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Case Index
Title
Date
A-ONE ENGINEERS AND BUILDERS Vs. NAGAR MAHAPALIKA
April 25, 1975
A.A. CALTON Vs. THE DIRECTOR OF EDUCATION. U.P. AND OTHERS
August 19, 1975
A.K. BANERJI AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
February 7, 1975
ABDUL Vs. ABDUL RAZZAQ
August 27, 1975
ABDUL HAMEED KHAN Vs. MUJEED UL HASAN
February 14, 1975
ABDUL SHAKOOR Vs. LATEEF UDDIN
December 10, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NIRANJAN LAL BHARGAVA TRUST
December 11, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHATUR SINGH TARAGI
September 25, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DILSUKH RAI MADHO PRASAD
February 3, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KRISHNA SUBH KARAN
February 3, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHAMAN LAL PUNJABI
February 3, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KISHAN SINGH CHAND
January 16, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MODERN IRON WORKS
January 22, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HIND LAMPS P LIMITED
January 22, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HORILAL KUNJ BEHARI LAL
January 22, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DISTRICT BRICK KILN OWNERS ASSOCIATION
February 24, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ONKAR SARAN
March 21, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. U P CO OPERATIVE CANE UNION
April 10, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. JIWAN LAL SHAH
May 22, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SYMONDS DISTRIBUTORS P LIMITED
July 11, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VIKRAM COTTON MILLS LTD
July 17, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX LUCKNOW Vs. MALLA RAM KARAM CHAND
February 19, 1975
ADDITIONAL COMMISSIONER OF INCOME-TAX, KANPUR Vs. MESSRS ANANTRAM VISHWANATH, KANPUR
September 3, 1975
ADDITIONAL COMMISSIONER OF INCOME-TAX, LUCKNOW Vs. HARI PRASAD GUPTA, VARANASI
January 9, 1975
ADDITIONAL COMMISSIONER OF WEALTH TAX Vs. SHAKUNTALA BANERJI
February 17, 1975
ADDL COMMISSIONER OF INCOME TAX Vs. HASTKALA PITAL UDYOG SAHKARI SAMITI LIMITED
February 17, 1975
ADDL COMMISSIONER OF INCOME TAX Vs. RAM KARAM BAREILLY
February 19, 1975
ADVANCE INSURANCE CO LTD Vs. MILL STORES CO OPPOSITE PARTY
May 9, 1975
AGRA UNIVERSITY Vs. ASHOK KUMAR ARORA
August 27, 1975
AIJAZ AHMAD Vs. NIYAZ AHMAD KHAN
March 25, 1975
AJODHYA Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 3, 1975
AKHILESH CHAND VARSHNEY Vs. BHAGWATI DEVI
May 6, 1975
ALI HUSAIN Vs. STATE
October 8, 1975
ALLAHABAD CANNING CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER, U P
November 17, 1975
ANJANI NANDAN MISRA Vs. STATE AND A
September 9, 1975
ANWAR UDDIN Vs. STATE
November 14, 1975
ARUN KUMAR Vs. DISTRICT JUDGE ORAI
July 22, 1975
ARYA AYURVEDIC TRUST MACHHODARI PARK VARANASI Vs. BOARD OF REVENUE U P ALLAHABAD
April 25, 1975
ARYA KANYA VIDYALAYA SOCIETY Vs. STATE OF U P
September 19, 1975
ARYA PRITINIDHI SABHA Vs. POORAN
February 12, 1975
ASADYAR KHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
January 30, 1975
ASHIQ ALI KHAN Vs. DISTRICT JUDGE, RAMPUR AND ANOTHER
January 3, 1975
Ashok Kumar and Arun Kumar Vs. State
April 8, 1975
AVADH BEHARI LAL Vs. STATE
December 23, 1975
AVDHESH SINGH Vs. BIKARMA AHIR
February 28, 1975
AWADH NARAIN RAI Vs. ABDUL HAFIZ
April 7, 1975
AWASTHI U S Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
July 11, 1975
B K SHARMA Vs. STATE OF UTTAR PRADESH
November 27, 1975
BABOO Vs. STATE OF U P
August 27, 1975
BABU Vs. MUNICIPAL BOARD KHERI
April 17, 1975
BABU FAZAL HAQ Vs. LALA DATA RAM
January 22, 1975
Babu Ram Vs. Munau and others
November 18, 1975
Babu Singh and another Vs. Deputy Director of Consolidation and others
October 24, 1975
BACHCHA LAL Vs. LALJI
November 7, 1975
BACHCHA RAM Vs. STATE
December 15, 1975
BADRI Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P
February 4, 1975
BADRI BARAI Vs. BISHWA NATH BAJPAI
May 8, 1975
BADRI VISHAL TANDON Vs. ASSISTANT CED
April 15, 1975
BAHAL SINGH ARYA Vs. PRADESHIK CO OPERATIVE FEDERATION
January 3, 1975
BALBIR SINGH Vs. STATE
December 9, 1975
Balbir Singh Vs. State
September 12, 1975
BALBIR SINGH Vs. INDRA KUMAR
March 7, 1975
BALDEO Vs. STATE
March 25, 1975
BALLABH DAS Vs. STATE
December 19, 1975
BALLABH DAS AGARWAL Vs. THE DISTRICT MAGISTRATE, GBAZIPUR AND ANOTHER
January 17, 1975
BALLEY Vs. RAMA SHANKER LAL
May 14, 1975
BALWANT Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 19, 1975
BALWANT SINGH TALWAR Vs. SWAMI BALA NAND
August 27, 1975
BANKETSWAR SHUKLA Vs. STATE OF U P
December 5, 1975
BANS NARAIN YADAV Vs. STATE OF U P
October 15, 1975
BANSAL STEELSONS CO. PRIVATE LIMITED Vs. THE UNION OF INDIA (UOI) AND ORS.
January 18, 1975
BANSGOPAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
October 22, 1975
BANSHI LAL Vs. COLLECTOR, MORADABAD AND OTHERS
March 14, 1975
BAREY LALLA Vs. STATE
September 26, 1975
BASANT LAL Vs. STATE OF U P
April 4, 1975
BAZPUR CO OPERATIVE SUGAR FACTORY LTD Vs. COMMISSIONER OF INCOME TAX
November 25, 1975
BEHARI Vs. STATE OF U P
September 9, 1975
BEHARI LAL MOTI LAL Vs. STATE OF UTTAR PRADESH
March 24, 1975
BHAGWAN Vs. STATE
September 8, 1975
BHAGWAN SINGH Vs. NAGAR SWASTHA ADHIKARI
August 26, 1975
BHAGWAN SWARUP MATHUR Vs. DISTRICT MAGISTRATE ALIGARH
January 30, 1975
BHAGWANTI Vs. JIUTI
February 27, 1975
BHAGWATI OIL MILLS Vs. COMMISSIONER OF SALES TAX
January 8, 1975
BHAGWATI PRASAD KAMBOJ Vs. VICE CHANCELLOR AGRA UNIVERSITY
February 13, 1975
BHAIYALAL Vs. STATE OF U.P.
August 11, 1975
BHARAT AUTO WORKS GOLGHAR GORAKHPUR Vs. COMMISSIONER OF INCOME TAX
November 10, 1975
BHOLA NATH Vs. PYARE LAL
April 25, 1975
BHURE KHAN Vs. KUNDAN LAL
August 26, 1975
Bindeshwari Bux Singh and another Vs. Dy.Director of Consolidation, U.P., Lucknow and others
November 11, 1975
BISHESHWAR DAYAL Vs. SALIG RAM
March 31, 1975
BITTHAL Vs. STATE
October 21, 1975
BRIJ KISHORE Vs. MUSHTARI KHATOON
October 28, 1975
BRIJ LAL AND ANOTHER Vs. STATE OF U. P. AND OTHERS
February 10, 1975
BRIJ RAMAN DASS AND SONS Vs. COMMISSIONER OF INCOME TAX
April 23, 1975
BRIJENDRA SINGH Vs. BRIJ KUMAR GUPTA
July 22, 1975
CH BIRBAL SINGH Vs. HARPHOOL KHAN
July 9, 1975
CH. CHHOTU RAM COLLEGE MANAGING COMMITTEE, MUZAFFARNAGAR, THROUGH SRI VED PAL SINGH, SECRETARY OF THE COMMITTEE AND ANOTHER Vs. MEERUT UNIVERSITY, MEERUT AND OTHERS
August 4, 1975
CHAKARPUR SUGAR WORKS Vs. UNION OFINDIA
March 10, 1975
CHAMPA KUNWAR TRUST Vs. DISTRICT JUDGE RAMPUR
October 6, 1975
CHANDA RANI Vs. STATE OF UTTAR PRADESH
July 22, 1975
CHANDI PRASAD Vs. OM PRAKASH KANODIA
July 25, 1975
CHANDRA DUTT SENANI Vs. STATE
March 6, 1975
CHANDRA KUMARI Vs. DY DIR OF CONSOLIDATION U P LUCKNOW AND
October 27, 1975
CHANDRA PATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION. RAI BARELI CAMP AT ALLAHABAD AND OTHERS
January 10, 1975
CHANDRA SHEKHAR Vs. ADDITIONAL DISTRICT JUDGE
July 28, 1975
CHANDRADHAN SINGH Vs. REGIONAL TRANSPORT AUTHORITY VARANASI
November 27, 1975
CHANDRAPATI TRIPATHI Vs. SURYAMANI
March 19, 1975
CHEDDU Vs. ABUL HASAN
March 13, 1975
CHET RAM Vs. STATE
November 13, 1975
CHHOTEY LAL SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
March 5, 1975
CHUNNOO LAL Vs. ADDITIONAL DISTRICT JUDGE ALLAHABAD
April 9, 1975
COLLECTOR AND DISTRICT MAGISTRATE VARANASI Vs. MATARU RAM
January 13, 1975
COMMISSIONER OF INCOME TAX Vs. SRI RAI DINESH CHANDRA
February 17, 1975
COMMISSIONER OF INCOME TAX Vs. SETH PURAN CHAND
February 17, 1975
COMMISSIONER OF INCOME TAX Vs. JUGAL KISHORE GIRDHARI LAL
February 3, 1975
COMMISSIONER OF INCOME TAX Vs. DEVENDRA SINGH S
March 31, 1975
COMMISSIONER OF INCOME TAX Vs. BADAL RAM LAXMI NARAIN
March 20, 1975
COMMISSIONER OF INCOME TAX Vs. L RAMCHANDRA CHARITABLE TRUST
July 9, 1975
COMMISSIONER OF INCOME TAX Vs. U P TANNERY CO P LIMITED
July 11, 1975
COMMISSIONER OF INCOME TAX Vs. SURAJPAL SINGH
July 11, 1975
COMMISSIONER OF INCOME TAX Vs. MOTI CHANDRA KANPUR
July 9, 1975
COMMISSIONER OF INCOME TAX Vs. DHOOMILAI JAGANNATH
November 7, 1975
COMMISSIONER OF INCOME TAX Vs. SHRI SHANKAR PRASAD BANKA.
November 7, 1975
COMMISSIONER OF INCOME TAX, LUCKNOW-I, LUCKNOW Vs. M/S. PREM SPINNING AND WEAVING MILLS CO. LTD.
November 7, 1975
COMMISSIONER OF INCOME-TAX, KANPUR Vs. SHANKAR DAS DURGA DAS, MEERUT
October 24, 1975
COMMISSIONER OF SALES TAX Vs. VANGUARD ROLLING SHUTTERS AND STEEL WORKS
September 30, 1975
COMMISSIONER OF SALES TAX Vs. TAJ AND CO
April 25, 1975
COMMISSIONER OF SALES TAX U P Vs. NIHAL SHOE FACTORY
October 21, 1975
COMMISSIONER OF SALES TAX U P Vs. KRAYA BIKRAYA SAMITI
October 27, 1975
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. TEJ AND CO
April 25, 1975
COMMISSIONER OF WEALTH TAX Vs. B K SHARMA
July 11, 1975
COMMISSIONER OF WEALTH-TAX Vs. KR. T. N. SINGH
October 22, 1975
COMMISSIONER SALES TAX U P Vs. MANGALA EMPORIUM
November 28, 1975
COMMISSIONER SALES TAX U P Vs. RAM SINGH AND SONS ENGINEERING WORKS U P
January 29, 1975
CONTROLLER OF ESTATE DUTY Vs. SATISH CHANDRA
March 18, 1975
D N MUNSHI Vs. SINGH N B
December 17, 1975
D P BUDHARAJA Vs. UNION OF INDIA
February 10, 1975
D P MITTAL Vs. RENT CONTROL AND EVICTION OF FICER MEERUT AND
November 24, 1975
D S AWASTHI Vs. VIRENDRA SWAROOP
May 19, 1975
DALIP SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION MORADABAD CAMP
December 5, 1975
DAMBAR SINGH SARASWAT Vs. THE DISTRICT INSPECTOR OF SCHOOLS, ALIGARH AND ORS.
September 29, 1975
DASSU Vs. MANITRA
September 19, 1975
DEVABRATA BHATTACHARYA Vs. I ADDITIONAL DISTRICT JUDGE AND ORS
April 16, 1975
DEVABRATA BHATTACHARYA Vs. FIRST ADDITIONAL DISTRICT JUDGE ALLAHABAD
April 16, 1975
DEVI DAYAL Vs. DISTRICT JUDGE, LUCKNOW
September 19, 1975
DEVI SINGH Vs. BRIJ BASI
February 6, 1975
DHAN SAHAI SINGH VERMA Vs. ZILA PANOHAYAT RAJ ADHIKARI BULANDSHAHER
September 1, 1975
DHARAM NARAIN Vs. ADDITIONAL DISTRICT MAGISTRATE KANPUR
February 14, 1975
DHARMENDRA NATH Vs. JAGDISH PRAKASH
October 6, 1975
DHATA INTERMEDIATE COLLEGE Vs. BRAHMA NAND SINGH
October 8, 1975
DINESH CHANDRA GARG Vs. DISTRICT MAGISTRATE MEERUT
December 22, 1975
DINESH CHANDRA GUPTA Vs. KASHI NATH SETH
April 10, 1975
DISTRICT MAGISTRATE MEERUT Vs. JAGDISH SARAN RASTOGI
November 17, 1975
DISTRICT MAGISTRATE MEERUT Vs. JAGDISH SARAN R
November 27, 1975
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA AGRA Vs. STATE OF U P
August 14, 1975
DIWAN CHAND Vs. STATE OF U P
October 8, 1975
DR. ANANDJEE Vs. DR. K.L. SHRIMALI AND OTHERS
September 5, 1975
DWARIKA DAS AGRAWAL Vs. HAR PRASAD AGRAWAL AND A
December 9, 1975
DWARIKA YADAV Vs. STATE
May 13, 1975
DWARIKADHISH JI Vs. STATE OF U P
January 29, 1975
ELECTRICITY BOARD U P STATE Vs. SHEO NATH SINGH
September 8, 1975
ELGIN MILLS CO LTD Vs. NAGAR MAHAPALIKA KANPUR
July 22, 1975
ELGIN MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 18, 1975
EMPLOYEES STATE INSURANCE CORPORATION Vs. U P HOTEL AND RESTAURANTS LTD
January 31, 1975
ENGINEERING TRADERS Vs. STATE OF UTTAR PRADESH
November 13, 1975
ESTRELA BATTERIES LTD Vs. MODI INDUSTRIES LTD
December 1, 1975
FATEH CHAND BHUREMAL Vs. COMMISSIONER SALES TAX
May 23, 1975
FIRM RAMDEO ONKARMAL Vs. STATE
May 22, 1975
G C GHILDAYAL Vs. ADDITIONAL DISTRICT JUDGE NO 4 ALLAHABAD
May 22, 1975
G C GHILDAYAL Vs. DISTRICT JUDGE ALLAHABAD
March 5, 1975
GANESH DAS RAM GOPAL Vs. MUNSIF SOUTH LUCKNOW
September 23, 1975
Ganga Prasad ML A and others Vs. State
April 7, 1975
GANGA SINGH Vs. ADMINISTRATOR, DIST CO-OPERATIVE FEDERATION, LTD , GHAZIPUR
March 3, 1975
GANGA SINGH Vs. MOHD SHAH KHAN
August 27, 1975
Gauhar Khan and others Vs. Deputy Director of Consolidation, U.P. and others
April 25, 1975
GENERAL MANAGER N E RAILWAY GORAKHPUR Vs. JAMAIT RAM KHATNANI
February 5, 1975
GHANA NAND Vs. STATE
October 9, 1975
GHASI RAM Vs. JAGAT NARAIN
October 21, 1975
GHULAM ABBAS AND OTHERS Vs. CITY MAGISTRATE, VARANASI AND OTHERS
August 8, 1975
GHURPATARI Vs. SAMPATI
December 12, 1975
GIRDHARI DASS AND SONS Vs. COMMISSIONER OF INCOME TAX
April 29, 1975
GOCHAR KRISHIK INTER COLLEGE DISTRICT SAHARANPUR Vs. DEPUTY DIRECTOR OF EDUCATION
March 21, 1975
GORAKH NATH YAGNIK Vs. STATE OF U P
April 1, 1975
GROUP INDUSTRIES PRIVATE LTD Vs. STATE OF U P
January 28, 1975
GULAB Vs. STATE
December 9, 1975
GULAB CHAND Vs. STATE OF U P
January 24, 1975
GULAB DEVI Vs. BHOLA RAM
September 18, 1975
GULAB SINGH Vs. PRINCIPAL SRI RAMJI DAS
January 24, 1975
GUR DAYAL PRASAD Vs. L RAGHUNATH PRASAD
September 24, 1975
GYAN SINGH Vs. DISTRICT MAGISTRATE BIJNOR
April 23, 1975
GYANENDRA NATH AWASTHI AND ORS. Vs. STATE AND ORS.
September 30, 1975
H K SRIVASTAVA Vs. MEERUT UNIVERSITV
October 9, 1975
Haji Abdul Samad Vs. Jalal Uddin and others
November 1, 1975
HAJI ABDUL SAMAD Vs. JALALUDDIN
November 7, 1975
HAMMER METAL KARMCHARI UNION Vs. METAL INDIA PRODUCTS
February 4, 1975
HAR SARUP Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND OTHERS
February 13, 1975
HARI Vs. UNION OF INDIA
August 25, 1975
HARI COLD STORAGE AND GEN MILLS CO PVT LTD Vs. STATE OF U P
July 11, 1975
HARI PRASAD DUBEY `TYAGI Vs. DISTRICT MAGISTRATE, FARRUKHABAD, U.P. AND OTHERS
March 14, 1975
HARI SHANKAR TRIPATHI Vs. SHEO HARAKH
February 10, 1975
HARI SHANKER Vs. STATE OF UTTAR PRADESH AND OTHERS
October 8, 1975
HASMAT ULLAH Vs. DISTRICT MAGISTRATE BASTI
August 11, 1975
HAVALDAR SINGH Vs. U P SHIKSHA NIDESHAK
October 29, 1975
HAZARI LAL Vs. GULZARILAL
January 8, 1975
HEERAMAN Vs. STATE OF U P
March 13, 1975
HIGH WAY AUTOMOBILES PETROL AND HIGH SPEED DIESEL OIL AGENT Vs. EXCISE COMMISSIONER ALLAHABAD
February 25, 1975
HIRA LAL Vs. DISTRICT MAGISTRATE ETAH
March 19, 1975
HIRA LAL Vs. DY. DIRECTOR OF CONSOLIDATION
March 20, 1975
IMAMAN Vs. UNION OFINDIA
August 7, 1975
INDIAN DRUGS AND PHARMACEUTICALS LTD. Vs. GOVERNMENT OF U.P. AND OTHERS
January 31, 1975
INDIAN EXPLOSIVES LTD Vs. COMMISSIONER SALES TAX U P
August 27, 1975
INDRA DEV Vs. MEERUT UNIVERSITY MEERUT
September 24, 1975
INDRAPAL SINGH Vs. STATE OF U P
August 8, 1975
INDRO Vs. MANOHAR
August 28, 1975
IQBAL AHMED Vs. KETKI DEVI
July 31, 1975
ISHRAT ALL KHAN, PRESIDENT, MUNICIPAL BOARD, RAMPUR Vs. STATE OF U.P. AND OTHERS
February 25, 1975
J K SPINNING AND WEAVING MILLS CO Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
May 6, 1975
J K SYNTHETICS LIMITED Vs. BAJPAI O S ITO
July 17, 1975
JADO RAI Vs. ONKAR PRASAD
May 1, 1975
JAGANNATH WAHAL Vs. U.P. STATE ROAD TRANSPORT CORPORATION
April 22, 1975
JAGDISH Vs. RAJENDRA
February 24, 1975
JAGDISH PRASAD TRIPATHI Vs. STATE OF UTTAR PRADESH
January 21, 1975
JAI PAL SINGH NARESH Vs. STATE OF U P
August 6, 1975
JAI SINGH Vs. STATE
September 12, 1975
JAIRAJI Vs. FIRM JAGARNATH PRASAD
August 22, 1975
JANG BAHADUR SINGH Vs. RAM NIHORE SINGH
April 2, 1975
JANKI PRASAD SAXENA Vs. TARA KRISHNA CHATURVEDI
April 25, 1975
JANKI SUGAR MILLS CO LTD Vs. UNION OFINDIA
November 21, 1975
JASODA Vs. STATE
May 14, 1975
JASWANT SUGAR MILLS LTD., MEERUT Vs. COMMISSIONER OF INCOME-TAX, DELHI (CENTRAL), NEW DELHI
October 21, 1975
Jawahar Lal Srivastava Vs. Commissioner Allahabad Division and others
March 21, 1975
JIWAN DAS Vs. SARLA DEVI
November 10, 1975
K.B. Agarwala Vs. Smt. Chandrawati and others
August 8, 1975
K.P. SUI Vs. STATE OF U.P.
April 8, 1975
KAILASH CHAND Vs. LALTA PRASAD OPPOSITE PARTY
August 22, 1975
KALI CHARAN GUPTA Vs. PRAG DEVI NND
April 22, 1975
KALI CHARAN GUPTA Vs. COLLECTOR, CUM-DISTRICT MAGISTRATE
April 15, 1975
KALLOO Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND
December 12, 1975
KAMLA TOWN TRUST Vs. COMMISSIONER OF INCOME TAX
February 20, 1975
KAMLAPAT MOTILAL Vs. COMMISSIONER OF INCOME TAX
May 6, 1975
KASHI PRASAD & SONS Vs. STATE OF UTTAR PRADESH
December 18, 1975
KASHINATH SETH Vs. COLLECTOR CENTRAL EXCISE ALLAHABAD
May 19, 1975
KASHMIRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
May 6, 1975
KATWARU Vs. STATE
September 30, 1975
KAUSHAL KISHORE KHULLER Vs. STATE OF UTTAR PRADESH
February 24, 1975
KESHAV PRASAD Vs. DISTRICT JUDGE VARANASI
February 5, 1975
KHALIL Vs. STATE
July 25, 1975
KILHATI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 4, 1975
Kiran Behari Lal Saxena Vs. State of U.P.
July 10, 1975
KISHANLAL Vs. STATE OF U P
November 26, 1975
KRIPA RAM Vs. V ADDITIONAL DISTRICT JUDGE MEERUT
August 7, 1975
KRISHNA COAL CONCERN IN RE MISHRA COAL CONCERN Vs. SALES TAX OFFICER BALLIA
August 27, 1975
KRISHNA COOPERATIVE FARMING SOCIETY Vs. STATE OF UTTAR PRADESH
January 1, 1975
KRISHNA GOPAL Vs. COMMISSIONER OF INCOME TAX
August 26, 1975
KRISHNA KUMAR SRIVASTAVA Vs. ARYA VIDYA SABHA KASHI
January 3, 1975
KRISHNA LAL GULATI Vs. STATE
April 29, 1975
KRISHNA MURARI SRIVASTAVA Vs. COLLECTOR AGRA
January 29, 1975
KRISHNA NARAIN Vs. STATE OF UTTAR PRADESH
September 17, 1975
Krisna Rao Palne Vs. Pramila Bai and others
January 6, 1975
KSHETRAPAL SINGH Vs. STATE OF UTTAR PRADESH
October 22, 1975
KUAR KISHORI RAZDAN Vs. STATE OF UTTAR PRADESH
July 10, 1975
KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
December 18, 1975
L HARNARAIN MAL BAHAL Vs. COMMISSIONER OF INCOME TAX
April 20, 1975
L R BROTHERS Vs. COMMISSIONER OF INCOME-TAX, ALLAHABAD
February 4, 1975
LADLY PRASAD Vs. RAM SHAH BILLA
September 26, 1975
LAKSHM BRAHMAN Vs. UNION OF INDIA
July 10, 1975
LAKSHMI BRAHMAN Vs. STATE
July 10, 1975
LAL BEHARI Vs. NIRMAL SINGH
September 16, 1975
LALA RAM NARAIN Vs. GANESHI LAL
January 27, 1975
LALAI SINGH YADAV Vs. STATE OF UTTAR PRADESH
May 20, 1975
LAXMAN SWARUP KULSHRESHTHA Vs. SHEELAWATI DEVI
October 10, 1975
LAXMI NARAIN Vs. RAM DULARI
April 14, 1975
LAXMI NARIAIN Vs. DISTRICT MAGISTRATE KANPUR
August 7, 1975
LAXMI RATAN COTTON MILLS Vs. S K BHATNAGAR
May 16, 1975
LILADHAR Vs. SIARAM
November 14, 1975
LUKHUR Vs. STATE
August 11, 1975
LUTAI Vs. STATE
November 11, 1975
LUXMI DEVI SUGAR MILLS Vs. COMMISSIONER OF INCOME TAX
April 23, 1975
M G MITHAL Vs. STATE OF U P
April 7, 1975
M P MEHROTRA Vs. S N MISRA
May 2, 1975
M P MISHRA Vs. SANGAM LAL AGARWAL
April 22, 1975
M S KHALSA Vs. CHIRANJI LAL
December 11, 1975
M.L. SINGHAL Vs. THE MEERUT UNIVERSITY, MEERUT AND OTHERS
September 13, 1975
M/S. BHARAT AUTO WORKS, GOLGHAR, GORAKHPUR Vs. THE COMMISSIONER OF INCOME TAX U.P. -1, LUCKNOW.
October 11, 1975
M/S. GEMINI LEATHER STORES Vs. THE COMMISSIONER OF INCOME TAX, U.P. LUCKNOW.
July 17, 1975
MADAN LAL Vs. KESAR DEVI
April 25, 1975
MADAN MOHAN SARAN AND ANOTHER Vs. HONBLE THE CHIEF JUSTICE AND OTHERS
January 20, 1975
MAHABIR PRASAD Vs. STATE
September 22, 1975
MAHADEO NATH Vs. MEENA DEVI
July 23, 1975
MAHENDRA BAL VIDYALAYA SOCIETY Vs. STATE OF U P
August 22, 1975
MAHENDRA NATH Vs. BAIKUNTHI DEVI
October 28, 1975
MAHENDRA SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
November 17, 1975
MAHENDRA SINGH Vs. STATE OF U P
September 16, 1975
MAHENDRA SINGH Vs. SECOND ADDITIONAL DISTRICT JUDGE JHANSI
April 29, 1975
MAHESH CHANDRA Vs. PARMESHWAR DIN GUPTA
July 31, 1975
MAHESH NANDAN Vs. COLLECTOR OF CUSTOMS ALLAHABAD AND
November 25, 1975
MAHESH PRASAD SRIVASTAVA Vs. ABDUL KHAIR AND ORS
January 5, 1975
MAHRAJ NARAIN KHANNA Vs. ADDITIONAL DISTRICT JUDGE MORADABAD
November 10, 1975
MAHRUN NISA Vs. ABBAS HAJJAM
July 24, 1975
MAIDHAN GUPTA Vs. STATE OF U P
September 3, 1975
MAKHAN LAL Vs. CHANDRAVATI
August 8, 1975
MAN SINGH Vs. BISHAMBAR SINGH
May 2, 1975
MANAGING COMMITTEE OF THE DIGAMBAR COLLEGE DIBAI Vs. VICE CHANCELLOR MEERUT UNIVERSITY
April 21, 1975
MANGAL RAM BHAGAT Vs. STATE
May 8, 1975
MANGAL SINGH Vs. DALVINDRA KAUR
May 16, 1975
MANGOO LAL Vs. STATE
April 7, 1975
MANORATH PANDE Vs. RAM NATH SAH
May 14, 1975
MANSA RAM Vs. STATE
March 24, 1975
MARKANDEY SINGH Vs. STATE
September 12, 1975
MARKENDEY AND OTHERS Vs. STATE AND ANOTHER
March 13, 1975
MASOOD Vs. BIKRAM SINGH
February 3, 1975
MATHURA PRASAD THEKEDAR N RLY BAREILLY IN Vs. RAGHUWAR DAYAL
January 2, 1975
MAZHARUL HAQ Vs. STATE OF U P
September 4, 1975
MIDHAI LAL Vs. S.D.O.
March 19, 1975
MIRZAPUR KENDRIYA UPBHOKTA SAHKARI SAMITI Vs. COMMISSIONER OF SALES TAX
February 20, 1975
MISHRI LAL GUPTA Vs. STATE OF UTTAR PRADESH
September 29, 1975
MOHAMMAD HANEEF Vs. ANISA KHATOON
September 4, 1975
MOHAMMAD MATIN Vs. ADDITIONAL DISTRICT JUDGE KANPUR
March 13, 1975
MOHAN DHOBI Vs. KASTOORI DEVI
August 19, 1975
MOHAN LAL AND CO Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
July 15, 1975
MOHD YAQUB Vs. MOHD RAZA
April 3, 1975
MOHD. UMAR Vs. DISTRICT JUDGE
July 22, 1975
MOTI LAL RAM KISHAN Vs. COMMISSIONER OF INCOME TAX
July 30, 1975
MOTILAL Vs. STATE OF U P
February 13, 1975
MOTILAL BHIMRAJ CHARITY TRUST KANPUR Vs. STATE OF UTTAR PRADESH
March 4, 1975
MOTOR AND GENERAL FINANCE LIMITED Vs. MEEDU
November 26, 1975
MUBARAK Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 7, 1975
MUKHTAR HUSAIN Vs. FATTU
July 23, 1975
MUNICIPAL BOARD HATHRAS Vs. UNION OFINDIA
February 13, 1975
MUNICIPAL MEDICAL OFFICER OF HEALTH, MUNICIPALITY OF FAIZABAD Vs. SHIVA PUJAN
October 31, 1975
MUNNALAL GUPTA Vs. U P FINANCIAL CORPORATION AND ANTHER
May 7, 1975
MURARI LAL Vs. STATE OF U P
July 10, 1975
Musaddi and others Vs. Jangi and others
April 23, 1975
N.K. AGARWAL Vs. HANUMAN MILLS PRIVATE LTD.
April 25, 1975
N.N. MUKHERJEE AND OTHERS Vs. STATE OF U.P. AND OTHERS
April 7, 1975
NAFISUN NISA Vs. MOHD ISHAQUE
February 13, 1975
NAGAR MAHAPALIKA AGRA Vs. KALAWATI DEVI
May 12, 1975
NAGAR MAHAPALIKA LUCKNOW Vs. VED PRAKASH
September 25, 1975
NAGAR SWASTHA ADHIKARI NAGAR MAHAPALIKA Vs. DALIP
January 30, 1975
NAGAR SWASTHYA ADHIKARI, NAGAR MAHAPALIKA, AGRA Vs. DAUJI RAM
October 3, 1975
NANAK Vs. BASANTA
July 14, 1975
NANNO MAL Vs. SHER MOHAMMAD KHAN
December 19, 1975
NAR SINGH DAS AND BROTHERS Vs. STATE OF U P
March 31, 1975
NARANG DAIRY PRODUCTS CO., GHAZIPUR, LUCKNOW AND ANOTHER Vs. ZILA PARISHAD, LUCKNOW AND ANOTHER
February 5, 1975
NATHOO KHAN Vs. STATE OF U P
July 31, 1975
NATHU LAL Vs. STATE
August 7, 1975
NATHU RAM GUPTA Vs. DIRECTOR OF SECONDARY EDUCATION
March 25, 1975
NAWAB SHAHRUKH JAHAN BEGAM Vs. SAIYED ENAYAT HUSAIN KHAN
April 30, 1975
NAWAB SINGH Vs. KANHAI
March 20, 1975
NEERA Vs. KISHAN SWARUP
March 20, 1975
NEW INDIA ASSURANCE CO LTD Vs. URMILA BAHRI
April 30, 1975
NIDHAI LAL Vs. S D O BISALPUR DT PILIBHIT
March 19, 1975
NISHAN Vs. DY DIRECTOR OF CONSOLIDATION U P LUCKNOW IN CAMP AT HARDOI
July 18, 1975
NOOR ILAHI Vs. MOHD UMAR AND A
December 1, 1975
OFFICIAL LIQUIDATOR Vs. SWARUP COLD STORAGE
August 5, 1975
OM ENGINEERING CO P LTD Vs. COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW
July 14, 1975
Om Prakash Vs. State
November 11, 1975
P S DUDIALA Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIES RESEARCH
July 30, 1975
P SRIDHAR Vs. STATE OF U P
April 23, 1975
P.C. LAL Vs. CHIEF JUSTICE, HIGH COURT
July 14, 1975
P.S. MATHUR Vs. STATE OF UTTAR PRADESH
February 21, 1975
PALAK DHARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION VARANASI
May 8, 1975
PANNA LAL Vs. STATE OF UTTAR PRADESH
February 25, 1975
PARAM HANS TRIPATHI Vs. MAHAJAN DEGREE COLLEGE BALBUZURG CHAURI CHAURA DIST GORAKHPUR
January 17, 1975
PIONEER CONSOLIDATED CO OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
February 19, 1975
POORAN SINGH Vs. TOWN AREA COMMITTEE BABUGARH
October 31, 1975
PRABHU MAL Vs. STATE OF U P
April 10, 1975
PRABODH KUMAR Vs. STATE TRANSPORT AUTHORITY
November 11, 1975
PRADEEP KUMAR Vs. CHIEF CONTROLLER OF EXPLOSIVES NAGPUR
September 24, 1975
PRADEEP SINGH JAIN Vs. STATE OF UTTAR PRADESH AND OTHERS
July 31, 1975
PRAG NARAIN Vs. BRAHMADATT
July 8, 1975
PRAKASH CHANDRA Vs. CHAMPA DEVI
January 6, 1975
PRATAP VEER KAKKAR Vs. COMMISSIONER OF INCOME TAX
May 2, 1975
PREM NARAIN Vs. STATE OF U P
April 22, 1975
PREM POTTERIES Vs. DISTRICT INDUSTRIES OFFICER BULANDSHAHR
October 22, 1975
PRITPAL SINGH Vs. DISTRICT MAGISTRATE KANPUR
January 17, 1975
PURSHOTAM SARUP JOHARI Vs. STATE OF U. P. AND OTHERS
July 15, 1975
PURTABPUR COMPANY LTD Vs. C P SINGH
July 30, 1975
R L MITRA Vs. MINOTI MAZUMDAR
April 30, 1975
RADHEY RAM SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION
November 20, 1975
RADHIKA LAL Vs. STATE OF U P
May 7, 1975
RAJ KUMAR Vs. STATE OF U P
January 9, 1975
RAJA RAM DAYALU Vs. VIMLA RANI
March 4, 1975
RAJA SHRI YADVENDRA DUTT DUBE Vs. DISTRICT SPORTS ASSOCIATION
February 3, 1975
RAJANLAL Vs. STATE
September 10, 1975
Rajesh Pachauri Vs. State of U.P.and others
November 14, 1975
RAJJOO MAL Vs. STATE
September 22, 1975
RAJNI KANT VERMA Vs. STATE OF U P
January 6, 1975
RAKCHA Vs. UNION OF INDIA
September 8, 1975
RAM Vs. STATE
September 29, 1975
RAM ASREY MISRA Vs. STATE OF U P
September 19, 1975
RAM AUTAR Vs. SAVITRI DEVI
April 16, 1975
RAM AVADH Vs. KEDAR NATH
April 29, 1975
RAM BAHAL PANDEY Vs. RAM NAND GUPTA
May 20, 1975
Ram Bhawan and others Vs. Dy.Director of Consolidation and others
November 21, 1975
RAM CHANDER PRASAD Vs. MUKHTESHWAR NATH
August 4, 1975
RAM CHANDRA PANDEY Vs. STATE OF UTTAR PRADESH AND ANOTHER
February 12, 1975
RAM CHARAN Vs. MURLI
February 5, 1975
RAM DULARE Vs. BATUL BIBI
September 26, 1975
RAM HARSH MISRA Vs. SUKHAD RAJ SINGH
April 25, 1975
RAM KHELARI GOKUL CHAND Vs. DEPUTY REGIONAL FOOD CONTROLLER AGRA
January 17, 1975
RAM KUMAR Vs. JAGDISH PRASAD
February 20, 1975
RAM KUMAR Vs. BABU RAM GUPTA
May 12, 1975
Ram Kumar Vs. State
January 1, 1975
RAM LAGAN Vs. HARI OM
July 25, 1975
RAM LAL Vs. RENT CONTROL AND EVICTION OFFICER
July 24, 1975
RAM LAL SINGH Vs. DISTRICT JUDGE FATEHPUR
March 5, 1975
RAM MANI DEVI Vs. RENT CONTROL AND EVICTION OFFICER
January 22, 1975
RAM MILAN Vs. SHER BAHADUR
October 20, 1975
RAM MURTI Vs. STATE
July 28, 1975
RAM NAGINA SINGH Vs. THAKUR RAM JANKI
July 23, 1975
RAM NATH Vs. MUNNA
November 26, 1975
RAM NATH Vs. MUNICIPAL BOARD HAPUR
December 19, 1975
Ram Nath Vs. State of U.P.and others
March 18, 1975
Ram Nath Gupta and others Vs. Second Additional District Judge and others
January 8, 1975
RAM NIWAS Vs. MUNICIPAL BOARD NAWABGANJ
December 2, 1975
RAM PAL SINGH Vs. STATE OF UTTAR PRADESH
February 20, 1975
RAM PAL SINGH Vs. SUPERINTENDENT, POST OFFICES, SITAPUR DIVISION, SITAPUR
October 23, 1975
RAM PAL SINGH Vs. STATE OF U P
September 9, 1975
RAM PRASAD Vs. STATE
December 16, 1975
RAM PRASAD Vs. UNION OF INDIA
December 16, 1975
RAM PRATAP SUNAR Vs. THAKUR PRASAD
August 19, 1975
RAM RATAN Vs. STATE
September 3, 1975
RAM SEWAK Vs. NATHOO SINGH
January 7, 1975
RAM SHANKAR Vs. BIDHEY KHAN AND ANOTHER
November 16, 1975
RAM SUHAWAN Vs. UNION OF INDIA
September 16, 1975
RAM SUHAWAN Vs. STATE
September 16, 1975
RAM SURAT Vs. STATE OF U P
November 21, 1975
RAMA NAND SHARMA Vs. STATE
December 4, 1975
RAMA ROLLER FLOUR MILLS MEERUT Vs. REGIONAL FOOD CONTROLLER MEERUT
November 17, 1975
RAMA SHANKER Vs. BIDHEY KHAN
November 26, 1975
RAMADHIN SINGH Vs. STATE OF UTTAR PRADESH
March 12, 1975
RAMDEI VIDYA VARDHINI PARISHAD Vs. DIRECTOR OF EDUCATION
May 8, 1975
RAMESH CHANDRA AGARWAL Vs. DISTRICT MAGISTRATE AGRA
February 12, 1975
RAMESH CHANDRA SHARMA Vs. DIRECTOR OF HARIJAN AND SOCIAL WELFARE U P
March 10, 1975
RAMESHWAR PRASAD AGARWAL Vs. FIRST ADDL DIST JUDGE ALLAHABAD
July 25, 1975
RAMKRIPAL SINGH Vs. DY DIR OF CONSOLIDATION U P LUCKNOW IN CAMP AT SULTANPUR
May 9, 1975
RAMPA DEVI Vs. BISHAMBHAR NATH PURI
July 24, 1975
RAMWATI Vs. UDAI SINGH
November 11, 1975
Ramwati Devi Vs. Onkar Chand Gupta
April 14, 1975
RANA RUDRA PRATAP JUNG BAHADUR Vs. STATE OF U P
March 14, 1975
RANG NATH RAI AND ANOTHER Vs. STATE OF U.P. AND OTHERS
September 29, 1975
Ranjit Singh and others Vs. Ram Nath Singh and others
April 3, 1975
RASOOL Vs. STATE
March 14, 1975
RAVINDRA NATH TANDON Vs. ARUN KUMAR GUPTA
August 28, 1975
RAZA BULAND SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 4, 1975
RUDRA NATH MISHRA Vs. KASHI NATH MISRA
January 7, 1975
RUPAN Vs. STATE OF UTTAR PRADESH
September 22, 1975
S K CHATTERJI Vs. HIRALAL
December 11, 1975
S N GHOSH Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD
May 21, 1975
S.M. KAMAL AND OTHERS Vs. STATE OF U.P. AND OTHERS
September 4, 1975
S.N. PANDEY Vs. STATE
February 20, 1975
S.N. VARMA Vs. THE STATE OF UTTAR PRADESH AND ANOTHER
April 22, 1975
S.P. CHADHA Vs. STATE OF U.P.
February 14, 1975
SAHIBUDDIN AND SONS Vs. COMMISSIONER OF SALES TAX U P
August 4, 1975
SAHKARI KRAYA VIKRAYA SAMITI LTD Vs. RAM KUMAR
January 10, 1975
SAI CHANDRA TRADES Vs. UNION OFINDIA
August 22, 1975
SALIK CHAND Vs. MOHAN LAL
May 12, 1975
SAMPATI Vs. RAM KARAN
February 7, 1975
SAMSUDDIN Vs. DIRECTOR OF CONSOLIDATION
January 30, 1975
SANATAN DHARAM MAHA MANDAL Vs. GULLO DEVI AND
December 10, 1975
SANKATHA PRASAD Vs. ABDUL AZIZ KHAN
September 3, 1975
SANT KUMAR BANSAL Vs. STATE OF U P
January 1, 1975
SANTOSH KUMAR TIKMANI Vs. JAFAR ALI, DISTRICT MAGISTRATE
April 10, 1975
SANTOSH KUMARI Vs. ASHOK KUMAR
November 25, 1975
SARAN BHATNAGAR Vs. ADDITIONAL DISTRICT JUDGE
February 25, 1975
SARDARI LAL Vs. UNION OF INDIA
September 30, 1975
SARJOO Vs. BABADIN
April 23, 1975
SARLA DEVI Vs. CONTROLLER OF ESTATE DUTY
February 20, 1975
Satish and others Vs. State
May 18, 1975
SATYA PRAKASH Vs. TRILOK CHAND
January 24, 1975
SAVITRI DEVI Vs. JAI NARAIN
September 3, 1975
SAVITRI DEVI Vs. JAGDISH NARAIN
November 11, 1975
SAWAN MAL Vs. BHAWANI DASS
May 15, 1975
SHABBIR AHMAD Vs. STATE
September 11, 1975
SHAFIQ UDDIN Vs. PYARE LAL
September 17, 1975
SHAKOORAN BIBI Vs. RAM DAS
July 11, 1975
SHAMBHO NATH Vs. RADHEY SHYAM
January 20, 1975
SHAMBHU Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 8, 1975
SHAMBHU NATH SETH Vs. MADAN LAL
November 7, 1975
SHANKER Vs. SUKHAI
August 25, 1975
SHANKER LAL JAKODIA Vs. RAM KISHAN BALDEO PRASAD
October 31, 1975
SHARMA AND CO Vs. STATE OF U P
April 16, 1975
SHEO BABU Vs. STATE
December 5, 1975
SHEO BABU Vs. UNION OF INDIA
December 5, 1975
SHEO BRAT LAL GUPTA Vs. STATE OF UTTAR PRADESH
April 15, 1975
SHEO KRIPAL SHARMA Vs. STATE OF U P
January 29, 1975
SHEO MAHENDRA KUMAR Vs. STATE OF UTTAR PRADESH
May 12, 1975
SHEO MURAT UPADHAYA Vs. STATE
February 14, 1975
SHITLA PRASAD Vs. M SAIDULLAH
April 3, 1975
SHIV CHARAN DAS Vs. RUKMANI DEVI
March 31, 1975
SHOB NATH Vs. STATE
January 29, 1975
SHRI KRISHNA LAL JAIN Vs. MANI RAM
January 17, 1975
SHRI RAM SARAN Vs. COMMISSIONER OF INCOME TAXLUCKNOW.
December 11, 1975
SHRI RAM SARAN Vs. C I T LUCKNOW
November 12, 1975
SHRI RAM SARAN Vs. COMMISSIONER OF INCOME TAXLUCKNOW.
November 12, 1975
SHYAM COLD STORAGE Vs. SALES TAX OFFICER SHAHJAHANPUR
July 15, 1975
SHYAM LAL Vs. ADITYA PRASAD JALAN
May 16, 1975
SHYAM LAL SHARMA Vs. STATE
August 14, 1975
Shyam Narain Mishra Vs. State of U.P.
August 8, 1975
SHYAM PRAKASH Vs. PRESCRIBED AUTHORITY
April 21, 1975
SHYAMRAJ Vs. RAJ BALI
January 3, 1975
SINGH ENGINEERING WORKS PVT. LTD. Vs. KANDHAI
January 5, 1975
SITA RAM Vs. MOTI LAL
July 11, 1975
SITA RAM RAJA RAM Vs. COMMISSIONER OF SALES TAX U P
September 3, 1975
SITARAM JWALA PRASAD Vs. STATE OF U P
January 15, 1975
SOBARAN SINGH Vs. STATE OF U P
January 1, 1975
SOHAN Vs. ABDUL HAMEED KHAN
September 11, 1975
SOHAN SINGH Vs. MAIKU LAL
August 11, 1975
SRI NATH JHA Vs. MAHESH BAHADUR MATHUR
December 12, 1975
SRI RAM CHARAN DAS Vs. PYARE LAL
January 3, 1975
SRIDHAR DUBEY Vs. UNION OF INDIA
March 12, 1975
SRIMATI BHOJ KUNWAR Vs. RAM KUMAR AGARWAL
April 9, 1975
SRIVASTAVA K C Vs. CONTROLLER OF ESTATE DUTY
January 3, 1975
ST JOSEPH HIGHER SECONDARY SCHOOL MEERUT CANTT Vs. RAVI SHANKAR SHARMA
December 5, 1975
STATE Vs. HARIHAR SHUKLA
November 21, 1975
STATE Vs. SANT PRAKASH
April 29, 1975
STATE BANK OF INDIA Vs. HIRA LAL DIKSHIT
March 19, 1975
STATE OF U P Vs. SAEED AHMAD AND CO
March 17, 1975
STATE OF U P Vs. KANHAIYA LAL
May 19, 1975
STATE OF U P Vs. RAM SRI
May 23, 1975
STATE OF U P Vs. JAI RAM
August 11, 1975
STATE OF U P Vs. SHASHI KANT RAI
December 22, 1975
STATE OF U P Vs. RAJA RAM
September 18, 1975
STATE OF U.P. Vs. RAGHUNATH SINGH AND OTHERS
August 8, 1975
State of U.P. Vs. Chandra Bhan
January 1, 1975
STATE OF UTTAR PRADESH Vs. D N SHARMA
May 7, 1975
SUGAN CHAND JAIN Vs. PRADEEP KUMAR
December 3, 1975
SUGRIVA SINGH Vs. GULAB SINGH
February 10, 1975
SUKH MANGAL SINGH Vs. JHABRA AND
December 5, 1975
SUNDER LAL KUNJ BEHARI LAL PURANGANJ, PILIBHIT Vs. COMMISSIONER OF SALES TAX.
September 5, 1975
SUPERINTENDING ENGINEER U P E BOARD Vs. B B SINGH
January 17, 1975
SURAJ BHAN VERMA Vs. HARI OM AND ANOTHER
May 21, 1975
SURAJ PAL GUPTA Vs. DISTRICT JUDGE ALIGARH
November 21, 1975
SURENDRA KAUR Vs. SINGH ENGINEERING WORKS (P.) LTD.
April 3, 1975
SURESH PRAKASH Vs. KRISHNA SWARUP
September 11, 1975
SWADESHI CLOTH DEALERS LTD Vs. COMMISSIONER OF INCOME TAX
May 15, 1975
SWADESHI CLOTH DEALERS LTD , GENERALGANJ, KANPUR Vs. COMMISSIONER OF INCOME TAX
August 26, 1975
SWADESHI COTTON MILLS COMPANY LIMITED Vs. INCOME TAX OFFICER
November 14, 1975
SYED MOHAMMAD HASHIM AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
August 28, 1975
SYED NASEEM HAIDER Vs. STATE OF UTTAR PRADESH AND OTHERS
November 6, 1975
T S BAJPAI Vs. K K GANGULY
November 11, 1975
THAKUR RADHA KRISHNAJI MAHARAJ Vs. RAM PRASAD PANDEY
January 22, 1975
THE ADDITIONAL COMMISSIONER OF INCOME TAX, LUCKNOW Vs. SHRI HARI PRASAD GUPTA, VARANASI.
September 1, 1975
THE COMMISSIONER OF INCOME TAX, DELHI, (CENTRAL) NEW DELHI Vs. SETH BANARSI DAS GUPTA, MEERUT.
September 25, 1975
THE COMMISSIONER OF INCOME TAX, KANPUR Vs. M/S. STANDARD CHEMICAL COMPANY PRIVATE LTD.
November 7, 1975
THE COMMISSIONER OF INCOME TAX, LUCKNOW Vs. M/S. JUGAL KISHORE GIRDHARI LAL, ALLAHABAD.
March 2, 1975
THE UNION OF INDIA, NEW DELHI AND OTHERS Vs. ANAND SWAROOP
October 6, 1975
THE UTTAR PRADESH ENGINEERS ASSOCIATION AND OTHERS Vs. THE STATE OF UTTAR PRADESH AND OTHERS
September 22, 1975
TOPANDAS CHANDUMAL HINGORANI Vs. THE STATE GOVERNMENT AND OTHERS
September 29, 1975
TOTA RAM Vs. STATE
November 28, 1975
TRIJUGI NARAIN SHUKLA Vs. STATE OF U.P. AND ANOTHER
July 29, 1975
TULSIRAM RAGHURAM Vs. KRISHI UTPADAN MANDI SAMITI
November 12, 1975
U P HARDWARE STORE Vs. COMMISSIONER OF INCOME TAX
November 11, 1975
U P RAJYA SADAK PARIVAHAN NIGAM Vs. NAND LAL YADAV
July 25, 1975
U P SMALL INDUSTRIES CORPORATION LTD , Vs. STATE OF UTTAR PRADESH
March 6, 1975
U P STATE ELECTRICITY BOARD LUCKNOW Vs. MAHABIR PRASAD SRIVASTAVA
December 10, 1975
U R AGARWAL Vs. BRAHM SINGH
September 17, 1975
UMA KANT PANDEY Vs. COMMISSIONER OF INCOME TAX
July 18, 1975
UMAR HAYAT KHAN Vs. DISTRICT MAGISTRATE ETAH
March 31, 1975
UMESH CHANDRA MALVIYA Vs. RAM KRISHNA PURWAR
April 10, 1975
UNION CARBIDE INDIA LTD. AND OTHERS Vs. GOVERNMENT OF U.P. AND OTHERS
February 12, 1975
UNION OF INDIA Vs. PRABHU NARAIN
February 12, 1975
UNION OF INDIA Vs. UTTAR PRADESH SARRAFS ASSOCIATION AND O
August 14, 1975
UTTER BHARAT WOOLLENS MILLS, PVT LTD , Vs. SHYAM LAL SHARMA
May 23, 1975
V D TRIPATHI Vs. VIJAI SHANKER DWIVEDI
March 17, 1975
V E TRESSLER Vs. JAGDISH PRASAD AGRAWAL
December 4, 1975
VEER PRATAP SINGH ALIAS GANDHI Vs. COMMISSIONER JHANSI DIVISION
December 2, 1975
VIDYA NAND Vs. STATE OF U P
December 19, 1975
VIJAI KUMAR ASHOK KUMAR Vs. COMMISSIONER OF INCOME TAX
March 18, 1975
VISHAMBAR NATH Vs. DEPUTY DIRECTOR CONSOLIDATION VARANASI
December 4, 1975
VISHESHWAR PATHAK Vs. STATE
August 18, 1975
VISHNU DUTT AND 47 OTHERS Vs. THE STATE OF U.P. AND OTHERS
November 4, 1975
VISHWA NATH SINGH Vs. DUDH NATH SINGH
October 31, 1975
WAZIR KHANAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 13, 1975
WORKMEN OF SAHARANPUR ELECTRIC SUPPLY CO LTD Vs. SAHARANPUR ELECTRIC SUPPLY CO LTD
October 8, 1975
ZILA PARISHAD LUCKNOW Vs. RAM KHELAWAN
November 14, 1975