Case Index

Title
Date
A JOGI NAIDU Vs. KOYALADA VENKATARAMANA
April 25, 1985
A P CARBIDES LTD Vs. A P S E BOARD HYDERABAD
October 7, 1985
A P S E BOARD Vs. A P CARBIDES LTD
September 30, 1985
A P STATE ELECTRICITY BOARD Vs. A P CARBIDES LTD
April 5, 1985
A SHANTA RAO Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYDERABAD
February 20, 1985
A T K VENKATA THATHACHARULU Vs. STATE OF A P
July 19, 1985
A VENKATRATNAM Vs. A KALAVATHI
April 15, 1985
A.V. SREEDHAR REDDY Vs. STATE OF A.P.
July 17, 1985
ADIRAJU HANUMANTHA RAO Vs. DEPUTY COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPT KAKINADA
August 2, 1985
AHDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD Vs. ANDHRA PRADESH CARBIDES LIMITED
September 30, 1985
AMBICA CHEMICAL PRODUCTS Vs. INCOME TAX OFFICER
June 14, 1985
AN APPEAL Vs. STATE
April 2, 1985
ANAPARTHY UDAYAKUMARI Vs. ANAPARTHY PRAKASA RAO
June 22, 1985
ANDHRA KESARI EDUCATIONAL SOCIETY KOTHAPATNAM ROAD ONGOLE Vs. V P RAMA RAO
June 28, 1985
ANDHRA KESARI EDUCATIONAL SOCIETY KOTHAPATNAM ROAD ONGOLE PRAKASAM DISTRICT Vs. GOVT OF A P
April 26, 1985
ANDHRA PRADESH CARBIDES LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
October 7, 1985
ANDHRA PRADESH ELECTRICAL EQUIPMENT CORPORATION Vs. ANDHRA PRADESH ELECTRICAL EQUIPMENT CORPORATION STAFF UNION
December 26, 1985
ANDHRA PRADESH POWER DIPLOMA ENGINEERS ASSOCIATION GENERAL Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
February 11, 1985
ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD Vs. ANDHRA PRADESH CARBIDES LIMITED
April 5, 1985
ANDHRA STEEL CORPORATION LIMITED Vs. COMMERCIAL TAX OFFICER COMPANY CIRCLE VISAKHAPATNAM
February 13, 1985
ANGADI CHENNAIAH Vs. STATE OF ANDHRA PRADESH
January 13, 1985
ANGADI CHENNAIAH Vs. STATE OF A P
January 30, 1985
ANTHONY JOSEPH Vs. PARVATHI RAMMOHAN
July 16, 1985
APPALA NAIDU Vs. A P PUBLIC SERVICE COMMISSION
April 16, 1985
ARAVIND KUMAR JAISWAL Vs. STATE BANK OF INDIA
April 6, 1985
ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAHMUNDRY Vs. ANDRA PRADESH PAPER MILLS LTD
August 1, 1985
ATTADA AMMAYAMMA Vs. TAHSILDAR TEKKAII
December 16, 1985
AUTOTRONIC ELEVATOR SERVICES HYDERABAD Vs. ELECTRICAL ENGINEER GL PWD AND R AND B NAMPALLY
December 3, 1985
AVANTHI EXPLOSIVES PRIVATE LIMITED Vs. PRINCIPAL SUBORDINATE JUDGE TIRUPATHI
April 9, 1985
B CHANDRASEKHARA RAJU Vs. DEENA DAYAL DAS
August 23, 1985
B H P Vs. VISAKHAPATNAM
March 1, 1985
B KUPPA NAIDU Vs. STATE OF ANDHRA PRADESH
August 30, 1985
B RAMENDER REDDY Vs. B V SATYANARAYANA REDDY
December 28, 1985
B SUBBA RAO Vs. UNION OF INDIA
September 11, 1985
B SUBBARAJU Vs. COMMR OF S S AND LAND REVENUE RECORDS
March 15, 1985
B SURYANARAYANA Vs. KOLLUR PARVATHI CO OPERATIVE BANK LIMITED
April 12, 1985
B V NARASIMHULU CHETTY Vs. RATAKONDA KRISHNA MURTHY
February 13, 1985
B V SUBBA RAO Vs. STATE OF ANDHRA PRADESH
January 29, 1985
BAHETI TRADING CO LTD Vs. YASIIODA BAI
September 30, 1985
BAIRISETTI SUBBARAJU Vs. COMMISSIONER OF SURVEY SETTLEMENTS AND LAND REVENUE RECORDS HYDERABAD
March 15, 1985
BALA KRISHNA BOREWELLS Vs. GOVERNMENT OF ANDHRA PRADESH
December 31, 1985
BALA SUBRAMANYAM Vs. DISTRICT COLLECTOR
December 19, 1985
BALAJI AUTO FINANCING SYNDICATE Vs. SHAIK MOULA SAHEB
August 28, 1985
BASIREDDY NARSI REDDY Vs. RAGHAVA RAO
March 9, 1985
BATHINA RAMANAIAH Vs. PULAVARTHI AMRUTHAVALLI
April 11, 1985
BHARAT HEAVY PLATES Vs. VESSELS LIMITED
March 1, 1985
BHARAT HEAVY PLATES AND VESSELS LIMITED Vs. STATE
March 1, 1985
BHAVANARAYANA SWAMY TEMPLE PONNUR Vs. CHINTALAPUDI RUDRAIAH
October 17, 1985
BHAVIRISETTI DEVA MOHANA RAO Vs. STATE OF ANDHRA PRADESH
July 25, 1985
BILDKINA SUBBARAYUDU Vs. DISTRICT COLLECTOR EAST GODAVARI DISTRICT
March 4, 1985
BIO VISUAL PRODUCTS Vs. STATE OF ANDHRA PRADESH
February 25, 1985
BOPPANA SEETHARAMAIAH Vs. GOLLU APPARAO
June 11, 1985
BOYINA BHASKARA RAO Vs. REVENUE DIVISIONAL OFFICER GUDIVADA KRISHNA DISTRICT
November 25, 1985
BUJNIEWICX ZENON Vs. COMMISSIONER OF INCOME TAX
March 19, 1985
BUSH BOAKE ALLEN (INDIA) LTD. Vs. STATE
July 5, 1985
C H JAGDESHWAR Vs. S RAJAIAH
April 18, 1985
C R K PRASAD Vs. SUB COLLECTOR VIJAYAWADA
July 9, 1985
C RAMA DEVI Vs. GOVERNMENT OF ANDHRA PRADESH
March 15, 1985
C. VINOD KUMAR AND OTHERS Vs. THE DIRECTOR, D.M.R.L., KANCHANBAGH, HYDERABAD
November 16, 1985
CH Vs. REDDY V JT TRANSPORT COMMR AND SECY S T A
February 8, 1985
CH. YUGANDHAR Vs. DIRECTOR GENERAL OF POSTS, NEW DELHI AND OTHERS
July 26, 1985
CHALLAPALLI SUGARS LTD Vs. UNION OF INDIA
August 28, 1985
CHELLI VENKAYYAMMA Vs. A P WAKF BOARD
February 28, 1985
CHIEF ENGINEER PANCHAYAT RAJ DEPT Vs. B BALAIAH
January 19, 1985
CHINTALA BUCHAIAH Vs. DASARI VENKATA SUBBAIAH
October 10, 1985
CHITTAJALLU JANARDHAN RAO Vs. CHITTAJALLU RATNAMALA
June 13, 1985
CHITTAVALASA JUTE MILLS LTD Vs. COMMR OF SURVEY
July 23, 1985
CHITTI BABU Vs. STATE OF ANDHRA PRADESH
May 13, 1985
COMMISSIONER AND SPECIAL OFFICER PONNUR MUNICIPALITY PONNUR Vs. COMMISSIONER AND SPECIAL OFFICER PONNUR MUNICIPALITY PONNUR
February 27, 1985
COMMISSIONER OF INCOME TAX Vs. RAJ BROTHERS
February 26, 1985
COMMISSIONER OF INCOME TAX Vs. KHALID MEHDI
February 12, 1985
COMMISSIONER OF INCOME TAX Vs. PRAGA TOOLS LIMITED
January 22, 1985
COMMISSIONER OF INCOME TAX Vs. WARNER HINDUSTAN LIMITED
August 13, 1985
COROMANDAL FERTILIZERS LIMITED Vs. P VENUGOPAL
May 5, 1985
D K RATNAMMA Vs. KONLURI JOHN
December 20, 1985
D RAMANARASIMHAM Vs. GOVT OF A P
November 15, 1985
D V SUBBO RAO Vs. D V SUBBO RAO
April 1, 1985
D VENKATASUBBAREDDY Vs. DIST COLLECTOR NELLORE
March 25, 1985
D. JACOB Vs. ANDHRA UNIVERSITY AND ANOTHER
July 26, 1985
D.R. RANGA RAO AND ANOTHER Vs. GOVT. OF A.P. HYDERABAD AND ANOTHER
November 8, 1985
DALE NARAYANA RAO Vs. KOLLU NOOKARAJU
February 26, 1985
DARA RAMANARASIMHAM Vs. GOVERNMENT OF ANDHRA PRADESH
November 15, 1985
DASARI NARAYANA RAO Vs. R D BHAGVANDAS
October 29, 1985
DEEPTISRI COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. LAND ACQUISITION OFFICER HYDERABAD URBAN DEVELOPMENT AUTHORITY HYDERABAD
December 19, 1985
DEVATHA RADHAKRISHNA MURTHY Vs. VALLABHANENI SUBBA RAO
August 5, 1985
DEVIREDDY VENKATASUBBAREDDY Vs. DISTRICT COLLECTOR NELLORE
March 25, 1985
DHANALAKSHMI KANYAKA PARAMESWARI RICE MILL Vs. COMMERCIAL TAX OFFICER CHILAKALURIPET
July 12, 1985
DHARMANNA Vs. SPECIAL DY COLLECTOR LA UNIT IV POCHAMPAD PROJECT
November 29, 1985
DIVANCHEE BAR AND RESTAURANT HYDERABAD Vs. COMMISSIONER OF POLICE HYDERABAD
October 3, 1985
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. D LATCHA NAIDU
June 10, 1985
DODDA BRAHMANANDAM Vs. STATE OF ANDHRA PRADESH
November 20, 1985
DODIYALA KRISHNAPRASADA RAO Vs. K JAYASRI
February 28, 1985
DUBBASI MALLAYYA Vs. GOVT OF AP
September 28, 1985
DURBSHAN B CURSEETJEES SONS KAKINADA Vs. D SESHARATHNAM
February 1, 1985
E MADAN MOHAN RAO Vs. REGISTRAR KAKATIYA UNIVERSITY WARANGAL
April 17, 1985
E.S. REDDI Vs. CHEIF SECRETARY TO GOVERNMENT OF ANDHRA PRADESH HYDERABAD AND OTHERS
September 2, 1985
EKASILA FILLING STATION HANUMAKONDA Vs. COLLECTOR WARANGA
December 2, 1985
EMPLOYEES STATE INSURANCE CORPORATION Vs. SHAW WALLANCE and CO LTD
March 4, 1985
ESWARA RAO Vs. STATE OF ANDHRA PRADESH
October 30, 1985
FATIMUNNISA BEGUM Vs. MOHD ZAINULABUDDIN SAHEB
April 24, 1985
G BALCHAND VERMA Vs. STATE OF A P
September 9, 1985
G C VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
April 15, 1985
G HANUMANTHA REDDY Vs. UNION OF INDIA
December 30, 1985
G LAKSHMINARASAYAMMA Vs. BONU SATYAVATHI
October 17, 1985
G PRABHAKAR Vs. T BRAHMAIAH
June 19, 1985
G SUBBARAMA NAIDU Vs. JOINT COLLECTOR CHITTOOR
February 22, 1985
G VEERABRAHMAM Vs. STATE OF ANDHRA PRADESH
July 15, 1985
G. HANUMANTHA REDDY Vs. UNION OF INDIA AND OTHERS
December 13, 1985
G. MARUTHAIAH AND OTHERS Vs. THE A.P.S.E.B. AND OTHERS
November 25, 1985
GATTU PRABHAKAR Vs. THUMMANAPALLI BRAHMAIAH
June 19, 1985
GHIASUDDIN BABU KHAN Vs. COMMISSIONER OF INCOME TAX
April 22, 1985
GHOUSE BEGUM Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION
November 18, 1985
GOLDEN PRESS Vs. DEPUTY COLLECTOR OF CENTRAL EXCISE HYDERABAD
January 19, 1985
GOPALA REDDY Vs. LAKSHMI DEVAMMA
August 5, 1985
GOTTIPATI MURALIMOHAN Vs. VIJAYAWADA MUNICIPAL CORPORATION VIJAYAWADA
January 19, 1985
GOVERNMENT OF ANDHRA PRADESH Vs. DASARI SUBBAYAMMA
April 19, 1985
GOVT OF A P Vs. D SUBBAYAMMA
April 19, 1985
GOWRU MUTTAIAH Vs. STATE OF ANDHRA PRADESH
February 26, 1985
GULAM MOHAMMED Vs. LABOUR COURT ANDHRA PRADESH HYDERABAD
August 19, 1985
GUMMALA PURUSHOTHAM REDDY Vs. BAR COUNCIL OF ANDHRA PRADESH
July 15, 1985
H.S.W. CONSTRUCTION LTD., SECUNDERABAD Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD., EMPLOYEES UNION, HYDERABAD AND ANOTHER
June 18, 1985
HEMALATHA MUTHA Vs. THE MUNICIPAL CORPORATION OF HYD.
April 26, 1985
HOTEL DWARAKA HYDERABAD Vs. UNION OF INDIA
January 25, 1985
HUSSAIN SAHEB Vs. STATE
February 4, 1985
HYDERABAD RACE CLUB Vs. COMMISSIONER OF INCOME TAX
April 22, 1985
I MALLIKARJUNA SARMA Vs. STATE OF A P
April 26, 1985
IN RE : CH. VENKATESWARLU Vs. ABC
March 15, 1985
IN RE: UNION BANK OF INDIA Vs. STATE
April 2, 1985
IN THE MATTER OF: BHARAT HEAVY PLATES AND VESSELS LTD Vs. STATE
March 1, 1985
INDIA CABLE COMPANY LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
August 2, 1985
J H KRISHNA MURTHY Vs. FEROZ KHAN
June 25, 1985
J SANYASI RAO Vs. STATE OF ANDHRA PRADESH
April 2, 1985
J SNANMUKHESWARA RAO Vs. T VENKATAPPAIAHAND SONS
December 5, 1985
JAGADAMBA PILLAI Vs. D E O HYDERABAD
February 25, 1985
JAGARAM Vs. STATE OF ANDHRA PRADESH
August 9, 1985
JAMJETTI SATHYANARAYANA Vs. M. NARASIMLOO
April 8, 1985
JAYANTILAL GOEL Vs. ZUBEDA KHANUM
February 18, 1985
K BHASKAR REDDY Vs. STATE
March 11, 1985
K BHASKARA RAO Vs. REGIONAL TRANSPORT AUTHORITY
April 23, 1985
K K R NAIR Vs. MANAGING DIRECTOR FOOD CORPORATION OF INDIA HEAD OFFICE NEW DELHI
January 19, 1985
K MURALIDHAR Vs. STATE OF ANDHRA PRADESH
February 1, 1985
K OMPRAKASH Vs. K NALINI
July 15, 1985
K RAMABRAHMAM AND SONS PRIVATE LTD Vs. EMMENOR EXPORT TRADES
September 23, 1985
K SAMBASIVA RAO Vs. P BANGARU RAJU
January 13, 1985
K SIVARAM Vs. K MANGALAMBA
April 19, 1985
K SIVARAMA KRISHNA PRASAD Vs. K BHARATHI
April 25, 1985
K SREERAMAMURTHY Vs. P ANDA RAO
February 7, 1985
K V PUNNA RAO Vs. K LAKSHMAIAH
January 19, 1985
K VEERA RAJU Vs. REVENUE DIVISIONAL OFFICER
September 11, 1985
K VENKARAYAPPA Vs. ELLEN INDUSTRIES COIMBATORE
January 25, 1985
K VENKATADRI Vs. I G OF REGISTRATION AND STAMPS A P
August 5, 1985
K VENKATADRI SARMA Vs. INSPECTOR GENERAL OF REGISTRATION AND STAMPS A P HYDERABAD
August 5, 1985
K. VYUDHA RAO Vs. DIRECTOR GENERAL, NATIONAL INSTITUTE OF RURAL DEVELOPMENT, HYDERABAD AND OTHERS
April 26, 1985
K.V. HANUMANTHA RAO Vs. THE HIGH COURT OF ANDHRA PRADESH
July 3, 1985
KALIKI VEERA REDDY Vs. GOTTIGUNTA KODANDARAMA REDDY
September 25, 1985
KAMAVARAPU SATYA MURALI RAMAKRISHNA MURTHY Vs. KAMAVARAPU RAMAKRISHNA MURTHY
June 11, 1985
KANEDENA VEERAIAH Vs. NARRA VENKATESWARLU
February 1, 1985
KANTHETI SURYANARAYANA Vs. THE STATE OF A.P.
March 14, 1985
KANURU YANADI CHANGAIAH Vs. STATE OF ANDHRA PRADESH
January 29, 1985
KARNATI MALLIKARJUNA RAO AND CO Vs. KORLAPATI KRISHNA MURTHY
August 2, 1985
KASUGANTI ANANTARAO & ANOTHER Vs. KASUGANTI ARUNA & ANOTHER
August 12, 1985
KATAKAM LAKSHMINARAYANA Vs. JAMUBU MUNISWAMY
April 5, 1985
KAVATI BALAMALLU Vs. STATE OF ANDHRA PRADESH
September 23, 1985
KAVURI SUDESTHAMMA Vs. STATE OF ANDHRA PRADESH
April 5, 1985
KERALA TRANSPORT CO Vs. ATUL KUMAR AGARWAL
August 7, 1985
KESINENI VENKAIAH Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P HYDERABAD
September 26, 1985
KODUKULA SUBBA RAJU Vs. KODUKULA KAMESWARAMMA
February 1, 1985
KONDAPALLY BAPAYYAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
November 13, 1985
KONDRU SAMBASIVA RAO Vs. KARRI KAMI REDDY
January 24, 1985
KORAMSETTY C VENKATESWARLU Vs. SYNDICATE BANK UDAYAGIRI
September 23, 1985
KOTHAMASU RAMAKOTESWARA RAO Vs. STATE
April 2, 1985
KOTHURI VENKATA SUBBA RAO Vs. REGISTRAR OF ASSURANCES GUNTUR
August 16, 1985
KUCHI PURUSHOTHAMA RAO Vs. KUCHI SURYANARAYANA MURTHY DIED
September 9, 1985
KUPPANNAGARI SREERAMAMURTHY Vs. PYDI ANDA RAO
February 7, 1985
KUSHAN DAS J VITHALANI Vs. BHAMIDI KAMESWARA RAO
July 27, 1985
LAKSHMI DRY FISH TRADERS AND Vs. STATE OF ANDHRA PRADESH
April 10, 1985
LAKSHMIDEVAMMA Vs. LAND ACQUISITION OFFICER
January 1, 1985
LAKSHMINARASAMMA Vs. VENKATA SUBBAIAH
January 1, 1985
LASHMI DRY FISH TRADERS Vs. STATE
April 10, 1985
LIQUOR ENTERPRISES Vs. COMMERCIAL TAX OFFICER CIRCLE III HYDERABAD
August 21, 1985
M KIRAN BABU Vs. GOVT OF A P
July 12, 1985
M NARASIMHACHARY Vs. STATE OF ANDHRA PRADESH
January 30, 1985
M OBULA REDDY ADV Vs. GOVERNMENT OF ANDHRA PRADESH
August 12, 1985
M RAMGOPAL Vs. STATE OF A P
October 10, 1985
M SEETHARAMACHANDRA Vs. SURISETTI RAMAMURTHY
September 12, 1985
M SUDHAKAR Vs. SUB INSPECTOR OF POLICE P S I D P L GANDHINAGAR HYDERABAD
December 4, 1985
M SURYAKANTHAMMA Vs. DIST REGISTRAR OF ASSURANCE
July 16, 1985
M V ELISABETH Vs. HARWAN I AND T PVT LTD
April 26, 1985
M/S. I.D.L. CHEMICALS KARMIKA SANGAM, HYDERABAD Vs. STATE OF ANDHRA PRADESH AND OTHERS
February 28, 1985
M/S. K. RIMABRAHMAM & SONS (P) LTD. Vs. M/S. EMMCMOR EXPORT TRADES AND OTHERS
October 17, 1985
MACHI PARVAIAH Vs. STATE OF ANDHRA PRADESH
March 14, 1985
MADINENI KONDAIAH Vs. YASEEN FATIMA
June 22, 1985
MALLA ANNAPURNAMMA Vs. ADDITIONAL M M ANAKAPALLI
February 18, 1985
MANDA SURYAKANTHAMMA Vs. DISTRICT REGISTRAR OF ASSURANCE SRIKAKULAM
July 16, 1985
MANNAM THIRUPATHISWAMY Vs. ANDHRA PRADESH WAKF BOARD
February 6, 1985
MANORANJAN Vs. GOVERNMENT OF ANDHRA PRADESH
December 16, 1985
MARIABHILLI RAMANNA Vs. ANDHAVARAPU DHARMAYYA
April 25, 1985
MARIDEGAM RADHAKRISHNA REDDY Vs. BHARATHI VELU BUS SERVICE
August 5, 1985
MEDARAMETLA SESHAREDDY1 Vs. KORRAPATI GOPALA REDDY
November 6, 1985
MIR MAZHAR ALI SAHEB SINCE DEAD Vs. MIR GULAM MURTUZA AH SAHEB
February 8, 1985
MIRZA ASAF ALIKHAN Vs. COMMISSIONER OF INCOME TAX
April 22, 1985
MOAINUDDIN Vs. STATE OF ANDHRA PRADESH
December 2, 1985
MOHAMMAD YASEEN Vs. DEPUTY DIRECTOR OF AGRICULTURE
January 1, 1985
MOHAMMADI BEGUM Vs. COMMISSIONER OF INCOME TAX
January 29, 1985
MOHAMMED ZULFIQUAR ALI Vs. ANURADHA REDDY
June 11, 1985
MOHD. ABDUL RAHEEM Vs. CHAKKALA PARVATAMMA
July 31, 1985
MOHD. AMANULLAH Vs. LATEEFUNNISA BEGUM
June 22, 1985
MOTURI KRISHNA RAO Vs. SENAGALA VENKATEWARA RAO
October 31, 1985
MUPPALA RANGANAYAKAMMA Vs. K RAMALAKSHMI
June 10, 1985
MUTHEY ANJA RATNA Vs. EXECUTIVE OFFICER CLAIMING
December 17, 1985
N BHUVANESHWAR RAO Vs. PRINCIPAL OSMANIA MEDICAL COLLEGE HYDERABAD
December 23, 1985
N HARAGOPAL Vs. T T DEVASTHANAM
September 4, 1985
N RANGA RAO Vs. GOVERNMENT OF INDIA
June 26, 1985
N RANGA REDDY Vs. GOVT OF A P
July 17, 1985
N V RAMAIAH Vs. STATE OF A P
November 29, 1985
N.T. RAJU Vs. N. JYOTSNA
February 27, 1985
NAGESWARA RAO Vs. SOUTH CENTRAL RAILWAY
October 3, 1985
NAMALA PITCHAIAH Vs. DISTRICT COLLECTOR GUNTUR
March 21, 1985
NANCHARAYYA Vs. MUTYALAMMA
October 15, 1985
NAV SWADESHI OIL MILLS AND REFINERIES Vs. COMMERCIAL TAX OFFICER MAHABOOBNAGAR
December 24, 1985
NAVA BHARAT FERRO ALLOYS LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
April 3, 1985
NAVA BHARAT FERRO ALLOYS LTD Vs. A P S E BOARD HYDERABAD
April 3, 1985
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHOTINABEE MASTANBEE PUNGANURU KASEEM SAHEB S K KHADER BHASHA
July 31, 1985
NEW KAILASH BANGLES STORES Vs. STATE OF ANDHRA PRADESH
March 13, 1985
NUTHALAPATI KOTAIAH Vs. EXECUTIVE OFFICER
September 6, 1985
NYALATI LALITHAMMA Vs. NYALATI RATHANAMMA
November 26, 1985
P A RAMI REDDY Vs. TAHSILDAR BANGANAPALLE
April 9, 1985
P C KAKAR Vs. DIRECTOR GENERAL OF POLICE GOVT OF A P HYDBAD
December 31, 1985
P ESWARA REDDY Vs. STATE OF ANDHRA PRADESH
June 26, 1985
P JANARDHANA REDDY Vs. GOVT OF A P
October 7, 1985
P RAMI REDDY Vs. P SUNDARA RAMA REDDY
March 25, 1985
P SUBRAHMANYAM Vs. INCOME TAX OFFICER
January 21, 1985
P TIRUPATHI REDDY Vs. P SUJATHA
June 10, 1985
P Y VENKATARAMANA REDDY Vs. DIST COLLECTOR CHITTOOR
April 18, 1985
PAKKIREDDI MASTAN REDDY Vs. TALAMATI SRINIVASULU REDDY
June 10, 1985
PANNABAI Vs. COMMISSIONER OF INCOME TAX
April 22, 1985
PARRE PRASAD RAO Vs. STATE OF ANDHRA PRADESH
April 19, 1985
PARVATHI DEVI Vs. COMMISSIONER OF INCOME TAX
February 28, 1985
PASUPULATI KRISHNA MURTHY Vs. BONDILI BHAVANI BAI
April 5, 1985
PATALAPATI VENKATANARASAYYAMMA Vs. SUSARLA SUBBALAXMI
August 8, 1985
PEDDA YERRAPPAGARI VENKATARAMANA REDDY Vs. DISTRICT COLLECTOR CHITTOOR
April 18, 1985
PENTAPATI CHITTI MAHALAKSHMI Vs. GANNAVARAPU SUBBA RAO
August 13, 1985
PHOOL SINGH Vs. BALAJI RICE MILL
November 8, 1985
PONNALURI RANGANAYAKAMMA DIED Vs. PARIGUIURU KODANDARAMA SARMA
August 13, 1985
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. VIJJAPU MANIKUMAR
April 17, 1985
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. C SATYANARAYANA
December 31, 1985
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. CHAGANTI SATYANARAYANA
December 31, 1985
R B MISHRA Vs. SOMASUNDARAM MILLS P LTD
February 5, 1985
R RAMANARAO Vs. SCIENTIFIC ADVISE TO MINISTER OF DEFENCE
March 26, 1985
R SUGANDAMMA Vs. DISTRICT EDUCATIONAL OFFICER
July 12, 1985
R VENDATESWARA RAO Vs. P VIJAYA LAKSHMI
September 28, 1985
R. RAMANARAO Vs. SCIENTIFIC ADVISER TO MINISTER OF DEFENCE AND DIRECTOR GENERAL DEFENCE RESEARCH AND DEVELOPMENT ORGANISATION, DIRECTORATE OF PERSONNEL, NEW DELHI & OTHERS
March 6, 1985
RACHANA FLOUR MILLS PRIVATE LIMITED Vs. LAL CHAND BHANAGADIYA
October 14, 1985
RADHA VENKATA RAO Vs. PREMA MALHOTRA
April 12, 1985
RAHIMA BI Vs. MOHAMMAD KHASIM SAHEB
November 22, 1985
RAJ SRINIVAS Vs. USHA K PILLAI
September 30, 1985
RAMAIAH Vs. CHENCHAIAH
November 4, 1985
RAMAKRISHANA TALKIES Vs. INCOME TAX OFFICER VIJAYAWADA
January 19, 1985
RAMAKRISHNA TALKIES Vs. INCOME TAX OFFICER
January 19, 1985
RAMANAIAH Vs. STATE OF ANDHRA PRADESH
November 29, 1985
RASARANJAN Vs. Y RAJA RAJASWARI
November 26, 1985
RAVINDER REDDY Vs. COMMISSIONER OF EXCISE
January 21, 1985
RAVIPUDI SUBBARAVAMMA Vs. GORANTLA SUBBA RAO
December 11, 1985
ROVURI HYMAVATI Vs. GOVT OF A P
November 15, 1985
S CHINNA KONDA Vs. STATE OF ANDHRA PRADESH
May 10, 1985
S CHINNA KORTDA Vs. STATE
June 10, 1985
S VADDEMGUNTA VENKATESWARLU Vs. ANDHRA BANK LTD
February 22, 1985
S. NAGAPPA Vs. K. SUBRAMANYAM
November 13, 1985
S. RAMAMUNI REDDY Vs. LOKAYUKTA
August 22, 1985
S.M. HUSSAIN Vs. THE STATE
April 25, 1985
SAMBASIVA RAO Vs. BANGARU RAJU
January 30, 1985
SARASWATHI Vs. VEERABHADRA RAO
January 1, 1985
SENIOR ADM and ACCTS OFFICER Vs. MANIAN
January 1, 1985
SHAH PRATAP CHAND KANTILAL AND CO Vs. STATE
February 20, 1985
SHANKAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH
January 23, 1985
SHANKAR RAO Vs. GOVT. OF A.P.
July 17, 1985
SOBBELLA VEERAYAMMA Vs. STATE OF ANDHRA PRADESH
February 18, 1985
SOUTHERN SHIPPING TRADERS Vs. DISTRICT COLLECTOR VIZIANAGARAM
November 13, 1985
SREENIVASA DISTILLERIES Vs. S R THYAGARAJAN
November 29, 1985
SRINIVASA REDDY Vs. M/S. I.D.L. CHEMICALS LTD. AND ANOTHER
August 7, 1985
ST SAI SCHOOL AND BABY CARE CENTRE Vs. PREM MELHOTRA
April 12, 1985
STATE Vs. K NARAYAN
February 4, 1985
STATE Vs. SYED BELQUIS SULTANA
April 26, 1985
STATE BANK OF INDIA ELURU Vs. STATE
October 16, 1985
STATE OF ANDHRA PRADESH Vs. VENKATESWARA RAO
September 25, 1985
STATE OF ANDHRA PRADESH Vs. KANNAN NARAYAN
February 4, 1985
STATE S H O VEDULLAPALLI Vs. TIGER NAGESWARA RAO
January 29, 1985
SUMERMAL Vs. PUTTAMREDDY KOTA REDDY
September 25, 1985
SYED ALI Vs. JAMAL SAHEB KALAN
April 15, 1985
SYED MOOSA QUADRI Vs. SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD
November 26, 1985
SYED NOORISHAH Vs. DIRECTOR OF ENFORCEMENT NEW DELHI
July 12, 1985
SYED ZAMIN AII RAZVI Vs. SALEEMUNNISA BEGUM
April 5, 1985
T G THIMMAIAH CHETTY Vs. DIST REGISTRAR KURNOOL
July 5, 1985
T LAKSHMANA REDDY Vs. GOVERNMENT OF INDIA
August 5, 1985
T SATYANARAYANA Vs. LABOUR COURT GUNTUR
February 26, 1985
T. CHANCHAIAH Vs. STATE OF A.P.
July 9, 1985
T. NARASIMHULU Vs. G. LAXMAIAH
July 25, 1985
TAHSILDAR L A O Vs. SURESH BABU
August 9, 1985
THE HIGH COURT OF ANDHRA PRADESH AND ANOTHER Vs. I. ANJANEYULU AND ANOTHER
April 17, 1985
THUMMALAPUDI VENKATA GOPALA RAO Vs. STATE
November 18, 1985
THUPAKULA RAMACHANDRA Vs. STATE OF A P
August 14, 1985
TIRUPATHL SWAMY Vs. A P WAKF BOARD
January 1, 1985
TROPICAL AGRO SYSTEM PVT LTD Vs. STATE OF ANDHRA PRADESH
February 18, 1985
TUMMALA MADHUSUDHANA RAO S O VENKATAKRISHNAIAH Vs. TUMMALA PRAMESLA
October 29, 1985
TURLAPATI MURALIKRISHNA Vs. TURLAPATI HANUMANTHA RAO
February 6, 1985
U FOAM LIMITED Vs. UNION OF INDIA
March 6, 1985
U SESHACHALAM Vs. GOVT OF ANDHRA PRADESH
February 25, 1985
UNITED INDIA F AND G INSURANCE CO LTD Vs. P TRANSPORT CARRIERS
March 21, 1985
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. PITHANI VENKANNA
April 19, 1985
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. PELANIAPPA TRANSPORT CARRIERS
March 21, 1985
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. MOWLI BAI
January 19, 1985
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LTD Vs. SHALK KAMAL BI
June 11, 1985
UNITED INDIA INSURANCE CO LTD Vs. P SEETHAMMA
June 14, 1985
UNITED PIONEER SOCIETY REPT Vs. CHAND BIBI
August 23, 1985
USHANNA Vs. SAMBU GOUD
August 1, 1985
V B SIVALINGAM CHETTIAR Vs. LABOUR OFFICER NELLORE
August 25, 1985
V B SIVALINGAM CHETTIAR MANAGING DIRECTOR ABIRAMI COTTON MILLS Vs. STATE
August 25, 1985
V GOVINDARAJAULU Vs. REGIONAL TRANSPORT OFFICER ANANTAPUR
August 6, 1985
V KRISHNA REDDY Vs. COLLECTOR MAHABOOBNAGAR
April 11, 1985
V MOHAN RANGA RAO Vs. STATE OF ANDHRA PRADESH
July 15, 1985
V. RAMA RAO Vs. K. BALAKOTAIAH
July 30, 1985
VADALI NARASIMHA SASTRY Vs. SAKHINALA SATYANARAYANA
September 20, 1985
VEMULA NANCHARAYYA Vs. OLETI MUTHYALAMMA
October 15, 1985
VENKATA DURGA ALUMINISING WORKS Vs. STATE OF ANDHRA PRADESH
February 20, 1985
VENKATESWARA RAO Vs. VENKAT RAO
February 1, 1985
VENKATESWARA SWAMY VARI DEVASTHANAM VANAPAMULA Vs. V MOHAN RAO
April 16, 1985
VENKATESWARHI Vs. STATE
March 15, 1985
VENKATESWARLU Vs. PITCHAIAH
November 28, 1985
VIJAYANAGARAM NARASIMHA RAO Vs. GHANASHYAM DAS TAPADIA
August 14, 1985
VIJAYANARASIMHA REDDY Vs. JOINT TRANSPORT COMMISSIONER AND SECRETARY STATE TRANSPORT AUTHORITY HIMAYATNAGAR HYDERABAD
February 8, 1985
VISHNUVAJHULA VENKATA SUBRAHMANYAM Vs. STATE
March 8, 1985
YARA SFINIVASA RAO Vs. STATE OF ANDHRA PRADESH
November 5, 1985
YARRAMCHETTI SURYACHANDRA RAO Vs. ANIVELLA VENKATA SATYANARAYANA MURTHY
October 3, 1985
YASEEN FATIMA Vs. RANGANAYAKAMMA
June 22, 1985
YASODAMMA Vs. S ANJAIAH
October 13, 1985
YELISETTY RAMA MOHANA RAO Vs. P VANI RAMANA RAO
July 18, 1985
YERASURI LAKSHMINARAYANA MURTHY Vs. STATE
August 12, 1985
ZAHIDUNNISA BEGUM Vs. SAIB HUSSAIN
April 16, 1985
ZDZIZLAW SKAKUZ Vs. COMMISSIONER OF INCOME TAX
March 19, 1985