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Case Index
Title
Date
A SUBBA REDDY Vs. N RAMANA REDDY
September 28, 1965
A SUBRAHMANYAM Vs. COMMISSIONER OF INCOMETAX A P
December 22, 1965
A SURYANARAYANA MURTI Vs. ADI CHANDRAMMA DHERA
November 1, 1965
ABBURI RANGAMMA Vs. CHITRAPU VENUPURNACHANDRA RAO
April 5, 1965
ABDUL HAMEED KHAN Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
November 12, 1965
ABDUL KHADER SAHEB Vs. IN RE
September 16, 1965
ABDUL KHADER SAHEB Vs. STATE
September 16, 1965
ABDUL NABI Vs. GULAM MURTHUZA KHAN AND ANOTHER
May 26, 1965
ABDUL QADIR Vs. STATE OF ANDHRA PRADESH
September 1, 1965
ACHANTA SUBBARAJU Vs. CHERUKURI SURYANARAYANA MURTHY
August 20, 1965
ACHARYA T K S Vs. S SATYAMMA
September 24, 1965
ADIRAJU NAGESWARA RAO Vs. PARITALA LAKSHMINARASAMMA
June 22, 1965
ADVOCATE GENERAL A P Vs. P SUBBA RAO
March 19, 1965
ADVOCATE GENERAL ANDHRA PRADESH Vs. D SESHAGIRI RAO
September 17, 1965
ADVOCATE-GENERAL ANDHRA PRADESH HYDERABAD Vs. V RAMANA RAO
December 24, 1965
AHMED MOHIUDDIN Vs. G MALLA REEDY
October 25, 1965
AKASAM PEDA SANYASI Vs. RAJAH K V G PRABHAKARA MURTHY
July 31, 1965
AKELLA SURYANARAYANA RAO Vs. VISAKHAPATNAM CO OPERATIVE STORES LIMITED
September 13, 1965
ALLA BASAVAPUNNAREDDY Vs. KALAGA KRISHNAYYA
June 16, 1965
ALLAMPATI SUBBA REDDY Vs. NEELAPAREDDI RAMANAREDDI
September 28, 1965
ALLAREDDI SUDARSANAMMA Vs. B V RAGHAVAIAH
August 11, 1965
AMARA BABU Vs. STATE OF ANDHRA PRADESH
July 16, 1965
ANAKAPALLI CO-OPERATIVE MARKETING SOCIETY ANAKAPALLI Vs. STATE OF ANDHRA PRADESH
February 19, 1965
ANKARAO Vs. PRINCIPAL GUNTUR MEDICAL COLLEGE
December 8, 1965
APPALA NARASIMHAM K Vs. UNION OF INDIA
December 10, 1965
ASMAL KHAN Vs. MOHAMMAD ABDUF GHANI
July 15, 1965
ATTELI SWAMY Vs. STATE OF HYDERABAD
March 13, 1965
B ANJANAIAH Vs. NAGAPPA
August 2, 1965
B ASWARTHA REDDY Vs. STATE OF ANDHRA PRADESH
February 23, 1965
B C GOVINDA REDDY Vs. K N SURYANARAYANA RAO
November 26, 1965
B GURUSWAMY Vs. K KOTAYYA
November 5, 1965
B NAGABHUSHANAM Vs. STATE
June 24, 1965
B SEETHAYYA Vs. B SWATI AMMA
December 22, 1965
BAHADURRINISA BEGUM Vs. VASUDEV NAICK
December 16, 1965
BALAIAH Vs. LACHAIAH
January 18, 1965
BALDE PENTAIAH Vs. BALAGANTI MALLAIAH
June 29, 1965
BANDI KOTAYYA Vs. STATE S H O NANDIGAMA
August 10, 1965
BANK OF CHITTOOR LIMITED CHITTOOR Vs. P NARASIMHULU NAIDU
April 16, 1965
BHANWARILAL Vs. MIR MOHAMMAD ALI
August 2, 1965
BHEEMESWARASWAMI TEMPLE VUNGUTUR Vs. PEDAPUDI VENKATA SATYANARAYANA
September 28, 1965
BHUPATIRAJU NARASIMHA RAJU Vs. COMMISSIONER OF GIFT TAX ANDHRA PRADESH HYDERABAD
April 16, 1965
BOLLA PERAYYA Vs. STATE OF ANDHRA PRADESH
August 5, 1965
BONAGIRI VEERABHADRA RAO Vs. BOARD OF REVENUE ANDHRA PRADESH
February 9, 1965
BUCHI REDDY Vs. MALLAIAH
August 16, 1965
C BALAIAH Vs. CENTRAL GOVERNMENT
June 17, 1965
C L NARAVANA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
August 26, 1965
C UMAMAHESWARA RAO Vs. HANUMANDESWARA DEVASTHANAM
June 21, 1965
C. VENKATAPPA NAIDU Vs. STATE OF A. P. AND OTHERS
June 9, 1965
CENTRAL GLASS FACTORYMADRASFIRM Vs. SPECIAL COMMERCIAL TAX OFFICER
January 28, 1965
CHADALAVADA SUBBA RAO Vs. KASU BRAHMANANDA REDDY
December 13, 1965
CHALASANI SUBBARAYUDU Vs. KALAGARA VENKATA SUBBARAO
October 29, 1965
CHALLA KISHTAIAH Vs. STATE OF ANDHRA PRADESH
October 15, 1965
CHALUVADI BALAIAH Vs. CENTRAL GOVERNMENT AND THE UNION OF INDIA
June 17, 1965
CHANTI CHINA VENKATAREDDI Vs. KURASANI KOTI REDDY
December 22, 1965
CHEGONDI VENKATARAMA DAS Vs. BONAM LATCHANNA
August 18, 1965
CHENNUPATI RAMAKOTAYYA Vs. MYHENI LAKSHMANASWAMY
April 18, 1965
CHINNA RAM REDDY DIED VENKAT REDDY Vs. KISHTA REDDY
January 20, 1965
CHINTAPALLI ACHAIAH Vs. P GOPALAKRISHNA REDDY
January 5, 1965
CHITYALA VENKATA SATYANARAYANAMURTHI Vs. CHITYALA VEERA VENKATA SATYANARAYANAMURTHI
July 28, 1965
COMMISSIONER OF EXPENDITURE TAX, A. P., HYDERABAD Vs. SRI S. R. Y. SIVARAMA PRASAD BAHADUR
January 30, 1965
COMMISSIONER OF INCOME TAX Vs. KOTRIKA RAMASWAMY CHETTY
March 3, 1965
COMMISSIONER OF INCOME TAX Vs. NARAYANLAL DARAK
April 6, 1965
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. NARAYANAL DARAK HYDERABAD
April 6, 1965
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. M A JABBAR
March 4, 1965
COMMISSIONER OF WEALTH TAX Vs. ANDHRA SUGARS LIMITED
September 1, 1965
COMMR H R and C E Vs. M AYYAVURAYYA
December 24, 1965
CORINGA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 13, 1965
D H KAZI SOLE PROPRIETOR OF SABA AND COMPANY Vs. MUNICIPAL CORPORATION OF HYDERABAD
March 18, 1965
DESU RAYUDU Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION HYDERABAD
March 8, 1965
DEVI CHAND Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD ANDHRA PRADESH
January 27, 1965
DIMMITI PULLAYYA Vs. ANDAVOLU NAGABHUSHANAM
August 27, 1965
DISTRICT COLLECTOR HYDERABAD Vs. IBRAHIM AND COMPANY
June 23, 1965
DOGUPARTHY SWAMI GUPTA SIDDHANTI Vs. VENKATESWARA PUNISHING HOUSE ELURU FIRM MANAGING PARTNER
September 16, 1965
DONDAPATI PUTTAMA NAIDU Vs. PERUGU VENKATA REDDI
December 3, 1965
DORAIIWAMY NAIDU Vs. STATE OF ANDHRA PRADESH
September 7, 1965
DUDDHELA SUBBAMMA DIED Vs. D S KRISHNA MURTY
August 10, 1965
DUGGIRALA RAMAKOTAIAH Vs. CODECTOR PANCHAYAT WING KRISHNA
January 20, 1965
ERRI SUBBIREDDY Vs. STATE
September 28, 1965
G GOURAMMA Vs. LATTIPALLY YADGIR REDDY
February 11, 1965
G PEDDANNA Vs. M SUBBA RAO
October 13, 1965
G RANGA REDDI Vs. STATE OF ANDHRA PRADESH
June 18, 1965
G THIRUPALIAH Vs. STATE
July 13, 1965
GAJARABAI M PATNY Vs. PATNY TRANSPORT PRIVATE LIMITED SECUNDERABAD
April 1, 1965
GANAPATHI RAO Vs. KOTAGIRI FRAKASARAO
August 17, 1965
GANASALA GURUMURTHI Vs. Y S PRAKASA RAO
January 13, 1965
GIRIJA BAI DIED Vs. JAIWANTA
November 26, 1965
GOLLA SATYANARAYANA Vs. REGIONAL TRANSPORT OFFICER KURNOOL
July 17, 1965
GOPAL KASHIAH Vs. STATE
March 16, 1965
GOPAL MANUERS AND BONU MILL Vs. MANEPALLI RANGANAYAKULU AND SONS
December 16, 1965
GOPALA KRISHNAMURTHY Vs. IN RE
August 26, 1965
GORLA RAMI REDDY Vs. N VENUGOPAL REDDY
December 15, 1965
GUNTAPALLI RAMAIAH Vs. MANDALAPU KOTESWARA RAO
January 19, 1965
GUNTUPALLI BASAVAIAH Vs. NALAMOTHU VENKAMMA
December 15, 1965
H V JAGDESH Vs. STATE
July 20, 1965
H V S SIVARAMA SASTRY Vs. ESTATES ABOLITION TRIBUNAL WEST GODAVARY
August 29, 1965
HANUMANTHARAO Vs. GOVERNMENT OF A P
August 26, 1965
HARIRAO Vs. SUBBA LAKSHMAMMA
August 27, 1965
HINDU COLLEGE H S SCHOOL Vs. D P I A P
December 3, 1965
HOTHA VENKATARAMAMURTHI Vs. HOTA KAMESWARAMMA
September 14, 1965
HUSSAIN BEE Vs. SAKEENA BEGUM
August 26, 1965
IN RE DOLGONTI RAGHAVA REDDY AND ANOTHER Vs. STATE
January 6, 1965
IN RE MIKKINENI MARUTHI Vs. STATE
March 5, 1965
INDUKARI VENKATARAMA RAJU Vs. TOTAKURA NARASA RAJU ALIAS CHITTIRAJU
December 13, 1965
INGUVA SARASWATHI Vs. VEMPATI KONDAVADHANULU
September 9, 1965
INUGANTI SOBHANADRIRAO Vs. MUTHANGI JAGGAYYA
March 31, 1965
IPPARAPALLI BHOODEVAMMA Vs. IPPARAPALLI SUBBARAYUDU
September 17, 1965
J SHAMDAS Vs. STATE OF ANDHRA PRADESH
March 31, 1965
J V KRISHNAIAH Vs. STATE
October 28, 1965
J V RAJ Vs. P SIVA REDDY
October 22, 1965
JAGADAMBA CHEMICAL CO Vs. HYDERABAD SILK MILLS
September 17, 1965
JAGADESH Vs. STATE
July 20, 1965
JAGADESHWARIAH Vs. NARAYANA
August 12, 1965
JAGARLAMUDI CHANDRAMOULI Vs. K APPARAO DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
July 23, 1965
JAGIR ADMINISTRATOR Vs. GULAM AHMED KHAN
July 16, 1965
JAINA VENKATAYYA Vs. STATE
July 22, 1965
JANIKAMMA Vs. JANIKAMMA NUNNA VEERRAJU
August 16, 1965
JONNALAGADDA MANDESWARUDU Vs. JONNALAGADDA VENKATRAMAYYA
August 16, 1965
K RAMACHANDRA RAO, BEING MINOR BY GUARDIAN AND MOTHER K ANNAPURNAMMA Vs. AVANIGADDA VIDYASAGAR
July 30, 1965
K V SUBBARAO Vs. S AMMIRAJU
October 14, 1965
KALAPALLI GANGAMMA OF POLAVARAM Vs. NALLA SATYANARAYANA
October 27, 1965
KALIPATNAPU VEERRAJU Vs. MAPPIRI SATYANANDAM
January 15, 1965
KALLAPPA Vs. SANGAMMA
April 16, 1965
KANDREGULA JAGANNADHARAO GOPALARAO Vs. MASINA SATHCYYA
November 26, 1965
KARUMURI RAMA BRAHMA SASTRY Vs. PALADUGU NAGESWARA RAO
February 26, 1965
KAZIM JAWAZ JUNG Vs. MIR MOHAMAD ALI JAFERI
September 16, 1965
KHAN BAHADUR AHMED ALLAUDDIN AND CO Vs. COMMISSIONER OF INCOME TAX
February 23, 1965
KHAN BAHADUR C B TARAPORWALA Vs. KAZIM ALI PASHA
August 27, 1965
KOLLI ERANNA Vs. BELLAMKONDA THIMMAIAH
January 22, 1965
KOMMAPALLE NARAYANA REDDY Vs. KALAVAPALLE VENKATRAMANAPPA
November 19, 1965
KONDAVETI GURUNATH REDDY Vs. V SESHAIAH
March 12, 1965
KORUPROLU TALUPULU Vs. DASETTI NARASAMMA
September 23, 1965
KOTAIAH Vs. STATE OF ANDHRA PRADESH
November 4, 1965
KOTALWAR ANDCO Vs. NAGELLA DURGAIAH
August 2, 1965
KOVILAMUDI NAGABHUSHANAM Vs. KOVELAMUDI SIMHADRI APPARAO
December 15, 1965
KUCHI RAJESWARA SASTRY AND SONS AND ANR. Vs. COMMERCIAL TAX OFFICER
December 15, 1965
KUMARA RAJAH OF VENKATAGIRI Vs. INCOME TAX OFFICER
December 24, 1965
KUPPALA KRISHTAPPA Vs. N SUBBAMMA
September 17, 1965
LACHMAREDDY Vs. SHAMRAO
October 20, 1965
LAKSHMOJI RAO Vs. VTNKATAPPIAH
March 17, 1965
LAZMAN Vs. DEVIDAA
September 21, 1965
M AMRITLAL Vs. P SRINIVAS RAO
March 16, 1965
M APPANA REDDY Vs. VISAKHAPATNAM PORT TRUST
December 6, 1965
M GURUNATHA RAO Vs. B RAMAMURTHY
January 20, 1965
M.L. KANTARAO AND OTHERS Vs. AZAM JAHI MILLS LTD., WARANGAL
February 8, 1965
MADAMANCHI GOVINDAYYA Vs. MADAMANCHI CHIMPIRAMMA
September 6, 1965
MADARAMETLA SITARAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
October 15, 1965
MAKINENI SUBBA RAO Vs. RANGAVARDHANAMMA
October 22, 1965
MALISETTI PEDA APPARAO Vs. CHAMARTHI RAMAMOHAN
June 13, 1965
MALLA APPANA Vs. IN RE
September 17, 1965
MALLAPPA Vs. BOARD OF REVENUE STATE OF A P
October 11, 1965
MANAGING MEMBER NIRMAL INDUSTRIES KHAIRATABAD HYDERABAD Vs. NASEEMUDDING
December 1, 1965
MANIKAM REDDY Vs. YAMANI
June 15, 1965
MANKIAH Vs. HANUMANTHU
October 29, 1965
MANYAM MEENAKSHAMMA RAJAJMUNDRY Vs. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH HYDERABAD
July 23, 1965
MARAPPAREDDIGARI VENKATA REDDY Vs. M SIDDAM CHETTY
December 3, 1965
MAROTHU SURYARAO Vs. PALURI PEDIYYA
September 20, 1965
MOHAMMAD ALI KHAN Vs. HAKIM KHAJA SHAFI HASAN
September 15, 1965
MOHD MOINUDDIN Vs. MIR AHMED ALI
January 8, 1965
MOHIUDDIN HUSSAIN AFFAN Vs. REGIONAL TRANSPORT AUTHORITY NELLORE
December 21, 1965
MOTURU HANUMANTHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
August 26, 1965
MUNAGALA MUNEMMA Vs. MUNAGALA CHENGIAH CHETTY
November 4, 1965
MUNAKALA APPANNA REDDY Vs. BOARD OF TRUSTEES VISAKHAPATNAM
December 6, 1965
MUPPALA VENKATA SUBBAYYA Vs. DESIRAJU VENKATA KRISHNA SARMA
February 2, 1965
MUTINI MANGATAYARAMMA Vs. VARKINENI RAGHAVENDRA RAO
October 31, 1965
MYLAVARAPU CHITTI SANYASI PRASAD RAO Vs. RUNKU LAKSHMAYYA
September 14, 1965
N DHANALAKSHAMMA Vs. DISTRICT COLLECTOR CHITTOOR
November 26, 1965
NADIKATLA SURYANARAYANA Vs. FOREST RANGE OFFICER
May 15, 1965
NAGABHUSHANARAO Vs. STATE OF ANDHRA PRADESH
November 29, 1965
NAGAM SIVA REDDY Vs. B NAZAMUDDIN SAHEB
October 22, 1965
NAGESWARARAO Vs. PARITALA LAKSHMINARASAMMA
July 22, 1965
NALLAMOTU SIVARAMBRAHMAN Vs. VANIPURAPU SATYANARAVANA
October 14, 1965
NARLA HANMANDLOO Vs. SATPALLEY BHOOM REDDY
April 14, 1965
NARPATSINGH DADHA Vs. GOKULDAS
September 24, 1965
NAVALKHA and SONS Vs. RAMANUJULU NAIDU
September 24, 1965
NOOKALA NARAYANA REDDY Vs. NOOKALA RANGA REDDY
February 7, 1965
NULI KANAKA RAO Vs. TENALI SRIRANGA VENKATA RAMALINGA REDDY
November 3, 1965
P JAYANIDHI Vs. GOVERNMENT OF ANDHRA PRADESH
January 25, 1965
P KAMARAJU and SONS Vs. KATTALA PARADESI
October 19, 1965
P VEERESHAM Vs. UTTAMCHAND BHANDARI
August 13, 1965
P VENKATESWARLU Vs. JAMPANI RAGHAVAYYA
March 5, 1965
PACHAVA VENKATA RAMANAYYA Vs. PACHIPULUSU SINGAYYA
June 18, 1965
PADI NARAYANA REDDY Vs. PADI VENKATA NARSAMMA
June 25, 1965
PAL T A Vs. STATE
September 20, 1965
PALANI SWAMY CHETTY Vs. S MUTHAMMA
September 29, 1965
PAMJULA VENKATRAMAYYA Vs. PAMJULA MAHALAKSHMAMMA
November 15, 1965
PANNURI PUNNAYYA SASTRY Vs. PUNNAMANENI RAMACHANDRA RAO
December 9, 1965
PARAGATI AMULAYYA Vs. IN RE
September 6, 1965
PECHIGOLLA CHINNAYYA Vs. VIZIANAGARAM CO OPERATIVE BANK LTD
November 18, 1965
PEDDI CHANDARAYYA Vs. PEDDI SAMBAYYA
December 3, 1965
PENTALA KOTIAH Vs. STATE PUBLIC PROSECUTOR
November 4, 1965
PINDUKURU BALARAMI REDDY Vs. JALADANKI VENKATASUBBAIAH
January 28, 1965
PINGALI SIVAKUMAR Vs. DOLI SIVAIAH
January 25, 1965
PINGLE VENKATRAMA REDDY DIED Vs. INCOME TAX AND EXPENDITURE TAX OFFICER INCOME TAX CUM WEALTH TAX CIRCLE NO 1 HYDERABAD
December 3, 1965
PINJARI GOKARI SAB Vs. DURGAM SRIRAMULU
July 28, 1965
PISIPATI PUNNAKOTIAH DIED Vs. KALLEAILLI KAKITAMBA
June 14, 1965
POKALA RANGANAYAKAMMA Vs. MODIREDDY VENKATACHALAPATI RAO
July 23, 1965
POLAMARASETTI ATCHANNA Vs. DODDI APPANNA
November 2, 1965
PONANGI MACHIRAJU Vs. PONANGI SARABHARAJU
July 19, 1965
PRODDUTURI VEERESWARA RAO Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
February 8, 1965
PUBLIC PROSECUTOR Vs. K V SUBBA RAO
January 19, 1965
PUBLIC PROSECUTOR Vs. PASALA JOGI
March 5, 1965
PUBLIC PROSECUTOR Vs. M SUNDARADARA RAO
March 14, 1965
PUBLIC PROSECUTOR Vs. Y PULLA REDDY
June 24, 1965
PUBLIC PROSECUTOR Vs. S IBRAHIM SAHEB
June 11, 1965
PUBLIC PROSECUTOR Vs. EMMILI AKKAMMA
June 25, 1965
PUBLIC PROSECUTOR Vs. HINDUSTAN MOTORS LTD.
November 2, 1965
PUBLIC PROSECUTOR Vs. K S RAJANNA ALIAS KESARLARAJANNA
December 10, 1965
PUBLIC PROSECUTOR A P Vs. MOHD MUNNAWAR HUSSAIN
September 3, 1965
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. PASALA RAMA RAO
September 8, 1965
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. D BHADRAIAH
March 17, 1965
PYNDAH VENKATANARAYANA Vs. G V SUDHAKAR RAO
February 24, 1965
R NARAPA REDDY Vs. JAGARLAMUDI CHANDRAMOULI
February 10, 1965
R NATARAJAN Vs. REGIONAL ASSISTANT COMMISSIONER OF LABOUR HYDERABAD
April 16, 1965
R SRINIVASAN Vs. OFFICIAL LIQUIDATOR VEGETOLS LIMITED IN LIQUIDATION HIGH COURT OF ANDHRA PRADESH HYDERABAD
July 9, 1965
R SURYANARAYANARAO DIED Vs. SUNKARA RAJESHWARI
June 17, 1965
R VEERAYYA AND M SIDDALINGAIAH Vs. STATE OF ANDHRA PRADESH
September 29, 1965
RADHAKRISHNAMURTHY Vs. CHANDRASEKHARA RAO
October 18, 1965
RAGHUNATHA RAJU Vs. KASIM KHAN
July 5, 1965
RAI SAHEB SETH GOPIKISHEN AGARWAL Vs. UNION OF INDIA
April 8, 1965
RAJ LINGAM Vs. SOMANNA DIED
March 26, 1965
RAJA REDDY Vs. STATE OF ANDHRA PRADESH
September 2, 1965
RAJA VATSAVAYA VENKATA SURYANARAYANA JAGAPATHI RAJU BAHADUR Vs. OFFICIAL RECEIVER EAST GODAVARI DISTRICT
February 23, 1965
RAJAH VELUGOTI RANGAMANNAR KRISHNA YACHENDRA BAHADUR VARU AND Vs. STATE OF ANDHRA PRADESH
January 28, 1965
RAJEIWARA SAITTY Vs. COMMERCIAL TAX OFFICER
December 15, 1965
RAM NARAIN Vs. NAWAB LUTFUDOWLAH BAHADUR
January 18, 1965
RAMADAS Vs. STATE
November 26, 1965
RAMAIAH Vs. GOVINDU
November 17, 1965
RAMAKRISHNA AGENCIES PRIVATE LIMITED Vs. LIFE INSURANCE CORPORATION MADRAS
December 24, 1965
RAMALINGESWARASWAMY BARU TEMPLE Vs. RAVURU SEETHARAMAIAH
February 12, 1965
RAMARATNAMMA Vs. RANGA PANAYYA
August 24, 1965
RAMDAS Vs. STATE OF ANDHRA PRADESH
November 26, 1965
RANGANAYAKAMMA Vs. VENKATA CHALAPATI RAO
July 23, 1965
RANI BHAGYA LAXMAMMA Vs. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH HYDERABAD
September 22, 1965
REHMAN KHAN Vs. SARDARUDDIN KHAN
March 19, 1965
REVENUE DIVISIONAL OFFICER VIZIANAGARAM Vs. VOMMI APPALASWAMI
September 28, 1965
S JOSEPH Vs. PANYAM CEMENTS AND MINERAL INDUSTRIES LIMITED KURNOOL
June 21, 1965
S PEDDY REDDY Vs. BLOCK DEVELOPMENT OFFICER KANIGIRI
December 16, 1965
S PULLESWARA RAO Vs. MUNAGALA BASAVAYYA KUTUMBA RAO FIRM
September 7, 1965
S SESHAGIRIRAO Vs. STATE
April 16, 1965
S SHANKERIAH Vs. VENKAT RATNAM
February 18, 1965
SARABHAIAH SETTY S AND SONS Vs. COMMISSIONER OF INCOME TAX
September 7, 1965
SARADAMMA Vs. STATE
February 18, 1965
SHAH THAKARJI NAVALMAL Vs. STATE ELECTRICITY BOARD ANDHRA PRADESH
December 6, 1965
SIDDIAH Vs. KAMATH
April 6, 1965
SITARAMA SASTRY Vs. SUNDARAMMA
April 9, 1965
SITARAMAYYA P Vs. DISTRICT COLLECTOR GUNTUR
June 23, 1965
SOORAYYA CBETTY Vs. DAIARADHA NAIDU
November 4, 1965
SOORNEEDI SATHIRAJU Vs. BATCHU VENKATA RAO
March 31, 1965
SREERAMA MURTY Vs. COMMISSIONER OF INCOME TAX A P
September 8, 1965
SRINIRASULU Vs. SORAAIAH CHATTY
August 12, 1965
SRINIVASAN Vs. HAR PERSHAD
December 3, 1965
SRIPADA SESHAMMA Vs. STATE
December 7, 1965
SRIRAMA MURTHY Vs. SURANNA
November 9, 1965
STATE OF A P Vs. VRAJILAL CHAMPAHI SHAH
June 28, 1965
STATE OF ANDHRA PRADESH Vs. SUNKARI JAGGAYYA GARI NEELAKANTHAM
April 12, 1965
STATE OF ANDHRA PRADESH Vs. RAJAH RAM JANARDHANA KRISHNA RANGARAO BAHADUR VARU
April 7, 1965
STATE OF ANDHRA PRADESH Vs. PATURI NARAYANA RAO
October 27, 1965
STATE OF ANDHRA PRADESH Vs. PINISETTI ANKANNA
October 21, 1965
STATE OF ANDHRA PRADESH Vs. RAJA V N KRISHNA YACHENDRA BAHADUR
September 3, 1965
STATE OF ANDHRA PRADESH Vs. M A KHAN
August 26, 1965
STATE OF HYDERABAD Vs. MOHAMMAD AFZAL
August 12, 1965
SUB COLLECTOR ONGOLE Vs. YERRA ANUMANCHAMMA
October 18, 1965
SUBBARAJU Vs. SURYANARAYANA MURTY
August 20, 1965
SUBBARAYULU Vs. STATE OF ANDHRA PRADESH
September 17, 1965
SUBRAHMANYAM A Vs. COMMISSIONER OF INCOME TAX
December 22, 1965
SUDARSANAMMA Vs. RAGHAVAIAH
April 11, 1965
SULTAN SALEH BIN OMER Vs. VIJAYACHAND SIRIMAL
July 13, 1965
SUNDER PICTURES CIRCUIT Vs. MOTI MAHAL THEATRES
September 23, 1965
SURYANARAYANA RAO Vs. RAJESWARI
June 17, 1965
SURYARAO Vs. PEDDIYYA
September 20, 1965
SYED ALAM Vs. ABDUL KHADER QURESHI
October 1, 1965
SYED JALALUDDIN HASAN QUADRI Vs. TARAPHARMACY
August 3, 1965
T RAMACHARLU Vs. EXECUTIVE OFFICER SRI LAKSHMI NARASIMHASWAMY TEMPLE KADIRI
December 8, 1965
T S R MURTHY Vs. ELISETTI VENKATASWAMY NAIDU
January 29, 1965
T V LAKSHMOJIRAO Vs. SOMAVARAPU VENKATAPPAIAH
March 17, 1965
TALURI SESHAIAH Vs. M NARAYAN RAO
July 8, 1965
THIRUPALIAH Vs. IN RE
July 13, 1965
TIGUTI VENKATA PEDDIRAJU Vs. BALIREDDI APPANNA
February 5, 1965
TOOTA VEERARAGHAVULU Vs. RAMALINGESWARA SWAMI VARI TEMPLES
July 7, 1965
TUNGABHADRA INDUSTRIES LIMITED KURNOOL Vs. STATE OF ANDHRA PRADESH
July 29, 1965
TUPURANI VODAVALLI TAYARU Vs. OFFICIAL RECEIVER
April 22, 1965
UNION OF INDIA CENTRAL GOVERNMENT Vs. KOKA RAGHAVA RAO
January 8, 1965
UPPALA LAKSHMIDEVI Vs. V S MURTY
January 8, 1965
V INDRASENA REDDY Vs. APPELLATE AUTHORITY
June 16, 1965
V LAKSHMAMMA Vs. STATE OF ANDHRA PRADESH
November 26, 1965
V RAMIREDDI Vs. R
April 15, 1965
V V NARASIMHACHARYULU Vs. L NARAIIMHACHARYULU
September 23, 1965
VADREVU VENKAPPA RAO Vs. COMMISSIONER OF GIFT TAX ANDHRA PRADESH HYDERABAD
January 20, 1965
VEERABHADRASWAMIVARI TEMPLE NANGAGADDA Vs. PENUMUDI VENKATESWARLU
January 12, 1965
VELURI SITARAMASASTRY Vs. ISUKAPALLI SUNDARAMMA
April 9, 1965
VEMOORI SUBBA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
September 17, 1965
VENKATA RANANAYYA Vs. SINGAYYA
June 18, 1965
VENKATA REDDY Vs. SIDDAM CHETTY
October 22, 1965
VENKATACHALA and CO Vs. GORDON WOODROFFE and CO MADRAS LIMITED
October 25, 1965
VENKATARAMANA MURTHY Vs. SUBBAYAMMA
November 29, 1965
VENKATARAMANA RICE MILL COMPANY Vs. SWAMI SRIHARI
December 1, 1965
VENKATRAYUDU Vs. IN RE
August 18, 1965
VIJAYALAKSHMI TALKIES PRIVATE LIMITED MASULIPATNAM Vs. A KOTLINGESWARA RAO
July 20, 1965
VIJAYAWADA MUNICIPALITY Vs. RAMA TALKIES
November 3, 1965
VINAY CONSTRUCTION AND DEVELOPMENT COMPANY HYDERABAD Vs. INSPECTOR GENERAL OF REGISTRATION AND STAMPS ANDHRA PRADESH HYDERABAD
November 19, 1965
VINJAMURI VENKATA NARASIMHACHARYULU Vs. KADABHUSI LAKSHMI NARASIMHACHARYULU
September 23, 1965
VINTHA VENKATESWARA REDDI Vs. ANJAMMA
September 10, 1965
VISHALA SAHAKARA PARAPATHI SANGHAM Vs. SESHAVARARAM
September 28, 1965
VISSAMSETH CHANDRA NARASIMHAM Vs. RAMDAYAL RAMESWARALAL
June 11, 1965
VUPPALAPATI BUTCHIRAJU Vs. RAJAH SRI RANGA SATYANARAYANA RAMACHANDRA VENKATA NARASIMHA BHUPALA BHALAVAYUNIM VARU
December 2, 1965
VUYYURU SUBBAREDDI Vs. VUYYURU BASIVIREDDI
October 19, 1965
YAGGINA VEERARAGHAVULU AND MAVULETI SOMARAJU AND CO Vs. COMMISSIONER OF INCOME TAX
February 5, 1965
YENDRA NARASIMHA MURTHY Vs. STATE
February 23, 1965
YERRMSETTI ANJANEYULU Vs. STATE
September 30, 1965
YOUSUFIDDIN Vs. FATIMA BI
August 6, 1965
ZOHRA BEGUM ALIAS AYSHA BEGUM Vs. MOHAMED GHOUSE QADRI QADEERI
February 23, 1965