAR
September 15, 1995
INDERJEET SINGH SIAL Vs. KARAM CHAND THAPAR
September 25, 1995
INDERJIT SINGH Vs. STATE OF PUNJAB
July 13, 1995
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION Vs. UNION OF INDIA
March 9, 1995
INDIAN COUNCIL OF LEGAL AID AND ADVICE Vs. BAR COUNCIL OF INDIA
January 17, 1995
INDIAN DRUGS AND PHARMACEUTICALS LIMITED Vs. INDO SWISS SYNTHETICS GEM MFG COMPANY LIMITED
November 14, 1995
INDIAN MEDICAL ASSOCIATION Vs. V P SHANTHA
November 13, 1995
INDIAN OIL CORPORATION LIMITED Vs. MUNICIPAL CORPORATION
April 7, 1995
INDORE DEVELOPMENT AUTHORITY Vs. SADHANA AGARWAL
March 7, 1995
INDORE DEVELOPMENT AUTHORITY Vs. TARAK SINGH
May 2, 1995
INDORE DEVELOPMENT AUTHORITY Vs. TARAK SINGH
May 1, 1995
INDRA SAWHNEY Vs. UNION OF INDIA
July 10, 1995
INDUBEN ASHOKRAO NALVADE Vs. DHIRAJLAL SHIVLAL SURATI
August 14, 1995
INDUMATI CHITALEY Vs. GOVERNMENT OF INDIA
November 1, 1995
INSTITUTE OF HUMAN RESOURCES DEVELOPMENT Vs. T R RAMESHKUMAR
May 12, 1995
INTEGRATED RURAL DEVELOPMENT AGENCY Vs. RAM PYARE PANDEY
February 24, 1995
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA INTERNATIONAL AIRPORTS AUTHORITY OF INDIA CENTRAL WAREHOUSING CORPORATION DELHI Vs. GRAND SLAM INTERNATIONAL :GULAB IMPEX ENTERPRISES LTD
February 21, 1995
INTERNATIONAL ELECTRON DEVICES PRIVATE LIMITED Vs. COLLECTOR OF C EX
August 21, 1995
ISHA MARBLES BIHAR STATE ELECTRICITY BOARD CHAIRMAN BIHAR STATE ELECTRICITY BOARD BIHAR STATE ELECTRICITY BOARD BIHAR STATE ELECTRICITY BOARD Vs. BIHAR STATE ELECTRICITY BOARD:WAXPOL INDUSTRIES:SUMAN PACKAGING P LTD
February 3, 1995
ISHWAR CHAND Vs. STATE OF MADHYA PRADESH
May 10, 1995
J D HINGORANI Vs. ASHOK KHARBANDA
February 8, 1995
J G PRASADA RAO Vs. SECRETARY TO GOVERNMENT
September 7, 1995
J K JAIN Vs. DELHI DEVELOPMENT AUTHORITY
September 26, 1995
J N BANAVALIKAR Vs. MUNICIPAL CORPORATION OF DELHI
September 21, 1995
J VASUDEVAN Vs. T R DHANANJAYA
September 8, 1995
JACKARAN SINGH Vs. STATE OF PUNJAB
April 20, 1995
JAGANNATH Vs. STATE OF UTTAR PRADESH
January 12, 1995
JAGANNIVASAN Vs. STATE OF KERALA
March 9, 1995
JAGDISH Vs. STATE OF HARYANA
February 14, 1995
JAGDISH PRASAD Vs. STATE OF BIHAR
November 13, 1995
JAGDISH SINGH Vs. UNION OF INDIA
March 29, 1995
JAGDISHSINGH Vs. STATE OF HARYANA
November 1, 1995
JAGE RAM JODHA RAM Vs. UNION OF INDIA
November 9, 1995
JAGRAJ SINGH Vs. STATE OF HARYANA
January 10, 1995
JAI KISHAN Vs. COMMISSIONER OF POLICE
April 10, 1995
JAI NARAIN Vs. UNION OF INDIA
November 29, 1995
JAINARAINRAM Vs. STATE OF UTTAR PRADESH
November 16, 1995
JAIPUR DEVELOPMENT AUTHORITY JAIPUR Vs. CHILDRENS ACADEMY JAIPUR
November 3, 1995
JAMMU AND KASHMIR PUBLIC SERVICE COMMISSION Vs. FARHAT RASOOL
November 2, 1995
JANARDAN DUBEY Vs. STATE OF BIHAR
March 31, 1995
JANATA DAL SAMAJWADI Vs. ELECTION COMMISSION OF INDIA
November 23, 1995
JANGLI Vs. BHAGWATI
September 12, 1995
JANKI DEVI BHAGAT TRUST AGRA Vs. RAM SWARUP JAIN
August 14, 1995
JARNAIL SINGH Vs. STATE OF PUNJAB
November 23, 1995
JASUBHA SAJUBHA ZALA Vs. STATE OF GUJARAT
August 11, 1995
JASWINDER KAUR Vs. STATE OF PUNJAB
July 26, 1995
JAWALA RAM Vs. STATE OF HIMACHAL PRADESH
August 28, 1995
JAYALAKSHMI TRADERS Vs. GOVERNMENT OF TAMIL NADU
December 4, 1995
JAYAMMA Vs. THIMMAMMA
November 1, 1995
JAYASHREE Vs. M SRINIVASA MURTHY
August 14, 1995
JETHI DEVI Vs. BHAKRABEAS MANAGEMENT BOARD
August 24, 1995
JEYPORE SUGER COMPANY LIMITED Vs. SALES TAX OFFICER
November 6, 1995
JHUMMANSINGH Vs. CENTRAL BOARD OF INVESTIGATION
March 30, 1995
JINDA RAM Vs. RAM PRAKASH
November 10, 1995
JITENDER KUMAR JAIN Vs. STATE OF DELHI
January 23, 1995
JJ TOBACCO PRODUCTS Vs. UNION OF INDIA
April 17, 1995
JOGINDER SINGH Vs. STATE OF PUNJAB
August 11, 1995
JOINT ACTION COUNCIL OF SERVICE DOCTORS ORGANISATIONS Vs. UNION OF INDIA
December 14, 1995
JOSE ANTONIO CRUZ DOS R RODRIGUESES Vs. LAND ACQUISITION COLLECTOR
November 13, 1995
JUTHEL Vs. STATE OF MADHYA PRADESH
January 17, 1995
K A MATHAI ALIAS BABU Vs. KORA BIBBIKUTTY
February 15, 1995
K ADIVI NAIDU Vs. E DURUVASULU NAIDU
September 11, 1995
K C PRIVATE LIMITED Vs. STATE TRADING CORPORATION OF INDIA
August 8, 1995
K HARIKUMAR S O KARUNAKARAN NAIR Vs. FOOD INSPECTOR PUNALOOR MUNICIPALITY
February 9, 1995
K KANDASWAMY Vs. UNION OF INDIA
September 1, 1995
K L SAHU Vs. HARI SHANKAR BHANDARI
March 21, 1995
K P SINGHAL KESHRI SINGH Vs. STATE OF RAJASTHAN
April 20, 1995
K POSAYYA Vs. SPECIAL TAHSILDAR
May 10, 1995
K RAHEJA CONSTRUCTIONS LIMITED Vs. ALLIANCE MINISTRIES
May 1, 1995
K RAVINDRANATH PAI Vs. STATE OF KARNATAKA
February 20, 1995
K S SHIVADEVAMMA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER
December 8, 1995
K SAHADEV Vs. SURESH BIR
February 6, 1995
K VASUNDARADEVI Vs. REVENUE DIVISIONAL OFFICER LAO
July 27, 1995
KABARI PVT LIMITED Vs. SHIVNATH SHROFF
December 1, 1995
KABUL SINGH Vs. STATE OF PUNJAB
September 1, 1995
KAILASH POTLIA Vs. STATE OF ANDHRA PRADESH
August 14, 1995
KAIVELIKKAL AMBUNHI Vs. H GANESH BHANDARY
August 24, 1995
KAJARIA EXPORTS LIMITED Vs. UNION OF INDIA
April 7, 1995
KAKA SINGH Vs. STATE OF HARYANA
February 9, 1995
KAKKO Vs. STATE OF HARYANA
January 20, 1995
KALAMATAMOHANRAO Vs. NARAYANARAODHARMANA
November 9, 1995
KALIDAS UMEDRAM Vs. STATE OF GUJARAT
December 13, 1995
KALYANJI GANGADHAR BHAGAT Vs. VIRJI BHARMAL
January 18, 1995
KAMALABAI JAGESHWAR JOSHI Vs. STATE OF MAHARASHTRA
November 30, 1995
KAMESHWAR PRASAD Vs. STATE OF BIHAR
September 11, 1995
KAMLA SHANKAR Vs. DIRECTOR OF BOARD OF TECHNICAL EDUCATION KANPUR
March 31, 1995
KAMLESHKUMAR ISHWARDAS PATEL UNION OF INDIA OTHERS UNION OF INDIA HANSABEN JAYANTILAL SHAH Vs. UNION OF INDIA
April 17, 1995
KANWAR LAL AMRIT LAL SURENDRA LAL CHIRANJIV LAL SOOD Vs. IIND ADDITIONAL DISTT JUDGE NAINITAL:IIND ADDITIONAL DISTT JUDGE NAINITAL:IIND ADDITIONAL DISTT JUDGE NAINITAL :IIND ADDITIONAL DISTT JUDGE NAINITAL
April 20, 1995
KAPTAN SINGH Vs. RAJINDER SINGH
August 3, 1995
KAPUR SINGH Vs. STATE OF PUNJAB
August 3, 1995
KAPURTHALA IMPROVEMENT TRUST PUNJAB Vs. LAND ACQUISITION TRIBUNAL KAPURTHALA
October 31, 1995
KARANPURA DEVELOPMENT COMPANY LIMITED Vs. UNION OF INDIA
December 14, 1995
KARNAIL SINGH Vs. STATE OF PUNJAB
April 20, 1995
KARNAIL SINGH Vs. ANIL KUMAR
January 10, 1995
KARNAL IMPROVEMENT TRUST KARNAL Vs. PARKASH WANTI DEAD
May 9, 1995
KARNATAKA STATE GOVERNMENT FIRST GRADE COLLEGES PART TIME LECTURERS ASSOCIATION REGD Vs. STATE OF KARNATAKA
September 11, 1995
KARNEL SINGH Vs. STATE OF MADHYA PRADESH
August 11, 1995
KARTAR SINGH ALIAS NIRANJAN SINGH Vs. STATE OF PUNJAB
March 21, 1995
KARTIK MALHAR Vs. STATE OF BIHAR
November 15, 1995
KARUNA LAHIRI Vs. GAUTAM KUMAR CHAKRABORTY
December 7, 1995
KASHI RAM NAMDEO ZAMBRO Vs. STATE OF MAHARASHTRA
October 31, 1995
KASHIBAI Vs. PARWATIBAI
September 25, 1995
KASHINATH NAGAYYA IBATTE Vs. STATE OF MAHARASHTRA
March 31, 1995
KAVALI BHASKAR Vs. STATE OF ANDHRA PRADESH
February 8, 1995
KAYAMUDDIN SHAMSUDDIN KHAN Vs. STATE BANK OF INDIA
January 19, 1995
KERALA STATE ELECTRICITY BOARD Vs. M R E LTD:UNITED FILM EXHIBITORS:HOTEL LUCIYA:KOKERS:E M JOSE
December 12, 1995
KEWAL PATI Vs. STATE OF UTTAR PRADESH
April 6, 1995
KHAGENDRA LALL DUTTA Vs. JACOB SOLE JACOB
August 17, 1995
KHAGESH KUMAR Vs. INSPECTOR GENERAL OF REGISTRATION
September 27, 1995
KHANNA IMPROVEMENT TRUST Vs. LAND ACQUISITION TRIBUNAL
January 18, 1995
KHODAY DISTILLERIES LIMITED Vs. REGISTRAR GENERAL SUPREME COURT OF INDIA
December 5, 1995
KHODAY DISTILLERIES LIMITED Vs. STATE OF KARNATAKA
December 15, 1995
KIRLOSKAR OIL ENGINES LIMITED Vs. UNION OF INDIA
May 9, 1995
KISHAN DAS Vs. STATE OF UTTAR PRADESH
September 12, 1995
KISHANDAS KANHAIYALAL GANDHI Vs. STATE OF MAHARASHTRA
March 1, 1995
KONDOPANT Vs. ARJUNA
September 12, 1995
KOTI SAROJANAMMA Vs. JONNALAGADA MALLESWARA RAO
March 28, 1995
KOYANA PRE STRESSED PRODUCTS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
November 1, 1995
KRIPA SHANKAR CHATTERJI Vs. GURUDAS CHATTERJEE
July 12, 1995
KRISHAN PRASAD GUPTA Vs. CONTROLLER PRINTING AND STATIONERY
October 18, 1995
KRISHI UTPADAN MANDI SAMITI Vs. MAHALAXMI SUGAR WORKS
February 2, 1995
KRISHNA PAL Vs. STATE OF UTTAR PRADESH
November 30, 1995
KRISHNA VEER SINGH BACHAN SINGH CHAUHAN Vs. WASUDEO MOTIRAM KALMEGH
August 30, 1995
KRUSHNACHANDRASAHU Vs. STATE OF ORISSA
September 8, 1995
KULDEEP SINGH Vs. GANPAT LAL
November 24, 1995
KULDIPCHAND Vs. UNION OF INDIA
August 24, 1995
KULWANT SINGH ALIAS KANTA S O PIARA SINGH Vs. STATE OF PUNJAB
March 8, 1995
KUMAR DISTRIBUTORS PRIVATE LIMITED BELTEK INDIA LIMITED Vs. STATE OF BIHAR
August 17, 1995
KUMMARIVEERAIAH Vs. STATE OF ANDHRA PRADESH
February 28, 1995
L M NATH Vs. DRS K KACKER
November 8, 1995
LABHU RAM Vs. STATE OF PUNJAB
September 26, 1995
LACHHMAN DASS Vs. SANTOKH SINGH
May 12, 1995
LAKHANPAL NATIONAL LIMITED BARODA Vs. COLLECTOR OF CENTRAL EXCISE BARODA
April 4, 1995
LAL BABU HUSSEIN HUSAIN DALWAI P U C L Vs. ELECTORAL REGISTRATION OFFICER :UNION OF INDIA :ELECTORAL REGISTRATION OFFICER
February 6, 1995
LAL MANDI Vs. STATE OF WEST BENGAL
April 4, 1995
LALITHAJ RAI Vs. AITHAPPARAI
April 27, 1995
LAND ACQUISITION OFFICER PUNJAB Vs. ANUDEEP KAUR
December 8, 1995
LARSEN AND TOUBRO LIMITED Vs. MAHARASHTRA STATE ELECTRICITY BOARD
September 13, 1995
LARSON AND TOUBRO INSTITUTE OF TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
March 10, 1995
LAXMI ALIAS ANANDI C SETHARAMA NAGARKAR Vs. C SETHARAMA NAGARKAR:LAKSHMIDEVI ALIAS ANANDI
September 18, 1995
LAXMI CHAND Vs. GRAM PANCHAYAT KARARIA
November 6, 1995
LAXMI ENGINEERING WORKS Vs. RS G INDUSTRIAL INSTITUTE
April 4, 1995
LAXMIBAI S PATIL Vs. BADASHAH SULTAN MUTWALI
March 22, 1995
LAXMIKANT REVCHAND BHOJWANI Vs. PRATAPSING MOHANSINGH PARDESHI
September 18, 1995
LIC OF INDIA Vs. CONSUMER EDUCATION AND RESEARCH CENTRE
May 10, 1995
LILAWATI H HIRANANDANI Vs. USHA TANDON
October 20, 1995
LOK NATH AND COMPANY THE MALL SHIMLA Vs. COMMISSIONER OF WEALTH TAX PATIALA
October 31, 1995
LOKRAJ Vs. KISHAN LAL
January 11, 1995
LORD LINGARAJ BUE BHUBANESWAR Vs. NITYANANDA MISHRA
May 2, 1995
LUMBINI NAGAR COOP HOUSING SOCIETY LIMITED Vs. UNION OF INDIA
August 17, 1995
M G DATANIA Vs. RESERVE BANK OF INDIA
November 28, 1995
M J SIVANI Vs. STATE OF KARNATAKA
April 17, 1995
M K HARSHAN Vs. STATE OF KERALA
March 8, 1995
M K NARAYANI AMMA Vs. CHELERA KUNIYIL DEVAKI AMMA
January 30, 1995
M KAMALAMMA Vs. HONBLE CHIEF JUSTICE OF THE HIGH COURT OF KERALA
February 24, 1995
M O SHAMSUDHIN Vs. STATE OF KERALA
March 21, 1995
M R GUPTA Vs. UNION OF INDIA
August 21, 1995
M T PUTTALINGAPPA MAJOR STATE OF KARNATAKA Vs. STATE OF KARNATAKA:D S ARJANAGI
April 19, 1995
M W MOHIUDDIN Vs. STATE OF MAHARASHTRA
March 21, 1995
MADAN GOPAL GARG Vs. STATE OF PUNJAB
July 11, 1995
MADANAGOPAL Vs. P K A RAMACHANDRA MUDALIAR
April 18, 1995
MADANLAL Vs. STATE OF JAMMU AND KASHMIR
February 6, 1995
MADHUKAR BAKRU PINGAL Vs. RAJENDRA D GAIKWAD
September 13, 1995
MADHUSUDAN SINGH NARAIN MAHTO Vs. STATE OF BIHAR
January 12, 1995
MADHYA PRADESH CO OPERATIVE BANK LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 19, 1995
MADHYA PRADESH ELECTRICITY BOARD RAMPUR Vs. CENTRAL INDIA ELECTRIC SUPPLY COMPANY LIMITED
January 3, 1995
MAHADEO SAVLARAM SHELKE Vs. PUNE MUNICIPAL CORPORATION
January 24, 1995
MAHANT SHREO NATH CHELA BABA PURAN NATH Vs. STATE OF HARYANA
March 1, 1995
MAHARAJA KUMAR KHARAK SINGH DEAD Vs. STATE OF PUNJAB
May 9, 1995
MAHARASHTRA RAJYA MATHADI TRANSPORT AND CENTRAL KAMGAR UNION Vs. STATE OF MAHARASHTRA 2 SHRAMIK HUNDEKARI SANGH 3 BOMBAY VEGETABLE MARKETS UNPROTECTED LABOUR BOARD
May 1, 1995
MAHARASHTRA RAJYA SAHKARI SAKKAR KARKHANA SANGH LIMITED Vs. STATE OF MAHARASHTRA
April 18, 1995
MAHAVIR Vs. RURAL INSTITUTE AMRAVATI
July 28, 1995
MAHBOOB SAHAB Vs. SYED ISMAIL
March 23, 1995
MAHENDRA RAJ MARG KARAMCHARI UNION Vs. UNION OF INDIA
March 31, 1995
MAHENDRA SINGH GAYATRIBAI Vs. STATE OF MADHYA PRADESH
February 7, 1995
MAHESH CHAND Vs. U T CHANDIGARH
February 23, 1995
MAHESH CHAND SHARMA Vs. RAJ KUMARI SHARMA
December 1, 1995
MAHESH KUMARAGAL Vs. DIRECTOR GENERAL OF POLICE
December 15, 1995
MAJOR ASHOK KUMAR SINGH Vs. VITH ADDITIONAL SESSIONS JUDGE VARANASI
September 6, 1995
MAJOR D N SOOD Vs. SHANTI DEVI
December 15, 1995
MAJOR GENERAL I P S DEWAN Vs. UNION OF INDIA
March 7, 1995
MAJOR PAKHAR SINGH ATWAL Vs. STATE OF PUNJAB
January 24, 1995
MALIKARJUNAPPA SHIVMURTHAPPA Vs. STATE OF MAHARASHTRA
December 12, 1995
MALKIAT SINGH Vs. STATE OF PUNJAB
August 11, 1995
MANAGING DIRECTOR MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. R RAJAN
November 28, 1995
MANAGING DIRECTOR ORISSA TEXTILE ^ MILLS LIMITED Vs. MANDARDHAR NAIK
March 23, 1995
MANDEEPKUMAR Vs. STATE OF HARYANA
November 2, 1995
MANGAMMA AVVA ALIAS NESE YESODAMMA Vs. STATE OF ANDHRA PRADESH
March 21, 1995
MANGAT MAL DEAD Vs. PUNNI DEVI DEAD
September 7, 1995
MANGOO Vs. STATE OF MADHYA PRADESH
January 17, 1995
MANI RAM GUPTA Vs. STATE OF RAJASTHAN & ORS.
August 13, 1995
MANISH GUPTA Vs. GURUDAS ROY
February 9, 1995
MANOHAR Vs. STATE OF KARNATAKA
November 2, 1995
MANOHAR JOSHI Vs. NITIN BHAURAO PATIL
December 11, 1995
MANOJ KUMAR MITTAL Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
January 19, 1995
MANSUKHLAL DHANRAJ JAIN VASDEV PRAKASH Vs. EKNATH VITHAL OGALE:VIMLA PREMCHAND HINDUJA MRS
February 8, 1995
MARKET COMMITTEE HODAL Vs. KRISHAN MURARI
November 6, 1995
MARWARIPANCHAYAT AMRITSAR Vs. STATE OF PUNJAB
November 1, 1995
MARY JOHNY Vs. UNION OF INDIA
December 7, 1995
MARY JOYCE POONACHA Vs. K T PLANTATIONS PRIVATE LIMITED
January 19, 1995
MATHUNNI MATHAI Vs. HINDUSTAN ORGANIC CHEMICALS LTD
April 25, 1995
MEGHA SINGH Vs. STATE OF HARYANA
February 9, 1995
MEHAR SINGH Vs. STATE OF PUNJAB
March 9, 1995
MEHNGASINGH EX SUB INSPECTOR Vs. INSPECTOR GENERAL OF POLICE PAP JALANDHAR CANTT
September 1, 1995
METAL BOX INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
January 10, 1995
METAL EXTRUDERS INDIA PVT LIMITED METAL EXTRUDERS INDIA PVT LIMITED Vs. CUSTOMS EXCISE AND GOLD CONTROL :UNION OF INDIA
March 22, 1995
METTUR CHEMICAL AND INDUSTRIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS 1
November 16, 1995
MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES VISAKHAPATNAM
January 10, 1995
MIR SINGH Vs. UNION OF INDIA
November 21, 1995
MIRFAZEELATHHUSSAIN Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION HYDERABAD
March 23, 1995
MIRZAMAJLDHUSSAIN Vs. STATE OF MADHYA PRADESH
January 18, 1995
MODI INDUSTRIES LIMITED MODINAGAR Vs. COMMISSIONER OF INCOME TAX DELHI
September 15, 1995
MOHAMMAD NOORUL HODA Vs. BIBI RAIFUNNISA
December 1, 1995
MOHAMMAD QAISER Vs. L K SINHA
November 6, 1995
MOHAMMAD SHARIF Vs. STATE OF ORISSA
January 6, 1995
MOHAN Vs. BHAIRON SINGH SHEKHAWAT
December 14, 1995
MOHAN BENEFIT PVT LIMITED Vs. KACHRAJI RAYMALJI
January 10, 1995
MOHAN LAL Vs. MIRZA ABDUL GAFFAR
December 12, 1995
MOHANJI AND ANR. Vs. STATE OF U.P. AND ORS.
August 4, 1995
MOHANLAL Vs. KARTAR SINGH
October 17, 1995
MOHANSINGH Vs. STATE OF HARYANA
March 8, 1995
MOHANSINGH Vs. STATE OF PUNJAB
April 10, 1995
MOHINDER KUMAR Vs. STATE PANAJI GOA
January 20, 1995
MOOL CHAND Vs. DEPUTY DIRECTOR CONSOLIDATION
August 16, 1995
MOOLCH Vs. FATIMA SULTANA BEGUM
November 14, 1995
MORARJI GOCULDAS BANDW COMPANY LIMITED Vs. UNION OF INDIA
January 17, 1995
MORESHWAR SAVE Vs. DWARKADAS YASHWANTRAO PATHRIKAR
December 11, 1995
MORINDA COOP SUGAR MILLS LIMITED Vs. RAM KISHAN
August 25, 1995
MOST REV P M A METROPOLITAN Vs. MORAN MAR MARTHOMA
June 20, 1995
MOTHER SUPERIOR INFANT JESUS FRANSICAN CLARIST CONVENT ENGANDIYUR Vs. AMBI KUNJUMON
November 30, 1995
MOTI LAMINATES PVT LIMITED OTHERS Vs. COLLECTOR OF CENTRAL EXCISE AHMEDABAD
February 14, 1995
MUKHTIAR SINGH Vs. KISHAN KAUR
February 15, 1995
MUKHTIAR SINGH Vs. STATE OF PUNJAB
November 30, 1995
MUKHTIARSINGH SOHAN LAL Vs. STATE OF PUNJAB:SATNAM SINGH
January 4, 1995
MUKRI GOPALAN Vs. CHEPPILAT PUTHANPURAYIL ABOOBACKER
July 12, 1995
MUKUL RANI VARSHNEI Vs. DELHI DEVELOPMENT AUTHORITY
September 19, 1995
MUNI LAL Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
November 9, 1995
MUNICIPAL COMMISSIONER CHINCHWAD NEW TOWNSHIP MUNICIPAL COUNCIL Vs. CENTURY ENKA LIMITED
September 12, 1995
MUNICIPAL COMMISSIONER OF DUM DUM MUNICIPALITY Vs. INDIAN TOURISM DEVELOPMENT CORPORATION
August 1, 1995
MUNICIPAL COMMITTEE BHATINDA Vs. BALWANT SINGH
July 25, 1995
MUNICIPAL COMMITTEE KARNAL Vs. NIRMALA DEVI
November 24, 1995
MUNICIPAL CORPORATION FOR CITY OF PUNE Vs. BHARAT FORGE COMPANY LIMITED
March 10, 1995
MUNICIPAL COUNCIL WARASEONI KRISHAN LAL Vs. SATISH CHANDRA JAIN:NAGARPALIKA PARISHAD WARASEONI
November 15, 1995
MUNNI LAL BHAGWATI PRASAD Vs. TOWN RATIONING OFFICER GORAKHPUR:TOWN RATIONING OFFICER
April 18, 1995
MURLIDHAR Vs. STATE OF UTTAR PRADESH
January 6, 1995
MURLIDHAR DAYANDEO KESEKAR Vs. VISHWANATH PANDU BARDE
February 22, 1995
MUSTAKMIYA JABBARMIYA SHAIKH Vs. M M MEHTA COMMISSIONER OF POLICE
March 23, 1995
MUSTAQ ALI KHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 30, 1995
N A MOHAMMAD KASIM Vs. SULOCHANA
April 28, 1995
N A MUNAVAR HUSSAIN SAHIB Vs. E R NARAYANAN DEAD
July 11, 1995
N G SREEDHARAN Vs. STATE OF KERALA
December 13, 1995
N KUNHICHEKKU HAJI Vs. STATE OF KERALA
March 22, 1995
N P THIRUGNANAM Vs. R JAGAN MOHAN RAO
July 12, 1995
N RATHINASABAPATHY Vs. K S PALANIAPPA KANDAR
March 22, 1995
N SUKUMARAN NAIR Vs. FOOD INSPECTOR MAVELIKARA
January 31, 1995
NAGAR PALIKA JIND Vs. JAGAT SINGH ADVOCATE
March 28, 1995
NAHAR SINGH Vs. STATE OF UTTAR PRADESH
November 28, 1995
NAIR SERVICE SOCIETY Vs. M K GOPALAKRISHNAN NAIR
January 20, 1995
NAMDEO Vs. COLLECTOR EAST NEEMAR KHANDWA
August 22, 1995
NAMWAR DUBEY Vs. STATE OF UTTAR PRADESH
August 21, 1995
NAND KISHORE Vs. STATE OF PUNJAB
September 21, 1995
NAND KISHORE MEHRA Vs. SUSHILA MEHRA
July 2, 1995
NAND KISHORE SHARMA Vs. STATE OF BIHAR
February 23, 1995
NANDKUMAR NARAYANRAO GHODMARE Vs. STATE OF MAHARASHTRA
October 30, 1995
NANI GOPAL PAUL Vs. T PRASAD SINGH
March 6, 1995
NARAYAN SINGH Vs. STATE OF MADHYA PRADESH
February 8, 1995
NARAYAN VISHNU HENDRE Vs. BABURAO SAVALARAM KOTHAWALE
October 13, 1995
NARAYAN YESHWANT GORE Vs. UNION OF INDIA
April 26, 1995
NARENDERA KUMAR AGRAWAL Vs. SAROJ MALOO
September 20, 1995
NARENDRA NATH SINHA Vs. STATE OF UTTAR PRADESH
December 5, 1995
NARESH J SUKHAWANI Vs. UNION OF INDIA
November 6, 1995
NARESH KUMAR Vs. VITH ADDITIONAL DISTT JUDGE VARANASI
January 18, 1995
NARESHKUMAR HARMANBHAI BRAHMBHATT Vs. STATE OF GUJARAT
January 19, 1995
NARMADABAI Vs. TRUST SHRI PANCHVATI BALAJI MANDIR
January 19, 1995
NATHANI STEELS LIMITED Vs. ASSOCIATED CONSTRUCTIONS
March 27, 1995
NATIONAL FEDERATION OF RAILWAY PORTERS VENDORS AND BEARERS Vs. UNION OF INDIA
May 9, 1995
NATIONAL FEDERATION OF S B I Vs. UNION OF INDIA
March 10, 1995
NATIONAL FERTILIZERS LIMITED Vs. COLLECTOR OF C EX CHANDIGARH
March 28, 1995
NATIONAL SALES CORPORATION Vs. COLLECTOR OF CUSTOMS MADRAS
May 9, 1995
NATIONAL TEXTILE CORPORATION SM LIMITED Vs. ASSOCIATED BUILDING COMPANY LIMITED
October 31, 1995
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. FLOWMORE PRIVATE LIMITED
May 8, 1995
NATWAR TEXTILE PROCESSORS PVT LIMITED Vs. UNION OF INDIA
January 9, 1995
NAVKIRANSINGH Vs. STATE OF PUNJAB
July 2, 1995
NAWAL SINGH Vs. UNION OF INDIA
July 25, 1995
NAZAR SINGH Vs. JAGJIT KAUR
November 13, 1995
NEW DELHI MUNICIPAL COMMITTEE Vs. ALLIED MOTORS PRIVATE LIMITED
October 17, 1995
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHANTI BAI
February 6, 1995
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANDAR MADHAV TAMBE
December 14, 1995
NEW INDIAASSURANCE COMPANY LIMITED Vs. UNION OF INDIA
January 20, 1995
NEW REVIERA COOR HOUSING SOCIETY HARJANG SINGH GREWAL [RETD ] Vs. SPECIAL LAND ACQUISITION OFFICER:UNION OF INDIA
December 4, 1995
NEWANNESS ALIAS MEWAJANNESSA Vs. SHAIKH MOHAMAD
February 21, 1995
NIKKI Vs. UNION OF INDIA
January 17, 1995
NILPUR TEA ESTATE Vs. STATE OF ASSAM
November 17, 1995
NOORULLA GHAZANFARULLA Vs. MUNICIPAL BOARD OF ALIGARH ALIGARH 2 STATE OF UTTAR PRADESH LUCKNOW 3 R N MATHUR OFFICER ON SPECIAL DUTY NAGAR PALIKA ALIGARH
February 7, 1995
NORTAN MAL Vs. STATE OF RAJASTHAN
January 18, 1995
NORTH BENGAL SUGAR MILLS CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
November 8, 1995
NOTIFIED AREA COMMITTEE Vs. DES RAJ
August 8, 1995
NOVA STEEL INDIA LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
January 6, 1995
NRUSHINGHA CHARAN PADHI Vs. BASUDEB PADHI
February 14, 1995
NUCLEAR POWER CORPORATION Vs. GAJRAJ SINGH ANOTHER
January 17, 1995
NUTAN J PATEL MS Vs. S V PRASAD
November 22, 1995
O S SINGH Vs. UNION OF INDIA
October 12, 1995
OKHA RAM Vs. STATE OF RAJASTHAN
March 29, 1995
ORISSA STATE ELECTRICITY BOARD Vs. IPI STEEL LIMITED
April 21, 1995
OXFORD ENGLISH SCHOOL OXFORD ENGLISH SCHOOL Vs. GOVERNMENT OF T N:A HASTINGS HOPE
August 2, 1995
P BHASKARAN Vs. UNION OF INDIA
November 23, 1995
P C WADHWA Vs. S C BHATIA
March 24, 1995
P K GHOSH I A S Vs. J G RAJPUT
November 10, 1995
P KASILINGAM Vs. P S G COLLEGE OF TECHNOLOGY
March 24, 1995
P L KANTHA RAO Vs. STATE OF ANDHRA PRADESH
January 13, 1995
P M HARI KUMAR Vs. UNION OF INDIA
September 4, 1995
P P K GOPALAN NAMBIAR Vs. P P K BALAKRISHNAN NAMBIAR
March 7, 1995
P PERIASAMI PA PERIASAMI MUTHIRIAR Vs. P PERIATHAMBI:P PERIASAMI MUTHIRIAR
October 11, 1995
P R SINHA Vs. INDER KRISHAN RAINA
December 7, 1995
P RAJAN RAO Vs. B G SOMAYAJI
March 27, 1995
P RAM REDDY Vs. LAND ACQUISITION OFFICER HYDERABAD URBAN DEVELOPMENT AUTHORITY HYDERABAD
January 27, 1995
P S GHALAUT Vs. STATE OF HARYANA
August 3, 1995
P SHESHADRI Vs. UNION OF INDIA
March 9, 1995
P UDAYANI DEVI Vs. V V RAJESHWARA PRASAD RAO
February 24, 1995
P UNNIKRISHNAN Vs. FOOD INSPECTOR PALGHAT MUNICIPALITY PALGHAT KERALA STATE
February 15, 1995
P V DEVASSIA Vs. STATE OF KERALA
March 1, 1995
P VEERAPPA Vs. M A MOHAMMAD AMANULLA
December 4, 1995
P VENKATARAJU Vs. SPECIAL TEHSILDAR LAND ACQUISITION
December 6, 1995
PACKRAFT INDIA PVT LIMITED Vs. U P F C
November 13, 1995
PADMAVATMT AMMA Vs. AMMUNNI PANICKER
May 2, 1995
PAHARPUR COOLING TOWERS PVT LIMITED CALCUTTA Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
March 22, 1995
PAINDER SINGH Vs. UNION OF INDIA
August 8, 1995
PALGHAT BPL AND PSP THOZHILALI UNION Vs. BPL INDIA LIMITED
September 7, 1995
PALIA Vs. STATE OF PUNJAB
March 9, 1995
PAMWI TISSUES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
April 3, 1995
PANCHANANSHARMA Vs. BASUDEO PRASAD JAGANANI
March 22, 1995
PAPANNA Vs. STATE OF KARNATAKA
November 1, 1995
PARAMJIT KAUR Vs. STATE OF PUNJAB
November 15, 1995
PARIMAL CHANDRA RAHA Vs. LIFE INSURANCE CORPORATION OF INDIA
March 29, 1995
PAROS ELECTRONICS PRIVATE LIMITED R K OPTICAL SERVICES Vs. UNION OF INDIA
January 17, 1995
PARRIPATI CHANDRASEKHARRAO AND SONS Vs. ALAPATI JALAIAH
April 26, 1995
PARSHOTAM SINGH Vs. STATE OF PUNJAB
May 12, 1995
PASCHIMBANGA PRATHAMIK SIKSHAK SIKSHAN PRAPTS BAKAR O SIKSHAK SAMITI Vs. PRESIDENT WEST BENGAL PRIMARY SCHOOL COUNCIL
December 5, 1995
PATEL CHANDULAL TRIKAMLAL Vs. RABRI PRABHAT HARJI 2 RABARI MALJI RAIMAL
November 8, 1995
PATEL NATWARLAL RUPJI Vs. KONDH GROUP KHETI VISHAYAK
December 6, 1995
PATHAN FATHIMA Vs. STATE OF ANDHRA PRADESH
February 8, 1995
PAWAN KUMAR DIDWANIA Vs. T.K. DUTTA & ANR
August 28, 1995
PEHLADSINGH Vs. UNION OF INDIA
November 21, 1995
PEOPLES UNION FOR CIVIL LIBERTIES Vs. UNION OF INDIA
March 3, 1995
PEOPLES UNION FOR CIVIL LIBERTIES PUCL Vs. UNION OF INDIA
March 30, 1995
PLEASANT STAY HOTEL PLEASANT STAY HOTEL PLEASANT STAY HOTEL STATE OF TAMIL NADU Vs. PALANI HILLS CONSERVATION COUNCIL:PALANI HILLS CONSERVATION COUNCIL:PALANI HILLS CONSERVATION COUNCIL:PALANI HILLS CONSERVATION COUNCIL
September 13, 1995
PONNUSWAMY Vs. STATE
January 18, 1995
PORRITTS AND SPENCER ASIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI
March 21, 1995
POSTMASTER DARGAMITTA H P O NELLORE Vs. RAJA PRAMEEELAMMA MS
May 1, 1995
PPK GOPALAN NAMBIAR Vs. PPK BALAKRISHNAN NAMBIAR
March 7, 1995
PRABHASH CHAND JAIN Vs. STATE OF HARYANAS
February 23, 1995
PRABHAVATI DEVI Vs. UNION OF INDIA
November 16, 1995
PRADEEP NARAYAN MADGAONKAR Vs. STATE OF MAHARASHTRA
May 12, 1995
PRADIP D PRABHU Vs. STATE OF MAHARASHTRA
March 7, 1995
PRADIP LAMPS WORKS Vs. COMMISSIONER OF INCOME TAX
September 27, 1995
PRAMILA Vs. RAMESHWAR
November 3, 1995
PRAMILA RANI NAG Vs. MOHAMMAD MIR HUSSAIN
January 17, 1995
PRASHANT RAMACHANDRA DESHPANDE Vs. MARUTI BALARAM HAIBATTI
April 7, 1995
PRATAP NARAIN Vs. DISTRICT JUDGE AZAMGARH
March 20, 1995
PREETI SINGH Vs. SANDEEP SINGH
April 25, 1995
PREM KUMAR Vs. STATE OF BIHAR
March 2, 1995
PREM LATA Vs. ISHAR DASS CHAMAN LAL
January 10, 1995
PREM NATH KAPUR Vs. NATIONAL FERTILIZERS CORPN OF INDIA LIMITED
November 29, 1995
PREMKUMAR Vs. STATE OF BIHAR
March 1, 1995
PRESIDENT OF INDIA Vs. VINAY CHANDRA MISHRA
March 10, 1995
PRINCIPAL APPRAISER EXPORTS COLLECTORATE OF CUSTOMS AND CENTRAL EXCISE Vs. ESAJEE TAYABALLY KAPASI CALICUT
October 11, 1995
PRINCIPAL CAMBRIDGE SCHOOL Vs. PAYALGUPTA MS
August 21, 1995
PRIYA VART Vs. UNION OF INDIA
August 7, 1995
PROF RAMCHANDRA G KAPSE PRAMOD MAHAJAN SADHVI REETHAMBARA Vs. HARIBANSH RAMAKBAL SINGH:HARIBANSH RAMAKBAL SINGH:HARIBANSH RAMAKBAL SINGH
December 11, 1995
PROF SHRADHA KUMARI Vs. HONBLE HIGH COURT OF ALLAHABAD
January 24, 1995
PROPRIETOR JABALPUR TRACTORS Vs. SEDMAL JAINARAIN
October 30, 1995
PROPRIETOR, JABALPUR TRACTORS Vs. SEDMAL JAINARAIN
October 31, 1995
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED Vs. UNION OF INDIA
March 6, 1995
PUNJAB STATE Vs. DARSHAN KUMAR
November 2, 1995
PUNJAB WATER SUPPLY AND SEWAGE Vs. UDAIPUR CEMENT WORKS
November 13, 1995
PURAN SINGH Vs. STATE OF PUNJAB
February 9, 1995
PURI MUNICIPAL COUNCIL Vs. INDIAN TOBACCO COMPANY LIMITED
November 8, 1995
PUSHPA VISHNU KUMAR GURTU Vs. STATE OF MAHARASHTRA
February 14, 1995
PUSHPAM PHARMACEUTICALS COMPANY Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
March 28, 1995
PYARALAL Vs. STATE DELHI ADMN
January 18, 1995
R BALAKRISHNA PILLAI Vs. STATE OF KERALA
December 5, 1995
R CHANDEVARAPPA Vs. STATE OF KARNATAKA
September 8, 1995
R D HATTANGADI Vs. PEST CONTROL INDIA PRIVATE LIMITED
January 6, 1995
R GOPINATH ANAND B MORAPPANAVAR Vs. STATE OF KARNATAKA
July 2, 1995
R K SABHARWAL Vs. STATE OF PUNJAB
February 10, 1995
R MANICKA NAICKER M ELUMALAI MARIAMMAL Vs. E ELUMALAI NAICKER:E ELUMALAI NAICKER:E ELUMALAI NAICKER
April 7, 1995
R N A BRITTO Vs. CHIEF EXECUTIVE OFFICER
May 1, 1995
R P SINGH Vs. STATE OF PUNJAB
March 27, 1995
R R S CHOUHAN Vs. UNION OF INDIA
March 28, 1995
R RAJAGOPAL REDDY Vs. PADMINI CHANDRASEKHARAN
January 31, 1995
R RAMASWAMY Vs. GOVERNMENT OF T N
August 2, 1995
R S MITTAL Vs. UNION OF INDIA
March 27, 1995
R S PANDEY Vs. STATE OF UTTAR PRADESH
September 27, 1995
R SUBRAMANIAM Vs. CHIEF PERSONNEL OFFICER CENTRAL RAILWAYS MINISTRY OF RAILWAYS
January 16, 1995
R V BHUPALPRASAD Vs. STATE OF ANDHRA PRADESH
August 11, 1995
RABINDRA NATH MUKHERJEE Vs. PANCHANAN BANERJEE
May 9, 1995
RACHNA MITTAL MS Vs. LT KULDEEPAK MITTAL
March 24, 1995
RADHA BAI Vs. UNION TERRITORY OF PONDICHERRY
April 20, 1995
RADHA BALLABH Vs. STATE OF UTTAR PRADESH
May 4, 1995
RADHAKISAN RATHI Vs. ADDITIONAL COLLECTOR DURG
April 19, 1995
RAGHUBAR DAYAL DEAD Vs. STATE OF UTTAR PRADESH
May 2, 1995
RAGHUNATH Vs. STATE OF MAHARASHTRA
August 24, 1995
RAIMATI SAHUANI Vs. PANKAJA SAHU
September 8, 1995
RAJ KUMAR Vs. STATE OF PUNJAB
January 11, 1995
RAJ KUMAR Vs. OFFICIAL RECEIVER OF THE ESTATE OF CHIRANJI LAL RAM CHAND LUDHIANA
December 14, 1995
RAJ RAJESHWARI PRASAD SINGH Vs. SHASHI BHUSHAN PRASAD SINGH
August 3, 1995
RAJA RADIO CO BOMBAY Vs. COLLECTOR OF CUSTOMS BOMBAY
May 2, 1995
RAJANNA Vs. UNION OF INDIA
April 19, 1995
RAJASTHAN SPINNING AND WEAVING MILLS LIMITED BHILWARA RAJASTHAN Vs. COLLECTOR OF CENTRAL EXCISE JAIPUR RAJASTHAN
May 9, 1995
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. KRISHNA KANT
May 3, 1995
RAJEEV METAL WORKS Vs. MINERAL AND METAL TRADING CORPORATION OF INDIA LIMITED
December 1, 1995
RAJENDRA KUMAR MISHRA Vs. CHARANJIT SINGH SIAL
December 7, 1995
RAJESWARI AMMA Vs. JOSEPH
January 10, 1995
RAJINDER Vs. STATE OF HARYANA
July 12, 1995
RAJIV CHOUDHARY Vs. JAGDISH NARAIN KHANNA
November 29, 1995
RAJPAL Vs. STATE OF HARYANA
November 20, 1995
RAM BHAJAN SINGH Vs. MADHESHWAR SINGH
April 26, 1995
RAM CHANDRA SHARMA Vs. MODERN FOOD INDUSTRIES INDIA LIMITED
April 20, 1995
RAM DEO BHANDARI J WILLIAM JOHN ALIAS GANDEEVAN T N SESHAN GAUTAM SAGAR RANA STATE OF ORISSA ARJUN MANMOHAN NARISINGHDASJI MAHESHWARI SAMATA PARTY STATE OF WEST BENGAL Vs. ELECTION COMMISSION OF INDIA:CHIEF ELECTION COMMISSIONER:STATE OF WEST BENGAL:ELECTION COMMISSION OF INDIA:ELECTION COMMISSION OF INDIA:UNION OF INIDA:STATE OF MAHARASHTRA:ELECTION COMMISSION OF
January 17, 1995
RAM KALI BHATTACHARJEE Vs. STATE OF WEST BENGAL
July 25, 1995
RAM KISHAN Vs. UNION OF INDIA
September 1, 1995
RAM KUMAR AND NAIN SINGH Vs. STATE OF HIMACHAL PRADESH
January 10, 1995
RAM RATI Vs. NIWAS
March 7, 1995
RAMA NARANG Vs. RAMESH NARANG
January 19, 1995
RAMA SHANKAR RANBIR SINGH Vs. STATE OF HARYANA
July 20, 1995
RAMAKANT MAYEKAR CHHAGAN BHUJBAL PRAMOD MAHAJAN BALASAHEB THACKERAY Vs. CELINE DSILVA:CELINE DSILVA:CELINE D SILVA:CELINE DSILVA
December 11, 1995
RAMBHAI LAKHABAI BHAKT Vs. STATE OF GUJARAT
April 10, 1995
RAMDAS LAXMIDAS Vs. COMMISSIONER OF SALES TAX
February 1, 1995
RAMESH KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
July 12, 1995
RAMESH VITHALRAO THAKRE Vs. STALE OF MAHARASHTRA
January 17, 1995
RAMESH YESHWANT PRABHOO BAL THACKERAY Vs. PRABHAKAR KASHINATH KUNTE:PRABHAKAR KASHINATH KUNTE
December 11, 1995
RAMESHWAR DASS JAGBIR SINGH RAGHBIR SINGH RAGHUBIR SINGH MEHAR SINGH Vs. STATE OF HARYANA
February 23, 1995
RAMNARAYAN SATYANARAYAN AGRAWAL DISTILLERIES PVT LIMITED Vs. ASSOCIATED ALCOHOLS AND BREWERIES LIMITED
May 10, 1995
RANBIR SINGH Vs. ASHARFI LAL
September 21, 1995
RANBIR YADAV Vs. STATE OF BIHAR
March 21, 1995
RANJIT KUMAR MAJUMDAR Vs. UNION OF INDIA
November 28, 1995
RANJIT SINGH SHIV KUMAR Vs. STATE OF PUNJAB
February 8, 1995
RAO MAHMOOD AHMAD KHAN Vs. RANBIR SINGH
February 22, 1995
RASHMI SRIVASTAVA B D SRIVASTAVA Vs. VIKRAM UNIVERSITY:VIKRAM UNIVERSITY
April 20, 1995
RASHTRIYA MILL MAZDOOR SANGH Vs. NATIONAL TEXTILE CORPORATION SOUTH MAHARASHTRA LIMITED
November 24, 1995
RATAN LAL GUPTA Vs. UNION OF INDIA
November 21, 1995
RAVI PAUL Vs. UNION OF INDIA
January 19, 1995
RAVJI ALIAS RAM CHANDRA Vs. STATE OF RAJASTHAN
December 5, 1995
REAL FOOD PRODUCTS LIMITED SUCHITRA TELE TUBES LIMITED TEXMACO LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD:A P STATE ELECTRICITY BOARD:A P STATE ELECTRICITY BOARD
March 1, 1995
REGIONAL EXECUTIVE KERALA FISHERMENS WELFARE FUND BOARD Vs. FANCY FOOD
April 25, 1995
REGIONAL TRANSPORT OFFICER CUM TAXING AUTHORITY ROURKELA Vs. STEEL AUTHORITY OF INDIA LIMITED
November 9, 1995
REGISTRAR COOPERATIVE SOCIETIES W B Vs. KRISHNA KUMARSINGHANIA
August 17, 1995
RESHAM SINGH PYARA SINGH Vs. ABDUL SATTAR
November 20, 1995
REV FR M S POULOSE Vs. VARGHESE
April 3, 1995
RISHIKESH Vs. SALMA BEGUM
May 2, 1995
RISHYASHRINGA JEWELLERY LIMITED Vs. STOCK EXCHANGE BOMBAY
October 31, 1995
ROMESH CHANDER Vs. SAVITRI
January 13, 1995
RUPAN DEOL BAJAJ MRS B R BAJAJ Vs. KANWAR PAL SINGH GILL:STATE OF PUNJAB
October 12, 1995
S A JAIN COLLEGE TRUST AND MANAGING SOCIETY Vs. STATE OF HARYANA
February 24, 1995
S A RASHEED Vs. DIRECTOR OF MINES AND GEOLOGY
April 28, 1995
S B NARASIMHA PRAKASH Vs. STATE OF KARNATAKA
November 9, 1995
S B SHAHANE Vs. STATE OF MAHARASHTRA
April 21, 1995
S C BOSE S C BOSE Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA:COMPTROLLER AND AUDITOR GENERAL OF INDIA
February 20, 1995
S I JEM PRAMODH SINGH Vs. STATE OF JAMMU AND KASHMIR
January 11, 1995
S K GIRI Vs. HOME SECRETARY MINISTRY OF HOME AFFAIRS
August 21, 1995
S K KAMDAR Vs. STATE OF MAHARASHTRA
September 6, 1995
S L SONI Vs. STATE OF MADHYA PRADESH
May 8, 1995
S P GANGULY Vs. UNION OF INDIA
March 1, 1995
S P GOEL Vs. COLLECTOR OF STAMPS DELHI
December 8, 1995
S P NANDA Vs. PRADYUMNA KUMAR PATTNAYAK
January 17, 1995
S PRABH SINGH DHILLON Vs. HOSHIARPUR IMPROVEMENT TRUST
November 6, 1995
S R BHAGWAT Vs. STATE OF MYSORE
September 12, 1995
S R F LIMITED Vs. GARWARE PLASTICS AND POLYESTERS LIMITED
March 7, 1995
S RAMESHA N SHIVARAJU 1 STATE OF KARNATAKA Vs. STATE OF KARNATAKA
July 2, 1995
S RANGARAJU NAIDU Vs. S THIRUVARAKKARASU
March 8, 1995
S S DARSHAN HONEYREX PRODUCTS PVT LIMITED Vs. STATE OF KARNATAKA:STATE OF KARNATAKA
November 14, 1995
S V R MUDALIAR OTHERS Vs. RAJABU F BUHARI MRS
April 17, 1995
S. JAYALAKSHMI Vs. T. PRAKASH RAO
April 18, 1995
S.S. NATHAN Vs. MUNUSWAMY
September 1, 1995
SABIR HUSSAIN VIRENDRA SINGH Vs. STATE OF U R:STATE OF U R
November 30, 1995
SAHNEY PARIS RHONE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
April 4, 1995
SAIYAD MOHAMMAD SAIYAD UMAR SAIYAD Vs. STATE OF GUJARAT
April 3, 1995
SAKTI Vs. R K RAGALA
November 6, 1995
SALAMAT ALI Vs. STATE OF BIHAR
April 4, 1995
SALAUDDIN ABDULSAMAD SHAIKH Vs. STATE OF MAHARASHTRA
December 11, 1995
SALES TAX COMMISSIONER Vs. B G PATEL
January 3, 1995
SAMA ALANA ABDULLA Vs. STATE OF GUJARAT
November 16, 1995
SANJAY DUTT Vs. STATE OF MAHARASHTRA
October 16, 1995
SANJAY GUPTA & ORS. Vs. STATE OF U.P. & ORS.
September 27, 1995
SANJAY KUMAR Vs. STATE OF UTTAR PRADESH
August 31, 1995
SANJIV DATTA DEPUTY SECRETARY MINISTRY OF INFORMATION AND BROADCASTING NEW DELHI Vs. KAILASH VASDEV ADVOCATE KITTY KUMARAMANGALAM ADVOCATE
April 19, 1995
SANT RAM Vs. UNION OF INDIA
November 21, 1995
SANT SARAN GOSWAMI ALIAS DEOJI Vs. STATE OF BIHAR
January 17, 1995
SANTOSH KUMAR SINGH Vs. STATE OF UTTAR PRADESH
December 12, 1995
SANTOSHJAYASWAL Vs. STATE OF MADHYA PRADESH
September 11, 1995
SARDAR DILSHAR SINGH Vs. LABOUR COMMISSIONER
September 12, 1995
SARDARKHAN RAJADARKHAN Vs. CHARITY COMMISSIONER
November 21, 1995
SARDARMAL JAIN Vs. NAGAR NIGAM
January 17, 1995
SARLA MUDGAL PRESIDENT KALYANI Vs. UNION OF INDIA
May 10, 1995
SARMON PTE LIMITED Vs. UMESH KUMAR KAJARIA
January 11, 1995
SARUP SINGH GIANI RAM Vs. STATE OF HARYANA
March 10, 1995
SARWAN SINGH Vs. STATE OF PUNJAB
April 20, 1995
SARWAN SINGH LAMBA R P KAPOOR INDUSTRIAL AND LABOUR BAR ASSOCIATION BHOPAL UNION OF INDIA Vs. UNION OF INDIA :UNION OF INDIA:DAULAT SINGH
May 12, 1995
SAT PAL Vs. STATE OF PUNJAB
September 8, 1995
SAT PAL Vs. STATE OF PUNJAB
October 20, 1995
SATGURU SINGH Vs. STATE OF PUNJAB
April 20, 1995
SATISH KUMAR Vs. STATE OF HARYANA
March 6, 1995
SATPAL ANTIL JITENDRA KUMAR GUPTA Vs. UNION OF INDIA
May 5, 1995
SATPAL KAPOOR UNION OF INDIA Vs. STATE OF PUNJAB:SATPAL KAPOOR
February 9, 1995
SATWANT KAUR Vs. MANAGING COMMITTEE WAR MEMORIAL MULTIPURPOSE HIGHER SECONDARY SCHOOL
January 10, 1995
SATYA NARAYAN ATHYA Vs. HIGH COURT OF M R
November 24, 1995
SATYENDRA NATH BAJPAI Vs. INSPECTOR GENERAL OF REGISTRATION U P
September 27, 1995
SAVITA DEY Vs. NAGESWARMAJUMDAR
September 26, 1995
SAWAN RAM MALRA Vs. UNION OF INDIA
September 13, 1995
SCARIA ALIAS THANKAN Vs. STATE OF KERALA
March 9, 1995
SCHEDULED CASTE UPLIFT UNION Vs. UNION OF INDIA
April 20, 1995
SECRETARY AGRICULTURAL PRODUCE MARKETING COMMITTEE D K DISTRICT Vs. VARADARAYA SHENOY
March 7, 1995
SECRETARY KARNATAKA ELECTRICITY BOARD Vs. ASSISTANT COMMISSIONER GADAG
March 7, 1995
SECRETARY MINISTRY OF INFORMATION AND BROADCASTING GOVERNMENT OF INDIA CRICKET ASSOCIATION OF BENGAL Vs. CRICKET ASSOCIATION OF BENGAL:UNION OF INDIA
February 9, 1995
SECRETARY TO GOVERNMENT OF MADRAS CENTRAL BANK OF INDIA Vs. P R SRIRAMULU:SECRETARY TO GOVERNMENT OF T N
November 22, 1995
SECRETARY, HAILAKANDI BAR ASSOCIATION, HAILAKANDI Vs. STATE OF ASSAM
November 20, 1995
SECTOR 6 BAHADURGARH PLOT HOLDERS ASSOCIATION REGD Vs. STATE OF HARYANA
December 6, 1995
SHABI CONSTRUCTION COMPANY Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION
April 19, 1995
SHAHBUDDIN ABDUL KAHLIK SHAIKH Vs. STATE OF GUJARAT
April 5, 1995
SHAKUNTALA BAI PANDEY Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
February 3, 1995
SHAKUNTALA DEVI Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
January 25, 1995
SHAKUNTALABAI Vs. STATE OF MAHARASHTRA
November 23, 1995
SHAMBHU SINGH MEENA Vs. STATE OF RAJASTHAN
April 19, 1995
SHAMBOO NATH TIKOO Vs. S GIAN SINGH
June 30, 1995
SHAMSHUL KANWAR Vs. STATE OF UTTAR PRADESH
May 4, 1995
SHANKAR BALWANT LOKHANDE DEAD Vs. CHANDRAKANT SHANKAR LOKHANDE
March 20, 1995
SHANTISTAR BUILDERS Vs. NARAYAN KHIMALAL TOTAME
November 17, 1995
SHARADCHANDRAGANESHMULEY Vs. STATE OF MAHARASHTRA
August 14, 1995
SHASHI GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA
February 24, 1995
SHEELA BARSE Vs. UNION OF INDIA
September 5, 1995
SHEELA FOAM PRIVATE LIMITED Vs. UNION OF INDIA
February 6, 1995
SHEIKH ISHAQUE Vs. STATE OF BIHAR
March 10, 1995
SHEO NANDAN SINGH Vs. UNION OF INDIA
November 22, 1995
SHERSINGH Vs. UNION OF INDIA
October 16, 1995
SHIV DASS Vs. DEVKI
March 7, 1995
SHIV DHARI Vs. STATE OF UTTAR PRADESH
January 2, 1995
SHIV SAGAR TIWARI Vs. UNION OF INDIA AND OTHERS
November 20, 1995
SHRAMIK UTTARSH SABHA Vs. RAYMOND WOOLLEN MILLS LTD
February 7, 1995
SHREEDHARAN KALLAT Vs. UNION OF INDIA
April 26, 1995
SHRENIK JHAVERI Vs. A K MENON
November 16, 1995
SHRI RAHIM MALLA AND OTHERS Vs. HOME SECRETARY GOVT OF J. & K. AND OTHERS
August 4, 1995
SHRIPAL JAIN Vs. TORRENT PHARMACEUTICALS LIMITED
March 2, 1995
SHYAM Vs. STATE OF MAHARASHTRA
January 31, 1995
SHYAM LAL Vs. KESHO LAL DEAD
April 26, 1995
SIRI PAL Vs. HARYANA STATE ELECTRICITY BOARD
January 9, 1995
SISIR KUMAR MOHANTY BHIKARI CHARAN PARIDA Vs. STATE OF ORISSA
November 28, 1995
SITA DEVI WD O MUKAND LAL Vs. STATE OF HARYANA
December 7, 1995
SITA RAM YADAVA Vs. UNION OF INDIA
November 13, 1995
SNEH PRABHA Vs. STATE OF UTTAR PRADESH
November 15, 1995
SNEH PRABHA Vs. RAVINDER KUMAR
January 10, 1995
SOCIEDADE DE FOMENTO INDUSTRIAL PRIVATE LIMITED Vs. MORMUGAO DOCK LABOUR BOARD
January 18, 1995
SOMABHAI KANJIBHAI BARIA Vs. PATEL PARSHOTTAMDAS JAMNADAS D
March 7, 1995
SPECIAL LAND ACQUISITION OFFICER Vs. PUTTAIAH
August 16, 1995
SPECIAL LAND ACQUISITION OFFICER Vs. SHARANABASAPPA SHIVAYOGAPPA TYAPAL
August 16, 1995
SPECIAL LAND ACQUISITION OFFICER Vs. N S TAKKALAKI
August 16, 1995
SPECIAL LAND ACQUISITION OFFICER Vs. MALLANAGOUDA RAYANAGOUDA PATIL
August 3, 1995
SPECIAL LAND ACQUISITION OFFICER BANGALORE Vs. DYAVAPPA
August 29, 1995
SPECIAL LAND ACQUISITION OFFICER KALINADAI HYDRO ELECTRIC PROJECT DANDALI UTTRA KANNADA DISTRICT Vs. VASANT GUNDU BALE
October 31, 1995
SPECIAL LAND ACQUISITION OFFICER MALAPRABHA DAM PROJECT SAUNDATTI Vs. MADIVALAPPA BASALINGAPPA MELAVANKI
August 16, 1995
SPECIAL TAHSILDAR LA P W D SCHEMES VIJAYAWADA Vs. M A JABBAR
January 11, 1995
STATE Vs. MOHAMMAD ASHRAFT BHAT
December 7, 1995
STATE BANK OF BIKANER AND JAIPUR Vs. PRABHU DAYAL GROVER
September 19, 1995
STATE BANK OF HYDERABAD Vs. JOINT FAMILY OF MUKUNDAS RAJA BHAGWAN DAS
March 22, 1995
STATE LEVEL COMMITTEE Vs. MORGARDSHAMMAR INDIA LIMITED
November 10, 1995
STATE OF ANDHRA PRADESH Vs. KORUKONDA SURYANARAYANA CHOWDARY
September 15, 1995
STATE OF ANDHRA PRADESH Vs. BODEM SUNDARA RAO
September 22, 1995
STATE OF ANDHRA PRADESH Vs. VALLURI VANRAJU
August 3, 1995
STATE OF ANDHRA PRADESH Vs. KORRAPATI SUBRAHMANYAM
January 13, 1995
STATE OF ANDHRA PRADESH Vs. S VISHWANATHA RAJU
January 20, 1995
STATE OF ASSAM Vs. P C MISHRA I A S:C K DAS I A S
October 20, 1995
STATE OF BIHAR Vs. B S MATHUR
August 24, 1995
STATE OF BIHAR Vs. SACHCHIDANAND KISHORE PRASAD SINHA
January 16, 1995
STATE OF BIHAR Vs. TATA IRON AND STEEL COMPANY LIMITED
February 17, 1995
STATE OF BIHAR Vs. DHIRENDRAKUMAR
April 27, 1995
STATE OF BIHAR Vs. MOHAMMAD IDRIS ANSARI
April 25, 1995
STATE OF BIHAR Vs. DHIRENDRA KUMAR
April 17, 1995
STATE OF GUJARAT Vs. SAVITRI DEVI
November 27, 1995
STATE OF GUJARAT Vs. KUMUDCHANDRA PRANJIVAN SHAH
March 22, 1995
STATE OF GUJARAT Vs. VORA SAIYEDBHAI KADARBHAI:SOMSINH TAKHATSINH RANA
March 2, 1995
STATE OF GUJARAT Vs. DAYA SHAMJI BHAI
August 25, 1995
STATE OF GUJARAT Vs. NARGES K PANTHAKY
November 2, 1995
STATE OF HARYANA Vs. DEWAN SINGH
November 6, 1995
STATE OF HARYANA Vs. D L UPPAL
August 24, 1995
STATE OF HARYANA Vs. SHANTI PARSHAD JAIN
May 10, 1995
STATE OF HARYANA Vs. AMARJIT SINGH
April 20, 1995
STATE OF HARYANA Vs. K N DUTT
February 24, 1995
STATE OF HARYANA Vs. HAWA SINGH:PARBHU RAM
February 23, 1995
STATE OF HARYANA Vs. JAGDISH CHANDER
January 13, 1995
STATE OF HARYANA Vs. GURCHARAN SINGH
January 18, 1995
STATE OF HARYANA Vs. DHAN SINGH
December 4, 1995
STATE OF HIMACHAL PRADESH Vs. PIRTHI CHAND
November 30, 1995
STATE OF HIMACHAL PRADESH Vs. H P STATE RECOGNISED AND AIDED SCHOOLS MANAGING COMMITTEES
May 10, 1995
STATE OF HIMACHAL PRADESH Vs. DHARAM DAS
August 25, 1995
STATE OF HIMACHAL PRADESH Vs. NIKKU RAM
August 30, 1995
STATE OF HIMACHAL PRADESH Vs. GANESH WOOD PRODUCTS
September 11, 1995
STATE OF JAMMU AND KASHMIR Vs. SUDERSHAN CHAKKAR
May 10, 1995
STATE OF KARNATAKA Vs. THANGARAJ
July 12, 1995
STATE OF KARNATAKA Vs. NARASIMHAMURTHY
August 11, 1995
STATE OF KARNATAKA Vs. T R DHANANJAYA
September 14, 1995
STATE OF KARNATAKA Vs. MALLINATH
October 30, 1995
STATE OF KARNATAKA Vs. SIDDEGOWDA
March 9, 1995
STATE OF KARNATAKA Vs. KUMARI GOWRI NARAYANA AMBIGA
March 27, 1995
STATE OF KERALA Vs. BETTY W OL J MANI
January 17, 1995
STATE OF KERALA Vs. VIDYADHIRAJA CHARITABLE SOCIETY
February 24, 1995
STATE OF KERALA Vs. T K UDAYA SANKARAN
August 16, 1995
STATE OF KERALA Vs. M K KUNHIKANNAN NAMBIAR MANJERI MANIKOTH NADUVIL DEAD
December 4, 1995
STATE OF KERALA Vs. SURFACE COATS NEELIMANGALAM
December 6, 1995
STATE OF KERALA Vs. VARKEY MATHEW
December 12, 1995
STATE OF KERALA Vs. M M ABDUL KHADER
December 15, 1995
STATE OF KERALA Vs. ABRAHAM MATHEW
December 15, 1995
STATE OF M.P. Vs. DR. YASHWANT TRIMBAK
December 11, 1995
STATE OF MADHYA PRADESH Vs. YASHWANT TRIMBAK
December 4, 1995
STATE OF MADHYA PRADESH Vs. SHYAMSUNDER TRIVEDI
May 9, 1995
STATE OF MADHYA PRADESH Vs. MOHAN SINGH
September 20, 1995
STATE OF MADHYA PRADESH Vs. SHYAMA PARDHI
November 16, 1995
STATE OF MADHYA PRADESH Vs. JOGINDER NATH MONGA
November 20, 1995
STATE OF MADHYA PRADESH Vs. HUKUM CHAND MILLS KARAMCHARI
January 27, 1995
STATE OF MADHYA PRADESH Vs. RAM KISHNA BA LOTHIA
February 6, 1995
STATE OF MADHYA PRADESH Vs. MAHALAXMI FABRIC MILLS LIMITED
February 1, 1995
STATE OF MADHYA PRADESH Vs. RUSTAM
February 1, 1995
STATE OF MADHYA PRADESH Vs. RAKESHMENON
February 1, 1995
STATE OF MADHYA PRADESH Vs. SHANTABHAI
January 18, 1995
STATE OF MADHYA PRADESH Vs. SURENDRA KUMAR
January 18, 1995
STATE OF MADHYA PRADESH Vs. S S KOURAV
January 19, 1995
STATE OF MADHYA PRADESH ELECTRICAL ADVISER TO GOVERNMENT OF M P REGIONAL ACCOUNTS OFFICERS M P ELECTRICITY BOARD BIRLA JUTE MANUFACTURING CO LIMITED M M GADODIA Vs. BIRLA JUTE MANUFACTURING CO LTD
May 10, 1995
STATE OF MAHARASHTRA Vs. DIGAMBAR
May 12, 1995
STATE OF MAHARASHTRA Vs. MANUBHAI PRAGAJI VASHI
August 16, 1995
STATE OF MAHARASHTRA Vs. KANCHANMALA VIJAYSING SHIRKE
August 22, 1995
STATE OF MAHARASHTRA Vs. MANAKCHAND PYARMAL
November 22, 1995
STATE OF MAHARASHTRA Vs. UMASHANKAR RAJABHAU
November 9, 1995
STATE OF MAHARASHTRA Vs. BABU GOVIND GAVATE
November 1, 1995
STATE OF MAHARASHTRA Vs. POOJA BREW CHEM INDUSTRIES PRIVATE LIMITED
September 15, 1995
STATE OF MAHARASHTRA Vs. GULAB RAO
January 30, 1995
STATE OF MAHARASHTRA Vs. PANDURANG K PANGARE
February 13, 1995
STATE OF MAHARASHTRA Vs. SANT JOGINDER SINGH KISHAN SINGH
February 22, 1995
STATE OF MAHARASHTRA Vs. MAHARAU SRAWAN HATKAR
February 21, 1995
STATE OF MAHARASHTRA Vs. ISHWAR PIRAJI KALPATRI:ISHWAR PIRAJI KALPATRI
November 30, 1995
STATE OF MAHARASHTRA Vs. DEORAO
December 7, 1995
STATE OF MAHARASHTRA A W DHOPE Vs. SANJAY THAKRE
March 7, 1995
STATE OF MANIPUR Vs. A ONGBI MEMCHA DEVI
April 17, 1995
STATE OF MANIPUR Vs. NAMBAM DWUEN SINGH
November 2, 1995
STATE OF ORISSA Vs. GOPAL CHANDRA RATH
September 20, 1995
STATE OF ORISSA Vs. KALICHARAN MOHAPATRA
September 20, 1995
STATE OF ORISSA Vs. DHOBEI SETHI
August 29, 1995
STATE OF ORISSA Vs. ION EXCHANGE INDIA LIMITED
July 21, 1995
STATE OF ORISSA Vs. BRU LAL MISRA
July 26, 1995
STATE OF ORISSA Vs. MAHANADI COALFIELDS LIMITED
April 21, 1995
STATE OF ORISSA Vs. ADWAIT CHARAN MOHANTY
January 27, 1995
STATE OF ORISSA Vs. SANGRAM DAS
January 2, 1995
STATE OF ORISSA Vs. PYARI MOHAN MISRA
January 6, 1995
STATE OF ORISSA Vs. DAMODAR DAS
December 15, 1995
STATE OF ORISSA Vs. BANSIDHAR SINGH
December 5, 1995
STATE OF PUNJAB Vs. GURDIP SINGH
December 5, 1995
STATE OF PUNJAB Vs. JASBIRSINGH
November 28, 1995
STATE OF PUNJAB Vs. SHARAN PAL SINGH
December 14, 1995
STATE OF PUNJAB Vs. AJAIB SINGH
January 20, 1995
STATE OF PUNJAB Vs. CHAMAN LAL GOYAL
January 31, 1995
STATE OF PUNJAB Vs. SATINDER BIR SINGH
February 22, 1995
STATE OF PUNJAB Vs. BUTA SINGH
February 16, 1995
STATE OF PUNJAB Vs. BABU SINGH
February 28, 1995
STATE OF PUNJAB Vs. RAGHBIR SINGH
February 28, 1995
STATE OF PUNJAB Vs. SIMLA RANIW OBHAGWANDASS
March 27, 1995
STATE OF PUNJAB Vs. KAMAIL SINGH
March 28, 1995
STATE OF PUNJAB Vs. OM PRAKASH
March 22, 1995
STATE OF PUNJAB Vs. GURDIAL SINGH
July 26, 1995
STATE OF PUNJAB Vs. DEV DUTT KAUSHAL
August 28, 1995
STATE OF PUNJAB Vs. PRITAM SINGH
August 30, 1995
STATE OF PUNJAB Vs. RAMANRAI
August 14, 1995
STATE OF PUNJAB Vs. SURJA RAM
August 9, 1995
STATE OF PUNJAB Vs. JAGIR SINGH
October 30, 1995
STATE OF PUNJAB Vs. ASHAMEHTA
November 9, 1995
STATE OF PUNJAB Vs. MAHAJAN SABHA GURDASPUR
November 21, 1995
STATE OF PUNJAB Vs. SHAMBHU NATH SINGLA
November 22, 1995
STATE OF PUNJAB Vs. MOHABIR SINGH
November 21, 1995
STATE OF PUNJAB TEJINDER SINGH Vs. TEJINDER SINGH:STATE OF PUNJAB
August 21, 1995
STATE OF RAJASTHAN Vs. PRITHVI RAJ
July 12, 1995
STATE OF RAJASTHAN Vs. TARSEM SINGH
March 23, 1995
STATE OF RAJASTHAN Vs. MAHENDRA SINGH
April 20, 1995
STATE OF RAJASTHAN Vs. NOOR BANO
April 17, 1995
STATE OF RAJASTHAN Vs. PADMAVATI DEVI
April 6, 1995
STATE OF RAJASTHAN Vs. GOPAL OIL MILLS
February 23, 1995
STATE OF RAJASTHAN Vs. SEVANIVATRA KARAMCHARI HITKARI SAMITI
January 3, 1995
STATE OF RAJASTHAN Vs. GOPALDAS
January 13, 1995
STATE OF RAJASTHAN Vs. RAMESHWAR LAL GAHLOT
December 14, 1995
STATE OF RAJASTHAN Vs. FATEH CHAND SONI
December 12, 1995
STATE OF TAMIL NADU Vs. M P P KAVERY CHETTY
January 19, 1995
STATE OF TAMIL NADU Vs. THIRU K S MURUGESAN
February 28, 1995
STATE OF TAMIL NADU Vs. THIRUKKURAL PERUMAL
January 31, 1995
STATE OF TAMIL NADU Vs. K GURUSWAMY
March 23, 1995
STATE OF TAMIL NADU Vs. ADHIYAMAN EDUCATIONAL AND RESEARCH INSTITUTE
March 24, 1995
STATE OF TAMIL NADU Vs. MAHALAKSHMI AMMAL
November 16, 1995
STATE OF TAMIL NADU Vs. L KRISHNAN
November 1, 1995
STATE OF U.P. Vs. MANOJ KUMAR MUKHERJEE AND ORS.
January 10, 1995
STATE OF U.P. AND ANR. Vs. MANOJ KUMAR MUKHERJI AND ORS.
January 20, 1995
STATE OF UTTAR PRADESH Vs. MADHOKUMARSWARUP
December 14, 1995
STATE OF UTTAR PRADESH Vs. SHAKEEL AHMED
November 28, 1995
STATE OF UTTAR PRADESH Vs. U P MADHYAMIK SHIKSHA PARISHAD SHRAMIK SANGH
November 6, 1995
STATE OF UTTAR PRADESH Vs. RAM NATH INTERNATIONAL CONSTRUCTION PRIVATE LIMITED
November 10, 1995
STATE OF UTTAR PRADESH Vs. ASHOK KUMAR SINGH
November 10, 1995
STATE OF UTTAR PRADESH Vs. RAMESH CHANDRA SHARMA
October 16, 1995
STATE OF UTTAR PRADESH Vs. BUDH SINGH
September 25, 1995
STATE OF UTTAR PRADESH Vs. ROOP SINGH
September 12, 1995
STATE OF UTTAR PRADESH Vs. KESHAV PRASAD SINGH
July 25, 1995
STATE OF UTTAR PRADESH Vs. GULSHAN SUGAR AND CHEMICALS LIMITED
May 5, 1995
STATE OF UTTAR PRADESH Vs. RAM KHELAWAN
August 17, 1995
STATE OF UTTAR PRADESH Vs. RAVINDER NATH CHATURVEDI
August 28, 1995
STATE OF UTTAR PRADESH Vs. RATAN LAL
August 28, 1995
STATE OF UTTAR PRADESH Vs. MODI DISTILLERY:AJUDHIA DISTILLERY
August 29, 1995
STATE OF UTTAR PRADESH Vs. PRADHAN SANGH KSHETTRA SAMITI
March 24, 1995
STATE OF UTTAR PRADESH Vs. R K TANDON
March 23, 1995
STATE OF UTTAR PRADESH Vs. ARUN KUMAR SINGH
March 6, 1995
STATE OF UTTAR PRADESH Vs. COMMITTEE OF MANAGEMENT OF S K M INTER COLLEGE
April 6, 1995
STATE OF UTTAR PRADESH Vs. VISHESHWAR
February 24, 1995
STATE OF UTTAR PRADESH Vs. SHYAM KUMAR ANAND
February 16, 1995
STATE OF WEST BENGAL Vs. ANAL KUMAR GHOSH
February 28, 1995
STATE OF WEST BENGAL Vs. AJOY KUMAR DAS
February 7, 1995
STATE OF WEST BENGAL Vs. DEB KUMAR MUKHERJEE
March 27, 1995
STATE OF WEST BENGAL Vs. GOPAL CHANDRA PAUL
July 14, 1995
STATE OF WEST BENGAL Vs. SUBAL CHANDRA DAS
November 17, 1995
STATE OF WEST BENGAL Vs. BANDAN BAYEN
December 7, 1995
STEEL AUTHORITY OF INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
August 21, 1995
SUBASH CHANDRA BOHIDAR Vs. SECRETARY BUROBHADI S C S
November 16, 1995
SUBORDINATE SERVICES SELECTION BOARD Vs. BIRSINGH RAM NIWAS
March 27, 1995
SUCHITRADEVI Vs. PRESIDING OFFICER LABOUR COURT
April 26, 1995
SUDHA SHRIVASTAVA Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
November 8, 1995
SUDHIR BROTHERS Vs. DELHI DEVELOPMENT AUTHORITY
November 16, 1995
SUKHDEV SINGH Vs. STATE OF PUNJAB
April 4, 1995
SUKHWANT SINGH Vs. STATE OF PUNJAB
March 28, 1995
SULTAN SINGH Vs. STATE OF HARYANA
December 12, 1995
SUMANAGARWAL Vs. VICE CHANCELLOR
November 29, 1995
SUMANLAL CHHOTALAL KAMDAR Vs. ASHATRILOKBHAI SHAH
May 9, 1995
SUMATI DAYAL Vs. COMMISSIONER OF INCOME TAX BANGALORE
March 28, 1995
SUNIL KUMAR JAIN Vs. KISHAN
April 27, 1995
SUPERINTENDENT OF POLICE Vs. DEEPAK CHOWDHARY
August 17, 1995
SUPREME COURT LEGAL AID COMMITTEE REPRESENTING UNDERTRIAL PRISONERS Vs. C UNION OF INDIA
April 17, 1995
SURBUDDIN Vs. STATE OF KERALA
January 23, 1995
SURENDRA KUMAR JAIN ALIAS SUNNI Vs. SHANTI SWAROOP JAIN
July 24, 1995
SURESH Vs. IMRAN KHAN
March 23, 1995
SURESH CHANDRA Vs. STATE OF UTTAR PRADESH
November 9, 1995
SURESH H RAJPUT Vs. BHARTIBEN PRAVINBHAI SONI
November 28, 1995
SURESH KUMAR Vs. STATE OF PUNJAB
January 10, 1995
SURJIT GHOSH Vs. CHAIRMAN AND MANAGING DIRECTOR UNITED COMMERCIAL BANK
February 6, 1995
SURJIT SINGH Vs. HARBANS SINGH
September 6, 1995
SURYAKANT VENKATRAO MAHADIK Vs. SAROJ SANDESH NAIK BHOSALE
December 11, 1995
SUSHILA SAW MILL Vs. STATE OF ORISSA
July 31, 1995
SWAMY PRAHALADDAS Vs. STATE OF MADHYA PRADESH
April 18, 1995
SWAPAN KUMAR CHOUDHARY Vs. TAPAS CHAKRAVORTY
May 12, 1995
SWATI GUPTA MS Vs. STATE OF UTTAR PRADESH
February 2, 1995
SYED AZAM HUSSAINI Vs. ANDHRA BANK LIMITED
January 31, 1995
SYEED AHMAD Vs. SECRETARY MINISTRY OF HEALTH AND FAMILY WELFARE
December 7, 1995
T M A PAI FOUNDATION Vs. STATE OF KARNATAKA
August 11, 1995
T M A PAI FOUNDATION OTHERS Vs. STATE OF KARNATAKA
May 10, 1995
T N ELECTRICITY BOARD Vs. R APPADURAI
February 23, 1995
T N ELECTRICITY EMPLOYEES AND COMPANYNTRACT LABOUR UNION Vs. T N ELECTRICITY BOARD
May 5, 1995
T N SESHAN CHIEF ELECTION COMMISSIONER OF INDIA CHO S RAMASWAMY B K RAI COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA
July 14, 1995
T P RAZAK ALIAS NAGAPPAN RAZAK Vs. STATE OF KERALA
February 28, 1995
T R DHANANJAYA Vs. J VASUDEVAN
August 25, 1995
T SHANTHARAM Vs. STATE OF KARNATAKA
January 16, 1995
TAIBAI Vs. ANNASAHEB GOUDAPPA PATIL
November 16, 1995
TALUK LAND BOARD KOZHIKODE Vs. BABUCOMMEN THOMAS
August 17, 1995
TATA PRESS LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
August 3, 1995
TEJ KAUR Vs. KIRPAL SINGH
May 10, 1995
TEJ PARKASH Vs. STATE OF HARYANA
October 13, 1995
TEJA SINGH Vs. MUKHTIAR SINGH
August 11, 1995
TEJA SINGH Vs. STATE OF PUNJAB
March 1, 1995
TEXPLAS INDIA PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
July 11, 1995
THAKAR SINGH Vs. STATE OF PUNJAB
January 10, 1995
THIRATH RAM SAINI Vs. STATE OF PUNJAB AND OTHERS
September 21, 1995
TIP TOP PLASTIC INDUSTRIES Vs. INCOME TAX OFFICER
February 20, 1995
TOPANDAS KUNDANMAL SINCE DECEASED THEREAFTER Vs. STATE
July 25, 1995
TRILOCHAN LENKA STATE OF ORISSA Vs. MADAN MOHAN SETHI DR BISWA KALYANA PATTNAIK
April 26, 1995
TRUSTEES OF PORT OF MADRAS Vs. NAGAVEDU LUNGI AND CO
April 21, 1995
TRUSTEES OF THE PORT OF MADRAS Vs. K RV SHEIKH MOHAMMAD ROWTHER AND CO PRIVATE LIMITED
March 29, 1995
TRUSTEES OF THE PORT OF MADRAS Vs. ENGINEERING CONSTRUCTIONS CORPORATION LIMITED
August 14, 1995
U P AVAS EVAM VIKAS PARISHAD Vs. RAVI KUMAR ANAND
May 2, 1995
U P AVAS EVAM VIKAS PARISHAD Vs. FRIENDS COOP HOUSING SOCIETY LIMITED
April 24, 1995
U P AVAS EVAM VIKAS PARISHAD LUCKNOW U P Vs. PUSHPA LATA AWASTHI
March 6, 1995
U P JAL NIGAM Vs. DURGA PRASAD SINGH
January 9, 1995
U P JAL NIGAM Vs. SYEDKHADIMWARIS
November 13, 1995
U P RASHTRIYA CHINI MILLADHIKARI PARISHAD LUCKNOW Vs. STATE OF UTTAR PRADESH
July 2, 1995
U P SALES TAX SERVICE ASSOCIATION Vs. TAXATION BAR ASSOCIATION AGRA
September 1, 1995
U P STATE SUGAR CORPORATION LIMITED Vs. STATE OF UTTAR PRADESH
August 29, 1995
U P STATE SUGAR CORPORATION LIMITED Vs. U P STATE SUGAR CORPN KARAMCHARI ASSN
May 2, 1995
U P STATE TOURISM DEVELOPMENT CORPORATION LIMITED Vs. I B MISRA
January 18, 1995
UDAYANATH BEHERA Vs. STATE OF ORISSA
July 17, 1995
UMA SHANKAR SITANI Vs. COMMISSIONER OF POLICE DELHI
March 7, 1995
UMED INDUSTRIES AND LAND DEVELOPMENT CO Vs. STATE OF RAJASTHAN
January 17, 1995
UNION CARBIDE INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
March 20, 1995
UNION OF INDIA Vs. JAGDISH
March 21, 1995
UNION OF INDIA Vs. RAJ KUMAR GUPTA
March 23, 1995
UNION OF INDIA Vs. T R MOHANTY
March 27, 1995
UNION OF INDIA Vs. MAHINDRA AND MAHINDRA LTD
March 8, 1995
UNION OF INDIA Vs. PRADEEPKUMARI
March 10, 1995
UNION OF INDIA Vs. KALPANA INDUSTRIES LIMITED
March 7, 1995
UNION OF INDIA Vs. GANESH CHANDRA DOLAI
April 24, 1995
UNION OF INDIA Vs. S S RANADE
April 25, 1995
UNION OF INDIA Vs. DEVENDRA VIR SAHI
April 18, 1995
UNION OF INDIA Vs. J M A INDUSTRIES
March 28, 1995
UNION OF INDIA Vs. B V SAROJA
January 13, 1995
UNION OF INDIA Vs. MOMIN CONSTRUCTION COMPANY
January 10, 1995
UNION OF INDIA Vs. SHIVKUMAR BHARGAVA
January 17, 1995
UNION OF INDIA Vs. DINESH KUMAR SAXENA
February 24, 1995
UNION OF INDIA Vs. EXECUTIVE OFFICERS ASSOCIATION GROUP C
February 23, 1995
UNION OF INDIA Vs. ASHOK KUMAR MITRA
February 24, 1995
UNION OF INDIA Vs. DELHI JUDICIAL SERVICE ASSN
February 23, 1995
UNION OF INDIA Vs. B RAMAMURTHY
January 27, 1995
UNION OF INDIA Vs. PRATAP KAUR DEAD
January 27, 1995
UNION OF INDIA Vs. D MOHAN
February 1, 1995
UNION OF INDIA Vs. DRJ K GOEL
May 8, 1995
UNION OF INDIA Vs. SUNIL CHANDRA SAHA
July 25, 1995
UNION OF INDIA Vs. HARISH CHAND ANAND
July 26, 1995
UNION OF INDIA Vs. BUDH SINGH
July 27, 1995
UNION OF INDIA Vs. INDO NATIONAL LIMITED
July 19, 1995
UNION OF INDIA Vs. DEBASHIS KAR
July 20, 1995
UNION OF INDIA Vs. BHAGWAN SINGH
August 30, 1995
UNION OF INDIA Vs. N V PHANEENDRAN
August 29, 1995
UNION OF INDIA Vs. RANGILA RAM
August 28, 1995
UNION OF INDIA Vs. S B MISHRA
August 14, 1995
UNION OF INDIA Vs. R K L D AZAD
August 9, 1995
UNION OF INDIA Vs. GANGADHAR NARSINGDAS AGGARWAL
August 9, 1995
UNION OF INDIA Vs. SURESH C BASKEY
November 13, 1995
UNION OF INDIA Vs. MUNSHA
November 9, 1995
UNION OF INDIA Vs. G K VAIDYANATHAN
November 2, 1995
UNION OF INDIA Vs. SPECIAL TEHSILDAR ZA
November 17, 1995
UNION OF INDIA Vs. BINOD BIHARI BEHERA
November 14, 1995
UNION OF INDIA Vs. PRATIBHA BONNERJEA
November 21, 1995
UNION OF INDIA Vs. M C DESAI
October 10, 1995
UNION OF INDIA Vs. VIRPAL SINGH CHAUHAN
October 10, 1995
UNION OF INDIA Vs. TARA CHAND SHARMA
October 19, 1995
UNION OF INDIA Vs. M BHASKARAN:G RADHAKRISHNAN:C DEVAN
October 30, 1995
UNION OF INDIA Vs. AJOY KUMAR PATNAIK
September 8, 1995
UNION OF INDIA Vs. AJAIB SINGH
September 20, 1995
UNION OF INDIA Vs. MURUGAN TALKIES
December 12, 1995
UNION OF INDIA Vs. GHANSHYAM DASS KEDIA
December 12, 1995
UNION OF INDIA Vs. DULAL CHANDRA GHOSH
December 15, 1995
UNION OF INDIA Vs. SAROJ BALA MRS
December 13, 1995
UNION OF INDIA Vs. JAYAKUMAR PARIDA
November 27, 1995
UNION OF INDIA Vs. C N PONNAPPAN
December 5, 1995
UNION OF INDIA Vs. BABU SINGH
December 4, 1995
UNION OF INDIA [RAILWAY BOARD] Vs. J V SUBHAIAH
December 15, 1995
UNION OF INDIA COLLECTOR OF CENTRAL EXCISE PATNA COLLECTOR OF CENTRAL EXCISE COLLECTOR OF CENTRAL EXCISE INDORE Vs. INDIAN ALUMINIUM COMPANY LIMITED:BIHAR EXTRUSION COMPANY LIMITED :HINDUSTAN ALUMINIUM CORPN LIMITED :UNIVERSAL CABLE LIMITED
April 19, 1995
UNION OF INDIA I S CHEEMA Vs. IQBAL SINGH CHEEMA:UNION OF INDIA
October 16, 1995
UNION OF INDIA INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU Vs. THAMISHARASI:ARIF U PATEL
May 1, 1995
UNION OF INDIA OTHERS Vs. KANTILAL HEMATRAM PANDYA
February 14, 1995
UNION OF INDIA SHANKAR SINGH Vs. MOHAMMAD HAROON RASHID:UNION OF INDIA
January 19, 1995
UNITED GLASS BANGALORE Vs. COLLECTOR OF CENTRAL EXCISE
January 5, 1995
UPPARI VENKATASWAMY Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH
December 8, 1995
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. UTTAR PRADESH PARIVAHAN NIGAM SHISHUKHS BEROZGA SANGH
January 12, 1995
V CHARULATHA Vs. S GUNALAN CHAIRMAN RAILWAY RECRUITMENT BOARD MADRAS
April 4, 1995
V GOPAL REDDIAR DEAD Vs. STATE OF TAMIL NADU:AUTHORISED OFFICER LAND REFORMS CUDDALORE:AUTHORISED OFFICER LAND REFORMS TIRUCHIRAPALLI NOW REDESIGNATED AS ASSISTANT COMMISSIONER
February 24, 1995
V K CHAKRAVARTHI Vs. INSPECTOR OF POLICE MADRAS
January 10, 1995
V KRISHNA MUDALIAR Vs. LAKSHMI AMMAL
September 18, 1995
V M MATHEW Vs. V S SHARMA
August 29, 1995
V M SALGOACAR AND BROTHER LIMITED Vs. UNION OF INDIA
January 11, 1995
V M SHAH Vs. STATE OF MAHARASHTRA
August 25, 1995
V N SUNANDA REDDY Vs. STATE OF ANDHRA PRADESH
January 25, 1995
V P MALIK Vs. UNION OF INDIA
December 8, 1995
V R RAMARAJU Vs. UNION OF INDIA
April 17, 1995
VANAMALA Vs. H M RANGANATHA BHATTA
July 27, 1995
VARADARAJA PERUMAL TEMPLE Vs. K RAMACHANDRA
October 11, 1995
VASANJI KEVAL DBAD Vs. MORARBHAI RANCHHODBHAI
April 7, 1995
VASANTHAM FOUNDRY Vs. UNION OF INDIA
August 9, 1995
VESMA MOTI KHADKI DESAI SAMAST TRUST Vs. DHIRUBHAI MANIBHAI DESAI
January 31, 1995
VIDESH SANCHAR NIGAM LIMITED Vs. M V KAPITAN KUD
November 10, 1995
VIDYA DEVI ALIAS VIDYA VATI Vs. PREM PRAKASH
May 10, 1995
VIDYAWATI Vs. MAN MOHAN
May 1, 1995
VIJAY PAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 2, 1995
VIJAY TRADERS Vs. BAJAJ AUTO LIMITED
November 1, 1995
VIJAYALAXMI CASHEW COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER
December 15, 1995
VIJAYKUMAR DURGAPRASAD GAJBI Vs. KAMLABAI
August 24, 1995
VIMAL Vs. BHAGUJI
May 12, 1995
VINEET KUMAR MATHUR Vs. UNION OF INDIA
November 8, 1995
VINOD KRISHNA KAUL INDIAN POLICE SERVICE RETIRED Vs. UNION OF INDIA
November 23, 1995
VINOD KUMAR SANGAL Vs. UNION OF INDIA
April 25, 1995
VIRENDRANATH Vs. STATE OF MAHARASHTRA
March 29, 1995
VIROJ KUNWAR Vs. IIND ADDITIONAL DISTRICT JUDGE
December 5, 1995
VIRUPAKSHAYYA SHANKARAYYA Vs. NEELAKANTA SHIVACHARYA PATTADADEVARU
March 21, 1995
VISHWANATHA DEAD Vs. CHANDRA BHAN
December 13, 1995
VITHAL Vs. STATE OF MAHARASHTRA
August 3, 1995
VOLTAS LIMITED BOMBAY Vs. UNION OF INDIA
July 17, 1995
VOLTAS LIMITED BOMBAY Vs. UNION OF INDIA
February 7, 1995
VRINDAVANIBAI SAMBHAJI MANE Vs. RAMCHANDRA VITHAL GANESHKAR
July 10, 1995
W B STATE COOPERATIVE BANK LIMITED Vs. PARITOSH BAGCHI
October 19, 1995
WARDEN AND COMPANY INDIA PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE THANE
February 1, 1995
WARDINGTONLYNGDOH Vs. COLLECTOR MAWKYRWAT
April 17, 1995
WARIYAMSINGH Vs. STATE OF UTTAR PRADESH
September 19, 1995
WASSAN SINGH Vs. STATE OF PUNJAB
November 28, 1995
WAZIR SINGH JBT TEACHER Vs. STATE OF HARYANA
September 29, 1995
WELFARE ASSOCIATION OF ABSORBED CENTRAL GOVERNMENT EMPLOYEES IN PUBLIC ENTERPRISES P V SUNDARARAJAN Vs. UNION OF INDIA
December 15, 1995
WILTECH INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
March 9, 1995
WORKMEN OF ROHTAS INDUSTRIES ROHTAS KARAMCHARI SANGH WORKERS OF DEHRI ROHTAS LIGHT RLY CO Vs. ROHTAS INDUSTRIES:UNION OF INDIA:SECRETARY OF THE GOVERNMENT OF INDIA
October 18, 1995
YADU NANDAN GARG Vs. STATE OF RAJASTHAN
November 1, 1995
YARASANI OBULESU STATE OF ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH :MADHAVA RAJU VENKATASWAMY
September 6, 1995
YASHOMATI HARSUKHLAL LATHIA Vs. SAURASHTRA KUTCH STOCK EXCHANGE
October 30, 1995
YASHRAJ GOVINDBHAI PATEL AND ORS. Vs. PATEL ENGINEERING CO. LTD. AND ORS.
July 25, 1995
YOGENDRA NARAYAN CHOWDHURY GOPAL CHAKRABORTY Vs. UNION OF INDIA
November 30, 1995
ZENOBIA BHANOT Vs. P K VASUDEVA
November 1, 1995