Case Index

Title
Date
AB. AHAD RATHER Vs. STATE OF J&K AND ORS.
September 9, 2015
AB. AZIZ MIR Vs. SUHAIL NABI AND ORS.
March 24, 2015
AB. GANI & ORS. Vs. FINANCIAL COMMR. & ORS.
August 19, 2015
AB. GANI BHAT Vs. STATE OF J&K
November 18, 2015
AB. GANI BHAT (PROF.) Vs. ZULFIKAR MUNSHI
October 30, 2015
AB. MAJID GURKOO Vs. STATE & ORS.
September 23, 2015
AB. QAYOOM NIZAMI AND ORS. Vs. UMAR NIZAMI AND ORS.
May 1, 2015
AB. RAHIM SOFI Vs. STATE OF J&K AND ORS.
April 28, 2015
AB. RASHID (DR.) Vs. STATE AND ORS.
June 1, 2015
AB. RASHID BHAT Vs. STATE OF J&K & ORS.
September 7, 2015
AB. RASHID RATHER Vs. STATE AND ORS.
August 20, 2015
AB. RASHID SHAH AND ORS. Vs. STATE OF J&K AND ORS.
July 7, 2015
AB. SALAM BHAT AND ORS. Vs. FARIDA BEGUM AND ORS.
May 25, 2015
ABDUL AZIZ HAFIZ AND ORS. Vs. STATE OF JK AND ORS.
August 11, 2015
ABDUL QAYOOM KHAN Vs. STATE OF J&K AND ORS.
December 18, 2015
ABDUL ROUF Vs. UNIVERSITY OF KASHMIR AND ORS.
September 2, 2015
ABID NAZIR Vs. STATE OF J & K AD ORS.
July 27, 2015
ACCOUNTANT GENERAL (A&E) Vs. SATINDER KUMAR FOTEDAR
July 7, 2015
ACE ENTERPRISES Vs. R.K. ARORA AND ORS.
December 16, 2015
ADMINISTRATOR, AUQAF JAMMU Vs. DEVINDER KUMAR GUPTA
March 6, 2015
ADMINISTRATOR, NOTIFIED AREA COMMITTEE AND ORS. Vs. RAM RATTAN AND ORS.
April 9, 2015
AIJAZ AHMAD KHAN AND ORS. Vs. STATE OF J & K AND ORS.
April 29, 2015
AIJAZ AHMAD MIR Vs. NATIONAL INSTITUTE OF TECHNOLOGY AND ORS.
July 7, 2015
AIJAZ BASHIR SHAH Vs. SKIMS AND ORS.
May 29, 2015
AJAY KUMAR Vs. STATE OF J AND K
November 4, 2015
AJAZ MAQBOOL BHAT Vs. STATE OF J&K AND ORS.
March 6, 2015
AKBAR ALI Vs. ASHRAF SHEIKH AND ORS.
July 9, 2015
AKEEL AHMED AND ORS. Vs. STATE OF J&K AND ORS.
December 30, 2015
AKSHAY TICKOO Vs. S.M.V.D.U. AND ORS.
September 2, 2015
ALI MOHAMMAD KHAN Vs. STATE
February 4, 2015
ALI MOHAMMAD WANI Vs. UNION OF INDIA AND ORS.
August 13, 2015
ALIA SHAFI SHAH Vs. STATE OF JANDK AND OTHERS
August 19, 2015
ALL INDIA NHPC DIPLOMA ENGINEERS COUNCIL & ANR. Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION & ORS.
December 30, 2015
ALLAHUDIN GANAI Vs. STATE OF J&K AND ORS.
October 27, 2015
ALTAF HAQANI Vs. STATE OF J&K AND ORS.
July 7, 2015
ALTAF HUSSAIN MIR Vs. BANK OF INDIA AND ORS.
February 19, 2015
AMANULLAH KHAN Vs. STATE
April 2, 2015
AMARJEET SINGH Vs. STATE OF J&K & ANR.
November 17, 2015
AMIN DAR Vs. STATE OF J&K AND ORS.
March 13, 2015
AMIN SOFI Vs. STATE OF J&K AND ORS.
August 11, 2015
AMIT SHARMA Vs. STATE & ORS.
August 24, 2015
AMIT SHARMA Vs. STATE OF J&K AND ORS.
July 9, 2015
ANARA BEGUM AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
March 26, 2015
ANIL GUPTA AND ORS. Vs. JASWANT SINGH AND ORS.
June 12, 2015
ANIL JOHN Vs. STATE OF J&K AND ORS.
April 23, 2015
ANJANA SHARMA Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
December 11, 2015
ANJEEL KUMAR AND ORS. Vs. STATE OF J&K AND ORS.
March 9, 2015
ANOOP SINGH AND ORS. Vs. STATE OF J&K AND ORS.
March 11, 2015
ARIHANT JAIN AND ORS. Vs. GUNINDER PUSHP JAIN
March 13, 2015
ARJUMAND HAMID Vs. JAMMU AND KASHMIR PUBLIC SERVICE COMMISSION AND ORS.
September 3, 2015
ARSHAD HUSSAIM KOUL Vs. STATE OF J&K AND ORS.
April 8, 2015
ARSHID BASHIR AKHOON AND ORS. Vs. MANAGING DIRECTOR HDFC STANDARD LIFE INS. CO. AND ORS.
October 16, 2015
ARUN KUMAR Vs. STATE OF J.&K. AND ORS.
March 26, 2015
ARUN KUMAR Vs. STATE AND ORS.
May 29, 2015
ARVIND SHARMA AND OTHERS Vs. STATE AND OTHERS
November 27, 2015
ASGAR HASSAN SAMOON Vs. MOHAMMAD RAMZAN WANI
April 13, 2015
ASHAQ HUSSAIN RATHER AND ORS. Vs. STATE OF JK AND ORS.
July 10, 2015
ASHOK KUMAR Vs. STATE THROUGH EDUCATION DEPTT AND ORS.
December 28, 2015
ASHOK KUMAR AND ORS. Vs. STATE OF J&K AND ORS.
October 9, 2015
ASHOK KUMAR SHARMA Vs. RASHPAUL SINGH AND ORS.
March 11, 2015
ASHOK SHARMA Vs. STATE AND ORS.
September 3, 2015
ASHWANI KUMAR Vs. STATE AND ORS.
February 20, 2015
ASIF HAMID KHAN Vs. STATE AND ORS.
March 31, 2015
ASIF MAQBOOL NAJAR Vs. STATE OF J&K & ORS.
September 15, 2015
ASIF NAZIR MIR Vs. STATE AND ORS.
November 27, 2015
ASIF NAZIR MIR Vs. STATE OF J&K AND ORS.
June 5, 2015
ASLAM Vs. STATE OF J.&K. AND ORS.
March 26, 2015
ASPIRE HUMAN CAPITAL MANAGEMENT PVT. LTD. Vs. BABA GHULAM SHAH BADSHAH (BGSB) UNIVERSITY, RAJOURI & ANR.
November 20, 2015
ATIKA Vs. STATE OF J.K. AND ORS.
May 29, 2015
ATTA MOHD. KATOCH Vs. J&K SPECIAL TRIBUNAL
May 12, 2015
AVINASH KUMAR Vs. STATE AND ORS.
September 16, 2015
AZAD AHMAD MALIK Vs. STATE OF J&K & ORS.
September 1, 2015
BAJAJ ALLIANZ GEN. INS. CO. Vs. MOHAMMAD ASHRAF NAIK AND ORS
August 6, 2015
BALBIR SINGH Vs. STATE OF J&K AND ORS.
February 5, 2015
BALVINDER SINGH Vs. STATE OF JAMMU AND KASHMIR AND ORS.
April 6, 2015
BANARSI DASS Vs. STATE OF J&K AND ORS.
December 2, 2015
BANARSI DASS Vs. ORIENTAL INSURANCE CO. LTD. & ANR.
October 26, 2015
BANSI LAL Vs. STATE OF J&K AND ORS.
March 10, 2015
BASHARAT SALIM (DR.) Vs. NATIONAL INSTITUTE OF TECHNOLOGY (NIT) SRINAGAR & ORS.
August 28, 2015
BASHIR AHMAD DAR Vs. STATE OF J&K
August 25, 2015
BASHIR AHMAD KHAN Vs. STATE OF J&K & ORS.
October 30, 2015
BASHIR AHMAD MIR Vs. STATE OF J&K AND ORS.
August 31, 2015
BASHIR AHMAD SHAH AND ORS. Vs. STATE OF J&K AND ORS.
August 14, 2015
BASHIR AHMED MIR Vs. STATE OF J&K AND ORS.
July 29, 2015
BEGUM BIBI Vs. ROHIT MISHRA AND ORS.
February 25, 2015
BELI RAM Vs. JAMMU DEV. AUTHORITY AND OTHERS
July 9, 2015
BHADUR LAL (EX. RFN.) Vs. UNION OF INDIA AND ORS.
December 11, 2015
BHARAT SINGH Vs. UNION OF INDIA AND ORS.
February 9, 2015
BHARAT SINGH & ANR. Vs. STATE & ANR.
July 31, 2015
BHOJ SINGH Vs. UNION OF INDIA AND ORS.
March 2, 2015
BHUPINDER SINGH SODHI AND ORS. Vs. UNION OF INDIA AND ORS.
July 16, 2015
BILKEES HAMID Vs. STATE OF J&K AND ORS.
December 31, 2015
BOARD OF DIRECTORS, CITIZENS CO Vs. STATE AND OTHERS
November 17, 2015
BUDH SINGH, AGED 56 YEARS, S/O JAGEER SINGH R/O TRAL Vs. STATE OF J&K THROUGH COMMISSIONER/ SECRETARY TO GOVERNMENT LAW DEPARTMENT, CIVIL SECRETARIAT, SRINAGAR/ JAMMU
September 10, 2015
BUILDING OPERATION CONTROLLING AUTHORITY Vs. CHAIN SINGH AND ANOTHER
November 20, 2015
CATHLEEN KOUR AND OTHERS Vs. UNIVERSITY OF JAMMU AND OTHERS
March 31, 2015
CENTRAL BANK OF INDIA Vs. DARSHANA RANI AND ORS.
April 1, 2015
CHAIN SINGH Vs. SHAM LAL SHARMA AND ORS.
March 26, 2015
CHAIRMAN, BOARD OF SCHOOL EDUCATION AND ORS. Vs. TABASUM RIZVI AND ORS.
July 22, 2015
CHAIRMAN, J&K BANK, SRINAGAR AND ORS. Vs. FAROOQ AHMAD MIR
July 29, 2015
CHIEF ENGINEER AND ORS. Vs. ASSISTANT LABOUR COMMISSIONER AND ORS.
May 27, 2015
COLLECTOR LAND ACQUISITION Vs. SALAL HYDRO ELECTRIC PROJECT (KARNAIL SG)
December 22, 2015
COMMISSIONER OF INCOME TAX Vs. VAID MALIK PRODUCTS (PVT.) LTD.
December 30, 2015
COMMISSIONER OF INCOME TAX Vs. CITIZENS COOPERATIVE BANK LTD.
February 19, 2015
COMMISSIONER OF INCOME TAX Vs. SRF TRANSITIONAL HOLDINGS LTD.
December 17, 2015
COMMISSIONER OF INCOME TAX Vs. LOTUS FINANCE AND INVESTMENT (PVT.) LTD.
October 6, 2015
COOPERATIVE AND MARKETING FEDERATION LTD. Vs. J&K SPECIAL TRIBUNAL AND ORS.
February 25, 2015
COSMIC COLLEGE OF EDUCATION Vs. UNIVERSITY OF JAMMU AND ORS.
May 6, 2015
COURT ON ITS OWN MOTION Vs. STATE OF J&K AND ORS.
May 12, 2015
COURT ON ITS OWN MOTION Vs. STATE OF J&K & ORS.
August 26, 2015
CUSTODIAN GENERAL Vs. HASSAN DIN AND ORS.
February 27, 2015
DALJEET SINGH Vs. STATE & ORS.
November 4, 2015
DALJIT SINGH Vs. MADAN LAL AND ORS.
February 9, 2015
DARSHAN SINGH AND ORS. Vs. STATE OF J & K
March 2, 2015
DAVINDER KOUR & ANR. Vs. DALJEET SINGH & ANR.
July 9, 2015
DES RAJ Vs. STATE OF J&K AND ORS.
March 9, 2015
DEV. PULWAMA Vs. BILAL AHMAD BHAT AND ORS.
August 19, 2015
DHARAM SINGH Vs. STATE AND ORS.
April 17, 2015
DHARM CHAND AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
March 18, 2015
DHEERAJMITRA MISRA Vs. UNION OF INDIA & ANR.
June 1, 2015
DHIRAJ KUMAR SINGH Vs. UNION OF INDIA AND ORS.
March 19, 2015
DINESH MAHAJAN Vs. NARINDER SHARMA
March 13, 2015
DIRECTOR AGRICULTURE, KASHMIR AND ORS. Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
December 7, 2015
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED AND ORS. Vs. ABDUL RASHID BHAT
May 18, 2015
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. RAMEEZ AHMAD NANDA S/O JAVED AHMAD NANDA
June 9, 2015
DR. JYOTI HAK. AGED 42 YEARS W/O DR. SATISH KUMAR R/O 103 Vs. STATE OF J&K THROUGH PRINCIPAL SECRETARY TO GOVERNMENT. HEALTH & MEDICAL EDUCATION DEPARTMENT, CIVIL SECRETARIAT, JAMMU/SGR. & ORS.
March 25, 2015
DR. MUSHTAQ AHMAD LAWAY Vs. STATE OF J&K & ORS.
September 24, 2015
DYAL SINGH Vs. STATE OF J.&K. AND ORS.
March 26, 2015
FAHMEEDA AKHTER Vs. STATE OF J&K AND ORS. (GAD)
August 12, 2015
FAISAL AHMAD KHAN Vs. STATE & ORS.
May 14, 2015
FAROOQ AHMAD GANAI AND ORS. APPELLANTS Vs. STATE OF J&K AND ORS.
December 18, 2015
FAROOQ AHMAD ITOO Vs. STATE OF J & K
August 11, 2015
FAROOQ AHMAD SHALLA Vs. MUNTAHA FAROOQ
April 3, 2015
FAROOQ AND ORS. Vs. STATE AND ORS.
July 29, 2015
FATIMA & ANR. Vs. MUKHTAR AHMAD BHAT & ORS.
October 9, 2015
FAYAZ AHMAD KALOO Vs. ALI MOHD. RATHER
April 20, 2015
FAYAZ AHMAD SHEIKH Vs. STATE AND ORS.
July 23, 2015
FIDA HUSSAIN Vs. STATE OF J&K AND ORS.
April 29, 2015
FIRDOUSA AKHTAR Vs. STATE OF J&K AND ORS.
August 31, 2015
FOZIA BASHIR Vs. STATE
April 9, 2015
FOZIA QURESHI Vs. STATE AND ORS.
September 3, 2015
G . M . TRADING CORPORATION & ANR. Vs. STATE OF J&K & ORS.
September 14, 2015
G.M. TRADING CO. AND ORS. Vs. STATE OF J&K AND ORS.
February 25, 2015
GH . MOHI - UD - DIN GANAI Vs. STATE OF J&K & ORS.
November 30, 2015
GH. HASSAN GANAI Vs. STATE OF J&K AND ORS.
May 1, 2015
GH. HASSAN MALLA Vs. STATE & ORS.
May 6, 2015
GH. JEELANI GANAI Vs. STATE OF J&K
December 10, 2015
GH. MOHD. BHAT Vs. STATE OF J&K AND ORS.
February 6, 2015
GH. MOHD. MATOO Vs. GH. RASOOL SOFI & ORS.
December 11, 2015
GH. MOHD. MIR AND ORS. Vs. STATE OF J&K AND ORS.
December 28, 2015
GH. MOHI-UD-DIN GANAI Vs. J&K SRTC AND ORS.
June 1, 2015
GH. QADIR MIR & ANR. Vs. STATE OF J&K & ORS.
August 27, 2015
GH. SARWAR FAROOQI AND ANR. Vs. STATE OF J&K AND ORS.
December 23, 2015
GH. SARWAR FAROOQI AND ANR. Vs. STATE OF J&K AND ORS.
August 5, 2015
GHULAM Vs. MINISTER FOR AUQAF AFFAIRS, J & K, JAMMU AND OTHERS
September 3, 2015
GHULAM AHMAD MIR Vs. STATE & ORS
December 2, 2015
GHULAM JEELANI BHAT Vs. S.K.I.M.S. AND ORS.
April 29, 2015
GHULAM MOHAMMAD BANDAY Vs. STATE OF J&K AND ORS.
July 23, 2015
GHULAM MOHAMMAD LONE Vs. STATE OF JK AND OTHERS
February 18, 2015
GHULAM QADIR WANI Vs. STATE AND ORS.
April 8, 2015
GHULAM RASOOL NAJAR Vs. STATE OF J&K & ORS.
August 5, 2015
GOWHAR HUSSAIN NAJAR Vs. STATE & ORS.
October 1, 2015
GULSHAN AHMAD BHAT Vs. STATE OF J&K & ORS.
October 28, 2015
GULSHAN AHMAD BHAT Vs. STATE OF J&K AND ORS.
August 19, 2015
GULZAR AHMAD DHOBI Vs. STATE OF J&K & ORS.
May 29, 2015
GULZAR AHMAD RESHI AND ORS. Vs. STATE AND ORS.
December 17, 2015
GULZAR AHMAD SHEIKH & ORS. Vs. UNION OF INDIA & ORS.
December 11, 2015
GURBACHAN SINGH DUTTA Vs. STATE AND ORS.
January 3, 2015
GURDEEP SINGH Vs. STATE OF J & K
August 5, 2015
GURDEEP SINGH BIJRAL Vs. UNION OF INDIA AND ORS.
February 5, 2015
GURMEET SINGH & ANR. Vs. STATE OF J&K & ORS.
August 19, 2015
HAFEEZA BANO AND ORS. Vs. STATE OF J.K. AND ORS.
May 15, 2015
HAFIZULLAHA MIR AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
March 2, 2015
HANS RAJ Vs. J&K SRTC & ORS.
October 6, 2015
HASEENA AND ORS. Vs. STATE OF J&K AND ORS.
June 9, 2015
HONBLE HIGH COURT OF JAMMU AND KASHMIR AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
March 4, 2015
IMTIYAZ AHMAD MAGRAY Vs. MOHAMMAD ARIF LONE AND ORS.
October 6, 2015
IMTIYAZ AHMAD SOFI Vs. STATE OF JANDK AND OTHERS
September 8, 2015
INAMUL-HAQ HAJAM Vs. STATE AND ORS.
August 19, 2015
INHABITANTS OF VILLAGE CHINNER Vs. STATE OF J&K AND ORS.
February 19, 2015
IQBAL ZARGER AND ORS. Vs. STATE OF J&K AND ORS.
August 27, 2015
IRFAN - UL - HAQ & ANR. Vs. STATE OF J&K & ORS.
November 17, 2015
IRFAN-UL-HAQ AND ORS. Vs. STATE OF J&K AND ORS.
July 3, 2015
IRSHAD AHMAD BHAT Vs. STATE OF J&K AND ORS.
December 18, 2015
ISHRAT ARA Vs. STATE AND ORS.
May 20, 2015
J&K BANK LIMITED Vs. VINAY KUMAR AND ORS.
February 11, 2015
J&K BANK LTD. Vs. GIRDHARI LAL GUPTA & ORS.
December 21, 2015
J&K PUBLIC SERVICE COMMISSION Vs. HAKEEM ALI QANOON & ANR.
December 4, 2015
J&K PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY Vs. KEWAL KRISHAN S/O SH. AMIR CHAND R/O VILLAGE SUJMATNA
May 11, 2015
J&K SICOP LTD. Vs. MAHALAXMI FUEL PRODUCTS PVT. LTD.
December 16, 2015
J&K STATE ROAD CORP. LTD. Vs. IMARN ANSARI AND ANR
December 4, 2015
JAGDEV SINGH, AGE +62 YEARS S/O LATE SH. LACHMAN SINGH R/O HOUSE NO. 45 Vs. UNION OF INDIA THROUGH ITS SECRETARY TO GOVT. OF INDIA, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES AND PENSIONS (DEPARTMENT OF PERSONNEL AND TRAINING), NEW DELHI
November 16, 2015
JAGDISH CHANDER AND ORS. Vs. RAHUL SHARMA AND ORS.
May 18, 2015
JAHANGIR ABDULLA DAR Vs. STATE AND ORS.
April 30, 2015
JAHANGIR ABDULLAH DAR Vs. STATE AND ORS.
July 2, 2015
JAMEELA AKTHER Vs. STATE AND ORS.
December 14, 2015
JAMMU & KASHMIR PEOPLES FORUM Vs. STATE OF JAMMU & KASHMIR
October 14, 2015
JAMMU & KASHMIR PUBLIC SERVICE COMMISSION AND ORS. Vs. SHAAWAZ UMER KHAN AND ORS.
July 8, 2015
JAMMU AND KASHMIR INDUSTRIES LTD . Vs. GH. MOHD. SHEIKH & ORS.
September 22, 2015
JAMMU AND KASHMIR SERVICE SELECTION BOARD AND ORS. Vs. PRITHVI PAL SINGH AND ORS.
April 1, 2015
JAMMU AND KASHMIR STATE FINANCIAL CORPORATION Vs. MOHD AKBAR MIR
November 16, 2015
JAMMU DEVELOPMENT AUTHORITY Vs. AWTAR SINGH AND ORS.
April 21, 2015
JAMMU DEVELOPMENT AUTHORITY AND ORS. Vs. SHANTI SAROOP GUPTA AND ORS.
March 19, 2015
JAN MOHAMMAD DAR Vs. STATE OF JK AND OTHERS
April 13, 2015
JANKI BAI AND ORS. Vs. LEELA CHOUDHARY AND ORS.
April 15, 2015
JASCO CARRIERS Vs. STATE OF JAMMU AND KASHMIR AND ORS.
February 19, 2015
JATINDER KOUR Vs. SHARAN PAL SINGH
November 19, 2015
JATINDER PAL SINGH Vs. STATE OF JAMMU AND KASHMIR
November 17, 2015
JAVAID AHMAD NAJAR Vs. STATE AND ORS.
September 24, 2015
JAVID SALEEM Vs. STATE OF J&K AND ORS.
December 11, 2015
JEHLUM EXPORTERS PVT. LTD. Vs. ORIENTAL INSURANCE COMPANY LTD.
November 4, 2015
JEHLUM EXPORTERS PVT. LTD. Vs. ORIENTAL INSURANCE CO. & ORS.
August 13, 2015
JITENDRA KUMAR SINGH Vs. UNION OF INDIA & ORS.
September 30, 2015
JOGINDER SINGH AND ORS. Vs. STATE OF J&K AND ORS.
April 7, 2015
JYOTI MALHOTRA Vs. STATE AND ORS.
February 20, 2015
K.K. VERMA Vs. STATE AND ORS.
September 2, 2015
KABINDRA PRASAD SINGH Vs. UNION OF INDIA AND ORS.
November 21, 2015
KAMLA DEVI Vs. STATE & ORS.
November 24, 2015
KANAV KHAJURIA AND ORS. Vs. STATE OF J&K AND ORS.
May 22, 2015
KANYA LAL & ORS. Vs. MOHD. ASHRAF MIR & ORS.
December 7, 2015
KAPIL DHAR Vs. STATE
December 11, 2015
KARAM CHAND Vs. BILLU & ORS.
December 10, 2015
KARNAIL SINGH Vs. IQBAL KHANDAY & ANR.
December 18, 2015
KARNAIL SINGH AND ORS. Vs. STATE OF J&K AND ORS.
December 30, 2015
KARTAR SINGH Vs. STATE OF JAMMU AND KASHMIR AND ORS.
April 9, 2015
KARTAR SINGH AND ORS. Vs. STATE AND ORS.
July 28, 2015
KARWANI ISLAMI Vs. STATE OF JAMMU & KASHMIR AND ORS.
October 27, 2015
KASHMIR TIBIA COLLEGE Vs. UNION OF INDIA AND ORS.
July 1, 2015
KAUSAR JAN Vs. STATE
March 19, 2015
KHURSHEED AHMAD BHAT Vs. SHABNUM ARA
November 4, 2015
KHURSHID ANWAR SHAH Vs. STATE OF J&K & ORS.
September 28, 2015
KHUSHDIL AIJAZ Vs. J&K BOPEE AND ORS.
September 17, 2015
KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE LTD. Vs. J & K STATE CONSUMER DISPUTES REDRESSAL COMMISSION, JAMMU AND ORS.
July 27, 2015
KRISHAN LAL Vs. STATE OF J.&K. AND ORS.
March 26, 2015
KRISHAN LAL & ORS. Vs. STATE OF J&K & ORS.
November 19, 2015
KULDIP RAJ GUPTA Vs. YOG RAJ
August 25, 2015
KULSOOMA QAYOOM & ANR. Vs. RIYAZ AHMED HAJAM & ORS.
August 5, 2015
KULWANT SINGH Vs. STATE OF J &K & ORS
August 5, 2015
KUSUM BALA Vs. STATE & ORS.
September 24, 2015
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. D.K. BUTIYAL
April 21, 2015
M.N. KHAN (PROF.) (DR.) AND ORS. Vs. STATE OF J&K AND ORS.
November 30, 2015
M/S QUARRY CONSTRUCTION ASSOCIATION Vs. STATE OF J&K & ORS.
September 4, 2015
MADAN GOPAL Vs. STATE & ORS.
November 20, 2015
MADAN LAL Vs. SUDESH SHARMA (DR.), SR. ORTHO SURGEON, ASSOCIATE PROFESSOR & HOU, GMC JAMMU
July 7, 2015
MADAN LAL RAHMOTRA AND ORS. Vs. STATE OF J&K AND ORS.
March 19, 2015
MAJID YAQOOB DAR & ORS. Vs. STATE OF J&K & ORS.
September 3, 2015
MAN SINGH Vs. STATE AND ORS.
July 21, 2015
MANAGING DIRECTOR J&K HANDICRAFTS (SALES AND EXPORT) CORPORATION/HEAD OFFICER AT SRINAGAR & ORS. Vs. PRIDEMAN KRISHAN BHAT & ORS.
November 18, 2015
MANZOOR AHMAD BHAT Vs. UNION OF INDIA AND ORS.
September 1, 2015
MANZOOR AHMAD SAMOON Vs. STATE OF J&K AND ORS.
July 7, 2015
MANZOOR AHMAD SHIEKH Vs. UNION OF INDIA AND ORS.
June 1, 2015
MARIYA HABIB Vs. STATE AND ORS.
May 25, 2015
MASARAT ALAM BHAT Vs. STATE AND ORS.
December 29, 2015
MASRAT ALAM BHAT Vs. STATE OF J&K & ORS.
August 21, 2015
MASTOORI BEGUM (MST.) Vs. UNION OF INDIA & ORS.
September 3, 2015
MEDICARE DIAGNOSTIC IMAGING CENTRE AND ORS. Vs. STATE OF J&K AND ORS.
May 19, 2015
MEHAR CHAND Vs. RATTAN LAL & ANR.
March 9, 2015
MEHMOODA Vs. STATE
October 5, 2015
MEHMOODA QADIR Vs. STATE OF J&K AND ORS.
August 3, 2015
MEHRAJ Vs. STATE OF J&K THROUGH COMMISSIONER/ SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, CIVIL SECTT., SRINAGAR/JAMMU
September 9, 2015
MEHRAJ-UD-DIN GANIE AND ORS. Vs. MYMOONA AND ORS.
July 3, 2015
MEHRAJ-UD-DIN YATOO AND ORS. Vs. STATE AND ORS.
March 18, 2015
MEHRAJ-UD-DIN ZARGAR AND ORS. Vs. STATE OF J & K AND ORS.
July 1, 2015
MIR ENGINEERS & BUILDERS Vs. SANJAY DIESELS
March 13, 2015
MIR MUBASHIR SHUJA & ORS. Vs. AB. SAMAD WANI & ORS.
November 3, 2015
MIR NASSAR Vs. J&K STATE FINANCIAL COMM. AND ORS.
October 13, 2015
MIR NASSAR ULLAH AND ANR. Vs. J&K SFC AND ORS.
December 14, 2015
MIR REHMAT Vs. STATE AND OTHERS
August 11, 2015
MIR SONS CONSTRUCTION Vs. STATE OF J&K AND ORS.
April 17, 2015
MISRA BANO Vs. STATE OF J&K AND ORS.
May 29, 2015
MISRA BIBI Vs. MOHD. HUSSAIN MALIK & ORS.
November 16, 2015
MODI RUBBER LTD. AND ORS. Vs. STATE TYRES SHOP AND ORS.
January 3, 2015
MOHAMAMD AMIN WANI AND ORS. Vs. STATE AND ORS.
June 10, 2015
MOHAMMAD AMIN PARRAY Vs. STATE AND ORS.
March 12, 2015
MOHAMMAD ARIF LONE Vs. STATE OF J&K AND ORS.
August 13, 2015
MOHAMMAD ASHRAF BUKHARI AND ANOTHER Vs. SHAFAT HUSSAIN QUADIMI AND OTHERS
March 17, 2015
MOHAMMAD FAHEEM NAQSHBANDI Vs. STATE AND ORS.
July 10, 2015
MOHAMMAD HUSSAIN AND ORS. Vs. STATE OF JK AND ORS.
July 3, 2015
MOHAMMAD HUSSAIN MOHAND Vs. STATE OF J&K AND ORS.
June 8, 2015
MOHAMMAD INAM ZAROO Vs. STATE OF J&K AND ORS.
July 28, 2015
MOHAMMAD IQBAL BADHAMA Vs. STATE OF J&K AND ORS.
November 16, 2015
MOHAMMAD IQBAL VAKIL Vs. REGISTRAR PRINCIPAL DISTRICT JUDGE
June 11, 2015
MOHAMMAD MAQBOOL BHAT Vs. STATE OF J&K AND ORS.
July 27, 2015
MOHAMMAD MAQBOOL MALLA AND ORS. Vs. STATE AND ORS.
May 18, 2015
MOHAMMAD NASIR LAHERWAL Vs. SAADAT MAND DURANI ORDER SHEET
March 4, 2015
MOHAMMAD RAFIQ LONE Vs. STATE OF J.K. AND OTHERS
March 5, 2015
MOHAMMAD SHAFI KHAN Vs. STATE AND ORS.
July 14, 2015
MOHAMMAD SHAFI KHAN Vs. STATE AND ORS.
November 4, 2015
MOHAMMAD SULTAN SOFI Vs. STATE OF JK AND ORS.
July 10, 2015
MOHD RASHID Vs. STATE OF J&K
November 5, 2015
MOHD. AKBAR NAJAR Vs. STATE OF J&K
August 25, 2015
MOHD. AMIN BHAT Vs. STATE & ORS.
September 10, 2015
MOHD. AROOF KHAN AND ANR. Vs. STATE AND ORS.
October 1, 2015
MOHD. DIN Vs. STATE OF J&K
December 10, 2015
MOHD. HUSSAIN Vs. STATE OF J&K &1 ORS.
December 18, 2015
MOHD. IQBAL Vs. STATE AND ORS.
December 31, 2015
MOHD. IQBAL KHAN Vs. STATE OF J&K
April 10, 2015
MOHD. MAQBOOL BHAT Vs. RAFIQA AND ORS.
November 18, 2015
MOHD. NASEEM BHAT Vs. BILQUEES AKHTER & ANR.
December 28, 2015
MOHD. QASIM Vs. STATE OF J&K AND ORS.
December 3, 2015
MOHD. RAJAB DAR Vs. GH. MOHAMMAD DAR
September 2, 2015
MOHINDER NATH Vs. STATE AND ORS.
February 9, 2015
MOHINDER SINGH Vs. UNION OF INDIA AND ORS.
December 18, 2015
MOTI LAL BHAT Vs. UNION OF INDIA AND OTHERS
December 7, 2015
MST SAKEENA Vs. MOHAMMAD HUSSAIN SHEIKH AND ANOTHER
December 11, 2015
MST. SARA Vs. STATE OF JAMMU AND KASHMIR
December 7, 2015
MUBARAK AHMAD SHAH Vs. STATE AND ORS.
April 3, 2015
MUBEENA HASSAN Vs. STATE OF J&K AND ORS.
August 19, 2015
MUHAMMAD FAISAL QURESHI Vs. STATE OF JAMMU AND KASHMIR
November 30, 2015
MUKERJEET SHARMA AND ORS. Vs. STATE AND ORS.
July 6, 2015
MUKHTAR AHMAD LONE Vs. STATE OF J&K AND ORS.
May 28, 2015
MUNAWARA SULTANA Vs. STATE OF J&K AND ORS.
May 6, 2015
MUNEER HUSSAIN Vs. UNION OF INDIA & ORS.
November 20, 2015
MUNEERA BEGUM Vs. STATE AND ORS.
December 30, 2015
MUNIR HUSSAIN AND ORS. Vs. STATE AND ORS.
March 12, 2015
MUSHTAQ AHMAD MALIK Vs. STATE AND ORS.
August 12, 2015
MUSHTAQ AHMAD PEER Vs. STATE OF JAMMU AND KASHMIR
August 20, 2015
MUSHTAQ AHMED MIR Vs. STATE OF J & K AND ORS.
June 2, 2015
MUZAFFAR AHMAD BHAT Vs. YOUSUF BEIGH AND ORS.
August 21, 2015
MUZAFFAR AHMAD SHAH AND ORS. Vs. STATE OF J&K AND ORS.
March 10, 2015
MUZAFFAR RASOOL MIR AND ORS. Vs. STATE AND ORS.
March 31, 2015
NAHIDA SHAHEEN Vs. STATE OF J&K AND ORS.
August 31, 2015
NAKHSHAB FAROOQ & ORS. Vs. STATE OF J&K & ORS.
February 19, 2015
NALAM NAGESHWARA RAO & CO. AND ORS. Vs. FUNGICIDES INDIA LTD.
May 6, 2015
NAND KISHORE SHARMA AND ORS. Vs. MARIA BURNADETTEE COLLINGASM
December 30, 2015
NARAYAN DASS Vs. RADHA SWAMI SATSANG BEAS
January 3, 2015
NARESH KUMAR Vs. STATE OF J.&K. AND ORS.
March 26, 2015
NARESH KUMAR Vs. STATE OF J&K & ORS.
November 17, 2015
NARINDER SINGH AND ANOTHER Vs. KARTAR CHAND AND OTHERS
November 26, 2015
NARINDER SINGH JAMWAL Vs. UNION OF INDIA AND ORS.
December 31, 2015
NASEEM AKHTAR Vs. STATE & ORS.
December 1, 2015
NASEER AHMAD DAR AND ANOTHER Vs. STATE OF J.K. AND OTHERS
February 25, 2015
NASEER AHMAD WANI AND ORS. Vs. J&K SERVICE SELECTION BOARD AND ORS.
August 13, 2015
NASEER NAIK Vs. UNION OF INDIA AND ORS.
March 16, 2015
NASEER-UL-HAQ KHAN Vs. STATE AND ORS.
April 16, 2015
NASIR AHMAD RATHER Vs. NIIT AND ORS.
February 6, 2015
NATH RAM Vs. STATE OF JAMMU AND KASHMIR AND ORS.
April 17, 2015
NATIONAL COOPERATIVE DAIRY FEDERATION OF INDIA LTD. Vs. STATE OF J & K
April 30, 2015
NATIONAL HYDROELECTRIC POWER CORPN. LTD. Vs. SHRI KISHORE KUMAR
November 18, 2015
NATIONAL INSURANCE CO . LTD . Vs. DALEEP SINGH & ORS.
July 28, 2015
NATIONAL INSURANCE CO. LTD. Vs. LAL MUNNI DEVI AND ORS.
March 30, 2015
NATIONAL INSURANCE CO. LTD. Vs. DEVIJENDER VAID AND ORS.
February 9, 2015
NATIONAL INSURANCE COMPANY DIVISIONAL OFFICE SRINAGAR THROUGH ITS DIVISIONAL MANAGER Vs. MST. KHATIJI WD/O GH. NABI SOFI & ORS.
May 15, 2015
NATIONAL INSURANCE COMPANY LIMITED Vs. SHAFIQ-UR-REHMAN NENGROO AND ORS.
May 18, 2015
NAZAR MOHAMMAD CHAMMAN Vs. COMMISSIONER/SECRETARY TO GOVERNMENT HOME DEPARTME
May 29, 2015
NAZIR AHMA GOJAR AND ORS. Vs. NIZAM-UD/DIN GOJAR AND ORS.
July 24, 2015
NAZIR AHMAD BAROO AND ORS. Vs. STATE OF J&K AND ORS.
May 29, 2015
NAZIR AHMAD DAR Vs. STATE AND ORS.
August 13, 2015
NAZIR AHMAD GANAI Vs. STATE OF J&K AND OTHERS
October 9, 2015
NAZIR AHMAD MIR & ORS. Vs. ASIF NAZIR MIR
September 30, 2015
NAZIR AHMAD YATOO AND ORS. Vs. STATE OF J&K AND ORS.
July 2, 2015
NAZIYA ASLAM AND ORS. Vs. J&K SERVICE SELECTION BOARD AND ORS.
May 28, 2015
NEK MOHD. AND ORS. Vs. STATE OF J. & K.
March 13, 2015
NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. VINAY KUMAR AND ORS.
August 26, 2015
NEW INDIA ASSURANCE COMPANY Vs. MOHD. AKRAM BHAT
June 1, 2015
NIGHAT ARA AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
May 7, 2015
NIMRATA KUMARI Vs. AJAY KUMAR
February 23, 2015
NISHA SARAF Vs. ANIL RAZDAN AND ORS.
April 27, 2015
NUSRAT JAN AND ORS. Vs. STATE OF J&K AND ORS.
September 17, 2015
NUZHAT NASREEN Vs. STATE OF J&K AND ORS.
June 1, 2015
OFFICER COMMANDING BEACON AND ORS Vs. KHATEEJA BEGUM & ORS
December 17, 2015
OM PARKASH Vs. THAKUR BHAN SINGH AND ORS.
July 22, 2015
OM PARKASH DHINGRA Vs. STATE THROUGH CBI
September 24, 2015
ORIENTAL INSURANCE CO . LTD . Vs. PARMOT KUMAR & ORS.
December 31, 2015
ORIENTAL INSURANCE CO. LTD. Vs. AMINA BEGUM AND ORS.
April 23, 2015
ORIENTAL INSURANCE COMPANY LIMITED AND ORS. Vs. SAFA-UL-GANAI AND ORS.
July 2, 2015
ORIENTAL INSURANCE COMPANY LTD. Vs. SHIV DEVI AND ORS.
November 18, 2015
OWAIS MEHMOOD Vs. STATE AND ORS.
July 3, 2015
P.P. KAUL Vs. STATE OF J&K & ORS.
November 20, 2015
PANKAJ SHARMA Vs. STATE & ORS.
September 21, 2015
PARAS GUPTA Vs. UNION OF INDIA AND ORS.
February 11, 2015
PARBHAT SINGH Vs. STATE AND ORS.
May 22, 2015
PARDEEP ELECTRICALS & BUILDERS PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
May 29, 2015
PARENTS BODY Vs. SHALIN KABRA
July 30, 2015
PARENTS BODY AND ORS. Vs. STATE OF JAMMU & KASHMIR AND ORS.
June 1, 2015
PARIMOKSH SETH Vs. STATE OF J&K AND ORS.
April 21, 2015
PARIMOKSH SETH AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
October 16, 2015
PARKASH CHAND Vs. BALBIR SINGH
March 26, 2015
PARSHOTAM LAL & ANR. Vs. STATE OF J&K & ORS.
November 16, 2015
PARVAIZ AHMAD DAR Vs. STATE OF J&K AND ORS.
September 28, 2015
PAWAN NEHRU & ORS. Vs. STATE & ORS.
December 1, 2015
PAYAR SINGH Vs. STATE OF J.&K. AND ORS.
March 26, 2015
PIR PANCHAL TRADERS AND ORS. Vs. STATE OF J&K AND ORS.
March 30, 2015
PREM SINGH Vs. STATE OF J&K AND ORS.
June 11, 2015
PRITI GUPTA AND ORS. Vs. STATE AND ORS.
February 5, 2015
PROF. ARCHANA KESAR Vs. UNIVERSITY OF JAMMU
July 31, 2015
PUNEET SHARMA Vs. STATE
December 30, 2015
PURAN CHAND Vs. DISTRICT ELECTION OFFICER AND ORS.
April 9, 2015
R.B. JODHAMAL AND CO. LTD. AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
December 29, 2015
RAFIQ AHMAD MIR Vs. UNION OF INDIA AND ORS.
August 31, 2015
RAHID REHMAN Vs. STATE OF J&K & ANR.
December 31, 2015
RAHIM AND ORS. Vs. STATE OF J&K
April 23, 2015
RAIZ AHMED Vs. STATE
July 9, 2015
RAJ KUMAR DUBEY Vs. ANIL KUMAR DUBEY AND ORS.
February 24, 2015
RAJ KUMAR SANGRA Vs. STATE OF J&K AND ORS.
February 13, 2015
RAJESH KUMAR Vs. UNION OF INDIA AND ORS.
March 4, 2015
RAJESH KUMAR Vs. STATE OF J.&K. AND ORS.
March 26, 2015
RAJESH KUMAR ABROL AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
March 4, 2015
RAJESH MAGOTRA Vs. NALINI SHARMA AND ORS.
April 9, 2015
RAJESHWAR SHARMA & ORS. Vs. NEW INSURANCE CO. LTD. & ORS.
March 31, 2015
RAJINDER KUMAR Vs. STATE
May 8, 2015
RAKESH KUMAR Vs. STATE AND ORS.
January 3, 2015
RAKESH KUMAR AND CO. Vs. U.O.I. AND ORS.
June 1, 2015
RAM LAKHAN Vs. FOOD CORPORATION OF INDIA AND ORS.
December 11, 2015
RAMESH CHAND KATHURIA AND ORS. Vs. TRIKUTA CHEMICALS PRIVATE LTD. AND ORS.
March 31, 2015
RAMESH TIWARI Vs. UNION OF INDIA & ANR.
March 24, 2015
RAMZAN Vs. STATE OF J&K AND ORS.
May 1, 2015
RANJIT SINGH Vs. STATE OF J&K & ORS.
September 4, 2015
RASHMI METALIKS LIMITED Vs. STATE OF J&K AND ORS.
April 7, 2015
RAVINDER KOUR AND ORS. Vs. STATE OF J&K AND ORS.
April 28, 2015
RAVINDER KOUR AND ORS. Vs. STATE AND ORS.
September 1, 2015
REEHANA ASHAI Vs. STATE AND ORS.
July 27, 2015
REGIONAL PASSPORT OFFICER Vs. GULAB JANI
December 7, 2015
REHIL SINGH AND ORS. Vs. STATE OF J&K AND ORS.
December 22, 2015
REHMAN DAR Vs. DISTRICT MAGISTRATE AND ORS.
February 19, 2015
REYAZ AHMAD KHAN Vs. STATE OF J&K & ORS.
September 29, 2015
REYAZ AHMAD UNTOO Vs. STATE AND ORS.
January 1, 2015
RIFAT JABEEN Vs. UNION OF INDIA & ORS.
September 8, 2015
RINKASH SINGH RAKWAL Vs. ADD. DISTT. JUDGE, MATRIMONIAL CASES, JAMMU & ANR.
November 23, 2015
RIYAZ AHMAD GANAIE Vs. TABASSUM SAYEED
March 10, 2015
RIYAZ AHMAD NAJAR Vs. J&K BOARD FOR MUSLIM AND ORS.
March 26, 2015
RIYAZ AHMAD THOKAR Vs. STATE OF J&K AND ORS.
July 7, 2015
ROHIT GUPTA AND ORS. Vs. AJAY KUMAR AND ORS.
December 31, 2015
ROHIT KUMAR SHARMA Vs. STATE OF J.&K. AND ORS.
March 26, 2015
ROMAL SINGH Vs. STATE OF J&K
September 4, 2015
ROTARY BHAWAN SOCIETY, JAMMU Vs. SUNIL GUPTA AND ORS.
November 26, 2015
ROUF AHMED AND ORS. Vs. STATE OF J&K AND ORS.
February 9, 2015
ROZY AKHTER Vs. STATE OF J&K & ORS.
September 8, 2015
S. SWARN SINGH Vs. STATE OF J&K AND ORS.
October 16, 2015
S.K. BHALLA (PROF.) Vs. STATE & ORS.
November 20, 2015
S.K.I.M.S Vs. SYED AMIN TABISH (DR.) AND ORS.
February 26, 2015
SABHA FAROOQ PANDIT AND ORS. Vs. STATE OF J&K AND ORS.
December 18, 2015
SABZAR AHMAD Vs. STATE OF J&K AND ORS.
October 5, 2015
SABZAR AHMAD WANI Vs. STATE AND ORS.
April 2, 2015
SADAT NAZIR Vs. STATE OF J & K AND ORS.
June 10, 2015
SAIF-DU-DIN SHANGLOO AND ORS. Vs. IQBAL KHANDAY AND ORS.
February 20, 2015
SAJA BEGUM Vs. STATE OF J&K AND ORS.
August 25, 2015
SALEEMA (MST.) AND ORS. Vs. MOHD. AMIN AND ORS.
November 30, 2015
SAMAIRA CHOUDHARY Vs. JAVED IQBAL AND ORS.
September 24, 2015
SANDEED SHARMA AND ORS. Vs. STATE OF J&K AND ORS.
December 14, 2015
SANDEEP ROHMETRA Vs. UNION OF INDIA AND ORS.
April 17, 2015
SANJAY DIESELS Vs. MIR ENGINEER & BUILDERS
February 25, 2015
SANJAY KUMAR GUPTA Vs. STATE OF J & K
April 23, 2015
SANJAY TICKOO AND ORS. Vs. ANIL GOSWAMI
May 12, 2015
SANJEEV KHAJURIA Vs. RAVINDER SINGH PATHANIA
July 28, 2015
SANJEEV KUMAR GUPTA Vs. BRIJ MOHAN SAWHNEY
July 6, 2015
SANJIB KUMAR AND ORS. Vs. STATE AND ORS.
February 6, 2015
SARA (MST) & ORS. Vs. ALI MOHAMMAD BHAT & ORS.
July 7, 2015
SARTAJ AHMAD DAR AND ORS. Vs. J&K SERVICE SELECTION BOARD AND ORS.
August 11, 2015
SATESH CHANDER KUTHIALA AND ORS. Vs. STATE OF JK AND ORS.
August 7, 2015
SATPAL SETHI & ORS. Vs. STATE OF J&K & ORS.
November 30, 2015
SATYA DEVI Vs. STATE OF J&K AND ORS.
December 7, 2015
SATYA PAUL SHARMA AND ORS. Vs. BHARAT SANCHAR NIGAM LIMITED (A GOVERNMENT OF INDIA ENTERPRISE) AND ORS.
March 13, 2015
SAVITA GUPTA & ANR. Vs. SARITA CHOUHAN, COMMISSIONER/SECRETARY & ANR.
September 28, 2015
SHABANA KHAN (DR.) Vs. STATE OF J&K AND ORS.
September 14, 2015
SHABER AYAZ AND ORS. Vs. STATE AND ORS.
August 13, 2015
SHABIR AHMAD DAR (DR.) Vs. STATE OF J&K AND ORS.
December 11, 2015
SHABIR AHMAD KANT Vs. RIFAT JABEEN
April 3, 2015
SHABIR AHMAD KHAN & ORS. Vs. STATE OF J&K AND ORS.
October 6, 2015
SHABIR TEELI Vs. STATE OF JAMMU AND KASHMIR AND ORS.
July 2, 2015
SHAFAT AHMAD KHAN & ORS. Vs. STATE & ORS.
December 7, 2015
SHAFAYAT AKHTER Vs. STATE AND OTHERS
December 31, 2015
SHAFQAT AHMAD BEIGH AND ORS. Vs. STATE OF J&K AND ORS.
May 6, 2015
SHAHEENA BASHIR Vs. J & K SERVICE SELECTION BOARD AND ORS.
June 8, 2015
SHAKEEL AHMAD DAR Vs. STATE OF J&K & ORS.
October 16, 2015
SHAKUNTLA SINGH Vs. U.O.I. AND ORS.
March 18, 2015
SHALIMAR ENGINEERING PVT. LTD. & ORS. Vs. STATE OF J&K & ORS.
September 8, 2015
SHAMIM AHMAD GANAI Vs. STATE AND ORS.
February 4, 2015
SHAMIMA Vs. STATE AND ORS.
March 11, 2015
SHAMSHER SINGH & ORS. Vs. STATE & ORS.
December 31, 2015
SHAZIYA YOUSUF Vs. STATE OF J&K AND ORS.
May 28, 2015
SHER-E-KASHMIR INSTITUTE OF MEDICAL SCIENCES SOURA AND ORS. Vs. MUSHTAQ AHMAD LAWAY AND ORS.
October 15, 2015
SHIV SHANKER SHARMA Vs. STATE OF J&K AND ORS.
April 7, 2015
SHIVALLY SHARMA AND ORS. Vs. STATE OF J&K AND ORS.
April 28, 2015
SHRAVANI SAREEN Vs. UNIVERSITY OF JAMMU AND ORS.
February 6, 2015
SOHAN LAL Vs. STATE OF J&K & ORS.
November 27, 2015
SOPORE TRANSPORT WORKERS Vs. STATE OF J&K AND ORS.
March 13, 2015
SOVIA ANAND Vs. STATE & ORS.
October 29, 2015
SRINAGAR MUNICIPAL CORPORATION Vs. BASHIR AHMAD THOKAR AND ORS.
September 28, 2015
STATE Vs. RAJA REHBAR
October 28, 2015
STATE Vs. RATTAN SINGH & ANR.
October 30, 2015
STATE Vs. SEWA RAM
November 4, 2015
STATE Vs. ASHOK KUMAR
November 4, 2015
STATE Vs. SUBASH SINGH
April 23, 2015
STATE Vs. ASGER KABIR
February 24, 2015
STATE & ORS. Vs. NARESH KUMAR
December 15, 2015
STATE AND ORS. Vs. VEENA DEVI AND ANR.
October 27, 2015
STATE BANK OF INDIA Vs. DIN SHEIKH
February 9, 2015
STATE OF J & K Vs. T. GYALPO
August 24, 2015
STATE OF J & K Vs. MUZAFFAR AHMAD KHAN
August 17, 2015
STATE OF J & K AND ORS. Vs. AKBAR WANI AND ORS.
July 27, 2015
STATE OF J & K AND ORS. Vs. PARKASHO DEVI AND ORS.
March 26, 2015
STATE OF J AND K Vs. NARAYAN DASS AND ORS.
February 12, 2015
STATE OF J AND K Vs. SUBASH CHANDER
March 2, 2015
STATE OF J AND K Vs. NISHA MAGOTRA
September 3, 2015
STATE OF J&K Vs. JANAK SINGH AND ORS.
December 22, 2015
STATE OF J&K Vs. MOHINDER SINGH
December 22, 2015
STATE OF J&K Vs. ADIL CONSTRUCTION CO.
December 9, 2015
STATE OF J&K Vs. AIJAZ AHAMAD BHAT AND ORS.
May 29, 2015
STATE OF J&K Vs. SURAM SINGH AND ORS.
February 27, 2015
STATE OF J&K Vs. NAZIR AHMAD GANAI AND ORS.
May 29, 2015
STATE OF J&K Vs. ZULFAKAR AHMAD
March 11, 2015
STATE OF J&K Vs. MOHAMMAD MAQBOOL WANI
October 8, 2015
STATE OF J&K Vs. ALI MOHAMMAD BAIGH AND ORS.
May 15, 2015
STATE OF J&K Vs. GURMEET SINGH
December 10, 2015
STATE OF J&K & ORS. Vs. FAROOQ AHMED MIR & ORS.
December 22, 2015
STATE OF J&K & ORS. Vs. NIAZ AHMED & ORS.
February 25, 2015
STATE OF J&K & ORS. Vs. GH. AHMAD RESHI & ORS.
August 6, 2015
STATE OF J&K & ORS. Vs. PEER BASHIR AHMAD
October 28, 2015
STATE OF J&K AND ORS. Vs. MOHAMMAD RAMZAN
July 27, 2015
STATE OF J&K AND ORS. Vs. BIMLA DEVI
November 18, 2015
STATE OF J&K AND ORS. Vs. POPINDER SINGH
August 13, 2015
STATE OF J&K AND ORS. Vs. RAMESH LAL
August 13, 2015
STATE OF J&K AND ORS. Vs. SONAULLAH DAR AND ORS.
September 1, 2015
STATE OF J&K AND ORS. Vs. PURAN CHAND
May 11, 2015
STATE OF J&K AND ORS. Vs. KAISAR AHMAD GANAI AND ORS.
June 1, 2015
STATE OF J&K AND ORS. Vs. IFTIKHAR AHMAD HAKEEM AND ORS.
March 10, 2015
STATE OF J&K THROUGH COMMISSIONER/SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT & ORS. Vs. WALI MOHAMMAD MIR
August 5, 2015
STATE OF J&K. Vs. KHURSHEED AHMED
March 11, 2015
STATE OF J. & K. AND ORS. Vs. ABDUL HAMEED MALIK AND ORS.
September 11, 2015
STATE OF J.& K. Vs. IMTIYAZ AHMAD
December 11, 2015
STATE OF JAMMU & KASHMIR AND ORS. Vs. JASPREET KOUR
April 6, 2015
STATE OF JAMMU & KASHMIR AND ORS. Vs. TAJA BEGUM AND ORS.
August 19, 2015
STATE OF JAMMU AND KASHMIR Vs. M/S BESTOFER FOREST CO.
October 15, 2015
STATE OF JAMMU AND KASHMIR AND ORS. Vs. SUDERSHAN KUMAR KHAJURIA
April 8, 2015
STATE OF JAMMU AND KASHMIR AND ORS. Vs. ZAFEER AHMAD
February 24, 2015
STATE OF JAMMU AND KASHMIR AND ORS. Vs. TARSEM KUMAR ARORA AND ORS.
December 17, 2015
STATE OF JAMMU AND KASHMIR AND ORS. Vs. SAJAD AHMAD DAR
July 30, 2015
STATE OF JAMMU AND KASHMIR AND ORS. Vs. VISHNO DEVI AND ORS.
April 16, 2015
STATE OF JANDK AND OTHERS Vs. BRAHAM DEV
August 12, 2015
SUBASH CHAND & ORS. Vs. STATE OF J&K & ORS.
May 14, 2015
SUBASH CHANDER HEER Vs. STATE OF J&K AND ORS.
February 26, 2015
SUBASH CHANDER SHARMA & ORS. Vs. SHILPI MAHAJAN & ORS.
December 30, 2015
SUDERSHAN KUMAR GUPTA Vs. STATE OF J&K
August 19, 2015
SUDERSHAN SINGH JAMWAL Vs. STATE AND ORS.
September 1, 2015
SUDESH KUMAR Vs. AJIT RAJ
March 31, 2015
SUDESH SINGH Vs. STATE OF J&K & ORS.
October 30, 2015
SUMITRA DEVI Vs. RAJINDER SINGH AND ORS.
May 29, 2015
SUMMIA GUL Vs. STATE AND ORS.
July 30, 2015
SUMREEN AMIN SHEIKH Vs. STATE
May 25, 2015
SUNAYANA Vs. J&K SSB AND ORS.
July 28, 2015
SUNIL KUMAR Vs. UNION OF INDIA AND ORS.
April 1, 2015
SUNIL KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
April 29, 2015
SUNIT SINGH AND ORS. Vs. STATE OF J&K
April 22, 2015
SUNNY GUPTA AND ORS. Vs. STATE
February 23, 2015
SURAJ PRAKASH Vs. UNION OF INDIA & ORS.
October 15, 2015
SURAM CHAND Vs. STATE OF J&K AND ORS.
December 11, 2015
SURESH KUMAR Vs. STATE OF J & K
August 12, 2015
SURESH MITLA Vs. STATE OF J&K & ORS.
December 18, 2015
SURIYA JABEEN Vs. STATE AND ORS.
July 16, 2015
SUSHIL RISHI Vs. VINOD RISHI AND ORS.
February 25, 2015
SYED GH. NABI KAMILI Vs. J.K.P.C.C. LTD. AND ANR.
June 12, 2015
SYED HILAL AHAMD AND ORS. Vs. STATE OF J & K AND ORS.
August 31, 2015
SYED IQBAL TAHIR GEELANI Vs. STATE OF J&K AND ORS.
August 18, 2015
SYED MUBASHIR AFAQ Vs. STATE OF J & K
August 25, 2015
SYED NAZIA JAN & ANR. Vs. STATE OF J&K & ORS.
May 29, 2015
SYED OWAIS MEHRAJ Vs. CENTRAL BUREAU OF INVESTIGATION
May 11, 2015
SYED SHABIR AHMAD AND ORS. Vs. STATE OF JAMMU AND KASHMIR AND ORS.
July 22, 2015
SYED TAHIR GEELANI Vs. STATE OF J&K AND ORS
October 14, 2015
SYED TAHIR IQBAL GEELANI Vs. STATE OF J&K AND ORS.
December 28, 2015
SYEDA BEGUM Vs. STATE OF JAMMU AND KASHMIR AND ORS.
October 29, 2015
TAJDAR KHAN Vs. UNION OF INDIA & ORS.
June 1, 2015
TAJDAR KHAN Vs. UNION OF INDIA AND ORS.
July 29, 2015
TANVEER AHMAD AND ORS. Vs. J&K STATE DISPUTES AND ORS.
August 19, 2015
TANVEER AHMAD LONE Vs. INDIAN OIL CORP. LTD. AND ORS.
August 10, 2015
TARA CHAND Vs. DEEPAK AND ORS.
February 27, 2015
TARIQ AHMED KAKROO Vs. STATE AND ORS.
July 22, 2015
TARSEM LAL Vs. STATE
February 5, 2015
TARSEM SINGH & ORS. Vs. STATE THROUGH P/S. KATHUA
December 9, 2015
UNION OF INDIA Vs. PRITHVI SINGH
December 15, 2015
UNION OF INDIA Vs. JIA LAL
April 9, 2015
UNION OF INDIA Vs. ZAKIR HUSSAIN AND ORS.
February 6, 2015
UNION OF INDIA Vs. KISHORI LAL
November 18, 2015
UNION OF INDIA Vs. SHAMMI KUMAR AND ORS.
April 8, 2015
UNION OF INDIA Vs. ANURADHA
December 7, 2015
UNION OF INDIA Vs. VIRPAL SINGH
August 12, 2015
UNION OF INDIA Vs. AB. AZEEZ & ORS.
December 1, 2015
UNION OF INDIA Vs. MANJIT SINGH
August 12, 2015
UNION OF INDIA Vs. SATYA PAL SINGH
August 25, 2015
UNION OF INDIA Vs. CHANO DEVI
April 8, 2015
UNION OF INDIA & ORS. Vs. ANIL VYAS
December 7, 2015
UNION OF INDIA & ORS. Vs. S. JASWANT SINGH
September 8, 2015
UNION OF INDIA AND ANR. Vs. KH. SHAZIA
September 17, 2015
UNION OF INDIA AND ORS. Vs. GODREJ AGROVET LIMITED
February 13, 2015
UNION OF INDIA AND ORS. Vs. BANSI LAL
September 9, 2015
UNION OF INDIA AND ORS. Vs. DALEEP KUMAR
September 3, 2015
UNION OF INDIA AND ORS. Vs. ABDUL RASHID NENGROO
May 20, 2015
UNION OF INDIA AND ORS. Vs. CHAIN LAL
August 28, 2015
UNION OF INDIA AND ORS. Vs. RAM PYARI
March 31, 2015
UNION OF INDIA AND ORS. Vs. AMRIK SINGH
March 16, 2015
UNION OF INDIA AND ORS. Vs. SABIR ALI AND ORS.
August 17, 2015
UNION OF INDIA AND ORS. Vs. CHHAJU RAM
March 4, 2015
UNION OF INDIA AND ORS. Vs. YASH PAL
March 12, 2015
UNION OF INDIA AND ORS. Vs. FAYAZ AHMAD MIR AND ORS.
October 28, 2015
UNION OF INDIA, THROUGH SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS DEPARTMENT, CGO COMPLEX, LODHI ROAD, NEW DELHI & ORS. Vs. FAROOQ AHMAD MALIK S/O ABDUL GANI MALIK R/O TANJIMULLA CHATTERGUL TEHSIL SHANGUS, DISTRICT ANANTNAG, KASHMIR
June 2, 2015
UNITED INDIA INSURANCE CO . LTD . Vs. SURESH KUMAR & ANR.
October 26, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. AB. GANI BHAT & ORS.
September 30, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. ABHA MAHAJAN AND ORS.
February 19, 2015
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOHAMMAD YOUSUF WANI
September 30, 2015
UNITED INDIA INSURANCE COMPANY LTD. Vs. KARTAR MOTORS AND ORS.
March 9, 2015
UNIVERSITY OF KASHMIR THROUGH REGISTRAR, ACADEMICS Vs. ASHFAQ HUSSAIN S/O BASHIR AHMAD R/O KHREW, PULWAMA
May 5, 2015
USMA JABEEN AND ORS. Vs. STATE AND ORS.
June 1, 2015
V K .SALES & CONSTRUCTION CO. Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION & ANR.
December 1, 2015
VAISHNO DEVI AND ORS. Vs. DHARAM PAUL
December 28, 2015
VIJAY SHARMA Vs. STATE OF J&K AND ORS.
April 16, 2015
VIKAS DHAWAN Vs. STATE OF J&K AND ORS.
January 3, 2015
VINOD CHATTER AND ORS. Vs. STATE OF J&K AND ORS.
March 25, 2015
WALI MOHAMMAD BHAT Vs. GH. NABI GANAIE AND ORS.
June 12, 2015
WAQAR AHMAD WANI Vs. UNION OF INDIA AND ORS.
May 13, 2015
Y.V. SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
April 1, 2015
YAR MOHD. KHAN Vs. UNION OF INDIA AND ORS.
September 2, 2015
YASEEN TELI Vs. SAJAD AHMAD AND ORS.
February 19, 2015
YASH PAUL Vs. UNION OF INDIA AND ORS.
September 14, 2015
YASHPAL SINGH Vs. STATE AND ORS.
July 24, 2015
YASMEEN KHAN Vs. STATE OF J&K AND ORS
November 18, 2015
YASMEENA YOUSUF Vs. STATE & ORS
April 21, 2015
YESHJEET SINGH Vs. STATE OF J&K
November 20, 2015
YOGDI SINGH Vs. STATE OF J.&K. AND ORS.
March 26, 2015
YOUSUF WANI Vs. STATE OF J&K AND ORS.
March 11, 2015
ZAHIDA PARVEEN Vs. STATE OF J & K AND ORS.
October 5, 2015
ZAHOOR AHMAD SHAH WATALI & ORS. Vs. STATE & ORS.
November 4, 2015
ZAMINDARS OF VILLAGE HABLISH Vs. FINANCIAL COMMISSIONER AND ORS.
November 4, 2015