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Case Index
Title
Date
ABDUL AZIZ UMARBHAI KARKOON Vs. STATE OF GUJARAT
June 15, 1965
ACHARYA SHRI DEVENDRAPRASADJI VASUDEVPRASADJI MAHARAJ PANDE Vs. SADHU MUKTAJIVANDASJI GURU ISHWARDASJI
December 3, 1965
AHMEDABAD MISCELLANEOUS INDUSTRIAL WORKERS UNION Vs. AHMEDABAD ELECTRICITY COMPANY LTD
October 14, 1965
ALJIBHAI NARSINHBHAI SOLANKI Vs. CHHAGANBHAI K PATEL
April 21, 1965
AMARSINHJI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 24, 1965
AMBALAL ASHARAM JOSHI Vs. STATE OF GUJARAT
June 11, 1965
AMIRKHAN F PATHAN Vs. STATE OF GUJARAT
October 14, 1965
ANIL STARCH PRODUCTS Vs. I G THAKORE INDUSTRIAL COURT GUJARAT
April 15, 1965
ANIL STARCH PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 6, 1965
ARETHIA SAVA VISHRAM Vs. MALI HARI BHUVA
August 26, 1965
ARVIND MILLS LTD Vs. STATE OF GUJARAT
October 5, 1965
ARVIND MILLS LTD Vs. STATE OF GUJARAT
July 21, 1965
BABUBHAI SHANKERLAL SONI Vs. STATE OF BOMBAY NOW GUJARAT
December 24, 1965
BABULAL PITAMBARDAS GANDHI Vs. BAI MANI WD O PRAHLADBHAI BAROT
July 1, 1965
BAI MANGU Vs. BAI VIJI
July 7, 1965
BAI NANDA WD O BHOI SHANA KALYAN Vs. PATEL SHIVABHAI SHANKERBHAI
November 22, 1965
BAJ SARASWATI JESHANKAR Vs. AGENT BHARATKHAND TEXTILE MANUFACTURING CO LTD
March 5, 1965
BALDEVDAS SHIVLAL Vs. FILMISTAN DISTRIBUTORS PVT LIMITED
October 8, 1965
BAPALAL GODADBHAI KOTHARI Vs. CHARITY COMMISSIONER GUJARAT
July 30, 1965
BAXI MIR VAHIDUDDINKHAN Vs. STATE OF GUJARAT
July 30, 1965
BHAICHANDBHAI MAGANLAL SHAH Vs. STATE OF GUJARAT
December 3, 1965
BHANUPRASAD HARIPRASAD DAVE Vs. STATE OF GUJARAT
September 10, 1965
BHIKUBHAI RANCHHODJI DESAI Vs. STATE OF GUJARAT
September 21, 1965
BHOGILAL LAXMICHAND Vs. STATE OF GUJARAT
October 15, 1965
CENTRAL INDIA INSURANCE COMPANY LIMITED Vs. DADI MAJUKJI BHESAMIA
August 27, 1965
CHANDRAKANT HARMANDAS Vs. CHARITY COMMISSIONER OF GUJARAT
March 8, 1965
CHHABILADAS MANGALDAS Vs. LUHAR KOHAN ARJA
August 3, 1965
CHHAGANLAL HARILAL BHOJAK Vs. STATE OF GUJARAT
July 15, 1965
CHHAGANRAM NATHURAM PANDYA Vs. NAGINLAL SAMPATRAM
July 2, 1965
CHINUBHAI GOPALDAS Vs. STATE OF GUJARAT
January 8, 1965
COLLECTOR OF AHMEDABAD THE Vs. DEEPAK TEXTILE INDUSTRIES PVT LIMITED
November 25, 1965
COMMISSIONER OF INCOME TAX Vs. JETHALAL ZAVERCHAND PATIALA
November 2, 1965
COMMISSIONER OF INCOME TAX Vs. ARUN INDUSTRIES
August 18, 1965
COMMISSIONER OF INCOME TAX Vs. SHIVLAL DAYARAM PANCHAL
September 16, 1965
COMMISSIONER OF INCOME TAX Vs. PATEL L A
September 6, 1965
COMMISSIONER OF INCOME TAX Vs. AJAY PRINTERY PRIVATE LIMITED
September 17, 1965
COMMISSIONER OF INCOME TAX Vs. HARJIVANDAS VITHALDAS
October 1, 1965
COMMISSIONER OF INCOME TAX Vs. KHARWAR B M
September 22, 1965
COMMISSIONER OF INCOME TAX Vs. KESHAVLAL CHANDULAL
September 9, 1965
COMMISSIONER OF WEALTH TAX Vs. ASHOKKUMAR RAMANLAL
November 5, 1965
COMMISSIONER OF WEALTH TAX GUJARAT AHMEDABAD Vs. ASHOK KUMAR RAMANLAL
November 4, 1965
DADIA BHAILAL MOTICHAND Vs. VANAD MAGANLAL HIRABHAI
January 6, 1965
DAYALBHAI MADHAVJI VADERA Vs. COMMISSIONER OF INCOME TAX
August 17, 1965
DIGVIJAYSINHJI HAMIRSINHJI Vs. H K OZA
January 22, 1965
DINKER MANISHANKAR BHATT Vs. K C SAGAR
February 19, 1965
DIWALI Vs. MOHANBAWA ISHVARBAVA
March 16, 1965
FAZALBHAI AMIRBHAI Vs. BARODA BOROUGH MUNICIPALITY
December 8, 1965
FIRM MYSTERY RAJIBHAI SAVJIBHAI AND BROS Vs. STATE OF GUJARAT
July 13, 1965
G K MAZUMDAR FOOD INSPECTOR Vs. MOHMAD KASAM
June 23, 1965
GIRDHARLAL AMRATLAL SHODHAN Vs. STATE OF GUJARAT
April 2, 1965
GOHEL HIMATSINGH LAKHAJI Vs. PATEL MOTILAL GARBARDAS
March 26, 1965
GOPICHAND KHOOBCHAND SHARMA Vs. WORKS MANAGER LOCO SHOPS WESTERN RAILWAY
June 26, 1965
GOVINDBHAI KALIDAS PATEL DECD Vs. UNION OF INDIA
December 22, 1965
GOVINDSHRAM HOTEL Vs. STATE OF GUJARAT
October 29, 1965
GULABCHAND BAPALAL MODI Vs. MUNICIPAL CORPORATION AHMEDABAD
December 7, 1965
HAJI BEGUM Vs. RAISANG BECHAR
June 29, 1965
HARISH KUMAR BAPALAL Vs. CHHANALAL RANCHHODLAL
January 13, 1965
HIRACHAND KIKABHAI Vs. CHANDRASEN MOTICHAND
September 3, 1965
ISHWARLAL NANDLAL MAULA Vs. STATE OF MAHARASHTRA NOW GUJARAT
November 22, 1965
ISMAIL HAJI MOHAMMAD ABRAHANI Vs. STATE OF BOMBAY NOW GUJARAT
October 11, 1965
ISMAIL IBRAHIM Vs. FIRM OF RATILAL JASHWANTLAL
October 1, 1965
ISMAILBHAI GAFOORBHAI VORA Vs. V R PARTHSARTHY THE DISTRICT MAGISTRATE KAIRA
January 12, 1965
JAGJIVANDAS BHIKHABHAI Vs. GUMANBHAI NAROTTAMDAS
March 25, 1965
JITUBHA KALYANSANG Vs. PARMAR RANUBHA NARSANGJI
August 6, 1965
KABHAI PAHADSING Vs. BHUPAT LALLU
July 13, 1965
KAMLABEN KESHARICHAND NATHCHAND Vs. GUJARAT REVENUE TRIBUNAL
February 10, 1965
KANAIYALAL MANEKLAL CHINAI Vs. STATE OF GUJARAT
July 30, 1965
KANBI VAGHJI SAVJI Vs. STATE OF GUJARAT
October 13, 1965
KANJI RANCHHOD Vs. COMMISSIONER OF INCOME TAX
October 7, 1965
KANTI MANEKLAL RANA Vs. COMMISSIONER OF POLICE, VADODARA
December 20, 1965
KANTILAL POPATLAL SHAH Vs. STATE OF GUJARAT
April 20, 1965
KARANSINGH BALUBHA Vs. STATE OF GUJARAT
September 3, 1965
KASHIPURI RAJPURI Vs. RABARI MELA SALA
September 2, 1965
KESHAVLAL MANORDAS PATEL Vs. ATMARAM DAJIBHAI
December 15, 1965
KHEMCHAND DAYALJI AND CO Vs. MOHMADBHAI CHANDBHAI
September 3, 1965
KHODIYAR POTTERY WORKS LTD , SIHOR Vs. ITS WORKMEN
August 5, 1965
KOLI GATOR SURA Vs. STATE OF GUJARAT
October 27, 1965
KOLI RAJA SARWAN Vs. STATE OF GUJARAT
December 1, 1965
KOLI RAJA SARWAN Vs. STATE OF GUJARAT
February 1, 1965
KRISHNADAS VITHALDAS SANJANWALA Vs. STATE OF GUJARAT
October 15, 1965
LALBHAI DALPATBHAI AND CO Vs. CHITTARANJAN CHANDULAL PANDYA
April 14, 1965
LALJI HARIDAS Vs. MULJI MANILAL KAMDAR PARTNER OF MULJI TULIDAS CO
July 9, 1965
LALSING KESHRISING REHVAR Vs. VALLABHDAS SHANKERLAL THEKDI
December 22, 1965
MAHARAJKUMAR SHRI PRAMODSINHJI OF RAJPIPLA Vs. STATE OF GUJARAT
June 17, 1965
MAHENDRAKUMAR GULABCHAND MERCHANT Vs. STATE OF GUJARAT
November 12, 1965
MAJOOR SAHKARI BANK LTD Vs. JASMAT GOPAL
April 23, 1965
MANGU Vs. VIJLI
July 7, 1965
MANJI DHARMSHI Vs. PATEL KADVA BHADA
November 10, 1965
MAUN HAKMICHAND JAGJIVAN Vs. MAUN VANMALI JAGJIVAN
October 1, 1965
MIYABHAI JAMALBHAI Vs. KARIMBHAI MAHOMEDBHAI
November 15, 1965
MOHANLAL KHUSHALBHAI Vs. YAKUBKHAN PIRKHAN
July 6, 1965
MOHANLAL MAGANLAL THAKKAR Vs. STATE OF GUJARAT
April 19, 1965
MOHMAD ALLABUX ALIAS BABU KANSARA Vs. STATE OF GUJARAT
February 3, 1965
MOTIBHAI GOPALBHAI Vs. GUJARAT REVENUE TRIBUNAL
December 9, 1965
MOTISING CHHAGUSING VAGHELA Vs. S D MEHTA
September 21, 1965
MULSHANKER SOMNATH Vs. AGENT BHARATKHAND TEXTILE MANUFACTURING COMPANY LIMITED
March 5, 1965
NAGIN SOMA Vs. STATE OF GUJARAT
August 19, 1965
NARANLAL MOHANLAL PURANI Vs. AZAMKHAN AHMEDKHAN
June 22, 1965
NEW JEHANGIR VAKIL MILLS Vs. COMMISSIONER OF INCOME TAX
December 24, 1965
NYALCHAND MALUKCHAND DAGLI Vs. COMMISSIONER OF INCOME TAX
September 7, 1965
PADMAVATI JAYKRISHNA TRUST Vs. COMMISSIONER OF WEALTH TAX
November 8, 1965
PARSHOTTAM VERIBHAI PATEL Vs. STATE OF GUJARAT
March 16, 1965
PARSOTTAMDAS NATHUBHAI BRAHMABHAT Vs. D S PATEL
October 30, 1965
PATEL GORDHANBHAI VAGHJIBHAI Vs. VAGHRI RANCHHODBHAI SAMTABHAI DECD
November 24, 1965
PATHAK HAYGRIV VISHWANATH Vs. PATHAK THAKORLAL MANILAL
November 15, 1965
PHIROJSHAH PESTONJI CONTRACTOR Vs. RAMNATH JANARDA PRABHAU
March 12, 1965
PRAVINCHANDRA RAMNARAYAN BHATT Vs. STATE OF GUJARAT
July 20, 1965
PUNAMCHANDRA REVASHANKAR JOSHI Vs. RAMJIBHAI MAGANLAL
December 23, 1965
PUNJABHAI DAHYABHAI PATEL Vs. SHAH JAYANTILAL MAGANLAL
July 16, 1965
RAMANLAL CHIMANLAL Vs. STATE OF GUJARAT
June 15, 1965
RANCHHOD ZINA Vs. PATANKAR SHRI COLLECTOR BROACH
November 30, 1965
RASIKLAL MANILAL Vs. STATE OF GUJARAT
November 4, 1965
RASULMIYA MOHMED UMAR Vs. VORA SAKURBHAI MOHMED
December 16, 1965
RATILAL BHOGILAL SHAH Vs. STATE OF GUJARAT
February 12, 1965
RATILAL FULCHAND Vs. PARIKH INDRAVADAN MANILAL
June 29, 1965
RAVISHANKER KESHAVJI DAVE Vs. STATE OF GUJARAT
September 3, 1965
SAKARLAL BALABHAI AND CO Vs. COMMISSIONER OF INCOME-TAX GUJARAT
September 1, 1965
SAKARLAL BALABHAI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
September 30, 1965
SAM M HAEEMS Vs. SAMSON J BENJAMIN
August 23, 1965
SAM M HAEEMS Vs. SAMSON J BENJAMIN
April 2, 1965
SARVODAYA MOTOR WORKS Vs. STATE OF GUJARAT
October 8, 1965
SAYED MOHMED BAQUIR EL EDROOS Vs. STATE OF BOMBAY NOW GUJARAT
July 20, 1965
SAYED RAHMANMIYA MUSTAFAMIYA Vs. STATE OF GUJARAT
July 23, 1965
SHAH CHHABILDAS MANGALDAS Vs. LUHAR MOHAN ARJAN
August 3, 1965
SHAMJI KHIMA Vs. STATE OF GUJARAT
October 12, 1965
SIDDIMIYA GULAMMOHMAD Vs. ASSTT COLLECTOR ANAND
June 22, 1965
SINDHI MOOSA TAIYAB Vs. STATE OF BOMBAY NOW STATE OF GUJARAT
November 24, 1965
SIRAJBHAI GULAMBHAI Vs. STATE OF GUJARAT
August 31, 1965
SOLANKI KALABHAI GAGABHAI Vs. STATE OF GUJARAT
August 3, 1965
SOMGIR ALIAS MANGALPURI KARIBHARTHI Vs. STATE OF GUJARAT
November 2, 1965
STATE OF BOMBAY Vs. CHATRABHUJ NENSHI
March 22, 1965
STATE OF GUJARAT Vs. PATEL CHHOTABHAI BHAIJIBHAI
March 29, 1965
STATE OF GUJARAT Vs. CHAUDHRI PATEL BECHAR PUNJAJI
May 17, 1965
STATE OF GUJARAT Vs. S P NAIR
March 18, 1965
STATE OF GUJARAT Vs. GIRJASHANKER VANMALIDAS JOSHI
February 11, 1965
STATE OF GUJARAT Vs. RANCHHOD BHULA RABARI
January 22, 1965
STATE OF GUJARAT Vs. HARJIVANDAS DALICHAND
June 21, 1965
STATE OF GUJARAT Vs. KESHAVLAL AND SONS
October 14, 1965
STATE OF GUJARAT Vs. THACKER KAKU alias KESHAVJI MADHAVJI
September 16, 1965
STATE OF GUJARAT Vs. GOVINDLAL MANILAL SHAH
September 15, 1965
STATE OF GUJARAT Vs. AMBALAL MAGANLAL SHAH
October 11, 1965
STATE OF GUJARAT Vs. LALJIBHAI CHATURBHAI
October 5, 1965
STATE OF GUJARAT Vs. SHAH LAKHAMSHI AMARSHI
December 24, 1965
SUMANLAL BHAGWANDAS KAPADIA Vs. NAGINLAL BHAGWANDAS KAPADIA
December 2, 1965
SURESHCANDRA BHULABHAI JARIWALA Vs. MAGANLAL LALLUBHAI
December 17, 1965
TEMPTON JEHANGIR FRAZER Vs. RANCHHODDAS KHIMJI ASHER
April 19, 1965
THACKER AND COMPANY Vs. COMMISSIONER OF INCOME TAX
September 16, 1965
THAKARDA VALAJI BHAVANJI Vs. STATE OF GUJARAT
March 20, 1965
TULSIDAS VITHALDAS Vs. UNION OF INDIA
September 21, 1965
UDESING PRATAPSING Vs. STATE OF GUJARAT
July 14, 1965
UMIYABEN Vs. AMBALAL LAXMIDAS
March 31, 1965
UNION OF INDIA Vs. GOPALDAS VARANDMAL
August 13, 1965
UNION OF INDIA Vs. CASAM MOHMAD AJAM ISMAIL
December 15, 1965
VINODCHANDRA HIRALAL GANDHI Vs. VIVEKANAND MILLS LIMITED
April 14, 1965
VIR VIKRAMSINHJI MULVAJI JADEJA Vs. CHUNILAL DAHYABHAI PATEL
July 27, 1965
VISHWA AND CO Vs. STATE OF GUJARAT
October 13, 1965
VITHAL CHHAGAN AND SONS Vs. STATE OF GUJARAT
October 8, 1965
VORA SIRAJUDIN KALIMUDDIN Vs. SAFKATHASSEIN BADRUDDIN
November 22, 1965
WEST INDIA COTTON ASSOCIATION LIMITED Vs. K C RAO ITO
December 7, 1965