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Case Index
Title
Date
A N CHOPRA Vs. UNION OF INDIA
September 29, 1965
ANANT SINGH Vs. UNION OF INDIA
August 24, 1965
BABU Vs. DELHI ADMINISTRATION
January 8, 1965
BALWANT SINGH Vs. UNION OF INDIA
February 7, 1965
BARIUM CHEMICALS LIMITED Vs. COMPANY LAW BOARD
October 7, 1965
BAWA SINGH Vs. STATE TRANSPORT AUTHORITYS
August 13, 1965
BEHARI LAL Vs. LADHA RAM
October 1, 1965
BEOPARI MAL Vs. UNION OF INDIA
February 9, 1965
BRIDGESTONE COMPANY PRIVATE LIMITED Vs. BRIDGESTONE TYRE COMPANY LTD
October 22, 1965
BRIJ MOHAN SAHNI Vs. MOHINDER KUMAR
August 3, 1965
BRIJENDER KUMAR Vs. LACHMAN DASS DUGGAL
December 10, 1965
C DAMODAR REDDY Vs. UNION OF INDIA
September 3, 1965
C P GOVIL Vs. UNION OF INDIA
February 17, 1965
CHANDAR PARKASH Vs. UNION OF INDIA
May 27, 1965
CHANDER BHAN Vs. MAHA SINGH
May 4, 1965
CHHATU THAWANI Vs. KAPOORI DEVI
April 21, 1965
CHIEF COMMISSIONER DELHI Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LTD
April 6, 1965
COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN Vs. BANARSI DASS AND SONS
April 6, 1965
COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN Vs. GANESHI SHAM LAL
May 4, 1965
DAULAT RAM NARULA Vs. COMMISSIONER OF INCOME TAX DELHI
September 2, 1965
DELHI LAND AND FINANCE PRIVATE LIMITED Vs. INCOME TAX OFFICER
November 11, 1965
DINUBHAI G DESAI AND CO Vs. UNION OF INDIA
October 20, 1965
EDMUND N SCHUSTER Vs. ASSISTANT COLLECTOR OF CUSTOMS NEW DELHI
October 6, 1965
FANCY NETS LIMITED Vs. KISHAN DASS KHIA RAM
February 9, 1965
G D CHAUDHARY Vs. ANAND SARUP
September 9, 1965
GHANSHYAM SINGH Vs. PREM NARAIN
April 30, 1965
GULSHAN KUMARI Vs. KAILASH KUMAR VOHRA
August 23, 1965
GUPTA ENGINEERING WORKS Vs. GREAT ELECTRICAL ENGINEERING WORKS
March 5, 1965
H C SARIN Vs. UNION OF INDIA
August 31, 1965
HAJI DIN CHHATRIWALA Vs. ABINASH CHANDER GOYLE
April 26, 1965
HANS RAJ Vs. UNION OF INDIA
September 3, 1965
HARI RAM Vs. MAHARANI
December 6, 1965
HARNAM SINGH GANDHIOK Vs. MANAK SINGH
April 27, 1965
HAVELI SINGH Vs. HARDEVI
December 31, 1965
INDRA AGENCIES Vs. L D S EYMOUR AND COMPANY INDIA LIMITED
July 14, 1965
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. V K VERMA
September 21, 1965
JAI KISHAN Vs. RAM CHANDER
October 5, 1965
JAMNA DEVI Vs. GHIAS UD DIN AHMED KHAN
May 18, 1965
JAMUNA DEVI Vs. HUKAM SINGH
February 3, 1965
JAS RAJ Vs. UNION OF INDIA
August 24, 1965
JASBIR SINGH BEDI Vs. UNION OF INDIA
October 14, 1965
JOGINDER KAUR Vs. MALIK ANUP SINGH
December 17, 1965
JOGINDER NATH Vs. SHANTI DEVI
April 30, 1965
KADAR NATH Vs. UNION OF INDIA
July 29, 1965
KALU RAM Vs. NEW DELHI MUNICIPAL COMMITTEE
April 8, 1965
KAMLA BHANDARI Vs. CHIEF COMMISSIONER
October 9, 1965
KANTI LAL R THAKORE Vs. SECRETARY CENTRAL BOARD OF REVENUE
March 3, 1965
KANWAR AYURVEDIC PHARMACY KANPUR Vs. REGISTRAR OF TRADE MARKS
September 27, 1965
KANWAR SHIV CHARAN SINGH Vs. S SANT SINGH
April 27, 1965
KARAM NARAIN Vs. NARSINGH DASS
November 1, 1965
KEWAL KRISHAN OM PARKASH Vs. STATE
May 11, 1965
KHACHERU RAM Vs. DISTRIC MAGISTRATE
March 10, 1965
KHARAITI LAL Vs. STATE
September 22, 1965
KRISHANA KUMARI Vs. SHANTI DEVI
July 19, 1965
MANOHAR Vs. UNION OF INDIA
April 27, 1965
MOHAMMAD ISLAM Vs. DELHI WAKF BOARD
July 26, 1965
MUNICIPAL CORPORATION OF DELHI Vs. MOTI LAL
October 8, 1965
MUNICIPAL CORPORATION OF DELHI Vs. JAGDISH LAL
April 29, 1965
NIADAR MAL Vs. UGAR SAIN JAIN
January 29, 1965
OBSERVER PUBLICATIONS PRIVATE LIMITED Vs. RAILWAY BOARD
August 11, 1965
P P RAVINDRANATHAN Vs. UNION OF INDIA
December 10, 1965
PARAS DASS JAIN Vs. STATE
December 16, 1965
PARTAP SINGH Vs. STATE
April 6, 1965
RAJ KHANNA Vs. KRISHAN LAL KHANNA
September 1, 1965
RAJ KUMAR Vs. UNION OF INDIA
May 28, 1965
RAM CHAND AND SONS Vs. KANHAYA LAL BHARGAVA
August 27, 1965
RAMPARTAP Vs. INDIAN ELECTRIC WORKS LTD
March 5, 1965
RANCHHODDAS SHAMJI KHIRIANI Vs. RAM BALKIRSHNA PHATAK
December 8, 1965
ROMESH CHANDRA Vs. CHUNI LAL SABHARWAL
December 22, 1965
ROOP K SHOREY Vs. STATE
May 28, 1965
S C BHAREL Vs. STATE
September 27, 1965
SANTOSH KUMAR Vs. CHIEF COMMISSIONER
April 2, 1965
SARUP SINGH Vs. UNION OF INDIA
August 21, 1965
SERA JUDDIN COMPANY Vs. UNION OF INDIA
May 9, 1965
SETH RAM GOPAL MOHTA Vs. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN
May 14, 1965
SHALIGRAM Vs. UNION OF INDIA
September 22, 1965
SHER SINGH VERMA Vs. RUP CHANDRA
August 11, 1965
SHREEVASTAVA Vs. VEENA
March 8, 1965
SIYARAM KUMAR ENGINEERING WORKS PRIVATE LIMITED Vs. ASSISTANT REGISTRAR OF TRADE MARKS
October 20, 1965
SULTAN SINGH Vs. JAI CHAND JAIN
April 26, 1965
SURAJ PARK ASH BALI Vs. PARMANAND
August 24, 1965
SURJIT KUMAR Vs. RAJ KUMARI
December 1, 1965
SWAMI GANESHDAS JIUDASIN Vs. K L WASON
May 13, 1965
TARLOCHAN SINGH Vs. NIAMAT KAUR
October 19, 1965
UNION OF INDIA Vs. BHAGWANT SINGH
November 24, 1965
UNION OF INDIA Vs. RAM NARAIN DHAWAN
May 13, 1965
WATAN SINGH Vs. STATE
October 8, 1965
WIRE NETTING STORES Vs. UNION OF INDIA
August 3, 1965
ZAMINDAR MOTOR TRANSPORT PRIVATE LIMITED Vs. STATE TRANSPORT AUTHORITY
March 1, 1965