Case Index

Title
Date
ABHAY CHAND RAM CHAND Vs. RAM CHAND WAZIR CHAND
November 5, 1965
AJIT SINGH Vs. STATE OF PUNJAB AND ANR.
October 5, 1965
AMAR NATH GUPTA Vs. SUB-DIVISIONAL OFFICER CIVIL FARIDKOT
March 11, 1965
AMAR NATH SARIN Vs. VIRENDER KUMAR JAIN
February 25, 1965
AMAR SINGH Vs. STATE
January 15, 1965
AMAR SINGH Vs. SADA NAND AND OTHERS
March 2, 1965
AMAR SINGH Vs. THE STATE
July 6, 1965
AMAR SINGH Vs. STATE OF PUNJAB
October 13, 1965
AMIN CHAND Vs. UNION OF INDIA
November 24, 1965
AMIN LAL Vs. MATA DIN AND ANOTHER
August 26, 1965
AMRIK SINGH WARVAM SINGH Vs. B S MALIK
September 28, 1965
ARJAN DASS RAM LAL Vs. JAGAN NATH SARDARI LAL
September 24, 1965
ARJAN SINGH Vs. STATE
February 12, 1965
ARJAN SINGH AND ORS. Vs. HAZARA SINGH AND ORS.
April 5, 1965
ARJAN SINGH AND OTHERS Vs. HAZARA SINGH AND OTHERS
March 26, 1965
ASHOK KUMAR Vs. PUNJAB UNIVERSITY
November 27, 1965
ASSA SINGH Vs. STATE OF PUNJAB
February 1, 1965
ASSESSING AUTHORITY LUDHIANA Vs. MANSA RAM
March 26, 1965
ATMA PARKASH Vs. HARBANS LAL
July 30, 1965
BABU RAM Vs. STATE OF PUNJAB
November 3, 1965
BABU RAM Vs. STATE OF PUNJAB
November 16, 1965
BABU SON OF MOHAMMAD ISMAIL Vs. DELHI ADMINISTRATION
January 8, 1965
BABY KARAN AMOL SINGH Vs. TIKKA RATTAN AMOL SINGH AND ORS.
May 12, 1965
BACHAN SINGH Vs. BHUPAL SINGH
May 4, 1965
BACHAN SINGH AND OTHERS Vs. MST. RANDHIR KAUR AND ANOTHER
July 26, 1965
BACHAN SINGH S H HUKAM SINGH Vs. ELECTION COMMISSION OF INDIA
February 9, 1965
BALDEV KRISHAN Vs. SHIV PARSHAD
April 23, 1965
BALIMAL NAWAL KISHORE Vs. COMMISSIONER OF INCOME TAX
November 30, 1965
BALKISHAN DAS Vs. COMMISSIONER OF INCOME-TAX
December 16, 1965
BALLIMAL NAWALKISHORE Vs. ASSESSING AUTHORITY
October 19, 1965
BALWANT KAUR Vs. JAGDISH MITTER
April 20, 1965
BALWANT SINGH Vs. DEPUTY CHIEF SETTLEMENT COMMISSIONER
May 19, 1965
BANARSI DAS MODI Vs. STATE OF PUNJAB
September 22, 1965
BASAKHA SINGH Vs. STATE OF PUNJAB
December 15, 1965
BASANT LAL S/O MOHAN LAL Vs. BARU
August 17, 1965
BASANT RAM JAITLY Vs. CHIEF SETTLEMENT COMMISSIONER
September 10, 1965
BASAWA SINGH Vs. SANTA SINGH AND ANR.
November 4, 1965
BAWA GURDAS RAM BEDI Vs. HANS RAJ RAM PARSHAD KHATRI
December 24, 1965
BEANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
October 28, 1965
BHAGAT SINGH Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS AND ORS.
December 16, 1965
BHAGAT SINGH RAM SARAN Vs. PUNJAB STATE
April 19, 1965
BHAGWAN SINGH Vs. MST. GURNAM KAUR AND ANR.
November 3, 1965
BHAGWAN SINGH LAL SINGH Vs. STATE OF PUNJAB
May 14, 1965
BHAGWANA AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
October 21, 1965
BHAI ARDAMAN SINGH Vs. STATE OF PUNJAB
January 29, 1965
BHARAT FIRE AND GENERAL INSURANCE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 9, 1965
BHARAT SINGH Vs. KALLU SINGH
December 3, 1965
BHARTU AND ANOTHER Vs. MAMAN SINGH
November 24, 1965
BHIM SEN Vs. THE STATE OF PUNJAB AND ORS.
December 10, 1965
BHUPINDAR SINGH Vs. SURINDAR KAUR
April 5, 1965
BILLA Vs. AMRITSAR IMPROVEMENT TRUST
December 17, 1965
BINDA PUNNU Vs. STATE
July 20, 1965
BISHAN SINGH Vs. ANJMAN IMDAD KAFAYAT AND ANOTHER
November 1, 1965
BISHAN SINGH Vs. RAM PARKASH
August 16, 1965
BRAHMA NAND Vs. PARKASH CHAND AND OTHERS
May 26, 1965
BRIDGESTONE COMPANY (P) LTD. Vs. BRIDGESTONE TYRE COMPANY LTD., TOKYO, JAPAN
October 22, 1965
BRIJ MOHAN SABNI AND ORS. Vs. MOHINDER KUMAR
August 3, 1965
BRIJENDER KUMAR Vs. LACHHMAN DAS DUGGAL
December 10, 1965
BUDAN Vs. STATE OF PUNJAB AND ORS.
April 20, 1965
BUDHI RAM Vs. STATE
April 7, 1965
C DEMODAR REDDY Vs. UNION OF INDIA
January 1, 1965
C DEMODAR REDDY Vs. UNION OF INDIA
September 3, 1965
CHAHAT KHAN BAHADUR KHAN Vs. STATE OF PUNJAB
October 15, 1965
CHANAN DAI Vs. KUNDAN LAL
December 23, 1965
CHANAN SINGH NARAIN SINGH Vs. SEWA RAM SUKHDIAL
December 6, 1965
CHANCHAL SINGH Vs. FINANCIAL COMMISSIONER
March 23, 1965
CHAND KAUR Vs. RADHA SHAM
November 24, 1965
CHANDER PARKASH Vs. UNION OF INDIA
May 27, 1965
CHANDGI RAM THAKAR DASS Vs. ELECTION TRIBUNAL AND ASSISTANT DEVELOPMENT COMMISSIONER
January 19, 1965
CHANI Vs. STATE
February 12, 1965
CHARAN DASS DOGRA Vs. PUNJAB STATE
July 30, 1965
CHHAILLA Vs. THE STATE
January 12, 1965
CHHAJJA SINGH Vs. STATE OF PUNJAB
April 5, 1965
CHHAJU RAM Vs. KISHORE CHAND
October 25, 1965
COMMISSIONER OF INCOME TAX Vs. SHIWALIK TALKIES LIMITED
December 1, 1965
COMMISSIONER OF INCOME TAX Vs. L DEWAN CHAND TRUST
March 9, 1965
COMMISSIONER OF INCOME TAX Vs. MOTOR AND GENERAL FINANCE LIMITED
March 15, 1965
COMMISSIONER OF INCOME TAX Vs. JOKHIRAM BAL MUKAND
January 20, 1965
COMMISSIONER OF INCOME TAX Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
February 8, 1965
COMMISSIONER OF INCOME TAX Vs. JAGATJIT DISTILLING AND ALLIED INDUSTRIES LIMITED
July 22, 1965
COMMISSIONER OF INCOME TAX Vs. BANARSI DASS AND SONS
April 6, 1965
COMMISSIONER OF INCOME TAX Vs. GANESHI LAL SHAM LAL
May 4, 1965
COMMISSIONER OF INCOME-TAX Vs. BHARAT NIDHI LTD
January 25, 1965
COMMISSIONER OF INCOME-TAX Vs. AMBALA FLOUR MILLS
October 14, 1965
COMMISSIONER OF WEALTH TAX Vs. DALMIA DADRI CEMENT LIMITED
December 15, 1965
D S PUREWAL Vs. PUNJAB MERCANTILE BANK LTD
July 27, 1965
DALIP SINGH Vs. STATE OF PUNJAB AND OTHERS
December 10, 1965
DALIP SINGH GUJAR SINGH Vs. R P BISWASJ
March 30, 1965
DALMIA DADRI CEMENT Vs. PUNJAB STATE
May 24, 1965
DARBARA SINGH Vs. CHIEF SETTLEMENT COMMISSIONER ETC
May 20, 1965
DARSHAN SINGH Vs. THE STATE OF PUNJAB AND ORS.
October 12, 1965
DARYODH SINGH Vs. UNION OF INDIA (UOI) AND ORS.
March 22, 1965
DAULAT RAM Vs. MAHABIR PARSHAD AND ORS.
March 3, 1965
DAULAT RAM Vs. THE STATE OF PUNJAB AND ANOTHER
October 13, 1965
DAULAT RAM NARULA Vs. COMMISSIONER OF INCOME TAX.
September 2, 1965
DAYA KRISHAN Vs. FINANCIAL COMMISSIONER
May 14, 1965
DEEPCHAND JOT RAM Vs. STATE
April 23, 1965
DELHI ADMINISTRATION Vs. MAHADEV JOHRI MAL
February 10, 1965
DELHI CLOTH AND GENERAL MILLS COMPANY LTD Vs. CHIEF COMMISSIONER
February 11, 1965
DELHI IMPROVEMENT TRUST Vs. CHANDRA BHAN AND ORS.
August 24, 1965
DELHI LAND AND FINANCE P Vs. INCOME-TAX OFFICER COMPANIES CIRCLE VI
November 11, 1965
DELHI REGISTERED STOCKHOLDERS IRON AND STEEL ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX
March 2, 1965
DELHI TOURIST TRAVEL SERVICES CO-OPERATIVE TRANSPORT SOCIETY LTD. Vs. DELHI STATE TRANSPORT AUTHORITY
April 12, 1965
DES RAJ Vs. N K JAIN
September 16, 1965
DEV DUTT VERMA Vs. AJIT SINGH
February 10, 1965
DEVINDERPAL SINGH SANDHU Vs. K L KAPUR
April 8, 1965
DEWAN CHAND CHHAJU MAL Vs. RAGHIBIR SINGH MILKHA SINGH
May 26, 1965
DHAN DEVI Vs. SALWANT SINGH
November 17, 1965
DHANI RAM Vs. RAGHBIR SINGH
April 27, 1965
DHANPAT RAM AND ANOTHER Vs. TARA SINGH
December 31, 1965
DHARAM CHAND Vs. SHIV PAT AND ORS.
December 14, 1965
DHARAMDAS GOKALDAS Vs. KRISHAN CHAND HARI CHAND REGISTERED METAL MERCHANTS
March 25, 1965
DHIAN SINGH Vs. DEPUTY COMMISSIONER KANGRA
February 8, 1965
DIALI RAM Vs. MAMLESHWAR PERSHAD
March 9, 1965
DIDAR SINGH CHEEDA Vs. SOHAN SINGH RAM SINGH
April 28, 1965
DIWAN SINGH Vs. THE UNION OF INDIA (UOI) AND ORS.
April 2, 1965
EASTERN TRADERS I LTD Vs. PUNJAB NATIONAL BANK LTD
September 15, 1965
EDMUND N SOHUSTER Vs. ASST COLLECTOR OF CUSTOMS
October 6, 1965
EVEREST WOOLLEN MILLS Vs. STATE OF PUNJAB
November 18, 1965
FANCY NETS LTD Vs. KISHAN DASS KHIA RAM
February 9, 1965
FAQIR SINGH Vs. UNION OF INDIA
December 6, 1965
FARIDABAD GLASS WORKS P Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL PUNJAB
March 9, 1965
FARIDABAD INDUSTRIAL AND QUARRYING COMPANY Vs. EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY
September 14, 1965
FATEH CHAND Vs. AJIT RAM DARSHI
November 15, 1965
FIRM HIMALAYAN TRADERS Vs. NARAIN DASS
October 8, 1965
G HARISH CHAPLAIN Vs. PREM NATH
August 26, 1965
G.P. GOVIL Vs. UNION OF INDIA (UOI)
February 17, 1965
GANDA SINGH Vs. STATE OF PUNJAB
September 16, 1965
GANGA JIWAN RAMJI LAL Vs. DEPUTY COMMISSIONER
September 30, 1965
GANGAGIR CHELA Vs. RASAL SINGH
March 3, 1965
GAURI SHANKAR Vs. SMT. HARBIN KAUR AND ANOTHER
March 10, 1965
GENERAL ELECTRIC COMPANY OF INDIA LTD Vs. KEDIA B K
April 2, 1965
GHANSHAM DASS GUPTA Vs. PUNJAB STATE
November 3, 1965
GIAN CHAND Vs. THE RETURNING OFFICER AND ORS.
November 15, 1965
GIAN CHAND Vs. TEJA SINGH
December 23, 1965
GIAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 15, 1965
GIANI RAM Vs. MUNSHI RAM AND ANOTHER
April 23, 1965
GIRDHARI LAL Vs. THE STATE OF PUNJAB AND OTHERS
December 1, 1965
GIRDHARI LAL DIAL SINGH Vs. STATE
August 13, 1965
GODHA RAM S/O CH KARAM CHAND Vs. STATE OF PUNJAB
May 10, 1965
GONDHARA TRANSPORT CO PVT Vs. STATE OF PUNJAB
November 24, 1965
GOPALKRISHNAN Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
December 1, 1965
GRAM PANCHAYAT DARI AND ANOTHER Vs. THE STATE OF PUNJAB AND ANOTHER
January 25, 1965
GRAMSABHA TARORI Vs. F. ONKAR SINGH & SONS AND OTHERS
May 11, 1965
GROZ BECKERT SABOOL Vs. JUPITER GENERAL INSURANCE CO LTD
May 14, 1965
GULSHAN RAI AND OTHERS Vs. DEVI DAYAL
September 24, 1965
GUPTA ENGINEERING WORKS Vs. GREAT ELECTRICAL ENGINEERING WORKS
March 5, 1965
GURBACHAN SINGH Vs. BHAGWATI AND ORS.
September 27, 1965
GURBACHAN SINGH Vs. BHAGWATI
September 28, 1965
GURDIAL SINGH Vs. THE STATE
March 12, 1965
GURDIAL SINGH Vs. FINANCIAL COMMISSIONER
February 26, 1965
GURDIAL SINGH Vs. STATE OF PUNJAB
November 23, 1965
GURNAM KAUR Vs. DALIP KAUR
October 29, 1965
H.E. DARUWALLA Vs. INDIAN AIRLINES CORPORATION
August 9, 1965
H.U. DEUTLER Vs. MOHINI BALWANT SINGH
February 2, 1965
HAFIZ IQBAL AHMED AND OTHERS Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY AND OTHERS
April 28, 1965
HAKAM SINGH Vs. STATE OF PUNJAB
December 20, 1965
HANS RAJ AND ANOTHER Vs. JASPAL SINGH AND OTHERS
September 7, 1965
HANSRAJ KAHAN CHAND Vs. UNION OF INDIA
September 30, 1965
HANUMAN PERSHAD S/O L CHUNI LAL Vs. L RUP NARAIN
May 26, 1965
HAR SARAN KAUR Vs. IQBAL SINGH KOHLI
October 7, 1965
HAR SARUP Vs. FINANCIAL COMMISSIONER
October 12, 1965
HARBANS LAL Vs. BELA SINGH
November 24, 1965
HARBANS LAL AMAR CHAND Vs. STATE OF PUNJAB
March 8, 1965
HARBANS SINGH Vs. GURMEET KAUR AND ANR.
November 5, 1965
HARBANS SINGH Vs. ATMA SINGH AND ORS.
November 5, 1965
HARBANS SINGH HARNAM SINGH Vs. STATE OF PUNJAB
April 5, 1965
HARBANS SINGH KHOSLA Vs. MST GURDEV KAUR
September 22, 1965
HARCHAND SINGH GUJJAR SINGH Vs. DALIP SINGH PRITAM SINGH
January 5, 1965
HARDEVA Vs. STATE OF PUNJAB
March 11, 1965
HARDEVA SHIV NAND JAT Vs. STATE OF PUNJAB
March 12, 1965
HARI CHAND AGGARWAL Vs. BATALA ENGINEERING CO LTD
April 22, 1965
HARI SINGH Vs. DAMODAR AND OTHERS
August 19, 1965
HARISH CHANDRA SAKSENA Vs. THE UNION OF INDIA (UOI)
January 11, 1965
HARJAS MAL DILA RAM Vs. EXCISE AND TAXATION OFFICER
December 15, 1965
HARKISHAN SINGH SURJIT Vs. STATE OF PUNJAB
July 26, 1965
HARNEK SINGH Vs. PUNJAB STATE
March 24, 1965
HAVELI RAM Vs. MUNICIPAL CORPORATION OF DELHI
February 5, 1965
HAZARI Vs. NEKI
July 27, 1965
HAZUR SINGH Vs. JAGGAR SINGH
May 28, 1965
HET RAM Vs. CHANDGI RAM ETC.
September 6, 1965
HIMALAYA FINANCE AND CONSTRUCTION COMPANY Vs. LAKHA SINGH AND ORS.
July 27, 1965
HIRA LAL Vs. SHRIMATI SHARBATI DEVI AND ANR.
September 14, 1965
HIRA SINGH AND ORS. Vs. MST. GAURAN AND ORS.
August 30, 1965
HUKAM CHAND JAIN Vs. THE MUNICIPAL CORPORATION OF DELHI AND ORS.
January 19, 1965
HUKAM SINGH KUNDAN SINGH Vs. CH RAM NARAIN SINGH
April 20, 1965
IN RE MUKTSAR ELECTRIC SUPPLY CO LTD Vs. STATE
November 5, 1965
INDER SINGH AND ANR. Vs. KARTAR SINGH AND ORS.
September 10, 1965
INDER SINGH SUNDER SINGH Vs. JASWANT SINGH SETHI
December 23, 1965
INDIAN TRADE AND GENERAL INSURANCE CO. LTD. Vs. M.B. TAWAKLYE
November 1, 1965
INDRA AGENCIES Vs. L D SEYMOUR AND CO INDIA LTD
July 14, 1965
INDRAJ SINGH Vs. STATE OF PUNJAB
April 3, 1965
INTERNATIONAL COTTON WASTE CORPORATION Vs. ASSESSING AUTHORITY
February 5, 1965
IQBAL SINGH Vs. CHANAN SINGH
September 2, 1965
IQBAL SINGH GREWAL AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
November 3, 1965
JAGAN NATH GOSAIN Vs. UNION OF INDIA
April 5, 1965
JAGIR SINGH Vs. SURJAN SINGH AND 9 ORS.
April 2, 1965
JAGIR SINGH Vs. STATE OF PUNJAB
May 18, 1965
JAI KARAN HET RAM Vs. STATE
October 7, 1965
JAI KISHEN Vs. RAM CHANDER
October 5, 1965
JALPU RAM S/O GUPAT RAM Vs. DEPUTY COMMISSIONER KALU
May 12, 1965
JAMNA BAI Vs. UNION OF INDIA
January 21, 1965
JAMNA DEVI Vs. GHIAS-UD-DIN AHMED KHAN AND ORS.
May 18, 1965
JANAK RAJ Vs. GURDIAL SINGH SURAJAN SINGH
December 24, 1965
JANGLI AND ORS. Vs. LAKHMI CHAND AND ANR.
May 21, 1965
JASWANT KAUR Vs. RAVINDER SINGH
July 23, 1965
JASWANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
October 7, 1965
JASWANT SUGAR MILLS LTD Vs. UNION OF INDIA
March 23, 1965
JIT SINGH Vs. STATE
April 21, 1965
JIWANI Vs. FINANCIAL COMMISSIONER
March 12, 1965
JOGINDER KAUR AND ANR. Vs. JASBIR SINGH AND ORS.
August 25, 1965
JOGINDER KAUR MALIK Vs. MALIK ANUP SINGH
December 17, 1965
JOGINDER NATH AND ANR. Vs. SHANTI DEVI AND ORS.
April 30, 1965
JOGINDER SINGH Vs. THE PRESCRIBED AUTHORITY (EXECUTIVE MAGISTRATE 1ST CLASS), BHATINDA
January 26, 1965
JOGINDER SINGH HARNAM SINGH Vs. HARDIAL SINGH
November 5, 1965
JOGINDER SINGH KUNDHA SINGH Vs. KEHAR SINGH DASAUNDHA SINGH
May 4, 1965
K.K. JAGGIA Vs. THE STATE OF PUNJAB
May 28, 1965
KACHARU RAM NIADER MAL Vs. DISTRICT MAGISTRATE
August 6, 1965
KALU RAM Vs. NEW DELHI MUNICIPAL COMMITTEE AND ANR.
April 8, 1965
KAMAL DEV Vs. STATE OF PUNJAB
November 3, 1965
KAMLA DEVI Vs. CHIEF CONTROLLING REVENUE AUTHORITY
November 12, 1965
KAMLESH KUMARI Vs. THE PUNJAB UNIVERSITY
July 26, 1965
KANAHAYA LAL PURAN MAL Vs. COMMISSIONER OF INCOME TAX
March 9, 1965
KANSHI RAM Vs. HARI RAM
January 4, 1965
KANTILAL R THAKORE Vs. SECRETARY CBDT
March 3, 1965
KANWAL TEJ SINGH S Vs. INCOME TAX OFFICER
February 22, 1965
KANWAR AYURVEDIC PHARMACY, KANPUR Vs. REGISTRAR OF TRADE MARKS AND ANOTHER
September 27, 1965
KANWAR LAL AMOL SINGH Vs. LT. COL. BALJIT SINGH
April 28, 1965
KANWAR RAJ DULAR SINGH Vs. THE STATE OF PUNJAB AND ORS.
May 12, 1965
KAPUR CHAND AND ORS. Vs. THE DIRECTOR, CONSOLIDATION OF HOLDINGS AND ORS.
May 12, 1965
KARAM CHAND THAPAR AND BROS. COAL SALES LTD. Vs. THE STATE OF PUNJAB AND OTHERS
August 30, 1965
KARAM NARAIN Vs. NARSINGH DASS
November 15, 1965
KARAM SINGH Vs. THE DEPUTY COMMISSIONER, BHATINDA (REVISING AUTHORITY UNDER SIKH GURDAWARAS ACT) AND OTHERS
July 16, 1965
KARNAIL SINGH AND ORS. Vs. BALWANT SINGH DHILLON
March 19, 1965
KARNAIL SINGH MIAN SINGH Vs. GURDEV SINGH JAGIR SINGH
January 13, 1965
KARTA RAM Vs. STATE OF PUNJAB
May 17, 1965
KARTAR SINGH Vs. CHIEF ENGINEER IRRIGATION
November 10, 1965
KASHMIR KAUR WIFE AND GOGI, DAUGHTER OF MANOHAR SINGH Vs. MANOHAR SINGH
October 26, 1965
KASHMIRA SINGH Vs. FINANCIAL COMMISSIONER
July 30, 1965
KASHMIRI LAL Vs. BANWARI LAL AND OTHERS
March 31, 1965
KATHIAWAR INDUSTRIES LIMITED Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY GOVERNMENT OF INDIA
August 5, 1965
KEHAR SINGH Vs. KARAM SINGH
May 28, 1965
KEWAL KISHAN OM PARKASH Vs. STATE
May 11, 1965
KHACHERU RAM Vs. DISTRICT MAGISTRATE
August 8, 1965
KHADI GRAMODYOG BHAWAN WORKERS UNION Vs. E KRISHNAMURTHY INDUSTRIAL TRIBUNAL
February 8, 1965
KHUSHAL CHAND AND OTHERS Vs. HARDWARI LAL
July 16, 1965
KHUSHAL SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
May 24, 1965
KIDAR NATH SHARMA Vs. RATTIRAM MANGLI
December 24, 1965
KIRPAL SINGH Vs. THE UNION OF INDIA (UOI) AND ORS.
May 28, 1965
KISHAN CHAND AND CO Vs. K K OPAL EXCISE AND TAXATION OFFICER ENFORCEMENT
May 25, 1965
KISHAN CHAND AND CO Vs. N L MURGAI EXCISE AND TAXATION OFFICER
October 26, 1965
KISHNA ALIAS KISHAN SINGH Vs. MATA DIN AND ORS.
February 10, 1965
KISHORI LAL Vs. KIRPA SINGH
October 14, 1965
KISHORI LAL Vs. DIWAN RAJPAL AND ORS.
August 12, 1965
KRISHAN Vs. COLLECTOR AGRARIAN REFORMS
September 14, 1965
KRISHAN GOPAL RAM CHAND SHARMA Vs. PUNJAB UNIVERSITY
March 15, 1965
KRISHAN KUMAR GROVER Vs. PARMESHRI DEVI
September 29, 1965
KRISHAN LAL Vs. RAM SINGH
December 17, 1965
KRISHAN MURARI Vs. STATE OF PUNJAB
August 30, 1965
KUMAR PAL BHALLA Vs. PUNJAB UNIVERSITY
January 20, 1965
KUNDAN KAUR Vs. S SHANKAR SINGH
July 12, 1965
LABH KAUR Vs. BABU SINGH
December 10, 1965
LADHA RAM Vs. UNION OF INDIA
March 5, 1965
LAJPAT RAI Vs. DEV RAJ
July 12, 1965
LAKSHMIJI SUGAR MILLS CO PRIVATE LTD Vs. NATIONAL INDUSTRIAL CORPORATION LTD
August 2, 1965
LAL SINGH Vs. RAM NARAIN SINGH
March 4, 1965
LALLU RAM Vs. C P SAPRA
September 21, 1965
LIFE INSURANCE CORPORATION OF INDIA Vs. FIRM TIRATH RAM AND SONS AND ANR.
May 28, 1965
LOK RAM AND ANR. Vs. THE STATE
October 6, 1965
LT. COLONEL GURCHARAN SINGH Vs. UNION OF INDIA (UOI)
January 5, 1965
LUTKI MAJRA AGRICULTURAL SERVICE CO-OPERATIVE SOCIETY LTD CHUPLI Vs. STATE OF PUNJAB
July 15, 1965
M P SHREEVASTAVA Vs. VEENA
March 8, 1965
MADAN GOPAL Vs. THE PUNJAB STATE
November 17, 1965
MADAN LAL Vs. SOHAN LAL
February 11, 1965
MADAN LAL Vs. HARKISHAN LAL
March 10, 1965
MADAN LAL KARAMCHAND Vs. DIRECTOR OF PANCHAYAT
February 2, 1965
MADHU SINGH MUKH RAM Vs. RAM SARAN CHAND MITTAL
February 8, 1965
MAHLA SINGH ANOKH SINGH Vs. STATE OF PUNJAB
March 11, 1965
MAKHAN SINGH TARSIKKA Vs. STATE GOVERNMENT OF PUNJAB
September 1, 1965
MALHU JAISHI Vs. SHAMLAL
April 6, 1965
MAM CHAND Vs. MOHAN LAL KHANNA
January 20, 1965
MANGA DEVTIA Vs. SOHLU PAHLADA
May 13, 1965
MANGA RAM Vs. GIAN CHAND
February 12, 1965
MANGAL DAS Vs. BANKA MAL
November 1, 1965
MANGAT RAM Vs. OM PARKASH
September 16, 1965
MANGE Vs. DES RAJ
September 20, 1965
MANGLA Vs. SUKHMINDER SINGH
April 5, 1965
MANJIT SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY AND ANOTHER
May 25, 1965
MANMOHAN SINGH JOHAL Vs. STATE
August 19, 1965
MANOHAR SINGH Vs. COMMISSIONER OF INCOME TAX
February 9, 1965
MANSA RAM Vs. J S RAJYANA EXCISE AND TAXATION OFFICER ENFORCEMENT
July 16, 1965
MEHANGA SINGH Vs. NAR SINGH
October 31, 1965
MELA SINGH Vs. HIRA LAL KAPUR AND ORS.
September 3, 1965
MESSRS BANSI LAL RAM KANWAR Vs. MUNICIPAL CORPORATION, DELHI AND ANOTHER
January 5, 1965
MESSRS BHARAT FIRE & GENERAL INSURANCE LTD Vs. COMMISSIONER OF INCOME-TAX
March 19, 1965
MESSRS GOLWALA PREME CHAND BHAI KALI DASS ALLAYAWADI Vs. MESSRS KUNDAN LAL RAM LAL
October 20, 1965
MESSRS KALKAJI COMPRESSOR WORKS Vs. THE STATE OF PUNJAB AND OTHERS
May 20, 1965
MESSRS LAKSHMI DATT RUP CHAND Vs. MESSRS. GOVERDHAN DASS
January 22, 1965
MESSRS SAIN DITTA RAM BASANT LAL Vs. CHIEF SETTLEMENT COMMISSIONER AND OTHERS
March 15, 1965
MESSRS SANDHU ROADWAYS (P.) LTD. Vs. THE ASSESSING AUTHORITY AND ANOTHER
March 2, 1965
MESSRS. SURAJ BALRAM SAWHNEY & SONS Vs. DR. D. KIRI
March 24, 1965
MIAN MOHINDER SINGH Vs. MELA RAM
December 7, 1965
MILKHAN SINGH KHANCHAND Vs. GRAM PANCHAYAT BARANA TEHSIL AND DISTRICT KARNAL
January 11, 1965
MOGA TRANSPORT COMPANY PRIVATE LTD Vs. EXCISE AND TAXATION OFFICER (P AND G ) ASSESSING AUTHORITY, JULLUNDUR DIVISION, FEROZEPORE
November 4, 1965
MOHAN LAL AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
August 17, 1965
MOHAN LAL GURDIAL DASS Vs. STATE OF PUNJAB
September 16, 1965
MOHAN LAL MOTI LAL Vs. ASSESSING AUTHORITY BHATINDA
January 14, 1965
MOHAN LAL SURI Vs. S G BOSE MULLICK DISTRICT MAGISTRATE
November 11, 1965
MOHD. ISLAM Vs. DELHI WAKF BOARD AND ANR.
July 26, 1965
MOHINDER LAL JAIN Vs. THE VICE-CHANCELLOR, PUNJAB UNIVERSITY
November 4, 1965
MOHTI SINGH Vs. BOGHA SINGH AND ORS.
September 27, 1965
MOJI Vs. SURAJ MAL AND ANR.
December 7, 1965
MOTI LAL BHAGWAN DAS Vs. UNION OF INDIA
March 22, 1965
MOTI RAM Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI
February 3, 1965
MST. JASWANT KAUR Vs. HARNAM SINGH
December 3, 1965
MUKAND SINGH AND ORS. Vs. SHADI AND ORS.
July 13, 1965
MUKTSAR ELECTRIC SUPPLY CO LTD Vs. STATE
December 5, 1965
MUNICIPAL COMMITTEE Vs. BUTA SINGH
October 21, 1965
MUNICIPAL COMMITTEE Vs. HAJI ISMAIL
August 24, 1965
MUNICIPAL COMMITTEE Vs. SHAM LAL KAURA
May 25, 1965
MUNICIPAL COMMITTEE AMRITSAR Vs. STATE OF PUNJAB
November 15, 1965
MUNICIPAL COMMITTEE RAMPURA PHUL Vs. AMAR NATH KARKARA
February 11, 1965
MUNICIPAL COMMITTEE TARN TARAN Vs. STATE OF PUNJAB
October 29, 1965
MUNICIPAL CORPORATION OF DELHI Vs. CHARTA KANHYA
April 21, 1965
MUNICIPAL CORPORATION OF DELHI Vs. SAT NARAIN GURWALA
March 22, 1965
MURARI LAL GUPTA NAND KISHORE Vs. STATE OF PUNJAB
September 29, 1965
N. BALASUBRAMANIAM Vs. SMT. B. SAROJA
September 21, 1965
NAGAHIA SINGH Vs. AJAIB SINGH AND ANR.
May 27, 1965
NAND KAUR Vs. MASTAN SINGH AND OTHERS
October 6, 1965
NAND LAL AND OTHERS Vs. THE FINANCIAL COMMISSIONER AND OTHERS
October 6, 1965
NAND LAL HIRA LAL Vs. PUNJAB STATE
April 28, 1965
NAND RAM Vs. STATE OF PUNJAB
December 18, 1965
NARANJAN SINGH Vs. FINANCIAL COMMISSIONER
May 18, 1965
NARINDER KUMAR JASPAL RAI Vs. STATE
January 21, 1965
NATHU Vs. DEVI SINGH
July 22, 1965
NATIONAL MOTORS Vs. JOINT EXCISE AND TAXATION COMMISSIONER
April 27, 1965
NAURATA RAM Vs. STATE
March 3, 1965
NEM CHAND Vs. ROHTAK MUNICIPAL COMMITTEE
October 18, 1965
NEW ASIATIC INSURANCE CO LTD Vs. STATE
April 21, 1965
NEW ASIATIC TRANSPORT CO P LTD Vs. MANOHAR LAL
May 4, 1965
NIADER MAL Vs. UGAR SAIN JAIN
January 29, 1965
NIRANJAN SINGH Vs. KARAM SINGH AND ORS.
October 21, 1965
NIRMAL SINGH KHAZAN CHAND Vs. STATE OF PUNJAB
February 23, 1965
NIRTA RAM Vs. THE ASSISTANT COLLECTOR AND ORS.
December 23, 1965
NORTHERN INDIA TRANSPORTERS INSURANCE CO LTD Vs. SHRIMATI AMRA WATTI
February 10, 1965
NUSRAT ALI KHAN AND ORS. Vs. TIRLOK CHAND SHARMA AND ORS.
October 27, 1965
O.P. KAPUR AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
November 3, 1965
OBSERVER PUBLICATIONS PRIVATE LTD Vs. RAILWAY BOARD MINISTRY OF RAILWAYS GOVT OF INDIA NEW DELHI
August 11, 1965
OM SARUP NAND LAL Vs. GUR NARAIN
January 4, 1965
P B PARDASANI Vs. STATE
August 6, 1965
P.H. LAXMINARAYANAN Vs. ENGINEER-IN-CHIEF AND ANR.
September 23, 1965
PAIRA RAM Vs. GANESH DASS
October 1, 1965
PAL SINGH Vs. STATE
September 30, 1965
PANIPAT WOOLLEN AND GENERAL MILLS COMPANY LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 30, 1965
PANNA LAL BANSAL Vs. DALIP SINGH
March 10, 1965
PARAJI LAL GARGI Vs. REGISTRAR PUNJAB DENTAL COUNCIL
November 1, 1965
PARAMJIT SINGH Vs. STATION HOUSE OFFICER, TILAKNAGAR AND OTHERS
July 16, 1965
PARAS DASS JAIN Vs. STATE
December 16, 1965
PARSHOTAM DASS Vs. CONTROLLER OF ESTATE DUTY
November 2, 1965
PARSHOTAM LAL GUPTA Vs. STATE OF PUNJAB
October 12, 1965
PARTAP SINGH Vs. STATE
April 6, 1965
PHULA SINGH Vs. STATE
January 18, 1965
PIARA SINGH Vs. THE STATE
July 8, 1965
PIYARE LAL Vs. THE DEPUTY COMMISSIONER AND ANR.
October 13, 1965
PIYARE LAL AND ORS. Vs. THE STATE OF PUNAB AND ORS.
October 26, 1965
PIYARE LALL KHANNA Vs. THE STATE BANK OF PATIALA AND ORS.
December 14, 1965
PRABH DAYAL GOBIND RAM Vs. R MUDGIL A S M
September 20, 1965
PRITAM DASS Vs. NAND RAM
May 5, 1965
PRITAM KAUR Vs. RETURNING OFFICER
March 1, 1965
PRITAM SINGH Vs. STATE OF PUNJAB
December 24, 1965
PRITAM SINGH DALIP SINGH Vs. STATE
October 7, 1965
PRITPAL SINGH RATTAN SINGH Vs. CHIEF COMMISSIONER OF DELHI
February 3, 1965
PUNJAB STATE Vs. SAT RAM
September 29, 1965
PUNJAB STATE Vs. FIRM SONI CONSTRUCTION CO.
July 22, 1965
PURAN CHAND Vs. ASSISTANT REGISTRAR
February 9, 1965
PURAN SINGH Vs. STATE OF PUNJAB AND ORS.
September 14, 1965
PURAN SINGH AND ORS. Vs. RESHAM SINGH
September 14, 1965
PURAN SINGH BASAWA SINGH Vs. HAZARA SINGH PUNJAB SINGH
November 23, 1965
PUSHPA KUMARI Vs. KANSHI RAM
October 1, 1965
R S DHABA Vs. UNION OF INDIA
May 12, 1965
RADHA KISHAN-HOSHIAR SINGH Vs. SARUP LAL AND ANR.
October 20, 1965
RADHAKRISHNA CHATURVEDY Vs. THE UNION OF INDIA (UOI) AND ANR.
March 1, 1965
RADHEY LAL Vs. FINANCIAL COMMISSIONER
November 17, 1965
RAGHUNATH DAS PRAHLAD DAS Vs. OM OIL AND OILSEEDS EXCHANGE LTD
March 24, 1965
RAGHUNATH SINGH JOON Vs. INDIAN RED CROSS SOCIETY DISTRICT BRANCH
March 30, 1965
RAJ KUMAR ISHWAR DASS Vs. UNION OF INDIA
May 28, 1965
RAJ KUMAR KUNDAN LAL Vs. STATE OF PUNJAB
March 31, 1965
RAJA RAM Vs. AMBALA CITY PARKASH TALKIES CO-OPERATIVE MULTY PURPOSE SOCIETY LTD
November 25, 1965
RAJINDER KUMAR Vs. BASHESHAR NATH
April 29, 1965
RAJINDER KUMAR SHARMA Vs. VICE CHANCELLOR PUNJAB UNIVERSITY
November 3, 1965
RAJINDER PARSHAD Vs. PUNJAB STATE
November 8, 1965
RAJINDER SINGH Vs. MAGISTRATE 1ST CLASS, LUDHIANA AND OTHERS
July 13, 1965
RAJINDER SINGH KARTAR SINGH Vs. LAKHA SINGH SHER SINGH
August 25, 1965
RAJWANT SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS, HISSAR AND OTHERS
July 16, 1965
RAKESH KUMAR Vs. STATE OF PUNJAB
May 21, 1965
RAM BHAGAT Vs. COMMISSIONER INCOME-TAX
December 15, 1965
RAM BHAGAT Vs. THE GRAM PANCHAYAT AND ANR.
April 29, 1965
RAM CHAND Vs. THE STATE OF PUNJAB AND OTHERS
May 17, 1965
RAM CHAND AND SONS SUGAR MILLS (P) LTD. Vs. KANHAYA LAL BHARGAVA AND ANR.
August 27, 1965
RAM DAYAL Vs. GULBHAR SINGH AND ANR.
December 20, 1965
RAM GOPAL AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
August 30, 1965
RAM KISHAN GAPPO RAM Vs. MATHURI DEVI W/O BHAG MAL BRAHMN
September 17, 1965
RAM KUMAR PEARAY LAL Vs. DISTRICT MAGISTRATE
May 28, 1965
RAM KUMAR SHARMA Vs. PUNJAB STATE
October 12, 1965
RAM LABHAYA Vs. MUNICIPAL COMMITTEE
September 20, 1965
RAM NARAIN AND ANOTHER Vs. BALI RAM AND ANOTHER
February 19, 1965
RAM NATH SAHNI Vs. PUNJAB STATE
November 18, 1965
RAM SARUP DAYA SUKH Vs. STATE
February 10, 1965
RAM SARUP TARA CHAND CONVICT Vs. STATE
February 3, 1965
RAM SINGH DHAWAN Vs. THE STATE OF PUNJAB AND OTHERS
March 10, 1965
RAM SINGH YADAV Vs. GUNWATI DEVI
December 6, 1965
RAM SUKH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
May 14, 1965
RAMA NAND Vs. JIWAN DASS AND ORS.
September 22, 1965
RAMA NAND Vs. KUNDAN LAL AND ORS.
January 18, 1965
RAMESH CHANDER Vs. STATE
March 24, 1965
RAMESHWAR NARAIN Vs. GANGA RAM
April 8, 1965
RAMJI DASS JAIN AND CO Vs. COMMISSIONER OF INCOME TAX
March 15, 1965
RAMJI LAL RAM LAL Vs. STATE OF PUNJAB
December 6, 1965
RAMPARTAP Vs. INDIA ELECTRIC WORKS LTD.
March 5, 1965
RAMZANI Vs. DHANU RAM
April 30, 1965
RANCHHODDAS SHAMJI KHIRIANI AND ANR. Vs. RAM BALKRISHNA PHATAK AND ANR.
December 8, 1965
RANJIT SINGH Vs. THE STATE
July 20, 1965
RASDEEP TOURING TALKIES Vs. DISTRICT MAGISTRATE
November 15, 1965
RATTAN CHAND Vs. CENTRAL BOARD OF DIRECT TAXES
October 1, 1965
RATTAN CHAND Vs. BANK OF BARODA LTD
March 1, 1965
RATTI RAM Vs. THE DEPUTY COMMISSIONER, PATIALA
February 11, 1965
REGAL THEATRE Vs. COMMISSIONER OF INCOME TAX
March 8, 1965
REV. G. HARISH CHAPLAIN Vs. PREM NATH AND ORS.
August 26, 1965
ROOP K SHOREY FILM PRODUCER Vs. STATE
May 28, 1965
ROOP NARAIN RAM CHANDER PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL
May 27, 1965
RUBBER CHAPPAL MANUFACTURERS ASSOCIATION Vs. THE UNION OF INDIA (UOI) AND ANR.
April 6, 1965
S AVTAR SINGH UPPAL Vs. INSPECTOR-GENERAL OF POLICE, CHANDIGARH
August 16, 1965
S HARBANS SINGH Vs. CO-OPERATIVE MULTIPURPOSES SOCIETY
May 7, 1965
S K SHANKARA OFFICIAL LIQUIDATOR Vs. SARDAR HARIDHAN SINGH
May 26, 1965
S K SOOD Vs. PUNJABI UNIVERSITY
December 24, 1965
S KRISHNAMURTHY REGISTRAR OF COMPANIES Vs. ROHTAK HISSAR TRANSPORT COMPANY P LTD
September 28, 1965
S.C. SHARMA AND CO. Vs. SUKH DAYAL AND OTHERS
February 9, 1965
SADHU RAM Vs. PUNJAB STATE
April 21, 1965
SADHU SINGH KEHAR SINGH Vs. STATE
September 17, 1965
SADHU SINGH S JIWAN SINGH Vs. SHAMSHER SINGH JOSH
September 26, 1965
SAHUKARA BANK LIMITED Vs. INCOME TAX OFFICER
November 26, 1965
SAINA PATI MALHOTRA Vs. UNION OF INDIA
November 17, 1965
SAJJAN SINGH Vs. STATE
July 13, 1965
SANSAR CHAND SUD Vs. CHUHAR SINGH
November 1, 1965
SANT RAM MANGAT RAM Vs. PUNJAB STATE
December 13, 1965
SANTA SINGH GOPAL SINGH Vs. RAJINDER SINGH BUR SINGH
March 4, 1965
SANTOSH KUMAR Vs. THE CHIEF COMMISSIONER AND ORS.
April 2, 1965
SANTU & OTHERS Vs. KARAM SINGH & OTHERS
November 5, 1965
SARAN DASS SON OF PT. BHIKU RAM Vs. THE UNION OF INDIA (UOI) AND ORS.
August 5, 1965
SARDAR MAHARAJ CHAND Vs. STATE OF PUNJAB
October 20, 1965
SARDAR RAGHBIR SINGH AHLUWALIA Vs. PEOPLES INSURANCE CO LTD
May 27, 1965
SARLA SHARMA Vs. SHANKUNTALA
April 8, 1965
SARWAN SINGH AND ORS. Vs. THE ADDITIONAL DEPUTY COMMISSIONER AND ANR.
October 28, 1965
SAT NARAIN FATECH CHAND Vs. HARDAYAL SINGH
February 11, 1965
SATNAM DASS ARORA Vs. BACHAN SINGH
July 29, 1965
SATWANT SINGH Vs. STATE OF PUNJAB
October 12, 1965
SAWAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
May 14, 1965
SEKENDAR SINGH Vs. FINANCIAL COMMISSIONER
November 4, 1965
SETH BALKISHAN DAS Vs. COMMISSIONER OF INCOME TAX
December 16, 1965
SETH KUNDAN LAL Vs. HANUMAN CHAMBER OF COMMERCE LIMITED
August 19, 1965
SETH RAM GOPAL MOHTA Vs. COMMISSIONER OF INCOME TAX
May 14, 1965
SEWA SINGH Vs. GHUMAND SINGH
August 4, 1965
SHALIGRAM ANANTRAM CHATURVEDI Vs. UNION OF INDIA
September 22, 1965
SHAM SUNDER LAL Vs. CHIEF ENGINEER
December 3, 1965
SHAMA CHARAN Vs. VED PAUL AND ANR.
August 26, 1965
SHANKAR Vs. UDHE SINGH
December 3, 1965
SHANTI SIDHU Vs. STATE OF PUNJAB
November 3, 1965
SHEO CHAND Vs. SADA NAND AND OTHERS
August 10, 1965
SHEO CHAND RAI RAM PARTAP Vs. JAGDISH PERSHAD SRIVASTAVA
July 23, 1965
SHER SINGH BUDH SINGH Vs. STATE OF PUNJAB
January 4, 1965
SHER SINGH VARMA Vs. RUP CHANDRA
August 11, 1965
SHERU Vs. SARWAN SINGH AND ORS.
March 11, 1965
SHRI DES RAJ Vs. S. GURNAM SINGH, S.D.M., FEROZEPORE AND OTHERS
October 8, 1965
SHRI DEWAN CHAND Vs. THE STATE OF PUNJAB AND ANR.
August 25, 1965
SHRI RAM MURTI CHOPRA Vs. THE SENIOR SUPERINTENDENT OF POST OFFICES, LUDHIANA DIVISION, LUDHIANA, AND OTHERS
February 5, 1965
SHRIMATI BUDHAN Vs. STATE OF PUNJAB AND OTHERS
April 26, 1965
SHRIMATI KARTAR DEVI Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
January 13, 1965
SHRIMATI MANGLI AND OTHERS Vs. THE KRISHNA BUS SERVICE LTD., DELHI, AND OTHERS
May 10, 1965
SHRIMATI PARI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 16, 1965
SINGH J N AND CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 8, 1965
SITA RAM Vs. THE STATE
February 12, 1965
SMALL TOWN COMMITTEE, MANDI ATELI Vs. MAKHAN LAL
October 19, 1965
SMT. TARA WATI Vs. SEES RAM
November 16, 1965
SODHI MOHINDER SINGH Vs. SHRIMATI RAJINDER KAUR
October 18, 1965
SOMA VATI DEVI CHAND Vs. KRISHNA SUGAR MILLS LTD
April 9, 1965
SONEPAT LIGHT POWER AND GENERAL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 8, 1965
SOWINDER SINGH NIHAL SINGH Vs. PUNJAB STATE
April 5, 1965
STATE Vs. PARKASH CHAND
November 12, 1965
STATE Vs. GURDIAL SINGH MOHINDER SINGH
July 19, 1965
STATE Vs. LEKH RAJ FAQIR CHAND
October 7, 1965
STATE Vs. SURINDER SINGH KAIRON
July 24, 1965
STATE OF KERALA Vs. THE NEW DELHI MUNICIPAL COMMITTEE
January 20, 1965
STATE OF PUNJAB Vs. KARNAIL SINGH AND ORS.
April 7, 1965
STATE OF PUNJAB Vs. GURNAM SINGH
November 11, 1965
STATE OF PUNJAB Vs. KARANBIR SINGH
September 1, 1965
STATE OF PUNJAB Vs. NAND KISHORE
May 12, 1965
SUBA SINGH Vs. SADHU SINGH CHUHAR SINGH
August 17, 1965
SUCHA SINGH Vs. GURBACHAN KAUR
February 24, 1965
SUD AND COMPANY Vs. STATE OF PUNJAB AND ANR.
December 2, 1965
SUKH DEV SARUP GUPTA Vs. PUNJAB STATE
February 11, 1965
SULTAN SINGH JAIN Vs. JAI CHAND AND ANR.
April 26, 1965
SURAJ BHAN Vs. ANOKH SINGH
September 7, 1965
SURAJ BHAN Vs. THE DEPUTY EXCISE & TAXATION COMMISSIONER, PATIALA DIVISION, PATIALA AND ANOTHER
November 23, 1965
SURAJ GOODS CARRIERS PRIVATE LIMITED Vs. THE STATE OF PUNJAB AND ORS.
October 20, 1965
SURESH KUMAR Vs. PUNJAB UNIVERSITY
February 16, 1965
SURINDER NATH UTTAM Vs. STATE OF PUNJAB
May 12, 1965
SURJIT KAUR ALIAS SANTO AND ANR. Vs. JARNAIL SINGH AND ORS.
April 23, 1965
SURJIT KUMAR HARICHAND Vs. RAJ KUMARI
December 1, 1965
SURJIT SINGH Vs. RAJ PAL
December 20, 1965
SURJIT SINGH Vs. NAZIR SINGH AND ANR.
July 13, 1965
SURRINDER NATH UTTAM Vs. THE STATE OF PUNJAB AND ANOTHER
August 31, 1965
SUSHIL KUMAR SANGHI Vs. R R KINI
February 22, 1965
T.N. MAHAJAN Vs. UNION OF INDIA AND OTHERS
May 25, 1965
TARA CHAND GARG Vs. STATE OF PUNJAB
February 24, 1965
TEJ PARKASH SINGH AND ANR. Vs. THE DIRECTOR CONSOLIDATION OF HOLDINGS AND ORS.
March 11, 1965
TELU RAM AND ANR. Vs. NATHU RAM AND ORS.
September 13, 1965
THE CHAWLA BANK LTD. Vs. MADAN LAL AND OTHERS
April 2, 1965
THE COMMISSIONER OF INCOME TAX Vs. THE KHANNA GRAIN SYNDICATE, KHANNA
July 13, 1965
THE FOODGRAIN DEALERS ASSOCIATION AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
April 27, 1965
THE MANAGEMENT OF MAJESTIC THEATRE, MOGA Vs. WORKMEN OF THE MAJESTIC THEATRE, MOGA AND ORS.
October 6, 1965
THE NATIONAL SMALL INDUSTRIES CORPORATION LTD. Vs. RAUNQI RAM
January 18, 1965
THE NORTHERN INDIA TRANSPORTERS INSURANCE COMPANY LTD. Vs. AMRA WATI AND ANR.
December 15, 1965
THE STATE Vs. RANBIR SINGH
August 13, 1965
THE STATE Vs. BIKAR SINGH
May 6, 1965
THE STATE Vs. INDER SINGH
November 2, 1965
THE STATE OF PUNJAB Vs. RAJINDER SINGH
May 18, 1965
THE STATE OF PUNJAB AND OTHERS Vs. SHAMSHER SINGH AND OTHERS
October 11, 1965
THE UNIQUE MOTOR AND GENERAL INSURANCE CO. LTD. AND ANR. Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
August 16, 1965
TIKKA BALBIR SINGH BEDI AND ORS. Vs. BAKHSHI SALIG RAM AND ORS.
April 22, 1965
TIRLOK CHANDER SHARMA Vs. THE STATE OF PUNJAB AND ORS.
February 1, 1965
TULSAN Vs. SAHIB RAM CHET RAM
May 6, 1965
UDE CHAND Vs. RAJO
November 29, 1965
UMRAO SINGH Vs. NIKKU MAL GUPTA
March 2, 1965
UNION OF INDIA Vs. CALTEX INDIA LTD
March 22, 1965
UNION OF INDIA Vs. HINDUSTAN SUGAR MILLS LIMITED
May 3, 1965
UNION OF INDIA (UOI) Vs. MOHAN SINGH
March 24, 1965
UNION OF INDIA AND ANOTHER Vs. SHANKAR SINGH
October 11, 1965
UTTAM CHAND Vs. KARTAR SINGH
July 16, 1965
V N CHOKRA Vs. STATE
September 24, 1965
V N SARIN Vs. AJIT KUMAR POPLAI
March 1, 1965
VED PARKASH SAWHNEY Vs. TATA AND SONS (PRIVATE) LTD., AND ANOTHER
May 11, 1965
VIDYA DEVI Vs. THE DEPUTY COMMISSIONER AND ORS.
May 13, 1965
VIDYA DHAR SHARMA Vs. THE PRESIDENTS PRESS, CO-OPERATIVE, THRIFT AND CREDIT SOCIETY LTD.
January 6, 1965
VINOD KUMAR MAHAJAN Vs. STATE OF PUNJAB
July 28, 1965
VIR BHAN DHARAM CHAND Vs. SUNDER SINGH JAIMAL SINGH
November 12, 1965
WAKFS BOARD FOR PUNJAB AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
September 6, 1965
WARYAM SINGH Vs. PUNJAB STATE
October 11, 1965
WARYAM SINGH Vs. SADHU SINGH
December 23, 1965
WASAWA SINGH BHAGAT SINGH Vs. JAGIR SINGH HIRA SINGH
May 28, 1965
WAZIR SINGH CHHELA BLAKA BABA MULANGAH SHAH Vs. HIDAYAT SHAH SHRIDA
November 26, 1965
WHOLESALE CLOTH DEALERS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
August 25, 1965
WORKMEN OF BHUPENDRA CEMENT WORKS Vs. INDUSTRIAL TRIBUNAL
September 1, 1965
WORKMEN OF KARNAL DISTILLERY CO LTD Vs. INDUSTRIAL TRIBUNAL PUNJAB
February 19, 1965
WORKMEN OF OSWAL WEAVING FACTORY Vs. STATE OF PUNJAB
May 20, 1965
YAD RAM Vs. S P KAREWAL
October 26, 1965
YOGESH CHANDER BAHREE Vs. THE REGISTRAR, PUNJAB UNIVERSITY, CHANDIGARH
November 17, 1965
ZAMINDAR MOTOR TRANSPORT COMPANY PRIVATE LTD. Vs. STATE TRANSPORT AUTHORITY AND ANR.
March 1, 1965