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Case Index
Title
Date
A N DHINGRA Vs. UNION OF INDIA
January 24, 1975
ADDISON PAINTS AND CHEMICALS LIMITED Vs. SATNRAM PARMANAND
September 12, 1975
AMAR NATH Vs. REGIONAL PROVIDENT FUND COMMISSIONER DELHI
July 17, 1975
AMBER WOOLLEN MILLS AMRIT MARKET SADAR BAZAR DELHI Vs. NOMINATIONS INDIA NEW DELHI
December 10, 1975
AMIR SINGH Vs. CHAUDHARY
November 6, 1975
AMRIK SINGH Vs. STATE
February 26, 1975
ANAND SILK STORE Vs. RAM SILK MANUFACTURING COMPANY
April 21, 1975
ANIL KUMAR MATHUR Vs. STATE
October 23, 1975
ANURADHA ALIAS CHANCHAL KUMARI Vs. SANTOSH NATH KHANNA
April 9, 1975
ARUN KUMAR Vs. UNION OF INDIA AND ORS.
September 22, 1975
ARYA SAMAJ EDUCATION TRUST DELHI Vs. DIRECTOR OF EDUCATION DELHI ADMN
November 17, 1975
ASHOK KUMAR Vs. STATE
December 5, 1975
ASHOKA MARKETING LIMITED Vs. B D GUPTA
March 12, 1975
ATLANTIC EAST LIMITED Vs. RAM PRAKASH
May 15, 1975
B K JHAMB Vs. HONERABLE THE CHIEF JUSTICE DELHI HIGH C0URT NEW DELHI
October 17, 1975
B R KUNDRA PROPRIETOR FILM EXPLOITERS CHANDNI CHOWK DELHI Vs. MOTION PICTURES ASSOCIATION FILM COLONY CHANDNI CHOWK DELHI
January 13, 1975
BABU LAL JAIN Vs. STATE
September 18, 1975
BABUL LAL JAIN Vs. MUNICIPAL CORPORATION OF DELHI AND STATE
January 13, 1975
BACHITTAR SINGH Vs. JIT SINGH
August 5, 1975
BAHADUR SINGH Vs. UNION OF INDIA
December 18, 1975
BALJEET SINGH Vs. STATE
July 23, 1975
BALKRISHAN SOMANI Vs. RAM KRISHAN
May 29, 1975
BANSI DHAR Vs. BAJRANG LAL MAHABIR PERSHAD
July 16, 1975
BHAGWATI DEVI Vs. UNION OF INDIA
June 6, 1975
BHANDARI HOMOEOPATHIC LABORATORIES Vs. L R BHANDARI HOMOEOPATHS PRIVATE LIMITED
April 3, 1975
BHARAT FINANCE CO Vs. SHANKUTALA DEVI
March 25, 1975
BHARTI NAYYAR Vs. UNION OF INDIA
September 15, 1975
BHATNAGAR AND CO Vs. UNION OF INDIA
September 19, 1975
BHAWANA HINGORANI ALIAS SAVITA Vs. MANOHAR LAL HINGORANI
May 13, 1975
BHUPINDER KUMAR BHATNAGAR Vs. STATE
January 9, 1975
BINANI BROS PRIVATE LIMITED Vs. UNION OF INDIA
March 18, 1975
BIPLA CHEMICALS INDUSTRIES Vs. KESHARIYA INVESTMENT LIMITED
July 30, 1975
BIRENDAR AMARJIT SINGH Vs. GENERAL MARKETING AND MANUFACTURING CO LTD
July 28, 1975
BISHAN SINGH Vs. KALA WATI
September 18, 1975
BRAHMAKUMARI PRAKASH MANI Vs. UNION OF INDIA
May 21, 1975
CAXTON PRESS PRIVATE LIMITED NEW DELHI Vs. MUNICIPAL CORPORATION OF DELHI
March 4, 1975
CENTRAL BOARD OF INDUSTRIES AND COMMERCE, NEW DELHI AND ANR Vs. SHAM LAL GUPTA
October 27, 1975
CHANDER BHAN Vs. STATE
April 2, 1975
CHANDER BHAN Vs. NARSINGH DASS
August 5, 1975
CHANDER KISHORE Vs. NANK CHAND
February 14, 1975
CHANDER NAGAR CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. ASHOK OHRI
September 18, 1975
CHANDRIKA PRASAD Vs. STATE
September 8, 1975
CHARTERED BANK Vs. M R BALOONI
August 22, 1975
CHUNI LAL MANGA Vs. MANGAT RAM
May 13, 1975
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
January 8, 1975
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN COLD STORAGE AND REFRIGERATION PRIVATE LIMITED
September 24, 1975
COMPTROLLER AND AUDITOR GENERAL OF INDIA NEW DELHI AND TWO OTHER Vs. SAMIR SINGH IN PERSON
October 3, 1975
COURT ON ITS OWN MOTION Vs. STATE
September 9, 1975
COZ AND KINGS AGENTS LTD Vs. THEIR WORKMEN
November 7, 1975
D R MALHOTRA Vs. P R CHOPRA
February 5, 1975
DAYA SHANKAR KAPOOR Vs. UNION OF INDIA
May 8, 1975
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF DELHI
February 24, 1975
DELHI CLOTH AND GENERAL MILLS LTD. Vs. PIARA LAL AND ANOTHER
February 6, 1975
DELHI DEVELOPMENT AUTHORITY Vs. SHASHI RANI
October 22, 1975
DELHI DEVELOPMENT AUTHORITY Vs. SHIV CHARAN
July 14, 1975
DELHI SIMLA CATHOLIC ARCHDIOCESE Vs. STATE OF UTTAR PRADESH
February 7, 1975
DEVA GIR Vs. DELHI TRANSPORT CORPORATION
November 6, 1975
DEVI DAYAL Vs. ZAMANI BEGUM
February 14, 1975
DIRECTOR OF ENFORCEMENT Vs. RAVINDER AGGARWAL
March 10, 1975
DR VED MITRA Vs. GLOBE MOTORS LIMITED
February 17, 1975
DURGA DEVI Vs. BRIJMOHAN LAL
September 9, 1975
EAST INDIA HOTELS LIMITED Vs. ADDL COMMISSIONER SALES TAX
November 21, 1975
EKLERA CHINA CLAY WORKS AND THREE ORS Vs. ASHWIN AND CO AND THREE ORS
December 16, 1975
EMMANUAL SIMON PETERS Vs. ALICE PETERS
August 12, 1975
EX SERVICE ENTERPRISES PRIVATE LIMITED Vs. SAMEY SINGH
May 23, 1975
EX SERVICEMEN ENTERPRISES PRIVATE LIMITED Vs. SUMEY SINGH
September 29, 1975
F R JESURATNAM Vs. CHIEF OF AIR STAFF
May 19, 1975
FATEH SINGH MOHAN LAL DEV RAJ Vs. LAND ACQUISITION COLLECTOR
December 9, 1975
FERRO ALLOYS CORPORATION LIMITED Vs. UNION OF INDIA
November 20, 1975
G S ATWAL AND CO Vs. UNION OF INDIA
May 16, 1975
GANGA PERSHAD Vs. TRIBENI DEVI
August 14, 1975
GAURI SHANKAR GUPTA Vs. FINANCIAL COMMISSIONER
March 28, 1975
GIAN CHAND DHAWAN Vs. UNION OF INDIA
July 16, 1975
GIAN SINGH Vs. TARLOK SINGH
March 12, 1975
GOPAL DAS JAI SINGHMAL Vs. APPELLATE OFFICER
April 21, 1975
GOPAL SINGH HIRA SINGH MERCHANTS Vs. PUNJAB NATIONAL BANK
July 17, 1975
GURDIAL SINGH CHEEMA Vs. UNION OF INDIA AND ORS.
March 12, 1975
GURMUKH SINGH Vs. INDERPRASTH FINANCE CO
November 6, 1975
HAKIM SINGH Vs. GIRWAR SINGH
September 5, 1975
HARBANS MOTOR STORES Vs. SALES TAX COMMISSIONER
March 7, 1975
HARBHAJAN SINGH Vs. SHAKUNTIA DEVI SHARMA
October 22, 1975
HARISH CHANDER SHARMA Vs. PRITI SHARMA
October 27, 1975
HARISH VOHRA Vs. UNION OF INDIA
November 20, 1975
HAZARA SINGH Vs. UNION OF INDIA AND OTHERS
August 12, 1975
HEEMANSHU TRADERS Vs. DELHI ELECTRICALS
March 13, 1975
HIGH COURT Vs. SANT RAM
May 8, 1975
HINDUSTAN ALUMINIUM CORPORATION LIMITED Vs. CONTROLLER OF ALUMINIUM
December 17, 1975
HIRA SINGH Vs. UNION OF INDIA
April 18, 1975
HIS HIGHNESS MANABENDRA SHAH MAHARAJA OF TEHRI GARHWAL Vs. OFFICIAL LIQUIDATOR INDIAN ELECTRIC TOOL CORPORATION LIMITED
May 15, 1975
HOLKAR MALL Vs. MUNSHI LAL
May 28, 1975
INDER KUMAR JAIN Vs. OSRA BOTTLING CO PRIVATE LIMITED
March 17, 1975
INDIA INTERNATIONAL CENTRE Vs. S N PANDIT
October 24, 1975
INDO FOREIGN COMMERCIAL AGENCY PRODUCE PRIVATE LIMITED Vs. UNION OF INDIA
July 31, 1975
INDRAJ Vs. COLLECTOR DELHI
March 31, 1975
ISHAR DAS Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
March 31, 1975
JAGAN NATH PREM NATH Vs. BHARTIYA DHOOP KARYALAYA
April 29, 1975
JAGAT RAM KHULLAR Vs. BATTU MAL
September 9, 1975
JAGDISH RAI Vs. SANT KAUR
August 14, 1975
JAI NARAYAN Vs. LAND AQUISITION COLLECTOR DELHI
November 17, 1975
JAIMAL SINGH Vs. JALWA DEVI
July 17, 1975
JAIN SOAP MILLS Vs. UNION OF INDIA AND ORS
October 1, 1975
K K BIRLA Vs. PRESS COUNCIL OF INDIA
September 22, 1975
K N KAPOOR Vs. UNION OF INDIA
July 24, 1975
KAILASH NATH AND ASSOCIATES Vs. NEW DELHI MUNICIPAL COMMITTEE
November 28, 1975
KAMAL NARAIN KAPOOR Vs. UNION OF INDIA
November 20, 1975
KANGRA VALLEY SLATA COMPANY LIMITED Vs. UNION OF INDIA
May 30, 1975
KANWAR SAIN Vs. STATE
July 30, 1975
KHEM SINGH Vs. UNION OF INDIA
May 30, 1975
KHEMRAJ SHRIKRISHANDAS Vs. GARG AND CO
March 7, 1975
KIMTI LAL Vs. STATE
August 8, 1975
KIRLOSKAR BROTHERS LIMITED Vs. PRESIDING OFFICER LABOUR COURT DELHI
November 14, 1975
KIRTI CHANDRA SHARMA Vs. THE DIRECTOR OF EDUCATION DELHI AND OTHERS
January 16, 1975
KRISHAN KANAHYA Vs. VIJAY KUMAR
September 26, 1975
KRISHAN KUMAR AND RADHA RANI Vs. VIMLA SAIGAL
April 4, 1975
KUNDAN LAL Vs. DELHI ADMINISTRATION
April 10, 1975
KUSUM KHANNA Vs. MOTHER ACQUINAS
August 19, 1975
L D MALHOTRA INDUSTRIES Vs. ROPI INDUSTRIES
October 28, 1975
L R CHAWLA Vs. MURARI
August 14, 1975
LACHHMAN DAS Vs. HAKIM RAM KRISHAN
March 21, 1975
LOVELY BENEFIT CHIT FUND PRIVATE LIMITED Vs. PURAN DUTT SOOD
February 4, 1975
M N SOI Vs. NEW DELHI MUNICIPAL CORPORATION
May 30, 1975
M.C.D. Vs. KISHAN LAL
April 23, 1975
M/S. BHAGAT INDUSTRIAL CORPORATION LTD. Vs. M/S. EGO METAL WORKS PRIVATE LTD.
May 23, 1975
MAHENDER NATH GUPTA Vs. MOTI RAM RATTAN CHAND
March 26, 1975
MALTEX MALSTERS PRIVATE LIMITED Vs. ALLIED ENGINEERS
March 17, 1975
MAN SINGH Vs. STATE
October 21, 1975
MANAGEMENT OF PATIALA IRON WORKS Vs. UNION OF INDIA
January 27, 1975
MANEKBEN Vs. UNION OF INDIA
April 18, 1975
MANGAL SINGH Vs. TEK RAM
May 19, 1975
MANJEET SINGH Vs. STATE
January 13, 1975
MANOHAR LAL Vs. MOOL CHAND
August 26, 1975
MANORMA KHANNA Vs. A R MALIK
May 1, 1975
MARGARET GEORGE CHANDAMANNIL Vs. CHANDAMANNIL MANANMAN GEORGE
August 14, 1975
MARY ASSUMPTION TRADING Vs. VINCENT MANUEL TRINIDADE
August 14, 1975
MATHURA DASS Vs. STATE
August 12, 1975
MAYA DEVI Vs. ZIAUDIN
April 30, 1975
METRO ELECTRIC CO Vs. DELHI DEVELOPMENT AUTHORITY
December 4, 1975
MINICIPAL CORPORATION OF DELHI Vs. BHAWANI SHANKAR
February 11, 1975
MOHAN MEAKIN BREWERIES LTD Vs. UNION OF INDIA
May 9, 1975
MOHINDER PAL SINGH Vs. KULWANT KAUR
August 19, 1975
MUNI LAL Vs. DULARA
October 29, 1975
MUNI LAL Vs. STATE
October 31, 1975
MUNICIPAL CORPN , DELHI Vs. JAGAN NATH
March 28, 1975
MUNICIPAL CORPORATION OF DELHI Vs. OM PARKASH
May 12, 1975
MUNICIPAL CORPORATION OF DELHI Vs. OM PRAKASH AND ANOTHER
May 7, 1975
MUNICIPAL CORPORATION OF DELHI Vs. BANARSI LAL
February 19, 1975
MUNICIPAL CORPORATION OF DELHI Vs. BADRI PERSHAD
May 30, 1975
MUNICIPAL CORPORATION OF DELHI Vs. SHANTI DEVI DUTT
August 18, 1975
MUNICIPAL CORPORATION OF DELHI Vs. SUMER CHAND
May 30, 1975
MUNICIPAL CORPORATION OF DELHI Vs. ATTAR SINGH
May 12, 1975
MUNICIPAL CORPORATION OF DELHI Vs. SEWATI DEVI
February 11, 1975
MUNICIPAL CORPORATION OF DELHI Vs. MUNSHI RAM
May 28, 1975
MUNICIPAL CORPORATION OF DELHI Vs. KRISHAN KUMAR
April 2, 1975
MUNICIPAL CORPORATION OF DELHI Vs. PARAS DAS JAIN
July 25, 1975
MUNICIPAL CORPORATION OF DELHI Vs. CHAKAR PAN
July 25, 1975
MUNICIPAL CORPORATION OF DELHI Vs. KRISHAN KUMAR
July 21, 1975
MUNICIPAL CORPORATION OF DELHI Vs. MANGU RAM AND ANOTHER
May 30, 1975
MUNICIPAL CORPORATION OF DELHI Vs. CHHATRUGAN AND ANOTHER
July 17, 1975
MUNICIPAL CORPORATION OF DELHI Vs. GIAN CHAND AND ANOTHER
July 31, 1975
MUNICIPAL CORPORATION OF DELHI Vs. TIKAM DASS
July 25, 1975
MUNICIPAL CORPORATION OF DELHI Vs. FRUIT AND VEGETABLE MERCHANTS UNION REGD FRUIT AND VEGETABLE MARKET SUBZI MANDI DELHI
May 9, 1975
MUNICIPAL CORPORATION OF DELHI Vs. MADAN KHANNA
July 31, 1975
MUNICIPAL CORPORATION OF DELHI Vs. NESTLES PRODUCTS INDIA LIMITED
February 21, 1975
MUNICIPAL CORPORATION OF DELHI Vs. AIL DASS
February 27, 1975
MUNICIPAL CORPORATION OF DELHI Vs. RAM
January 24, 1975
MUNICIPAL CORPORATION OF DELHI Vs. ALTAF
January 17, 1975
MUNICIPAL CORPORATION OF DELHI Vs. J B BOTTLING COMPANY PRIVATE LIMITED
March 14, 1975
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. DEWAN CHAND AND ANOTHER
September 12, 1975
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. NAND LAL AND ANOTHER
January 17, 1975
NAGENDRA KUMAR Vs. MALIK TEJRAM ANAND
April 30, 1975
NARAIN DATT Vs. SWARAN SINGH
August 29, 1975
NATIONAL EMPLOYERS MUTUAL GENERAL INSURANCE ASSOCIATION LIMITED Vs. KRISHNAWANTI
May 8, 1975
NATIONAL INDUSTRIAL DEVELOPMENT CORPORATION Vs. K R JHUMB
May 13, 1975
NEBH RAJ Vs. SHANTI DEVI
April 15, 1975
NEMI CHAND Vs. STATE
March 3, 1975
NEW DELHI MUNICIPAL COMMITTEE Vs. RAGHU NATH,
February 21, 1975
NEW DELHI MUNICIPAL COMMITTEE Vs. STATE OF ANDHRA PRADESH
August 1, 1975
NEW DELHI MUNICIPAL COMMITTEE Vs. RAJ KUMAR SHARMA
March 21, 1975
NIRANJAN LAL DALMIA Vs. UNION OF INDIA
May 13, 1975
O P GUPTA Vs. SHIV GENERAL FINANCE PRIVATE LIMITED
September 9, 1975
O P SABHARWAL Vs. HONBLE CHIEF JUSTICE
February 24, 1975
OFFICE LIQUIDATOR R S MOTORS PRIVATE LIMITED Vs. J S SAWHNEY
September 2, 1975
OFFICIAL LIQUIDATOR OF GURCO PHARMA PRIVATE LIMITED IN LIQUIDATION Vs. S NIHAL SINGH
September 3, 1975
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. LEELAVATJ R ADYANTHAYA
February 5, 1975
P D JAIN Vs. H S SEHGAL
March 5, 1975
P N BALASUBRAMANIAN Vs. UNION OF INDIA
July 25, 1975
P S DEVGUN Vs. S P WALIA
February 12, 1975
PALAM POTTERIES Vs. COMMISSIONER OF SALES TAX NEW DELHI
April 15, 1975
PALI RAM Vs. STATE
February 18, 1975
PARTAP SINGH BHATIA Vs. KARTAR SINGH
November 25, 1975
PRAN NATH PUSHKARMA Vs. MADAN MOHAN
May 28, 1975
PREM NARAIN Vs. STATE,
March 7, 1975
PREMIER TYRES LIMITED Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION NEW DELHI
February 28, 1975
PRITHVI RAJ SACHDEV Vs. DEEP CHAND RAM DASS AND SONS
October 31, 1975
PUNJAB EXCHANGE Vs. RAJDHANI GRAINS LIMITED
August 5, 1975
PURAN Vs. ANGURI DEVI
September 22, 1975
PUSHPA RANI Vs. ANOKHA SINGH
May 19, 1975
R D MALHOTRA Vs. UNION OF INDIA
November 5, 1975
R K VARMA Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
September 26, 1975
R N VASUDEVA Vs. UNION OF INDIA
October 29, 1975
R P KAPUR Vs. DELHI DEVELOPMENT AUTHORITY
October 15, 1975
R S RAMACHANDRAN Vs. CONTEMPT PROCEEDINGS INITIATED
August 11, 1975
RADHEY BAI Vs. SAVITRI SHARMA
February 21, 1975
RAGHBEER SAIN Vs. STATE
July 22, 1975
RAJ KISHAN GOYAL Vs. SALES TAX OFFICER
March 4, 1975
RAJ NARAIN AGGARWAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 28, 1975
RAJ RANI BHASIN AND ORS Vs. S KARTAR SINGH MEHTA
January 16, 1975
RAJA RAM GOYAL Vs. ASHOK KUMAR
April 29, 1975
RAJINDER KAUR Vs. UNION OF INDIA
April 2, 1975
RAM CHAND Vs. UNION OF INDIA
September 23, 1975
RAM KARAN Vs. UNION OF INDIA AND OTHERS
April 8, 1975
RAM NARAIN KHER Vs. AMBASSADOR INUSTRIES NEW DELHI
May 28, 1975
RAM PAL SINGH Vs. INSPECTOR GENERAL OF POLICE DELHI
May 2, 1975
RAM RALAYA Vs. OFFICIAL RECEIVER
November 5, 1975
RAM SAROOP Vs. JANKI DASS JAI KUMAR
November 5, 1975
RAMADEVI Vs. K A GAFOOR
September 26, 1975
RAMESH CHANDER JAIN Vs. MANOHAR LAL JAIN
January 24, 1975
RAMESH CHANDRA Vs. UNION OF INDIA
September 16, 1975
RAMJI DASS Vs. H C ARORA
October 6, 1975
RASHID KHAN Vs. UNION OF INDIA
May 12, 1975
RATAN AND CO Vs. P NARAYANAN
April 22, 1975
RATAN AND COMPANY Vs. ASSISTANT REGISTRAR OF TRADE MARKS
April 22, 1975
RATLAM STRAW BOARD MILLS PRIVATE LIMITED Vs. UNION OF INDIA
March 26, 1975
RATTAN LAL Vs. VARDESH CHANDER
May 30, 1975
RAWAL INDUSTRIES PRIVATE LIMITED Vs. DUKE ENTERPRISES
May 23, 1975
REGISTRAR OF COMPANIES Vs. HARDIT SINGH GIANI
March 14, 1975
REGISTRAR OF COMPANIES DELHI Vs. HARDIT SINGH GIANI LIQUIDATOR
October 29, 1975
ROSHAN DEVI Vs. ARJAN DASS GUPTA
April 4, 1975
S AMRIK SINGH LYALLPURI Vs. RAVI DUTT SHARMA
January 7, 1975
S ANAND PRAKASH Vs. OSWAL TRADING AGENCY
May 26, 1975
S B GURBAX SINGH Vs. UNION OF INDIA
April 11, 1975
S BHAGWANT SINGH Vs. JAGAN NATH
August 25, 1975
S L KAPUR Vs. P D LAL
February 28, 1975
S N SONO Vs. TAUFIQ FAROOKI
May 2, 1975
S S DHANOA Vs. MUNICIPAL CORPORATION OF DELHI
September 17, 1975
S S JAIN SABHA OF RAWALPINDI DELHI Vs. UNION OF INDIA
December 5, 1975
S VISHAN SINGH Vs. CHIEF SETTLEMENT COMMISSION
November 5, 1975
SALES TAX COMMISSIONER Vs. HARBANS MOTOR STORES
March 31, 1975
SAMAR SINGH Vs. THE COMPTROLLER AND AUDITOR GENERAL OF INDIA AND OTHERS
April 7, 1975
SANT LAL NAGRATH Vs. KRISHAN LAL SUN
July 25, 1975
SANT RAM Vs. UNION OF INDIA
May 23, 1975
SAT PRAKASH GUPTA Vs. THE STATE AND M.C.D.
November 24, 1975
SATYA SHARMA Vs. UNION OF INDIA
October 31, 1975
SAVITRI DEVI Vs. R S BINDRA
February 7, 1975
SAXENA P C Vs. STATE
February 28, 1975
SHAKUNTLA MEHRA Vs. COMMISSIONER OF WEALTH TAX
January 13, 1975
SHANTI DEVI Vs. RATTAN LAL
December 1, 1975
SHARMA BANU Vs. JAGDISH PARSHAD
March 6, 1975
SHIV LAL Vs. KARTAR DEVI
September 19, 1975
SHRI EMMANUEL SIMON PETERS Vs. MRS. ALICE PETERS AND ANOTHER
November 21, 1975
SHRI ONKAR SINGH KHOSLA Vs. UNION OF INDIA AND ORS.
February 3, 1975
SIKANDER LAL Vs. ANAND MOHAN BHUTANI
April 28, 1975
SMT. BHAGWATI DEVI AND ORS. Vs. HAJI S.M. SAYEED
February 18, 1975
SMT. KAILASHWANTI Vs. FAZAL MOBEEN
February 18, 1975
SMT. LAKSHMI KAPUR Vs. SUBHASH CHANDER KAPUR
May 20, 1975
SMT. MANGLA DEVI Vs. SHRI RAM BAHADUR THAPA
April 21, 1975
SMT. SUDESH KUMARI Vs. VIJAY KUMAR
April 28, 1975
SOBHA SINGH Vs. VINOD KUMAR
February 24, 1975
SRI RAMCHANDER GARG Vs. THE SECRETARY, MINISTRY OF DEFENCE, UNION OF INDIA AND ANR.
January 17, 1975
SRINIWAS PANDIT Vs. JAGJEET SINGH SAWHNEY S
March 25, 1975
STATE Vs. PYARE LAL NEHRU
May 9, 1975
STATE Vs. JAI RAM
July 21, 1975
STATE Vs. HAR NARAIN
September 2, 1975
STATE OF ANDHRA PRADESH Vs. NEW DELHI MUNICIPAL COMMITTEE
March 14, 1975
STATE OF RAJASTHAN Vs. INDIAN ALUMINIUM CABLES LIMITED
August 22, 1975
SUBHAG SINGH GURCHARAN SINGH Vs. SALES TAX COMMISSIONER
March 7, 1975
SUDERSHAN BHALLA Vs. R N AGGARWAL DISTRICT JUDGE DELHI
March 13, 1975
SURAJBHAN KAILASH CHAND Vs. HARI SHANKAR VASHSIST
September 12, 1975
SURESH CHANDRA CHIMAN LAL SHAH Vs. UNION OF INDIA
February 14, 1975
TARSEM KUMAR Vs. STATE,
April 21, 1975
TIRATH RAM AHUJA P LIMITED Vs. COMMISSIONER OF INCOME TAX
March 21, 1975
TULSI DASS Vs. PANNA LAL
December 5, 1975
UNION OF INDIA Vs. B PRAHLAD AND CO
November 14, 1975
UNION OF INDIA Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
August 28, 1975
UNION OF INDIA Vs. VISHAKARMA SHILPI
January 28, 1975
UNION OF INDIA Vs. BHAGWAN DASS
August 7, 1975
UNION OF INDIA Vs. SHAKUNTALA DEVI
July 17, 1975
UNION OF INDIA Vs. BALDEV SINGH
April 22, 1975
VIDYA PRAKASH SETHI Vs. PUNJAB NATIONAL BANK NEW DELHI
November 28, 1975
VINOD SAGAR Vs. UNION OF INDIA
August 11, 1975
VISHWANATH Vs. CHAMAN LAL KHANNA
March 19, 1975
WALAITI RAM Vs. KRISHAN
July 23, 1975
Y P GUPTA Vs. UNION OF INDIA
May 27, 1975
YASHPAL MALHOTRA Vs. S INDERJIT SINGH
April 10, 1975
YUNUS Vs. KANHIA LAL
February 4, 1975