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Case Index
Title
Date
A J VERGHESE Vs. BHARAT ALUMINIUM CO LTD
March 5, 1985
ABDUL SATTAR KHAN Vs. DIVISIONAL FOREST OFFICER VIKAS SOUTH SEONI FOREST DIVISION SEONI
March 25, 1985
ABHILASHA AANKANKSHA WELFARE TRUST & OTHERS Vs. STATE OF M.P. & OTHERS
April 24, 1985
AHMADJI Vs. STATE
February 20, 1985
AHMADNOOR Vs. RAM LAL
December 5, 1985
AJAB SINGH GHASIRAM Vs. STATE OF MADHYA PRADESH
October 10, 1985
AKHTAR AHMAD ASST SURGEON Vs. STATE OF MADHYA PRADESH
August 3, 1985
ALOK AND ANOTHER Vs. STATE OF MADHYA PRADESH
January 30, 1985
ANANT Vs. STATE
November 30, 1985
ANGAD BAI Vs. COMMISSIONER OF INCOME TAX
November 1, 1985
Anil Kumar Jain Vs. State of M. P.
January 3, 1985
ANUJA MISHRA Vs. KULPATI RAVISHANKAR UNIVERSITY RAIPUR
September 4, 1985
ANUPAM PRAKASHAN Vs. JAMUNA PRASHAD GUPTA
August 8, 1985
ASHOK JAGANNATH PRASAD Vs. NARSINGH RAO VASANTRAO PAWAR
February 18, 1985
ASHOK KUMAR BAIS Vs. MEERA
January 23, 1985
ASHOK PRINTING WORKS Vs. RENT CONTROL OFFICER RAIGARH
September 27, 1985
ASHWINI KUMAR SHARMA Vs. HEMRAJ SHARMA
June 17, 1985
ASIAN PAINTS INDIA LTD Vs. STATE OF M P
January 31, 1985
ASIF ALI Vs. RAHANDOMAL
January 28, 1985
AUTO PINS INDIA REGD Vs. SALES TAX OFFICER
January 10, 1985
AWATAR SINGH AND OTHERS Vs. GENERAL MANAGER, BANK NOTE PRESS DEWAS AND OTHERS
August 2, 1985
AYODHYA PRASAD Vs. BOARD OF REVENUE
February 27, 1985
AYODHYA PRASAD PARMESHWARIDAS Vs. COMMISSIONER OF INCOME TAX JABALPUR
January 23, 1985
B JOHNSON Vs. C S NAIDU
August 9, 1985
BABOOLAL MEWARA Vs. STATE OF M P
December 6, 1985
BABU SINGH Vs. STATE OF M P
March 14, 1985
BABULAL Vs. STATE
February 18, 1985
BABULAL Vs. ADITYA BIRLA
October 4, 1985
BAIJNATH Vs. MUNNALAL
September 11, 1985
BALCHAND HASHMATRAI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
November 2, 1985
BALKISHAN Vs. NAGARPALIKA MORENA
March 12, 1985
Balkrishan Patel Vs. Brijendra Patel
April 18, 1985
BALWANT SINGH Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY
February 4, 1985
BANK OF BARODA, BRANCH OFFICE AT JHABUA Vs. HEMANTKUMAR S/O RAMCHANDRA VAIDYA AND ORS.
July 30, 1985
BARWANI CO OP CENTRAL BANK LTD Vs. RAJASWA MANDAL M P GWALIOR
July 9, 1985
BASA BAI AND ANOTHER Vs. ANANDA AND OTHERS
January 12, 1985
BHAGWANDAS AHIRWAR Vs. STATE OF M P
April 11, 1985
BHAGWANDAS JAIN Vs. COMMISSIONER OF INCOME TAX
July 11, 1985
BHARAT Vs. DISTRICT MAGISTRATE GWALIOR
July 24, 1985
BHARAT ALUMINIUM CO. LTD Vs. MESSERS HUKUM CHAND STONE AND LIME CO
January 30, 1985
BHARAT ALUMINIUM COMPANY LTD Vs. HUKUM CHAND STONE AND LIME CO KATNI
January 11, 1985
BHURELAL KAMARLAL GUJAR Vs. STATE OF M P
September 30, 1985
BHURI BAI Vs. REHMAN
August 8, 1985
BHURIYABAI Vs. MADANLAL SONI
September 9, 1985
BIJLEE KARMACHARI SANGH Vs. M P ELECTRICITY BOARD
April 17, 1985
BIKAL BIHARI SONI Vs. STATE OF M P
April 26, 1985
BIMALA GULATI Vs. APPELLATE ASSISTANT COMMISSIONER
December 7, 1985
BINDRA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
August 16, 1985
BIRLA JUTE AND INDUSTRIES LTD Vs. STATE OF M P
October 9, 1985
BOARD OF DIRECTORS Vs. JOINT REGISTRAR CO OP SOC M P
September 25, 1985
BOTLAL Vs. STATE OF MADHYA PRADESH
September 5, 1985
BRIJMOHAN Vs. STATE OF M P
January 18, 1985
C A BHAKHARE Vs. STATE OF M P
November 6, 1985
CEMENT MARKETING COMPANY OF INDIA LTD Vs. COMMISSIONER OF SALES TAX
December 4, 1985
CENTRAL COALFIELDS LTD Vs. STATE
May 3, 1985
CENTURY CEMENT Vs. UNION OF INDIA
November 25, 1985
CHAIN SINGH Vs. STATE OF MADHYA PRADESH
July 31, 1985
CHANDRAHASJI MAHARAJ GURU SACHITANANDJI MAHARAJ Vs. CHIEF CONTROLLING REVENUE AUTHORITY
October 16, 1985
CHANDRAPRAKASH Vs. M P RAJYA SAHAKARI BANK
February 28, 1985
CHANDRESH PANDE Vs. UNION OF INDIA AND OTHERS
March 6, 1985
CHANDRIKAPRASAD Vs. STATE
August 6, 1985
CHARAN KAUR Vs. STATE OF M P
April 8, 1985
CHETRAM Vs. STATE OF M P
May 16, 1985
CHHOTE LAL REWAPRASAD Vs. COMMISSIONER OF INCOME TAX
July 31, 1985
CHHOTE LAL REWAPRASAD Vs. COMMISSIONER OF INCOME TAX
March 31, 1985
CHHOTELAL TIWARI Vs. BRANCH MANAGER, REWA SIDHI GRAMIN BANK
December 10, 1985
CHUHADMAL TAKANMAL Vs. COMMISSIONER OF INCOME TAX
December 10, 1985
CHUHARMAL Vs. UNION OF INDIA
November 25, 1985
CIVIL REVISION NO 362 OF 1977 Vs. STATE OF MADHYA PRADESH
December 7, 1985
CIVIL REVN NO 816 OF 1982 Vs. NAGARPALIKA BHIND
November 6, 1985
COMBINED TRANSPORT CO P LTD Vs. COMMISSIONER OF INCOME TAX
November 4, 1985
COMMISSIONER NAGAR PALIKA NIGAM GWALIOR Vs. PATIRAM SHARMA
December 24, 1985
COMMISSIONER OF INCOME TAX Vs. GANGA ENGINEERING WORKS
December 9, 1985
COMMISSIONER OF INCOME TAX Vs. CHANDRADEVI
December 9, 1985
COMMISSIONER OF INCOME TAX Vs. M P STATE ELECTRICITY BOARD
December 10, 1985
COMMISSIONER OF INCOME TAX Vs. BASNA VIKAS KHAND SAHAKARI VIPANAN SANSTHA MARYAD
December 10, 1985
COMMISSIONER OF INCOME TAX Vs. ONKAR JAGANNATH GUJARATHI AND SONS
December 11, 1985
COMMISSIONER OF INCOME TAX Vs. LIFE INSURANCE CORPORATION
December 12, 1985
COMMISSIONER OF INCOME TAX Vs. BHAGWANDAS DWARKADAS
December 12, 1985
COMMISSIONER OF INCOME TAX Vs. GIRDHARILAL KANCHHEDILAL
December 17, 1985
COMMISSIONER OF INCOME TAX Vs. DHANNAMAL
December 17, 1985
COMMISSIONER OF INCOME TAX Vs. RAJKUMAR MILLS LIMITED
December 5, 1985
COMMISSIONER OF INCOME TAX Vs. MAHAKOSHAL POTTERIES
November 4, 1985
COMMISSIONER OF INCOME TAX Vs. KHETA SONS AND COMPANY
November 4, 1985
COMMISSIONER OF INCOME TAX Vs. PERFECT POTTERY CO M B LIMITED
November 2, 1985
COMMISSIONER OF INCOME TAX Vs. SYNTHETICS LIMITED
November 4, 1985
COMMISSIONER OF INCOME TAX Vs. DUSAD INDUSTRIES
November 4, 1985
COMMISSIONER OF INCOME TAX Vs. NAGPAL GULATI AND COMPANY
September 12, 1985
COMMISSIONER OF INCOME TAX Vs. CHIRONJILAL MAHAWAR
September 19, 1985
COMMISSIONER OF INCOME TAX Vs. PERFECT POTTERY COMPANY LIMITED
October 7, 1985
COMMISSIONER OF INCOME TAX Vs. PURSHOTTAM JORABBAI AND COMPANY
August 2, 1985
COMMISSIONER OF INCOME TAX Vs. JASUMAL DEVANDAS
July 29, 1985
COMMISSIONER OF INCOME TAX Vs. ANWARKHAN MEHBOOB COMPANY
July 24, 1985
COMMISSIONER OF INCOME TAX Vs. SHALABH SHARMA
July 12, 1985
COMMISSIONER OF INCOME TAX Vs. M P BIDI LEAVES AND COMPANY
July 15, 1985
COMMISSIONER OF INCOME TAX Vs. DURGA PRASAD RAJARAM ADATIYA
July 16, 1985
COMMISSIONER OF INCOME TAX Vs. RAM PRAKASH SARAF
August 2, 1985
COMMISSIONER OF INCOME TAX Vs. ASHISH COAL COKE TRADERS
August 19, 1985
COMMISSIONER OF INCOME TAX Vs. BHOPAL CO OPERATIVE CENTRAL BANK LIMITED
June 4, 1985
COMMISSIONER OF INCOME TAX Vs. GANGA IRON INDUSTRIES
June 18, 1985
COMMISSIONER OF INCOME TAX Vs. RAJNANDGAON ROADWAYS LIMITED
June 26, 1985
COMMISSIONER OF INCOME TAX Vs. M P BIDI LEAVES CO
March 18, 1985
COMMISSIONER OF INCOME TAX Vs. SANGHI BROTHERS LIMITED
March 21, 1985
COMMISSIONER OF INCOME TAX Vs. JAI DURGA RICE MILL
February 26, 1985
COMMISSIONER OF INCOME TAX Vs. K N OIL INDUSTRIES
February 26, 1985
COMMISSIONER OF INCOME TAX Vs. DEORA PU CABNCON MFG COMPANY PRVATE LIMITED
January 31, 1985
COMMISSIONER OF INCOME TAX Vs. ROOPCHAND MANNALAL
January 23, 1985
COMMISSIONER OF INCOME TAX Vs. PRINCESS USHA TRUST
January 23, 1985
COMMISSIONER OF INCOME TAX Vs. BHARATCHANDRA BANJDEO
January 29, 1985
COMMISSIONER OF INCOME TAX Vs. MAHENDRA KUMAR SETHIYA
January 29, 1985
COMMISSIONER OF INCOME-TAX Vs. SITALDAS GYANCHAND
March 4, 1985
COMMISSIONER OF SALES TAX Vs. SAJJAN MILLS LTD
January 21, 1985
COMMISSIONER OF SALES TAX Vs. GWALIOR OIL MILLS
April 17, 1985
COMMISSIONER OF SALES TAX Vs. FIRESTONE TYRE AND RUBBER CO OF INDIA PVT LTD
September 5, 1985
COMMISSIONER OF SALES TAX Vs. OLPHERTS PRIVATE LTD
August 9, 1985
COMMISSIONER OF SALES TAX Vs. KHIMJI VISHRAMJI AND CO
July 3, 1985
COMMISSIONER OF SALES TAX Vs. MADANLAL RAM VILAS
August 2, 1985
COMMISSIONER OF SALES TAX Vs. RAJARAM SITARAM SONI
August 1, 1985
COMMISSIONER OF SALES TAX Vs. MALWA VANASPATI AND CHEMICALS CO LTD
September 25, 1985
COMMISSIONER OF SALES TAX Vs. BOMBAY GLASS HOUSE
September 24, 1985
COMMISSIONER OF SALES TAX Vs. SHARMA BROTHERS
September 12, 1985
COMMISSIONER OF SALES TAX Vs. JANTA CYCLE STORES
November 2, 1985
COMMISSIONER OF SALES TAX Vs. GAJANAN BIDI LEAVES CO
November 4, 1985
COMMISSIONER OF SALES TAX Vs. DAWAR BROTHERS
October 14, 1985
COMMISSIONER OF SALES TAX Vs. SHIVANDAS TEKCHAND
October 30, 1985
COMMISSIONER OF SALES TAX Vs. BHERAJI RAMLAL
December 4, 1985
Commissioner of Sales Tax, M.P. Vs. Dawar Brothers (M/s) Bhopal
October 11, 1985
COMMISSIONER OF WEALTH TAX Vs. RAMESHWAR LAL AGARWAL
September 25, 1985
COMMISSIONER OF WEALTH TAX Vs. MEGHAJI GIRDHARILAL
July 22, 1985
COMMISSIONER OF WEALTH TAX Vs. JAMBUKUMARSINGH KASLIWAL
July 15, 1985
COMMISSIONER OF WEALTH TAX Vs. R S SETH GHISALAL MODI FAMILY TRUST
July 16, 1985
COMMISSIONER OF WEALTH TAX Vs. MEGHJI GIRDHARLAL
August 3, 1985
COMMR NAGAR PALIKA NIGAM Vs. PATIRAM SHARMA
December 27, 1985
CONTINENTAL CONSTRUCTION CO P LTD Vs. STATE OF MADHYA PRADESH
April 17, 1985
D N AGRAWAL Vs. STATE OF M P
October 3, 1985
D R JHA Vs. SHRI RAM SHARMA
January 3, 1985
DAINIK JAGRAN Vs. KRISHNA BHARGAVA
July 4, 1985
DALCHAND AJUDHI BRAHMAN Vs. KAMALABAI MAKHANLAL
September 27, 1985
DANIEL JOHN Vs. RAJMAYA
December 11, 1985
DARSHAN KUMAR SAHNI Vs. INDIAN STANDARD INSTITUTE
August 29, 1985
DAULATRAM Vs. STATE OF M.P. AND OTHERS
March 4, 1985
DAYABAI Vs. COMMISSIONER OF INCOME TAX
January 30, 1985
DAYABHAI PATEL and CO BARWANI Vs. SUNDERBAI
January 16, 1985
DEEPAK KUMAR PANDEY Vs. STATE OF M P
October 1, 1985
DHANPALSINGH RANJITSINGH Vs. STATE OF MADHYA PRADESH
September 5, 1985
DHARAMSI MORARJI CHEMICAL CO LTD Vs. UNION OF INDIA
November 20, 1985
DHARMA CHANDRA Vs. FOOD INSPECTOR AND ANOTHER
March 6, 1985
DHARMAVEER Vs. LALA NARAYANDAS AND ORS.
April 25, 1985
DHIRENDRA NATH Vs. STATE
November 28, 1985
DHOORALAL Vs. SHANTILAL
April 9, 1985
DILIP SINGH Vs. BHAGWANTIBAI
November 18, 1985
DILIPSINGH Vs. MALAM SINGH
November 20, 1985
DISTRICT CO OP CENTRAL BANK Vs. BOARD OF REVENUE
December 10, 1985
DUGDH UTPADAK EVAM VIKRETA SANGH Vs. STATE OF MADHYA PRADESH
June 19, 1985
DUGDH UTPADAK EVAM VIKRETA SANGH JABALPUR Vs. STATE OF M P
June 19, 1985
DURGAWATI SHRIVASTAVA AND 7 OTHERS Vs. DHARMSI MORARJI CHEMICAL CO. LTD. AND ORS.
January 23, 1985
DWARKA PRASAD CHANDRAL Vs. THE DISTRICT EDUCATION OFFICER, JABALPUR & ORS.
July 1, 1985
Dwraka Prasad Vs. Krishna Devi
December 17, 1985
EASTERN AIR PRODUCTS PVT LTD Vs. UNION OF INDIA
November 2, 1985
EMERSON HYDE Vs. RAM KALI BABOOLAL SHARMA
August 2, 1985
FIRM CHOUDHARY KANHAIYA LAL HUKAM CHAND Vs. CHOUDHARY BABULAL JAIN & ANOTHER
October 14, 1985
FIRM LAXMAN DAS KUNJBEHARILAL Vs. STATE OF M.P.
September 2, 1985
FOODS FATS and FERTILISERS LTD Vs. RAMKISHANDAS RADHAKISHAN
April 9, 1985
FOOL KHAN Vs. STATE OF M P
March 19, 1985
G C JAIN Vs. DIVISIONAL RAIL MANAGER
August 14, 1985
GAJANAN Vs. STATE OF MADHYA PRADESH
April 23, 1985
GANGOOMAL CONTRACTORS Vs. COMMISSIONER OF INCOME TAX
March 16, 1985
GAURISHANKER SRIVASTAVA Vs. SAHODRABAI AND OTHERS
January 29, 1985
GAYATRI BAI Vs. RAM LAKHAN
April 10, 1985
GENDALAL Vs. STATE OF M.P.
June 29, 1985
GHANPALSINGH RANJEETSINGH Vs. STATE OF M P
September 5, 1985
GHASITA AND OTHERS Vs. JASHRATH SINGH AND OTHERS
October 12, 1985
GOPAL SHANKAR SAHAI Vs. THAKUR SAHAB SINGH
September 9, 1985
GORELAL RAMLAL Vs. MOTILAL SOBHAGMAL
September 27, 1985
GOTYA Vs. STATE OF M P
November 20, 1985
GOVIND NARAIN SAXENA Vs. COLLECTOR SATNA
May 13, 1985
GUJAM HAIDER KHAN Vs. STATE BANK OF INDIA
August 5, 1985
GULAB CHAND Vs. THAWARMAL
June 27, 1985
GUNA CENTRAL CO OPERATIVE BANK LTD Vs. SOMPRAKASH MAHENDRA
September 19, 1985
GWALIOR RAYON SILK MFG WVG CO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 11, 1985
H H MAHARAJA MARTAND SINGH JU DEO Vs. COMMISSIONER OF WEALTH TAX
December 6, 1985
H S NANJUNDIAH Vs. STATE OF M P
July 17, 1985
HARBHAJAN SINGH Vs. AMARJEET KAUR
April 26, 1985
HARGOVIND SONI Vs. RAMDULARI
August 19, 1985
HARGOVIND TAMRAKAR Vs. STATE OF M P
March 20, 1985
HARI KISHAN Vs. STATE OF M.P. AND OTHERS
September 10, 1985
HARI RAM Vs. MAHILA PISTA BAI
March 14, 1985
HARI WILLIAMS Vs. RENUBALA
September 16, 1985
HARISH CHANDRA GUPTA Vs. STATE OF MADHYA PRADESH AND OTHERS
January 8, 1985
HARISHCHANDRA GUPTA Vs. SHAHDOL CENTRAL CO OP BANK LTD
April 19, 1985
Harisingh Vs. State of. M.P.
July 5, 1985
HEERALAL Vs. COLLECTOR DISTT DHAR
April 4, 1985
HEERALAL KHUSHALCHAND BOTHRA Vs. COMMISSIONER OF INCOME TAX
July 31, 1985
HEMANT KUMAR SAHU Vs. GEETA SAHU
September 16, 1985
HEMCHAND Vs. PREMCHAND
January 28, 1985
HIMMAT SINGH Vs. STATE OF M P
April 5, 1985
HIRA LAL Vs. PRABHAWATI
October 9, 1985
HIRALAL SARMAN PRASAD Vs. AMARNATH BATRA
January 18, 1985
INCOME TAX OFFICER Vs. KALURAM
March 26, 1985
INDER MOHAN TAH AND ANOTHER Vs. UNITED COMMERCIAL BANK
October 7, 1985
INDERABAI AND OTHERS Vs. M P RAJYA PARIVAHAN NIGAM, BAIRAGARH, BHOPAL AND OTHERS
November 28, 1985
INDIRABAI Vs. M P RAJYA PARIVAHAN NIGAM BHOPAL
December 4, 1985
INDORE PREMIER CO OP BANK LTD Vs. SURAJ PRASAD
August 28, 1985
ISMIAL BEG Vs. SHAHNAJ BI
March 21, 1985
J C MILLS LTD Vs. MUNICIPAL CORPORATION GWALIOR
January 11, 1985
JAGANNATH PRASAD Vs. COLLECTOR BILASPUR
August 20, 1985
JAGDISH CHANDRA Vs. BIHARILAL AND OTHERS
April 18, 1985
JAGDISH CHANDRA GROVER Vs. COMMISSIONER OF WEALTH TAX
July 31, 1985
JAGDISH PRASAD SONI Vs. STATE OF M P
January 31, 1985
JAGDISHCHANDRA CHIRANJI LAL Vs. STATE OF M.P. AND ANOTHER
September 6, 1985
JAGJAHIR PRASAD TIWARI Vs. SARASWATI DEVI
September 25, 1985
JAGMANSINGH Vs. HEMSINGH
January 10, 1985
JAGRAM Vs. GWALIOR T and C DEVELOPMENT AUTHORITY
July 24, 1985
Jai Gopal Chouksey Vs. State of M. P.
November 20, 1985
JALAM SINGH Vs. GENERAL MANAGER BANK NOTE PRESS, DEWAS & ORS.
September 5, 1985
JAMILA BEGUM Vs. RAIPUR TRANSPORT CO. PVT. LTD.
February 25, 1985
JAMITSINGH Vs. COLLECTOR AND LICENSING AUTHORITY UNDER DRUGS RULES 1945
February 18, 1985
JAMUNA PRASAD GUPTA Vs. STATE OF MADHYA PRADESH AND ANOTHER
April 27, 1985
JARHA Vs. STATE OF M P
November 21, 1985
JAWALA SUNDER AHIR Vs. PUTTANLAL PHOOLCHAND PODDAR
February 13, 1985
JAYABAI DEORAMBHAI JETHWA Vs. AUTHORISED OFFICER
September 24, 1985
JERNAIL SINGH Vs. KANHAIYALAL
October 17, 1985
JHANGLOO Vs. TULARAM
March 29, 1985
JHUMALI Vs. MANGILAL
December 10, 1985
JINNATBAI AHMAD SHAFI Vs. INDORE MUNICIPAL CORPORATION INDORE
March 26, 1985
Jiyajeerao Cotton Mills Ltd. Vs. Mazdoor Congress, Gwalior
December 16, 1985
KAILASH NARAYAN SHUKLA Vs. DINESHCHANDRA AND ANOTHER
March 13, 1985
KAILASH PRASAD MISHRA Vs. MEDWIN LABORATORY P LTD
December 17, 1985
Kailashnath Mishra Vs. Jiwaji University Gwalior
December 17, 1985
KALABAI Vs. CHHITARJI
September 9, 1985
KALLURAM KESHARVANI Vs. STATE
November 28, 1985
KAMALUDDIN Vs. CHHOTELAL
December 5, 1985
KANAKMAL Vs. PUSHPABAI
October 28, 1985
KANCHAN MALHOTRA Vs. YASHVIR SINGH
September 10, 1985
KANTILAL Vs. CHAIRMAN TOWN IMPROVEMENT TRUST RATLAM
November 4, 1985
KAUSHAL CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME TAX
September 12, 1985
KAUSHALYA BAI Vs. PILOURAM @ ROHITKUMAR
July 8, 1985
KESHAV PURUSHOTTAM NEVASKAR Vs. STATE OF M P
November 1, 1985
KESHAV PURUSHOTTAM NEWASKAR Vs. STATE OF MADHYA PRADESH
November 1, 1985
KHILAN DASHRATH LODHI Vs. STATE OF M P
December 27, 1985
KILPEST PRIVATE LTD Vs. SHEKHAR MEHRA
January 25, 1985
KIRAN BAI Vs. KISHAN PRASAD
September 10, 1985
KRISHNA GOPAL Vs. STATE OF MADHYA PRADESH
December 9, 1985
KRISHNANARAYAN SHIVPYARE DIXIT Vs. STATE OF M P
March 29, 1985
KUBERSINGH Vs. SEWA SAHAKARI SANSTHA LTD
February 28, 1985
KUKREJA UDYOG Vs. COMMISSIONER OF SALES TAX
April 4, 1985
KUSUM PRODUCTS Vs. RAMESH CHEMICAL INDUSTRIES
September 17, 1985
KUSUMLATABAI AND FIVE ORS. Vs. SATYENDRA SINGH AND TWO ORS.
September 23, 1985
LAD SINGH Vs. A S J SHAJAPUR
September 25, 1985
Lajjaram Vs. Ram Kumar
April 5, 1985
LAKHMICHAND Vs. FIRM CHIRONJILAL DAULATRAM
August 20, 1985
LALIT KUMAR AGRARWAL Vs. MADHUBALA AGAWAL
February 14, 1985
LAXMAN SWAROOP SADAIYA Vs. BAL KISHAN BABULAL GARG
March 28, 1985
LAXMI NARAYAN NAYAK Vs. RAMRATAN CHATURVEDI
November 19, 1985
LOKENDRA SINGH RATHORE Vs. WEALTH TAX OFFICER
January 30, 1985
M P BANK EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
August 16, 1985
M P BULEE KARMACHARI MAHASANGH Vs. REGISTRAR OF REPRESENTATIVE UNIONS
March 19, 1985
M P FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
December 9, 1985
M P KHADYA AVAM NAGARIK-PURTI KARYAPALIK KARMACHARI SANGH Vs. STATE OF M P
March 26, 1985
M P S R T C BHOPAL Vs. PEHLAD BEHARI
December 6, 1985
M P STATE ROAD TRANSPORT CORPORATION GWALIOR Vs. KISHANLAL SURI
November 29, 1985
M./BHOPAL GLUES & CHEMICALS PVT. LTD. Vs. THE SHARPEX ABRASIVE PRODUCTS, AHMEDABAD, 2. THE BOMBAY GENERAL FREIGHT CARRIERS (P) LTD. BOMBAY AND 3. THE SOUTH FREIGHT CARRIERS (P) LTD. BHOPAL
July 3, 1985
M.P. STATE ROAD TRANS. CORPORATION Vs. NARENDRA SINGH GAUR
July 24, 1985
M.P. STATE ROAD TRANSPORT Vs. JAGDISH PRASAD
February 25, 1985
M.P. STATE TEXTILE CORPORATION LTD., UJJAIN Vs. CONTROLLING AUTHORITY AND ASSTT. LABOUR COMMISSIONER (CENTRAL) BHOPAL AND ANOTHER
August 2, 1985
M.P.S.R.T. CORPORATION Vs. RAM KUMARI AND ANR.
December 11, 1985
M/S. BHANDARI IRON & STEEL CO. (P). LTD. & OTHERS Vs. STATE BANK OF INDORE
August 26, 1985
MADAN MOHAN GUPTA Vs. STATE OF MADHYA PRADESH
April 19, 1985
MADANKUMAR GAUTAM UJJAIN Vs. STATE OF MADHYA PRADESH
April 17, 1985
MADHAV ANANT RAO GORE Vs. STATE BANK OF INDIA
July 17, 1985
MADHYA PRADESH RAJYA BHUMI VIKAS NIGAM Vs. KASTURI DEVI
December 7, 1985
MADHYA PRADESH STATE ROAD Vs. DEENYAR BOMANJEE
January 8, 1985
MADHYA PRADESH STATE ROAD Vs. DAULAL
November 19, 1985
MADHYA PRADESH STATE ROAD Vs. KANTIDEVI
August 9, 1985
MADHYA PRADESH STATE ROAD Vs. RAMSHAKAL
February 20, 1985
MAGANKUNWAR Vs. M.P.S.R.T.C.
February 20, 1985
MAHADCO Vs. NAWAB KHAN, FOOD INSPECTOR AND ANOTHER
April 4, 1985
Mahadeo Prasad Gautam Vs. Regional Manager, Food Corporation of India
July 22, 1985
Mahavir Prasad Vs. Jagannath
December 5, 1985
MAHENDRA KUMAR JAIN Vs. DHARAMCHAND JAIN
January 23, 1985
MAHESH KUMAR SHRIKISHAN TIWARI Vs. STATE OF MADHYA PRADESH
April 11, 1985
MAHILA BASHIRANBAI W/O AZIZ KHAN Vs. FATIMABAI
September 25, 1985
MAHILA LILA Vs. VIMLABAI
September 9, 1985
MAIHAR CEMENT Vs. ASSISTANT COMMISSIONER OF SALES TAX
September 12, 1985
MANAGER, M/S. IBRAHIMJEE ISABHAI & SONS, UJJAIN Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT, (LABOUR COURT), UJJAIN AND OTHERS
March 6, 1985
MANAKCHAND JAIN AND SONS Vs. GRAMODYOG BUNKAR SAHAKARI SAMITI THIPGAON
October 28, 1985
MANBODHANI Vs. RAMSWAROOP
January 4, 1985
MANGILAL JHA AND ORS. Vs. BANK OF INDIA
March 6, 1985
MANNALAL Vs. STATE OF M P
July 2, 1985
MANOJ SHRIVASTAVA Vs. STATE OF M P
November 19, 1985
MANORMABAI Vs. RAMESH
September 19, 1985
MANSHARAM Vs. VISHAMBHARDAYAL
September 25, 1985
MANSUR Vs. STATE OF MADHYA PRADESH
September 10, 1985
MASHHOOR ULLAH KHAN Vs. PARVEEN ALIAS PARIVIYA
September 25, 1985
MEDIWALA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
August 29, 1985
MEENA ANANA ANANTHA KRISHNAN AND ORS. Vs. WESTERN COALFIELDS LTD. AND ANR.
August 13, 1985
MEENA DEVI BHATNAGAR Vs. MAHESH PRASAD BHATNAGAR
September 12, 1985
MIRZA RASHID BEG Vs. INAYATULLA KHAN
September 17, 1985
MISHRILAL SUNDARLAL Vs. STATE OF MADHYA PRADESH
February 15, 1985
MITRA MANDAL SAHAKARI SANSTHA Vs. DR. R.C. JAIN
August 5, 1985
MOHAMMAD Vs. NEMICHAND
November 8, 1985
MOHAN CHANDRAN Vs. UNION OF INDIA UOI
July 5, 1985
MOHAN TRADING COMPANY Vs. UNION OF INDIA
August 28, 1985
MOHANLAL HIRALAL Vs. UNION OF INDIA
November 25, 1985
MOHD YAKUB ANSARI Vs. DEVI AHILYA VISHWAVIDYALAYA
December 11, 1985
MOOLCHAND Vs. LAXMIBAI
August 16, 1985
MOOLCHAND Vs. M P L INDORE
August 3, 1985
MOOLCHAND GHURILAL Vs. PRAHLAD DAS RAMLAL VAISHYA
December 13, 1985
MOUNT METTUR PHARMACEUTICAL LTD. Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE
November 2, 1985
MRS. VIJAYA JOG W/O M.H. JOG Vs. BANK OF INDIA
November 19, 1985
MUCHHU NAHARSINGH Vs. STATE OF M P
October 16, 1985
MUNICIPAL CORPORATION BHOPAL Vs. HAYAT KHAN
October 14, 1985
MUNICIPAL CORPORATION INDORE Vs. DATTATRAYA KRISHNA BHAVE
November 6, 1985
MUNICIPAL CORPORATION, BHOPAL Vs. PRABHU LAI S/O RAM SINGH
July 17, 1985
MURLIDHAR SHANKARLALJI RATHI Vs. STATE OF M P
February 6, 1985
N C D C LIMITED NOW CENTRAL COAL FIELDS LIMITED Vs. COMMISSIONER OF SALES TAX
August 6, 1985
NANALAL ODHAVJI AND CO Vs. COMMISSIONER OF SALES TAX
January 23, 1985
NARAYAN SINGH NIRALA Vs. MAHENDRA SINGH AND ORS.
February 4, 1985
NARAYANSINGH MANSINGH Vs. SEWA SAHAKARI SAMITI MARYADIT SUMTHA
October 25, 1985
NATHULAL Vs. M P STATE ROAD TRANSPORT CORPORATION
August 2, 1985
NATHURAM @ BANRNALI Vs. STATE OF M.P.
February 19, 1985
NATIONAL INSURANCE CO. LTD Vs. NEK RAM SINGH TOMAR
April 8, 1985
NATIONAL INSURANCE CO. LTD Vs. PURSHOTAMDAS MAHESHWARI
December 5, 1985
NATIONAL INSURANCE CO. LTD Vs. PREMBAI
April 19, 1985
National Textile Corporation (M. P.) Ltd, Indore Vs. Radheyshyam Surolia
November 22, 1985
NAVIN KUMAR Vs. STATE OF M.P. AND OTHERS
October 17, 1985
NAYEEM KHAN Vs. SITARAM ALIAS SURESH SEN
February 15, 1985
NEW INDIA ASSURANCE CO Vs. PHOOLWATI
August 21, 1985
NEW INDIA ASSURANCE CO LTD Vs. DEVIDAS DECD
February 15, 1985
NEW INDIA ASSURANCE CO LTD Vs. CHHAGAN
February 27, 1985
NEW INDIA ASSURANCE CO LTD Vs. BAGDIBAI
January 28, 1985
NEW INDIA ASSURANCE CO LTD Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
December 7, 1985
NEW INDIA ASSURANCE CO. LTD Vs. RAGDIBAI
January 28, 1985
NEW INDIA ASSURANCE COMPANY Vs. LAXMI DEVI
July 19, 1985
NEW INDIA ASSURANCE COMPANY Vs. GYASOBAI AND ORS.
December 13, 1985
NEW INDIA INSURANCE CO Vs. SHRIMATI RUKIYABAI
August 20, 1985
NIRMALA DEVI Vs. SHANTI LAL AWADHANE
October 31, 1985
NIRMALA TIWARI Vs. SHOBHARAM TIWARI
August 22, 1985
NISHAN SINGH Vs. BHUPENDRA KAUR
April 11, 1985
OM PRAKASH Vs. STATE OF M P
October 16, 1985
ONKAR CHANDRA SHARMA Vs. STATE OF M.P. AND OTHERS
June 17, 1985
ORCHHA TRANSPORT COMPANY Vs. COMMISSIONER OF INCOME TAX
November 25, 1985
ORIENTAL FIRE Vs. SITARAM
January 4, 1985
ORIENTAL FIRE AND GENERAL Vs. MADAN
November 25, 1985
Padam Chand Vs. Satish Chand
November 24, 1985
PANCHAYAT KARMACHARI SANGH Vs. STATE OF M P
March 14, 1985
PANNALAL Vs. LUSANBAI
November 7, 1985
PARAMANAND SAXENA Vs. STATE OF MADHYA PRADESH
September 21, 1985
PERFECT POTTERY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 12, 1985
PIRBUX Vs. BABULAL
December 12, 1985
POORAN SINGH Vs. STATE OF M P
January 10, 1985
PRABHUDAYAL Vs. STATE OF M P
February 28, 1985
PRAHLAD AND OTHERS Vs. UNION OF INDIA AND OTHERS
March 5, 1985
PRAHLAD SINGH Vs. TILAK SINGH
September 23, 1985
PRAKASH ALIAS OMPRAKASH Vs. STATE OF MADHYA PRADESH
December 10, 1985
PRATIMA SINGH Vs. DR. ABHIMANYU SINGH PARIHAR
December 9, 1985
PREMNARAYAN GUPTA Vs. OMPRAKASH GUPTA
January 22, 1985
PRIMARY CONSUMER CO-OPERATIVE STORES, SATNA Vs. STATE OF M.P.
April 5, 1985
PUNJAB NATIONAL BANK Vs. YUNUS KHAN AND ANR.
July 8, 1985
PUSHPA BAI Vs. KAMAL KUMAR JAIN
September 12, 1985
PYARCHAND KESHRIMAL PORWAL PRIVATE LIMITED Vs. SALES TAX OFFICER FLYING SQUAD
March 5, 1985
R A GOUR Vs. VHANCELLOR JAWAHARLAL NEHRU KRISHI VISHVA VIDHYALAYA
October 10, 1985
R R P SINGH Vs. AWADHESH PRATAP SINGH UNIVERSITY REWA
October 3, 1985
RADHA TRADERS MORENA Vs. CHHAKKOOLAE VAISHYA
March 6, 1985
RADHABAI Vs. HARINARAYAN
December 17, 1985
RADHABAI NARAYANDAS Vs. COMMISSIONER MUNICIPAL CORPORATION GWALIOR
April 16, 1985
RADHAMANI Vs. SONU
January 23, 1985
RADHELAL Vs. NILKANTH AND ORS.
April 15, 1985
RADHESHYAM SURELIA Vs. NATIONAL TEXTILE CORPORATION (M. P.) LTD.
April 19, 1985
RAGHUNATH SINGH Vs. KISHANLAL
October 30, 1985
Rahamatullah Vs. State of M.P.
December 7, 1985
RAJ BAHADUR PATHAK Vs. STATE
April 27, 1985
RAJA RAM Vs. STATE OF M.P.
December 12, 1985
RAJA RAM Vs. RUPABEI
February 23, 1985
RAJENDAR KUMAR Vs. M.P. STATE ROAD TRANSPORT
January 17, 1985
RAJENDRA KUMAR Vs. B S YADAV
September 9, 1985
RAJENDRA S. PATHAK Vs. THE NAGAR PALIKA RATLAM AND ANOTHER
October 18, 1985
RAJENDRA SHUKLA Vs. A B QURESHI
January 28, 1985
Rajendra Singh Vs. Union of India
December 10, 1985
RAJENDRA SINGH S Vs. COMMISSIONER OF INCOME TAX
November 29, 1985
RAJENDRASINGH BHARATSINGH CHOUHAN Vs. COMMISSIONER OF INCOME TAX
December 16, 1985
RAJKUMAR COLLEGE KARMACHARI UNION Vs. PRINCIPAL RAJKUMAR COLLEGE
December 3, 1985
RAKESH KUMAR PATHAK Vs. KIRAN PATHAK
December 16, 1985
RALANLAL KHARE Vs. STATE OF MADHYA PRADESH AND OTHERS
February 21, 1985
RAM SAHODAR Vs. STATE OF MADHYA PRADESH
February 23, 1985
RAMAKANT PANDEY Vs. RAIPUR TRANSPORT CO. PVT. LTD
February 25, 1985
RAMBAI Vs. ISWARDEEN
September 10, 1985
RAMBAI SAXENA Vs. JASWANT KAUR
March 26, 1985
RAMCHANDRA SHRICHAND SONI PARTNERSHIP FIRM BHIKANGAON Vs. HARI RAM AND ORS.
December 9, 1985
RAMESH Vs. STATE OF MADHYA PRADESH
March 12, 1985
RAMESH CHANDRA Vs. M/S. NEWTONE PRODUCTS AND ANOTHER
July 25, 1985
RAMESH PUNJABRAO REWATKAR Vs. RETURNING OFFICER KRISHI UPAJ MANDI
December 27, 1985
RAMESHCHANDRA Vs. M.P. STATE ROAD TRANSPORT
December 10, 1985
RAMESHWAR PRASAD Vs. STATE OF M P
October 8, 1985
RAMGOPAL SHANKARLAL WAS Vs. DISTRICT EDUCATION OFFICER RATLAM
August 26, 1985
RAMGOPAL SITARAM Vs. POORANMAL GOYAL
December 7, 1985
RAMKALI BAI Vs. S. SWAMINATHAN
April 26, 1985
RAMKHILAWAN ALIAS RAJNATH Vs. JANKI DEVI
March 14, 1985
RAMKISHAN GARG Vs. MATTULAL
December 17, 1985
RAMKRISHNA GHANSHYAMDAS Vs. SALES TAX OFFICER
March 26, 1985
RAMLAKHAN Vs. PAMMA
March 5, 1985
RAMLAL MALVIYA Vs. STATE OF MADHYA PRADESH AND OTHERS
December 9, 1985
RAMNARAYAN JWALA PRASAD Vs. TULSI RAM PARAS RAM
November 29, 1985
RAMNATH MAHORE Vs. RAKESH KUMAR GANGIL
February 13, 1985
RAMNIWAS Vs. SUMITRA BAI
July 31, 1985
RAMPYARI SHUKLA Vs. SECRATARY SENTRAL SOCIAL WELFARE FUND
October 12, 1985
RAMSINGH Vs. STATE OF MADHYA PRADESH
April 23, 1985
RAMVILAS Vs. STATE OF MADHYA PRADESH
April 4, 1985
RANGILAL Vs. STATE M P
April 2, 1985
RASHID KHAN Vs. STATE OF M P
March 16, 1985
RATANBAI Vs. CHETANDAS
September 19, 1985
RAVISHANKAR TAPA Vs. COMMISSIONER OF INCOME TAX
November 29, 1985
REWATI RAMAN SHUKLA Vs. RAMKHILAWANI AND ORS.
August 22, 1985
ROOPABAI MEHARBAN SINGH Vs. NRIPAL SINGH
November 28, 1985
RUGGA Vs. HARBHAJAN KAUR
August 23, 1985
S C VAISH Vs. UNION OF INDIA
March 25, 1985
S L NAMDEO Vs. CHANCELLOR JAWAHARLAL NEHRU KRISHI
March 5, 1985
S V PURANIK Vs. STATE OF M P
February 19, 1985
S.M. HUSSAIN Vs. RAIPUR TRANSPORT CO. (P.) LTD
February 23, 1985
SABIRA BEGUM Vs. RAIPUR TRANSPORT CO PVT LTD
February 25, 1985
SADHANA AGRAWAL Vs. INDORE DEVELOPMENT AUTHORITY
May 1, 1985
SADHANA ENTERPRISES Vs. COMMISSIONER OF SALES TAX
December 5, 1985
SAHEB SINGH Vs. STATE OF MADHYA PRADESH
April 4, 1985
SAIFUDDIN Vs. PRABHULAL AND ANOTHER
August 6, 1985
SAMARU DAS BANJARE Vs. STATE OF MADHYA PRADESH
April 24, 1985
SAMBHUDAYAL SHARMA Vs. STATE OF MADHYA PRADESH
April 23, 1985
SANCHATINI SAVINGS AND INVESTMENT I LTD Vs. MADHUSUDAN GHOSE
August 9, 1985
SANTOSH KUMAR AND OTHERS Vs. KR. KUNTI DEVI
January 24, 1985
SARDAR BALJITSINGH JOHAR Vs. UNION OF INDIA
March 12, 1985
SARDAR SATNAM SINGH Vs. COMMISSIONER OF INCOME TAX
June 29, 1985
SATISHCHANDRA SHUKLA Vs. UNION OF INDIA
September 30, 1985
SATYA NARAYAN GUPTA, MUNICIPAL CORPORATION, UJJAIN Vs. DHIRAJ SINGH
March 31, 1985
SAUDAN SINGH Vs. STATE OF M P
September 17, 1985
SAVITRI BAI Vs. SITARAM
March 18, 1985
SEWARAM SHEERAMAL Vs. NANHE KHAN AKBAR BEG
August 7, 1985
SHABHIRALI TAHARALI BOHARA Vs. STATE OF M P
December 7, 1985
SHAJUDDIN Vs. NAGAR PALIKA PARISHAD
February 1, 1985
SHAKUNTALA @ SHAKUN Vs. GOVIND PRASAD
February 18, 1985
SHAMBHUDAYAL SAXENA Vs. STATE OF MADHYA PRADESH
August 22, 1985
Shankarlal Gupta Vs. D.N. Joshi, First Civil Judge, Class I. Gwalior
September 10, 1985
SHARAD CHAND KESARI Vs. KISHORI GOYAL
December 17, 1985
SHARADKUMAR SHRIKRISHNA Vs. COMMISSIONER OF GIFT TAX
September 23, 1985
SHAW WALLACE GELATINES LIMITED Vs. UNION OF INDIA
November 2, 1985
SHIKHARCHAND JAIN Vs. COMMISSIONER OF INCOME TAX
July 27, 1985
SHIV KUMAR DUBEY Vs. UNION OF INDIA & 3 OTHERS
September 27, 1985
SHIVCHAND AMOLAKCHAND Vs. STATE TRANSPORT APPELLATE AUTHORITY
September 10, 1985
SHIVKUMAR MISHRA Vs. STATE OF M P
October 17, 1985
SHIVLAL Vs. RUKMABAI
December 17, 1985
SHIVRAJ SINGH Vs. JAGANNATH
December 5, 1985
SHIVRARAYAN Vs. SHANTABAI & ANR.
July 4, 1985
SHRIKRISHNA OIL MILLS Vs. COMMISSIONER OF SALES TAX
November 4, 1985
SHRIPAL GULAB SINGH MAINA Vs. STATE OF M P
March 20, 1985
SHYAMKANT TIWARI Vs. STATE OF MADHYA PRADESH
April 11, 1985
SHYAMLAL Vs. SHYAMABAI
September 16, 1985
SITARAM Vs. KALAWATI
December 3, 1985
Sitaram Vs. Shankarlal
December 10, 1985
SIYABAI Vs. TULARAM
January 25, 1985
SMT. GANGABAI Vs. BABULAL AND OTHERS
October 3, 1985
SOM BHAI Vs. MOHAN LAL
March 25, 1985
SOMNATH Vs. DUKHIYA BAI
February 12, 1985
SONARAM Vs. JAIPRAKASH
July 30, 1985
SONDUR AND OTHERS Vs. STATE OF M.P.
January 31, 1985
STATE BANK OF INDIA Vs. STATE OF MADHYA PRADESH AND OTHERS
September 4, 1985
STATE OF M P Vs. HARIVANSH
February 25, 1985
STATE OF M P Vs. KULPAT
January 3, 1985
State of M.P. Vs. Badar Mohammad
January 24, 1985
STATE OF M.P. Vs. SMT. JAMBAI & 2 OTHERS
August 9, 1985
STATE OF M.P. Vs. RAGHU NATH SINGH
February 5, 1985
STATE OF M.P. Vs. KAMAL KUMAR NAIK
February 13, 1985
STATE OF MADHYA PRADESH Vs. LAXMI PRASAD
February 18, 1985
STATE OF MADHYA PRADESH Vs. RANCHOD
March 28, 1985
STATE OF MADHYA PRADESH Vs. SHANTIBAI HIRASINGH KUSHWAH
November 30, 1985
STATE OF MADHYA PRADESH Vs. KESHARI SINGH
October 7, 1985
STATE OF MADHYA PRADESH Vs. CHANDRAKANT SARAF
January 3, 1985
STATE OF MADHYA PRADESH Vs. RAMCHARAN
March 27, 1985
STATE OF MADHYA PRADESH Vs. BETAL SINGH
April 10, 1985
STATE OF MADHYA PRADESH Vs. GANGASINGH
August 28, 1985
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF STAMPS
November 7, 1985
SUBHASH Vs. LAXMIBAI
January 24, 1985
SUBHASH CHAND GYAN PRAKASH Vs. SHRIRAM GUPTA
March 28, 1985
SUBHASH CHANDRA Vs. VIMLA
April 9, 1985
SUBHASH THEATRE Vs. PARVATI FILONS
September 5, 1985
SULOCHANA BAI Vs. TIKARAM
September 23, 1985
SUNEETA LABORATORIES LIMITED Vs. COMMISSIONER OF INCOME TAX
December 5, 1985
SURESH KUMAR Vs. STATE
December 4, 1985
SUSANGINI PANDA Vs. GANGADHAR PANDA
July 12, 1985
SUSHIL KUMAR SHARAD KUMAR Vs. COMMISSIONER OF SALES TAX
August 13, 1985
SUSHILA BAI Vs. PREM NARAYAN
March 14, 1985
T.D. GOPALKRISHNA PILLAY Vs. SMT. VASANTA PILLAY
August 8, 1985
TATA EXPORT LTD Vs. UNION OF INDIA
July 30, 1985
TEJGIR Vs. STATE OF MADHYA PRADESH
July 15, 1985
THE BANK OF RAJASTHAN LIMITED, BRANCH BADA SARAFA, INDORE AND ORS. Vs. FOOD CORPORATION OF INDIA
July 31, 1985
THE INDORE PREMIER CO Vs. SURAJ PRASAD S/O RAMADHAN PRASAD AND ORS.
August 26, 1985
THE ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. DR. SITARAM AND ORS.
April 1, 1985
THOK UPBHOKTA SAHKARI BHANDAR Vs. SAHDAIYA
February 28, 1985
TIKARAM PARASHAR Vs. DAMODAR PRASAD TIWARI
April 10, 1985
Triveni Devi Bhuta Vs. State of M. P.
December 17, 1985
TRIVENIDEVI BHUTA Vs. STATE OF M P
February 11, 1985
Tufail Mohammad Vs. Mangilal
October 3, 1985
TULSIDAS KUNDANMAL Vs. COMMISSIONER OF INCOME TAX
July 27, 1985
UMA DEVI AND OTHER Vs. RAM AVTAR TIWARI
June 25, 1985
UMEDCHAND PRAKASHCHAND Vs. SIKANDAR HUSSAIN
September 24, 1985
UNION OF INDIA Vs. INCOME TAX APPELLATE TRIBUNAL
November 19, 1985
UNION OF INDIA Vs. INDERSHWAR MISHRA
July 9, 1985
UNION OF INDIA Vs. UNIVERSITY OF SAUGOR
March 26, 1985
UNION OF INDIA Vs. GOVINDLAL CHATURBHUJ BHAI CONSTRUCTION COMPANY
June 27, 1985
UNION OF INDIA Vs. YASHWANT SINGH
December 16, 1985
UNITED INDIA INSURANCE CO. Vs. RUKMABAI
December 5, 1985
UNITED INDIA INSURANCE CO. LTD Vs. KRISHNA DEVI
July 29, 1985
UNITED INDIA INSURANCE CO. LTD Vs. KALKA PRASAD
August 26, 1985
URMILA JAIN Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD
February 13, 1985
UTTAM CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME TAX
July 16, 1985
VASANT KUMAR JAISWAL Vs. STATE OF M P
January 21, 1985
VASANT WAMAN MAHAJAN Vs. STATE OF MADHYA PRADESH
October 4, 1985
VIJAY PRE-PRATHAMIK AND MADHYAMIK VIDYALAYA SHIKSHAK SAMITI Vs. VIJAY MADHYAMIK VIDYALAYA SAMITI
March 27, 1985
VIMALCHAND BHIMSEN Vs. COMMISSIONER OF INCOME TAX
July 15, 1985
VINOD KUMAR Vs. DISTRICT MAGISTRATE INDORE
September 12, 1985
VINOD KUMAR Vs. SANTI DEVI
January 28, 1985
VINOD KUMAR Vs. ASHA BAI
September 12, 1985
VIRENDRASINGH Vs. COLLECTOR INDORE
February 18, 1985
VISHNU Vs. STATE OF M.P. AND ORS.
September 19, 1985
VIVEK YASHWANT BHAGWAT Vs. REKHA VIVEK BHAGWAT
November 7, 1985
WARD NO 4 PRIMARY CONSUMER CO OP STORES Vs. STATE OF M P
April 5, 1985
WESTERN COAL FIELDS LTD Vs. SALES TAX OFFICER
March 28, 1985
WINCENT WARNOR JABALPUR Vs. M P STATE ROAD TRANSPORT CORPORATION
February 28, 1985