Case Index

Title
Date
A C JOSHI CITY DEPUTY COLLECTOR AHMEDABAD Vs. SHUKLA RAMANUJACHARYA
April 4, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOHANLAL P JAIN
August 26, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BHARAT VIJAY MILLS LIMITED
September 10, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HARJIVANDAS HATHIBHAI
September 17, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RANJITSINHJI OIL MILLS PRIVATE LIMITED
September 19, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RUSTAM JEHANGIR VAKIL MILLS LIMITED
November 6, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ROHIT MILLS LIMITED
November 7, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MILLOWNERS ASSOCIATION
November 13, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHANDULAL C SHAH
November 19, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NAGARDAS BECHARDAS PRIVATE LIMITED
December 2, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MUKUR CORPORATION
December 18, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LAXMI AGENTS PRIVATE LIMITED
December 19, 1975
ADDITIONAL COMMISSIONER OF INCOME-TAX, GUJARAT, AHMEDABAD Vs. SARABHAI MAYABHAI
September 1, 1975
AHER GHELA RAMSHI Vs. STATE OF GUJARAT
August 27, 1975
AJAM MOHAMMAD HATIN Vs. YUSUF MOHAMMAD BHARUCHA
January 10, 1975
ALEMBIC CHEMICALS WORKS CO LTD Vs. UNION OF INDIA
July 19, 1975
AMRATLAL HARIVALLABHDAS Vs. JUNA MADHUPURA VYAPARI MAHAJAN LIMITED
August 27, 1975
AMTHIBEN MAGANLAL WD O MAGANLAL PRANLAL MISTRY Vs. SUPERINTENDENT GEOLOGY ONGC
July 29, 1975
ARUN MILLS LIMITED Vs. CHANDRAPRASAD C TRVIEDI DR
March 17, 1975
ARUNA MILLS LIMITED Vs. INDUSTRIAL TRIBUNAL AND ANR
December 20, 1975
ATMARAM PARSHOTTAM AND ANOTHER Vs. THE STATE OF GUJARAT
February 11, 1975
B.L. SHUKLA Vs. FATMABAI ISMAIL
January 9, 1975
BABULAL CHHOTALAL SHARMA Vs. STATE OF GUJARAT
January 22, 1975
BABURAM BALMUKUND Vs. JAINARAYAN SUSHILKUMAR
September 17, 1975
BAI AMBUBIBI HAKIMKHAN Vs. SAYED HAIDERMIYA BAVDINMIYA
November 11, 1975
BAI CHANDANBEN JAMNADAS Vs. I G THAKORE
July 11, 1975
BANK OF BARODA LIMITED Vs. MAHINDRA UGINE STEEL COMPANY LIMITED
September 30, 1975
BANK OF BARODA LTD. Vs. MAHINDRA UGINE STEEL CO. LTD.
April 7, 1975
BARODA BOARD AND PAPER MILLS LIMITED Vs. INCOME TAX OFFICER
October 15, 1975
BARODA MUNICIPAL CORPORATION Vs. STATE OF GUJARAT
October 16, 1975
BARODA MUNICIPAL CORPORATION Vs. RAJABABU BAPALAL HARIBHAKTI
March 25, 1975
BARODA MUNICIPAL CORPORATION Vs. J D DESAI ASST JUDGE BARODA
March 25, 1975
BARODA S AND W MILLS COMPANY LIMITED Vs. BARODA S AND W RAJRATNA SHETH ZAVERCHAND LAXMICHAND CO OP CREDIT SOCIETY LIMITED BARODA
April 28, 1975
BECHAR KESHAVJI PATEL Vs. STATE OF GUJARAT
July 4, 1975
BOARD OF TRUSTEES OF PART OF KANDLA Vs. STATE OF GUJARAT
August 5, 1975
BOMBAY MINERAL SUPPLY COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 9, 1975
C K SHAH PROVIDENT FUND INSPECTOR Vs. NATSON MANUFACTURING COMPANY PRIVATE LIMITED
August 6, 1975
CELLULOSE PRODUCTS OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
November 15, 1975
CHAMAR GOVINDBHAI HIRABHAI SINCE DECD Vs. HARIJAN TABABHAI ALABHAI
December 5, 1975
CHANDAN METAL PRODUCTS PVT LIMITED Vs. ENGINEERING KAMDAR UNION BARODA
January 29, 1975
CHATURBHAI ASHABHAI PARMAR Vs. MOTIBHAI JORABHAI PATEL
August 6, 1975
CHHAGANBHAI ZINABHAI PATEL Vs. VALLABHBHAI VIRAMBHAI
July 25, 1975
CHIEF CONTROLLING REVENUE AUTHORITY GUJARAT Vs. MAHESH FAKIRCHAND MEHTA
December 16, 1975
CHUDASMA JASUBHAI MANUBHA Vs. CHUDASMA RAISINH BAPUBHA
December 4, 1975
CHUNILAL JASHRAJ LODHA Vs. MUNSHI MAHMADHUSAIN SHAIKH
February 1, 1975
COLLECTOR JAMNAGAR Vs. TARABAI LALJI
August 14, 1975
COMMISSIONER OF INCOME TAX Vs. KHEDUT SAHAKARI KHAND UDYOG MANDLI
August 25, 1975
COMMISSIONER OF INCOME TAX Vs. BACHUBHAI NAGINDAS SHAH
September 24, 1975
COMMISSIONER OF INCOME TAX Vs. BABUBHAI MANSUKHBHAI DR
September 19, 1975
COMMISSIONER OF INCOME TAX Vs. NAROTTAMDAS K NAWAB
September 22, 1975
COMMISSIONER OF INCOME TAX Vs. ROYAL MOTOR CAR CO
September 1, 1975
COMMISSIONER OF INCOME TAX Vs. ALEMBIC GLASS INDUSTRIES LIMITED
November 20, 1975
COMMISSIONER OF INCOME TAX Vs. MANEKLAL HARILAL SPG AND MFG COMPANY LIMITED
November 24, 1975
COMMISSIONER OF INCOME TAX Vs. SABARKANTHA ZILLA KHARID VECHAN SANGH LIMITED
September 3, 1975
COMMISSIONER OF INCOME TAX Vs. ARVIND NAROTTAM LALBHAI DALPATBHAI VADA
October 6, 1975
COMMISSIONER OF INCOME TAX Vs. TENSILE STEEL LIMITED
October 8, 1975
COMMISSIONER OF INCOME TAX Vs. MIHIR TEXTILES LIMITED
November 11, 1975
COMMISSIONER OF INCOME TAX Vs. PATEL BROTHERS AND COMPANY LIMITED
November 12, 1975
COMMISSIONER OF INCOME TAX Vs. SERCON PRIVATE LIMITED
November 12, 1975
COMMISSIONER OF INCOME TAX Vs. THOBHANDAS JIVANLAL GAJJAR
November 12, 1975
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE WAREHOUSING CORPORATION
December 8, 1975
COMMISSIONER OF INCOME TAX Vs. CAMBAY ELECTRIC SUPPLY INDUSTRIAL COMPANY LIMITED
December 11, 1975
COMMISSIONER OF INCOME TAX Vs. OCHHAVLAL AND COMPANY R
December 3, 1975
COMMISSIONER OF INCOME TAX Vs. BOMBAY MINERAL SUPPLY COMPANY PRIVATE LIMITED
December 15, 1975
COMMISSIONER OF INCOME TAX Vs. COTTON FABRICS LIMITED
December 22, 1975
COMMISSIONER OF INCOME TAX Vs. STEEL CAST CORPORATION
December 17, 1975
COMMISSIONER OF INCOME TAX Vs. RASHMI TRADING
December 23, 1975
COMMISSIONER OF INCOME TAX Vs. AMBIKA MILLS LIMITED
December 26, 1975
COMMISSIONER OF INCOME TAX Vs. AMUL TRANSMISSION LINE HARDWARE PRIVATE LIMITED
December 26, 1975
COMMISSIONER OF INCOME TAX GUJARAT IV Vs. SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED
August 25, 1975
COMMISSIONER OF INCOME TAX GUJARAT-II, AHMEADABAD Vs. DAMJIBHAI AND BROTHERS, ATUL.
September 23, 1975
D C VARMA Vs. BHAGWANJI VIRJI
October 9, 1975
D P SOLANKI ASST COLLECTOR OF CUSTOMS Vs. BAI PALI
July 18, 1975
DEEPABHAI RANCHHODBHAI Vs. SUTHAR RATILAL MANGALBHAI
July 30, 1975
DEEPAK PRINTERY AHMEDABAD Vs. FORWARD STATIONERY MART
February 6, 1975
DUDHIBEN DHARAMSHI Vs. NEW JEHANGIR VAKIL MILLS LTD
December 15, 1975
FATEHSINH MADHUSINH RATHOD Vs. COMMI OF POLICE
February 27, 1975
GAEKWAR MILLS LTD Vs. STATE OF GUJARAT
August 6, 1975
GOPALBHAI KARAMSHIBHAI PATEL Vs. C M JOSHI DEPUTY SECRETARY REVENUE DEPARTMENT
February 14, 1975
GOPALDAS DAHYABHAI LAVSI Vs. COMMISSIONER OF INCOME TAX
December 4, 1975
GULABRAI KALIDAS NAIK Vs. LAXMIDAS LALLUBHAI PATEL
June 26, 1975
HARILAL JERAM SINGALA Vs. DHARAMSI KANJI
February 4, 1975
HEMAT RAMJI Vs. STATE OF GUJARAT
February 25, 1975
HEMLATABEN MANHARLAL SONI Vs. STATE OF GUJARAT
November 26, 1975
HIMATLAL DURGAPRASAD Vs. J M AVLANI OCTROI OFFICER RAJKOT
July 16, 1975
INAYATKHAN MOHMED AJAN KHAN Vs. STATE OF GUJARAT
February 27, 1975
J M A RAJU Vs. KRISHNAMURTHY BHATT
August 12, 1975
JAYANTILAL RATILAL THAKKAR Vs. STATE OF GUJARAT
June 23, 1975
JAYANYILAL L. PATEL AND ANOTHER Vs. MAHINDER SINGH, SR. DIVISIONAL COMMERCIAL SUPERINTENDENT, W. RLY. BARODA ANS ORS.
April 28, 1975
JAYVADAN GAMANLAL HEIRS OF DECD GAMANLAL Vs. NANABHAI MAKANDAS MEHTA
July 2, 1975
JUGATAMBALAL J GANDHI Vs. STATE OF GUJARAT
October 15, 1975
JYOTI SWITCHGEARS LIMITED Vs. KAIRA JILLA FACTORY KAMDAR UNION
October 22, 1975
JYOTI SWITCHGEARS LIMITED Vs. CHIEF INSPECTOR OF FACTORIES
November 13, 1975
KANBI DEVJI VALJI Vs. KANBI SHAMJI SHIVJI
December 23, 1975
KANDLA PORT TRUST Vs. B R HERMAN MOHATTA INDIA PVT LIMITED
July 7, 1975
KARIM ABDULLA Vs. BAI HOORBAI JAMA
July 18, 1975
LAXMAN POPATBHAI SOLANKI Vs. STATE OF GUJARAT
March 3, 1975
LAXMIKANT ALIAS ARVINDBHAI CHANDULAL PARIKH Vs. COLLECTOR OF ASST SUPDT OF STAMPS AHMEDABAD
December 16, 1975
M F PANIKER Vs. PIRAJI MORAJI
December 15, 1975
MACHI BHIKHABHAI KILABHAI Vs. MACHI PARSHOTTAMBHAI SOMABHAI
April 16, 1975
MADHUBEN MAHENDRA GOSWAMI Vs. MAHENDRA AMRUTGAR GOSWAMI
April 22, 1975
MAGANBHAI VANARSHIBHAI PATEL Vs. STATE OF GUJARAT
February 11, 1975
MANJULABEN Vs. CTA PILLAY
March 27, 1975
MANSUKHLAL Vs. M V SHAH HATHISING MFG COMPANY LIMITED
May 7, 1975
METALLICA PRODUCTS Vs. SUPERINTENDENT, CENTRAL EXCISE AND ORS
February 5, 1975
MOHANLAL MOJILAL JAVERI Vs. INCOME TAX OFFICER AHMEDABAD
October 15, 1975
MONOGRAM MILLS LTD Vs. STATE OF GUJARAT
January 30, 1975
MORVI MERCANTILE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
August 29, 1975
MULRAJ JETHABHAI HEIRS OF DECD JETHABHAI NARANJI RAJADA Vs. SHIVKUMAR BHAGVANDAS
September 1, 1975
NAGARDAS BECHARDAS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 24, 1975
NAMAMAL PESSUMAL Vs. STATE OF GUJARAT
March 12, 1975
NANBA WD O DECD HEMATSINH MALUBHA Vs. AJITSINGH NOGHUBHA
December 2, 1975
NARANDAS HARGOVINDDAS Vs. GUJARAT SALES TAX TRIBUNAL
December 16, 1975
NAROTTAMDAS MAYABHAI SHAH Vs. ANUBHAI SARABHAI SHAH
December 23, 1975
NATHUBHAI VAMALIDAS Vs. RAMANLAL PENUBHAI
March 17, 1975
NATIONAL CLOTH PRINTING WORKS, AHMEDABAD Vs. UNION OF INDIA
February 3, 1975
NATVERLAL PRABHASHANKER TRIVEDI Vs. SECRETARY TO THE GOVERNMENT OF GUJARAT
January 13, 1975
NATWARLAL AMBALAL AND CO Vs. D CHATURBHAI
August 11, 1975
NAVSARI COTTON SILK MILLS LTD Vs. STATE OF GUJARAT
August 7, 1975
NEW INDIA INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
January 23, 1975
NEW SWADESHI MILLS LTD Vs. S SEN SUCCESSOR IN OFFICE OF S K RATTAN SUPERINTENDENT OF POLICE CALCUTTA
March 25, 1975
NIRMALA BHANJI Vs. JAYANTILAL VITHALDAS
October 20, 1975
ODHAVJI NARSI RAJGOR Vs. STATE OF GUJARAT
April 2, 1975
ORGANIC CHEMICALS Vs. STATE OF GUJARAT
July 10, 1975
PANCHMAHALS STEELS LIMITED Vs. UNIVERSAL STEEL TRADERS
August 5, 1975
PARSING SARDAR PARMAR AND ANR. Vs. RUDDAJI PANNAJI AND ANR.
October 20, 1975
PATEL BHOGILAL MANORDAS Vs. DEVELOPMENT COMMISSIONER GUJARAT
July 15, 1975
PATEL GORDHANBHAI GARBADBHAI Vs. PATEL BHAGWANDAS SANABHAI
April 16, 1975
PRAVINCHANDRA SHAMALDAS PATEL Vs. SARASWATIBEN RANCHHODBHAI
December 23, 1975
PURANI DHIRAJLAL AMRITLAL Vs. MEHTA SHANKLESHWAR ADITRAM SINCE DECD
January 10, 1975
PUSHPABEN KANTILAL SHAH Vs. K N ZUTSHI
December 15, 1975
R BALASUBRAMANIAN Vs. CARBORUNDUM UNIVERSAL LIMITED OKHA
August 20, 1975
R. BALASUBRAMANIAN Vs. CARBORANDUM UNIVERSAL LTD., OKHA
August 19, 1975
RABARI HAMIRA HENGOL Vs. BAI MANI KASALA
August 12, 1975
RABARI KARSAN GOVE Vs. STATE OF GUJARAT
September 25, 1975
RAJ MADHAVSANG GULABSANG Vs. PARMAR RANCHHODBHAI GALABSANG
July 28, 1975
RAJABHAI RANMAL MORI Vs. MEMBERS OF THE MANAGING COMMITTEE OF SHRI UNA TALUKA SKVS LIMITED
July 22, 1975
RAMCHANDRA BALENDRA MISHRA Vs. THE STATE OF GUJARAT
January 9, 1975
RAMESH NANU Vs. STATE OF GUJARAT
September 26, 1975
RANA RAMANLAL CHUNILAL Vs. RANA CHUNILAL RANCHHODDAS SINCE DECD
August 20, 1975
RASIKLAL CHANDULAL SHAH Vs. NEW SHORROCK SPN AND MFG COMPANY LIMITED
April 18, 1975
RATANSINH KARANBHAI NAKUM Vs. ISADKHAN GULAMKHAN
August 20, 1975
RAVINDRA MOTILAL SHAH Vs. CHINUBHAI CHIMANLAL DALAL
September 10, 1975
RAVJIBHAI DESAIBHAI PATEL Vs. RAJPATH CO OP SOCIETY
December 1, 1975
RUKAIYABIBI WD O SAMSUDDIN JIVAJI RAJA Vs. VOHRA ABDULBHAI ISUFALLY
September 19, 1975
SAGAR TALKIES BARODA Vs. YOGESHKUMAR AMBALAL THAKKAR
August 13, 1975
SAIYAD MOHIYUDDIN ALIAS LYAKATHUSSAIN SAIYEDHUSAEIN Vs. STATE OF GUJARAT
February 3, 1975
SAIYADMOHMAD ALARAKH Vs. PRAVINLAL MADHAVLAL BHATT
October 10, 1975
SANGAR GAGU DHULA Vs. SANGAR ABHARAM VELA
December 20, 1975
SARABHAI MANAGEMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
August 27, 1975
SATAJI NATHAJI Vs. STATE OF GUJARAT
July 24, 1975
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. STATE OF GUJARAT
June 20, 1975
SHANKERBAG CO OPERATIVE HOUSING SOCIETY LIMITED Vs. KUMARI SAROJBEN MAGANBHAI BY HER NEXT FRIEND MAGAN
November 29, 1975
SHARDA EDUCATION TRUST Vs. STATE OF GUJARAT
February 28, 1975
SHARMA METAL ROLLING MILLS Vs. BHAVNAGAR NAGARPALIKA
August 25, 1975
SHRI JAYANT H. SHUKLA Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMDABAD (NOW SUPERSEDED) THROUGH ADMINISTRATOR OF THE MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD AND ANOTHER
September 4, 1975
SHRI M.N. MEWADA Vs. STATE OF GUJARAT AND ANOTHER
September 24, 1975
SHRI N.S. VATSRAJ Vs. UNION OF INDIA AND OTHERS
August 29, 1975
SHRIRAM HARICHAND GUJARAL Vs. STATE OF GUJARAT
September 23, 1975
STATE OF GUJARAT Vs. HASAM ALI SHORAT
September 22, 1975
STATE OF GUJARAT Vs. AMARSINGH CHOTHABHAI
August 18, 1975
STATE OF GUJARAT Vs. NARAN GIGU SANGAR
October 20, 1975
STATE OF GUJARAT Vs. LAXMAN JIVAN
October 21, 1975
STATE OF GUJARAT Vs. HIRASING KESARISING SOLANKI
November 6, 1975
STATE OF GUJARAT Vs. BHUPENDRAKUMAR HARGOVINDAS SHAH
December 2, 1975
STATE OF GUJARAT Vs. B J BHATT DR
November 19, 1975
STATE OF GUJARAT Vs. INDRAVADAN HARILAL MODY
February 26, 1975
STATE OF GUJARAT Vs. SHIRINBAI PIROJSHAH WADIA
February 19, 1975
STATE OF GUJARAT Vs. PATEL DEVJIBHAI KHIMJIBHAI
February 15, 1975
STATE OF GUJARAT Vs. NATVERLAL D SHAH
February 7, 1975
STATE OF GUJARAT Vs. SALEHBHAI MULLA MOHOMEDALI SINCE DECD
February 10, 1975
STATE OF GUJARAT Vs. VORA JAYANTILAL CHHOTALAL
January 10, 1975
STATE OF GUJARAT Vs. MANHARLAL AMBALAL SONI
July 7, 1975
STATE OF GUJARAT Vs. DHIRAJLAL AMRATLAL KANSARA
June 20, 1975
STATE OF GUJARAT Vs. MULJI HANSRAJ
December 22, 1975
STATE OF GUJARAT Vs. SHRI ASHWIN CHANDULAL SHAH AND ANOTHER
November 7, 1975
STATE OF GUJARAT Vs. KEKHUSHRU ARDESHAR BHUJWALA
December 12, 1975
SUTHAR DAHYABHAI GIRDHARBHAI Vs. SUTHAR PURSOTTAMDAS GIRDHARBHAI SINCE DECD
March 21, 1975
TAJMOHMAD HUSSAINKHAN PATHAN Vs. V J RAGHUVANSHI
January 10, 1975
TASVEER KENDRA Vs. STATE OF GUJARAT
August 4, 1975
THACKER DUNGERSHI PARSHOTTAM Vs. THACKER DAMJI VIRJI
February 17, 1975
THE MUNICIPAL COMMISSIONER Vs. PATEL ENGINEERING CO. LTD. AND ORS.
November 24, 1975
THE STATE OF GUJARAT Vs. AHMEDKHAN ABDULLAH AND ANOTHER
February 21, 1975
UDAYAN GIRIJAPRASAD Vs. SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
July 15, 1975
UMEDSINH VAKMATJI JADEJA Vs. STATE OF GUJARAT
February 4, 1975
UNION OF INDIA Vs. CARDA MYLIAN SP SPINNING COMPANY LIMITED
October 6, 1975
VASANTLAL DHANSUKHLAL JARIWALA Vs. G N DIKE SECRETARY TO GOVERNMENT OF GUJARAT
June 19, 1975
VIKAS TRADERS Vs. STATE OF GUJARAT
July 31, 1975
VILAS VASANTRI SHASHTRAI MINOR Vs. VASANTRAI VISHNU SHASHTRI
January 23, 1975
VILESHKUMAR SHANTILAL ACHARYA Vs. DHANSUKHLAL J GAJJAR
November 10, 1975