|
A. RAJA RAO DORA Vs. DHENKANAL MUNICIPAL COUNCIL AND ORS.
|
January 29, 1975 |
|
A.N. DAS Vs. UNION OF INDIA (UOI) AND ORS.
|
September 30, 1975 |
|
ABDUL RAHIM AND ORS. Vs. STATE OF ORISSA AND ORS.
|
April 17, 1975 |
|
ABDUL YAKUB Vs. STATE OF ORISSA
|
March 12, 1975 |
|
ABINASH MOHAPATRA Vs. STATE OF ORISSA AND ORS.
|
January 6, 1975 |
|
ADHIKARI DAYANIDHI DAS Vs. KRUPANIDHI NANDA
|
July 22, 1975 |
|
APANI BEHERA AND ORS. Vs. KEDAROATH KAR AND ORS.
|
October 29, 1975 |
|
ARJUN GHUSI Vs. STATE OF ORISSA
|
January 15, 1975 |
|
ARJUNA PUJARI Vs. STATE
|
June 25, 1975 |
|
ARTA NAIK Vs. BALAKRISHNA NAIK AND ORS.
|
November 12, 1975 |
|
AUTOWAYS (INDIA) Vs. COMMISSIONER OF INCOME TAX
|
September 2, 1975 |
|
B L CHOUDHURY Vs. COMMISSIONER OF INCOME TAX
|
October 1, 1975 |
|
BAINAPALI ENKMA AND 2 ORS. Vs. THE STATE
|
November 17, 1975 |
|
BAISHNAB CHARAN MOHANTY Vs. STATE OF ORISSA AND ORS.
|
August 4, 1975 |
|
BALARAM NAIK Vs. KRUSHNA KUMARI
|
January 15, 1975 |
|
BALARAM PANDA Vs. ACHUTANANDA BARIHA
|
January 15, 1975 |
|
BALJINDER SINGH Vs. MOHAMMAD C. MUSHA
|
December 24, 1975 |
|
BANCHANIDHI SAHU Vs. STATE OF ORISSA AND ORS.
|
April 22, 1975 |
|
BANDHU KICHEI Vs. STATE
|
July 8, 1975 |
|
BANTU KRISHNA PATRA Vs. P. RAJGOPAL SUBUDHI AND ORS.
|
June 30, 1975 |
|
BARADAKANTA MISHRA Vs. STATE OF ORISSA
|
April 28, 1975 |
|
BASUDEV SAHU Vs. UNION OF INDIA
|
March 17, 1975 |
|
BAURI BANDHU NAIK AND ORS. Vs. RADHAMONI MOHANTY
|
February 19, 1975 |
|
BAVCHAND AND CO Vs. STATE OF ORISSA
|
December 16, 1975 |
|
BENUDHAR SETHI Vs. CERTIFICATE OFFICER
|
September 24, 1975 |
|
BHAGABAN DAS Vs. RADHARAMAN DEB
|
March 25, 1975 |
|
BHAGBAT SAHU Vs. KIRTAN SAHU AND ORS.
|
March 12, 1975 |
|
BHAGIRATHI MAHAPATRA Vs. STATE
|
May 14, 1975 |
|
BHAGIRATHI MOHAPATRA AND ORS. Vs. THE DEITY SUKARMALA THAKURANI AND ORS.
|
November 26, 1975 |
|
BHAJA PRADHAN Vs. STATE OF ORISSA
|
December 9, 1975 |
|
BHARAT SALT AND CHEMICAL INDUSTRIES LTD. Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER
|
June 30, 1975 |
|
BHIMA NAIK Vs. STATE
|
May 16, 1975 |
|
BHRAMARBAR CHOUDHURY Vs. DISTRICT MAGISTRATE
|
December 7, 1975 |
|
BIBEKANANDA MISHRA Vs. PRINCIPAL UNIVERSITY COLLEGE OF ENGINEERING
|
October 21, 1975 |
|
BICHITRANANDA DAS Vs. STATE OF ORISSA
|
May 16, 1975 |
|
BIJOY KUMAR ROUTRAI Vs. STATE OF ORISSA
|
May 13, 1975 |
|
BIKRAM KISHORE PARIDA Vs. BENUDHAR JENA
|
February 28, 1975 |
|
BIRA KISHORE DAS Vs. THE STATE OF ORISSA REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ORISSA, POLITICAL AND SERVICES DEPARTMENT AND ORS.
|
August 5, 1975 |
|
BIRAJA PRASAD MOHANTY Vs. STATE OF ORISSA AND OTHERS
|
September 1, 1975 |
|
BISHNU PRIYA DEI Vs. BRUSABHANU MOHAPATRA
|
December 10, 1975 |
|
BRAJA SUNDAR DAS Vs. UNION OF INDIA UOI
|
February 21, 1975 |
|
BRAJABANDHU NAIK Vs. STATE
|
January 30, 1975 |
|
BRAJAMOHAN PRADHAN Vs. STATE OF ORISSA
|
April 15, 1975 |
|
BRAJENDRA MAHARANA Vs. UTKAL UNIVERSITY
|
August 18, 1975 |
|
BRUNDABAN SAHU Vs. CHAITANYA SAHU AND ORS.
|
March 3, 1975 |
|
BUDHINATH TAD Vs. STATE AND ORS.
|
December 15, 1975 |
|
CAPITAL TALKIES Vs. COMMISSIONER OF INCOME TAX
|
September 30, 1975 |
|
CHINTAMANI SAHU Vs. COLLECTOR
|
September 2, 1975 |
|
CHITTARANJAN SAHU Vs. COLLECTOR
|
August 14, 1975 |
|
CHRISTO SEBOKO JOEL Vs. DISTRICT JUDGE, KORAPUT, JEYPORE
|
September 24, 1975 |
|
COLLECTOR AND ORS. Vs. GURUPRASAD MAHAKUD AND ORS.
|
December 8, 1975 |
|
COLLECTOR GANJAM Vs. CHANDRAMA DAS
|
February 18, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. GANGARAM CHAPOLIA
|
April 2, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. BUILDERS UNION
|
April 3, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. GHEWARCHAND KAMALKUMAR
|
April 3, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. BAIJNATH CHOPOLIA
|
August 25, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. TEJ KAUR
|
September 5, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. UTKAL AGENCY
|
September 8, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. PRAFULLA KUMAR MALLIK
|
September 10, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. DILSUKHRAI RANGLAL
|
September 16, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. AGARWALLA AND COMPANY
|
July 16, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. PURANMAL PRABHUDAYAL
|
July 16, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. ORISSA FLOUR MILLS PRIVATE LIMITED
|
October 29, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. RUPSA RICE MILL
|
October 30, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. GOPAL CH PATNAIK
|
November 19, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. BIJU PATNAIK
|
November 19, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. INDUSTRY AND COMMERCE ENTERPRISERS PRIVATE LIMITED
|
November 28, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. RAJA S N BHANJA DEO
|
December 1, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. NARULA COLD STORAGE AND ICE FACTORY
|
December 1, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. NILAMANI GHOSH AND PARTNERS
|
December 2, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. BHIKARI CHARAN PANDA
|
December 4, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. DHADI SAHU
|
December 5, 1975 |
|
COMMISSIONER OF SALES TAX ORISSA Vs. RAMANARAYAN SITARAM
|
September 24, 1975 |
|
COMMISSIONER OF WEALTH TAX Vs. BINAPANI CHAKRABORTY
|
September 26, 1975 |
|
CONSTRUCTION INDIA AND ORS. Vs. MAHINDRA PAL SINGH AHLUWALIA AND ORS.
|
March 10, 1975 |
|
DANDAPANI SAHU Vs. KONCHADA PANDURANGA SUBUDHI AND ORS.
|
October 30, 1975 |
|
DASA @ DASAMANT MAJHI AND ANR. Vs. THE STATE
|
April 7, 1975 |
|
DAYALU NARAYAN SWAMY Vs. KANIKA RAMASWAMY DORA
|
July 11, 1975 |
|
DAYANIDHI PATI Vs. STATE OF ORISSA AND ANOTHER
|
March 20, 1975 |
|
DEBENDRANATH SAMANTARY Vs. DIRECTOR OF INDUSTRIES AND ORS.
|
April 18, 1975 |
|
DEENA NATH ACHARYA Vs. DAITARI CHARAN PATRA
|
May 21, 1975 |
|
DHOIRAM SAHU Vs. SAMBHU DAS AND ORS.
|
December 23, 1975 |
|
DIBA BHOI Vs. KAPILA HARIJAN AND ORS.
|
July 3, 1975 |
|
DINABANDHU NAIK Vs. STATE OF ORISSA AND ANOTHER
|
June 20, 1975 |
|
DURYODHAN NAIK Vs. RATNAKAR NAIK AND ORS.
|
January 24, 1975 |
|
DUTI DEBI Vs. STATE OF ORISSA
|
March 13, 1975 |
|
DWIJENDRANATH DUTTA Vs. SIRIA JENA AND 4 ORS.
|
August 18, 1975 |
|
FAKIR @ FAKIR CHARAN NAIK Vs. NAKHI DEI AND ORS.
|
February 14, 1975 |
|
G C HARICHANDAN JAGADEB Vs. JAGANNATH SWAMY
|
June 20, 1975 |
|
GANANATH GARTIA AND ANR. Vs. UGRASAN PRADHAN AND ORS.
|
November 11, 1975 |
|
GANDHARB MISRA Vs. STATE OF ORISSA
|
September 24, 1975 |
|
GANESH PARIDA Vs. MOTILAL KHANDELWAL AND ANR.
|
November 24, 1975 |
|
GAYA ROUT Vs. THE STATE
|
November 4, 1975 |
|
GIRISH CHANDRA PATRA Vs. ELECTION OFFICER, ADHANGAGARH GRAMA PANCHAYAT-CUM-BLOCK DEVELOPMENT OFFICER AND ORS.
|
July 9, 1975 |
|
GOPAL CHANDRA GHOSH Vs. THE STATE
|
December 5, 1975 |
|
GOPAL CHANDRA SAHU Vs. KUNJA SINGH AND ORS.
|
August 8, 1975 |
|
GOPALESWAR DHARUA Vs. STATE OF ORISSA
|
March 14, 1975 |
|
GOPARANJAN DUBE Vs. ARBITRATOR HIRAKUD LAND ORGANISATION
|
September 15, 1975 |
|
GOPINATH MOHANTY Vs. STATE OF ORISSA AND ORS.
|
August 4, 1975 |
|
GOPINATH RAY Vs. THE UNDER SECRETARY-CUM- TAXING AUTHORITY, PASSENGERS TAX, STATE TRANSPORT AUTHORITY AND ANR.
|
November 25, 1975 |
|
GOURANGA SAHU Vs. BHAGA SAHU
|
June 16, 1975 |
|
GOVINDA CHOUDHURY AND SONS Vs. INCOME TAX OFFICER
|
May 2, 1975 |
|
GUNDI SAHU Vs. STATE OF ORISSA
|
April 7, 1975 |
|
H MOHAMMAD SIKANDAR Vs. BADRUNISSA BIBI
|
April 4, 1975 |
|
HARERAM SATPATHY Vs. TIKARAM AGARWALLA AND 4 ORS.
|
September 18, 1975 |
|
HARIBANDHU JENA Vs. STATE OF ORISSA REPRESENTED THROUGH THE SECRETARY, CO-OPERATIVE DEPARTMENT, GOVT. OF ORISSA AND ORS.
|
August 7, 1975 |
|
HARIKRISHNA AGARWALLA Vs. STATE OF ORISSA AND ANR.
|
December 23, 1975 |
|
HARSAMONI DEI Vs. PADMANAVA SAHU AND ORS.
|
April 15, 1975 |
|
HATAKISHORE SAHU Vs. INDUSTRIAL TRIBUNAL
|
September 10, 1975 |
|
HEMALATA DEIL Vs. UMASANKARI MOHARANA
|
February 12, 1975 |
|
HIRJI NAGJI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
September 2, 1975 |
|
INDERSONS CONSTRUCTION AND ANR. Vs. STATE OF ORISSA AND ORS.
|
April 16, 1975 |
|
INSPECTOR OF FACTORIES Vs. HARISHANKAR SINGHANIA
|
May 28, 1975 |
|
ISHWAR BEHRA Vs. STATE
|
June 30, 1975 |
|
J. BALUNKESWAR DEV AND ORS. Vs. BRAJA KISHORE MISRA AND ORS.
|
August 8, 1975 |
|
JAGADISH MITTER K Vs. REVENUE DIVISIONAL COMMISSIONER
|
April 17, 1975 |
|
JAGANATH PANIGRAHI Vs. COLLECTOR
|
January 6, 1975 |
|
JAMES KHALKO Vs. THE STATE OF ORISSA
|
April 17, 1975 |
|
JAWAHARLAL KHANDELWAL Vs. COMMISSIONER OF INCOME TAX
|
December 5, 1975 |
|
JAYAKRISHNA MANGARAJ MOHAPATRA Vs. STATE OF ORISSA
|
July 1, 1975 |
|
JODA EAST IRON MINES Vs. STATE OF ORISSA
|
November 6, 1975 |
|
JOSEPH VALLOORAN Vs. COMMISSIONER OF INCOME TAX
|
December 12, 1975 |
|
K NARAYANA KUMANDAN SONS AND CO Vs. SALES TAX OFFICER KORAPUT II CIRCLE
|
July 1, 1975 |
|
KADRAKA SITANA Vs. STATE
|
July 8, 1975 |
|
KAIKEI DEI Vs. DEBENDRA LENKA
|
April 25, 1975 |
|
KAILASH CHANDRA MAHESH KUMAR Vs. COMMISSIONER OF INCOME TAX
|
September 18, 1975 |
|
KAMALENDU PRASAD PADHI Vs. SAMBALPUR UNIVERSITY
|
December 2, 1975 |
|
KANIKA BEWA Vs. STATE
|
July 2, 1975 |
|
KARUNAKAR NAYAK Vs. SUNDARGARH
|
May 16, 1975 |
|
KEDARNATH RAI AND ORS. Vs. TARACHAND DOGRA AND ORS.
|
July 21, 1975 |
|
KELLA APPALASWAMY AND SONS Vs. COMMISSIONER OF INCOME TAX
|
December 4, 1975 |
|
KHALI SAHU Vs. STATE
|
February 4, 1975 |
|
KHALLI DAS Vs. NAHAKA DAS AND ORS.
|
April 17, 1975 |
|
KHUBCHAND NARSING DAS Vs. COMMISSIONER OF INCOME TAX
|
December 1, 1975 |
|
KINTALI SAMBA MURTY Vs. BIDIKA ARICHITO AND ORS.
|
December 19, 1975 |
|
KRUSHNA CHANDRA Vs. COMMR OF ENDOWMENTS
|
September 23, 1975 |
|
KRUSHNA CHANDRA SAMANTARAI Vs. SANTIBALA ALIAS SANTI LATA DEI
|
April 11, 1975 |
|
KRUSHNA KUMAR MODI Vs. DISTRICT MAGISTRATE
|
February 25, 1975 |
|
KRUTIBASA NAYAK Vs. JAGANNATH MAHAPRAVU
|
January 21, 1975 |
|
KRUTIBASH KAR AND ANR. Vs. BIRABAR PANI AND ORS.
|
December 23, 1975 |
|
KULSUM BIBI Vs. ANANTA PRASAD RANA
|
February 19, 1975 |
|
LAKSHNA MOHAPATRA Vs. STATE OF ORISSA
|
April 7, 1975 |
|
LALA ALIAS LALBEHARI MEHER Vs. THE STATE
|
March 25, 1975 |
|
LALSAHEB NABIN CHANDRA BHANJ DEO Vs. STATE OF ORISSA
|
January 6, 1975 |
|
LAND ACQUISITION OFFICER, D.I.S. Vs. MADAN GAJENDRA AND ORS.
|
April 15, 1975 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. Manjula Mohanlal Joshi
|
January 20, 1975 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. KARTHYANI
|
March 31, 1975 |
|
LINGARAJ PANDA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
October 23, 1975 |
|
M. APPALA NARASIAH AND ORS. Vs. ARJUNO JENA AND ORS.
|
October 1, 1975 |
|
MADHUSUDAN BHUYAN Vs. STATE OF ORISSA REPRESENTED THROUGH ITS SECRETARY, URBAN DEVELOPMENT DEPARTMENT AND ORS.
|
August 8, 1975 |
|
MADHUSUDAN SUBUDHI Vs. D. JMA ALIAS DAMA SWAIN AND ORS.
|
August 19, 1975 |
|
MAGETA DAKUA Vs. SECRETARY TO GOVT. OF ORISSA, FINANCE DEPARTMENT AND ORS.
|
September 1, 1975 |
|
MAGULU JAL Vs. BHAGABAN RAI
|
April 15, 1975 |
|
MAHADEB DASH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 28, 1975 |
|
MAHENDAR PRASAD ROUT Vs. ELECTION OFFICER
|
August 7, 1975 |
|
MAHENDRA RAM Vs. UNION OF INDIA UOI
|
November 19, 1975 |
|
MAKHA BEWA Vs. BIMBADHAR KANDI
|
May 12, 1975 |
|
MALIPUT GRAMA PANCHAYAT Vs. KUNDALI GRAMA PANCHAYAT
|
August 20, 1975 |
|
MANAGEMENT OF CUTTACK MOTOR ASSOCIATION Vs. ADMINISTRATIVE STAFF OF CUTTACK MOTOR ASSOCIATION
|
January 13, 1975 |
|
MANAGEMENT OF MESSRS ORISSA OIL INDUSTRIES LIMITED Vs. PRESIDING OFFICER LABOUR COURT
|
February 28, 1975 |
|
MANAGEMENT OF ORISSA STATE CO-OPERATIVE BANK, CUTTACK, PETITIONER Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, ORISSA AND ANOTHER, OPPOSITE PARTIES
|
January 28, 1975 |
|
MANAGING COMMITTEE, GUJIDARADA HIGH SCHOOL Vs. STATE OF ORISSA AND ORS.
|
August 8, 1975 |
|
MANMOHAN DAS Vs. MADHUNAGAR POWERLOOM WEAVERS CO-OPERATIVE SOCIETY AND ORS.
|
April 17, 1975 |
|
MARSI BALAYYA AND 14 ORS. Vs. STATE OF ORISSA
|
December 10, 1975 |
|
MOHAMMED IBRAHIM AND ANR. Vs. STATE OF ORISSA
|
January 6, 1975 |
|
MOHANRAJ BOID Vs. ESWAR CHARAN PATNAIK
|
November 21, 1975 |
|
MST ANAR BAI Vs. MURALIDHAR MODI
|
June 16, 1975 |
|
MULCHAND HIRALAL Vs. COMMISSIONER OF INCOME TAX
|
October 21, 1975 |
|
N. SOWBBAGYALAKSHMI ALIAS BHAGYAVATI Vs. CH. LAKSHMIKANTAMMA AND ORS.
|
August 20, 1975 |
|
NAKUL CHANDRA KAR Vs. MAJOR SETTLEMENT OFFICER CUTTACK AND OTHERS
|
March 20, 1975 |
|
NANDA KISHORE MOHANTY Vs. STATE OF ORISSA AND ORS.
|
September 15, 1975 |
|
NANDU AND DHANESWAR NAIK Vs. STATE
|
July 11, 1975 |
|
NARAYAN NANDA Vs. SANKAR SAHU
|
February 17, 1975 |
|
NATABAR HATI Vs. BLOCK DEVELOPMENT OFFICER
|
July 1, 1975 |
|
NEW GREAT INSURANCE COMPANY OF INDIA LTD Vs. BALADEB GAHIR
|
August 12, 1975 |
|
NEW ORISSA TRADERS Vs. COMMISSIONER OF INCOME TAX
|
September 25, 1975 |
|
NILAMANI GHOSH AND PARTNERS Vs. COMMISSIONER OF INCOME TAX
|
December 4, 1975 |
|
NILAMANI SATPATHY Vs. JAYASHANKAR BHOI AND FIVE ORS.
|
September 18, 1975 |
|
NIMMA CHITTI APPAYYAMMA Vs. P.V. NARASIMHAM
|
March 12, 1975 |
|
ORISSA CEMENT LIMITED Vs. GRAMA SASAN OF KATANGA AND ORS.
|
August 4, 1975 |
|
ORISSA CERAMIC INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 30, 1975 |
|
ORISSA CO-OPERATIVE HANDICRAFTS CORPORATION LTD Vs. STATE OF ORISSA
|
October 30, 1975 |
|
ORISSA INDUSTRIES (P ) LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNALL
|
September 3, 1975 |
|
ORISSA ROAD TRANSPORT CO LIMITED Vs. CHANDRA SEKHAR PATNAIK
|
March 24, 1975 |
|
ORISSA ROAD TRANSPORT COMPANY LTD. Vs. HADIA SETHI AND ORS.
|
June 1, 1975 |
|
P APPA RAO Vs. ADDITIONAL DISTRICT MAGISTRATE KORAPUT
|
January 30, 1975 |
|
PADMALOCHAN PANDA Vs. STATE OF ORISSA
|
April 28, 1975 |
|
PANCHN BHUYAN Vs. SECRETARY, REGIONAL COOPERATIVE MARKETING SOCIETY AND ANR.
|
July 16, 1975 |
|
PANDAKA NARAYAN AND ORS. Vs. STATE
|
May 2, 1975 |
|
PARAMANANDA MOHANTY Vs. BIRA BEHERA
|
May 5, 1975 |
|
PARBATI DEBI Vs. PRAHALLAD TRIPATHY AND ANR.
|
February 26, 1975 |
|
PATIA ALIAS ABDUL SATAR KHAN AND ORS. Vs. STATE
|
January 15, 1975 |
|
PATNAIK AND CO P LTD Vs. STATE OF ORISSA
|
July 15, 1975 |
|
PITAMBAR DAS AND 2 ORS. Vs. GOBINDA CHANDRA SATPATHY
|
August 8, 1975 |
|
PITAMBAR PUJARI Vs. BHIKARI MEHERA AND ORS.
|
June 5, 1975 |
|
PITTA SEETHAMMA AND ORS. Vs. RAMACHANDRA MAHAPATRA
|
November 20, 1975 |
|
PNNIA SETHI Vs. KHETRAMOHAN MOHANTY AND ORS.
|
April 10, 1975 |
|
PRABHUDAYAL AGARWAL Vs. SARASWATI BAI AND ANR.
|
April 22, 1975 |
|
PRASANT KUMAR PASAYAT Vs. STATE OF ORISSA
|
January 10, 1975 |
|
PURUSOTTAM PANI Vs. DHRUBA CHARAN PANDA
|
April 29, 1975 |
|
RABINDRA KUMAR ADHIKARI AND OTHERS Vs. STATE OF ORISSA AND OTHERS
|
January 6, 1975 |
|
RABINDRA KUMAR DAS Vs. STATE OF ORISSA
|
February 6, 1975 |
|
RAGHUNATH AGARWALLA Vs. STATE OF ORISSA
|
January 16, 1975 |
|
RAGHUNATH PANDA Vs. RADHAKRISHNA PANDA
|
January 23, 1975 |
|
RAGHUNATH RANSINGH Vs. STATE OF ORISSA AND ORS.
|
August 7, 1975 |
|
RAHAS DEBI AND ORS. Vs. THE REVENUE OFFICER ASKA AND ORS.
|
September 19, 1975 |
|
RAM CHANDRA NISANKO Vs. DISTRICT TRANSPORT MANAGER STATE TRANSPORT
|
September 30, 1975 |
|
RAM KISHUN RAM Vs. STATE OF ORISSA AND ORS.
|
July 7, 1975 |
|
RAMA KUMARI MEHER Vs. MEENAKETAN MEHER
|
July 8, 1975 |
|
RAMACHANDRA PUJA PANDA SAMANT Vs. JAMBESWAR PATRA
|
May 21, 1975 |
|
RAMANATH PADHI Vs. COLLECTOR, GANJAM AND OTHERS
|
April 4, 1975 |
|
RAMESH CHANDRA SINGH MOHAPATRA Vs. JAGANNATH SINGH MOHAOATRA
|
January 20, 1975 |
|
RANGALAL RAMESHWAR LAL Vs. UTKAL RASTERBHASA PRACHAR CO-OPERATIVE PRESS AND PUBLISHING SOCIETY LTD
|
January 6, 1975 |
|
RATNAKAR MOHANTY Vs. JUGAL KISHORE PATNAIK
|
June 16, 1975 |
|
REGISTRAR OF COMPANIES Vs. UTKAL DISTRIBUT
|
August 11, 1975 |
|
REGISTRAR OF COMPANIES Vs. RADHIKA PRASAD NANDA AND ORS.
|
August 4, 1975 |
|
RUPRAG PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 2, 1975 |
|
RUSHI BEHERA AND ORS. Vs. MST. PANCHA BEHERA AND ORS.
|
December 8, 1975 |
|
S. ZIAULLAH AND ORS. Vs. SRIMATI KIRANABALA DEVI AND ORS.
|
May 13, 1975 |
|
SACHIDANANDA MISRA Vs. EXECUTIVE ENGINEER EARTH DAM DIVISION BALIMELA DAM PROJECT
|
February 27, 1975 |
|
SAILABALA BAXI Vs. JOHANAS BISSOI
|
January 6, 1975 |
|
SAJOWANLAL JAISWAL Vs. COMMISSIONER OF INCOME TAX
|
December 5, 1975 |
|
SAMAL KISKU Vs. THE STATE OF ORISSA
|
March 13, 1975 |
|
SAMBALPUR AUTOMOBILES THROUGH PARTNER KISORI PRASANNA PATI AND ORS. Vs. BIDYABHUSAN MOHAPATRA AND ORS.
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August 27, 1975 |
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SANKAR KUMAR BHATTAR Vs. TEHSILDAR-CUM-REVENUE OFFICER
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October 21, 1975 |
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SARAT CHANDRA MISRA Vs. THE STATE OF ORISSA AND ANR.
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October 30, 1975 |
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SARAT CHANDRA NAIK AND ORS. Vs. STATE OF ORISSA
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November 12, 1975 |
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SARAT CHANDRA PATRO Vs. NARASINGHA PATRO
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April 18, 1975 |
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SARATHI CHARAN ADHIKARI Vs. ADDITIONAL DISTRICT MAGISTRATE (JUDICIAL) AND ORS.
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May 12, 1975 |
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SASHIBHUSAN MOHANTY Vs. STATE OF ORISSA AND OTHERS
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October 1, 1975 |
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SATYABHAMA DEBI Vs. BHAGABAN MISRA AND ORS.
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July 15, 1975 |
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SATYABRATA BHATTACHARYA Vs. JARNAL SINGH
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May 16, 1975 |
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SATYANANDA SAHU Vs. KESHAB SAHU AND ORS.
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April 11, 1975 |
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SHRI GOVIND CHANDRA ROUT Vs. THE STATE GOVERNMENT OF ORISSA AND ORS.
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August 5, 1975 |
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SHRI R.S. PATEL Vs. SHRI B.K. GUPTA AND ORS.
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June 16, 1975 |
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SHRI SOMONATH RATH Vs. UNION OF INDIA (UOI) AND ANR.
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May 15, 1975 |
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SHRIMATI SNEHAMAYEE SAHU Vs. THE SECRETARY TO GOVERNMENT OF ORISSA, URBAN DEVELOPMENT DEPARTMENT AND ORS.
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January 17, 1975 |
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SHUKADEV SAHU Vs. ADMINISTRATOR UTKAL UNIVERSITY
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November 7, 1975 |
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SIMANCHAL MAHAPATRO Vs. BUDHIRAM PADHI
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September 29, 1975 |
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SINGHBHUM TIMBER TRADING COMPANY Vs. STATE OF ORISSA
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August 19, 1975 |
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SK. DILJAN AND ORS. Vs. STATE OF ORISSA
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November 17, 1975 |
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SK. JALIL AND ANR. Vs. GOPAL CHARAN MOHANTY AND ORS.
|
January 31, 1975 |
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SMT. NALINIBALA DAS AND ANR. Vs. SMT. GEETA BOSE AND ORS.
|
April 27, 1975 |
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SOFA ALIAS FATIMA BIBI Vs. SK. M.K.N. MAHAMAD THIBI AND ORS.
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March 12, 1975 |
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SRI BALAJI PADHY Vs. SMT. KAMINI PADHY
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February 14, 1975 |
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SRI HRUSNIKESH MISRA Vs. THE STATE OF ORISSA AND ANR.
|
August 5, 1975 |
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SRI LAKSHMI NARAYAN PADHI Vs. SRI B. BASKAR PANDA
|
December 8, 1975 |
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SRI NATABAR SAHOO Vs. STATE OF ORISSA
|
September 22, 1975 |
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SRI SISU TANDIA Vs. DUKHI DEI AND ORS.
|
January 23, 1975 |
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SRIMATI SURYAMONI NAYAK Vs. RAKHAL CHANDRA MOHAPATRA
|
July 25, 1975 |
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SRINIVAS DAS Vs. EXECUTIVE ENGINEER TRANSPORT AND WORKS DEPTT.
|
July 31, 1975 |
|
STATE Vs. BHUBANESWAR NAYAK
|
June 5, 1975 |
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STATE Vs. RAMA CHANDRA MOHAPATRA
|
February 28, 1975 |
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STATE Vs. DHARANIDHAR MOHANTY
|
August 8, 1975 |
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STATE Vs. R N PATRA
|
July 25, 1975 |
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STATE Vs. DHRUBA CHARAN BAHALI
|
July 28, 1975 |
|
STATE Vs. DWARI BEHERA
|
August 1, 1975 |
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STATE Vs. BIGYAN MALLIK
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March 6, 1975 |
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STATE Vs. KASTU BEHERA
|
March 6, 1975 |
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STATE FINANCIAL CORPORATION LTD Vs. SATPATHY BROTHERS
|
March 18, 1975 |
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STATE OF ORISSA Vs. RAJBALLAV MISRA
|
May 6, 1975 |
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STATE OF ORISSA Vs. SURUJI DEI
|
April 7, 1975 |
|
STATE OF ORISSA Vs. S LAL AND CO P LTD
|
July 1, 1975 |
|
STATE OF ORISSA Vs. RAMESWAR PATABISI
|
June 27, 1975 |
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STATE OF ORISSA Vs. CHHAGANLAL SUNDARKA
|
August 19, 1975 |
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STATE OF ORISSA Vs. JOHARIMAL GAJANANDA
|
September 17, 1975 |
|
STATE OF ORISSA Vs. JANATA MEDICAL STORES
|
September 30, 1975 |
|
STATE OF ORISSA Vs. KAMESWARI ASSOCIATED RICE MILLS
|
September 26, 1975 |
|
STATE OF ORISSA Vs. DOMANA MAJHI
|
October 1, 1975 |
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STATE OF ORISSA Vs. ORISSA FISHERIES DEVELOPMENT CORPORATION LIMITED
|
October 21, 1975 |
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STATE OF ORISSA Vs. RAMA ENGINEERING AND MANUFACTURING WORKS
|
November 6, 1975 |
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STATE OF ORISSA Vs. HOTEL RAJMAHAL
|
December 4, 1975 |
|
STATE OF ORISSA Vs. HARIHAR HATI
|
November 24, 1975 |
|
STATE OF ORISSA Vs. HAREKRUSHNA SAHU
|
December 12, 1975 |
|
STATE OF ORISSA Vs. TANGUDA GOPALAM & SONS
|
September 26, 1975 |
|
STATE OF ORISSA Vs. PADMAPUR TRADING COMPANY
|
July 3, 1975 |
|
STATE OF ORISSA Vs. CHANDAN SINGH
|
December 23, 1975 |
|
STATE OF ORISSA Vs. MANGULI SAHU
|
August 28, 1975 |
|
STATE OF ORISSA Vs. JAMI SURYA RAO
|
September 5, 1975 |
|
STATE OF ORISSA Vs. ARCHANA NAIK AND ORS.
|
January 20, 1975 |
|
SUBARNA BESOYANI AND ORS. Vs. KHADIKA BISOYANI AND ORS.
|
December 16, 1975 |
|
SUBUDHI KRISHNA MURTY AND SONS Vs. SALES TAX OFFICER KORAPUT II CIRCLE
|
July 1, 1975 |
|
SUDHANSU SEKHAR MISRA Vs. STATE AND ORS.
|
December 4, 1975 |
|
SURENDRANATH NAIK Vs. RATHA BISWAL AND ORS.
|
November 21, 1975 |
|
SURENDRANATH SAMANTARAY Vs. STATE OF ORISSA
|
September 23, 1975 |
|
SURESH CHANDRA BAL Vs. NIRANJAN BAL
|
January 6, 1975 |
|
SUSHILA DEI Vs. MADHUSUDAN KISAN
|
November 14, 1975 |
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SYAMA PRADHAN Vs. STATE OF ORISSA, REPRESENTED BY THE SECRETARY TO THE GOVT. OF ORISSA IN THE HOME DEPARTMENT AND ORS.
|
June 23, 1975 |
|
TARA DIBYA AND ANR. Vs. THE GENERAL MANAGER, ORISSA ROAD TRANSPORT CO. LTD.
|
March 14, 1975 |
|
TEIPAL KHANDELWAL Vs. MST PURNIMA BAI
|
August 20, 1975 |
|
TEJA SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE EXECUTIVE
|
February 14, 1975 |
|
THE ORISSA COOPERATIVE INSURANCE SOCIETY LTD. Vs. GNNEI BEHERA AND ANR.
|
December 16, 1975 |
|
THE ORISSA COOPERATIVE INSURANCE SOCIETY LTD. Vs. RANJAN KUMAR GARABARU AND ANR.
|
November 21, 1975 |
|
THE VANGUARD INSURANCE CO. LTD. Vs. RAGHUNATH PATRA AND ORS.
|
November 6, 1975 |
|
TIKARAM AGARWALLA Vs. STATE AND ORS.
|
September 29, 1975 |
|
UMESH MAHANTA AND ORS. Vs. KALI CHARAN MAHANTA AND ORS.
|
February 24, 1975 |
|
UTKAL AUTOMOBILES P LTD Vs. BIRAJA PRASAD ROY
|
February 28, 1975 |
|
VADAPALLI SATYANARAYANA AND ANR. Vs. NADELA NARASIMHA RAO
|
March 19, 1975 |
LOGIN