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Case Index
Title
Date
A K HANIF Vs. STATE
August 9, 1985
A K TAK Vs. NOOR UD DIN BHAT
September 25, 1985
AB AHAD RATHER Vs. STATE
September 25, 1985
AB AZIZ SOFI Vs. STATE
February 15, 1985
AB GHANI Vs. J&K INDUSTRIES LTD
May 9, 1985
AB LATIF Vs. STATE OF J&K
May 30, 1985
AB REHMAN Vs. STATE OF J&K
October 10, 1985
ABAD ALI Vs. STATE OF J&K
February 27, 1985
ADMINISTRATOR SRINAGAR MUNICIPALITY Vs. KHATI
May 9, 1985
AHMED DAR Vs. MUGLI
August 22, 1985
AKBAR PALLA Vs. TAJA
July 30, 1985
ALI MOHAMAD Vs. WALI WANI
May 9, 1985
ALI MOHD KHAN Vs. VIJAY TULSI
August 13, 1985
ALI MOHD. WANTI Vs. ALI ASGHAR
May 24, 1985
AMA LONE Vs. RADHA KRISHEN
October 4, 1985
B L MENGI Vs. STATE OF J&K
April 26, 1985
BACHNO GUPTA Vs. STATE OF J&K
March 13, 1985
BARKAT ULLAH Vs. STATE
February 22, 1985
BILDRITE CONSTRUCTION CO Vs. STATE OF J&K
June 6, 1985
BISHAMBER DASS ALIA GIRDHARI LAL Vs. TARA CHAND
May 31, 1985
BIYAS DEVI Vs. STATE
November 29, 1985
CENTRAL BANK OF INDIA Vs. VERMA ENGINEERING WORKS
December 12, 1985
CHUNI LAL Vs. MUNICIPAL, JAMMU
November 29, 1985
COLLECTOR ASSISTANT COMMISSIONER, SRINAGAR Vs. HAJI QADIR BHAT
September 25, 1985
D D SADHOTRA Vs. STATE OF J&K
February 8, 1985
DALIP SINGH Vs. COMMANDANT 60 BN C R P F
July 26, 1985
DARSHAN KUMAR Vs. STATION MASTER
February 15, 1985
DEV ANAND SINGH Vs. UNION OF INDIA
July 31, 1985
DEVINDER SINGH KHORANA Vs. ADMINISTRATOR MUNICIPALITY JAMMU
January 2, 1985
DHARMARTH TRUST Vs. HARI CHAND
December 5, 1985
DILSHADA MASOOD Vs. GH MUSTAFFA
August 14, 1985
DULA SINGH Vs. STATE OF PUNJAB
January 22, 1985
DURGANAG TRUST, SRINAGAR Vs. ZAFFAR HUSSAIN
June 6, 1985
DWARKA NATH GUPTA Vs. PAWAN KUMAR
December 5, 1985
G S GAUR (MAJOR) Vs. UNION OF INDIA
July 11, 1985
G.N. NAQASH Vs. HIGH COURT OF J. & K. AND OTHERS
November 16, 1985
GAFFAR MASIH Vs. MOHAN LAL
December 13, 1985
GAMAN Vs. STATE
December 21, 1985
GH ABASS RATHER Vs. AB AHAD WANI
October 28, 1985
GH AHMAD Vs. STATE OF J&K
April 4, 1985
GH AHMAD DEV Vs. STATE
February 15, 1985
GH AHMAD WANI Vs. STATE
August 10, 1985
GH MOHD BHAT Vs. PIR YAHYA SIDDIQUI
November 1, 1985
GH MOHD GUJRI Vs. HAJRA BANU
August 22, 1985
GH MOHI-UD-DIN Vs. ZAFFIR AHMED
October 10, 1985
GH MOHI-UD-DIN KHAN Vs. GH HASSAN BANDAY
May 2, 1985
GH QADIR RESHI Vs. EXECUTIVE OFFICER, SRINAGAR MUNICIPAL COUNCIL, SRINAGAR
October 20, 1985
GHULAM HASSAN Vs. STATE OF J AND K
July 25, 1985
GHULAM MOHD KHAN Vs. GHULAM RASOOL BHAT
July 30, 1985
GHULAM RASOOL BHAT Vs. GH MOHD PUCHOO
May 23, 1985
GHULAM RASOOL DAR Vs. STATE
February 11, 1985
GULAB DIN Vs. STATE
December 13, 1985
GULAM NABI ZARKOB Vs. GULAM RASOOL
May 9, 1985
GULLA SOFI Vs. STATE OF J&K
March 1, 1985
HABIB ULLAH BHAT Vs. INSPECTOR GENERAL OF POLICE
July 18, 1985
HAJI AHMAD MIR Vs. ALI MOHD GANAI
May 23, 1985
HAJI FATEH RATHER Vs. ANWAR SHEIKH
October 31, 1985
HAJI HABIB ULLAH SHAH Vs. S H O
May 9, 1985
HAMIDA Vs. AHMED ULLAH WANI
October 31, 1985
HAMIDA BANO Vs. GH MOHD SHAH
August 13, 1985
HANS RAJ Vs. STATE OF J&K
March 6, 1985
INDER SINGH Vs. STATE
August 31, 1985
INDER SINGH Vs. STATE
December 13, 1985
J S JAMWAL Vs. UNION OF INDIA
April 26, 1985
JABAR MAGREY Vs. GAFFAR MAGREY
July 31, 1985
JAGDISH SINGH Vs. MOHAN LAL
November 21, 1985
JAMIL SHAHEEN Vs. STATE OF J AND K
June 19, 1985
JAMMU PINE AND SYNTHETIC PRODUCTS Vs. STATE OF J&K
April 26, 1985
JAMMU PINE AND SYNTHETIC PRODUCTS Vs. STATE OF J&K
February 28, 1985
JANAK KUMAR Vs. LT. COL. CHARANJIT SINGH
March 5, 1985
JOHANSAN & CO Vs. STATE OF J&K AND BALBADUR KAUL
September 25, 1985
JUMA BANGROO Vs. AB RAZAK BHAT
August 13, 1985
KAKA Vs. KESAR BI
December 5, 1985
KASHMIRA SINGH Vs. STATE OF J&K
February 27, 1985
KASTURI LAL Vs. BRIM LAL
December 6, 1985
KHURSHID AHMED Vs. DIRECTOR FIRE SERVICES, SRINAGAR
August 12, 1985
KRISHAN LAL Vs. KRISHNA DEVI
December 31, 1985
L N KHOSLA Vs. STATE OF J AND K
March 29, 1985
LAL CHAND ROSHAN LAL Vs. GHULAM MOHD NAZIR AHMED
May 9, 1985
LASSI DAR Vs. STATE OF J AND K
August 9, 1985
M L SOPRI Vs. UNION OF INDIA
August 22, 1985
MAHENDRA KUMAR CHAUDHARY Vs. STATE OF J&K
February 22, 1985
MANAGING DIRECTOR J&K INDUSTRIES LTD. Vs. PYARE LAL SHARMA
March 26, 1985
MANAGING DIRECTOR, J&K INDUSTRIES LTD Vs. PYARE LAL SHARMA
March 29, 1985
MANJEET SINGH Vs. COLLECTION OF CUSTOMS
October 17, 1985
MANOHAR SINGH Vs. RAM PAL
September 4, 1985
MANSA RAM Vs. CUSTODIAN GENERAL EVACUEE PROPERTY
March 27, 1985
MOHAMMAD HUSSAIN Vs. STATE
December 31, 1985
MOHAMMAD HUSSAIN Vs. RAHIM
October 31, 1985
MOHD AMIN Vs. DALIP SINGH
February 13, 1985
MOHD ASHRAF KHAN Vs. MOHD MAQBOOL DAR
January 28, 1985
MOHD ISMAIL Vs. NOOR UD DIN
May 30, 1985
MOHD MAQSOOD HUSSAIN DAR Vs. NASEEMA
February 15, 1985
MOHD MIR Vs. JABAR MIR
July 25, 1985
MOHD RAMZAN KHAN Vs. STATE OF J AND K
June 5, 1985
MOHD SHAFI DAR Vs. RASOOL OAR
April 18, 1985
MOHD SULTAN Vs. STATE
October 17, 1985
MOHD. SHARIF SHEIKH Vs. SHAMAS DIN
November 29, 1985
MOHI-UD-DIN SIKANDAR Vs. STATE
September 25, 1985
MOHINDER SINGH Vs. STATE
April 9, 1985
MOTI LAL SARAF Vs. STATE
May 30, 1985
MRIGLOCHANI Vs. KULBHUSHAN KUMAR
March 18, 1985
N D GUPTA Vs. STATE OF J&K
February 7, 1985
NAJMA NAQUISHBAND Vs. CHIEF SECRETARY
August 25, 1985
NANAK CHAND Vs. FAIZ ULLAH
February 16, 1985
NAND GOPAL KHULLAR Vs. SUMITRA
December 31, 1985
NARDEV SINGH Vs. STATE OF J&K
April 26, 1985
NARINDER SINGH Vs. STATE
March 20, 1985
NAZIR AHMAD PIR Vs. MANAGING DIRECTOR, J&K HANDICRAFTS
May 30, 1985
NIGHAT BAKSHI Vs. HABIB-ULLAH BHAT
August 22, 1985
NIRANJAN DASS Vs. PANA LAL
September 4, 1985
NIRMAL DATTA Vs. STATE
March 26, 1985
NISSAR AHMAD TELI Vs. STATE OF J AND K
June 13, 1985
OM PARKASH Vs. COLLECTOR LAND ACQUISITION
October 16, 1985
PARKASH VERMA Vs. STATE OF J&K
March 13, 1985
PARKASHO DEVI Vs. ASSESSING AUTHORITY
April 1, 1985
PHUNGAN Vs. CHHAJJU RAM
April 16, 1985
PIARAY LAL Vs. GHULAM MOHD
April 5, 1985
PREM SINGH Vs. STATE
May 8, 1985
PRITHVI RAJ SINGH SALATHIA Vs. STATE OF J&K
September 25, 1985
R S ANAND Vs. STATE OF J&K
August 1, 1985
RAGHBIR SINGH Vs. STATE OF J AND K
June 19, 1985
RAJ KUMAR Vs. STATE
February 23, 1985
RAJESH UPPAL Vs. TILAK RAJ BAKSHI
December 6, 1985
RAM LAL Vs. KIRAN BALA
May 18, 1985
RAM SINGH Vs. STATE
December 13, 1985
RAMZAN & ORS. Vs. KARIM DAR
April 24, 1985
RANJIT SINGH Vs. STATE
March 20, 1985
RATTAN LAL GANJU Vs. STATE
November 1, 1985
RIGHTWAY Vs. RIGHTWAYS FOOT WEAR
September 25, 1985
RIGHTWAY Vs. RIGHTWAYS FOOT WEAR
September 9, 1985
ROOP KRISHEN ZAROO Vs. UNION OF INDIA
October 16, 1985
ROSHAN LAL MATTOO Vs. PRINCIPAL, MEDICAL COLLEGE, JAMMU
April 17, 1985
S IQBAL SINGH Vs. UNION OF INDIA
March 29, 1985
SANSAR CHAND Vs. SETTLEMENT OFFICER
April 1, 1985
SARAN KAUR Vs. DY CUSTODIAN GENERAL
March 27, 1985
SARSWATI Vs. COLLECTOR L A BHADARWAH
February 14, 1985
SAT PAL JAIN Vs. ASSESSING AUTHORITY, U I P TAX, JAMMU
September 17, 1985
SAT PAUL Vs. HANS RAJ SHARMA
November 8, 1985
SHANTI LAL Vs. MOHAN LAL
April 26, 1985
SOHAN LAL Vs. SHAIL MANGOTRA
February 7, 1985
SOHAN SINGH Vs. GENERAL OFFICER COMMANDING
December 11, 1985
STATE Vs. KUMAR JI
May 23, 1985
STATE Vs. FAZAL BIBI
July 18, 1985
STATE FINANCIAL CORP J&K Vs. LAXMI EDIBLE OIL MILLS
December 12, 1985
STATE OF J&K Vs. JAIDEV SETHI
July 24, 1985
SUBHAN DAR Vs. ANWAR DAR
August 22, 1985
SUDERSHAN SINGH JAMWAL Vs. CHAIRMAN, PUBLIC SERVICE COMMISSION
May 15, 1985
SUKH DEV Vs. RAJ RANI
December 17, 1985
SUKHDEV RAJ Vs. HARBANS LAL
April 6, 1985
SULTAN SINGH Vs. GULAB SINGH
November 29, 1985
SURINDER KUMAR ALIAS GANESH DUTT Vs. STATE OF J&K
March 20, 1985
SYED JALAL-UD-DIN Vs. SIDIQ DAR
August 22, 1985
TAJA Vs. STATE OF J&K
April 4, 1985
TILAK CHAND Vs. DARSHAN LAL
May 31, 1985
TRILOKI NATH Vs. SHAM LAL
May 1, 1985
TURNER HOANE AND CO Vs. S GULAB SINGH AND J W BELL
December 3, 1985
VAISHNOW DASS Vs. SOM NAIH
September 4, 1985
VED LAL Vs. MIRAJ-UD-DIN
May 21, 1985
VIDHA SEN Vs. STATE
November 29, 1985
VIJAY KUMAR Vs. STATE
September 10, 1985
VISHAL KUMAR SHARMA Vs. CATHOLIC CHURCH, JAMMU
November 8, 1985
WAHAB KUMAR Vs. FATEH KUMAR
May 22, 1985
WALI MOHD Vs. ALAM RASOOL
October 7, 1985
WALI MOHD BHAT Vs. DISTT MAGISTRATE BARAMULLA
June 10, 1985
ZAFAR ULLAH Vs. STATE
November 25, 1985