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Case Index
Title
Date
A K BOSE Vs. G N BORAH PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL
June 23, 1975
ABANI BHUSAN CHATTERJEE Vs. THE STATE OF WEST BENGAL
August 13, 1975
ABDUL GANI (ON BEHALF OF AMINUL ISLAM DETENU Vs. STATE OF WEST BENGAL
April 25, 1975
ABUL AZAD IN JAIL Vs. STATE
September 29, 1975
ACHALA PROVA NANDI Vs. STATE OF WEST BENGAL
April 29, 1975
ACHALA PROVA NANDI AND OTHERS Vs. STATE OF W.B. AND OTHERS
April 30, 1975
ADDL COLLECTOR OF CUSTOMS Vs. TOOLISIDAS JEWRAJ
February 6, 1975
ADINATH BANERJEE Vs. STATE OF WEST BENGAL
January 3, 1975
AJIT KUMAR RAY Vs. JNANENDRA NATH DEY
September 5, 1975
AKHIL BANDHAV CHEMICALS INDUSTRIES P LTD Vs. UNION OF INDIA
July 9, 1975
ALKALI AND CHEMICAL CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
September 17, 1975
AMALENDU GHOSH Vs. PREM PATHAK
May 14, 1975
AMARNATH MEHRA Vs. INCOME TAX OFFICER A WARD
August 26, 1975
AMITABHA ROY Vs. JYOTSNA PRABHA ROY
April 29, 1975
AMITAVA PALCHOUDHURI AND OTHERS Vs. CHIEF ENFORCEMENT OFFICER, EMERGENCY RISKS INSURANCE SCHEME, EASTERN REGION AND OTHERS
July 23, 1975
AMITAVA ROY Vs. JYOTSNA PROVA ROY
April 30, 1975
AMRITAMAY GHOSH Vs. STATE OF WEST BENGAL
November 24, 1975
AMULYA KUMAR CHAKRAVARTY Vs. NIRMALAYA KUMAR MUKHERJEE
November 17, 1975
AMULYA KUMAR SUR Vs. DILIP KUMAR SUR
October 3, 1975
AMULYA RATAN MUKHERJEE Vs. KALI PADA TAH
February 18, 1975
ANIL KUMAR ROY Vs. MANSANATH SHAW
May 7, 1975
ANUP KUMAR GHOSE Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
March 11, 1975
APPEJAY STEEL WORKS PRIVATE LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL RANGE I
December 19, 1975
APURBA CHANDRA SEN Vs. KAMAL KUMAR DATT
August 6, 1975
ARUN KUMAR SANYAL Vs. JNANENDRA NATH SANYAL
January 15, 1975
ARUN KUMAR SANYAL Vs. JNANENDRA NATH SANYAL
January 18, 1975
ASHA GUPTA Vs. SIPRA DUTTA
September 30, 1975
ASHALATA BAIRAGYA Vs. GOPAL CHANDRA CHAKRABORTY
April 29, 1975
ASOKE CHATTERJEE Vs. MANISHA MUKHERJEE
November 28, 1975
ASSISTANT COLLECTOR OF CUSTOMS SPECIAL SECTION CALCUTTA Vs. UNITED INDIA MINERALS LTD
June 12, 1975
ASSOCIATED TRADERS AND ENGINEERS Vs. M. P. WORKS (P) LTD.
July 23, 1975
ASSTT COLLR OF CUS TECH CUS DIV Vs. BHIMRAJ BANSHIDHAR
June 11, 1975
AYUBALI SARDAR Vs. DERAJUDDIN MALLICK
September 26, 1975
B. K. GHOSH Vs. STATE OF WEST BENGAL
August 21, 1975
B.K. KAPUR Vs. THE UNION OF INDIA AND OTHERS
July 9, 1975
BACHHRAJ BAID Vs. COMMERCIAL TAX OFFICER
May 23, 1975
BAGAL TANTI Vs. RAM RANJAN LAHA
January 10, 1975
BAIDYANATH BAYEN Vs. BERHAMPORE BANK LTD.
October 3, 1975
BANSIDHAR DURGADUTT Vs. COMMISSIONER OF INCOME-TAX, WEST BENGAL I, CALCUTTA
March 25, 1975
BASDEO AGARWALLA Vs. COMMISSIONER OF INCOME TAX
May 26, 1975
BASHIR AHMED Vs. STATE OF WEST BENGAL
September 8, 1975
BATOKRISTO ROY CO PVT LTD Vs. H POLESY AND CO IMPORTERS PVT LTD
June 13, 1975
BEJOY KUMAR BOSE Vs. STATE
May 28, 1975
BELLS ASBESTOS AND ENGINEERING INDIA P LTD Vs. A HEARTGROVE
September 16, 1975
BENGAL PAPER MILL CO LTD Vs. COMMERCIAL TAX OFFICER
July 9, 1975
BENGAL PROTTERIES LTD Vs. M R T P COMMISSION
October 3, 1975
BENODE BEHARI SAHA AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
July 25, 1975
BHAGWAN DEVI SARAOGI Vs. INCOME TAX OFFICER E WARD
July 14, 1975
BHARATI PVT LTD Vs. INCOME TAX OFFICER
August 4, 1975
BHUDHARMULL RAMCHUNDER Vs. INVESTIGATING OFFICER GOVERNMENT OF WEST BENGAL
August 14, 1975
BHUPENDRANATH BARIK Vs. BRAHMACHARI GIRI STATE OF WEST BENGAL
July 2, 1975
BHUSAN KUMAR TALWAR Vs. UNION OF INDIA
December 19, 1975
BIBHUTI BHUSAN ROY Vs. INCOME TAX OFFICER A WARD
December 16, 1975
BIJOY KUMAR MUKERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
March 11, 1975
BIMAL KUMAR GAYEN Vs. AMIYA GOPAL MANDAL
August 14, 1975
BIMAL KUMAR SUR Vs. STATE OF WEST BENGAL
December 4, 1975
BIRD AND CO PVT LTD Vs. KALYAN KUMAR SEN GUPTA
November 21, 1975
BIRENDRA NATH GAYEN Vs. KALI CH MANDAL
November 25, 1975
BISWAMBAR DAYAL GARG Vs. BADINDRAPAL SINGH DAGAR
September 1, 1975
BISWANATH AGARWALLA Vs. STATE
September 19, 1975
BRAITHWAITE AND CO INDIA LTD Vs. COMMISSIONER OF INCOME TAX
July 18, 1975
BRAJA MOHAN SARKAR Vs. STATE OF WEST BENGAL
March 14, 1975
BRITISH ELECTRICAL AND PUMPS P LTD Vs. COMMISSIONER OF INCOME TAX
April 9, 1975
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD Vs. INCOME TAX OFFICER
July 3, 1975
CACHAR PLYWOOD LTD Vs. INCOME TAX OFFICER A WARD
November 27, 1975
CALCUTTA LOANS PRIVATE LIMITED Vs. PRAKASH KRISHNA MITTER
May 22, 1975
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY Vs. K C ANAND
March 20, 1975
CALCUTTA STATE TRANSPORT CORPORATION Vs. KAMAL PRAKASH DE
June 22, 1975
CALCUTTA STATE TRANSPORT CORPORATION CALCUTTA Vs. KAMAL PRAKASH DE
June 26, 1975
CAPT. U.R. ROY CHOUDHURY Vs. THE STATE
May 29, 1975
CAREW AND CO LTD Vs. COMMISSIONER OF INCOME TAX
August 1, 1975
CENTRAL BANK OF INDIA Vs. BRAHMACHARI RESEARCH INSTITUTE PVT. LTD. (IN LIQUIDATION)
August 14, 1975
CENTURY ENKA LTD Vs. INCOME TAX OFFICER
September 12, 1975
CHAND KAUR Vs. NALINI ROY CHOUDHURY
September 17, 1975
CHAND KAUR Vs. NALINI ROY CHOUDHURY
September 19, 1975
CHANDI CHARAN DE Vs. BLOCK DEVELOPMENT OFFICER
April 22, 1975
CHAPALA BALA ADHIKARY Vs. MONORANJAN DAS
September 23, 1975
CHARKI MICA MINING CO LTD Vs. COMMISSIONER OF INCOME TAX
January 17, 1975
CHIEF MECHANICAL ENGINEER E RLY Vs. JYOTI PRASAD BANERJEE
May 14, 1975
CHIEF SECURITY OFFICER EASTERN RAILWAY Vs. AJOY CHANDRA BAGCHI
May 29, 1975
CHITTARANJAN BASU Vs. UNION OF INDIA
April 22, 1975
CHOTALAL SHAW Vs. RAM GOLAM SHAW
July 31, 1975
CHUNOO HEMBRUM Vs. GARDEN MANAGER, NEW DOORS TEA ESTATE & ORS.
December 4, 1975
COLLECTOR OF CUSTOMS Vs. JAMES DAVID CRIGHTON
October 3, 1975
COLLECTOR OF CUSTUMS AND CENTRAL EXISE Vs. HINDUSTAN MOTERS LTD
March 14, 1975
COMMISIONER OF INCOME TAX Vs. MADHUSUDAN AGARWALLA
August 28, 1975
COMMISSIONER CORPORATION OF CALCUTTA Vs. S K DATTA GUPTA
July 18, 1975
COMMISSIONER OF INCOME Vs. M/S. STEAM & MINING EQUIPMENT (INDIA) PVT. LTD.
May 27, 1975
COMMISSIONER OF INCOME TAX Vs. EASTERN EQUIPMENT AND SALES LTD.
December 2, 1975
COMMISSIONER OF INCOME TAX Vs. CLIVE ROW INVESTMENT HOLDING CO LTD
July 22, 1975
COMMISSIONER OF INCOME TAX Vs. G D KOTHARI
July 23, 1975
COMMISSIONER OF INCOME TAX Vs. R H N CHOUDHURI AND CO PVT LTD
July 11, 1975
COMMISSIONER OF INCOME TAX Vs. AMALGAMATED JAMBAD SYNDICATE PVT LTD
July 11, 1975
COMMISSIONER OF INCOME TAX Vs. NORTH DHEMO COAL COMPANY LTD
July 23, 1975
COMMISSIONER OF INCOME TAX Vs. ENGINEERING WORKS OF INDIA P LTD
August 8, 1975
COMMISSIONER OF INCOME TAX Vs. DUNLOP RUBBER CO I LTD
October 3, 1975
COMMISSIONER OF INCOME TAX Vs. NARAYAN CHANDRA DEY
September 30, 1975
COMMISSIONER OF INCOME TAX Vs. GANESH JUTE MILLS LTD
October 1, 1975
COMMISSIONER OF INCOME TAX Vs. BROJENDRA NATH KUNDU
November 11, 1975
COMMISSIONER OF INCOME TAX Vs. WESMAN ENGINEERING CO P LTD
November 13, 1975
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MOTORS LTD
September 16, 1975
COMMISSIONER OF INCOME TAX Vs. DIPAK CORPORATION PVT LTD
September 25, 1975
COMMISSIONER OF INCOME TAX Vs. LUXMI IDEAL INVESTMENT AND FINANCE CORPORATION PVT LTD
December 4, 1975
COMMISSIONER OF INCOME TAX Vs. BEJOY KUMAR ALMAL
November 24, 1975
COMMISSIONER OF INCOME TAX Vs. LIONEL EDWARDS P LTD
December 11, 1975
COMMISSIONER OF INCOME TAX Vs. INDIAN SUGAR MILLS ASSOCIATION
March 17, 1975
COMMISSIONER OF INCOME TAX Vs. PARTABMULL RAMESHWAR
February 26, 1975
COMMISSIONER OF INCOME TAX Vs. JALAN INVESTMENT P LTD
March 4, 1975
COMMISSIONER OF INCOME TAX Vs. BALAI CHANDRA PAUL
January 8, 1975
COMMISSIONER OF INCOME TAX Vs. ELECTRIC CONSTRUCTION AND EQUIPMENT COMPANY LTD
February 12, 1975
COMMISSIONER OF INCOME TAX Vs. BISSESSAR LAL GUPTA
January 31, 1975
COMMISSIONER OF INCOME TAX Vs. RAMSEVAK PAUL
June 3, 1975
COMMISSIONER OF INCOME TAX Vs. RAM KUMAR AGARWALLA AND BROS
May 20, 1975
COMMISSIONER OF INCOME TAX Vs. SARPI KAJORIA COAL MINES P LTD
May 21, 1975
COMMISSIONER OF INCOME TAX Vs. LALIT MOHAN DEB
July 10, 1975
COMMISSIONER OF INCOME TAX CENTRAL Vs. CHRESTIAN MICA INDUSTRIES LTD
July 4, 1975
COMMISSIONER OF INCOME TAX CENTRAL Vs. BIRD AND CO P LTD
July 28, 1975
COMMISSIONER OF INCOME TAX CENTRAL Vs. ASSAM OIL COMPANY LTD
July 17, 1975
COMMISSIONER OF INCOME TAX, WEST BENGAL III, CALCUTTA Vs. BALAI CHANDRA PAUL AND OTHERS
August 1, 1975
COMMISSIONER OF WEALTH TAX Vs. LEENA MUKHERJEE
April 23, 1975
COMMISSIONERS OF THE MUNICIPALITY OF HOWRAH Vs. SRI DANDISWAMI DEBYASHRAM MOHANT
May 22, 1975
CONTROLLER OF ESTATE DUTY Vs. JOHN GREGORY APCAR
January 8, 1975
COOCH BEHAR TRADING CO PVT LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
June 18, 1975
CORPORATION OF CALCUTTA Vs. MURARI CHURN LAW
September 3, 1975
CORPORATION OF CALCUTTA Vs. SASHI COOMAR BANERJEE & ORS
January 29, 1975
DABROS INDUSTRIAL CO P LTD Vs. COMMISSIONER OF INCOME TAX
July 18, 1975
DAMODAR VALLEY CORPORATION Vs. SUPERINTENDENT OF COMMERCIAL TAXES GIRIDIH
November 17, 1975
DELHI CLOTH AND GENERL MILLS COLTD Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION
January 22, 1975
DHIRENDRA NATH BANERJEE Vs. CHITTARANJAN MONDAL
November 21, 1975
DHUNSERI TEA AND INDUSTRIES LTD Vs. HANUMAN ESTATES PRIVATE LTD
December 24, 1975
DILIP CHAKRABORTY Vs. PUBLIC PRROSECUTOR CITY SESSIONS COURT CALCUTTA
December 9, 1975
DINESH CHANDRA BANERJEE Vs. CORPORATION OF CALCUTTA
May 15, 1975
DIPTI KUMAR BASU Vs. COMMISSIONER OF WEALTH TAX
May 16, 1975
DULAL CHAND AUDDY Vs. STATE OF WEST BENGAL
February 11, 1975
DULAL CHANDRA BHAR Vs. COMMERCIAL TAX OFFICER
December 19, 1975
DUNCAN BROTHERS AND CO LTD Vs. COMMISSIONER OF INCOME TAX
December 24, 1975
DWARKA PROSAD MAHAWAR Vs. GOPAL DAS MAHAWAR
December 4, 1975
EASTERN GALVO ALUMINIZING AND ENGINEERING WORKS Vs. ADDITIONAL MEMBER BOARD OF REVENUE
September 26, 1975
EASTERN RAILWAY Vs. MUNICIPAL COMMISSIONERS, BARABAT MUNICIPALITY
August 27, 1975
F AND C OSLER INDIA LTD Vs. STATE
June 20, 1975
FALTA FORT REFUGEE FISHERMENS CO OPERATIVE SOCIETY LTD Vs. ADDITIONAL DISTRICT MAGISTRATE E A 24 PARGANAS
January 24, 1975
FEDERAL REPUBLIC OF GERMANY Vs. S DEY AND ASSOCIATES
May 22, 1975
GANESH CHANDRA KHAN Vs. INCOME TAX OFFICER A WARD
August 11, 1975
GARIBDAS JAISWAL Vs. CORPORATION OF CALCUTTA
July 15, 1975
GOLAM RASUL Vs. SUPERINTENDENT OF POLICE BIRBHUM
February 21, 1975
GOPAL CHANDRA SARKAR Vs. HINDUSTHAN STEEL LTD
August 1, 1975
GOUR GOPAL DUTT Vs. SATYENDRA NATH MITRA
May 16, 1975
GOUR GOPAL DUTT Vs. SHANTILATA MITRA
December 5, 1975
GOUR HARI DUTTA & ORS. Vs. STATE OF WEST BANGAL & ORS.
February 14, 1975
GOVIND PRASAD LATH Vs. STATE OF WEST BENGAL
March 24, 1975
GRAHAMS TRADING CO INDIA LTD Vs. INCOME TAX OFFICER CENTRAL
September 29, 1975
HARI NARAYAN MUKHERJEE, RECEIVER Vs. ADMINISTRATOR, CORPORATION OF CALCUTTA
June 9, 1975
HARIPADA RAY Vs. UNION OF INDIA
June 19, 1975
HAS1MARA INDUSTRIES LTD Vs. COMPANY LAW BOARD
June 25, 1975
HINDUSTAN LEVER LTD. Vs. HINDUSTAN LEVER MAZDOOR SABHA
September 5, 1975
HINDUSTHAN INDUSTRIAL CO Vs. CHANDI PROSAD MORE
March 20, 1975
HIRALAL AGARWALA Vs. BHAGIRATHI GORE
June 17, 1975
HIRENDRA BHADRA Vs. TITWN ENG CO P LTD
December 23, 1975
HIRENDRA NATH BAKSHI Vs. LIFE INSURANCE CORPORATION OF INDIA
September 19, 1975
HOARE MILLER AND CO LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS
July 7, 1975
HUNGERFORD INVESTMENT TRUST LTD Vs. INCOME TAX OFFICER
December 18, 1975
I C AND E MORTON INDIA LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
August 8, 1975
I T C LTD Vs. M R T P COMMISSION
September 16, 1975
INDIA OIL CORPORATION LTD. Vs. THE INDUSTRIAL GASES LTD.
July 14, 1975
INDIAN IRON & STEEL CO. LTD. Vs. UNION OF INDIA & ANR.
April 13, 1975
INDO TRADERS Vs. COMMISSIONER OF INCOME TAX
November 13, 1975
INSPECTING ASST COMMISSIONER OF INCOME TAX Vs. SOMENDRA KUMAR GUPTA
July 23, 1975
ISWAR CHANDRA CHITALANGIA Vs. STATE
August 1, 1975
ISWAR MAHADEV JIEW SHIB THAKUR Vs. DILIP KUMAR BASU
August 13, 1975
JAGABANDHU NATH Vs. MADHABILATA BAKSHI
July 3, 1975
JAGADISH CH AGARWAL Vs. UNION OF INDIA
August 22, 1975
JAGADISH PRASAD TULSHAN Vs. MANJULA TULSHAN
February 13, 1975
JAGANNATH SEN Vs. SRIRAM PASRICHA
March 14, 1975
JAGDISH LAL GUPTA Vs. DIRECTOR OF RATIONING
April 25, 1975
JAIRAJ PRASAD SHAW Vs. OM PROKASH SHAW
January 7, 1975
JANAB NASIRUDDIN KHAN Vs. THE ADDITIONAL DISTRICT MAGISTRATE, HOWRAH
March 5, 1975
JATINDRA NATH DAS Vs. JADARAM
August 12, 1975
JAYANTA KUMAR DAS Vs. GOUR HARI DAS
September 16, 1975
JAYANTIBHAI G PATEL Vs. UNION OF INDIA
December 24, 1975
JAYANTIBHAI PATEL Vs. SECRETARY, HOME DEPARTMENT, GOVT. OF WEST BENGAL
September 15, 1975
JEEWANLAL (1929) LIMITED Vs. STATE OF WEST BENGAL
February 21, 1975
JEEWANLAL 1929 LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
December 12, 1975
JETHA LAHARANG Vs. STATE OF WEST BENGAL
January 29, 1975
JNAN RANIAN BANERJEE Vs. STATE OF WEST BENGAL
February 19, 1975
JNANENDRA NATH BOSE & ORS. Vs. SUSHIL KUMAR SAFUI & ANR.
December 24, 1975
JOKAI ASSAM TEA CO LTD Vs. BHAWANI SHANKAR BAGARIA
June 17, 1975
JYOTI PRAKASH MITTER Vs. HARAMOHAN CHOWDHURY
July 30, 1975
JYOTIRMOYEE DEBI Vs. DURGADAS BANERJEE
September 19, 1975
K N DAFTARY Vs. COMMISSIONER OF INCOME TAX
May 13, 1975
KALACHAND NAWN Vs. PANCHANAN BANERJEE
March 19, 1975
KALPA NATH SARKAR Vs. ANILKUMAR SARKAR
January 17, 1975
KANAILAL ROY Vs. MONIKA ROY
August 21, 1975
KANTI MOHAN MANDAL Vs. NABA KUMAR PAL
February 5, 1975
KASHMIR AGENCIES PVT LTD Vs. INCOME TAX OFFICER
December 18, 1975
KEDARNATH KUNDU Vs. BUILDING TRIBUNAL, CORPORATION OF CALCUTTA
March 4, 1975
KHARDAH COMPANY LTD Vs. COMMERCIAL TAX OFFICER ESPLANADE CHARGE
February 24, 1975
KRISHNA INVESTMENT Vs. UNION OF INDIA
September 11, 1975
KRISHNA KUMAR MODI Vs. UNION OF INDIA
July 24, 1975
KUMARAPURAM GOPALAKRISHNAN ANANTHAKRISHNAN Vs. BURDWAN CUTWA RAILWAY COMPANY LTD
March 21, 1975
KUMUD BALA DEBYA Vs. GITA RANI DEBI & ANR.
May 23, 1975
LAKHMIMONI DASI Vs. JIBAN KRISHNA SARKAR
February 20, 1975
LAKSHMI CHAND SWAIKA Vs. INCOME TAX OFFICER B WARD
December 11, 1975
LAKSHMI NARAYAN PANDE Vs. CORPORATION OF CALCUTTA
August 8, 1975
LAKSHMI NARAYAN ROY Vs. LAND REFORMS OFFICER
September 18, 1975
LALIT MOHAN SARKAR Vs. THE STATE
April 29, 1975
LIFE INSURANCE CORPORATION OF INDIA Vs. RABINDRA MOHAN MATTRA
September 9, 1975
LORD S P SINHA Vs. LABOUR ENFORCEMENT OFFICER
February 12, 1975
M/S. BELAL BIRI FACTORY (P) LTD. Vs. COMMERCIAL TAX OFFICER & ORS.
October 3, 1975
MADAN MOHAN CHAWLIA Vs. ASUTOSH SASHMAL
January 13, 1975
MADANLAL PATODIA Vs. LUXMINARAYAN COTTON MILLS LTD
November 13, 1975
MADHUSUDAN MILLS LTD Vs. CORPORATION OF CALCUTTA
December 4, 1975
MAHANANDA DAS KARMAKAR Vs. BISWANATH DEY
January 8, 1975
MANAGING SHEBAITS OF BHUKAILASH DEBUTTER ESTATE Vs. WEALTH TAX OFFICER F WARD
December 11, 1975
MANGILAL BAID Vs. SECRETARY HOME (SPL ) DEPT , STATE OF W B
April 25, 1975
MANICK LAL SEAL Vs. K P CHOWDHURY
September 23, 1975
MANINDRA BHUSAN SANYAL Vs. STATE OF WEST BENGAL
September 11, 1975
MANINDRA NATH GHOSE Vs. ASHALATA MITRA
April 17, 1975
MD. EUSUF MONDAL Vs. MD. OMAR ALI
April 25, 1975
MD. ISRAIL Vs. S. M. AMIRUL ISLAM & ANR.
December 17, 1975
MESSRS INDIAN IRON AND STEEL CO. LTD. Vs. ESTATE OFFICER
July 21, 1975
METAL DISTRIBUTORS LTD Vs. INCOME TAX OFFICER
December 5, 1975
MIHIR KUMAR DAS Vs. STATE OF WEST BENGAL AND OTHERS
May 21, 1975
MINOTI HALDER Vs. INCOME TAX OFFICER G WARD
September 8, 1975
MIRA DEVI CHOWHAN Vs. ARUN KUMAR MUSTAPHY
July 10, 1975
MOHANLAL ARORA Vs. KAILASH FINANCIERS CALCUTTA PVT LTD
March 6, 1975
MONGAL CHANDRA GOLE Vs. DHIRENDRA NATH GOLE
December 16, 1975
MONI MOHAN MODAK Vs. SWARNALATA DASI
December 10, 1975
MONISHI MOHAN GUPTA Vs. NITAI CHAND DEY
September 5, 1975
MRINAL KANTI DAS BURMAN Vs. STATE OF WEST BENGAL
October 3, 1975
MRINALINI ROY Vs. STATE OF WEST BENGAL
May 27, 1975
MUNICIPAL COMMISSIONERS OF BARANAGORE Vs. PARESH CHANDRA BANERJI
March 25, 1975
MUNICIPAL COMMISSIONERS OF HOWRAH Vs. SATYANARAYAN PODDAR
May 20, 1975
MURARI MOHAN DUTTA Vs. UNION OF INDIA
March 24, 1975
N DUTTA MAJUMDAR CHAIRMAN OF THE DISCIPLINARY COMMITTEE NO 3 OF THE BAR COUNCIL OF WEST BENGAL Vs. ANIL KUMAR BOSE
March 20, 1975
NAGENDRA NATH SARKAR Vs. STATE OF WEST BENGAL AND OTHERS
August 6, 1975
NALINI BALA DAS GUPTA Vs. RABINDRA NATH HIRA
July 1, 1975
NAMITA ROY CHOWDHURY Vs. STATE OF WEST BENGAL
February 6, 1975
NANDALAL DE Vs. SULEKHA DHAR
December 12, 1975
NARAYAN CHANDRA GHOSH Vs. SANAT KUMAR DAS
May 8, 1975
NARAYAN PRASAD VIJAIVARGIYA Vs. COMMISSIONER OF INCOME TAX
January 27, 1975
NARAYANDAS PARAMANANDDAS Vs. INCOME TAX OFFICER J WARD
August 18, 1975
NATIONAL CEMENT MINES AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
August 7, 1975
NATIONAL HOTEL AND DILKUSHA CABIN Vs. INCOME TAX OFFICER A WARD
August 8, 1975
NATIONAL SUGAR MILLS LTD Vs. STATE
May 23, 1975
NAVIN CHANDRA BHIMJI Vs. CONTROLLER OF ESTATE DUTY
July 25, 1975
NAWAN ESTATES P LTD Vs. TAX RECOVERY OFFICER
July 21, 1975
NETAI CHANDRA GHOSH Vs. GOUR MOHAN GHOSH
August 22, 1975
NETAL DAS Vs. THE STATE
February 11, 1975
NEW CENTRAL JUTE MILLS CO LTD Vs. T N KAUL
July 18, 1975
NIHARENDU DUTT MAJUMDAR Vs. ANIL KUMAR BOSE
March 20, 1975
NIKHILESH NANDA Vs. STATE
February 13, 1975
NILKANTA JANA Vs. ISWAR CHANDRA
April 11, 1975
NILKANTHA ROY Vs. DHIRENDRA NATH MULLICK
September 10, 1975
NILMONI DASSI Vs. PASHUPATI BISWAS
March 18, 1975
NIRAD BARAN MUKHERJI Vs. UNIVERSITY OF CALCUTTA
May 2, 1975
NIRMAL KUMAR DATTA Vs. UNION OF INDIA REPRESENTING THE EASTERN RAILWAY DEFENDANT
February 25, 1975
NIRMALA BALA GHOSH Vs. BALAI CHAND GHOSH
June 5, 1975
NIRMALA BIRLA Vs. WEALTH TAX OFFICER M WARD DIST V I CALCUTTA
July 15, 1975
NIRMALENDU BASU Vs. NILIMA CHETTARJEE
September 2, 1975
NISHI KANTA ROY Vs. MONMOHAN SEN GUPTA
April 25, 1975
NORODE BARAN MUKHERJEE Vs. STATE OF WEST BENGAL
July 30, 1975
OFFICIAL TRUSTEE OF WEST BENGAL Vs. MANICHOOR GHOSHA
May 30, 1975
ONKAR MALL KHEDIA Vs. SM. NIRMALA PATEL & ORS
March 1, 1975
ORIENTAL BANK OF COMMERCE LTD Vs. PASHOK TEA CO LTD
March 12, 1975
P K GANGULI Vs. REKHA DEBI
July 24, 1975
P K GANGULY Vs. REKHA DEBI
January 24, 1975
P K SHAIKH Vs. STATE OF WEST BENGAL
March 4, 1975
PANCHANAN PAIK Vs. STATE OF WEST BENGAL
December 8, 1975
PANCHANAN PAL, DR Vs. STATE OF WEST BENGAL
July 3, 1975
PANDAM TEA CO LTD Vs. DARJEELING COMMERCIAL CO LTD
November 25, 1975
PARTHASARATHI SINHA Vs. OFFICIAL LIQUIDATOR BALLYGUNGE REAL PROPERTY AND BUILDING SOCIETY LTD
August 1, 1975
PARTHASARATHI SINHA Vs. OFFICIAL LIQUIDATOR, BALLYGUNGE REAL PROPERTY AND BUILDING SOCIETY LTD.
July 1, 1975
PASCHIMBANGA MAFASIL MISTANNA BABASHAI SAMITY Vs. STATE
June 27, 1975
PETER ALAN BASIL Vs. EAST INDIA PHARMACEUTICAL WORKS LTD
June 12, 1975
PLASTICS AND MACHINERY DISTRIBUTORS Vs. ADDITIONAL MEMBER BOARD OF REVENUE
December 9, 1975
PRADIP PODDAR ALIAS BABLU ALIAS BABU Vs. DISTRICT MAGISTRATE DARJEELING
April 24, 1975
PRAFULLA KUMAR BERA Vs. SRIMATI BASANTI PANDA
November 25, 1975
PRAFULLA KUMAR MUKHERJEE Vs. PROBHAT KUMAR BHATTACHARYYA
October 1, 1975
PRAFULLA PRADHAN Vs. STATE OF WEST BENGAL
September 19, 1975
PRAMATHA NATH BASU Vs. S K DUTTA S P INVESTIGATION
December 11, 1975
PRANAB BISWAS Vs. SRIMATI MRINMAYEE DASI
December 18, 1975
PRANAB BISWAS Vs. MRINMAYEE DASSI
December 18, 1975
PRANAB KUMAR BISWAS Vs. AJIT KUMAR SEN LETTERS
February 14, 1975
PREMCHAND SITANATH ROY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
December 19, 1975
PREMENDU BHUSAN MONDAL Vs. SRIPATI RANJAN CHAKRAVARTY
September 2, 1975
PREMSUKH GANESHMULL Vs. COMMISSIONER OF INCOME TAX
March 17, 1975
PULOKE CHANDRA PAUL Vs. COMMERCIAL TAX OFFICER CHINABAZAR CHARGE
May 14, 1975
PUNYA PROVA DEY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS.
December 16, 1975
PURNA CHANDRA CHATTERJEE Vs. STATE OF WEST BENGAL
June 25, 1975
PURNA CHANDRA SARKAR & ORS. Vs. NILRATAN BISWAS & ORS.
December 5, 1975
PURUSATTAM DAS PASHARI Vs. FIRST LAND ACQUISITION COLLECTOR CALCUTTA
November 24, 1975
PURUSHOTTAM DAS MURARKA Vs. HARENDRA KRISHNA MUKHERJEE
May 13, 1975
QAMRUDDIN Vs. SUEBA KHATOON
February 12, 1975
R L RAJGHARIA Vs. INCOME TAX OFFICER
August 12, 1975
RABINDRA N DAS Vs. SANTOSH KUMAR MITRA
February 18, 1975
RABINDRA NATH BOSE Vs. G.M., EASTERN RAILWAY, CALCUTTA AND OTHERS
April 23, 1975
RABINDRA NATH MOZUMDAR Vs. RESERVE BANK OF INDIA
July 21, 1975
RADHA GOBINDA CHANDRA Vs. NRITYA GOPAL KARMAKAR
August 25, 1975
RADHA PROSAD KESHRI Vs. SUPERINTENDENT OF SURI JAIL
February 24, 1975
RADHAKISHAN BHAKAT Vs. RAMNATH BHAKAT
May 27, 1975
RADHESHYAM SHAW ALIAS RADHWA Vs. COMMISSIONER OF POLICE, CALCUTTA & ORS.
December 24, 1975
RAGHUNATH AND SON PRIVATE LTD Vs. PANDAM TEA COMPANY LTD
November 25, 1975
RAJPUTANA TRADING CO P LTD Vs. RAWATMAL BHAIRUDAN
January 9, 1975
RAM NARAYAN GUPTA Vs. DISTRICT MAGISTRATE
January 15, 1975
RAM SAKHIA ALIAS RANI SHAT Vs. SUBODH KUMAR BANERJEE
December 17, 1975
RAMA DEVI AGARWALLA Vs. COMMISSIONER OF INCOME TAX
June 17, 1975
RAMENDRA NATH NANDI Vs. STATE OF WEST BENGAL
April 30, 1975
RAMENDRA NATH NANDI IN F A 391 Vs. STATE OF WEST BENGAL
April 29, 1975
RAMESH TRADERS Vs. STATE OF WEST BENGAL
January 14, 1975
RAMNATH SARDAR Vs. REKHARANI SARDAR
January 14, 1975
RANGPUR TEA ASSOCIATION LTD Vs. BISSESWARLAL SHARMA
August 26, 1975
RATHINDRA NATH BOSE Vs. JYOTI BIKASH GHOSH
July 7, 1975
RATHINDRA NATH MITRA Vs. ANGURBALA MULLICK
December 16, 1975
REFORM FLOUR MILLS P LTD Vs. COMMISSIONER OF INCOME TAX
June 19, 1975
REKHA RANI DEY Vs. SHYAM SUNDAR DHAR
September 19, 1975
RENUKANA MOOKERJEE Vs. BHABANI CHATTERJEE
December 19, 1975
RICHARD WINN HARCOS Vs. STATE OF WEST BENGAL
March 20, 1975
RINA NANDI ON BEHALF OF SHYAMAL NANDI Vs. SECRETARY HOME DEPARTMENT GOVERNMENT OF WEST BENGAL
March 20, 1975
S DUTTA Vs. STATE AND SURENDRA NATH KAR
July 29, 1975
SACHINDRA NATH SARKAE Vs. BINAPANI BASU
January 30, 1975
SACHINDRA NATH SARKAR Vs. BINAPANI BASU
January 21, 1975
SADHAN KUMAR DAS Vs. AMIYA BHUSAN GHOSH
July 1, 1975
SAHADEB PRAMANIK Vs. DISTRICT MAGISTRATE
September 11, 1975
SAHASRANGSU SEN Vs. BRAHMAPUTRA FERTILISERS AND DISTRIBUTORS PRIVATE LTD
December 8, 1975
SAILENDRA NATH GHOSH Vs. THE APPEAL COMMITTEE OF THE W.B. BOARD OF SECONDARY EDUCATION
July 28, 1975
SAKTI RANI ROY Vs. COMMISSIONER OF INCOME TAX
November 20, 1975
SAMAD MISTRI Vs. SK MD OMAR
August 28, 1975
SAMAR SOM Vs. SADHANA SOM
February 13, 1975
SAMBHU NATH FALIT Vs. CORPORATION OF CALCUTTA & ANR.
September 24, 1975
SAMIR KUMAR HALDAR Vs. NIRMAL CHANDRA BANERJEE
August 5, 1975
SAMSUDDIN MIA Vs. MUNSI ADAL ALIM
September 17, 1975
SANTIMOY DEY Vs. SURIYA PROPERTIES PRIVATE LTD
November 27, 1975
SANTOSH KUMAR SARKAR Vs. STATE
September 9, 1975
SARASWATI TEA CO LTD Vs. STATE OF WEST BENGAL
October 10, 1975
SARASWATIPUR TEA COMPANY LTD. Vs. STATE OF WEST BENGAL & ORS.
October 3, 1975
SASTI DAS DEY Vs. SATYA CHARAN PAL
June 11, 1975
SATISH CHANDRA GHOSH Vs. CORPORATION OF CALCUTTA
September 24, 1975
SATYABRATA BANERJEE Vs. USHAPROBHA SARKAR
April 29, 1975
SATYENDRA CHANDRA BHATTACHARJEE Vs. HIRALAL MAHESWARI
August 28, 1975
SCIENTIFIC INSTRUMENTS CO LTD Vs. COLLECTOR OF CUSTOMS VALUATION SECTION
July 16, 1975
SCOTTS P LTD Vs. CORPORATION OF CALCUTTA
June 18, 1975
SHANTI NEOGY Vs. 1ST LAND ACQUISITION COLLECTOR CALCUTTA
February 5, 1975
SHAW WALLACE AND CO LTD Vs. BHOLANATH MANDANLAL SHERAWALA
April 8, 1975
SHEO NARAIN MAHATO Vs. UNION OF INDIA
March 10, 1975
SHIBA PADA CHOWDHURY Vs. SUDHANSU KUMAR SEN
January 9, 1975
SHIVA SHANKAR RAM PROPRIETOR SANKAR GLASS INDUSTRIES Vs. UNION OF INDIA
August 19, 1975
SHOVANA MUKHERJEE Vs. RIVER STEAM NAVIGATION CO
December 15, 1975
SHREE MADHUSUDAN MILLS LTD. Vs. CORPORATION OF CALCUTTA AND OTHERS
December 4, 1975
SHREE RAM CLOTH STORES Vs. M/S. TRADING CORPORATION OF BANGLADESH AND ORS.
August 26, 1975
SHRIRAM BEARINGS LTD Vs. INCOME-TAX OFFICER, E WARD, COMPANIES DISTRICT III
November 26, 1975
SHYAM SUNDAR CHAKRABORTY Vs. UNION OF INDIA
August 14, 1975
SHYAM SUNDER SWAIKA Vs. GANGA VISHNU SWAIKA
August 11, 1975
SHYAMA PRASANNA DAS GUPTA Vs. STATE
April 11, 1975
SHYAMAPADA CHOUDHURY Vs. SAHA CHOUDHURY
August 28, 1975
SHYAMAPRASAD MANDAL Vs. INDRA NARAYAN DAN
June 18, 1975
SIBA PRASAD JASH Vs. KALI PRASAD KUNDU
April 23, 1975
SINGHO MICA MINING CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
June 27, 1975
SK MOHAMMED JAINAL Vs. LAND ACQUISITION COLLECTOR CALCUTTA
July 24, 1975
SM. CHANDRA KANTA BERLIA Vs. SUPERINTENDENT, PRESIDENCY JAIL
January 29, 1975
SM. KAJARI SAHA Vs. STATE OF WEST BENGAL
December 12, 1975
SMT. SARBANI DEBI JALAN Vs. SECRETARY, HOME DEPARTMENT, GOVT., OF W. B.
June 27, 1975
SOHRAB ALI MOLLA Vs. DISTRICT MAGISTRATE 24 PARGANAS
July 16, 1975
SOORAJMAL SRIGOPAL Vs. INCOME TAX OFFICER F WARD
February 27, 1975
SPENCES HOTEL PR LTD Vs. STATE OF WEST BENGAL
January 2, 1975
SREE GOPAL KHAITAN Vs. SCANDINAVIAN AIR LINES SYSTEM
September 19, 1975
SREERAM LOHAR Vs. UNION OF INDIA
April 22, 1975
SRI SRI ISWAR SRIDHAR THAKUR JEW Vs. THE STATE:
May 27, 1975
STATE Vs. SUDHANGSHU GHATAK
January 24, 1975
STATE OF WEST BENGAL Vs. NANDALAL DEY
January 29, 1975
STATE OF WEST BENGAL Vs. A K GHOSH AND BROS
February 11, 1975
STATE OF WEST BENGAL Vs. ISWAR DAMODAR JEW
November 20, 1975
STATE OF WEST BENGAL Vs. PRANJIBAN DEY
August 1, 1975
STATE OF WEST BENGAL Vs. SOMENDRA KUMAR MITRA
April 9, 1975
STATE OF WEST BENGAL Vs. PIJUS KANTI ROY
March 10, 1975
STATE OF WEST BENGAL Vs. CALCUTTA IMPROVEMENT TRIBUNAL
June 19, 1975
STATE OF WEST BENGAL Vs. NARENDRA NATH BANERJEE
December 19, 1975
STATE OF WEST BENGAL Vs. KARTICK CHANDRA DEY
January 19, 1975
STATE OF WEST BENGAL Vs. SANTI RANJAN ROY
March 17, 1975
STATESMAN LTD Vs. NATIONAL INDUSTRIAL TRIBUNAL
December 23, 1975
STEEL ENTERPRISES P LTD Vs. SAROJ SOMANI
December 15, 1975
SUBH NARAYAN SINHA Vs. HARI SINGH HAVALAKHA
March 25, 1975
SUBODH CHANDRA SADHUKHAN Vs. THE STATE
March 6, 1975
SUDHENDU NARAYAN DEB Vs. RENUKA BISWAS
January 31, 1975
SUKAT ALI BISWAS Vs. STATE OF WEST BENGAL
September 15, 1975
SUKLA CHOWDHURY Vs. MANJOLYN TWEEDIE
April 28, 1975
SUKUMAR BANDYOPADHYYAY Vs. STATE OF WEST BENGAL
November 13, 1975
SUKUMAR MONDAL ALIAS SUGAM MONDAL Vs. JUNIOR LAND REFORMS OFFICER, BHANGORE
August 13, 1975
SULATA ROY CHOWDHURY Vs. PEARY DEBI & ORS
June 9, 1975
SUMITRA DEBI GOUR Vs. CALCUTTA DYEING AND BLEACHING WORKS
July 17, 1975
SUNIL CHANDRA NAWN Vs. UNION OF INDIA AND ORS
August 7, 1975
SUNIL KUMAR BOSE Vs. LILA GUPTA
September 12, 1975
SUNIL KUMAR SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
December 23, 1975
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. SRIKRISHNA BIRI FACTORY
September 26, 1975
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS, W B Vs. KRISHNA BIRI FACTORY AND CO
September 24, 1975
SUPROVAT BOSE ALIAS BAPI Vs. STATE OF WEST BENGAL
June 27, 1975
SURAJ NATH PROSAD KEDARNATH Vs. UNION OF INDIA
January 29, 1975
SURANA PROPERTIES AND FINANCE PVT LTD Vs. FIRST LAND ACQUISITION COLLECTOR
June 24, 1975
SURESH CHANDRA BOSE Vs. STATE OF WEST BENGAL
November 11, 1975
SURESH CHANDRA SARKAR Vs. GOSAIDAS PAL
September 22, 1975
SUSANTA MONDAL & ORS. Vs. PROBODH RANJAN MAJUMDER
April 25, 1975
SUSANTA MUKHERJEE Vs. UNION OF INDIA
June 17, 1975
SUSHAN CHANDRA PAL Vs. STATE OF WEST BENGAL
July 21, 1975
SUSHIL KUMAR GHOSH Vs. REVENUE OFFICER BALURGHAT
September 16, 1975
SUSHIL RANJAN GHOSH Vs. BIMALA BASU
November 24, 1975
SWAPAN CHANDRA Vs. STATE
February 20, 1975
SWAPAN DAS GUPTA AND OTHERS Vs. THE FIRST LABOUR COURT OF WEST BENGAL AND OTHER
August 1, 1975
SWARNALATA GUPTA Vs. STATE OF WEST BENGAL
January 10, 1975
TAPAN KUMAR GANGULY Vs. STATE OF WEST BENGAL
February 5, 1975
TARA DUTTA Vs. STATE OF WEST BENGAL
July 25, 1975
TARAK CHANDRA DHOLEY Vs. SATYANARAIN SINGH
September 11, 1975
TARAK CHANDRA PAIK Vs. NAIM MONDAL
September 4, 1975
TARAK NATH SEN Vs. UNION OFINDIA
March 14, 1975
TARAPADA DAS Vs. SATINDRA NATH NANDY
July 15, 1975
TARASUNDARI DASSI Vs. DUKHA HARAN MUKHERJEE
March 21, 1975
TARASUNDARI NANDI Vs. BALAI CHANDRA GHOSE
June 4, 1975
THE COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. THE SHIPPING CORPORATION OF INDIA LTD.
September 1, 1975
THE SECRETARY AND TREASURER, STATE BANK OF INDIA AND ORS. Vs. K.M. MUKHERJEE
June 13, 1975
THOMAS DUFF AND COMPANY INDIA PVT LTD Vs. COLLECTOR OF CUSTOMS
October 3, 1975
TREASURY BUILDING CO OP SOCIETY Vs. SUKUMAR GANGULY
February 14, 1975
TRIBENI PROSAD MISRA Vs. RAM SAHAY SINGH
March 7, 1975
TUSHAR KANTI MITRA Vs. STATE OF WEST BENGAL
April 16, 1975
UNION OF INDIA Vs. NATIONAL BUILDERS
April 9, 1975
UNION OF INDIA Vs. MATILAL AGARWALLA
January 9, 1975
UNION OF INDIA Vs. BARARASHI LAL AGRAWALLA
January 15, 1975
UNION OF INDIA Vs. NATIONAL INVESTMENT CO LTD
July 10, 1975
UNION OF INDIA Vs. JAYDEV MANDAL
September 11, 1975
UNION OF INDIA Vs. N K CHANDA ROY
July 18, 1975
UNION OF INDIA Vs. DHIRUBHAI GOKULDAS VORA
December 24, 1975
UNION OF INDIA AND OTHERS Vs. SALIL KUMAR BOSE AND ANOTHER
August 6, 1975
UNITED BANK OF INDIA Vs. STATE OF WEST BENGAL
December 10, 1975
UNIVERSITY OF CALCUTTAS Vs. KHAGENDRA NATH SEN
June 13, 1975
W F DUCAT AND CO PVT LTD Vs. HIRALAL PANNALAL
July 25, 1975
WINE SPIRIT AND BEER ASSOCIATION OF INDIA CALCUTTA V STATE OF WEST BENGAL AND CAREW AND COMPANY LTD Vs. STATE OF WEST BENGAL
September 26, 1975