Case Index

Title
Date
A M CHAKRABORTY Vs. VED VRAT
October 7, 1985
A P SARTHI Vs. DELHI ADMINISTRATON
September 24, 1985
A R AILAWADI Vs. KRISHNA KOHLI
September 1, 1985
A R MEHTA Vs. DELHI ADMINISTRATION
November 14, 1985
A.R. ALIAWADI Vs. SMT. KRISHNA KOHLI
September 25, 1985
ABDUL HAMEED Vs. STATE (DELHI ADMINISTRATION)
February 11, 1985
ABDUL MOHSIN ALBAHOUTH Vs. STATE OF DELHI
June 17, 1985
ABDUL QADIR Vs. HAMID HUSSAIN
September 18, 1985
ACC BABCOCK LIMITED Vs. STRAW PRODUCTS LIMITED
January 16, 1985
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GENERAL INDUSTRIES CORPORATION
March 18, 1985
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HAMDARD DAWAKHANA WAKF
May 23, 1985
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BHAGWAT TOYS AGENCIES
July 31, 1985
ADESH KUMAR Vs. STATE
April 17, 1985
AJANTA IRON & STEEL CO Vs. UNION OF INDIA
July 24, 1985
AJAY ENTERPRISES PVT LTD Vs. DELHI MUNICIPAL CORPN
March 4, 1985
AJAY INDUSTRIES LIMITED Vs. UNION OF INDIA
April 29, 1985
AJAY KUMAR Vs. STATE
May 22, 1985
AJIT SINGH Vs. DELHI ADMINISTRATION
February 1, 1985
AMAR NATH VAISH Vs. MEWA DEVI
October 4, 1985
AMAR SINGH Vs. ATMA SINGH
August 7, 1985
AMAR SINGH Vs. STATE
January 4, 1985
AMARJIT SINGH AND CO Vs. DELHI ADMINISTRATION
February 15, 1985
AMRIT LAL SETH Vs. UNION OF INDIA
August 2, 1985
ANAND PRAKASH Vs. GANESHI DEVI
May 29, 1985
ANAND RAJ Vs. STATE OF DELHI AND MAHARASHTRA
October 30, 1985
ANANT RAM NANDA Vs. STATE
October 30, 1985
ANGIRA DEVI GUPTA Vs. LAND ACQUISITION COLLECTOR
April 15, 1985
ANGLO DUTCH PAINT COLOUR AND VARNISH WORKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 29, 1985
ANGOORI DEVI Vs. SARDARI LAL
February 22, 1985
ANIL AND CO Vs. AIR INDIA LIMITED
July 18, 1985
ANISA BEGUM Vs. MASOOM ALI
November 8, 1985
ANITA MAHAJAN Vs. DELHI ADMINISTRATION
October 11, 1985
ARJUN KUMAR SINGH Vs. STATE OF DELHI
March 22, 1985
ARUN ASSOCIATES Vs. COMMISSIONER OF SALES TAX
August 16, 1985
ARUN KUMAR Vs. STATE OF DELHI
October 1, 1985
ARVIND BERRY Vs. A P S BINDRA
January 21, 1985
ASHOK GUPTA Vs. SUPERINTENDENT CENTRAL JAIL
May 31, 1985
ASHOK KUMAR Vs. STATE OF DELHI
November 6, 1985
ASHOK KUMAR Vs. STATE DELHI ADMINISTRATION
December 1, 1985
ASHOK KUMAR SAPRA Vs. UNION BANK OF INDIA
November 4, 1985
ASLAM Vs. DELHI ADMINISTRATION
October 3, 1985
ASSOCIATION OF STATE ROAD TRANSPORT UNDERTAKING Vs. ASOCIATION OF STATE ROAD TRANSPORT UNDERTAKING EMPLOYEES UNION
May 30, 1985
ATLAS CYCLE INDUSTRIES LTD Vs. VIKAS CYCLES DELHI
December 12, 1985
ATMA PRAKASH GOEL Vs. LABOUR COURT AND ANOTHER
April 30, 1985
ATMA STEELS PRIVATE LIMITED Vs. HARBIR SINGH
November 1, 1985
ATTAR SINGH ALIAS ATTERE Vs. STATE (DELHI ADMINISTRATION)
March 22, 1985
AUTAR SINGH PAINTAL Vs. IRIS PAINTAL
May 9, 1985
AUTO STEERING INDIA PRIVATE LIMITED IN LIQUIDATION Vs. TOKYO MARINE AND FIRE INDUSTRIES COMPANY LIMITED
May 14, 1985
AVTAR SINGH Vs. STATE OF DELHI
February 14, 1985
B G YADAV Vs. UNION OF INDIA
April 15, 1985
B K ENGINEERING COMPANY Vs. UBHI ENTERPRISES
May 27, 1985
B R CHOPRA Vs. COMMISSIONER OF POLICE
October 18, 1985
B R DEWAN Vs. UNION OF INDIA
March 8, 1985
B R MEHTA VIDYA BHAVAN Vs. DELHI SCHOOL TRIBUNAL
August 1, 1985
BABU RAM SHARMA Vs. UNION OF INDIA
February 19, 1985
BACHAN KAUR Vs. MUNICIPAL CORPORATION OF DELHI
May 21, 1985
BADRI DASS JAIN Vs. A G F R AND S CONSUMERS CO OPERATIVE STORES LIMITED
April 9, 1985
BADRI PERSHAD Vs. MOOL CHAND
November 7, 1985
BALDEV RAJ Vs. VEENA CHANDYOKA
February 12, 1985
BALHAR SINGH Vs. GOVERDHAN DASS
February 11, 1985
BALIGUR REHMAN Vs. UNION OF INDIA
August 12, 1985
BALJIT SINGH FOOD INSPECTOR Vs. STATE
October 7, 1985
BALWANT SINGH Vs. STATE
December 1, 1985
BEHARI LAL Vs. STATE
May 22, 1985
BERMALT (INDIA) PRIVATE LIMITED, GURGAON Vs. GOVERNMENT OF INDIA AND OTHERS
July 11, 1985
BHAGAT RAM Vs. UNION OF INDIA
January 27, 1985
BHAGWAN P SAJNANI Vs. RANBIR SINGH
July 12, 1985
BHAGWAN SINGH Vs. SULTAN KHAN
July 10, 1985
BHAGWANT SINGH Vs. MOHAN LAL
October 17, 1985
BHANWAR SINGH Vs. ULTAN KHAN
July 10, 1985
BHARAT BHUSHAN Vs. STATE
December 9, 1985
BHARAT NIDHI LIMITED Vs. SHITAL PRASAD JAIN
February 1, 1985
BHAVI RAM Vs. STATE
December 13, 1985
BHUPENDER PARKASH Vs. STATE
January 25, 1985
BHUPINDER SINGH Vs. APPELLAT OFFICER NEW DELHI
January 3, 1985
BHUPINDER SINGH Vs. UNION OF INDIA
August 6, 1985
BHUPINDER SINGH Vs. STATE
August 19, 1985
BHUSHAN INDUSTRISE CO PRIVATE LIMITED Vs. HARPAESHAD AND COMPANY LIMITED
May 2, 1985
BIHARI LAL Vs. PUSHPA DEVI
May 28, 1985
BINDRA BUILDERS Vs. DELHI DEVELOPMENT AUTHORITY
May 7, 1985
BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED Vs. DELHI ELECTRICITY SUPPLY UNDERTAKING
March 5, 1985
BISHAMBER NATH RAM SARUP Vs. COMMISSIONER OF INCOME TAX
July 15, 1985
BISHNOO Vs. GAON SABHA SOONGARPUR
December 3, 1985
BISMILLA JAN Vs. JAIN TRACTORS AND AUTO SPARE
February 20, 1985
BRAHAM DUTT Vs. DELHI ADMINISTRATION AND OTHERS
April 23, 1985
BRIJ NANDAN PERSHAD YAJURVEDI Vs. STATE OF DELHI
October 7, 1985
BUDH SINGH Vs. STATE
August 2, 1985
C L NAGPAL Vs. DHARAM PAL SINGH
January 7, 1985
C O S I D INC Vs. STEEL AUTHORITY OF INDIA
July 12, 1985
C. K. GUPTA Vs. BALJEET SINGH SOOD
October 16, 1985
C. S. MAURYA Vs. UNION OF INDIA AND OTHERS
May 31, 1985
C.M. MEHTA Vs. M.P. BHALLA
March 29, 1985
CAMLIN PRIVATE LIMITED Vs. NATIONAL PENCIL INDUSTRIES
November 7, 1985
CAPT RAM KUMAR Vs. CHIEF OF ARMY STAFF
April 19, 1985
CASTROL LIMITED Vs. VIMLA LUMBA
March 28, 1985
CEMENT DISTRIBUTORS LTD Vs. COMMISSIONER OF INCOME TAX
July 12, 1985
CHADHA OIL CO Vs. RADHEY SHYAM BRAHMCHARI
December 13, 1985
CHAND Vs. STATE
May 24, 1985
CHANDER HAAS Vs. STATE OF DELHI
August 20, 1985
CHANDER KANTA Vs. MUNICIPAL CORPORATION OF DELHI
May 8, 1985
CHANDERWATI Vs. UNIVERSAL FIRE AND GENERAL INSURANCE COMPANY
May 9, 1985
CHANDRA RADIO HOUSE Vs. UNION OF INDIA
July 17, 1985
CHARANJIT LAL Vs. STATE
February 12, 1985
CHARLES GURMUKH SOBHRAJ Vs. UNION OF INDIA
December 12, 1985
CHATTAR SINGH Vs. STATE
February 7, 1985
CHIRANJIT LAL Vs. MAN BHAUTI
March 19, 1985
COMMERCIAL REFRIGERATION CORPORATION Vs. UNION OF INDIA
July 24, 1985
COMMISSIONER OF GIFT TAX Vs. HARINDER SINGH AND VIRINDER SINGH
May 10, 1985
COMMISSIONER OF INCOME TAX Vs. ALL INDIA FILMS CORPORATION LIMITED
May 9, 1985
COMMISSIONER OF INCOME TAX Vs. DELHI GYMKHANA CLUB LIMITED
April 29, 1985
COMMISSIONER OF INCOME TAX Vs. C P MODI AND SONS
May 22, 1985
COMMISSIONER OF INCOME TAX Vs. DALMIA R DECD
March 18, 1985
COMMISSIONER OF INCOME TAX Vs. DALMIA DAIRY INDUSTRIES LIMITED
March 20, 1985
COMMISSIONER OF INCOME TAX Vs. ARUN MEHRA
March 14, 1985
COMMISSIONER OF INCOME TAX Vs. URMILLA BANSI DHAR FOUNDATION TRUST
March 28, 1985
COMMISSIONER OF INCOME TAX Vs. ISHWAR DASS SHARMA
March 22, 1985
COMMISSIONER OF INCOME TAX Vs. EAGLE THEATRES
April 23, 1985
COMMISSIONER OF INCOME TAX Vs. OLD VILLAGE INDUSTRIES PRIVATE LIMITED
February 20, 1985
COMMISSIONER OF INCOME TAX Vs. JAGDAMBA CHARITY TRUST
March 6, 1985
COMMISSIONER OF INCOME TAX Vs. MAHALAXMI SUGAR MILLS COMPANY LIMITED
January 10, 1985
COMMISSIONER OF INCOME TAX Vs. RAM LAL MANOHAR LAL
February 1, 1985
COMMISSIONER OF INCOME TAX Vs. RAM MEMORIAL FOUNDATION
January 17, 1985
COMMISSIONER OF INCOME TAX Vs. RENU KHANNA SMT
August 16, 1985
COMMISSIONER OF INCOME TAX Vs. MINOCHA BROTHERS PRIVATE LIMITED
August 9, 1985
COMMISSIONER OF INCOME TAX Vs. SHANTA ELECTRICAL INDUSTRIES
September 9, 1985
COMMISSIONER OF INCOME TAX Vs. BHAI SUNDER DASS AND SONS PRIVATE LIMITED
May 28, 1985
COMMISSIONER OF INCOME TAX Vs. KOHLI W L AND CO
May 28, 1985
COMMISSIONER OF INCOME TAX Vs. PREM SINGH AND CO
July 9, 1985
COMMISSIONER OF INCOME TAX Vs. AMMONIA SUPPLIES CORPORATION
October 25, 1985
COMMISSIONER OF INCOME TAX COMMISSIONER OF WEALTH TAX Vs. RAVINDRA TUBE LIMITED
October 9, 1985
COMMISSIONER OF SALES TAX Vs. SIEMENS INDIA LIMITED
May 24, 1985
COMMISSIONER OF WEALTH TAX Vs. GUN NIDHI DALMIA
August 1, 1985
COURT ON ITS OWN MOTION Vs. STATE DELHI ADMN
March 28, 1985
COURT ON ITS OWN MOTION Vs. STATE AND JAI BHAGWAN
March 29, 1985
COURT ON ITS OWN MOTION Vs. YOGESH SHARMA
December 13, 1985
D L F UNITED PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2
May 29, 1985
D.L.F. UNIVERSAL LTD., NEW DELHI AND OTHERS Vs. ARJAN SINGH AND OTHERS
December 13, 1985
DALIP KUMAR Vs. STATE
March 6, 1985
DALJIT SAWHNEY Vs. JAGTAR SINGH
May 22, 1985
DARSHAN LAL Vs. UNION OF INDIA
October 18, 1985
DARSHAN LAL Vs. STATE
September 11, 1985
DARYA DATTA CHAWLA Vs. UNION OF INDIA
December 13, 1985
DARYAO SINGH Vs. STATE OF DELHI
May 7, 1985
DASSMAL RAM LABHAYA Vs. MAHABIR SINGH FINANCIAL COMMISSIONER
January 7, 1985
DEEN DAYAL DIDWANIA Vs. UNION OF INDIA
May 7, 1985
DEEN DAYAL GOYAL Vs. INCOME TAX APPELLATE TRIBUNAL
December 12, 1985
DEEP CHAND Vs. STATE DELHI ADMINISTRATION
October 1, 1985
DELHI ADMINISTRATION Vs. OM PRAKASH VERMA
October 11, 1985
DELHI ADMINISTRATION Vs. PURAN LAL AHUJA
August 29, 1985
DELHI ADMINISTRATION Vs. STANDARD RESTAURANT
January 30, 1985
DELHI BOTTLING CO PVT LTD Vs. C B FOR P AND C OF WATER POLLUTION
August 7, 1985
DELHI BOX CO Vs. MUNSHI LAL ABHINANDAN KUMAR
May 21, 1985
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 29, 1985
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 16, 1985
DELHI DEVELOPMENT AUTHORITY Vs. NEW FRIENDS CO OP HOUSING BUILDING SOCIETY
March 11, 1985
DELHI FLOUR MILLS COMPANY LIMITED Vs. COMMOSSIONER OF FOOD AND SUPPLIES DELHI
March 5, 1985
DELHI TRANSPORT CORPORATION Vs. SHARDA VASUDEV
July 12, 1985
DELHI TRANSPORT CORPORATION Vs. KANTA JOLLY
August 6, 1985
DELHI TRANSPORT CORPORATION, NEW DELHI Vs. DAL CHAND AND ANOTHER
July 11, 1985
DES RAJ Vs. NOOR KHAN
February 26, 1985
DEV DARSHAN DHOOP INDUSTRIES Vs. JETHA NAND
October 14, 1985
DEVI DAS Vs. UNION OF INDIA
May 3, 1985
DHAMPUR SUGAR MILLS LIMITED Vs. UNION OF INDIA
January 4, 1985
DHARAM Vs. ROOP RAM
September 23, 1985
DHARAM RAJ Vs. STATE DELHI ADMINISTRATION
May 24, 1985
DHARAMVIR Vs. STATE
April 29, 1985
DHARAMVIR Vs. STATE
September 6, 1985
DIWAN CHAND KAPOOR Vs. NEW RIALTO CINEMA PRIVATE LIMITED
May 16, 1985
DLF UNIVERSAL LIMITED Vs. ARJUN SINGH
December 13, 1985
DOOR APARTMENT PRIVATE LIMITED Vs. UNION OF INDIA
January 18, 1985
DURGA TRADERS Vs. UNION OF INDIA
October 10, 1985
DURGESH KUMAR AHUJA Vs. VINEET KHURANA
February 25, 1985
E M AND E M ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
March 8, 1985
E MOHAN Vs. STATE OF DELHI
January 24, 1985
EAST INDIA COTTON MANUFACTURING COMPANY LIMITED Vs. S P GUPTA
February 20, 1985
EAST INDIA HAT CO Vs. PRAKASH ROADLINES PRIVATE LIMITED
November 25, 1985
ELECTRIC CORPORATION AND EQUIPMENT COMPANY LIMITED Vs. NATIONAL THERMAL POWER CORPORATION LIMITED
May 14, 1985
ELLORA LABOUR CO OPERATIVE CONSTRUCTION SOCIETY LIMITED Vs. GURJIT SINGH CHEEMA
December 17, 1985
ELOFOC INDUSTRIES INDIA Vs. STEEL BIRD INDUSTRIES
March 4, 1985
EM AND EM ASSOCIATES Vs. DELHI DEVELOPMENT AUTHORITY
January 11, 1985
EMPLOYEES STATE INSURANCE CORPORATION Vs. FAQIR CHAND
May 13, 1985
ESCORTS LTD. Vs. S. NANAK SINGH (DECEASED) THROUGH HIS L.RS.
March 21, 1985
ESHA GHOSHAL Vs. UNION OF INDIA
July 12, 1985
ESSEX FARMS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
May 10, 1985
EX-LT. COL. KRISHAN SINGH Vs. UNION OF INDIA
December 25, 1985
FAIR DEAL CORPORATION PRIVATE LIMITED Vs. VIJAY PHARMACEUTICALS
May 3, 1985
FAIRDEAL CORPORATION PVT LTD Vs. VIJAY PHARMACEUTICALS
January 30, 1985
FILMISTAN DISTRIBUTORS Vs. POOJA MOVIES
March 4, 1985
FORT WILLIAM COMPANY LIMITED Vs. UNION OF INDIA
November 20, 1985
FRANK BEATON Vs. COMMISSIONER OF INCOME TAX
May 10, 1985
FRED HAUSMANN AG Vs. BIO-SOLAR P. LTD.
August 29, 1985
G K CHUGANI Vs. DHANWANTI
July 17, 1985
GAJ RAJ SINGH Vs. STATE OF DELHI
January 24, 1985
GANESH FLOUR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 3, 1985
GANESH ROLLING MILLS Vs. UNION OF INDIA
May 23, 1985
GANGA BISHAN Vs. STATE
October 30, 1985
GANGA DEVI Vs. STATE DELHI ADMINISTRATION
February 28, 1985
GANGA DUTT Vs. SANTOSH
April 26, 1985
GANGA PRASHAD GUPTA AND SONS Vs. S C GUDIMANI
August 14, 1985
GANGADHAR NARSINGDAS AGARWAL Vs. UNION OF INDIA AND OTHERS
March 20, 1985
GARIB-ULLA Vs. STATE OF DELHI
August 5, 1985
GAUTAM ELECTRICALS CO PRIVATE LIMITED Vs. SETH AND SONS PRIVATE LIMITED
May 16, 1985
GAY ELECTRONICS Vs. KARNAL CCC STORIES
March 25, 1985
GHAZIABAD ENGINEERING COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
January 2, 1985
GIAN CHAND Vs. STATE
April 25, 1985
GIAN CHAND RAMJI DAS Vs. SALES TAX OFFICER WARD NO 33 NEW DELHI
March 29, 1985
GITA MASAND Vs. NARAIN DASS
February 5, 1985
GLOBE FINANCE Vs. RADHAKISHAN
May 14, 1985
GLOBE SUPER PARTS Vs. BLUE SUPER FLAME INDUSTRIES
November 7, 1985
GOBIND RAM AND ANOTHER Vs. UNION OF INDIA AND OTHERS
January 7, 1985
GOODWILL INDIA LIMITED Vs. TIRLOCHAN SINGH
September 24, 1985
GOODWILL REFRIGERATION AND SPARE PARTS SUPPLY CO Vs. SALES TAX OFFICER
July 19, 1985
GORE LAL Vs. SANTOSH
January 10, 1985
GRAFIK INDIA Vs. COMMISSIONER OF INCOME TAX
July 10, 1985
GULZAR SINGH Vs. SIRI CHAND GUPTA
September 24, 1985
GUPTA TRADING CO Vs. DELHI ADMINISTRATION
September 20, 1985
GURDEEP BAGGA Vs. STATE
October 11, 1985
GURJEET KAUR AND SURJEET KAUR Vs. STATE OF DELHI
November 21, 1985
GURMIT KAUR Vs. BHIM SINGH
April 24, 1985
H K S MALIK Vs. S N GUPTA CONSTRUCTION COMPANY
August 13, 1985
H L SHARMA Vs. UNION OF INDIA
October 9, 1985
H M DAYAL AND CO Vs. RAM NATH CHITKARA
February 25, 1985
H R SAINI Vs. DELHI ADMINISTRATION
April 12, 1985
H. C. GULATI Vs. UNION OF INDIA AND OTHERS
July 22, 1985
H.L. SHARMA AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 13, 1985
HANS KUMAR Vs. M/S. MADRAS RUBBER FACTORY
November 26, 1985
HARBANS LAL Vs. SAROJ KHANNA
August 2, 1985
HARBANS LAL BAHL Vs. M.C.D.
July 10, 1985
HARBANS SINGH Vs. STATE OF DELHI
February 7, 1985
HARBHAJAN DASS Vs. STATE
January 30, 1985
HARI KISHAN Vs. PREM NARAIN
May 8, 1985
HARI SHANKAR Vs. STATE
April 17, 1985
HARISH CHAND VERMA Vs. UNION OF INDIA
October 16, 1985
HARISH KHERA Vs. ADMINISTRATOR, UNION TERRITORY OF DELHI, DELHI ADMINISTRATION, DELHI AND OTHERS
February 7, 1985
HARNAM SINGH Vs. CHUNI LAL
November 7, 1985
HARYANA ICE FACTORY Vs. MUNICIPAL CORPORATION OF DELHI
March 15, 1985
HAZARA SINGH Vs. P L JOSEPH
May 24, 1985
HEMINDER SINGH BISHT Vs. DELHI DEVELOPMENT AUTHORITY
April 19, 1985
HINDUSTAN COMPUTERS LIMITED Vs. KAUSHLAYA RANI
September 6, 1985
HINDUSTAN COPPER LIMITED Vs. COMMISSIONER REVISION APPLICATIONS GOVERNMENT OF INDIA
April 17, 1985
HINDUSTAN EVEREST TOOLS LIMITED Vs. SHAKTI KUMAR
October 10, 1985
HINDUSTAN METAL WORKS Vs. KULDEEP SINGH AND UNION OF INDIA
May 14, 1985
HIRA NAND G. MASSAND Vs. R.R. GULRAJANI
July 11, 1985
HIRO DEVI Vs. PREM SINGH
August 22, 1985
HYDERABAD ALIWYN METAL WORKS Vs. RAMJAS FOUNDATION
January 23, 1985
INDER KAUR Vs. STATE
October 10, 1985
INDER MOHAN TIWARI Vs. MANJU TIWARI
March 29, 1985
INDERJIT Vs. STATE
April 18, 1985
INDUSTRIAL AND MINING EQUIPMENT CO PRIVATE LIMITED DELHI Vs. N L KANODIA AND
March 14, 1985
INTERNATIONAL AIR TRANSPORT ASSOCIATION Vs. AZIZ FATIMA HASNAIN
April 10, 1985
ISHAQ Vs. STATE OF DELHI
July 9, 1985
ISLAMUDDIN Vs. STATE
August 22, 1985
J K JAIN Vs. STATE
February 26, 1985
J P GUPTA Vs. MUNICIPAL CORPORATION OF DELHI
July 12, 1985
J R ANAND DEPUTY GENERAL MANAGER TRAFIC Vs. DELHI TRANSPORT CORPORATION
February 13, 1985
J S KAPOOR Vs. UNION OF INDIA
May 29, 1985
J S KAPUR Vs. UNION OF INDIA
January 25, 1985
JAGAN NATH Vs. STATE
July 18, 1985
JAGAT NARAIN Vs. STATE
January 9, 1985
JAGDISH Vs. STATE
February 25, 1985
JAGDISH MAUR Vs. STATE
August 20, 1985
JAI BHAGWAN Vs. STATE
September 6, 1985
JAI BHAGWAN Vs. STATE
March 5, 1985
JAI NARAIN Vs. DELHI ADMINISTRATION
May 31, 1985
JAINUDIN KABIR Vs. UNION OF INDIA
March 21, 1985
JAMES FRANCIS DILLON Vs. HOLY CROSS SOCIAL SERVICE CENTRE
January 17, 1985
JAMIA MILIA ISLAMIA Vs. STATE
January 1, 1985
JANAK MATHURADAS Vs. UNION OF INDIA
July 15, 1985
JANG BAHADUR SYAL Vs. MUKTA SYAL
December 11, 1985
JAWAHAR LAL WADHWA Vs. HARIPRADA CHAKRABORTY
April 30, 1985
JAWAHAR SINGH Vs. STATE
August 6, 1985
JITENDER KUMAR JAUHAR Vs. KRISHAN CHOPRA
December 19, 1985
JIVRAM RAMCHAND FEGADE GROUP Vs. T UDHA RAM FRUIT CO
October 30, 1985
JIYAJEERAO COTTON MILLS LTD. AND OTHERS Vs. DEPUTY SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF LAW, JUSTICE AND COMPANY AFFAIRS, AND OTHERS
August 9, 1985
JOGINDER KUMAR MIDHA Vs. USHA RANI
July 19, 1985
JOGINDER SINGH Vs. NIRMAL NAINI MEHRA
September 3, 1985
JOGINDER SINGH Vs. UMA VATI
May 31, 1985
JUGAL KISHORE VATS Vs. SARITA SHARMA
November 8, 1985
JYOTI SARUP MANOCHA Vs. LALITA MANOCHA
April 19, 1985
K G KHOSLA COMPRESSORS PRIVATE LIMITED Vs. KHOSLA EXTRAKTING LIMITED
June 19, 1985
K L BHAGI Vs. DELHI DEVELOPMENT AUTHORITY
January 16, 1985
K L DHALL Vs. B P DUTTA
January 29, 1985
K N JOSHI UT DIRECTOR PFA DELHI ADMN DELHI Vs. DAYALA RAM
August 16, 1985
K R PURI Vs. NEW DELHI MUNICIPAL COMMITTEE
August 26, 1985
K RAJENDRAN NAIR Vs. UNION OF INDIA
October 14, 1985
K V KATHRANI Vs. DELHI ADMINISTRATION
March 9, 1985
KAILASH CHAND Vs. STATE
September 2, 1985
KAILASH LAMBA Vs. COMMISSIONER OF INCOME TAX
May 6, 1985
KALICHARAN AND CO Vs. STATE OF UTTAR PRADESH
February 20, 1985
KALOO Vs. ANAND PRAKASH
April 10, 1985
KAMAL KISHORE BINAL Vs. AVINASH NAYYAR
December 19, 1985
KAMAL SONS Vs. SALES TAX OFFICER
January 15, 1985
KAMALA CHUGANI Vs. DHANWANTI
October 25, 1985
KAMLA DEVI Vs. SUPERINTENDENT CENTRAL JAIL DELHI
February 12, 1985
KANTA Vs. STATE
April 22, 1985
KAPTANS ENTERPRISES Vs. UNION OF INDIA
November 19, 1985
KAPUR SONS AND CO Vs. COMMISSIONER OF INCOME TAX
May 10, 1985
KARAM CHAND THAPAR AND BROS COAL SALES LIMITED Vs. PREM KUMAR KHULLAR
May 3, 1985
KARTAR KAUR Vs. MUNICIPAL CORPORATION OF DELHI
September 5, 1985
KASHMERE GATE TAXI STAND OPERATORS AND DRIVERS ASSOCIATION (REGD) Vs. YOUNG BLOOD ASSOCIATION AND OTHERS
July 10, 1985
KAVAL RESDIP SINGH Vs. TIME ELECTRONICS PRIVATE LIMITED
January 1, 1985
KELA DEVI Vs. RAM CHAND
May 9, 1985
KELA DEVI Vs. RAM CHAND
December 11, 1985
KELA DEVI AND ORS. Vs. BALWANT SINGH AND ORS.
July 18, 1985
KENNETH SOLOMON Vs. DAN SINGH BAWA
April 22, 1985
KISHAN LAL Vs. STATE
November 19, 1985
KISHAN SINGH Vs. STATE OF DELHI
May 2, 1985
KISHORE GIDWANEY Vs. STATE
May 31, 1985
KOLHAPUR CANE SUGAR WORKS LTD AND ANOTHER Vs. UNION OF INDIA AND OTHERS
November 19, 1985
KRISHAN KUMAR JAGGIA Vs. JAG MOHAN BHARDWAJ
May 15, 1985
KRISHNA BUS SERVICE PVT LTD Vs. DELHI ADMINISTRATION
March 20, 1985
KRISLON TEXTURISERS PVT LTD Vs. UNION OF INDIA AND OTHERS
January 14, 1985
KULDEEP SINGH Vs. UNION OF INDIA
May 16, 1985
KULDIP SINGH Vs. CHARAN SINGH
March 28, 1985
KULDIP SINGH Vs. STATE OF DELHI
October 4, 1985
KUMARI T VARALAKSHMI Vs. UNION OF INDIA
September 10, 1985
KUNDAN LAL AND SONS Vs. COMMISSIONER OF INCOME TAX
April 10, 1985
L PALLEY RAM Vs. P K JANARDHAN
May 9, 1985
LAL CHAND MADHAV DAS Vs. UNION OF INDIA
May 17, 1985
LALSON MACHINES Vs. SACHAR E AND M STORES
December 20, 1985
LAXMI NARAIN Vs. STATE OF DELHI
February 19, 1985
LEELA DEVI Vs. STATE
May 2, 1985
LIFE INSURANCE CORPORATION Vs. SHAM SURAT SINGH
November 29, 1985
LOOMBA Vs. MUNICIPAL CORPORATION OF DELHI
March 28, 1985
LOV RAJ KUMAR Vs. MAJOR DAYA SHANKAR
September 23, 1985
LT COL B M SARIN (RETD) Vs. V.N. SARIN AND CO. (P) LTD.
December 20, 1985
LT COL N C RASTOGI Vs. UNION OF INDIA
May 21, 1985
LT COL R K JAIN Vs. S K MEHTA
November 5, 1985
M C D Vs. NAND KISHORE
February 22, 1985
M C D Vs. MANOHAR LAL
February 21, 1985
M C D Vs. PARKASH CHAND & OTHER
February 11, 1985
M L GULATI Vs. J L BIRMANI
July 26, 1985
M PARKASH Vs. STATE
November 25, 1985
M R SAINI Vs. UNION OF INDIA
May 22, 1985
M T R POWER Vs. R K GUPTA
August 26, 1985
M.B. SINGH Vs. VIDYA BHUSHAN KHANNA
October 16, 1985
M/S. VIKASH AGENCIES PVT. LTD. Vs. MUNICIPAL CORPORATION OF DELHI AND OTHERS
October 25, 1985
MADAN MOHAN LAL SHRIRAM PRIVATE LIMITED Vs. NARESH CHAND JAIN
November 20, 1985
MADAN MUKESH Vs. UNION OF INDIA
December 18, 1985
MAGNUM FILMS Vs. GOLCHA PROPERTIES
August 23, 1985
MAHARAJA EXPORTS Vs. APPAREL EXPORT PROMOTION COUNCIL
February 13, 1985
MAHINDER PAL SINGH Vs. MIRAN GUPTA
January 28, 1985
MAHIPALPUR CO OP SOCIETY LTD Vs. PRABHATI
October 4, 1985
MALWA SUGAR MILLS CO LTD Vs. UNION OF INDIA
July 25, 1985
MAM CHAND Vs. COMMISSIONER OF POLICE
March 11, 1985
MANAGEMENT OF DTC Vs. BIR SINGH
December 20, 1985
MANAGEMENT OF HIMALAYA EMBROIDERY MILLS Vs. TARSEEM LAL
January 31, 1985
MANAGEMENT OF NEW DELHI TUBERCULOSIS CENTRE Vs. LT GOVERNOR OF DELHI
April 18, 1985
MANAGEMENT OF SYLVANIA AND LAXMAN LTD Vs. LT GOVERNOR
February 12, 1985
MANJU SINGH Vs. AJAY BIR SINGH
February 28, 1985
MANJULABEN MUICHAND SHAH Vs. UNION OF INDIA
January 14, 1985
MANOHAR LAL BHATIA Vs. UNION OF INDIA
June 11, 1985
MANOHAR SINGH Vs. UNION OF INDIA
February 20, 1985
MASTER VIBHU KAPOOR Vs. COUNCIL OF INDIAN SCHOOL CERTIFICATE EXAMINATION
February 15, 1985
MATA DIN Vs. RAM BABU
July 17, 1985
MAYA SETH Vs. BALRAM
July 9, 1985
MAYOR BROTHERS Vs. VIJAY INDUSTRIES
July 9, 1985
MEERA BAI Vs. RAJINDER KUMAR SOBTI
May 2, 1985
MEHAR SINGH Vs. APPELLATE BOARD FOREIGN EXCHANGE
September 18, 1985
MESSRS FILMISTAN DISTRIBUTORS INDIA PRIVATE LIMITED Vs. MESSRS POOJA MOVIES AND OTHERS
March 4, 1985
METHA TEJA SINGH CO Vs. EXE ENGR CPWD
May 2, 1985
MODI ARC ELECTRODES CO Vs. MODI WELDING ELECTRODES PRIVATE LIMITED
March 13, 1985
MODI PRINTS AND VARNISH WORKS Vs. UNION OF INDIA
April 11, 1985
MOHAMED HANIF ABDUL HAMID SHAIKH Vs. UNION OF INDIA AND OTHERS
January 2, 1985
MOHAN LAL Vs. SOHAN LAL BAHL
February 14, 1985
MOHD HUSSAIN IBRAHIM BACHU BAFAN Vs. UNION OF INDIA
July 31, 1985
MUNICIPAL CORPORATION OF DELHI Vs. MARVI BAI
July 29, 1985
MUNICIPAL CORPORATION OF DELHI Vs. MURARI LAL
July 29, 1985
MUNICIPAL CORPORATION OF DELHI Vs. MADAN LAL
July 15, 1985
MUNICIPAL CORPORATION OF DELHI Vs. PADMA DEVI
August 14, 1985
MUNICIPAL CORPORATION OF DELHI Vs. V T NARESH
August 14, 1985
MUNICIPAL CORPORATION OF DELHI Vs. SUMAN CHOPRA
August 6, 1985
MUNICIPAL CORPORATION OF DELHI Vs. BANARSILAL UPPAL
January 4, 1985
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. KEWAL KRISHAN BHATIA AND OTHERS
July 12, 1985
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. INDER SEN MITTAL
July 12, 1985
MUNICIPAL CORPORATION OF INDIA Vs. RAM DASS
September 23, 1985
MUNNI DEVI Vs. MUNICIPAL CORPORATION OF DELHI
August 29, 1985
N N KASHYAP Vs. RATTI RAM
July 11, 1985
N S JAIN Vs. SUPDT CENTRAL JAIL
July 22, 1985
N.S. JAIN Vs. DELHI ADMINISTRATION
July 22, 1985
NARAIN SINGH Vs. STATE DELHI ADMINISTRATION
December 13, 1985
NARESH CHANDER Vs. HINDUSTAN INSECTISIDES LIMITED
February 22, 1985
NARESH CHANDER AND OTHERS Vs. HINDUSTAN INSECTICIDES, LTD.
February 2, 1985
NARINDER SINGH Vs. UNION OF INDIA
December 4, 1985
NATIONAL COUNCIL OF APPLIED ECONOMIC RESEARCH Vs. DELHI ADMINISTRATION
December 13, 1985
NAWAB BASHAR-UD-DIN Vs. MIRZA AHMED BEG
January 16, 1985
NAWAB BASHIRUDIN Vs. MIRZA AHMED BEG
April 10, 1985
NAWAB KHAN Vs. VIDYA WANTI
October 25, 1985
NET RAM Vs. BEANTSINGH
May 23, 1985
NEW DELHI MUNICIPAL COMMITTEE Vs. MADHUSUDAN DASHMANA
September 19, 1985
NISHA TEA COMPANY Vs. STATE
January 11, 1985
NITCO ROADWAYS PRIVATE LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
January 21, 1985
NOOR HASSAN Vs. ABDUL HAMID ALIAS MEDO
March 22, 1985
NU LOOK P LIMITED Vs. COMMISSIONER OF INCOME TAX
May 10, 1985
O P BHARGAVA Vs. STATE
July 1, 1985
O P MEHTA Vs. SAROJ MEHTA
September 3, 1985
OM PARKASH Vs. STATE
April 11, 1985
OM PARKASH KUKREJA Vs. STATE
September 12, 1985
OM PARKESH Vs. UNION OF INDIA
January 25, 1985
ONKAR NATH Vs. RAM NATH
January 17, 1985
ONKAR TRAVELS Vs. NEW DELHI MUNICIPAL CORPORATION
January 23, 1985
ORIENTAL INSURANCE COMPANY LIMITED Vs. KAVITA TARA
May 13, 1985
OSBORNE LEWIS JORDAN Vs. PHYLIS SYLVIA JORDAN
May 23, 1985
OVERSEAS EMPLOYMENT CONSULTANTS Vs. A.S. BAKSHI
November 4, 1985
P MOIDU HAJI Vs. UNION OF INDIA
May 28, 1985
P.N. VAID Vs. MUNICIPAL CORPORATION OF DELHI AND ANR.
May 6, 1985
PAL JAIN Vs. MULAKH RAJ
May 24, 1985
PAL RAM PAL Vs. SANTOSH RAMPAL
April 10, 1985
PAL SINGH Vs. RAJINDER MOHAN
May 28, 1985
PANNA LAL Vs. STATE
July 31, 1985
PARAS RAM HARNAND RAI Vs. OM PARKASH
May 6, 1985
PARDUMAN KUMAR SEHGAL Vs. GULSHAN MALHOTRA
January 4, 1985
PARKASH CHANDER MANCHANDA Vs. N V SUNDRA RAMAN
October 1, 1985
PARKASH KAUR Vs. MUNICIPAL CORPORATION OF DELHI
May 23, 1985
PARMATMA LAL Vs. STATE OF DELHI
February 14, 1985
PARMESHWARI LAL Vs. STATE
December 19, 1985
PEOPLES UNION FOR DEMOCRATIC RIGHTS Vs. MINISTRY OF HOME AFFAIRS
March 11, 1985
PETER SAMUEL WALLACE Vs. ASSISTANT DIRECTOR OF ENFORCEMENT
October 3, 1985
PHILIP MORRIS BELGIUM S A Vs. GOLDEN TOBACO COMPANY LIMITED
June 3, 1985
PIAR CHAND Vs. SUBHASH CHANDER
May 9, 1985
PIONEER ENGINEERING CO Vs. D H MACHINE TOOLS
May 8, 1985
PONISH SIVA Vs. UNION OF INDIA
March 18, 1985
PRABHATI LAL Vs. GURMULDL SINGH
November 1, 1985
PRABHU CHAUDHARY Vs. SHRI HIRA LAL KAPOOR
December 11, 1985
PRABHU DAYAL Vs. STATE
October 17, 1985
PRADEEP KUMAR Vs. RANJIT KAUR
October 11, 1985
PRAMOD KUMAR MITTAL Vs. NIRANJAN KUMAR MITTAL
July 9, 1985
PRAN NATH KAUSHAK Vs. RAJINDER NATH KAUSHAK
February 19, 1985
PREM CHAND Vs. STATE OF DELHI
February 19, 1985
PREM CHAND Vs. STATE OF DELHI
April 7, 1985
PREM CHAND Vs. STATE
April 9, 1985
PREM CHAND SHARMA Vs. STATE
January 10, 1985
PREM PAL @ PREMI Vs. STATE (DELHI)
January 28, 1985
PREM SAROOP CHOPRA Vs. SHRI SOM NATH BHATIA AND ORS.
January 29, 1985
PREM SEHGAL Vs. DIRECTOR OF EDUCATION
July 19, 1985
PREM VATI Vs. NIRMAL JAIN
November 29, 1985
PRITAM SINGH Vs. NARINDER KAUR SMT
February 22, 1985
PUNEET PLASTIC INDUSTRIES Vs. RAWAT HOSTIERY
February 4, 1985
PUNJ SONS PRIVATE LIMITED Vs. UNION OF INDIA
March 4, 1985
PURI CONSTRUCTION PRIVATE LIMITED Vs. UNION OF INDIA
September 25, 1985
PURNA NAND Vs. STATE
November 6, 1985
PURNI DEVI Vs. TARA CHAND
August 2, 1985
PURSHOTAM SINGH Vs. STATE
November 15, 1985
PUSHPA DEVI Vs. BEHARI LAL
May 28, 1985
PUSHPA RANI NANDA Vs. KHEM RAJ LOONBA
April 16, 1985
PUSHPAWATI Vs. STATE
September 20, 1985
R L GUPTA Vs. UNION OF INDIA
August 1, 1985
R L TRADERS Vs. UNION OF INDIA
July 22, 1985
R N GUJARAL Vs. RAM RANG BATRA
September 10, 1985
R P SACHDEVA DECEASED LR Vs. STATE
February 27, 1985
R S AVTAR SINGH AND CO Vs. BHARAT HEAVY ELECTRICAL LIMITED
May 31, 1985
R.S. BHALLA Vs. S. ASSA SINGH
February 6, 1985
RADHA RAMAN Vs. STATE
December 10, 1985
RADHEY SHYAM Vs. SUNDER DASS
November 7, 1985
RAFI Vs. UNION OF INDIA
July 17, 1985
RAGHUBHAR DAYAL Vs. VAID PREM SAGAR AGGARWAL
July 22, 1985
RAGHUNANDAN SARAN ASHOK SARAN Vs. AMRIT LAL CHOPRA
September 18, 1985
RAJ BALA Vs. KRISHAN AVTAR KAUSHIK
January 7, 1985
RAJ KUMAR Vs. MINISTRY OF FINANCE
January 23, 1985
RAJ TRADING CORPORATION Vs. UNION OF INDIA
January 29, 1985
RAJ VIRENDRA SINGH Vs. VIRENDRA SINGH
August 13, 1985
RAJA RAM Vs. STATE
January 10, 1985
RAJASTHAN GOLDEN TRANSPORT CO (PVT ) LTD Vs. AVON FOOTWEAR INDUSTRIES (PVT ) LTD
November 11, 1985
RAJASTHAN GOLDEN TRANSPORT COMPANY PVT LTD Vs. AVON FOOTWEAR INDUSTRIES PRIVATE LIMITED
November 8, 1985
RAJBIR SINGH Vs. L D GUPTA
October 11, 1985
RAJDHANI PAPER HOUSE Vs. R K JAIN SALES
November 1, 1985
RAJENDER KUMAR Vs. RAKESH
October 16, 1985
RAJENDRA SINGH SETHIA Vs. STATE
June 17, 1985
RAJESH PARKASH BHATNAGAR Vs. STATE
August 2, 1985
RAJINDER CHOPRA Vs. STATE
January 14, 1985
RAJINDER PRASAD Vs. FOOD CORPORATION OF INDIA
September 10, 1985
RAJPAL Vs. STATE OF DELHI
March 1, 1985
RAJU Vs. STATE
May 6, 1985
RAJU Vs. STATE
September 9, 1985
RAKESH KAUSHIK Vs. DELHI ADMINISTRATION
September 5, 1985
RAM CHAND Vs. UNION OF INDIA
April 15, 1985
RAM CHANDER DUBEY AND ORS. Vs. UNION OF INDIA AND ORS.
March 13, 1985
RAM DITTA MAL Vs. FOOD CORPORATION OF INDIA
October 10, 1985
RAM KUMAR Vs. VIRENDER KUMAR
September 24, 1985
RAM KUMAR Vs. RAJINDER THAKUR
May 17, 1985
RAM MEHAR Vs. MOJI
November 7, 1985
RAM NATH SHARMA Vs. KUNDAN KAUR
October 15, 1985
RAM PARSHAD Vs. STATE DELHI ADMINISTRATION
February 22, 1985
RAM PRAKASH Vs. STATE OF DELHI
May 10, 1985
RAM S DASTA Vs. GOPAL DEVI
January 18, 1985
RAM SINGH Vs. ATTAR SINGH
January 23, 1985
RAMA DEVI Vs. DELHI ADMINISTRATION
December 1, 1985
RAMA KANT Vs. STATE OF DELHI
May 16, 1985
RAMA SWAROOP Vs. STATE DELHI ADMINISTRATION
October 25, 1985
RAMESH Vs. STATE
September 13, 1985
RAMESH CHAND Vs. KANWAR SEN
March 13, 1985
RAMESH CHAND Vs. L D MALIK
December 2, 1985
RAMESH CHANDER Vs. MUNICIPAL CORPORATION OF DELHI AND OTHERS
July 25, 1985
RAMESH CHANDER THUKRAL Vs. SUDERSHAN DEV SHARMA
September 30, 1985
RAMESH KHANNA Vs. INDER MOHAN LAL
July 19, 1985
RAMESH KUMAR Vs. STATE
August 30, 1985
RAMESH KUMAR Vs. STATE
January 22, 1985
RAMPAT Vs. STATE
November 6, 1985
RANBIR PRAKASH Vs. STATE
January 8, 1985
RANDHIR SINGH Vs. DIRECTOR OF REVENUE INTELLIGENCE
August 28, 1985
RANDHIR SINGH Vs. DIRECTORATE OF REVENUE INTELLIGENCE
July 8, 1985
RANJIT SINGH Vs. HONERABLE THE CHIEF JUSTICE
May 31, 1985
RAUNAQ INTERNATIONAL LIMITED Vs. LUDWIG WUNSCHE AND CO
October 31, 1985
RAVI SHARMA Vs. UNION OF INDIA
May 31, 1985
RAVINDER KUMAR GUPTA Vs. RAVI RAJ GUPTA
September 20, 1985
RAVINDER NATH SHARMA Vs. NIRMAL SHARMA
February 27, 1985
RAWAL SINGH Vs. KWALITY STORE
August 16, 1985
REDIHOT ELECTRICALS, DELHI Vs. UNION OF INDIA AND OTHERS
August 29, 1985
REGIONAL PROVIDENT FUND INSPECTOR Vs. C K KAJIRIWAL DIRECTOR AJUDHYA TEXTILE MILLS
September 13, 1985
RENU VIJ Vs. SURINDER KUMAR
May 21, 1985
RICHARDSON VICKS INC Vs. MEDICO LABORATORIES
May 31, 1985
RICHPAL SINGH Vs. SECRETARY LABOUR
February 21, 1985
RISHI ELECTRONICS LIMITED Vs. PREM PRAKASH AGGARWAL
November 29, 1985
RISHI RAJ ARORA Vs. SMT. CHANDER KANTA AREA
May 10, 1985
RISHI RAM Vs. KAPOORI DEVI
February 12, 1985
RITU PURI Vs. S K KHURANA
September 10, 1985
ROBINSONS Vs. ORIENTAL ART INDUSTRIES
January 24, 1985
ROHTAS INDUSTRIES LIMITED Vs. UNION OF INDIA
February 2, 1985
ROOMAL Vs. SIRI NIWAS
January 14, 1985
ROSHAN LAL Vs. STATE
May 23, 1985
ROSHAN LAL Vs. SHIV GENERAL FINANCE
August 9, 1985
ROSHANLAL SOOD Vs. DEV RAJ SAWHNEY
March 6, 1985
RUCHIKA THEATURE GROUP Vs. DELHI ADMINISTRATION
January 7, 1985
S K GUPTA Vs. COMMISSIONER SALES TAX NEW DELHI
April 9, 1985
S K SINHA AND S Vs. ASSTT COLLECTOR OF CUSTOMS
March 28, 1985
S KARTAR SINGH Vs. UNION OF INDIA
August 23, 1985
S P MALIK Vs. PARPATI BAI HARYANVI
May 21, 1985
S P VERMA Vs. UNION OF INDIA
December 12, 1985
S S INTERNATIONAL Vs. UNION OF INDIA
October 4, 1985
SABO DEVI Vs. PRITAM SINGH
July 25, 1985
SACHDEVA METAL WORKS Vs. MODERN FAN INDUSTRIES
November 28, 1985
SAGAR CHAND PHOOL CHAND JAIN Vs. SANTOSH GUPTA
April 10, 1985
SAHNI ENTERPRISES Vs. NEW FILMISTAN CINEMA DELHI
October 9, 1985
SAIEK CHAND JAIN Vs. VINESH CHAND SETH
November 15, 1985
SAMPATI DEVI Vs. RAM PERSHAD
January 2, 1985
SANDEZ LIMITED Vs. PHARMACEUTICAL
January 31, 1985
SANT LAL Vs. SHYAM DHAWAN
August 16, 1985
SANTLAL KASHMIRILAL Vs. COMMISSIONER OF INCOME TAX
April 30, 1985
SANTOKH SINGH AND OTHERS Vs. NATIONAL CHEMICALS INDUSTRIES LTD.
May 2, 1985
SANTOSH KUMARI Vs. KEWAL KRISHAN
February 1, 1985
SARAL TRADING CO Vs. MAHESH STEEL TRADERS NEW DELHI
November 29, 1985
SAT PAL Vs. STATE
July 22, 1985
SATYAMAN Vs. RAM KUMAR GUPTA
February 7, 1985
SEVEN ROYALS SERVICE Vs. RAMESH CHANDER
January 25, 1985
SEWA SINGH Vs. STATE OF DELHI
May 6, 1985
SHAH SUEB AHMED ALIAS RAJU Vs. STATE
January 31, 1985
SHAMESHWAR PRASAD BHARGAVA Vs. KULWANT RAI JAIN
December 18, 1985
SHAMIM FAROOQI Vs. DELHI WAKF BOARD
May 14, 1985
SHANKER DASS SETHI AND SONS Vs. COMMISSIONER OF INCOME TAX
May 10, 1985
SHANKUTLA Vs. HIRA NAND SHARMA
May 27, 1985
SHANTI SWARUP Vs. MAHINDER KUMAR
August 19, 1985
SHARBATI DEVI JHALANI Vs. COMMISSIONER OF WEALTH TAX
August 28, 1985
SHARDHA NAND SHARMA Vs. KIRAN SHARMA
February 8, 1985
SHEILA PURI Vs. MUNICIPAL CORPORATION OF DELHI
May 22, 1985
SHERE PUNJAB SILK STORE Vs. COMMISSIONER OF INCOME TAX
May 9, 1985
SHIV SHANKER SHUKLA Vs. ANAND PRAKASH
December 20, 1985
SHRI DEVA RAM Vs. SMT. LAJYA WANTI
April 25, 1985
SHRI YOG RAJ PURI Vs. YOGISHWAR RAJ PURI AND OTHERS
August 1, 1985
SMT. KAMLESH Vs. SATPAL SINGH
July 12, 1985
SNEH LATA Vs. KEWAL KISHAN SETH
December 17, 1985
SOHAGWATI Vs. DELHI TRANSPORT UNDERTAKING
May 24, 1985
SOHAN SINGH Vs. COMMISSIONER OF INCOME TAX
April 29, 1985
SOHAN SINGH Vs. SEWA SINGH
April 11, 1985
SOHAN SINGH Vs. STATE
November 25, 1985
SOHAN SINGH Vs. SURAT SINGH
October 16, 1985
SOUTH ASIA INDUSTRIES P LIMITED Vs. COMMISSIONER OF INCOME TAX
May 23, 1985
STATE Vs. GURSHARAN SINGH
May 2, 1985
STATE Vs. CHIRKUT alias SANICHAR BABA ALIA BHOOT NATH
April 16, 1985
STATE Vs. SANJAY KUMAR BHATIA
March 29, 1985
STATE Vs. JAI BHAGWAN
March 29, 1985
STATE Vs. CHARAN SINGH
March 28, 1985
STATE Vs. YOGENDER KUMAR
January 4, 1985
STATE Vs. UMESH BHATIA
January 11, 1985
STATE Vs. JAGAT NARAIN GUJARATI
November 28, 1985
STATE Vs. PREM SARUP PARI
September 6, 1985
STATE Vs. KASTURI LAL
November 4, 1985
STATE Vs. PURAN LAL AHUJA
August 29, 1985
STATE Vs. HAZARI LAL KHANNA
August 22, 1985
STATE (DELHI ADMINISTRATION) Vs. DHARAMVIR
February 15, 1985
STATE DELHI ADMINISTRATION Vs. PAWAN KUMAR GARG
August 14, 1985
STATE DELHI ADMINISTRATION Vs. BITO
August 18, 1985
STATE DELHI ADMINISTRATION Vs. LAL BAHADUR alias ;A; BABU
November 19, 1985
STATE DELHI ADMINISTRATION Vs. BHAWANI SHANKER
March 1, 1985
STATE OF DELHI Vs. JOGINDER PAL SINGH
January 8, 1985
STATE OF DELHI Vs. NANAK CHAND
August 9, 1985
SUBHASH AND COMPANY Vs. KRISHAN LAL
January 15, 1985
SUBRAMANIAM SWAMY Vs. INDIAN INSTITUTE OF TECHNOLOGY
August 13, 1985
SUDESH CHOPRA Vs. STATE OF HARYANA
October 4, 1985
SUGAR MILLS Vs. STATE TRADING CORPORATION
November 18, 1985
SULTAN SINGH Vs. NAND LAL
October 1, 1985
SULTAN SINGH AND ORS Vs. NAND LAL AND ORS
September 30, 1985
SUMAN VARMANI Vs. BALAK RAM
May 20, 1985
SUNDER SINGH Vs. STATE
November 8, 1985
SUNITA BHUTANI Vs. SAT PAL
September 24, 1985
SUPER SEALS INDIA PRIVATE LIMITED Vs. MANTRI BROTHERS
March 26, 1985
SURAJ PRAKASH Vs. MANAGEMENT OF RAJPAL KNITWEARS
February 7, 1985
SURESH CHANDER CHOWDHARY Vs. ADMINISTRATOR
February 15, 1985
SURESH KUMAR MEHTA Vs. FOOD CORPORATION OF INDIA
November 1, 1985
SURINDER KUMAR ARORA Vs. UNION OF INDIA
November 8, 1985
SURINDER SINGH AURORA Vs. MAJOR SOHAN SINGH AURORA
January 25, 1985
SURJIT SINGH Vs. UNION OF INDIA
August 8, 1985
SURMDER SINGH Vs. STATE
December 5, 1985
SURVIR ENTERPRISES PRIVATE LIMITED Vs. MAHARASHTRA STATE CO OPERATIVE MARKETING FEDERATION LIMITED
April 17, 1985
SUSHIL KUMAR GUPTA Vs. ANIL KUMAR GUPTA
November 18, 1985
SWAMI RAM KISHORE MAHANT Vs. MASTER RAM KISHAN
August 28, 1985
SWARAN SINGH Vs. USHA INDUSTRIES INDIA NEW DELHI
November 18, 1985
SWARAN SINGH AND ANR. Vs. UNION OF INDIA AND ORS.
May 7, 1985
SWARAN SINGH TRADING Vs. USHA INDUSTRIES INDIA
November 18, 1985
SYNDICATE BANK Vs. OFFICIAL LIQUIDATOR PRASHANT ENGG CO PRIVATE LIMITED
May 1, 1985
T THOMAS Vs. STATE
September 30, 1985
TAJINDER SINGH RANA Vs. STATE DELHI ADMINISTRATION
November 14, 1985
TAKHTU RAM AND OTHER Vs. UNION OF INDIA AND ANOTHER
July 25, 1985
TAKSIN AHMED Vs. STATE
November 25, 1985
TARSEEN CHAND Vs. STATE
January 27, 1985
TARSEEN CHAND Vs. STATE
January 17, 1985
TATA OIL MILLS COMPANY LIMITED Vs. WIPRO LIMITED
December 19, 1985
TEHL CHAND Vs. NOOR KHAN
February 26, 1985
TEJINDER TEWARI Vs. SUBHASH LATA KUMAR
August 23, 1985
TIME PROPERTIES AND PROMOTERS Vs. DELHI DEVELOPMENT AUTHORITY
May 29, 1985
TINNA ENTERPRISES PRIVATE LIMITED Vs. INTERNATIONAL RUBBER INDUSTRIES
October 29, 1985
TIRATH RAM SALWAN Vs. S INDER PAL SINGH
November 7, 1985
TNLOK CHAND TUTEJA Vs. JAMNA DASS CHUGH
December 3, 1985
TOBU ENTERPRISES PRIVATE LIMITED Vs. JOGINDER METAL WORKS
February 15, 1985
TRESSA NAIR Vs. SOBHA RAM
May 24, 1985
TRILOCHAN BANGA Vs. RAJESH KHANNA
October 30, 1985
TRILOCHAN SMGH GILL Vs. UNION OF INDIA
February 25, 1985
TYAGI AND CO Vs. YASH PAL AND SAT PAL
March 19, 1985
UMRAO INDUSTRIES Vs. UNION OF INDIA
September 18, 1985
UNION OF INDIA Vs. VICTOR CABLE CORPORATION
January 22, 1985
UNION OF INDIA Vs. WEARWELL CYCLE COMPANY INDIA LIMITED
January 15, 1985
UNION OF INDIA Vs. KASTURI LAL
July 29, 1985
UNIVERSAL INDUASTRIES Vs. UNIVERSAL AGENCY
February 25, 1985
UNIVERSAL PLAST LIMITED Vs. SANTOSH KUMAR GUPTA
March 15, 1985
URMILA AND COMPANY PRIVATE LIMITED Vs. J M BAXI AND CO
October 4, 1985
USHA INTERNATIONAL Vs. USHA TELEVISION LIMITED
October 30, 1985
USHA MEHRA Vs. NARESH CHAND
May 24, 1985
USHA SALES LIMITED Vs. MOHINI NAYYAR
February 4, 1985
USHA SEHGAL Vs. CHHOTE
January 23, 1985
USHA SEHGAL Vs. CHHOTE
May 2, 1985
USMAN Vs. MOHAMMAD SIDDIQ
March 22, 1985
UTTAM CHATTERJEE Vs. UNION OF INDIA
August 1, 1985
UTTAM SINGH DUGGAL AND CO PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LIMITED
January 8, 1985
V K MATHUR Vs. K C SHARMA
November 21, 1985
V P SINGH RATHOUR Vs. RAM KALI DEVI
March 20, 1985
V.N. BAHUGUNA Vs. UNION OF INDIA AND OTHERS
January 14, 1985
VED PRAKASH Vs. PREM RAJ
April 19, 1985
VEERA RAI Vs. S.P. SACHDEVA
May 30, 1985
VIDYA GROVER Vs. D D GROVER
May 21, 1985
VIJAY CHOPRA Vs. DHARAM CHAND JAIN
October 24, 1985
VIJAY KUMAR Vs. DELHI ADMINISTRATION
August 28, 1985
VIJENDER KUMAR JAIN Vs. UNION OF INDIA
December 10, 1985
VIKRAM BAHADUR AND ORS. Vs. JOGINDER SINGH GANDHI
March 21, 1985
VILLAYATI RAM MITTAL Vs. UNION OF INDIA
March 5, 1985
VINOD KUMAR Vs. STATE
March 20, 1985
VINOD KUMAR JAIN Vs. REGISTRAR OF COMPANIES
August 29, 1985
VINOD KUMAR JAIN Vs. J P SHARMA
September 12, 1985
VINOD KUMAR JAIN AND OTHERS Vs. DY CHIEF CONTROLLER OF IMPORT AND EXPORTS
February 8, 1985
VIRAN DEVI Vs. T N SACHDEVA
February 5, 1985
VISHNU SWARUP Vs. STATE DELHI ADMINISTRATION
September 24, 1985
VISHWA NATH VERMA Vs. COMMISSIONER OF POLICE
August 29, 1985
VISHWAMBER DATT SHARMA Vs. S P SINGH CHAUDHARY
January 7, 1985
VISHWANATH VOHRA Vs. UNION OF INDIA
July 30, 1985
VRINDA ANAND Vs. ARUN ANAND
March 11, 1985
Y A BAWA Vs. SRINIVAS JAIN
February 12, 1985
Y R PURI Vs. S C MITTAL
April 9, 1985
YASHPAL BHATIA Vs. UNION OF INDIA
June 11, 1985
YOG RAJ Vs. STATE
August 19, 1985