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Case Index
Title
Date
A A RAMAYYA Vs. THEEGALA VENKATRAMAYYA
August 14, 1975
A GANGA RAJU Vs. MUNICIPAL COUNCIL PALACOLE
October 24, 1975
A LAKSHMAIAH Vs. STATE OF ANDHRA PRADESH
July 16, 1975
A SUBBA RAO Vs. EXECUTIVE OFFICER GRAM PANCHAYAT PATHIKONDA KURNOOL DLST
October 24, 1975
A SUBRARNANYESWARA RAO Vs. B MANIKYA SARMA
December 16, 1975
A V KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH
April 25, 1975
ACHUTA YELLAMANDAIAH Vs. KURAKULAKSHMAMMA
August 25, 1975
ADABALA SESHAYYA Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
October 13, 1975
ADAPA SIVAJI NAIDU Vs. STATE OF ANDHRA PRADESH
October 4, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DEVDA M J
September 25, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RASHEED AHMED
August 12, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SAWAN MOTOR STORES
September 8, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHEKKA AYYANNA
December 16, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DARGAPANDARINATH TULJAYYA AND CO
December 10, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NAGIREDDY AND CO T
December 15, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MEDISETTY RAMARAO
December 26, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJKAMAL HOTEL AND BAR
December 26, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SECUNDRABAD CLUB
December 3, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VENKATA NARASIMHA RAO M AND CO
April 25, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VALLAMKONDA CHINNA BALAIAH CHETTY AND CO
November 12, 1975
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. T NAGIREDDY AND CO
December 15, 1975
ADUSUMILLI SURYANARAYANA Vs. STATE OF ANDHRA PRADESH
September 24, 1975
ADVOCATE GENERAL A P Vs. RACHAPUDI SUBBA RAO
April 23, 1975
AKULA JANGAIAH AND OTHERS Vs. SYED SHAH AKBAR HUSSAINI
August 25, 1975
ALLADI VENKATESWARLU Vs. GOVERNMENT OF A P
November 4, 1975
ALLURL BALA SATYA KRISHNA KUMARI Vs. ALLURI VARALAKSHMI
November 21, 1975
ANDHRA BANK LIMITED Vs. STATE OF ANDHRA PRADESH
September 8, 1975
ANDHRA BANK LIMITED Vs. INDUSTRIAL TRIBUNAL
December 9, 1975
ANDHRA BANK LIMITED HYDERABAD Vs. LABOUR COURT HYDERABAD
February 28, 1975
ANDHRA BANK LTD Vs. LABOUR COURT HYDERABAD
February 18, 1975
ANDHRA CEMENT COMPANY LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
January 22, 1975
ANDHRA HANDLOOM WEAVERS CO OP SOCIETY Vs. LABOUR COURT
August 4, 1975
ANDHRA PRADESH AGRICULTURAL UNIVERSITY RAJENDRANAGAR Vs. MAHMOODUNNISA BEGUM
November 18, 1975
ANDHRA PRADESH DAIRY DEVELOPMENT CORPORATION PVT LTD Vs. UNION OF INDIA
August 19, 1975
ANDHRA PRADESH STACE ELECTRICTY BOARD Vs. CANTONMENT BOARD
November 27, 1975
ANDHRA PRADESH STATE TRANSPORT CORPORATION Vs. R MAHESHWARI
July 15, 1975
ANIL KUMAR KAMDAR Vs. C N SHASTRI SPECIAL OFFICER MUNICIPAL CORPORATION HYDERABAD
September 11, 1975
APPALANENI CHINA VEERA RAGHAVIAH Vs. ESTATES ABOLITION TRIBUNAL DISTRICT JUDGE GUNTUR
September 25, 1975
ARAVAPALLI SUBRAHMANYAM VIJAYAKUMAR Vs. OFFICIAL RECEIVER GUNTUR
August 29, 1975
ASSOCIATED CEMENT CO LIMITED KISTNA CEMENT WORKS Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
December 2, 1975
B NARAYANAMMA Vs. RAMAIAH
September 10, 1975
B NARSING RAO Vs. GOPAL GIR
October 30, 1975
B RAMA RAO Vs. KOTHAVALASA AGRICULTURAL MARKET COMMITTEE BRANCH VISAKHAPATNAM
August 29, 1975
B SOMAIAH Vs. AMINA BEGUM
February 4, 1975
B V SUBBARAYUDU B V KRISHNAIAH ADVOCATE NARAYANAGUDA Vs. STATE OF ANDHRA PRADESH
October 24, 1975
B YAMUNA BAI Vs. LADE VENKOBA RAO
March 6, 1975
BADUGU VENKATESWARLU Vs. STATE
February 4, 1975
BALAJI Vs. STATE OF ANDHRA PRADESH
December 16, 1975
BALASUBRAMANIAN P N Vs. INCOME TAX OFFICER
October 14, 1975
BANDA KRISHNA Vs. ASSISTANT COLLECTOR CENTRAL EXCISE INTEGRATED DIVISIONAL OFFICE
September 30, 1975
BANDARA VEERAMMA Vs. CHIRTRAVURI RAMAKRISHNA SARMA
July 18, 1975
BANDARU VEERAMMA Vs. CHLRRAVURI RAMAKRISHNA SARMA
July 19, 1975
BANSILAL VYAS Vs. COMMISSIONER OF INCOME TAX
December 11, 1975
BATHULA CHINA KOTIREDDI Vs. BATHULA RAMANAMMA
July 1, 1975
BAYKATI LAKSHMAMMA Vs. STATE BANK OF INDIA TADIPATRI
July 9, 1975
BELLAMKONDA VENKATAPPAIAH Vs. KANAKALA SEETHARAMAIAH
July 25, 1975
BHAGWAN DAS BEHI Vs. UNION OF INDIA
January 20, 1975
BHARATI VELA BUS SERVICE Vs. PRESIDING OFFICER LABOUR COURT GUNTUR
December 9, 1975
BIRRA DHARMA RAO Vs. SETHIPATHI PANDURANGA RAO
June 9, 1975
BLACK SEA STEAMSHIP U L LASTOCHKINA ODESSA UNION OF SOVIET Vs. UNION OF INDIA
April 3, 1975
BOARD OF WAKFS ANDHRA PRADESH HYDERABAD Vs. SUBRAMANIAM NAICKER
September 29, 1975
BODHAN CO OPERATIVE MARKETING SOCIETY LTD Vs. STATE OF ANDHRA PRADESH
November 13, 1975
BOPPANA VENKATESWARA RAO AND ANOTHER Vs. BOPPANA GANGABHAVANI AND OTHERS
September 13, 1975
BOYA LAKSHMANNA Vs. BOYACHINNA NARASAPPA
April 18, 1975
BUDARAJN SESHAGIRI RAO Vs. T V SARMA
September 16, 1975
C NIRMALAMMA Vs. REVENUE DIVISIONAL OFFICER GADWAL MAHABUBNAGAR DIST
September 10, 1975
C OBULA KONDA REDDY Vs. C PEDDA VENKATA LAKSHMAMMA
July 14, 1975
CENTRAL WINES HYDERABAD Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES HYDERABAD
November 28, 1975
CH ATCHAIAH Vs. INCOME TAX OFFICER B WARD SPECIAL CIRCLE II LAKDIKAPUL HYDERABAD
April 25, 1975
CH V HANURNANTHA RAO Vs. COMMISSIONER AND LAND REFORMS BOARD OF REVENUE GOVERNMENT OF ANDHRA PRADESH HYDERABAD
November 4, 1975
CHALAVADI SATYANARAYANA DETENU CENTRAL JAIL RAJAHMUNDRY Vs. STATE OF ANDHRA PRADESH
December 26, 1975
CHANDRA VISWANADHAM ENAPALLI ESHWARAIAH and CO Vs. UNION OF INDIA
March 3, 1975
CHELLA RAMA BHUPAL REDDY Vs. CENTRAL BOARD OF DIRECT TAXES
September 23, 1975
CHEVVAKUIA VEERRAJU Vs. NETA RATNAM
August 28, 1975
CHILAKALA MANIKYA RAO Vs. DESU RAMA SUBBARAO
October 10, 1975
CHINTHA KANNALAH Vs. GADI GATTUMALLU
September 10, 1975
CHITTURI BAPANAMMA Vs. CHITTURI VENKATA KRISHNA RO.
November 4, 1975
CHOUDARY Vs. STATE OF ANDHRA PRADESH
June 11, 1975
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN SHIPYARD LIMITED
April 8, 1975
COMMISSIONER OF INCOME TAX Vs. KAILASA DEVI SMT AND RUKMINI BAI SMT
April 11, 1975
COMMISSIONER OF INCOME TAX Vs. C V C MINING COMPANY
September 15, 1975
COMMISSIONER OF INCOME TAX Vs. MADURI RAJAIAHGARI KISTAIAH
December 12, 1975
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF H E H THE NIZAMS RELIGIOUS ENDOWMENT TRUST
April 15, 1975
CONTROLLER OF ESTATE DUTY Vs. RAMAIAH SRESHTI V ESTATE OF LATE
April 22, 1975
COOLL GANGADHARAM Vs. STATE OF ANDHRA PRADESH
March 11, 1975
D BALALAH Vs. SECRETARY INDIAN DETONATORS LTD
April 2, 1975
D K LAKSHMINARAYANA GUPTA Vs. COMMISSIONER AND SPECIAL OFFICER HINDUPUR MUNICIPALITY
September 4, 1975
D M KRISHNAM RAJU Vs. DIRECTOR OF AGRICULTURE HYDERABAD
September 15, 1975
DESIRAJU SUBBA RAO Vs. M V VENKATA REDDY
January 18, 1975
DESU KOTALAH Vs. IMMADI SURYANARAYANA RAO
December 18, 1975
DEVINENI SUSEELA Vs. NELAPATI VENKATA SIVARAMAIAH
December 2, 1975
DIMILI NARAYANA Vs. DILLI SATYANARAYANA
April 2, 1975
DIRECTOR OF ENDOWMENTS and JOINT SECRETARY BOARD OF REVENUE KING KOTHI ROAD HYDERABAD Vs. RAJ LAKSHMI NARAYANA PERSHAD
September 16, 1975
DIRECTOR OF INDUSTRIES GOVERNMENT OF ANDHRA PRADESH HYDERABAD Vs. KURNOOL INDUSTRIAL CORPORATION NAVDYAL
July 2, 1975
DIVVI SURYANARAYANA MURTHY Vs. COMPETENT AUTHORITY
July 28, 1975
DOMISETTI SUBBANNA Vs. STATE OF ANDHRA PRADESH
June 23, 1975
EAST COAST COMMERCIAL COMPANY LTD Vs. ANAVALLI PRAKASARAO
November 5, 1975
EMANA VEERARAGHAVAMMA Vs. GUDISEVA SUBBARAO
December 24, 1975
EXECUTIVE COMMITTEE OF GUNTAKAL MUNICIPALITY Vs. DHANUNJAYA SASTRY CASHIER POORNA PICTURES GUNTAKAL
April 1, 1975
FATHLMANISA BEGUM Vs. TAMIRASA RAJAGOPALACHARYULU
September 20, 1975
FATIMA BI Vs. MOHD AKBAR HUSSAIN
March 19, 1975
G BULLISWAMY Vs. C ANNAPURNAMMA
October 21, 1975
G PAPAIAH Vs. ASSISTANT DIRECTOR MEDICAL SERVICES SECUNDERABAD
March 19, 1975
G SRINIVASA RAO Vs. G RADHAMMA
March 6, 1975
G V RAMANAMURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
July 30, 1975
G. SREEDHARAN, Vs. HINDUSTAN IDEAL INSURANCE CORPORATION. LTD.
January 22, 1975
GADDAM LINGA REDDY Vs. GADDAM RUKMA REDDY
April 18, 1975
GADDE VEERRAJU Vs. GADDE SATTEMMA
July 31, 1975
GANGULA BUTCHI REDDY Vs. GANGULA VASUDEVA REDDY
February 4, 1975
GENERAL MANAGER A P STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. MOHD SARWARAIDIN
December 23, 1975
GHATMAL CHAMPALA Vs. AMARAVATHI DYEING PRIVATE LIMITED
April 8, 1975
GOPIDI NAGA REDDY Vs. K SRIRAM
February 14, 1975
GOVERNING BODY OF RANGARAYA MEDICAL COLLEGE Vs. INCOME TAX OFFICER
December 8, 1975
GOVERNMENT OF ANDHA PRADESH Vs. K PADMA RANI
January 23, 1975
GOVINDU RAMA RAO Vs. REVENUE DIVISIONAL OFFICER SRIKAKULAM
September 30, 1975
GUNDU AKKIRAJU AND SURYANARAYANAMURTHY Vs. BOARD OF REVENUE COMMERCIAL TAXES
January 18, 1975
GURRAM RAMAMOHANARAO Vs. KODA KANCHARYULU
April 18, 1975
GURU BUTCHAIAH Vs. K AHAYA BAI
March 28, 1975
H. RAGHUNADHA RAO, DETENU Vs. GOVERNMENT OF ANDHRA PRADESH
March 18, 1975
HANUMANTHA RAO Vs. STATE OF ANDHRA PRADESH
November 11, 1975
HUSSAIM BEGUM Vs. B RAMACHANDRAIAH
October 31, 1975
HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 24, 1975
HYDERABAD ASBESTOS CEMENT PRODUCTS LTD Vs. EMPLOYEES INSURANCE COURT INDUSTRIAL TRIBUNAL RAMKOTL HYDERABAD
December 5, 1975
IMMEDISETTI RAMKRISHNAIAH SONS ANAKAPALLI Vs. STATE OF ANDHRA PRADESH
December 19, 1975
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR
December 5, 1975
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR
April 4, 1975
J. VENKATARAMA REDDY Vs. J. LAKSHMI REDDY AND OTHERS
April 11, 1975
JAGANNADHA SWAY VARI TEMPLE VADALI Vs. BOKINALA NIKODEV
December 5, 1975
JANI KRISHNA MURTHY Vs. DIST COLLECTOR SRIKAKULAM
September 26, 1975
JAYANTHI DHARMA TEJA Vs. STATE OF ANDHRA PRADESH
February 21, 1975
JONNALA VEERAREDDY Vs. MARREDDY SEETHAMMA
November 18, 1975
JYOTHI CHEMICALS Vs. COMMERCIAL TAX OFFICER
March 21, 1975
K ANJANEYULU Vs. GOVERNMENT OF ANDHRA PRADESH
March 21, 1975
K BABJIRAO Vs. STATE OF ANDHRA PRADESH
November 21, 1975
K BHADRAPPA Vs. COMMISSIONER NOW SPECIAL OFFICER MUNICIPAL CORPORATION HYDERABAD
October 9, 1975
K JAGMAIAH Vs. K SESHIREKHAMMA
August 1, 1975
K NARAYANA REDDIAR Vs. P VENUGOPALA REDDIAR
January 16, 1975
K NARSAMMA Vs. K MATLAMMA
September 8, 1975
K R ZILLAPARISHAD HIGH SCHOOL COMMITTEE KATURU Vs. STATE OF ANDHRA PRADESH
September 18, 1975
K RAMACHANDRA NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH
August 11, 1975
K RAZA KHAN Vs. MUMTAZ KHA TOON
September 23, 1975
K S NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
November 25, 1975
K SATYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
July 21, 1975
K SATYANARAYANA MURTHY Vs. SYNDICATE BANK
October 10, 1975
K SHYAMALAMBA Vs. PERUN SURYALINGESWARA RAO
September 18, 1975
K V N PRASAD Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
November 4, 1975
KAAMAREDDY SURYANARAYANA Vs. DISTRICT CO OPERATIVE OFFICER CUM ELECTION OFFICER WEST GODAVARI CO OPERATIVE SUGARS LIMITED
December 31, 1975
KALIVARAPU KAMAYYA Vs. ADAPAKA APPALANAIDU
March 19, 1975
KALVA SURYANARAYANA Vs. STATE OF ANDHRA PRADESH
July 8, 1975
KAPPARA KOTAIAH Vs. KAPPARA VENKATA SESHA LALITHAMMA
July 31, 1975
KASHIRAM Vs. INCOME TAX OFFICER
December 10, 1975
KATTA RAGHAVULU Vs. KATTA BHARATAMMA
April 2, 1975
KHAJA BEGUM Vs. GULAM MOHIUDDIN
April 9, 1975
KHATIJA BEGUM Vs. GULAM DASTAGIR
January 16, 1975
KOLKAR PUILAMMA Vs. S G NAGOJI RAO
June 9, 1975
KOLLPARTHI KOTAIAH Vs. DISTRICT REVENUE OFFICER ONGOLE
July 22, 1975
KONATHALA AUDINARAYANA AND SONS Vs. COMMERCIAL TAX OFFICER
September 23, 1975
KOTHAKOTA PAPAYYA Vs. STATE
March 31, 1975
KRISHNAMMA Vs. MOGILIREDDY GOWDU
July 10, 1975
KUCHI RAJESWARA SASTRY and SONS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES KAKINADA
November 25, 1975
KURAPTI VENKATA REDDY AND ANOTHER Vs. THE STATE,
December 15, 1975
L POTHA RAJU Vs. FOOD INSPECTOR MUNICIPAL SANITARY INSPECTOR KURNOOL
April 25, 1975
M ABDUL SAMAD SAHEB AND COMPANY Vs. COMMERCIAL TAX OFFICER OFA
December 4, 1975
M BHAVARAJU THE PROPRIETOR ASOKA OPPOSITE PARTY TALKIES RAJAHMUNDRY Vs. Y SAVITRI W C Y PAPA RAO
November 13, 1975
M C S REDDY MANAGER INTEGRATED MILK PROJECT MILK COOLING CENTRE MYDUKUR Vs. STATE
January 18, 1975
M JAYA GOPAL Vs. EXCISE SUPERINTENDENT NELLORE
April 18, 1975
M NARASIMHA REDDY Vs. M BOOSAMMA
February 27, 1975
M RAMESH AND CO Vs. STATE OF ANDHRA PRADESH
April 3, 1975
M S JAGANNADHAM Vs. STATE OF ANDHRA PRADESH
August 22, 1975
M VEERA RAGHAVIAH Vs. M CHINA VEERIAH
January 30, 1975
M/S BURMAH SHELL OIL STORAGE D. CO. INDIA LTD. Vs. THE ESTATE OFFICER, HYDERABAD AND OTHERS
March 29, 1975
MACHIRAJU PARTHASARATHY Vs. TOBACCO EXPORT PROMOTION COUNCIL
July 30, 1975
MADADI NARASIMHA REDDY Vs. MADADI RAMACHANDRA REDDY
July 18, 1975
MADALA NARAYANASWAMY Vs. STATE OF ANDHRA PRADESH
November 28, 1975
MADDUKURI VENKATARAO Vs. STATE OF ANDHRA PRADESH
April 11, 1975
MADDULA DAMODARA GUPTA Vs. SISTLA GOPALAKRISHNAMURTHI
July 24, 1975
MADU KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH
February 20, 1975
MAGAM CHINNA SUBBARAYUDU Vs. STATE S.H.O. NANDYAL TOWN P.S.
July 10, 1975
MAGANTI KESAVA RAO Vs. STATE OF ANDHRA PRADESH
February 25, 1975
MALLELA RAMAIAH and SONS TENALI Vs. DEPUTY COMMERCIAL TAX OFFICER
October 30, 1975
MANDAM ABDUL SATTAR SAHEB Vs. H ABDUL HAKEEM
August 22, 1975
MANGANTI SURYANARAYANA Vs. BOARD OF REVENUE GOVERNMENT OF ANDHRA PRADESH
August 29, 1975
MANNAM SUBBA RAO Vs. KOMML POLIAH NAIDU
October 28, 1975
MANTHENA RAMANAMMA Vs. SPECIAL TAHSILDAR
February 5, 1975
MATHANGI ARJANUDU Vs. K C P LTD
October 8, 1975
METAL PRESS WORKS LIMITED Vs. GUNTUR MERCHANTS COTTON PRESS COMPANY LIMITED
February 5, 1975
MIRZA Vs. K BALAKLSTAIAH
June 9, 1975
MOHAMMAD RAIAZUDDIN Vs. STATE
July 15, 1975
MOHAMMAD SHAHBUDDIN Vs. AHMED SAIFULLA HUSSAIN
November 4, 1975
MOHD ABDUL GAFFAR Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
March 18, 1975
MUNASSAR BIN JAN NISAR YARJUNG DIED HIS LRS MARIAN BEGUM Vs. FATIMA BEGUM
February 24, 1975
MUNICIPAL COUNCIL SAMALKOT MUNICIPALITY Vs. DECCAN SUGAR AND ABKARI CO LTD
July 1, 1975
MURARI SATYANARAYANN CHETTY Vs. SWAMI VENKATEWARA FINANCE (REGD.) CORPORATION TIRUPATHI
January 22, 1975
N DASARATHA REDDY Vs. STATE
August 27, 1975
NABIKANTI PANDURANGA RAO MANAGING PARTNER OF VIJAYA COMMERCIAL CORPORATION Vs. STATE OF A P
September 26, 1975
NAKKATI SATYANARAYANA Vs. STATE
August 21, 1975
NAZEERUDDIN Vs. RAM DEVI
January 23, 1975
NOOTHY RAGHAVULU, NOOTHI RAMULU Vs. THE STATE
February 11, 1975
OFFICIAL RECEIVER Vs. SOUTH INDIAN MINING
January 27, 1975
P ANANDA RAO Vs. G RAJA RAO
November 14, 1975
P KRISHNAIAH Vs. P KRISHNAIAH
September 18, 1975
P N BALASNBRAMANIAN CHAIRMAN and MANAGING DIRECTOR BARIUM CHEMICALS LIMITED Vs. INCOME TAX OFFICER KHAMMAM
October 4, 1975
P PARTHASARADHI RAO Vs. GOVERNMENT OF ANDHRA PRADESH
June 24, 1975
P V RAMANAYYA Vs. COMMISSIONER OF LAND REVENUE AYACUT DEVELOPMENT AND COMMERCIAL TAXES BOARD OF REVENUE A P HYDERABAD
July 10, 1975
P VENKAT REDDY Vs. NIZAMABAD DISTRICT GO OPERATIVE MARKETING SOCIETY LTD
January 30, 1975
P VENKATADRI SASTRI Vs. SARDAR KESARA SINGH
August 4, 1975
P VENKATESESHAMMA Vs. STATE ANDHRA PRADESH
August 22, 1975
P VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
October 9, 1975
P. VENKAT RAMA RAO & ORS. Vs. D. RAMAMMA
April 2, 1975
PAGIDALA NANDAMMA Vs. NANDYAL BHAJANA MANDIRAM
September 19, 1975
PALURU ROSAIAH SETTY Vs. STATE OF ANDHRA PRADESH
February 20, 1975
PALYAM RANGAPPA Vs. DEPUTY SECRETARY TO THE GOVERNMENT OF INDIA
August 27, 1975
PANCHADI CHITTI VENKANNA Vs. PANCHADI MAHALAKSHMI
December 23, 1975
PARTHASARATHY V Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
September 11, 1975
PATTHAN KHAN Vs. SYED PASHA
September 12, 1975
PENTAKOTA SURYA APPA RAO Vs. PENTAKOTA SEETHAYAMMA
July 15, 1975
PILLAIAMARRI VARA PRASADA SARMA Vs. PILLALAMARRI SESHALAKSHMI
December 30, 1975
POKURU VARADARAJAM Vs. STATE OF ANDHRA PRADESH
June 19, 1975
POTHANA ANJANEYULU AND OTHERS Vs. STATE BANK OF INDIA AT MACHILIPATNAM
December 2, 1975
POTHLA Vs. POTHULA ALIAS GADDAM SESHIREDDY
March 21, 1975
PRAGA TOOLS LTD. Vs. THE SECRETARY TO GOVT. HOME LABOUR DEPT., GOVT. OF A.P. HYDERABAD AND OTHERS
June 12, 1975
PUBLIC PROSECUTOR Vs. SATYANARAYANA AND ANOTHER
January 22, 1975
PUBLIC PROSECUTOR Vs. GUNDU RAO
December 10, 1975
PUBLIC PROSECUTOR Vs. GENE VENKATESU
March 4, 1975
PUBLIC PROSECUTOR Vs. SYED SHABA NUJEEBULLAH HUSSAINI
June 21, 1975
PUBLIC PROSECUTOR Vs. SYED SHAKA MUJEEBULLAG MUSSAINI
June 27, 1975
PUBLIC PROSECUTOR Vs. SREERAMULU
August 6, 1975
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. MANDANGI VARJUNO
July 11, 1975
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. D VENKATRANGA REDDY
February 12, 1975
PUBLIC PROSECUTOR OF HIGH COURT OF A P Vs. BATHU PRAKASA RAO ATHILI TANUKU TALUK
April 29, 1975
PUDI LAZARUS Vs. REV JOHNSON EDWARD
October 23, 1975
PULAPAKA LALITHA Vs. AVASARALA ATCHUTA RANGANAYAKAMMA
February 18, 1975
R C R HUBERT Vs. GOVT OF A P
September 19, 1975
R DEVAIAH Vs. R PARMEDARI
December 23, 1975
R MAHESWARI Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
July 10, 1975
R. SESHAGIRI Vs. STATE OF ANDHRA PRADESH
June 11, 1975
R.C. HUBERT Vs. GOVERNMENT OF ANDHRA PRADESH
September 15, 1975
RADHAKRISHNA MURTHY Vs. SUBBAIAH
July 24, 1975
RAJ KUMAR Vs. COMMISSIONER NOW SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD
October 23, 1975
RAJA DHARRAJGIRILCHELA LATE RAJA NURSULGLRJI Vs. DHERWANGIR
September 5, 1975
RAJA DHARRAJGIRILCHELA LATE, RAJA NURSULGLRJI Vs. DHERWANGIR ALIAS MOHD ATEQSOHEL CHELA OF RAJA DHAM
September 8, 1975
RAJA SEKHAR Vs. G IMMANUEL
October 24, 1975
RAJAH SAGI JANAKI DEVI Vs. APPURURU BHUKTA RAMASWAMY
December 12, 1975
RAJU INDUSTRIES RAJAHMUNDRY Vs. STATE OF ANDHRA PRADESH
April 11, 1975
RAMADER APPALA NARASINGA RAO Vs. CHUNDURU SARADA
November 28, 1975
RAMALINGA CHOUDESHWARI SAGO MILLS Vs. INSPECTOR, C E , SAMALKOTA
November 25, 1975
RAMAPAL MANDADA Vs. LIFE INSURANCE CORPORATION
April 3, 1975
RATANCHAND HIRACHAND Vs. ASKAR NAWAZ JUNG
March 18, 1975
RAVATMAL MOHANLAL Vs. PRINCIPAL COMMERCIAL TAX OFFICER
October 1, 1975
S A VENKATESU Vs. VENKATAMMA
June 13, 1975
S N JOSHI Vs. RAILWAY BOARD
February 21, 1975
S R K HANAMANTHA RAO Vs. STATE OF ANDHRA PRADESH
April 8, 1975
S SUBBA RAO Vs. PULI VEERAGHAVAIAH
November 10, 1975
SAIT KESARIMAL MULAJI Vs. SALT NAINIMAL
June 9, 1975
SAJJA JAGANMOHAN RAO Vs. UPPALAPATI BABU RAO
April 25, 1975
SANAPALA KRISHNAMURTHI Vs. POLAKKI APPANNA
November 21, 1975
SANGUBHOTLA VENKATRAMAIAH Vs. KALU VENKASWAMY
December 29, 1975
SHAMPANT SUSHEELA BAI Vs. CHANDULAI T PARIKH
March 3, 1975
SHATZADI BEGUM SAHEBA Vs. GIRDHARILAL SANGHI
October 9, 1975
SHAW WALLACE AND CO LTD Vs. STATE OF ANDHRA PRADESH
November 28, 1975
SHEM RAO TEKMALKAR Vs. RAI LAKSHML NARAYANA PRASAD
November 10, 1975
SHIPPING CORPORATION OF INDIA LIMITED BOMBAY Vs. UNION OF INDIA
November 7, 1975
SIMHACHALA MAHANTI Vs. BHAGIRATHI MAHANTI
January 21, 1975
SIRAJUDDIN ALI Vs. STATE OF ANDHRA PRADESH
September 15, 1975
SRI LAKSHMINARAYANA GENERAL TRADERS Vs. COMMERCIAL TAX OFFICER TENALI
February 6, 1975
SRINIVASA KANDASARI SUGARS NARASIMHUNIPET Vs. GOVERNMENT OF ANDHRA PRADESH
April 11, 1975
SRINIVASA MAHAL Vs. COMMISSIONER AND SPECIAL OFFICER SRIKAIKULAM MUNICIPALITY SRIKAKULAM
September 26, 1975
SRIRAMA ENGINEERING CO Vs. STATE OF ANDHRA PRADESH
November 25, 1975
SRIRAMA FINANCE CORPORATION BOBBILI Vs. CHATLA YELLAIAHREDDI
September 24, 1975
STATE Vs. CHOKKIAH and KISHOR
August 14, 1975
STATE BANK OF HYDERABAD Vs. M/S WESTERN FOOT WEAR MART, SECUNDERABAD AND OTHERS
January 29, 1975
SURAMPALLY NAGAYYA Vs. MADDUR NARAYANREDDY
April 11, 1975
SURISETTI APPA RAO Vs. STATE OF ANDHRA PRADESH
February 20, 1975
SYED JAMALUDDIN Vs. VALIAN BEE
April 11, 1975
SYED KAREEMUDDIN ALIAS BASHEERUDDIN Vs. SYED FASIUDDIN
February 4, 1975
SYED MOHD HADI JAFFERY Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL HYDERABAD
January 22, 1975
T MUNU SWAMY NAIDU Vs. MARUPPAREDDIGARI RAMI REDDY
June 24, 1975
T RAJ MALLALAH Vs. DISTRICT MEDICAL HTALTH OFFICER KARLMNAGAR
February 12, 1975
T RAJAMMA Vs. MARRIPADI GOVINDARAJULU CHETTI
September 16, 1975
T SESHAGIRI RAO Vs. CHIEF CONSERVATOR OF FORESTS A P HYDERABAD
January 22, 1975
T SHIVLAL Vs. BALARAM
February 12, 1975
T V SARMA Vs. TURGAKAMALA DEVI
June 16, 1975
TAHSILDAR HYDERABAD Vs. T VENKATA REDDY
December 30, 1975
TENALI NATIONAL CLUB Vs. GOVERNMENT OF ANDHRA PRADESH
February 6, 1975
TENALI NATIONAL CLUB Vs. GOVERNMENT OF ANDHRA PRADESH
February 26, 1975
THAKUR UMAID SINGH Vs. THAKUR MANOHAR SINGH
February 21, 1975
THE ANAKAPALLI CO Vs. THE ANAKAPAILI CO
December 17, 1975
THE COMMISSIONER OF POLICE, CITY OF HYDERABAD Vs. SYED KRUSHEED HASAN AND OTHERS
July 15, 1975
THE DIVISIONAL PERSONNEL OFFICER, GUNTAKAL DIVISION, SOUTHERN RAILWAY AND ANOTHER Vs. G. JAGADESWARAREDDY AND OTHERS
February 11, 1975
THE GREATER HYDERABAD PETROL & DIESEL OIL DEALERS ASSOCIATION, HYDERABAD AND ORS. Vs. THE MUNICIPAL CORPORATION OF HYDERABAD AND ANOTHER
February 6, 1975
TRUSTEES OF H E H THE NIZAMS SUPPLEMENTAL JEWELLERY TRUST HYDERABAD Vs. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH
April 8, 1975
TURLAPATL NAGABHUSHANAM Vs. KANCHETI NARASIMHAYYA
October 24, 1975
UNION BANK OF INDIA Vs. P KRISHNAIAH
September 18, 1975
USTAPALLI KRISHNA MURTHY SETTY Vs. STATE OF ANDHRA PRADESH
August 27, 1975
V APPALANARASIMHAM Vs. VISAKAPATNAM PORT TRUST
June 23, 1975
V J MAHAMOOD NAINA Vs. STATE OF ANDHRA PRADESH
June 30, 1975
V P CHENGALRAYUDU CHETTY RADHAKRISHNAIAH CHETTY Vs. NANDYALA MUNICIPALITY
November 11, 1975
V RAJESWARAMMA Vs. COMMISSIONER MUNICIPAL CORPORATION
September 29, 1975
V T V RANGACHARYULU Vs. SRIRAM GNANESWAR
December 1, 1975
V VIKRAM SIMHA REDDY Vs. P PULLA REDDY
August 1, 1975
V. APPALANARAASIMHAM Vs. THE VISAKHAPATNAM PORT
July 16, 1975
VALLURI APPAYYA Vs. DOSAPATI NARASIMHAMURTY
December 22, 1975
VARALAXMI METAL STORES Vs. YECHURI BHASKARA HARANATH
December 4, 1975
VARIGANJI VENKATESWARLU BHUSHANGALLU Vs. VIJAYA ENGINEERING WORKS VIJAYAWADA
October 1, 1975
VEERA VENKATA SATYANARAYAN RICE MILL ACCUSED Vs. STATE
August 11, 1975
VEMURA RAMASUBBAYYA Vs. BOLLU SAROJINI
October 9, 1975
VEMURL SOMLSETTI Vs. MESSRS VAGICHARLA GURAVAIAH
October 4, 1975
VENKATESWARASWAMIVARU DEVASTHANAM Vs. VELIDANDLA KANAKALAKSHMI
September 26, 1975
VISAKHAPATNAM DISTRICT CO OPERATIVE MARKETING SOCIETY LTD Vs. CO OPERATIVE CREDIT SOCIETY K KOTAPADU VISAKHAPATNAM DISTRICT
September 25, 1975
VISAKHAPATNAM EX SERVICEMEN CO OPERATIVE MOTOR TRANSPORT SOCIETY Vs. SUBBAVARAPU RAMAYAMMA
July 28, 1975
VISWESWARA SWAMIVARI DEVASTHANAM AT ALAMURU TAOUKU Vs. REVENUE DIVISIONAL OFFICER KOVVUR WEST GODAVARI DISTRICT
June 27, 1975
X RAY AND ELECTRO MEDICAL CLINIC VLJAYAWADA Vs. NIMMAGADDA BABU RAJENDRA PRASAD
January 30, 1975
Y BHAGYALAKSHMAMMA Vs. STATE OF ANDHRA PRADESH
February 10, 1975
YARAKARAJU SARRAJU Vs. GOVERNMENT OF ANDHRA PRADESH
February 3, 1975
YELLAPRAGADA SIVARAMAKIRSHNA PRASADA RAO Vs. VEMURL VENKATESWARLU
January 16, 1975
YEMMIGANUR SPINNING MILLS LIMITED Vs. STATE OF ANDHRA PRADESH
December 9, 1975
YENAMALA NARAYANA Vs. YENAMALA KONDARAH
September 23, 1975
YERAMATI RAMAKRISHNAIAH Vs. VIJAPEYAJULA VENKATESWARLU
August 29, 1975
ZADA RADHAKRISHNA MURTHY Vs. ZADA SUBBAIAH
July 4, 1975
ZAKARIA Vs. NAOSHIR CAMA
March 7, 1975