Case Index

Title
Date
AB BARI Vs. AB BASHIR
July 29, 1975
AB GANI BHAT Vs. STATE
July 24, 1975
AB GANI DAGA Vs. MAHANT RAM SARAN
August 12, 1975
AB GANI PATWARI Vs. S M RIZVI
December 3, 1975
AB HAMID AFRAIDI Vs. SECRETARY TO GOVERNMENT
July 12, 1975
AHAD BHAT Vs. STATE
August 12, 1975
ALI MOHD ABDULLAH (MISTRY) Vs. KHAWAJA AB QADUS
May 16, 1975
ALI SHEIKH Vs. AKBAR BAHAR
August 22, 1975
ARSHAD AHMAD Vs. STATE OF J&K
February 24, 1975
AZIZI Vs. MOHD MATHANJI
March 20, 1975
B K THAPER Vs. VIJAY KUMAR
July 9, 1975
BALWANT SINGH Vs. AVTAR KUAR
December 31, 1975
BANSI LAL Vs. DHARAM CHAND
January 10, 1975
BHAGWATI Vs. CUSTODIAN GENERAL
March 14, 1975
BHALLA TRADERS Vs. ENGINEER-IN-CHIEF, ARMY HQRS ,
July 28, 1975
BODH RAJ Vs. STATE
January 10, 1975
CHAIRMAN, AUQAF COMMITTEE Vs. SURAJ RAM
January 2, 1975
CUSTODIAN EVACUEE PROPERTY, JAMMU Vs. PIR MOHD (LT COL )
April 18, 1975
DAYA WANTI Vs. DEPUTY CUSTODIAN GENERAL
January 20, 1975
DHANI RAM Vs. STATE
May 21, 1975
DHARAM PAL SINGH Vs. STATE OF J&K
January 16, 1975
DHARAM SINGH Vs. STATE
October 14, 1975
DULARI KAUL Vs. STATE OF J&K
November 28, 1975
FAROOQ AHMAD BANDEY Vs. PRINCIPAL, REGIONAL ENGINEERING COLLEGE
September 16, 1975
FATEH MOHD LONE Vs. STATE OF J&K
August 25, 1975
FEROZ AND CO Vs. UNION OF INDIA
March 13, 1975
GAURI SHANKAR Vs. BALDEV RAJ
December 12, 1975
GH MOHD PHALWAN Vs. AZIZ SHEIKH
August 12, 1975
GUL MOHD SHEIKH Vs. COMMANDANT HQ 45 BN B S F
March 20, 1975
GUPTA PVT LOAN Vs. GANESH DASS COMMITTEE, KUDYAR AND SONS
January 10, 1975
HAJI HABIB LONE Vs. PT JIA LAL AND OTHERS
July 8, 1975
HARCHARAN SINGH Vs. ASSESSING AUTHORITY
March 31, 1975
HINDUSTAN CONSTRUCTION CO LTD Vs. STATE OF J&K
December 31, 1975
J M RAY Vs. SURRINDER KUMAR SHER
July 17, 1975
JAGAT SINGH Vs. FINANCIAL COMMISSIONER, J&K GOVT
May 10, 1975
JAGAT SINGH Vs. WARYAM SINGH
December 12, 1975
JALAL-UD-DIN Vs. SHAHZADA BANO
July 10, 1975
JAY PEE FINANCE CORP Vs. DEWAN CHAND
May 5, 1975
KAILASH KUMARI Vs. MANMOHAN KAPOOR
April 29, 1975
KAKA JAT Vs. AMAR NATH
September 5, 1975
KEWAL KRISHAN Vs. STATE
June 5, 1975
KH. SAIFUDDIN Vs. STATE OF J&K
October 31, 1975
KHALIQ SUMJI Vs. GH NABI SUMJI
April 5, 1975
KHAN GHULAM HASSAN KAKROO Vs. STATE OF J&K
August 12, 1975
KHAN GHULAM NABI SHAH Vs. PROVIDENT FUND COMMISSIONER
March 25, 1975
KHAN GHULAM RASOOL Vs. CH BASHIR AHMAD
July 9, 1975
KOHLI BROTHERS Vs. STATE OF J&K
February 24, 1975
KULBHUSHAN SHARMA Vs. STATE
August 12, 1975
L TOTA RAM Vs. STATE
February 24, 1975
M L YADAV (MAJOR) Vs. G O C 10TH INF DIV
December 3, 1975
MADAN MOHAN Vs. KEWAL KRISHAN
March 21, 1975
MALHOTRA AND SONS Vs. UNION OF INDIA
October 27, 1975
MAQSUDA BEGUM Vs. STATE OF J&K
January 13, 1975
MISRI Vs. NAZIR HUSSAIN
November 28, 1975
MOHD AMIN Vs. YUSSOF SHAH
March 20, 1975
MOHD SYED BABA Vs. UNIVERSAL TIMBER TRADERS
March 5, 1975
NABIR BHAT Vs. MALA HAMZA
April 30, 1975
P L MOTI LAL DHAR Vs. STATE OF J&K
September 29, 1975
PARKASHAN Vs. AB RASHID
January 10, 1975
PREM PARKASH KAPOOR Vs. GOBIND RAM KAPOOR
January 22, 1975
PT DEV DUTT Vs. JANTA TIMBER TRADERS
April 18, 1975
RAHIM Vs. AMMA BAR
March 7, 1975
RAMUN Vs. REVENUE MINISTER, J&K
June 5, 1975
RAMZAN DARZI Vs. MST AZIZI
November 26, 1975
RANA AMAR CHAND Vs. RAM LAL
March 5, 1975
S HARCHARAN SINGH KALRA Vs. UNION OF INDIA
November 12, 1975
S PIARA SINGH Vs. HARDEV SINGH
January 20, 1975
SARLA RANI GUPTA Vs. BHUSHAN LAL
January 10, 1975
SHAM LAL Vs. DALBIR KUMAR SONI
December 18, 1975
SHEILA Vs. DHATNU
February 19, 1975
SHIV LAL Vs. JATINDER KUMAR
August 22, 1975
SITA RAM Vs. BHOLA RAM
September 16, 1975
SONI AND SONS Vs. INDUSTRIAL TRIBUNAL, J&K
January 30, 1975
STATE Vs. MOHD SHAFI JILDSAZ
September 18, 1975
STATE Vs. SURAM SINGH
July 18, 1975
STATE Vs. SARDOOL SINGH
January 22, 1975
STATE OF J&K Vs. VOLTAS LIMITED
December 21, 1975
SYED HAFIZ ALLAH Vs. CONSERVATOR OF FORESTS
August 16, 1975
SYED SHARIF-UD-DIN Vs. STATE
December 10, 1975
TARSEEM LAL Vs. DISTRICT MAGISTRATE
January 10, 1975
TEJ SINGH Vs. STATE
November 28, 1975
TH KRISHEN SINGH Vs. SIMRO DEVI
April 23, 1975
TIMBER PVT LTD Vs. SIKANDIA INSURANCE CO LTD
March 10, 1975
TULSI RAM Vs. MULKH RAJ
February 24, 1975
UNION OF INDIA Vs. RANI FOTEDAR
January 10, 1975
UNION OF INDIA Vs. NARAIN SINGH
April 25, 1975
UNION OF INDIA (UOI) Vs. OM PRAKASH CHOPRA
April 30, 1975
VIJAY KUMAR Vs. B. K. THAPPAR
December 29, 1975
VIJAY KUMAR Vs. B. K. THAPPER
January 10, 1975
VIJAY KUMAR Vs. B K THAPPER
May 24, 1975
VIJAY KUMAR Vs. DISTRICT MAGISTRATE
May 8, 1975
VISHWA NATH Vs. PREM NATH
December 11, 1975
ZAHIR-UD-DIN Vs. SHEIKH GH AHMAD
November 17, 1975