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Case Index
Title
Date
A A SHIRDONE Vs. SAHEB H TAJBHOKHARI
March 20, 1985
A K SEN Vs. UNION OF INDIA
October 31, 1985
A SREENIVASA PAI Vs. SARASWATHI AMMAL ALIAS G KAMALA BAI
July 12, 1985
ABDUL KADIR Vs. STATE OF ASSAM
September 25, 1985
ABDUL SATTAR Vs. UNION TERRITORY CHANDIGARH
September 24, 1985
ABDULLA BIN ALI Vs. GALAPPA
February 1, 1985
ADARSH TRAVELS BUS SERVICE Vs. STATE OF UTTAR PRADESH
October 17, 1985
ALL INDIA VOLTAS AND VOLKART EMPLOYEES FEDERATION Vs. VOLTAS LIMITED
July 19, 1985
AMERICAN HOME PRODUCTS CORPORATION Vs. MAC LABORATORIES PRIVATE LIMITED AND ANOTHLER
September 30, 1985
AMRIT NAHATA Vs. UNION OF INDIA
May 8, 1985
ANAND KUMAR JAIN Vs. UNION OF INDIA
July 7, 1985
ANAND SUGAR MILLS Vs. STATE OF UTTAR PRADESH
December 20, 1985
ANDHRA UNIVERSITY OSMANIA UNIVERSITY Vs. REGIONAL PROVIDENT FUND COMMISSIONER OF ANDHRA PRADESH:REGIONAL PROVIDENT FUND COMMISSIONER
October 8, 1985
ANIL KUMAR Vs. PRESIDING OFFICER
May 8, 1985
ARKAL GOVIND RAJ RAO Vs. CIBA GEIGY OF INDIA LTD
May 6, 1985
ARUN KUMAR CHATTERJEE Vs. SOUTH EASTERN RAILWAY
March 1, 1985
ASHA KESHAVRAO BHOSALE Vs. UNION OF INDIA
October 4, 1985
ASHISH SHARMA Vs. UNIVERSITY OF DELHI
November 20, 1985
ASHOK KUMAR YADAV STATE OF HARYANA D R CHAUDHARY MEMBER Vs. STATE OF HARYANA:SUBHASH CHANDER SHARMA:ASHOK KUMAR YADAV
May 10, 1985
ASHUTOSH SWAIN Vs. STATE TRANSPORT AUTHORITY
March 1, 1985
ASSOCIATED CEMENT CO LIMITED ORISSA CEMENT LIMITED Vs. DIRECTOR OF INSPECTION CUSTOMS AND CENTRAL EXCISE NEW DELHI:DEPUTY DIRECTOR OF INSPECTION
March 29, 1985
ATTORNEY GENERAL OF INDIA Vs. LACHMA DEVI
December 13, 1985
AVTAR SINGH Vs. MANMOHAN SINGH & ANR.
February 21, 1985
AVTAR SINGH Vs. MANMOHAN SINGH & ORS.
July 29, 1985
AVTAR SINGH Vs. STATE OF JAMMU AND KASHMIR
January 24, 1985
B K V RADHAMANI AMMAL Vs. AUTHORISED OFFICER LAND REFORMS COIMBATORE
January 23, 1985
B PRABHAKAR RAO Vs. STATE OF ANDHRA PRADESH
August 19, 1985
BABUBHAI AND COMPANY Vs. STATE OF GUJARAT
April 9, 1985
BADRI PRASAD JAGAN PRASAD Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW
September 20, 1985
BAKHSHISH SINGH Vs. UNION OF INDIA
April 23, 1985
BALBIR SINGH DELHI ADMINISTRATION DELHI Vs. D N KADIAN M M DELHI:D N KADIAN
December 10, 1985
BALKRISHAN GUPTA Vs. SWADESHI POLYTEX LIMITED
February 12, 1985
BALRAM SINGH Vs. BHIKAM CHAND JAIN
September 4, 1985
BANK OF BARODA Vs. MOTI BHAI
January 29, 1985
BANSAL AND CO BANSAL AND CO Vs. UNION OF INDIA
December 20, 1985
BANWARI LAL KOTIYA Vs. P C AGGARWAL
May 8, 1985
BATA SHOE COMPANY PRIVATE LIMITED COLLECTOR OF CENTRAL EXCISE PATNA BATA SHOE COMPANY PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE:BATA SHOE COMPANY P LTD
April 25, 1985
BHAG SINGH Vs. UNION TERRITORY OF CHANDIGARH
August 14, 1985
BHAGAT RAM Vs. KISHAN
April 22, 1985
BHAGIRATH RAKESH KAUSHIK Vs. DELHI ADMINISTRATION:DELHI ADMINISTRATION
April 16, 1985
BHAGWAN DAS Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
April 30, 1985
BHAGWANT P SULAKHE Vs. DIGAMBAR GOPAL SULAKHE
September 30, 1985
BHAGWANT SINGH Vs. COMMISSIONER OF POLICE
April 25, 1985
BHARTU Vs. RANDHIR SINGH
January 22, 1985
BHEL WORKERS ASSOCIATION HARDWAR BHARAT HEAVY ELECTRICALS KARAMCHARI SANGH REGD RANIPUR HARDWAR EMPLOYEES OF LAL JHANDA NATIONAL FERTILIZER LIMITED MAZDOOR UNION Vs. UNION OF INDIA
January 18, 1985
BHIM SINGH MLA Vs. STATE OF JAMMU AND KASHMIR
November 22, 1985
BIHAR STATE HARIJAN KALYAN PARISHAD Vs. UNION OF INDIA
March 1, 1985
BIHART LAL Vs. KALYANI
December 2, 1985
BIR BAJRANG KUMAR Vs. STATE OF BIHAR
July 8, 1985
BOMBAY HAWKERS UNION Vs. BOMBAY MUNICIPAL CORPORATION
July 3, 1985
BRAHMVART SANATHAN DHARAM MAHA MANDAL KANPUR Vs. PREM KUMAR
May 10, 1985
BRIJ MOHAN Vs. MANGE RAM
March 13, 1985
BRIJ MOHAN Vs. SAT PAL
March 13, 1985
BUDHU SAO Vs. BALESWAR PROSAD SAO
January 24, 1985
C K NARAYANA CHARY Vs. POTHEPALLI ASHANNA
September 30, 1985
CALCUTTA DOCK LABOUR BOARD Vs. SANDHYA MITRA
February 11, 1985
CANTEEN MAZDOOR SABHA & ORS. Vs. DELHI ADMINISTRATION & ORS.
February 18, 1985
CHAIRMAN CUM MANAGING DIRECTOR UNITED INDIA FIRE AND GENERAL INSURANCE CO LIMITED CHAIRMAN CUM MANAGING DIRECTOR NEW INDIA ASSURANCE COMPANY LIMITED NEW INDIA ASSURANCE COMPANY LIMITED Vs. K S VISHWANATHAN:JOY J MANNUMMAL:HARBHAJAN SINGH
August 1, 1985
CHAMELI WATI Vs. MUNICIPAL CORPORATION OF DELHI
April 25, 1985
CHANCHAL KUMARI Vs. UNION TERRITORY CHANDIGARH
July 23, 1985
CHAND CITIZEN COUNCIL FOR PUBLIC SERVICE Vs. GOVERNMENT OF U P LUCKNOW:GOVERNMENT OF U P
August 23, 1985
CHANDER KALA Vs. RAM KISHAN
May 1, 1985
CHANDIGARH ADMINISTRATION CHANDIGARH Vs. DHARAM SINGH
July 29, 1985
CHANDRA PAL SINGH SHAM SUNDER SHARMA Vs. STATE OF UTTAR PRADESH
April 19, 1985
CHANDU LAL Vs. MANAGEMENT OF PAN AMERICAN WORLD AIRWAYS INC
April 19, 1985
CHIEF OF ARMY STAFF Vs. MAJOR DHARAM PAL KUKRETY
March 21, 1985
CHIRANJIT LAL ANAND Vs. STATE OF ASSAM
August 2, 1985
CITY CORPORATION OF CALICUT Vs. THACHAMBALATH SADASIVAN
February 26, 1985
COLLECTOR DISTRICT MAGISTRATE ALLAHABAD RAJA RAM JAISWAL Vs. RAJA RAM JAISWAL:COLLECTOR DISTRICT MAGISTRATE ALLAHABAD
April 29, 1985
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. ORIENTAL TIMBER INDUSTRIES
March 26, 1985
COMMISSIONER OF INCOME TAX A P Vs. T VEERABHADRA RAO K KOTESWARA RAO AND CO
July 8, 1985
COMMISSIONER OF INCOME TAX BANGALORE Vs. J H GOTLA YADAGIRI
August 29, 1985
COMMISSIONER OF INCOME TAX CENTRAL BOMBAY Vs. JALAN TRADING CO PRIVATE LIMITED
August 9, 1985
COMMISSIONER OF INCOME TAX DELHI COMMISSIONER OF INCOME TAX BIHAR PATNA Vs. BANSI DHAR AND SONS:CHATHURAM BHADANI
December 19, 1985
COMMISSIONER OF INCOME TAX KANPUR HINDUSTAN VACUUM GLASS LIMITED Vs. MOTHER INDIA REFRIGERATION INDUSTRIES P LTD
August 14, 1985
COMMISSIONER OF INCOME TAX PATIALA Vs. JAGANNATH PYARELAL
August 29, 1985
COMMISSIONER OF INCOME TAX WEST BENGAL I CALCUTTA Vs. ASSOCIATED ELECTRICAL INDUSTRIES INDIA PRIVATE LIMITED
October 10, 1985
COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES Vs. PADINJARAKARA AGENCIES
January 21, 1985
COMMISSIONER OF SALES TAX U P Vs. MACNEILL AND BARRY LTD
November 19, 1985
COMMISSIONER OF WEALTH TAX GUJARAT AHMEDABAD Vs. KANTILAL MANILAL
March 13, 1985
COMMISSIONER OF WEALTH TAX ORISSA BHUBANESHWAR Vs. VYSYARAJU BADREENARAYANA MOORTHY RAJU BERHAMPUR GANJAM
March 13, 1985
COMMISSIONER OF WEALTH TAX PUNJAB J AND K CHANDIGARH PATIALA Vs. YUVRAJ AMRINDER SINGH
October 8, 1985
D K MITRA Vs. UNION OF INDIA
July 1, 1985
D R KOHLI Vs. ATUL PRODUCTS LIMITED
February 12, 1985
DALIP SINGH Vs. STATE OF PUNJAB
September 18, 1985
DAMAN SINGH Vs. STATE OF PUNJAB
April 4, 1985
DELHI PRADESH HOUSE OWNERS ASSOCIATION Vs. UNION OF INDIA
December 19, 1985
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX ERNAKULAM Vs. INDIAN EXPLOSIVES LIMITED
August 19, 1985
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K KELUKUTTY
May 3, 1985
DHANJIBHAI RAMJIBHAI Vs. STATE OF GUJARAT
January 22, 1985
DHANNA CHAUDHRY Vs. STATE OF BIHAR
August 2, 1985
DHANPAT OIL AND GENERAL MILLS Vs. UNION OF INDIA
July 8, 1985
DHARANGADHRA CHEMICAL WORKS Vs. DHARANGADHRA MUNICIPALITY
September 3, 1985
DHIRENDRA CHAMOLI Vs. STATE OF UTTAR PRADESH
August 5, 1985
DINESH KUMAR Vs. MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD
July 8, 1985
DINESH KUMAR Vs. MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD
May 1, 1985
DISTRIBUTORS BARODA PRIVATE LIMITED Vs. UNION OF INDIA
July 1, 1985
DIVISIONAL FOREST OFFICER Vs. GV SUDHAKAR RAO
October 31, 1985
E I D PARRY INDIA LIMITED STATE OF TAMIL NADU E I D PARRY INDIA LIMITED WORKMEN REP Vs. STATE OF TAMIL NADU
February 26, 1985
EMPIRE INDUSTRIES LIMITED UNION OF INDIA Vs. UNION OF INDIA
May 6, 1985
EMPLOYEES OF NATIONAL RESEARCH DEVELOPMENT CORPN. ETC. Vs. NATIONAL RESEARCH DEVELOPMENT CORPN. & ANR.
January 23, 1985
ENAMALA NAGI REDDY Vs. STATE OF A.P. & ORS.
July 9, 1985
ENUGA LAKSHMAMMA Vs. VENNAPUSE CHINNA MALLA REDDY
February 7, 1985
EXPRESS NEWSPAPERS PRIVATE LIMITED Vs. UNION OF INDIA
October 7, 1985
EXPRESS NEWSPAPERS PRIVATE LIMITED AND PETITIONERS ; Vs. UNION OF INDIA II :UNION OF INDIA II
November 5, 1985
FOMENTO RESORTS AND HOTELS LIMITED Vs. GUSTAVO RAMATO DA CRUZ PINTO
February 20, 1985
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA
March 1, 1985
FORWARD CONSTRUCTION CO MUNICIPAL CORPORATION OF GREATER BOMBAY PRABHAT MANDAL Vs. PRABHAT MANDAL REGD ANDHERI:PRABHAT MANDAL:MUNICIPAL CORPORATION OF GREATER BOMBAY
November 26, 1985
G S LAMBA Vs. UNION OF INDIA
March 22, 1985
GANESH PRASAD SAH KESARI Vs. LAKSHMI NARAYAN GUPTA
April 18, 1985
GANESH SUGAR MILLS Vs. STATE OF UTTAR PRADESH
December 20, 1985
GANGA BISHAN Vs. JAI NARAIN
November 19, 1985
GANPAT ROY SMT KAUSHAL REKHI Vs. ADDITIONAL DISTRICT MAGISTRATE:AUTHORISED OFFICER RANIKHET
March 19, 1985
GARG ASSOCIATES PRIVATE LIMITED GHAZIABAD Vs. COLLECTOR OF CUSTOMS BOMBAY
September 16, 1985
GASKET RADIATORS PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 28, 1985
GATTU LAL Vs. GULAB SINGH
January 18, 1985
GAUTAM CHAND JAIN Vs. SUSHILA KUMARI JAIN
April 30, 1985
GEETINDER KAUR Vs. STATE OF PUNJAB
July 23, 1985
GIAN DEVI ANAND Vs. JEEVAN KUMAR
May 1, 1985
GOLLALESHWAR DEV Vs. GANGAWWA KOM SHANTAYYA MATH
October 15, 1985
GOPAL Vs. ADMINISTRATIVE OFFICER, M.P. KHADI AND VILLAGE INDUSTRIES BOARD AND ORS.
August 9, 1985
GOPAL Vs. ADMINISTRATIVE OFFICER MADHYA PRADESH KHADI AND VILLAGE INDUSTRIES BOARD
August 19, 1985
GOSWAMI SHYAMAVALLABH GOPALAVAILLABH Vs. CHARITY COMMISSIONER GUJARAT STATE AHMEDABAD
March 26, 1985
GOVERNMENT MEDICAL STORE DEPOT GAUHATI Vs. SUPERINTENDENT OF TAXES GAUHATI
August 29, 1985
GOVIND SARAN GANGA SARAN Vs. COMMISSIONER OF SALES TAX
April 26, 1985
GRAM PANCHAYAT OF VILLAGE JAMALPUR Vs. MALWINDER SINGH
July 9, 1985
H A R S RAMASWAMY CHETTIAR A REGISTERED FIRM Vs. K S KRISHNASWAMY
April 24, 1985
H ANRAJ DIPAK DHAR Vs. GOVERNMENT OF TAMIL NADU:STATE OF WEST BENGAL
October 4, 1985
H D SINGH Vs. RESERVE BANK OF INDIA
September 10, 1985
H V PARDASANI Vs. UNION OF INDIA
March 12, 1985
HADIBANDHU RAUTARAO Vs. STATE OF ORISSA
July 1, 1985
HAJI ABDUL HAMEED Vs. COMMISSIONER OF INCOME TAX U P
September 6, 1985
HAR SHARAN VERMA Vs. STATE OF UTTAR PRADESH
January 10, 1985
HARBANS LAL Vs. JAGMOHAN SARAN
October 10, 1985
HARISH MAKHIJA Vs. STATE OF UTTAR PRADESH
February 11, 1985
HENRY WESTMULLER ROBERTS CHABIL PRASAD AGARWALA STATE OF ASSAM Vs. STATE OF ASSAM:SUNIL CHANDRA BISWAS:SUNIL CHANDRA BISWAS
March 27, 1985
HINDUSTAN GUM AND CHEMICALS LIMITED Vs. STATE OF HARYANA
August 19, 1985
HIRACHAND KOTHARI Vs. STATE OF RAJASTHAN
May 9, 1985
HYDERABAD MUNICIPAL CORPORATION Vs. M KRISHNASWAMI MUDALIAR AND MUDALIAR
February 6, 1985
I T C LIMITED Vs. STATE OF KARNATAKA
May 3, 1985
IBRAHIM BACHU BAFAN MITHU BAWA PADHIYAR Vs. STATE OF GUJARAT
February 12, 1985
INDER PAL YADAV Vs. UNION OF INDIA
April 18, 1985
INDIAN ALUMINIUM CABLES LIMITED Vs. UNION OF INDIA
May 27, 1985
INDIAN MOTORS TRANSPORT PVT LIMITED Vs. COMMISSIONER OF INCOME TAX HARYANA
September 11, 1985
INDRAJIT BARUA Vs. ELECTION COMMISSION OF INDIA
September 30, 1985
INDUMATI MARKANDRAY TRIVEDI Vs. JHALA UMEDSINHJI MERUBHABHAI
February 1, 1985
J M BHATIA APPELLATE ASSISTANT COMMISSIONER OF WEALTH TAX Vs. J M SHAH
September 19, 1985
J R VOHRA Vs. INDIA EXPORT HOUSE PRIVATE LIMITED
February 14, 1985
JAGDISH Vs. HARENDRAJIT SINGH
October 31, 1985
JAI SINGH Vs. STATE OF JAMMU AND KASHMIR
January 24, 1985
JASWANT SINGH Vs. CUSTODIAN OF EVACUEE PROPERTY NEW DELHI
May 7, 1985
JAWAHARLAL NEHRU UNIVERSITY STUDENTS UNION Vs. JAWAHARLAL NEHRU UNIVERSITY
January 18, 1985
JAYASINGH DNYANU MHOPREKAR Vs. KRISHNA BABAJI PATIL
July 17, 1985
JOINT SECRETARY TO THE GOVERNMENT OF INDIA Vs. FOOD SPECIALITIES LIMITED
September 30, 1985
JORDEN DIENGDEH Vs. S S CHOPRA
May 10, 1985
K C JOSHI Vs. UNION OF INDIA
April 23, 1985
K C VASANTH KUMAR Vs. STATE OF KARNATAKA
May 8, 1985
K CHANDRU G KANNAN Vs. STATE OF TAMIL NADU
July 10, 1985
K GEORGE THOMAS Vs. COMMISSIONER OF INCOME TAX KERALA ERNAKULAM
September 23, 1985
K KAMALAJAMMANNIAVARU SPECIAL LAND ACQUISITION OFFICER Vs. SPECIAL LAND ACQUISITION OFFICER:K KAMALAJAMMANNIAVARU
February 14, 1985
K M CHIKKAPUTTASWAMY Vs. STATE OF ANDHRA PRADESH
April 23, 1985
K NAGARAJ D SHANKARAN D SUBBA RAJU Vs. STATE OF ANDHRA PRADESH:CHIEF SECRETARY OF ANDHRA PRADESH
January 18, 1985
K RAMANATHAN Vs. STATE OF TAMIL NADU
February 27, 1985
K. KESAVAN Vs. STATE OF TAMIL NADU & ORS.
December 11, 1985
K. KESAVAN Vs. THE STATE OF TAMIL NADU AND ORS.
December 12, 1985
K.G. MUTHANNA Vs. STATE OF TAMIL NADU & ORS.
July 8, 1985
K.S. MEENAYYA Vs. PRINCIPLE SECRETARY & GOVERNMENT REVENUE DEPARTMENT & ORS.
December 17, 1985
KAILASH CHANDRA SAHU Vs. REPUBLIC OF INDIA
August 8, 1985
KAMLA Vs. BHANWARLAL VAID
February 1, 1985
KAMLESH PRATAP SINGH Vs. DISTRICT MAGISTRATE, LUCKNOW, AND OTHERS
July 1, 1985
KANHIYA LAL OMAR Vs. R K TRIVEDI
September 24, 1985
KAPOOR CHAND MAGANLAL CHANDERIA Vs. DELHI STATE ADMINISTRATION
April 16, 1985
KARAM PAL RAMSARUPKANWAR Vs. UNION OF INDIA
March 12, 1985
KARAN SINGH Vs. STATE OF JAMMU AND KASHMIR
December 20, 1985
KEISAM KUMAR SINGH Vs. STATE OF MANIPUR
July 26, 1985
KHANDELWAL METAL AND ENGINEER Vs. UNION OF INDIA
June 11, 1985
KIRAN SPINNING MILLS THANE BOMBAY Vs. UNION OF INDIA
August 16, 1985
KIRPAL SINGH M L A Vs. UTTAM SINGH
October 9, 1985
KRISHNA BALLABH PRASAD SINGH Vs. SUB DIVISIONAL OFFICER HILSA CUM RETURNING OFFICER
August 12, 1985
KRISHNA BUS SERVICE PVT LIMITED S KULWANT SINGH Vs. STATE OF HARYANA
July 25, 1985
KURJIBHAI DHANJIBHAI PATEL Vs. STATE OF GUJARAT & ORS.
April 16, 1985
LACHHMAN RAM Vs. STATE OF ORISSA
March 1, 1985
LALJI SINGH RAMESHWAR Vs. STATE OF UTTAR PRADESH
May 3, 1985
LAND ACQUISITION OFFICER HYDERABAD URBAN DEVELOPMENT AUTHORITY HYDERABAD A P Vs. MOHAMMAD AMRI KHAN
September 30, 1985
LAXMI KANT PANDEY Vs. UNION OF INDIA
September 27, 1985
LIFE INSURANCE CORPORATION OF INDIA Vs. ESCORTS LIMITED
December 19, 1985
LIFE INSURANCE CORPORATION OF INDIA Vs. ESCORTS LTD AND OTHERS
May 9, 1985
LILA KRISHAN Vs. MANI RAM GODARA
May 8, 1985
LIMED STNGH RAO Vs. MANI RAM GODARA
May 8, 1985
LOHIA MACHINES LIMITED Vs. UNION OF INDIA
January 25, 1985
LOK PAL SINGH STATE OF MADHYA PRADESH Vs. STATE OF MADHYA PRADESH :CHARLI RAJA
January 31, 1985
LOKPAL SINGH Vs. STATE OF M.P.
March 31, 1985
M L JAIN Vs. UNION OF INDIA
April 8, 1985
M P IRRIGATION KARAMCHARI SANGH Vs. STATE OF MADHYA PRADESH
February 27, 1985
M.J. AKBAR & ORS. Vs. RAMNIWAS S. AGARWAL
July 8, 1985
MAHARAJA KUMAR SOMENDRA CHAND NANDY Vs. STATE OF UTTAR PRADESH
July 10, 1985
MAHARAO SAHIB SHRI BHIM SINGHJI Vs. UNION OF INDIA
July 1, 1985
MALKHAN SINGH Vs. SOHAN SINGH
September 2, 1985
MAN SINGH Vs. STATE OF PUNJAB
August 23, 1985
MANAGEMENT OF GOODYEAR INDIA LIMITED Vs. K G DEVESSAR
August 28, 1985
MANAGEMENT OF STANDARD MOTOR PRODUCTS OF INDIA LIMITED Vs. A PARTHASARATHY
August 28, 1985
MANICK CHANDRA NANDY Vs. DEBDAS NANDY
December 20, 1985
MAYA RANI PUNJ Vs. COMMISSIONER OF INCOME TAX DELHI
December 11, 1985
MCDOWELL AND COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER
April 17, 1985
MEHERUDDIN SHEIKH ALIAS MEHERUDDIN Vs. STATE OF WEST BENGAL
February 13, 1985
MELEPURATH SANKUNNI EZHUTHASSAN Vs. THEKITTIL GEOPALANKUTTY NAIR
November 29, 1985
MINISTRY OF LABOUR AND REHABILITATION GOVERNMENT OF INDIA Vs. TIFFINS BARYTES ASBESTOS AND PAINTS LIMITED:BARIUM CHEMICALS LIMITED
July 16, 1985
MIR ABDUL KHALIQ Vs. ABDUL GAFFAR SHERIFF
January 31, 1985
MOHAMMAD AHMED KHAN Vs. SHAH BANG BEGUM
April 23, 1985
MOHAMMAD AZEEM Vs. DISTRICT JUDGE ALIGARH
April 23, 1985
MOHAMMAD GHOUSE SAHIB Vs. MUHAMMAD KUTHUBUDIN SAHIB
February 5, 1985
MOHANLAL MAGANLAL BHAVSAR Vs. UNION OF INDIA
November 20, 1985
MOHINDER KUMAR Vs. STATE OF HARYANA
September 18, 1985
MOHINDER SINGH Vs. STATE DELHI ADMINISTRATION
September 24, 1985
MOPED INDIA LIMITED Vs. ASSTT COLLECTOR OF CENTRAL EXCISE NELLORE
February 26, 1985
MOTIRAM GHELABHAI DEAD Vs. JAGAN NAGAR DEAD
February 28, 1985
MST. BEHAL KAUR (DEAD) REPRESENTED BY HER LEGAL REPRESENTATIVES Vs. NIKKA MAL (DEAD) REPRESENTED BY HIS LEGAL REPRESENTATIVES
January 29, 1985
MUKESH ADVANI Vs. STATE OF MADHYA PRADESH
May 2, 1985
MURARI MOHAN DEB Vs. SECRETARY TO THE GOVERNMENT OF INDIA
April 10, 1985
MYSORE ROLLING MILLS PVT LIMITED BELGAUM Vs. COLLECTOR OF CENTRAL EXCISE BELGAUM
September 30, 1985
N HORANGSE Vs. M TSUBONGSE
March 13, 1985
N SUBHADRA AMMA Vs. STATE OF KERALA
September 10, 1985
NARAYAN SINGH Vs. STATE OF MADHYA PRADESH
July 19, 1985
NARCINVA V KAMAT Vs. ALFREDO ANTONIO DOE MARTINS
April 25, 1985
NARENDRA BAHADUR SINGH Vs. GORAKHPUR UNIVERSITY
September 9, 1985
NATIONAL TAXTILE CORPORATION (U.P.) LTD. ANR. Vs. R.K. NIGAM (DEAD) BY LRS.
April 29, 1985
OFFICER IN CHARGE OF THE SUPERSEDED KRISHI UPAJ MANDI COMMITTEE KHANDWA Vs. TARA CHAND AGARWAL
October 30, 1985
OLGA TELLIS VAYYAPVRI KUPPUSAMI Vs. BOMBAY MUNICIPAL CORPORATION:STATE OF MAHARASHTRA
July 10, 1985
OM PRAKASH SHARMA Vs. UNION OF INDIA
April 11, 1985
ONKARLAL NANDLAL Vs. STATE OF RAJASTHAN
September 23, 1985
OSMANIA UNIVERSITY Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN ANDHRA PRADESH
October 8, 1985
P A THILLAI CHIDAMBARA NADAR P A THILLAI CHIDAMBARA NADAR Vs. ASSTT COMMISSIONER MADURAI:STATE OF TAMIL NADU
July 29, 1985
P M PATEL AND SONS Vs. UNION OF INDIA
September 25, 1985
P NALLA THAMPY TERAH Vs. UNION OF INDIA
May 8, 1985
P SAVITA Vs. UNION OF INDIA MINISTRY OF DEFENCE DEPARTMENT OF DEFENCE PRODUC TION NEW DELHI
May 1, 1985
PARAPPA Vs. SIDDAPPA BASAPPA SOMANKOP
January 25, 1985
PARTAP SINGH Vs. DIRECTOR OF ENFORCEMENT FOREIGN EXCHANGE REGULATION ACT
April 26, 1985
PARTAP SINGH Vs. UNION OF INDIA
September 6, 1985
PATTIPATI VENKAIAH Vs. STATE OF ANDHRA PRADESH
August 16, 1985
PERIA NACHI MUTHU GOUNDER Vs. RAJU THEVAR DEAD
February 8, 1985
PHILIPS INDIA LIMITED STATE BANK OF INDIA Vs. LABOUR COURT MADRAS:CENTRAL GOVERNMENT LABOUR COURT
March 26, 1985
PHOOL CHAND GUPTA Vs. REGIONAL TRANSPORT AUTHORITY UJJAIN
August 23, 1985
POKAR RAM Vs. STATE OF RAJASTHAN
April 17, 1985
POONAMAL PREMILOBAI VISHNU DIXIT Vs. UNION OF INDIA
April 30, 1985
PRAKASH AMICHAND SHAH Vs. STATE OF GUJARAT
December 20, 1985
PRAKASH CHANDRA AGARWAL Vs. STATE OF BIHAR
August 26, 1985
PRAKASH CHANDRA MEHTA Vs. COMMISSIONER AND SECRETARY GOVERNMENT OF KERALA
April 12, 1985
PRAN KRISHNA GOSWAMI Vs. STATE OF WEST BENGAL
April 24, 1985
PRATIBHA RANI Vs. SURAJ KUMAR
March 12, 1985
PRITHVIS CHAKRAVARTI Vs. DELHI ADMINISTRATION
May 8, 1985
R SRIHARI NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH
February 6, 1985
RADHU K KAKDE Vs. UNION OF INDIA
December 11, 1985
RAGHAVENDRA SINGH Vs. SUPERINTENDENT DISTRICT JAIL KANPUR
November 28, 1985
RAJ PAL SHARMA DHARAMBIR MAHINDER SINGH Vs. STATE OF HARYANA
May 10, 1985
RAJBIR Vs. STATE OF HARYANA
May 1, 1985
RAJESH KUMAR Vs. AMRAWATI BHARTI
May 6, 1985
RAJINDER PRASAD AGGARWAL Vs. CHIEF METROPOLITAN MAGISTRATE
September 30, 1985
RAM AND SHYAM COMPANY Vs. STATE OF HARYANA
May 8, 1985
RAM AVTAR Vs. STATE DELHI ADMINISTRATION
August 8, 1985
RAM AVTAR Vs. STATE DELHI ADMINISTRATION
August 6, 1985
RAM AVTAR RAI Vs. STATE OF UTTAR PRADESH
February 12, 1985
RAM AVTAR SHARMA SURINDER KUMAR SHARMA Vs. STATE OF HARYANA:UNION OF INDIA
April 11, 1985
RAM PYARE Vs. RAM NARAIN
February 15, 1985
RAM SINGH Vs. COLLECTOR RAM SINGH
August 7, 1985
RAMESH BALKRISHNA KULKARNI Vs. STATE OF MAHARASHTRA
July 31, 1985
RAMESH CHAND Vs. STATE OF UTTAR PRADESH
January 17, 1985
RAMESH YADAV Vs. DISTRICT MAGISTRATE ETAH
September 13, 1985
RAMKHILAWANDHAR Vs. GAJODHARPRASAD
January 31, 1985
RASIKLAL VAGHAJIBHAI PATEL Vs. AHMEDABAD MUNICIPAL CORPORATION
January 14, 1985
RATANCHAND DARBARILAL Vs. COMMISSIONER OF INCOME TAX M P
August 16, 1985
RATHI KHANDSARI UDYOG Vs. STATE OF UTTAR PRADESH
February 22, 1985
RATTAN LAL Vs. STATE OF HARYANA
August 16, 1985
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. BATA SHOE COMPANY PRIVATE LIMITED
October 11, 1985
RURAL LITIGATION & ENTITLEMENT KENDRA, DEHRADUN Vs. STATE OF U.P. & ORS.
September 30, 1985
RURAL LITIGATION AND ENTITLEMENT KENDRA DEHRADUN Vs. STATE OF UTTAR PRADESH
May 13, 1985
RURAL LITIGATION AND ENTITLEMENT KENDRA DEHRADUN DEVAKI NANDAN PANDEY Vs. STATE OF UTTAR PRADESHS:UNION OF INDIA
March 12, 1985
S A KINI Vs. UNION OF INDIA
April 16, 1985
S C JAIN Vs. STATE OF HARYANA
November 4, 1985
S GUIN Vs. GRINDLAYS BANK LIMITED
December 11, 1985
S P SAMPATH KUMAR Vs. UNION OF INDIA
October 31, 1985
S SUNDARAM PILLAI KOUSALAYA DEVT MURUGESA MUDALIAR N S DHANALAKSHMI AMMAL THAHIRA BEEVI M BALAKRISHNAN K R KRISHNAN Vs. V R PATTABIRAMAN:P LAKSHMINARAYANA CHARYA:SELVARAJ CHETTIAR:B S RAMACHARI:R A MUTHIAH NADAR:FATHIMA BAI:P BHANUMATT
January 24, 1985
S. HARBANS SINGH & ORS. ETC. Vs. M.C.D.
October 1, 1985
S.D. CHADDHA Vs. STATE OF U.P. AND ORS.
March 11, 1985
SADHA SINGH Vs. STATE OF PUNJAB
May 8, 1985
SADIQUA BEGUM Vs. BOARD OF REVENUE MADHYA PRADESH
February 1, 1985
SAHNTEY STEEL AND PRESS WORKS LIMITED Vs. COMMERCIAL TAX OFFICER
September 10, 1985
SAJJAN MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX M P BHOPAL
October 8, 1985
SAKHKKAR MILLS MAZDOOR SANGH Vs. GWALIOR SUGAR COMPANY LIMITED
February 22, 1985
SAKURU Vs. TANAJI
July 10, 1985
SALIMKHAN SARDARKHAN Vs. STATE OF GUJARAT
September 18, 1985
SAMARESH BOSE Vs. AMAL MITRA
September 24, 1985
SANJAY DINKAR ASARKAR Vs. STATE OF MAHARASHTRA
November 20, 1985
SANT LAL JAIN Vs. AVTAR SINGH
March 12, 1985
SANT RAJ Vs. O P SINGLA
April 9, 1985
SARDAR TOTA SINGH Vs. GOLD FIELD LEATHER WORKS BOMBAY
January 15, 1985
SAROJ AGGARWAL Vs. COMMISSIONER OF INCOME TAX U P
September 30, 1985
SAROJ KUMAR BOSE Vs. KANAILAL MONDAL
August 6, 1985
SATAR HABIB HAMDANI JASAB HAZI ISMAIL Vs. K S DILIPSINHJI:K S DALIP SINGH SECRETARY TO GOVERN MENT OF INDIA
December 20, 1985
SATYA PAL GOPAL DAS Vs. PANCHU BALA DASI
January 18, 1985
SATYAVIR SINGH D P VOHRA Vs. UNION OF INDIA
September 12, 1985
SAVITRI Vs. GOVIND SINGH RAWAT
October 9, 1985
SCIENTIFIC ENGINEERING HOUSE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
November 1, 1985
SHAMBHU CHARAN SHUKLA Vs. THAKUR LADLI RADHA CHANDRA MADAN GOPALJI MAHARAJ
March 19, 1985
SHANKAR DASS Vs. UNION OF INDIA
March 12, 1985
SHARVAN KUMAR Vs. STATE OF UTTAR PRADESH
July 29, 1985
SHASHI KUMAR Vs. STATE OF BIHAR
September 30, 1985
SHENOY AND CO Vs. COMMERCIAL TAX OFFICER CIRCLE II BANGALORE:STATE OF KARNATAKA
April 10, 1985
SHIV RATAN MAKIM S O NANDLAL MAKIM Vs. UNION OF INDIA
December 16, 1985
SHIV SHANKER Vs. UNION OF INDIA
January 23, 1985
SHIVESHWAR PRASAD STNHA Vs. UNION OF INDIA
September 16, 1985
SHRISHAIL NAGESHI PARE Vs. STATE OF MAHARASHTRA
March 25, 1985
SHYAMLAL SHARMA Vs. UNION OF INDIA
November 8, 1985
SMT. PRAMILA KUMARI MOHANTY Vs. SUJAN CHARAN LENKA AND ORS.
November 28, 1985
SOMAIYA ORGANICS INDIA LIMITED GODAVARI SUGAR MILLS LIMITED Vs. BOARD OF REVENUE U P :BOARD OF REVENUE U P
November 29, 1985
SOOSAI MOVEMENT FOR PROTECTION OF HUMAN RIGHTS OF MARGINALIS COMMUNIES Vs. UNION OF INDIA
September 30, 1985
SOWMITHRI VISHNU Vs. UNION OF INDIA
May 27, 1985
SPECIAL LAND ACQUISITION OFFICER BANGALORE B M NARAYANASWAMI B M RAMASWAMY Vs. B M KRISHNAMURTHY:SPECIAL LAND ACQUISITION OFFICER:SPECIAL LAND ACQUISITION OFFICER
January 22, 1985
STATE Vs. O P DOGRA:K K ANAND
September 25, 1985
STATE BANK OF INDIA Vs. COMMISSIONER OF INCOME TAX ERNAKULAM
October 31, 1985
STATE DELHI ADMINISTRATION Vs. PURAN MAL
March 26, 1985
STATE DELHI ADMINISTRATION INDIAN FEDERATION OF WOMEN LAWYERS Vs. LAXMAN KUMAR:SHAKUNTALA
September 23, 1985
STATE OF ANDHRA PRADESH Vs. GUNTAKAL TODDY TAPPERS CO OPERATIVE SOCIETY
May 1, 1985
STATE OF BIHAR Vs. BANSHI RAM MODI
May 7, 1985
STATE OF BIHAR Vs. BISHNU CHAND LAL CHAUDHARY
January 8, 1985
STATE OF GUJARAT Vs. DHRANGADHRA CHEMICAL WORKS LIMITED
April 9, 1985
STATE OF GUJARAT Vs. RAGHUNATH VAMANRAO BAXI
April 16, 1985
STATE OF GUJARAT Vs. PANCH OF NANI HAMAMS POLE
December 19, 1985
STATE OF HARYANA SAT PARKASH GUPTA NAURANG RAI KAUSHIK Vs. BIRKHA RAM:BIRKHA RAM:OM PARKASH GOEL
July 18, 1985
STATE OF HIMACHAL PRADESH Vs. A PARENT OF A STUDENT OF MEDICAL COLLEGE SIMLA
April 11, 1985
STATE OF MADHYA PRADESH Vs. VYANKATLAL
March 28, 1985
STATE OF MADHYA PRADESH Vs. DEVILAL
December 20, 1985
STATE OF MAHARASHTRA Vs. NARAYAN RAO SHAM RAO DESHMUKH
March 19, 1985
STATE OF MAHARASHTRA Vs. ANNAPURNABAI
May 2, 1985
STATE OF MYSORE Vs. R S KASI
February 6, 1985
STATE OF ORISSA Vs. SHIVA PARASHAD DAS:RAM PARSHAD
February 22, 1985
STATE OF ORISSA Vs. TITAGHVR PAPER MILLS COMPANY LTD:MANGALJI MULJI KHARA
March 1, 1985
STATE OF ORISSA Vs. SRIDHAR KUMAR MALLIK:RAGHUNATH DAS
July 31, 1985
STATE OF ORISSA Vs. ORISSA CEMENT LIMITED
September 10, 1985
STATE OF PUNJAB Vs. LABH SINGH
August 2, 1985
STATE OF PUNJAB Vs. S DHARAM SINGH DEAD
August 29, 1985
STATE OF PUNJAB Vs. MOHINDER SINGH
May 1, 1985
STATE OF PUNJAB Vs. HARDYAL
April 10, 1985
STATE OF PUNJAB Vs. BHAGWANT SINGH
February 22, 1985
STATE OF RAJASTHAN Vs. ASSOCIATED STONE INDUSTRIES KOTAH LIMITED
February 1, 1985
STATE OF RAJASTHAN Vs. SWAIKA PROPERTIES
April 8, 1985
STATE OF RAJASTHAN Vs. SHAMSHER SINGH
May 1, 1985
STATE OF TAMIL NADU Vs. RAMALINGA SAMIGAL MADAM:K L M RAMAMURTHY
May 1, 1985
STATE OF UTTAR PRADESH Vs. RAJA RAM JAISWAL
April 29, 1985
STATE OF UTTAR PRADESH Vs. SUKHBASI
May 10, 1985
STATE OF UTTAR PRADESH Vs. LALLOO
August 13, 1985
STATE OF UTTAR PRADESH Vs. BALLABH DAS
August 2, 1985
STATE OF UTTAR PRADESH Vs. SURAIN SINGH
March 29, 1985
STATE OF UTTAR PRADESH Vs. RAM SAGAR YADAV
January 22, 1985
STATE OF UTTAR PRADESH Vs. SATISH CHANDRA
September 25, 1985
STATE OF UTTAR PRADESH Vs. MAHANT SINGH
October 18, 1985
STATE OF WEST BENGAL Vs. GHUSICK AND MUSLIA COLLIERIES LIMITED
March 15, 1985
STEEL INDUSTRIALS KERALA LIMITED Vs. CAPT S M REBELLO
February 26, 1985
SUDHIR Vs. STATE OF MADHYA PRADESH
January 24, 1985
SUMITRA DEVI Vs. RHIKAN CHOUDHARY
January 28, 1985
SUNIL SIDDHARTHBHAI KARTIKEYS V SARABHAI Vs. COMMISSIONER OF INCOME TAX AHMEDABAD GUJARAT:COMMISSIONER OF INCOME TAX
September 27, 1985
SUNKARA RAJAYALAKSHMI Vs. STATE OF KARNATAKA
February 25, 1985
SUPERINTENDENT OF CENTRAL EXCISE SURAT Vs. VAC MET CORPN P LTD
August 6, 1985
SURJEET SINGH & ORS. Vs. D.P. SHARMA & ORS.
August 19, 1985
SURJEET SINGH & ORS. ETC. ETC. Vs. D.P. SHARMA & ORS.
August 6, 1985
SURYA NARAIN YADAV Vs. BIHAR STATE ELECTRICITY BOARD
May 8, 1985
SUSHMA SHARMA Vs. STATE OF RAJASTHAN
March 12, 1985
SUSHMA SURI Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
May 10, 1985
T VENKATA REDDY Vs. STATE OF ANDHRA PRADESH
March 27, 1985
THE WORKMEN EMPLOYED BY MIS. BALMER LAWRIE AND CO. LTD. Vs. M/S. BALMER LAWRIE & CO. LTD. AND ANR.
August 7, 1985
THE WORKMEN OF HIRAKUD PROJECT Vs. THE MANAGEMENT OF HIRAKUD DAM PROJECT, HIRAKUD
August 13, 1985
TITAGHUR PAPER MILLS CO LIMITED Vs. STATE OF ORISSA
March 1, 1985
TRAVELLERS SERVICE AGENTS ASSOCIATION Vs. UNION OF INDIA
April 15, 1985
TUSHER GOVINDJI SHAH Vs. UNION OF INDIA
January 25, 1985
U P STATE ELECTRICITY BOARD LUCKNOW CITY BOARD MUSSOORIE Vs. CITY BOARD MUSSOORIE:U P STATE ELECTRICITY BOARD LUCKNOW
February 8, 1985
UMESH CHANDRA SHUKLA K S MOHI JAIPAL SINGH MALIK RAJ KUMAR JAIN SURAJ BHAN RAKESH GARG A K CHATURVEDI Vs. UNION OF INDIA :UNION OF INDIA :ADMINISTRATOR LT GOVERNOR OF DELHI :UNION OF INDIA:ADMINISTRATOR UNION TERRITORY OF DELHI
August 2, 1985
UNION OF INDIA Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LTD
August 12, 1985
UNION OF INDIA Vs. V P GAUTAMA
February 12, 1985
UNION OF INDIA Vs. ANNAM RAMALINGAM
February 21, 1985
UNION OF INDIA Vs. SOMASUNDRAM MILLS PRIVATE LIMITED
February 5, 1985
UNION OF INDIA Vs. R G KASHIKAR
December 20, 1985
UNION OF INDIA Vs. THE ELPHINSTONE SPG. WEAVING MILLS LTD. ETC. ETC.
January 17, 1985
UNION OF INDIA Vs. LAKSHMI SUGAR AND OIL MILLS LTD
November 21, 1985
UNION OF INDIA Vs. CIBATUI LIMITED
September 27, 1985
UNION OF INDIA Vs. GODFREY PHILIPS INDIA LIMITED :INDIA TOBACCO COMPANY LIMITED :VAZIR SULTAN TOBACCO COMPANY LIMITED
September 30, 1985
UNION OF INDIA Vs. G N TIWARI:K L JAIN
November 19, 1985
UNION OF INDIA AND ORS. Vs. KASSAPPA MADIVALLAPPA KULKARNI
January 14, 1985
UNION OF INDIA UNION OF INDIA BISWAROOP CHATTERJEE ACHINTA KUMAR BISWAS NABENDU BOSE LAXMI NARAYAN Vs. TULSIRAM PATEL:SADANAND JHA:G P KOUSHAL:UNION OF INDIA:STATE OF MADHYA PRADESH
July 11, 1985
UNION TERRITORY OF CHANDIGARH Vs. AMRIT ROLLER FLOUR MILLS
July 8, 1985
UPENDRA CHANDRA CHAKRABORTY Vs. UNITED BANK OF INDIA
April 30, 1985
USHA RANI DATTA AAYA ATTENDANT Vs. STATE INDUSTRIAL COURT INDORE
April 30, 1985
V J THOMAS Vs. UNION OF INDIA
April 23, 1985
VENGDASALAM PILLAI Vs. UNION TERRITORY OF PONDICHERRY
February 18, 1985
VIJAY LAXMI GANGAL Vs. MAHENDRA PRATAP GARG
May 8, 1985
VORA RAHIMBHAI HAJI HASANBHAI POPAT Vs. VORA SUNDERLAL MANILAL
November 4, 1985
WEST BENGAL STATE ELECTRICITY BOARD Vs. DESH BANDHU GHOSH
February 25, 1985
WEST BENGAL STATE ELECTRICITY BOARD Vs. DESH BANDHU GHOSH
February 26, 1985
WORKMEN EMPLOYED Vs. INDIAN OXYGEN LIMITED
May 2, 1985
WORKMEN EMPLOYED IN ASSOCIATED RUBBER INDUSTRY LIMITED BHAVNAGAR Vs. ASSOCIATED RUBBER INDUSTRY LTD
August 19, 1985
WORKMEN OF AMERICAN EXPRESS INTER NATIONAL BANKING CORPORATION Vs. MANAGEMENT OF AMERICAN EXPRESS INTERNATIONAL BANKING CORPORATION
August 28, 1985
WORKMEN OF MESSRS BINNY LIMITED Vs. MANAGEMENT OF BINNY LIMITED
August 22, 1985
WORKMEN OF THE FOOD CORPORATION OF INDIA Vs. FOOD CORPORATION OF INDIA
February 28, 1985
Y RAMANJANEYULU Vs. STATE OF ANDHRA PRADESH
March 29, 1985
YOGESHWAR JAISWAL SMT KRISHNA Vs. STATE TRANSPORT APPELLATE TRIBUNAL:STATE TRANSPORT APPELLATE TRIBUNAL
January 31, 1985
ZODIAC ELECTRICALS PRIVATE LIMITED Vs. UNION OF INDIA
May 1, 1985
ZOHARA KHATOON Vs. MOHAMMAD IBRAHIM
November 26, 1985