Case Index

Title
Date
A K MOITRA Vs. MINISTRY OF DEFENCE UNION OF INDIA UOI
March 29, 1955
ABDUL HAMID Vs. ABDUL RAHIM
April 14, 1955
ABDUL QADEER Vs. MUNICIPAL BOARD MORADABAD
February 7, 1955
ABDUL RAHIM Vs. STATE
November 11, 1955
ABDUL RAUF Vs. MOHD SHAFI
October 13, 1955
ABDUL REHMAN KHAN Vs. B BASANT RAI
April 21, 1955
ABDUL SHAKOOR Vs. KULSUM BIBI
April 25, 1955
ABDUL WAJID Vs. STATE OF U P
March 30, 1955
ABIDA KHATOON Vs. CHOTE KHAN
September 26, 1955
ABINASH CHANDRA BANERJI AND ORS. Vs. UTTARAPARA HITKARI SABHA AND ORS.
January 4, 1955
AGARWAL AND CO Vs. INCOME TAX OFFICER
October 14, 1955
ALI HUSAIN KHAN Vs. STATE
May 12, 1955
ALI MOHAMMAD Vs. JAMNA SARAN
August 2, 1955
ALLAH SINGH Vs. TARA SINGH
January 19, 1955
AMIR ULLAH Vs. MR. L.P. NIGAM AND ANR.
July 29, 1955
AMRITA BAZAR PATRIKA LTD Vs. BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U P
June 17, 1955
ANAND NARAIN Vs. DISTRICT JUDGE FAIZABAD
February 17, 1955
ANAND SINGH AND ORS. Vs. MST. KUMARI AND ORS.
August 4, 1955
ANANT RAM Vs. BASDEO SAHAI
May 4, 1955
ANANT RAM MISRA Vs. A N DIXIT
December 5, 1955
ARJUN SINGH Vs. VIRENDRA NATH
May 2, 1955
ASHWANI KUMAR Vs. STATE
October 10, 1955
ATIQA KHATOON Vs. AQILA BANO
December 12, 1955
AZIZ AHMAD Vs. SHER ALI
August 26, 1955
B LACHHMI DAS Vs. PANCHMURTI SHIVALINGA
March 16, 1955
B N KHOSLA Vs. S L NAYAR
September 23, 1955
BABU LAL AND ORS. Vs. THE DISTRICT MAGISTRATE OF BULANDSHAHR AND ANR.
November 30, 1955
BABU RAM Vs. THE STATE OF UTTAR PRADESH
February 28, 1955
BADARI LAL Vs. BANKEYLAL
October 6, 1955
BADHYAMAL NARAYAN DAS Vs. CHAIRMAN DISTRICT BOARD BANARAS
March 2, 1955
BAHAR HUSAIN Vs. STATE
September 29, 1955
BAIJ NATH Vs. STATE
November 8, 1955
BAL KRISHNA KHARE Vs. BAIJ NATH AND
September 29, 1955
BAL MUKANDJI MAHARAJ Vs. GOKARAN SINGH
September 28, 1955
BALIKA DEVI Vs. KEDAR NATH PURI
November 10, 1955
BALKARAN AND ORS Vs. JAGDEO
February 9, 1955
BALLA Vs. STATE OF U P
November 30, 1955
BALLAN Vs. STATE
April 15, 1955
BALROOP SHARMA Vs. STATE OF UTTAR PRADESH
September 30, 1955
BANSI Vs. HARI SINGH
November 18, 1955
BANSRAJ Vs. STATE
September 13, 1955
BANWARI LAL Vs. STATE
December 23, 1955
BANWARILAL Vs. STATE
November 25, 1955
BAQRIDAN Vs. BASHIR AHMAD KHAN
October 10, 1955
BARHU SINGH Vs. KHARPATTU
November 30, 1955
BARKAT ALI Vs. MUMTAZ ALI KHAN
September 26, 1955
BASANT LAL Vs. JAGDISH NARAIN
November 2, 1955
BASANT NARAIN PANDEY Vs. UNION OF INDIA UOI
January 24, 1955
BASHIR AHMAD Vs. MST. NANHI JAN TAWAIF
August 9, 1955
BHAGWAN DAS BARNWAL Vs. STATE
October 17, 1955
BHAGWAN PRASAD AND ANR. Vs. RAM CHANDRA AND ANR.
August 9, 1955
BHAGWAT PRAKASH Vs. STATE
August 5, 1955
BHAGWATI KUER Vs. LAL BAHADUR
February 22, 1955
BHAIRON LAL RAMADHIN Vs. STATE
September 9, 1955
BHAJAN LAL Vs. STATE
October 6, 1955
BHARAT BHUSHAN Vs. CINEMA AND CITY MAGISTRATE
October 5, 1955
BHARAT GLASS FACTORY Vs. M P VIDYARTHI
March 21, 1955
BIHARI Vs. STATE
November 9, 1955
BIKRAM SINGH Vs. SURY PAL SINGH AND ORS
July 25, 1955
BINDESHWARI PRASAD Vs. STATE
June 6, 1955
BISHWANATH Vs. JAGANNATH PRASAD
April 18, 1955
BITHAL DAS Vs. STATE OF U P
August 2, 1955
BITHAL DAS Vs. STATE OF UTTAR PRADESH
October 2, 1955
BRAHMANAND Vs. STATE OF UTTAR PRADESH
November 24, 1955
BRIJ KISHORE MEHROTRA Vs. G P SHRIVASTAVA
December 23, 1955
BRIJ LAL SURI Vs. SALES TAX OFFICER
April 14, 1955
BRIJENDRA SWARUP Vs. ELECTION TRIBUNAL LUCKNOW
September 14, 1955
CH SHYAM SUNDER Vs. DAW DAYAL KHANNA
September 14, 1955
CHANDRA KISHORE Vs. HEMLATA GUPTA
February 9, 1955
CHANDRIKA SINGH Vs. BOARD OF REVENUE U P ALLAHABAD
October 17, 1955
CHHANGA KHAN Vs. STATE
May 4, 1955
CHHUTTAN Vs. ALI HUSAIN
October 3, 1955
CHIEF INSPECTOR OF STAMPS Vs. JASH PAL SINGH
September 2, 1955
CHIRANJI LAL Vs. THE STATE OF UTTAR PRADESH AND ORS.
January 4, 1955
CHIRANJI LAL Vs. STATE
August 4, 1955
CHOTE LAL Vs. STATE
November 3, 1955
CHUNNI AND Vs. STATE
November 4, 1955
CYRIL AUSTIN SPENCER ALIAS CYRIL SPENCER Vs. M H SPENCER
February 18, 1955
DAKHI SINGH Vs. STATE
February 3, 1955
DALEL SINGH Vs. HONORARY SECRETARY CO-OPERATIVE UNION LTD
August 9, 1955
DEBI DAYAL Vs. S C ROY
August 16, 1955
DEBI PRASAD Vs. KHELAWAN
September 30, 1955
DEBI SAHAI TEWARI Vs. GRAM SABHA KHAMAILA AND ORS.
February 8, 1955
DEVI DAYAL Vs. SALES TAX OFFICER
November 4, 1955
DHAMPUR SUGAR MILLS LTD Vs. STATE OF U P
September 15, 1955
DHARMENDRA KUMAR DIKSHIT Vs. SUPERINTENDENT OF POLICE KANPUR
September 16, 1955
DIN DAYAL Vs. SARNAM SINGH AND OTHERS
April 21, 1955
DISTRICT CO-OPERATIVE BANK LTD Vs. RAHAT HUSAIN
October 21, 1955
DOMINION OF INDIA AS OWNER OF G I P RLY Vs. GAYA PERSHAD GOPAL NARAIN
February 9, 1955
DR. NANAK CHANDRA KANSAL Vs. MURLI SINGH AND ORS.
May 6, 1955
DUKHI Vs. STATE
May 9, 1955
DULAREY Vs. THE STATE
November 21, 1955
DURVIJAY SINGH Vs. MUNNI NARAIN
September 28, 1955
DWARKA DASS L Vs. INCOME TAX OFFICER
November 21, 1955
DWARKA PRASAD Vs. CENTRAL TALKIES COLLECTORGANJ KANPUR
September 21, 1955
DWIJENDRA DATT SAKLANI Vs. STATE OF U P
July 28, 1955
DY COMMISSIONER RAE BARELI Vs. HAR NARAIN LAL
November 11, 1955
FIRM JASWANT RAI JAI NARAIN Vs. SALES TAX OFFICER
April 29, 1955
FIRM RAGHUBAR DAYAL KALLU MAL Vs. STATE OF U P LUCKNOW
July 29, 1955
GANGA NARAIN Vs. STATE
September 8, 1955
GANGA SINGH Vs. STATE
September 12, 1955
GANGADHAR BAIJNATH Vs. INCOME TAX INVESTIGATION COMMISSION
April 14, 1955
GAURI SHANKER Vs. JAMILLUDDIN
July 15, 1955
GAYA DEEN Vs. AMRAUTI
April 4, 1955
GAYA SINGH Vs. RAM PIARI
April 15, 1955
GHASITOO Vs. THE BOARD OF REVENUE THROUGH ITS JUDICIAL MEMBERS AND ORS.
May 3, 1955
GIRJA PRASAD SUNDER LAL Vs. DIVISIONAL FOREST OFFICER DUDHI
May 23, 1955
GOBARDHAN Vs. STATE
December 16, 1955
GOKUL NATH SAMADHYA AND ANR. Vs. THE STATE OF U.P.
September 13, 1955
GOODS OF ERNEST RAYMOND YAKCHEE LATE OF GORAKHPUR Vs. STATE OF U P
November 4, 1955
GOPAL AND OTHERS Vs. PANCHAYATI ADALAT PRATAPPUR AND OTHERS
February 16, 1955
GOPAL DAS SAKSERIA Vs. STATE
April 13, 1955
GOPALDAS SARVADAYAL Vs. COMMISSIONER OF SALES TAX U P
November 28, 1955
GOPI Vs. STATE
February 8, 1955
GOPI Vs. STATE
August 2, 1955
GOPI NATH AGARWAL Vs. COMMISSIONER OF INCOME TAX
August 24, 1955
GOVERDHAN LAL JAGADISH KUMAR Vs. COMMISSIONER OF INCOME TAX
November 11, 1955
GOVERNOR GENERAL OF INDIA IN COUNCIL REPRESENTING E I RLY Vs. RADHEY LAL
October 3, 1955
GULAB CHAND Vs. JASWANT SINGH
August 1, 1955
GULZARI LAL Vs. STATE
September 29, 1955
GURSARAN LAL Vs. SERAL KUMAR
September 7, 1955
HAFIZ MOHAMMAD ALI Vs. MUNICIPAL BOARD THROUGH ITS CHAIRMAN AND ANR.
March 2, 1955
HAJI MOHD SAYEED Vs. ABDUL GHAFOOR
January 5, 1955
HARI GOPAL AND ANR Vs. STATE
November 19, 1955
HARI SINGH AND ORS. Vs. STATE
October 5, 1955
HARIJAN EVAM NIRBAL VARG AVAS NIGAM LTD Vs. COMMISSIONER OF INCOME-TAX
December 13, 1955
HARNANDAN RAI AND ANR. Vs. SHEO DEO RAI
September 20, 1955
HAVELI RAM Vs. STATE
September 5, 1955
HIRA LAL Vs. STATE
August 16, 1955
HIRA LAL Vs. B FIRANGI LAL
April 25, 1955
HIRA LAL PATNI Vs. KALI NATH
December 23, 1955
HIRALAL PATNI Vs. SRI KALI NATH
January 27, 1955
HOSNAKI Vs. STATE
September 20, 1955
IBARAT HUSAIN Vs. STATE
February 7, 1955
IN RE: REV. DR. L. RAYMOND Vs. STATE
November 4, 1955
INDER PAL SINGH Vs. BABU SINGH
October 7, 1955
ISHAN INTERNATIONAL EDUCATIONAL SOCIETY Vs. STATE OF U.P., (ALLAHABAD)(DB)
March 29, 1955
ISHRAT HUSSAIN Vs. DEPUTY CUSTODIAN
February 18, 1955
J L MORISON Vs. SALES TAX OFFICER
March 4, 1955
JAGANNATH Vs. BOARD OF REVENUE U P ALLAHABAD
March 28, 1955
JAGANNATH Vs. STATE
November 4, 1955
JAGANNATH PRASAD Vs. RAM DULAREY
August 17, 1955
JAGANNATH SINGH Vs. BIDHESHI
July 14, 1955
JAGAT BEHARI TANDON Vs. SALES TAX OFFICER ETAWAH AND ANOTHER
January 17, 1955
JAGAT NARAIN DIXIT Vs. AMAR NATH SRIVASTAVA AND ANR.
December 12, 1955
JAGAT RAJ Vs. STATE
September 29, 1955
JAGDISH PRASAD Vs. STATE OF UTTAR PRADESH AND ORS
October 4, 1955
JAGJIT SINGH Vs. DISTRICT MAGISTRATE KANPUR
December 21, 1955
JAGMOHAN DAS Vs. OFFICIAL LIQUIDATOR BANARAS BANK
October 3, 1955
JAGMOHAN TEWARI AND ANR. Vs. RAM PHER TEWARI AND ORS.
February 14, 1955
JAI NARAIN AND OTHERS Vs. STATE
September 9, 1955
JAI PAL SINGH Vs. BOARD OF REVENUE AND ORS.
April 5, 1955
JAI SINGH Vs. MAM CHAND
November 25, 1955
JAI SINGH PLAINTIFF Vs. MAM CHAND AND OTHERS
October 10, 1955
JAINARAIN Vs. THE STATE
September 27, 1955
JAIPURIA BROTHERS LTD Vs. SALES TAX OFFICER
November 4, 1955
JANATUN NISAN Vs. MUSTAFA HUSAIN KHAN
January 4, 1955
JIWAN MAL AND CO Vs. SECRETARY KANPUR LOHA MILLS KARAMCHARI UNION CONGRESS LABOUR CENTRE
March 2, 1955
JOGRAJ SINGH Vs. STATE OF U P
August 22, 1955
JOKHI RAM Vs. SARDAR SINGH
July 22, 1955
JOKHU MAL Vs. SUDAMA MAL
April 4, 1955
K.G. NENE Vs. THE RENT CONTROL AND EVICTION OFFICER AND ORS.
September 19, 1955
KALI CHARAN Vs. STATE
January 1, 1955
KALI CHARAN GARG Vs. POST MASTER GENERAL U P LUCKNOW
October 21, 1955
KALIKA PRASAD Vs. ADDITIONAL COMMISSIONER AGRA DIVISION
October 5, 1955
KALLU AND Vs. STATE
September 28, 1955
KAMLA Vs. BHANU MAL
November 22, 1955
KAMLA PATI PANDEY Vs. STATE
June 3, 1955
KAMLAPAT MOTILAL Vs. INCOME TAX OFFICER
November 17, 1955
KAMRA Vs. PT MURARI LAL
July 20, 1955
KANSHI RAM ANAND Vs. STATE OF U P
October 20, 1955
KARAN SINGH Vs. STATE
September 16, 1955
KASHI PRASAD SINGH Vs. GUPTESHWAR SINGH
November 8, 1955
KATHER DUTT Vs. DISTRICT MAGISTRATE LUCKNOW
October 11, 1955
KAWAL PATTI Vs. RAM JOKHAN UPADHYA
September 25, 1955
KAWAL PATTI AND ANOTHER Vs. RAM JOKHAN UPADHYA
September 29, 1955
KEDAR SINGH AND OTHERS Vs. STATE
May 2, 1955
KHALAWAN Vs. BADRI
October 3, 1955
KHWAJA MAZHAR UDDIN Vs. RAMA SHANKAR AMIST
October 7, 1955
KISHAN SINGH Vs. BOARD OF REVENUE U P AT ALLAHABAD
April 29, 1955
L BASANT LAL Vs. RAMESHWAR PRASAD
October 17, 1955
L BEHU MAL Vs. MURLI DHAR
September 1, 1955
L BISHAMBER SAHAI Vs. SOHAN LAL
September 19, 1955
L MANGILAL Vs. BARKATULLA
September 29, 1955
L NAWAL KISHORE Vs. RAMESHWAR NATH
February 24, 1955
L RAGHUNATH PRASAD Vs. L GURDYAL PRASAD
September 27, 1955
L RAM KISHAN DAS Vs. JAGDISHWAR NATH
April 12, 1955
L SHRI CHAND Vs. HIRA LAL
January 12, 1955
LAJJA RAM Vs. STATE
July 22, 1955
LAKSHMI DEVI SUGAR MILLS LTD Vs. STATE OF UTTAR PRADESH
April 27, 1955
LAL BEHARI AND ANR. Vs. STATE
June 23, 1955
LAL SINGH Vs. STATE
September 6, 1955
LAL TRILOKI NATH Vs. SRI S.D. VARMA AND 2 ORS.
November 28, 1955
LALA MANOHAR LAL DIED AND AFTER HIM HIS WIDOW SHARIMATI PREMWATI JAIN AND ANR. Vs. LALA BIMAL KUMAR AND ORS.
May 6, 1955
LALA MORADHWAJ Vs. LALA BHUDAR DAS
April 1, 1955
LALA NANAK CHAND Vs. THE BOARD OF REVENUE AND ANR.
May 2, 1955
LALA RAM NIWAS Vs. STATE OF UTTAR PRADESH LUCKNOW
September 22, 1955
LALA SUMER CHAND AND OTHERS Vs. HIMAIT SAID AND ANOTHER
November 4, 1955
LAXMI NARAYAN ACHARYA Vs. LT COL C B MAHAJAN
February 25, 1955
LOKESH CHANDRA Vs. COMMISSIONER ROHILKHAND DIVISION BAREILLY
October 11, 1955
M M SIDDIQUE Vs. UNION OF INDIA UOI RAILWAY DEPT
April 22, 1955
MAHABIR PRASAD Vs. DISTRICT MAGISTRATE KANPUR
March 1, 1955
MAHADEO PRASAD Vs. KAMALA VARMA
August 19, 1955
MAHARAJ SINGH AND OTHER Vs. STATE
September 7, 1955
MAHENDRA SINGH Vs. STATE OF U P
September 7, 1955
MAHENDRA SINGH Vs. STATE OF U P
February 15, 1955
MALOJI RAO NARSINGH RAO Vs. SANKAR SARAN
April 11, 1955
MANOHARLAL KANODIA Vs. SRI S N VERMA
March 31, 1955
MANZOOR HUSAIN Vs. STATE
September 29, 1955
MISRI LAL Vs. BHAGWATI PRASAD
April 12, 1955
MITHAN Vs. MUNICIPAL BOARD OF ORAI
August 17, 1955
MITHAN Vs. MUNICIPAL BOARD OF ORAI AND STATE OF U P
November 18, 1955
MODI FOOD PRODUCTS LTD Vs. COMMISSIONER OF SALES TAX
April 25, 1955
MOHAMMAD HASAN Vs. BACHAI RAM
November 10, 1955
MOHAMMAD HASNAIN Vs. YUSUF HUSAIN
September 22, 1955
MOHAMMAD MURAD IBRAHIM KHAN Vs. GOVT OF U P OF AGRA AND OUDH
August 24, 1955
MOHAMMAD SHAFIQUE Vs. STATE
September 9, 1955
MOHD ISMAIL Vs. ABDUL RASHID
July 27, 1955
MOHD RASOOL Vs. RABBO
July 26, 1955
MOOL CHAND Vs. BRIJMANI DEVI
February 22, 1955
MOOL CHAND RASTOGI TRUST Vs. BATAY KRISHNA
April 7, 1955
MORADHWAJ Vs. BHUDAR DAS
January 4, 1955
MOTI LAL Vs. BASANT LAL
March 30, 1955
MST. BASANTI AND ANR. Vs. MST. MOHAR KUER AND ORS.
May 2, 1955
MST. MITHAH AND Vs. THE MUNICIPAL BOARD OF ORAI AND
December 1, 1955
MST. PHULA ALIAS PURANKA AND OTHERS Vs. HIRA LAL
July 9, 1955
MUKUNDJI MAHRAJ Vs. PERSOTAM LALJI MAHRAJ
May 6, 1955
MUNESHWAR BUX SINGH Vs. STATE
October 5, 1955
MUNSHI Vs. CHIRANJI SINGH
September 2, 1955
MUNSHI AND ANR. Vs. SHANKER AND ANR.
November 9, 1955
N L MEHROTRA Vs. M A K FINCH
July 27, 1955
NAGOO Vs. PT SHIV DULAREY DIXIT
July 21, 1955
NARAYAN SINGH Vs. BAHADUR KUNWAR
March 3, 1955
NARENDRA KUMAR Vs. STATE
September 5, 1955
NASEEM BEG AND ORS. Vs. SUNNI CENTRAL BOARD OF WAQFS AND ANR.
March 12, 1955
NATHI MAL Vs. STATE
November 7, 1955
NATHOO Vs. THE DIWAN SUGAR MILLS LTD. AND ANR.
September 23, 1955
NATHUMAL Vs. MOHD NAZIR BEG
July 21, 1955
NEW INDIA TANNERY Vs. M P NIGAM TAHSILDAR AND MAGISTRATE INCOME TAX
November 4, 1955
NOOR ALI Vs. KANPUR OMNIBUS SERVICE LTD
May 6, 1955
O N CHAUHAN Vs. COLLECTOR OF CENTRAL EXCISE ALLAHABAD
May 23, 1955
OM PRAKASH Vs. STATE
August 19, 1955
OM PRAKASH Vs. STATE
October 20, 1955
OM PRAKASH GUPTA Vs. INCOME TAX OFFICER
September 12, 1955
OUDH BEHARI SINGH Vs. GAJADHAR JAIPURIYA
July 22, 1955
PANCHO Vs. RAM PRASAD
August 31, 1955
PANDIT DAYA SHANKAR Vs. SHEO RAM
November 17, 1955
PARMA NAND Vs. CHAMPA LAL
November 11, 1955
PERSHADI Vs. STATE
February 10, 1955
PERSHADI Vs. KUNWAR SEN
October 19, 1955
POHAP SINGH AND ANR. Vs. THE STATE OF UTTAR PRADESH
September 19, 1955
POORAN MISTRY Vs. STATE OF U P
January 19, 1955
PRESIDENT MUNICIPAL BOARD SHAHJAHANPUR Vs. DISTRICT MAGISTRATE SHAHJAHANPUR
October 17, 1955
PT BANSGOPAL TEWARI Vs. STATE OF UTTAR PRADESH
February 25, 1955
PT. JOTI PRASAD BAJPAI Vs. DAU DAYAL AND ORS.
December 1, 1955
PULPIL SINGH Vs. STATE
August 24, 1955
PYAREY MOHAN Vs. STATE
November 4, 1955
R B LAL Vs. STATE
April 13, 1955
RADHA BALLABH Vs. BAHORE RAM CHAND
February 25, 1955
RADHA BALLABH Vs. JAWAHAR LAL
October 14, 1955
RAGHBIR SINGH Vs. MUNICIPAL BOARD OF HARDWAR UNION HARDWAR
September 26, 1955
RAGHUBIR SARAN AGARWAL Vs. RAM PRASAD MISRA
August 26, 1955
RAGHUNATH AND ANR Vs. DWARKA
December 16, 1955
RAGHUNATH AND ORS. Vs. THE BOARD OF REVENUE AND ORS.
May 5, 1955
RAGHUNATH PRASAD Vs. COMMISSIONER OF INCOME TAX
January 10, 1955
RAJ BEHARI LAL Vs. MAHABIR PRASAD
November 11, 1955
RAJ NARAIN Vs. STATE
February 4, 1955
RAJ NARAIN Vs. THE STATE
April 2, 1955
RAJA SINGH AND ORS. Vs. STATE
October 19, 1955
RAJENDRA PAL ALIAS INDRA PAL AND ANR Vs. LALA SAVATI LAL AND ORS
September 7, 1955
RAM ADHAR Vs. GAYA DIN AND OTHERS
February 24, 1955
RAM BACHAN Vs. KHULBAD
September 19, 1955
RAM CHANDER ROY Vs. UNIVERSITY OF ALLAHABAD
July 27, 1955
RAM CHANDRA SAKSENA Vs. KAILASH KISHORE VERMA AND ORS
February 3, 1955
RAM CHANDRA SHARMA Vs. STATE OF U P
August 23, 1955
RAM CHARAN Vs. DEBI DAYAL DUBEY
March 4, 1955
RAM DAS Vs. STATE
February 11, 1955
RAM DHIRAJ Vs. STATE
September 22, 1955
RAM KHELAWAN Vs. STATE
September 29, 1955
RAM KIRPAL CHHAKKAR Vs. UNION OF INDIA UOI
April 12, 1955
RAM KRISHNA MURARJI Vs. RATAN CHAND
March 14, 1955
RAM KUMAR SHUKLA Vs. STATE
November 10, 1955
RAM NARAIN Vs. STATE
July 28, 1955
RAM NARAIN Vs. VIDYA PRASAD AND ORS.
March 12, 1955
RAM NATH KOERI Vs. LAKSHMI DEVI SUGAR MILLS AND 2 ORS
November 25, 1955
RAM SAHAI Vs. RAM SEWAK
October 12, 1955
RAMA SHANKAR Vs. OFFICIAL LIQUIDATOR JWALA BANK LTD
October 14, 1955
RAMA SHANKER SRIVASTAVA Vs. DIVISIONAL SUPDT NORTHERN RAILWAY ALLAHABAD
October 19, 1955
RAMDEO AND ANR. Vs. THE BOARD OF REVENUE AND ORS.
July 13, 1955
RAMESH CHANDRA Vs. SETH GHANSHIAM DASS
March 24, 1955
RAMESHWAR SWARUP Vs. SURAJMAL SHYAM SUNDER
February 21, 1955
RAMRICHPAL SINGH Vs. DAYANAND SARUP MINOR
January 6, 1955
RAMZAN BAKSH Vs. NIZAMUDDIN
March 30, 1955
RANBIR SINGH JAIN Vs. STATE
October 14, 1955
RANJIT SINGH Vs. STATE
August 24, 1955
RISAL Vs. GOVERNMENT OF THE U P LUCKNOW
September 26, 1955
RUP CHAND Vs. STATE
September 19, 1955
S D MATHUR Vs. MUNICIPAL BOARD AGRA
October 19, 1955
SACHIDANAND Vs. STATE
October 7, 1955
SAHEB KHAN Vs. STATE THOUGH ASLAM KHAN AND ORS.
November 28, 1955
SAHU JAGDISH PRASAD Vs. PANDIT SHREEDHARPANT
March 7, 1955
SAHU RAGHBIR SARAN (DECEASED) AND AFTER HIS DEATH MADAN MOHAN LAL AND 2 ORS. Vs. AZIZUL RAHMAN AND ORS.
November 10, 1955
SALEK CHAND AND ORS. Vs. STATE
February 22, 1955
SALIG RAM Vs. STATE OF U P
September 6, 1955
SANKATHA PRASAD PANDE Vs. STATE OF UTTAR PRADESH
November 3, 1955
SANKER DUTT SHUKLA Vs. PRESIDENT MUNICIPAL BOARD AURAIYA
September 5, 1955
SARDOOL SINGH MANN S Vs. STATE OF UTTAR PRADESH
July 25, 1955
SARNAM SINGH AND ORS. Vs. STATE OF U.P.
November 18, 1955
SAROJINI DEVI Vs. RENT CONTROL AND EVICTION OFFICER ALLAHABAD
August 18, 1955
SATWANT SINGH Vs. SMT. JASWANT KAUR
September 29, 1955
SEHAT ALI KHAN Vs. ABDUL QAVI KHAN
November 28, 1955
SHAMBHU Vs. STATE
November 3, 1955
SHANKAR LAL SHARMA Vs. M S BISHT
October 17, 1955
SHARDA PRASAD SRIVASTAVA Vs. ACCOUNTANT GENERAL UTTAR PRADESH ALLAHABAD
February 23, 1955
SHARIFF AHMAD Vs. STATE
September 5, 1955
SHAUKAT ALI Vs. STATE OF UTTAR PRADESH
April 11, 1955
SHEO JATAN KUNWAR Vs. BHADAI RAI AND ORS.
December 7, 1955
SHEO PRASAD KANHAYA LAL Vs. MUNICIPAL BOARD BAHRAICH
March 16, 1955
SHEO RAJ BAHADUR MATHUR Vs. ABDUL AZIZ
April 21, 1955
SHEO RATAN AND OTHERS Vs. STATE
May 11, 1955
SHEORAJ Vs. A P BATRA
June 1, 1955
SHIVAJI MAHRAJ Vs. LALA BARATI LAL
October 13, 1955
SHRI BADRI DAS Vs. THE DISTRICT MAGISTRATE AND ORS.
February 3, 1955
SHRI DULI CHAND KHERIA Vs. STATE OF UTTAR PRADESH
November 3, 1955
SHRI GANESH PRASAD CHATURVEDI Vs. THE DISTRICT MAGISTRATE AND ORS.
December 2, 1955
SHRI SHEO NARAIN LAL Vs. THE DISTRICT MAGISTRATE AND ORS.
November 21, 1955
SHRI VAISHNAV DAS Vs. THE COLLECTOR OF ALLAHABAD AND ORS.
January 18, 1955
SHYAM LAL Vs. DISTRICT BOARD OF AGRA
September 1, 1955
SHYAM LAL Vs. MUNICIPAL BOARD FEROZABAD
August 12, 1955
SHYAMLAL PRAGNARAIN Vs. COMMISSIONER OF INCOME TAX
January 5, 1955
SIA RAM Vs. RADHEY SHIAM
October 5, 1955
SIRAJUL HAQ KHAN Vs. CUSTODIAN EVACUEE PROPERTIES LUCKNOW
November 9, 1955
SMT. CHAMPA KUER Vs. STATE
November 2, 1955
SMT. SHANTI DEVI Vs. TSATION STAFF OFFICER AND ANR.
September 22, 1955
SRI GOPI NATH AGARWAL AND ORS. Vs. THE RENT CONTROL AND EVICTION OFFICER AND ORS.
August 18, 1955
SRI KEDAR NATH AND Vs. THE MUNICIPAL BOARD THROUGH THE EXECUTIVE OFFICER
November 24, 1955
SRI LAL BANSAL Vs. THE RENT CONTROL AND EVICTION OFFICER AND ORS.
August 5, 1955
SRI NATH AND ANR. Vs. BHAGWAN DIN
June 23, 1955
SRI PRABHU DAYAL DWIVEDI Vs. PT. GANESH PRASAD CHATURVEDI AND ORS.
July 13, 1955
SRI RAM CHANDRA SAKSENA Vs. SRI KAILASH KISHORE VERMA AND ORS.
March 2, 1955
SRI RAM CHANDRA SINGH Vs. THE DISTRICT MAGISTRATE KANPUR AND ORS.
November 7, 1955
SRI. B.K. AGARWAL Vs. REGIONAL TRANSPORT AUTHORITY, KUMAON REGION AND ANR.
October 10, 1955
STATE Vs. GHISSU KHAN
December 20, 1955
STATE Vs. BENI BAHADUR SINGH
November 11, 1955
STATE Vs. MURLI
October 19, 1955
STATE Vs. CHANGA AND ORS.
September 20, 1955
STATE Vs. BANSI
September 26, 1955
STATE Vs. LALTA SINGH
September 15, 1955
STATE Vs. RAM CHANDRA
February 15, 1955
STATE Vs. SM TUGLA
February 10, 1955
STATE Vs. RASOOL
March 24, 1955
STATE Vs. SHEO SHANKER
August 25, 1955
STATE Vs. MOHAMMAD ALI
April 19, 1955
STATE Vs. RAMNIRANJAN
April 21, 1955
STATE Vs. UDIT NARAIN
April 14, 1955
STATE AND Vs. LAKSHMI KANT
January 7, 1955
STATE OF UTTAR PRADESH Vs. ABDUL AZIZ
May 6, 1955
STATE OF UTTAR PRADESH Vs. RATAN SHUKLA
August 16, 1955
STATE OF UTTAR PRADESH Vs. CHRISTOPHER TOBIT
February 8, 1955
STATE OF UTTAR PRADESH Vs. KANHAIYA LAL MAKUND LAL SARRAF
December 1, 1955
SUDHAKAR SHASTRI Vs. STATE
September 29, 1955
SUJAN SINGH Vs. SARDAR HAR BAKSH SINGH
February 25, 1955
SUNDER LAL Vs. JAI NARAIN
August 4, 1955
SUNDER SINGH Vs. STATE
January 27, 1955
SURAJ NARAIN Vs. THE DISTRICT MAGISTRATE AND ORS.
October 5, 1955
SWADESHI COTTON MILLS CO LTD Vs. STATE INDUSTRIAL TRIBUNAL U P
March 30, 1955
SWAMI SHANTANAND SARSWATI Vs. ADVOCATE-GENERAL U P ALLAHABAD
January 7, 1955
SYED MOHAMMAD RAZA Vs. RAM LAL AND ORS.
March 18, 1955
TAK CHAND FILLUMAL Vs. WESTERN INDIA MATCH CO LTD
January 6, 1955
TEJA SINGH SOORMA Vs. UNION OF INDIA UOI
July 28, 1955
THAKUR PRASAD Vs. THE STATE OF U.P. AND ORS.
February 25, 1955
THAKUR RUDRA PRATAP SINGH Vs. THAKUR MIRTUNJAY PRATAP SINGH
November 22, 1955
THE GOVERNOR GENERAL IN COUNCIL Vs. FIRM DAU DAYAL GANGA PRASAD
April 20, 1955
THE STATE OF UTTAR PRADESH Vs. TRUST JAI NARAIN THROUGH JAI NARAIN MISRA
February 11, 1955
THE TATA OIL MILLS COMPANY LTD. Vs. THE DISRICT BOARD OF ALLAHABAD AND ORS.
April 27, 1955
TRILOKI SINGH Vs. RETURNING OFFICER LUCKNOW
March 4, 1955
U P GOVERNMENT Vs. J R BHATTA
May 6, 1955
U P GOVERNMENT Vs. S TABARAKH HUSAIN
September 9, 1955
UDAI BHAN SINGH Vs. LACHHMAN DAS
August 5, 1955
UMA SINGH Vs. THE HONBLE BOARD OF REVENUE, U.P., ALLAHABAD AND OTHERS
September 29, 1955
UPPER GANGES ELECTRIC EMPLOYEES UNION Vs. UPPER GANGES VALLEY ELECTRICITY SUPPLY CO LTD
December 8, 1955
V D JHINGAN Vs. STATE
March 15, 1955
VIJ YANAND SINGH AND ANR Vs. STATE OF UTTAR PRADESH AND ORS
February 22, 1955
VIKRAM COTTON MILLS LTD Vs. JWALA PD RADHA KRISHNA
May 4, 1955
VIMAL KISHORE MEHROTRA Vs. STATE OF UTTAR PRADESH
July 14, 1955
VISHWA MITTRA Vs. STATE
October 4, 1955
VISHWA MITTRA Vs. DIST JUDGE JHANSI
September 30, 1955
VISHWAMITRA KARYALAYA PRESS Vs. AUTHORITY APPOINTED UNDER PAYMENT OF WAGES ACT 1936 FOR KANPUR
February 25, 1955
W O HOLDSWORTH Vs. STATE OF U P
December 6, 1955
W O HOLDSWORTH AND ANR Vs. STATE OF UTTAR PRADESH
April 19, 1955
WAQF ESTATE OF NAWAB MOHD AZMAT ALI KHAN Vs. U P STATE
November 7, 1955
ZAWAR HASAN Vs. RAKHALDAS BANERJI
November 21, 1955
ZIAULLAH KHAN Vs. STATE OF UTTAR PRADESH
April 11, 1955