Case Index

Title
Date
A THANGAL KUNJU MUSALIAR M VENKATACHALAM POTTI AUTHORISED OFFICIAL AND INCOME TAX OFFICER Vs. M VENKATACHALAM POTTI AUTHORISED OFFICIAL AND INCOME TAX OFFICER:A THANGAL KUNJU MUSALIAR
December 20, 1955
A V DCOSTA DIVISIONAL ENGINEER G I P RAILWAY Vs. B C PATEL
March 4, 1955
ABDUL SATTAR Vs. STATE OF MYSORE
October 19, 1955
AHER RAJA KHIMA Vs. STATE OF SAURASHTRA
December 22, 1955
AINEEI UN NISSA BEGUM Vs. MAHBOOB BEGUM
January 14, 1955
AMAR SINGH Vs. STATE OF RAJASTHAN
April 15, 1955
AMRIK SINGH Vs. STATE OF PEPSU
February 28, 1955
ANANDA BEHERA Vs. STATE OF ORISSA
October 27, 1955
ANIL BEHARI GHOSH Vs. LMFLCH BALA DASSI
April 15, 1955
ATLEY Vs. STATE OF UTTAR PRADESH
September 16, 1955
AUTOMOBILE PRODUCTS OF INDIA LIMITED Vs. RUKMAJI BALA
February 3, 1955
BALADIN Vs. STATE OF UTTAR PRADESH
October 18, 1955
BED RAJ Vs. STATE OF UTTAR PRADESH
September 28, 1955
BENGAL IMMUNITY COMPANY LIMITED Vs. STATE OF BIHAR
September 6, 1955
BHAGWANDAS GANGASAHAI PYARELAL BALU RAM Vs. UNION OF INDIA
October 11, 1955
BHIKAJI KESHAO JOSHI Vs. BRIJLAL NANDLAL BIYANI
May 2, 1955
BHIKAJI NARAIN DHAKRAS Vs. STATE OF MADHYA PRADESH
September 29, 1955
BHIM SEN Vs. STATE OF UTTAR PRADESH
March 15, 1955
BRAJNANDAN SINHA Vs. JYOTINARAIN
November 8, 1955
CHANDI PRASAD SINGH Vs. STATE OF UTTAR PRADESH
December 7, 1955
CHATTANATHA KARAYALAR Vs. RAMACHANDRA IYER
September 19, 1955
CHATTURAM HORILRAM LIMITED Vs. COMMR OF INCOME TAX B AND O
April 18, 1955
CHHUTANNI Vs. STATE OF UTTAR PRADESH
November 3, 1955
COLLECTOR OF BOMBAY Vs. NUSSERWANJI RATTANJI MISTRI
February 28, 1955
CORPORATION OF CALCUTTA Vs. MULCHAND AGARWALA
November 17, 1955
D AN ADVOCATE OF THE SUPREME COURT Vs. PRESIDENT OF INDIA
November 23, 1955
D P JOSHI Vs. STATE OF MADHYA BHARAT
January 27, 1955
DAJI SAHEB Vs. SHANKAR RAO VITHALRAO MANE
October 11, 1955
DASRATH GOND Vs. STATE OF ORISSA
March 15, 1955
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. HARNAM SINGH
April 21, 1955
DEONANDAN MISHRA Vs. STATE OF BIHAR
September 28, 1955
DHIRENDRA NATH MITRA Vs. MUKANDA LAL SEN
March 1, 1955
DIRECTOR OF ENDOWMENTS GOVERNMENT OF HYDERABAD Vs. AKRAM ALI
April 22, 1955
DIVISIONAL ENGINEER G I P RAILWAY Vs. MAHADEO RAGHOO
March 2, 1955
ERADU Vs. STATE OF HYDERABAD
November 1, 1955
GIRJA DATT SINGH Vs. GANGOTRI DATT SINGH
January 25, 1955
GURBAKSH SINGH Vs. STATE OF PUNJAB
February 16, 1955
GURCHARAN SINGH Vs. STATE OF PUNJAB
November 2, 1955
HANS MULLER OF NIIN?NL IIRG Vs. SUPERINTCNDENT PRESIDENCY JAIL CALCUTTA
February 23, 1955
INDIRA SOHANLAL Vs. CUSTODIAN OF EVACUEE PROPERTY DELHI
October 28, 1955
J K IRON AND STEEL CO LIMITED KANPUR J K IRON AND STEEL CO LIMITED KANPUR Vs. IRON AND STEEL MAZOOR UNION KANPUR:LABOUR APPELLATE TRIBUN AF OT INDIA CALCUTTA
December 23, 1955
JASWANTRAI MANILAL AKHANEY Vs. STATE OF BOMBAY
May 4, 1955
JAYARAM VITHOBA Vs. STATE OF BOMBAY
December 13, 1955
JUGAL KISHORE RAMESHWARDAS Vs. GOOLBAI HORMUSJI
October 4, 1955
JUGALKISHORO SARAF Vs. RAW COTTON COMPANY LIMITED
March 7, 1955
K C MATHEW Vs. STATE OF TRAVANCORE COCHIN
December 15, 1955
KAMAKSHYA NARAIN SINGH Vs. COLLECTOR ANA DEPUTY COMMISSIONER OF HAZARIBAGH
October 28, 1955
KHACHERU SINGH Vs. STATE OF UTTAR PRADESH
November 10, 1955
KISHIP SINGH OTHERS Vs. STATE OF RAJASTHAN
September 27, 1955
LAXMI NARAIN KAIRA Vs. STATE OF UTTAR PRADESH
November 25, 1955
M C MUTHIAH Vs. COMMISSIONER OF INCOME TAX MADRAS
December 20, 1955
M K RANGANATHAN Vs. GOVERNMENT OF MADRAS
April 20, 1955
MACHANDER Vs. STATE OF HYDERABAD
September 27, 1955
MAHARAJ UMEG SINGH Vs. STATE OF BOMBAY
April 6, 1955
MATAJOG DOBEY NAND RAM AGARWALA Vs. H C BHARI:H C BHARI
October 31, 1955
MATHURALA ADI REDDY Vs. STATE OF HYDERABAD
October 7, 1955
MEMBER BOARD OF REVENUE Vs. ARTHUR PAUL BENTHALL
October 4, 1955
MERLA RAMANNA Vs. NALLAPARAJU
November 4, 1955
MESSNI MOHANLAL HARGOVIND DAS Vs. STATE OF MADHYA PRADESH
September 20, 1955
MOHAMMAD BAQAR Vs. NAIM UN NISA BIBI
November 9, 1955
MOHINDER SINGH Vs. STATE OF PUNJAB
September 13, 1955
N SATYANATHAN Vs. K SUBRAMANYAN
March 29, 1955
NANAK GHANCI Vs. STATE OF PUNJAB
January 25, 1955
NARAYANAN NAIR RAGHAVAN NAIR Vs. STATE OF TRAVANCORE COCHIN
September 26, 1955
NATHU Vs. STATE OF UTTAR PRADESH
September 21, 1955
OM PRAKASH GUPTA Vs. STATE OF UTTAR PRADESH
April 21, 1955
P L LAKHANPAL Vs. STATE OF JAMMU AND KASHMIR
December 20, 1955
PONNAMMAL Vs. R SRINIVASARANGAN
October 21, 1955
PRABHU BABAJI NAVLE Vs. STATE OF BOMBAY
September 19, 1955
PRADYAT KUMAR BOSE Vs. HONBLE CHIEF JUSTICE OF CALCUTTA HIGH COURT
December 23, 1955
PRATAP SINGH Vs. KRISHNA GUPTA
December 2, 1955
PRITAM SINGH Vs. STATE OF PUNJAB
November 4, 1955
PRITHI NATH Vs. BIRKHA NATH
October 4, 1955
PURSHOTTAM GOVINDJI HALAI Vs. B M DESAI ADDITIONAL COLLECTOR OF BOMBAY
October 14, 1955
R KANWAR RAJ NATH Vs. PRAMOD C BHATT CUSTODIAN OF EVACUEE PROPERTY
November 10, 1955
RAI SAHIB RAM JAWAYA KAPUR Vs. STATE OF PUNJAB
April 12, 1955
RAJ KALI KUER Vs. RAM RATTAN PANDEY
April 7, 1955
RAJAHMUNDRY ELECTRIC SUPPLY CORPORATION LIMITED Vs. A NAGESNWARA RAO
December 16, 1955
RAM DEVI Vs. STATE OF UTTAR PRADESH
February 22, 1955
RAM NARAIN Vs. STATE OF PUNJAB
February 11, 1955
RAM NARAIN SONS LIMITED Vs. ASST COMMISSIONER OF SALES TAX
September 20, 1955
RAM SHANKAR SINGH OTHERS Vs. STATE OF UTTAR PRADESH
April 19, 1955
RAO SHIVA BAHADUR SINGH Vs. STATE OF VINDHYA PRADESH
April 7, 1955
RAWALPENTA VENKALU Vs. STATE OF HYDERABAD
October 7, 1955
REGISTRAR OF TRADE MARKS Vs. ASHOK CHANDRA RAKHIT LIMITED
April 15, 1955
RISHIDEO PANDE Vs. STATE OF UTTAR PRADESH
February 3, 1955
S KHADER SHERIFF Vs. MUNNUSWAMI
September 15, 1955
SADHU RAM Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY
October 28, 1955
SAHU MADHO DAS Vs. MUKAND RAM
March 22, 1955
SAIYID ALIMUDDIN Vs. SAEED AHMAD
September 9, 1955
SALLG RAM Vs. MAYA DEVI
January 21, 1955
SANGRAN SINGH Vs. ELECTION TRIBUNI KOTAH
March 22, 1955
SHIROMANI GURDWARA PARBANDHAK COMMITTEE Vs. LT SARDAR RAGHUBIR SINGH
March 24, 1955
SHIROMANI GURDWARA PARBANDHAK COMMITTEE ARNRITSAR Vs. RAJA SHIV RATTAN DEV SINGH
March 24, 1955
SHIVA JUTE BALING LIMITED Vs. HINDLEY AND COMPANY LIMITED
April 5, 1955
SHIVNANDA SHARMA Vs. PUNJAB NATIONAL BANK LIMITED
March 15, 1955
SHYABUDDINSAB MOHIDINSAB AKKI Vs. GADAG BETGERI MUNICIPAL BOROUGH
February 22, 1955
SITA MAHARANI Vs. CHHEDI MAHTO
February 3, 1955
STATE OF BIHAR Vs. KUMAR AMAR SINGH
February 10, 1955
STATE OF BIHAR Vs. M HOMI
March 24, 1955
STATE OF BOMBAY Vs. MULJI JETHA AND CO
February 10, 1955
STATE OF BOMBAY Vs. ALI GULSHAN
October 4, 1955
STATE OF MADRAS Vs. V SRINIVASA AYYANGAR
October 21, 1955
STATE OF MADRAS Vs. GURVIAH NAIDU AND CO LTD
October 28, 1955
STATE OF MADRAS Vs. K M RAJAGOPALAN
September 27, 1955
SUCHETA KRIPALANI Vs. S S DULAT
September 6, 1955
SUNDER SINGH Vs. STATE OF UTTAR PRADESH
November 3, 1955
SURAJ PAL Vs. STATE OF UTTAR PRADESH
March 1, 1955
SURJAN Vs. STATE OF RAJASTHAN
November 1, 1955
T NAGAPPA Vs. T C BASAPPA
September 15, 1955
THAIVALAPPIL KUNJUVARU VAREED Vs. STATE OF TRAVANCORE COCHIN
December 1, 1955
THAKUR AMAR SINGHJI Vs. STATE OF RAJASTHAN
April 5, 1955
THAKUR PRASAD BANIA Vs. STATE OF BIHAR
August 13, 1955
THAWARDAS FHERUMAL Vs. UNION OF INDIA
March 24, 1955
TILKESHWAR SINGH Vs. STATE OF BIHAR
December 8, 1955
TIRATH SINGH Vs. BACHITTAR SINGH
September 15, 1955
TOPANDAS Vs. STATE OF BOMBAY
October 14, 1955
TROPICAL INSURANCE CO LIMITED Vs. UNION OF INDIA
September 22, 1955
U J S CHOPRA Vs. STATE OF BOMBAY
March 25, 1955
UNION OF INDIA SHRI GANESH JUTE MILLS LIMITED Vs. COMMERCIAL TAX OFFICER WEST BENGAL:COMMERCIAL TAX OFFICER
December 19, 1955
V O VAKKAN Vs. STATE OF MADRAS
September 19, 1955
VIDYA VERMA Vs. SHIV NARAIN VERMA
November 11, 1955
VIRINDAR KUMAR SATYAWADI Vs. STATE OF PUNJAB
November 24, 1955
WILLIE WILLIAM SLANEY Vs. STATE OF MADHYA PRADESH
October 31, 1955