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Case Index
Title
Date
A L BOSE Vs. SYED NAYYAR ABBAS
August 31, 1965
A M MAZDOOR BIRI COMPANY KAIPERGANJ Vs. INDUSTRIAL TRIBUNAL III ALLAHABAD
November 29, 1965
Abdul Aziz Vs. State of U. P. and another
November 10, 1965
ABDUL GHAFFAR AND ANOTHER Vs. STATE
November 18, 1965
ABDUL HAI AND OTHERS Vs. MOHD. NOOR AND ANOTHER
August 6, 1965
ABDUL LATIF AND ANOTHER Vs. ABDUL HAKIM KHAN
February 17, 1965
ABDUL QAYYUM Vs. DY. DIR. OF CONSOLIDATION, U.P. LUCKNOW, CAMP AT AZAMGARH & OTHERS
December 14, 1965
ABDUL RAUF Vs. SHAMSHULHAQ
November 5, 1965
ABJDUL SALAM Vs. MOHAMMAD ISMAIL (DIED AND AFTER HIM MOHD. YASIN) AND OTHERS
March 10, 1965
ABU BAKAR Vs. DISTRICT HANDLOOM WEAVERS CO OPERATIVE SOCIETY
February 11, 1965
ACHOO KHAN Vs. ASSISTANT CUSTODIAN MANAGING OFFICER, FATEHGARH AND OTHERS
March 12, 1965
ADIT PRASAD Vs. SHEO MANGAL
December 17, 1965
AFZALUNNISA W/O SHAH TAQI HAIDER R/O TAKIA SHAIF, QASBA AND PARGANA KAKORI, TAHSIL AND DISTRICT LUCKNOW Vs. DWARIKA S/O TIKA AHEER R/O BHAWANI KHERA HAMLET OF VILLAGE KAKORI, PARGANA KAKORI, TAHSIL AND DISTRICT LUCKNOW AND OTHERS
August 23, 1965
AHMAD HUSSAIN Vs. TASADDUQ HUSAIN
February 19, 1965
AJODHI Vs. DEPUTY DIRECTOR CONSOLIDATION ETAWAH AND OTHERS
April 1, 1965
ALLAHABAD GLASS WORKS (P) LTD. Vs. THE COLLECTOR AND ORS.
May 18, 1965
ALLAHABAD MILLING CO PRIVATE LTD Vs. SALES TAX OFFICER II ALLAHABAD
September 3, 1965
ALLAHABAD MILLING COMPANY PRIVATE LTD Vs. SALES TAX OFFICER II ALLAHABAD
August 31, 1965
Amar Nath and others Vs. Dharam Chand and others
December 13, 1965
AMAR NATH AND OTHERS Vs. DHARAM CHAND AND OTHERS
December 18, 1965
AMIR CHAND Vs. SALES TAX OFFICER
October 7, 1965
Anand Kumar and others Vs. State of U. P., through its Secy. Local Self Government, Lucknow and others, Opp. Parties
October 21, 1965
ANIS AHMAD AND OTHERS Vs. STATE OF U.P. AND OTHERS
March 22, 1965
ANTARIM ZILA PARISHAD Vs. BHARAT COLD STORAGE PRIVATE LTD
February 18, 1965
Asa Ram Vs. Ravi Prakash
November 30, 1965
AUTO SALES Vs. SHUSHILA SINHA
January 12, 1965
B N SARIN Vs. STATE OF U P
November 23, 1965
B R SONS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 30, 1965
B.K. BARON Vs. MRS. ANNIE BARON
July 30, 1965
BABU Vs. STATE
February 11, 1965
BABU Vs. BOHRE RAM RATAN
January 15, 1965
BABU AND ORS. Vs. BOHRE RAM RATAN AND ORS.
January 12, 1965
BABU RAM Vs. BHAGWAN DIN
February 18, 1965
BABU RAM Vs. SUGHAR SINGH
March 16, 1965
BABU SINGH SENGAR Vs. STATE OF UTTAR PRADESH
March 3, 1965
BABULAL Vs. STATE
February 17, 1965
BADAL AND ANOTHER Vs. KHADIM HUSSAIN AND OTHERS
August 9, 1965
BADLOO AND OTHERS Vs. STATE
April 15, 1965
BADRI PRASAD Vs. SMT. BARKO AND ORS.
November 12, 1965
BAIRAGI RAM Vs. STATE OF U P
February 15, 1965
BALADIN RAM KALWAR Vs. INCOME TAX OFFICER
August 31, 1965
BANJARI LAL Vs. SARDAR KRIPAL SINGH
September 27, 1965
BANKEY LAL Vs. KISHAN LAL
November 4, 1965
BANKEY LAL Vs. THE MUNICIPAL BOARD, ALIGARH
August 4, 1965
BANKEY SINGH Vs. DHARAM DEO SINGH AND AFTER HIM RAM SABAD SINGH AND ANOTHER
February 22, 1965
BANKEY SINGH Vs. RAM SABAD SINGH
January 22, 1965
BAQRIDI Vs. INDRA VIR SINGH
December 21, 1965
BASANT LAL AND SONS Vs. SURYA KANT POORAN MAL
August 11, 1965
BASTI SAHKARI GANNA SAMITI LTD Vs. SURAJ NATH UPADHYAY
August 23, 1965
BECHAI KOERI Vs. SHEO MURAT KOERI AND OTHERS
January 5, 1965
BECHAN Vs. STATE OF UTTAR PRADESH
July 21, 1965
Behari Lal Vs. Smt. Chandrawati
September 10, 1965
BEHARI LAL BALDEO PRASAD Vs. COMMISSIONER
March 16, 1965
BELA SINGH DAULAT SINGH Vs. COMMISSIONER OF INCOME TAX
December 21, 1965
BHAGWAT PRASAD Vs. STATE OF U.P. AND OTHERS
September 6, 1965
BHAGWAT SARAN Vs. STATE
August 30, 1965
BHIM SEN Vs. SAVITRI DEVI
April 12, 1965
BHIMSEN Vs. STATE
May 21, 1965
Bhojai Vs. Salim Ullah and others
October 22, 1965
BHOLA RAI Vs. SUPERINTENDENT DISTRICT JAIL GHAZIPUR
November 30, 1965
BHULLAN Vs. BABU RAM
March 9, 1965
BINDA Vs. INDRABALI AND OTHERS
August 13, 1965
BINOD MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 28, 1965
BISHAMBHAR DAYAL Vs. TALIBALI
February 10, 1965
BISHASHWAR PRASAD Vs. STATE OF U P
January 9, 1965
BRAHM DUTT SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA
December 24, 1965
BRIJ BEHARI PRASAD Vs. COMMISSIONER OF INCOME TAX
August 2, 1965
BRITISH INDIAN CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
August 22, 1965
BUDDHA PITAI Vs. SUB-DIVISIONAL OFFICER MALIHABAD
October 19, 1965
Bux Singh Vs. Joint Director of Consolidation, U. P., Lucknow, and others
July 20, 1965
C P VEDRA Vs. STATE
July 7, 1965
CHANDRA SEN SHARMA Vs. SUPERINTENDING ENGINEER
January 5, 1965
CHHANGU AHEER Vs. DUKHI AHEER
March 3, 1965
CHHATRAPAL Vs. RAM SAKHI AND OTHERS
March 25, 1965
CHHOTEY LAL Vs. GAON SAMAJ AND ANOTHER
August 4, 1965
CHHUTTA SON OF BHAWANI AND OTHERS Vs. PYARE SON OF LEELA AND OTHERS
January 4, 1965
CHIEF INSPECTOR OF STAMPS Vs. VISHNU PRATAP SUGAR WORKS
November 2, 1965
CHIRANJI LAL Vs. COMMISSIONER OF INCOME TAX
January 21, 1965
CHOTKAUNU Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
September 29, 1965
COMMISSIONER OF INCOME TAX Vs. PURUSHOTTAM DAS RAIS
August 11, 1965
COMMISSIONER OF INCOME TAX Vs. AMRIT BANASPATI COMPANY LIMITED
July 28, 1965
COMMISSIONER OF INCOME TAX Vs. ROOPNARAIN RAMCHANDRA A FIRM
August 3, 1965
COMMISSIONER OF INCOME TAX Vs. SHYAMO BIBI SMT
March 25, 1965
COMMISSIONER OF INCOME TAX Vs. NEEKELAL JAINARAIN
September 21, 1965
COMMISSIONER OF INCOME TAX U P Vs. AMRIT BANASPATI CO LTD
March 28, 1965
COMMISSIONER OF SALES TAX Vs. UPPER DOAB SUGAR MILLS LTD
August 26, 1965
COMMISSIONER OF SALES TAX Vs. JIWAN DAS
December 3, 1965
DABAL SINGH NEGI Vs. STATE TRANSPORT APPELLATE TRIBUNAL
September 15, 1965
DAL CHAND Vs. DISTRICT JUDGE AND ORS.
February 17, 1965
DARSHAN Vs. SHEORATAN AND OTHERS
August 3, 1965
DAU DAYAL Vs. STATE OF UTTAR PRADESH
April 27, 1965
DEBI PRASAD Vs. CHHOTEY LAL
October 21, 1965
DEEP CHAND JAIN Vs. BOARD OF REVENUE
September 24, 1965
DELHI IRON AND STEEL CO LTD Vs. STATE OF U P
February 19, 1965
DELHI IRON SYNDICATE (PRIVATE) LTD. AJMERI GATE Vs. SIDHA NATH AND ANOTHER
January 19, 1965
DEOTA DIN AND OTHERS Vs. DEPUTY DIRECTOR CONSOLIDATION, U.P. LUCKNOW, CAMP ALLAHABAD AND OTHERS
January 11, 1965
DHARAM NARAIN Vs. LALMAN SHUKLA AND OTHERS
July 7, 1965
DHIR SINGH Vs. SMT. KAILASHI AND OTHERS
February 25, 1965
DINA AND OTHERS Vs. STATE
October 14, 1965
DINA NATH Vs. THE RENT CONTROL AND EVICTION OFFICER, JAUNPUR AND ANOTHER
August 9, 1965
DINA NATH RAI Vs. THE STATE OF UTTAR PRADESH AND
November 18, 1965
Dist. Co-operative Federation Ltd., Meerut and another Vs. Registrar, Co-operative Societies. U. P., Lucknow and others
September 7, 1965
DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY Vs. NAND LAL DUBEY
July 23, 1965
DIWAN SUGAR AND GENERAL MILLS PRIVATE LTD Vs. STATE OF UTTAR PRADESH
May 14, 1965
DOONGAR SINGH Vs. STATE
July 5, 1965
DUDH NATH Vs. SAT NARAIN RAM
November 30, 1965
DWARKA NATH Vs. COMMISSIONER OF WEALTH TAX
November 18, 1965
EKKA TONGA MAZDOOR UNION Vs. ALIGARH MUNICIPAL BOARD
December 7, 1965
ELECTRIC INSPECTOR TO GOVT OF U P Vs. R J SINGH
August 24, 1965
FIRM DORI LAL CHHOTEY LAL Vs. JAGANNATH RAMESHWAR PRASAD AND ORS
December 8, 1965
FIRM RAM SARAN DHONDHA RAM THROUGH BALADIN Vs. IST ADDL. MUNSIF AZAMGARH AND OTHERS
July 21, 1965
G P GUPTA Vs. DIRECTOR MUSLIM UNIVERSITY INSTITUTE OF OPHTHALMOLOGY
October 18, 1965
G.N. MITTAL Vs. STATE AND OTHERS
January 21, 1965
GAINDI BAI Vs. COMMISSIONER OF INCOME TAX
May 17, 1965
GAJADHAR PRASAD MISRA Vs. VICE CHANCELLOR OF THE UNIVERSITY OF ALLAHABAD
December 21, 1965
GAJANAND SUTWALA Vs. COMMISSIONER OF WEALTH TAX
November 16, 1965
GAJRAJ AND OTHERS Vs. THE BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
September 7, 1965
GANESH DUTT BAJPAI Vs. STATE OF U P
July 19, 1965
GANESHI LAL BANSI DHAR Vs. COMMISSIONER OF INCOME TAX
March 31, 1965
GANGADHAR BABU LAL Vs. COMMISSIONER OF INCOME TAX
December 7, 1965
GANGADHAR BAIJNATH Vs. COMMISSIONER OF INCOME TAX
October 22, 1965
GENDA LAL AND OTHERS Vs. DY. DIR. OF CONSOLIDATION CAMP AT MATHURA AND OTHERS
November 11, 1965
GENERAL MANAGER KANPUR ELECTRICITY SUPPLY ADMINISTRATION Vs. R P NIGAM
April 2, 1965
GHAZI Vs. STATE
June 5, 1965
GIRWAR LAL SHRI CHAND Vs. COMMISSIONER OF INCOME TAX
August 2, 1965
GOPAL DAS AND CO Vs. REGIONAL LABOUR COMMISSIONER GOVERNMENT OF
July 20, 1965
GOPAL SAHAI Vs. STATE
September 8, 1965
Gulam Nizam Khan Vs. Kabir Hasan and others
February 15, 1965
GUPTA BROTHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 25, 1965
Gur Bux Rai Vs. Nagar Mahapalika Lucknow and others
September 2, 1965
GYAN CHAND BHATIA Vs. RENT CONTROL AND EVICTION OFFICER
May 21, 1965
H A SARKIES Vs. DISTRICT MAGISTRATE
September 20, 1965
HABIB AHMAD Vs. STATE
October 29, 1965
HABIBUR RAHMAN KHAN Vs. POORAN
December 6, 1965
Hadi Hasan Vs. Union of India and others
July 21, 1965
HAJI RAHMAT ULLAH AND CO Vs. COMMISSIONER OF INCOME TAX
April 6, 1965
HANSRAJ CHAWALA Vs. DISTRICT MAGISTRATE
February 15, 1965
HAR PRASAD Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, MATHURA AND OTHERS
July 16, 1965
HARBIR SINGH Vs. ALI HASAN
February 10, 1965
Hardeo Vs. Mahadeo and another
October 7, 1965
HARIJAN CO-OPERATIVE HOUSING SOCIETY LTD Vs. R N SARKAR
December 24, 1965
HIRDAY NARAIN YOGENDRA PRAKASH Vs. INCOME-TAX OFFICER, A-WARD, BAREILLY
January 21, 1965
HUKAM GHAND Vs. STATE THROUGH SMT. THUMA
March 24, 1965
IK RAM MOHAMMAD ALIAS MOHAMMAD AKHTAR Vs. THE SUPERRINTENDENT, DISTRICT JAIL, ALIGARH, AND OTHERS
August 19, 1965
INDRAJ SINGH Vs. SAVITRI KUNWAR
February 18, 1965
ISHWAR SINGH BINDRA Vs. STATE OF U P
July 20, 1965
ISRARUL HAQ Vs. LALA RAM
October 1, 1965
J K IRON AND STEEL COMPANY LIMITED Vs. INCOME TAX OFFICER
November 26, 1965
J P SRIVASTAVA AND SONS RAMPUR PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX U P
November 30, 1965
JABBAR Vs. STATE
December 17, 1965
JAGANNATH BHATLA Vs. SALES TAX OFFICER
August 4, 1965
JAGDISH GANDHI Vs. LEGISLATIVE COUNCIL
October 12, 1965
JAGESHAR NAIK Vs. COLLECTOR OF JAUNPUR
December 9, 1965
JAGGAN Vs. HASANTU AND OTHERS
July 20, 1965
JAI NARAIN RAI Vs. DISTRICT MAGISTRATE
July 10, 1965
JAMUNA DAS Vs. GULAB
April 6, 1965
JAMUNA DASS BAJAJ Vs. COMMISSIONER OF SALES TAX
December 17, 1965
JANGPAL SHARMA Vs. WESTERN U P ELECTRIC POWER AND SUPPLY CO
July 21, 1965
JANKI PRASAD MISRA Vs. RANVIR SINGH RATHORE
August 9, 1965
JER AND CO Vs. COMMISSIONER OF INCOME TAX
August 13, 1965
JHALLU RAM Vs. THE STATE OF UTTAR PRADESH, THROUGH THE SECRETARY, FOOD AND CIVIL SUPPLIES, LUCKNOW AND ANOTHER
October 15, 1965
JOHRI LAL Vs. COMMISSIONER OF INCOME TAX
March 31, 1965
JOTI PRASAD SHARMA Vs. ADDITIONAL CIVIL JUDGE DEHRADUN
October 25, 1965
JUGGILAL KAMLAPAT JUTE MILLS CO LTD Vs. REGISTRAR OF COMPANIES
November 19, 1965
K L SAHGAL Vs. STATE OF U P
February 11, 1965
KAILASH CHAND Vs. STATE
February 8, 1965
Kailash Chandra and others Vs. Addl. Dist. Judge and others
December 1, 1965
KAMLA PANDEY AND OTHERS Vs. RAGHUBIR DUSADH AND OTHERS
May 20, 1965
KANHAI Vs. STATE
January 11, 1965
KANHAIYA LAL BHARGAVA Vs. OFFICIAL LIQUIDATOR
February 22, 1965
KANPUR INDUSTRIAL WORKS Vs. COMMISSIONER OF INCOME TAX
April 12, 1965
KANPUR KAPRA COMMITTEE Vs. COMMISSIONER OF SALES TAX
August 23, 1965
KARAMAT KHAN Vs. COMMISSIONER OF INCOME-TAX, U.P.
February 23, 1965
KASHI NATH AND ANOTHER Vs. THE STATE
February 2, 1965
KASHI NATH MISRA Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD
December 3, 1965
KAUR AND OTHERS Vs. STATE OF U.P.
April 4, 1965
KEDAR NATH PANDEY Vs. STATE OF UTTAR PRADESH
September 17, 1965
KESHAV DATTA MISRA Vs. STATE
February 5, 1965
KESHAV PRASAD Vs. LABOUR COURT
November 16, 1965
KESHAV SINGH Vs. SPEAKER LEGISLATIVE ASSEMBLY
March 10, 1965
KHEM CHAND Vs. BALWANT
December 21, 1965
KHEM CHAND KESHRIMAL Vs. COMMISSIONER OF SALES TAX
September 16, 1965
KHEM KARAN Vs. STATE OF UTTAR PRADESH
August 29, 1965
KHIYA RAM Vs. PRABHA DEVI AND ANOTHER
January 7, 1965
KHURJAWALA BUCKLES MANUFACTURING CO Vs. COMMISSIONER OF SALES TAX U P
April 8, 1965
KISHORI LAL AGARWAL Vs. STATE OF UTTAR PRADESH
November 8, 1965
KR. SARJEET SINGH AND ANOTHER Vs. DY. DIR. OF CONSOLIDATION, U.P., LUCKNOW AND OTHER
April 20, 1965
KR. SARJEET SINGH AND ANOTHER Vs. DY. DIRECTOR OF CONSOLIDATION, U.P., LUCKNOW AND OTHERS
October 18, 1965
KRISHNA SHARMA AND ANOTHER Vs. RAM BHAROSEY AND OTHERS
July 21, 1965
L. SRICHAND LAL Vs. R.C. AND E.O., SAHARANPUR AND OTHERS
September 23, 1965
LACHMAN DAS Vs. HEERA LAL
November 11, 1965
Lakshman Prasad Vs. Ghasi Ram and others
February 24, 1965
LAKSHMIRATAN COTTON MILLS CO LTD Vs. STATE OF UTTAR PRADESH
March 30, 1965
LAKSHMIRATAN COTTON MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX U P
March 27, 1965
LAKSHMIRATAN COTTON MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 27, 1965
LAL BEHARI RAI Vs. STATE THROUGH M/S. GENERAL FINANCE
May 19, 1965
LALA GUR PRASAD Vs. LAXMI DEVI
January 12, 1965
LALA JAGESHWAR PRASAD Vs. SHYAM BEHARI LAL
May 20, 1965
LALLO AND ANOTHER Vs. JOINT DIRECTOR OF CONSOLIDATION, U.P., LUCKNOW AND OTHERS
April 23, 1965
LAXMI LAL Vs. THE STATE OF U.P. AND OTHERS
July 7, 1965
LOON KARAN SOHAN LAL Vs. FIRM JOHN AND CO
March 12, 1965
LUCKNOW OFFICIALS CO OPERATIVE HOUSING SOCIETY LTD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
November 24, 1965
M.L. SETHI, ADVOCATE Vs. R.P. IRAPUR, I.C.S. AND ANOTHER
January 13, 1965
M/s. Jain Transport and General Trading Co., Mathura Vs. District Judge, Agra and others
December 14, 1965
M/s. The New Victoria Mills Co. Ltd., Kanpur Vs. Rohini Kumar and others
February 11, 1965
MADAN SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS
March 10, 1965
MAHABIR Vs. SUBA LAL AND
May 5, 1965
MAHABIR PRASAD AND ANOTHER Vs. SMT. BHAGGOO AND OTHERS
March 30, 1965
MAHABIR SINGH Vs. ANANT RAM
July 13, 1965
MAHALAKSHMI SUGAR MILLS Vs. STATE OF U P
May 13, 1965
MAHALAKSHMI SUGAR MILLS Vs. STATE OF U.P. AND ANR.
July 13, 1965
MAHBIR GADARIA Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER
March 8, 1965
MAHBOOB HASAN Vs. RAM BHAROSEY LAL
August 23, 1965
MAHENDRA KUMAR JAIN Vs. FEDERAL CHEMICAL WORKS LTD
February 3, 1965
MAHENDRA SINGH Vs. ATTAR SINGH
November 26, 1965
MAHESHWARI DEVI JUTE MILLS Vs. STATE OF UTTAR PRADESH
July 20, 1965
MAKHANLAL RAM SWARUP Vs. COMMISSIONER OF INCOME TAX
July 8, 1965
MAKHANLAL RAM SWARUP Vs. COMMISSIONER OF INCOME TAX LUCKNOW
March 8, 1965
MAKKHAN LAL Vs. INDRA PRASAD
September 17, 1965
MAN SINGH Vs. STATE
August 4, 1965
MANGLI PRASAD Vs. THE ADDITIONAL COMMISSIONER, ALLSTHABAD DIVISION, ALLAHABAD AND OTHERS
August 19, 1965
MANNI SINGH Vs. STATE OF U.P. AND OTHERS
November 26, 1965
MANSA RAM AND SONS Vs. COMMISSIONER OF INCOME TAX
August 5, 1965
MAQBULAN Vs. STATE OF U.P.
July 9, 1965
MASI ULLAH Vs. STATE TRIBUNAL APPELLATE
October 21, 1965
MATA BADAL SINGH Vs. SAHKARI SANGH
December 14, 1965
MATADIN S/O. SUKHU CASTE KURMI, R/O. VILLAGE BIRPUR, PARGANA ARAIL, DIST. ALLAHABAD Vs. BOARD OF REVENUE U.P. ALLAHABAD AND OTHERS
October 20, 1965
MATHURA DATT Vs. TEG SINGH
November 12, 1965
MISRI LAL AND ANOTHER Vs. RAM GOPAL AND ANOTHER
September 3, 1965
MODI SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. INCOME TAX OFFICER
September 2, 1965
MODI SUGAR MILLS LTD Vs. COMMISSIONER OF SALES TAX
March 30, 1965
MOHAMMAD AMIR AHMAD KHAN Vs. NAGAR MAHAPALIKA
January 8, 1965
MOHAMMAD IBRAHIM Vs. STATE OF U P
September 21, 1965
MOHAMMAD NAQI KHAN AND OTHERS Vs. STATE OF UP AND ANOTHER
April 9, 1965
MOHAMMAD RAFIQ KHAN Vs. B M SINGH
October 29, 1965
MOHAMMAD YASHIN AND OTHERS Vs. PURAN CHAND AND ANOTHER
October 14, 1965
MOHAN LAL AND OTHERS Vs. STATE
July 29, 1965
MOHAN LAL KHATTRI Vs. RABINDRANATH MITRA ADVOCATE HIGH COURT ALLAHABAD AND ANOTHER
July 28, 1965
MOHD INTIZAR AHMAD Vs. STATE TRANSPORT AUTHORITY
April 21, 1965
MOHD ISHAQ Vs. STATE GOVT OF UTTAR PRADESH
November 8, 1965
MOOL CHAND AND OTHERS Vs. PHOOL SINGH
July 28, 1965
MOWASI AND OTHERS Vs. BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
August 5, 1965
MST ASMA Vs. STATE
March 10, 1965
MST RABBA BIBI Vs. SUB-DIVISIONAL OFFICER
February 12, 1965
MST. KALSOOMAN Vs. MST. NOORI
March 3, 1965
MUKTESHWARI PRASAD AND ANOTHER Vs. RAM WALI AND OTHERS
August 30, 1965
MUNICIPAL BOARD Vs. ABDUL HABIB
August 25, 1965
MUNSHILAL BUDHSEN Vs. COLLECTOR OF CENTRAL EXCISE, ALLAHABAD
November 19, 1965
MUSARAF ALI BEG Vs. JAGDISH PRASAD AND ANR
November 5, 1965
NAGAR SWASTH ADHIKARI MUNICIPAL CORPORATION Vs. RAGHUNATH SINGH
February 5, 1965
NAND KISHORE Vs. STATE
March 24, 1965
Nand Kishore and others Vs. Mool Chandra and others
December 10, 1965
NANHEY AND ANOTHER Vs. STATE
August 30, 1965
NANKAU RAM Vs. RENT CONTROL AND EVICTION OFFICER, FAIZABAD AND OTHERS
August 6, 1965
Navin Chandra Vs. Yogendra Nath Bhargava
December 22, 1965
NEW INDIA ASSURANCE CO LTD Vs. JANAK DULARI
March 12, 1965
NEW VICTORIA MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX U P
March 20, 1965
New Victoria Mills Co. Ltd Vs. Mahesh Company
July 14, 1965
NEW VICTORIA MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
July 20, 1965
NIDHPAL SHARMA Vs. UNION OFINDIA
December 21, 1965
NIHAL SINGH AND ORS. Vs. PRATAP SINGH
April 29, 1965
P.V. DEHADRAI Vs. NAVIN KUMAR NANDA
August 5, 1965
PANNA LAL Vs. R R SINHA
April 14, 1965
PANNA LAL KAKKER Vs. THE MUNICIPAL BOARD AGRA
September 6, 1965
PARAS RAM AND OTHERS Vs. ZILA PARISHAD, SITAPUR AND OTHERS
July 30, 1965
PARMA RAI Vs. DHARAM DEO SINGH
March 5, 1965
PAWANSUT BANGLE STORES Vs. ASSISTANT SALES TAX OFFICER
September 27, 1965
Phool Chand Vs. Smt. Jai Devi
February 18, 1965
PHOOL CHAND GAJANAND Vs. COMMISSIONER OF INCOME TAX
November 5, 1965
PIR KHAN Vs. DY. DIRECTOR CONSOLIDATION DISTT KANPUR AND OTHERS
May 3, 1965
PIRTHI Vs. STATE
September 27, 1965
Pooran Chand Vs. Sudarshan Kumar and others
December 3, 1965
PRABHAT BANK LTD Vs. BABU RAM
January 29, 1965
PRAHLAD RAI AND SONS Vs. UNION OFINDIA
December 2, 1965
PRATAP NARAIN Vs. COMMISSIONER OF INCOME TAX
November 4, 1965
Prem Chandra and another Vs. Dy. Director of Consolidation, Bara Banki, and others
December 22, 1965
PREM NARAIN AGARWAL Vs. INCOME TAX OFFICER
October 7, 1965
PURSHOTTAM LAL SAYAL Vs. PREM SHANKER
April 12, 1965
PUTTU SINGH AND OTHERS Vs. KIRAT SINGH AND OTHERS
April 26, 1965
R P KAPOOR Vs. PRATAP SINGH KAIRON
January 6, 1965
R. JOHRI, SALES TAX OFFICER II Vs. VISHESHWAR DAYAL MITTAL
April 22, 1965
RADHEY SHYAM SHARMA Vs. M ASHAN THE ASSISTANT LABOUR COMMISSIONER
April 28, 1965
RAGHUBAR DAYAL RAM KISHAN Vs. COMMISSIONER OF INCOME TAX
December 22, 1965
RAGHUBIR SINGH Vs. THE BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
October 12, 1965
RAGHUBIR SINGH Vs. THE SUB DIVISIONAL OFFICER AND SETTLEMENT OFFICER (CONSOLIDATION), TAHSIL GHATAMPUR, DISTRICT KANPUR AND OTHERS
August 6, 1965
RAISA SULTANA BEGAM Vs. ABDUL QADIR
September 20, 1965
RAJ NARAIN SAXENA Vs. BHIM SEN
May 17, 1965
RAJA RAM Vs. STATE
October 14, 1965
RAJA SHATRANJAI Vs. AZMAT AZIM KHAN
January 15, 1965
RAM ABHILAKH Vs. RAM JAS
March 12, 1965
RAM ANJORE PANDEY Vs. SADANAND
December 8, 1965
RAM CHAND AND SONS Vs. COMMISSIONER OF INCOME TAX
March 23, 1965
RAM CHAND AND SONS SUGAR MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 21, 1965
Ram Chandra Laddha and another Vs. Smt. Teja Bai and others
November 2, 1965
RAM CHANDRA PRASAD Vs. COMMISSIONER OF WEALTH TAX U P
November 18, 1965
RAM CHARAN Vs. SMT. BASANTI DEVI AND OTHERS
March 7, 1965
RAM CHARITTER Vs. TULSHI AND OTHERS
January 7, 1965
RAM DAYAL Vs. BHIM SEN
October 22, 1965
RAM DULAREY Vs. D D JAIN AND OTHERS
January 15, 1965
RAM JIAWAN KOERI Vs. THE BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
September 30, 1965
RAM KISHAN BALDEO PRASAD Vs. COMMISSIONER OF INCOME TAX U P
July 11, 1965
Ram Kishore Vs. Ambika Prasad
September 7, 1965
RAM KISHUN SINGH AND OTHERS Vs. BENI MADHO SINGH SURJU SINGH AND OTHERS
August 3, 1965
RAM LAL Vs. STATE AND OTHERS
March 2, 1965
RAM NARAIN Vs. KANHAIYA LAL VISHWAKARMA AND ANOTHER
August 27, 1965
RAM NARESH Vs. STATE
September 15, 1965
RAM NARESH LALL RAM YASH LALL Vs. STATE OF UTTAR PRADESH
November 17, 1965
RAM NEWAZ Vs. R K BHARGAVA
July 20, 1965
RAM NEWAZ ALIAS BETA Vs. STATE OF UTTAR PRADESH AND OTHERS
February 19, 1965
RAM RAJ SINGH Vs. STATE OF UP AND OTHERS
February 18, 1965
RAMA KANT SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
January 4, 1965
RAMESHWAR Vs. RAM ASREY
January 29, 1965
RAMPUR ENGINEERING COMPANY LTD Vs. CITY MAGISTRATE
December 22, 1965
RANJIT SINGH Vs. RAM RAJ SINGH AND RAM SURAT SINGH AND ANR.
May 21, 1965
RASHID HASAN ROOMI Vs. UNION OF INDIA
December 15, 1965
RASHID HASAN ROOMI Vs. UNION OFINDIA
December 12, 1965
RASHTRIYA CHINI MILL MAZDOOR UNION Vs. STATE OF UTTAR PRADESH
August 25, 1965
RATNA SUGAR MILL MAZDOOR UNION Vs. RATNA SUGAR MILLS COMPANY LTD
November 9, 1965
RAZA TEXTILES LTD Vs. KISHORI LAL SHARMA
November 12, 1965
RIKHI LAL Vs. STATE
March 12, 1965
RIYASAT ALI KHAN Vs. MIRZA WAHID BEG
January 1, 1965
Riyasat Ali Khan Vs. Mirza Wahid Beg and another
January 12, 1965
SAGUN Vs. STATE
August 6, 1965
SAHU VANASPATI TRADERS Vs. UNION OFINDIA
March 5, 1965
SALEK CHAND Vs. ABDUL RAZAQ
July 9, 1965
SALHA BIBI Vs. ISHARI
March 3, 1965
SALIKRAM SAHU AND OTHERS Vs. BINDESHWARI RAM RAUNIYAR
July 9, 1965
Sangam Lal Vs. Rent Control and Eviction Officer, Allahabad and others
October 1, 1965
SARDAR SURENDRA SINGH Vs. STATE OF UTTAR PRADESH
November 30, 1965
SETH LAKSHMI CHAND Vs. FIRM NATHMAL DULICHAND AND ANOTHER
August 31, 1965
SHABBIR FATIMA Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD
February 11, 1965
SHAFIQUEL RAHMAN KHAN Vs. SUPERINTENDENT JAIL
December 14, 1965
SHAHADAT Vs. SUPERINTENDENT DISTRICT JAIL
December 15, 1965
SHANKER FLOUR RICE AND DAL MILLS Vs. LABOUR COURT
October 7, 1965
SHANTISWARUP Vs. STATE
November 4, 1965
SHAUKAT ALI Vs. BOARD OF REVENUE, U P AT ALLAHBAD AND OTHERS
August 2, 1965
SHEELA DEVI KUKRETI Vs. COMMISSIONER OF INCOME TAX
May 4, 1965
SHEO Vs. BRIJ MOHAN
July 8, 1965
SHEO MAHENDRA KUMAR SINGH Vs. THE STATE OF U.P. AND OTHERS
February 26, 1965
SHEO NATH Vs. JADUBIR AND OTHERS
May 18, 1965
SHEO NATH DASS Vs. BABU LAL, AMANATULLAH AND OTHERS
February 12, 1965
SHEO RAJ BAHADUR MATHUR Vs. AMBA PRASAD
February 12, 1965
SHIAM SUNDER LAL Vs. DURGA
January 15, 1965
SHITLA PRASAD Vs. SURAJ NARAIN LAL AND
October 11, 1965
SHIV NARAIN SARRAF Vs. COMMISSIONER OF INCOME TAX
November 16, 1965
SHIV PATI RAM AND ANOTHER Vs. STATE AND ANOTHER
January 21, 1965
SHIV PRASAD RAM SAHAI Vs. COMMISSIONER OF INCOME TAX
September 21, 1965
SHYAM LAL Vs. FIRM POONAM CHAND MANILAL
May 7, 1965
SHYAM LAL Vs. SANGAM LAL AND OTHERS
August 3, 1965
SHYAM LAL Vs. STATE
October 27, 1965
SHYAM SUNDER CHOWDHRY Vs. GIFT TAX OFFICER
December 13, 1965
SIA RAM AND OTHERS Vs. MATADIN
November 3, 1965
SIRAJUDDIN Vs. DHARMA AND OTHERS
May 12, 1965
SITA RAM Vs. JAGAN LAL
September 10, 1965
SMT. CHUNBADI AND OTHERS Vs. RAMESHWAR SINGH AND ANOTHER
March 8, 1965
Smt. Indra Vs. Raj Bali Tiwari and others
December 22, 1965
SMT. JAMUNA AND OTHERS Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION CAMPAT ETAWAH AND OTHERS
July 27, 1965
Smt. Rabia Khatoon Vs. Mohd. Mukhtar Ahmad
November 23, 1965
SMT. SARJU KUNVVAR Vs. DEBI DAYAL ALIAS MUNAUWAR
April 26, 1965
SNEH LATA Vs. COMMISSIONER OF INCOME TAX
November 3, 1965
SOBHNATH Vs. SHRIDAT AND OTHERS
March 2, 1965
SRI NIWAS AND ANOTHER Vs. SARWAN AND OTHERS
January 8, 1965
SRI. RAM AND ANOTHER Vs. STATE
July 6, 1965
SRICHANDLAL BHIKARI DAS Vs. RENT CONTROL AND EVICTION OFFICER
September 23, 1965
SRIDHAR PRASAD NIGAM Vs. STATE OF UTTAR PRADESH
October 22, 1965
STATE Vs. H L SAHGAL
January 19, 1965
STATE Vs. KULMANI SINGH
February 22, 1965
STATE Vs. PREM PRAKASH JAUHAR
April 26, 1965
STATE Vs. DINA NATH
October 12, 1965
STATE OF U P Vs. WIDOW OF LATE L JANKI DAS
August 24, 1965
STATE OF U P Vs. MOHAMMAD YASIN
January 25, 1965
STATE OF U P Vs. RATAN CHAND
October 29, 1965
STATE OF U P Vs. MUIR MILLS CO LTD
September 24, 1965
STATE OF U P Vs. FAROOQ AHMAD
September 30, 1965
STATE OF U P Vs. JAGDISH PUTTOO LAL
May 3, 1965
STATE OF U P Vs. RAM NATH BANSAL
July 23, 1965
STATE OF U P Vs. PRABHAT KUMAR TRIVEDI
August 17, 1965
STATE OF U.P. Vs. LAL CHAND
September 30, 1965
STATE OF U.P. Vs. RAMJANI
August 31, 1965
STATE OF U.P. Vs. RAJA RAM
September 3, 1965
STATE OF U.P. Vs. PARSADI
September 13, 1965
STATE OF U.P. Vs. PREM CHAND GUPTA
August 23, 1965
STATE OF U.P. Vs. BANTA RAM
September 30, 1965
STATE OF U.P. AND ANOTHER Vs. PARASPATI GRAM SAMAJ OF VILLAGE SAMDA
March 16, 1965
STATE OF UTTAR PRADESH Vs. FIRM DEO DUTT LAKHAN LAL
August 11, 1965
STATE OF UTTAR PRADESH Vs. BALWANT SINGH BIRDHI
October 11, 1965
STATE OF UTTAR PRADESH Vs. RAJA RAM LAL
February 5, 1965
STATE OF UTTAR PRADESH Vs. CHHOTEY LAL
April 23, 1965
STATE OF UTTAR PRADESH Vs. AMBARDEKAR
March 25, 1965
STATE OF UTTAR PRADESH Vs. DEBI PRASAD
March 8, 1965
STERLING GENERAL INSURANCE CO LTD Vs. LALA BAHALI RAMPURI
September 15, 1965
SUDAMA AND OTHERS Vs. BOARD OF REVENUE, U P, AT ALLAHABAD AND OTHERS
July 15, 1965
SUDARSHAN LAL MEHTA Vs. STATE
December 9, 1965
SUGANA Vs. KUREY
March 25, 1965
Sugar Agents Ltd Vs. Firm Gordhan Dass Anant Ram and Co
January 13, 1965
SUKH NANDAN AND ANOTHER Vs. BOARD OF REVENUE, UP ALLAHABAD AND OTHERS
January 7, 1965
SUKHDEO Vs. JAGDISH NARAYAN SHUKLA AND OTHERS
March 25, 1965
SUKHNI Vs. SUKHBASI
May 19, 1965
SUNDARLAL HAVELIWALA Vs. BHAGWATI DEVI
September 7, 1965
SUNDER LAL Vs. STATE AND ANOTHER
February 23, 1965
SURAJ DIN Vs. RAM CHANDRA AND ANOTHER
April 14, 1965
SURAJ NARAIN LAL Vs. STATE OF U.P. AND OTHERS
August 19, 1965
SURAJ PD SRIVASTAVA Vs. DIVISIONAL SUPERINTENDENT NORTHERN RLY
October 20, 1965
SURAJ PRASAD AND ANOTHER Vs. SMT. BITTI KUNWAR AND ANOTHER
February 17, 1965
SURENDRA KUMAR MEHROTRA Vs. SECRETARY BOARD OF TECHNICAL EDUCATION
July 29, 1965
SURENDRA KUMAR MEHROTRA Vs. SECRETARY BOARD OF TECHNICAL EDUCATION
January 29, 1965
SYNTHETICS AND CHEMICALS LTD Vs. RAM ASREY LAL
November 22, 1965
TAJ PAL SINGH Vs. DESAI M C
October 13, 1965
TARIF ELAHI Vs. SMT. LAL DEI
September 15, 1965
TEJ KRISHNA RASTOGI Vs. STATE
April 20, 1965
TEK CHAND GUPTA Vs. R. K. KARANJIA AND OTHERS
June 21, 1965
THAKUR GOVIND DEOJI BIRAJMAN Vs. SUSALLI
January 11, 1965
THAKUR SANT BUX SINGH Vs. S.G. SINGH, DEPUTY DIRECTOR OF CONSOLIDATION, LUCKNOW AND OTHERS
January 12, 1965
THE GAON SAMAJ VILLAGE PILKHUA, TAHSIL SORAM, DISTRICT ALLAHABAD THROUGH PALTAN, PRADHAN AND CHAIRMAN LAND MANAGEMENT COMMITTEE Vs. H.L. BHARGAVA, DY. DIRECTOR (CONSOLIDATION), UP LUCKNOW AND ANOTHER
March 5, 1965
THE LAND MANAGEMENT COMMITTEE NAINU PATTI THROUGH THE PRADHAN GAON SAMAJ PERGANA AND DISTRICT MATHURA Vs. THE BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
July 26, 1965
The Regional Food Controller Meerut and another Vs. Hazari Mal Radha Kishan
October 22, 1965
THE TOWN AREA COMMITTEE OF GOPIGANJ Vs. THE STATE THROUGH SRI KASHI NATH TEWARI
September 13, 1965
TIRKHA AND OTHERS Vs. STATE
October 20, 1965
Trilok Chand Vs. Surja
July 8, 1965
TUGUN RAM Vs. DOMINION OF INDIA
March 30, 1965
TULSI RAM Vs. THE DIRECTOR OF CONSOLIDATION MEERUT AND OTHERS
October 15, 1965
UDHAMAL Vs. SALES TAX OFFICER
August 8, 1965
UF, I.C.S. Vs. PRATAP SINGH KAIRON
January 8, 1965
UMA SHANKAR MEHROTRA Vs. KANODIA BROTHERS
February 18, 1965
Uma Shanker Singh Vs. Senior Personnel Officer and others
November 29, 1965
UMAR DARAZ AND OTHERS Vs. NIHAL SINGH AND ANOTHER
May 3, 1965
UMAR NOOR MOHAMMAD Vs. DAYAL SARAN DARBARI
September 28, 1965
UNION OF INDIA Vs. RUP KISHORE
October 14, 1965
UNION OF INDIA Vs. CANTONMENT BOARD
May 7, 1965
UNION OF INDIA (UOI) Vs. KHYBER ELECTRIC STORES
October 28, 1965
UTTAR PRADESH GOVERNMENT Vs. RAM MILAN
September 17, 1965
VIJAI PRATAP SINGH Vs. AJIT PRASAD
September 20, 1965
VIR SINGH Vs. NIHAL
April 29, 1965
WAHID HUSAIN Vs. THE RENT CONTROL AND EVICTION OFFICER, ALLAHABAD AND OTHERS
July 23, 1965
WAQF ALU ALLAH KAYAM KARDA AHMAD ULLAH KHAN SAHEB, WAQF BARATU, THROUGH RIAZUDDIN TAILOR Vs. BALAK SINGH
January 7, 1965
WORKMEN OF ALIGARH ELECTRIC SUPPLY COMPANY LTD Vs. ALIGARH ELECTRIC SUPPLY COMPANY LTD
April 1, 1965
WORKMEN OF L H SUGAR FACTORIES AND OIL MILLS Vs. LABOUR COURT
December 7, 1965
ZILA PARISHAD DISTRICT BOARD Vs. SHANTI DEVI
February 2, 1965