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Case Index
Title
Date
A N E INDUSTRIES PVT LIMITED Vs. EASTERN COALFIELDS LTD & ORS
September 22, 2015
A.N. PANDEY Vs. GOPAL DAS AND ORS.
February 4, 2015
ABANAR MARKETING LTD. Vs. DIAMOND APARTMENTS PVT. LTD.
June 3, 2015
ABBAS ALI MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
April 9, 2015
ABDUL HALIM Vs. STATE OF WEST BENGAL AND ORS.
September 9, 2015
ABDUL HAMID Vs. RUPVAN NESSA BIBI
December 10, 2015
ABDUL MAJED MOLLA Vs. THE STATE OF WEST BENGAL AND ORS.
December 23, 2015
ABDUL MATLEB Vs. HALDIA DOCK COMPLEX AND ORS.
June 18, 2015
ABDUR RAHMAN Vs. SK. ABU BAKAR AND ORS.
May 8, 2015
ABDUR RAKIB SK & ANR Vs. ABDUL KARIM SK & ORS
November 27, 2015
ABDUR RASHID KHAN AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
April 24, 2015
ABDUS SAMAD AND ORS. Vs. STATE OF WEST BENGAL
April 29, 2015
ABHIJIT BARMAN & ANR Vs. DILIP CHOWDHURY
August 14, 2015
ABHIJIT CHAKRABORTY Vs. STATE OF WEST BENGAL
December 14, 2015
ABHIJIT SAHA AND ORS Vs. SANGITA SAHA
September 17, 2015
ABHIJIT SEN Vs. THE STATE OF WEST BENGAL AND ORS.
October 15, 2015
ABHIRAM MAHATO AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
April 22, 2015
ABHISHEK BOSE AND ORS. Vs. IDBI BANK LTD. AND ORS.
October 15, 2015
ABHISHEK KARNANI Vs. KOLKATA MUNICIPAL CORPORATION
May 14, 2015
ABP PVT. LTD. Vs. STATE OF WEST BENGAL
December 16, 2015
ABS MARINE PRODUCTS PVT. LTD. Vs. INDIAN BANK
February 3, 2015
ABU HOSSAIN GAIN Vs. THE STATE OF WEST BENGAL
December 23, 2015
ACHINTYA KUMAR KOLAY & ANR. Vs. SMT. SHANKARI DATTA & ORS.
November 17, 2015
ACHINTYA KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL & ORS
March 24, 2015
ACHYUTNANDA MISHRA Vs. STATE OF WEST BENGAL
June 17, 2015
ADHIR KUMAR PRAMANIK Vs. SUDHIR KUMAR PRAMANIK
June 16, 2015
ADHIR RANJAN KAR Vs. ATANU KUMAR MONDAL AND ORS.
March 2, 2015
ADIL Vs. STATE OF WEST BENGAL
June 5, 2015
ADITYA ANAND Vs. STATE OF WEST BENGAL
August 13, 2015
ADITYA INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
October 1, 2015
ADITYA KUMAR GHOSH AND ORS. Vs. SUB-DIVISIONAL LAND AND LAND REFORMS OFFICER AND ORS.
November 26, 2015
ADITYA LAL MUKHERJEE Vs. STATE OF WEST BENGAL
February 4, 2015
ADVENTZ INVESTMENTS AND HOLDINGS LIMITED Vs. BIRLA CORPORATION LIMITED
May 15, 2015
AHMED AND ORS. Vs. CAPTIVE MARKETING & SERVICES LIMITED
April 23, 2015
AI CHAMPDANY INDUSTRIES LIMITED Vs. UNION OF INDIA
May 6, 2015
AINUL HAQUE Vs. THE STATE OF WEST BENGAL AND ORS.
July 7, 2015
AIR INDIA LIMITED Vs. THE PRESIDING OFFICER AND ORS.
March 30, 2015
AIR INDIA LIMITED Vs. PRESIDING OFFICER
June 9, 2015
AJAI PRAKASH LOHIA AND ORS. Vs. AXIS BANK LTD. AND ORS.
April 6, 2015
AJANTA LEATHER FASHIONS PVT. LTD Vs. STATE
December 22, 2015
AJAY KUMAR SARAFF AND ORS. Vs. SUSHIL KUMAR AGARWAL
April 24, 2015
AJAY TEWARI AND ORS. Vs. KISHEN KUNWAR AND ORS.
July 6, 2015
AJIT KUMAR SAHA Vs. SAMPA SAHA
December 11, 2015
AJOY KUMAR SAHOO & ORS Vs. STATE OF WEST BENGAL & ORS
September 29, 2015
AKA LOGISTIC PRIVATE LIMITED Vs. DAMODAR VALLEY CORPORATION
July 29, 2015
AKBAR ALI Vs. THE STATE OF WEST BENGAL
August 12, 2015
AKRITI VYAPAAR PRIVATE LIMITED AND ORS. Vs. THE METRO RAILWAY
August 10, 2015
ALBINUS MINZ AND ORS. Vs. STATE OF WEST BENGAL
September 23, 2015
ALI ABBASUDDIN Vs. BAIDYANATH MONDAL
November 23, 2015
ALL BENGAL PHYSICAL EDUCATION TRAINED AND TRAINEE Vs. STATE OF WEST BENGAL & ORS
December 3, 2015
ALLAHABAD BANK Vs. DALIA ROY AND ORS.
March 20, 2015
ALLAUDDIN ANSARY AND ORS. Vs. STATE OF WEST BENGAL
August 31, 2015
ALLAUDDIN KHAN Vs. THE STATE OF WEST BENGAL
September 1, 2015
ALLIED-TRIVENI-MODERN (JV) Vs. UNION OF INDIA
March 3, 2015
ALO DAFADAR AND ORS. Vs. THE STATE OF WEST BENGAL
July 22, 2015
ALOK KUMAR DUTT Vs. SUSANTA KUMAR DEY
May 11, 2015
ALPANA BISWAS Vs. BISWANATH BISWAS & ANR
September 29, 2015
ALPANA DAS Vs. SUBRATA DAWN
June 16, 2015
ALPANA DE & ORS Vs. RAIKISHORI SEAL
July 23, 2015
ALPANA PANDIT (GHOSH) Vs. KESTO PANDIT
November 16, 2015
AMAL BISWAS Vs. STATE OF WEST BENGAL
January 9, 2015
AMAL KANTI CHAKRABORTY AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
December 7, 2015
AMAL KUMAR CHAKRABORTY Vs. DIPAK PARAMANIK AND OTHERS
December 4, 2015
AMAL KUMAR CHAKRABORTY Vs. CHHABI GOSWAMI
April 22, 2015
AMAL KUMAR MITRA Vs. DILIP KUMAR HAZRA AND ORS.
April 10, 2015
AMALENDU BHUNIA & ANR Vs. KANAN BALA SAMANTA & ORS
July 13, 2015
AMAR CHANDRA NAG Vs. THE WEST BENGAL FILM DEVELOPMENT CORPORATION LTD. & ORS.
December 23, 2015
AMAR KUMAR BARIK Vs. UNION OF INDIA
October 14, 2015
AMAR NATH ROY & ORS Vs. STATE OF WEST BENGAL & ORS
September 23, 2015
AMARNATH SANGANARIA Vs. SONALI BANK LTD.
May 15, 2015
AMARTYA MUKHERJEE AND ORS. Vs. BOARD OF COUNCILLORS, SOUTH DUM DUM MUNICIPALITY AND ORS.
June 2, 2015
AMBER MAJUMDAR Vs. STATE OF WEST BENGAL
January 20, 2015
AMBIKESH MAHAPATRA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
March 10, 2015
AMBUJ MOHANTI Vs. UNION OF INDIA AND ORS.
September 23, 2015
AMBUJA NEOTIA HOLDINGS PRIVATE LIMITED Vs. PLANET M. RETAIL LIMITED
August 7, 2015
AMIN SK. Vs. THE STATE OF WEST BENGAL
August 24, 2015
AMIRUL ISLAM Vs. UNION OF INDIA & ORS.
October 14, 2015
AMIT CHOWDHURY @ MADHAV CHOWDHURY Vs. STATE OF WEST BENGAL
May 6, 2015
AMIT DORJEE Vs. THE STATE OF WEST BENGAL
February 16, 2015
AMIT KUMAR CHAMARIA Vs. SINGH TYRE
July 24, 2015
AMIT MINES PRIVATE LIMITED Vs. MAITHAN ALLOYS LTD
March 13, 2015
AMIYA SARKAR Vs. THE STATE OF WEST BENGAL
October 1, 2015
AMMA LINES PRIVATE LTD Vs. STATE OF WEST BENGAL
July 14, 2015
ANAMIKA SINGHA ROY Vs. THE STATE OF WEST BENGAL AND ORS.
February 23, 2015
ANAND HOTEL Vs. ARJENDU PRATAP SINGH DEO & ORS
December 7, 2015
ANANDA Vs. THE STATE OF WEST BENGAL
April 1, 2015
ANANDA BISWAS Vs. STATE OF WEST BENGAL
February 13, 2015
ANANDA KOLEY Vs. STATE OF WEST BENGAL
October 16, 2015
ANANDA MOHAN ROY Vs. HARA PRASAD MOOKERJI
May 4, 2015
ANARJAN BIBI & ANOTHER Vs. PROPERTIES PVT LTD
September 23, 2015
ANATH NATH PAUL Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
April 1, 2015
ANDAMAN AND NICOBAR ADMINISTRATION AND ORS. Vs. AVIS ISLANDS COCONUT PLANTATION COOPERATIVE SOCIETY LTD. AND ORS.
June 12, 2015
ANDAMAN PLANTATION & DEVELOPMENT CORPORATION PRIVATE LIMITED AND ORS. Vs. THE UNION OF INDIA AND ORS.
June 11, 2015
ANGSHUMAN CHAKRABORTY Vs. ARPITA BANERJEE
September 18, 2015
ANIL KUMAR HAZRA Vs. BHAKTA HAZRA
June 4, 2015
ANIL KUMAR JHA @ LALTU Vs. STATE OF WEST BENGAL
December 21, 2015
ANIMESH DAS Vs. STATE OF WEST BENGAL & ORS.
June 9, 2015
ANIRBAN DUTTA Vs. STATE OF WEST BENGAL AND ORS.
March 4, 2015
ANIRBAN SEN Vs. SHRIMATI SREYASHI DAS
February 3, 2015
ANIRUDDHA KAR Vs. THE STATE OF WEST BENGAL AND ORS.
February 20, 2015
ANISHA RAHAMAN & ORS Vs. AKHTARI BEGUM & ORS
August 25, 2015
ANITA SOREN Vs. UNION OF INDIA
February 16, 2015
ANJALI BASU & ORS Vs. CENTRAL REFRIGERATION SERVICES PVT LTD & ANR
September 9, 2015
ANJALI CHAKRABORTY Vs. THE STATE OF WEST BENGAL
January 16, 2015
ANJANA SENGUPTA Vs. CENTRAL BANK OF INDIA & ORS
February 12, 2015
ANOWAR HOSSAIN Vs. STATE OF WEST BENGAL
September 18, 2015
ANSARI KHATOON Vs. GREYROUND CARRIERS
February 16, 2015
ANSUN SYSTEMS CONSULTING PVT. LTD. Vs. COMMISSIONER OF CUS. (PORT)
February 16, 2015
ANU MEHTA Vs. GUNMALA SALES PRIVATE LIMITED
October 13, 2015
ANU MEHTA & ORS. Vs. GUNMALA SALES PRIVATE LIMITED & ANR.
September 24, 2015
ANUKUL SARKAR Vs. STATE OF WEST BENGAL
August 25, 2015
ANUP KUMAR DAS Vs. SHYAMAL KANTI DAS
September 15, 2015
ANUP LODHA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
July 14, 2015
ANUPAM DAS MAHAPATRA Vs. DAS MAHAPATRA & ANOTHER
October 6, 2015
ANUPAM MAJHI Vs. MINU MAJHI (HALDER)
September 18, 2015
ANWAR ALAM KHAN Vs. ZAIBUN NISA AND ORS.
June 17, 2015
APOLLO ZIPPER INDIA LTD Vs. W NEWMAN & CO LIMITED
October 14, 2015
ARAB SK Vs. STATE OF WEST BENGAL & ORS
June 26, 2015
ARABIND SHAW Vs. AJAY KUMAR SHAW
May 12, 2015
ARATI DAS Vs. THE NATIONAL INSURANCE COMPANY LIMITED
January 13, 2015
ARBIND GUPTA Vs. THE STATE OF WEST BENGAL AND ORS.
November 19, 2015
ARCHANA DUTTA Vs. NARAYAN CHANDRA SARKAR
April 21, 2015
ARCHANA MUKHERJEE & ORS Vs. TAPAS RANJAN KUNDU CHOWDHURY
September 10, 2015
ARCL ORGANICS LTD & ANR Vs. COMMISSIONER OF CENTRAL EXCISE
September 4, 2015
ARINDAM INVESTMENTS PRIVATE LIMITED Vs. A.I. CHAMPDANY INDUSTRIES LIMITED
October 9, 2015
ARJUN CHANDA Vs. STATE OF WEST BENGAL & ORS
November 26, 2015
ARJUN SINGH Vs. P DHANLAXMI AND ANOTHER
July 27, 2015
ARJUN SINGH Vs. E NAGARAJAN AND ANOTHER
July 27, 2015
AROBINDO SAHA AND OTHERS Vs. NOWSER ALI KHAN
December 16, 2015
ARPITA MUKHERJEE NEE CHATERJEE Vs. DEVA PROSAD GANGULY AND ORS.
August 26, 2015
ARUN BARAN COOMAR Vs. SANJAY KUMAR SHARMA
August 4, 2015
ARUN CHANDRA DEY Vs. DEBASISH GHOSH AND ORS.
March 18, 2015
ARUN CHORONE ROQUITTE AND ORS. Vs. ORIENTAL VENETIAN AND ORS.
January 30, 2015
ARUN MONDAL Vs. STATE OF WEST BENGAL
September 16, 2015
ARUN PANDIT & ANOTHER Vs. STATE OF WEST BENGAL & ORS
August 5, 2015
ARUN RAI Vs. DEORAJ DEWAN
July 21, 2015
ARUP BASU CHOWDHURY Vs. UCO BANK AND ORS.
February 20, 2015
ARUP JANA Vs. KAMALIKA NEOGY
December 18, 2015
ARUP LAL MUKHOPADHYAY Vs. SHANAKAR CHANDRA DASGUPTA
January 16, 2015
ARUPESWAR CHATTERJEE AND ORS. Vs. BANK OF BARODA AND ORS.
May 14, 2015
ARVIND GARACH Vs. PRAGNA GARACH AND ORS.
May 14, 2015
ARVIND KUMAR DEO Vs. UNION OF INDIA
July 13, 2015
ARYA BHANDAR PVT. LTD. Vs. KOTAK MAHINDRA BANK LTD.
November 19, 2015
ASGAR ALI @ RAM KRISHNADEB @ ASGAR ALI MALLICK Vs. STATE OF WEST BENGAL & ORS
July 14, 2015
ASH MOHAMMAD @ AAS MOHAMMED & ANR Vs. SAHEDA BEGUM & ORS
August 25, 2015
ASHA MURARKA AND ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
April 24, 2015
ASHIM CHAKI Vs. RAMEN DAS & ANR
August 24, 2015
ASHIM GUHA THAKURATA AND ORS. Vs. BENOY KUMAR CHATTERJEE AND ORS.
July 28, 2015
ASHIMA BISWAS Vs. SAMARENDRA NATH SIRKHEL & ORS
October 5, 2015
ASHIS KUMAR BOSE Vs. COMMISSIONER OF CUS. (PREVENTIVE)
May 11, 2015
ASHIS KUMAR GHOSH Vs. REGIONAL TRANSPORT AUTHORITY
April 24, 2015
ASHIS KUMAR JANA Vs. NITYAGOPAL JANA & ORS.
December 10, 2015
ASHISH KUMAR MUKHERJEE Vs. SUDIP BHATTACHARYAY
April 29, 2015
ASHMA KHATOON & ANR Vs. TIPLU GHATAK (BOSE) & ORS
July 15, 2015
ASHMA KHATOON AND ORS. Vs. TIPLU GHATAK (BOSE) AND ORS.
June 18, 2015
ASHOK DAS Vs. STATE OF WEST BENGAL
October 7, 2015
ASHOK KUMAR BHAGNANI Vs. MANSUR AHMED
January 13, 2015
ASHOK KUMAR PODDAR @ ASHOKE KUMAR PODDAR Vs. STATE OF WEST BENGAL & ANR
September 3, 2015
ASHOK OPTICS Vs. ARUN CHORONE ROQUITTE
August 25, 2015
ASHOK ROY Vs. THE STATE OF WEST BENGAL
August 12, 2015
ASHOKA MANUFACTURING LTD & ANR Vs. CESC LTD & ANR
July 7, 2015
ASHOKE GHOSH Vs. DILIP KUMAR ARI
August 4, 2015
ASHOKE KUMAR GUPTA Vs. KANKAN KUMAR DAS AND ORS.
April 29, 2015
ASHOKE SADHYA Vs. STATE OF WEST BENGAL
May 13, 2015
ASHRANT BHARTIA AND ORS. Vs. JAGMOHAN KERJRIWAL AND ORS.
March 2, 2015
ASHRUKANA DAS Vs. RAJ KUMAR DAS
August 19, 2015
ASIM BISWAS Vs. STATE OF WEST BENGAL
February 5, 2015
ASIMA BEGUM Vs. INDIAN OIL CORPORATION LIMITED
November 19, 2015
ASIMA LAHIRI Vs. NATIONAL INSTITUTE OF TECHNOLOGY (UNIVERSITY) AND ORS.
January 29, 2015
ASIRUDDIN MIA & ORS Vs. SUNIL MANDAL & ORS
August 25, 2015
ASISH KUMAR RAY Vs. STATE OF WEST BENGAL
February 11, 2015
ASIT KUMAR ADAK Vs. CENTRAL BUREAU OF INVESTIGATION
October 16, 2015
ASITA MISHRA Vs. GANESH CHANDRA MUKHOPADHYAY
May 13, 2015
ASITOSH BHATTACHARYA Vs. STATE OF WEST BENGAL AND ORS.
April 27, 2015
ASOK KUMAR JOARDAR @ ASOK JOARDAR Vs. STATE OF WEST BENGAL
July 9, 2015
ASSAM ROOFING LTD. & ANR Vs. JSB CEMENT LLP & ANR
December 9, 2015
ASSISTANT ENGINEER (O & M) W.B.S.E.B Vs. MINOR MAHIMA GHOSH
May 8, 2015
ASTAMI BISWAS (DEY) Vs. THE STATE OF WEST BENGAL AND ORS.
October 16, 2015
ASTAMI BISWAS (DEY) AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
February 25, 2015
ASUTOSH DAS Vs. STATE OF WEST BENGAL
June 24, 2015
ATANU CHOWDHURY Vs. STATE OF WEST BENGAL
September 9, 2015
AUROSHIKHA VINIMAY PVT. LTD Vs. KAI COMMERCIAL PVT. LTD
December 14, 2015
AUTO TRADE & FINANCE CORPORATION Vs. TUSHER KANTI GHOSH AND ORS.
August 28, 2015
AVEEK SARKAR Vs. STATE OF WEST BENGAL AND ORS.
April 1, 2015
AVIJIT BANERJEE Vs. CHAYA GHOSH AND ORS.
April 23, 2015
AVIJIT GHOSH Vs. JAYITA GHOSH
February 16, 2015
AVRADIPTA SINHA Vs. STATE OF WEST BENGAL AND ORS.
June 2, 2015
AYAT ALI SEIKH Vs. THE STATE OF WEST BENGAL
January 29, 2015
AYUB ANSARI & ORS Vs. KAMINI MAHATANI & ORS
July 10, 2015
AZAD ALI Vs. THE STATE OF WEST BENGAL AND ORS.
May 15, 2015
B.P. PROPERTIES LTD. Vs. KOLKATA MUNICIPAL CORPORATION
December 21, 2015
BABLU @ KUBED ALI Vs. STATE OF WEST BENGAL
June 29, 2015
BABLU DUTTA Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
November 19, 2015
BABLU GHOSH Vs. AMRIT FRESH PRIVATE LTD.
June 29, 2015
BABU MOLLA Vs. STATE OF WEST BENGAL
February 16, 2015
BABULAL CHOWDHURY Vs. THE STATE OF WEST BENGAL
September 15, 2015
BACCHU @ SK ABDUL SALAM Vs. STATE OF WEST BENGAL
March 4, 2015
BACHU PUTATUNDA Vs. STATE OF WEST BENGAL
July 2, 2015
BADAL CHATTERJEE Vs. STATE OF WEST BENGAL AND OTHERS
August 21, 2015
BAGADIYA BROTHERS PVT LTD Vs. UNION OF INDIA
May 12, 2015
BAGARIA MORE COMPANY LIMITED Vs. GOVERNMENT OF WEST BENGAL
April 8, 2015
BAIDYANATH HANSDA Vs. UNITED INDIA INSURANCE CO. LTD.
January 8, 2015
BAIDYANATH KHAN Vs. THE STATE OF WEST BENGAL
July 31, 2015
BALKRISHNA GARODIA Vs. NIKUNJ KUMAR LOHIA AND ORS.
August 31, 2015
BANALATA OJHA Vs. STATE OF WEST BENGAL AND ORS.
February 11, 2015
BANANI KAYAL Vs. STATE OF WEST BENGAL & ORS
December 18, 2015
BANGSHI ROUTH Vs. MAMATA SAHA
November 17, 2015
BANGUR BROTHERS LIMITED AND ORS. Vs. OFFICIAL LIQUIDATOR AND ORS.
February 27, 2015
BANSILAL LEISURE PARKS LTD. Vs. THE STATE OF WEST BENGAL AND ORS.
September 17, 2015
BANWARILAL JALAN AND OTHERS Vs. PRAMESWARI DEVI AND OTHERS
October 8, 2015
BAPPA MALIK Vs. THE STATE OF WEST BENGAL
September 4, 2015
BARINDRA NATH SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
April 10, 2015
BARUN KUMAR BISWAS Vs. STATE OF WEST BENGAL AND ORS.
April 29, 2015
BASANTI DEVI SHAW & ORS Vs. CHANDRA PRAKASH GUPTA & ORS
November 19, 2015
BASANTI GHOSH AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
October 7, 2015
BASANTI NATH Vs. PARITOSH KAMARU
January 27, 2015
BASANTI SARKAR Vs. SUDHA DEY & ANR
August 13, 2015
BASIR AHAMED Vs. ABDUL KADIR & ORS
July 14, 2015
BASUDEB BISWAS Vs. STATE OF WEST BENGAL AND ORS.
October 5, 2015
BASUDEB DAS Vs. STATE OF WEST BENGAL
July 2, 2015
BASUDEV GHOSH Vs. STATE OF WEST BENGAL AND ORS.
April 1, 2015
BASUDEV HALDER Vs. UCO BANK AND ORS.
July 27, 2015
BASUDEV SANTRA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
July 9, 2015
BELIARA JUNIOR HIGH SCHOOL Vs. PARESH KUMAR TEWARI AND ORS.
April 17, 2015
BENGAL BRICK FIELD OWNERS ASSOCIATION & ORS Vs. STATE OF WEST BENGAL & ORS
December 1, 2015
BENGAL INDIA GLOBAL INFRASTRUCTURE LTD. Vs. CHAITAINYA ALLOYS PVT. LTD. AND ORS.
September 29, 2015
BENGAL INVESTMENTS LIMITED Vs. ASSISTANT COMMISSIONER(TARC) SERVICE TAX-I & ORS
September 16, 2015
BENGAL WATERPROOF LTD Vs. STATE
December 7, 2015
BESCO LIMITED (FOUNDRY DIVISION) AND ORS. Vs. THE WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS.
July 21, 2015
BHABATOSH DAS Vs. THE STATE OF WEST BENGAL AND ORS.
March 11, 2015
BHADRA MONDAL Vs. THE STATE OF WEST BENGAL
March 30, 2015
BHAGABATI CHAKRABORTY Vs. MITA MAITY AND ORS.
August 12, 2015
BHAGIRATH PASARI AND ORS. Vs. MUNICIPAL COMMISSIONER, THE KOLKATA MUNICIPAL CORPORATION AND ORS.
April 20, 2015
BHAGWAN SHAW Vs. RAM BAHADUR SHAW
August 24, 2015
BHAGWANDAS BISWANATH Vs. THE REGIONAL P.F. COMMISSIONER, A & N ISLANDS AND ORS.
November 19, 2015
BHAGWATI TALWAR Vs. STATE
December 4, 2015
BHARAT COKING COAL LTD Vs. AUROMA COKE LTD
April 10, 2015
BHARAT COKING COAL LTD. Vs. TURNER MORRISON LTD. AND ORS.
September 30, 2015
BHARAT PRAMANICK Vs. STATE OF WEST BENGAL
October 16, 2015
BHARATIYA JANATA PARTY & ANR. Vs. THE STATE OF WEST BENGAL & ANR
August 18, 2015
BHARATIYA JANATA PARTY AND ORS. Vs. WEST BENGAL STATE ELECTION COMMISSION AND ORS.
April 23, 2015
BHASKAR BASU Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
January 6, 2015
BHASKAR DASGUPTA & ORS Vs. SUSHMITA GHOSH
December 23, 2015
BHATPARA PAPERS PVT. LTD. Vs. THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
December 23, 2015
BHIKHAN CHAND BAID Vs. DIPENDRA NATH BANERJEE
September 23, 2015
BHRAMOR MONDAL Vs. THE STATE OF WEST BENGAL
October 14, 2015
BIBHAS DEBNATH Vs. THE STATE OF WEST BENGAL AND ORS.
August 3, 2015
BIBHASHREE KARAN Vs. STATE OF WEST BENGAL AND ORS.
April 29, 2015
BIBHUTI BHUSAN KARMAKAR & ANR Vs. KARTICK CHANDRA KARMAKAR
September 16, 2015
BIJAY AGARWAL AND ANOTHER Vs. STATE OF WEST BENGAL AND ANOTHER
October 13, 2015
BIJAY LAL CHOWDHURY Vs. SOMNATH DUTTA AND ORS.
February 4, 2015
BIJON GANGULY Vs. STATE OF WEST BENGAL
December 9, 2015
BIJOY ANAND BERA AND ORS. Vs. THE STATE OF WEST BENGAL
September 15, 2015
BIJOY KRISHNA CHANDRA Vs. BISHNUPADA DAS AND ORS.
April 9, 2015
BIJOY KUMAR MONDAL Vs. STATE OF WEST BENGAL AND ORS.
February 13, 2015
BIJOY ROY AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
February 20, 2015
BIJU GURUDASAN Vs. LIEUTENANT GOVERNOR AND OTHERS
August 17, 2015
BIKASH CHANDRA KHANRA AND ORS. Vs. UNION OF INDIA AND ORS.
June 18, 2015
BIKASH LAKRA Vs. THE STATE OF WEST BENGAL
July 29, 2015
BIKASH MURMU AND ORS. Vs. THE STATE OF WEST BENGAL
December 23, 2015
BILAYET HOSSAIN AND ORS. Vs. THE STATE OF WEST BENGAL
September 23, 2015
BIMAL KR MONDAL Vs. STATE OF WEST BENGAL
May 5, 2015
BIMAL KUMAR MANNA Vs. STATE OF WEST BENGAL
December 23, 2015
BIMAL KUMAR MODI Vs. UNION OF INDIA
May 15, 2015
BIMAL SARDAR Vs. STATE OF WEST BENGAL
January 15, 2015
BINA DEVI BINANI Vs. RAMESH KUMAR GUPTA
May 14, 2015
BINA SARDAR Vs. EMPLOYEES STATE INSURANCE CORPORATION & ORS.
July 15, 2015
BINANI CEMENT LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.
March 23, 2015
BINAPANI CHATTOPADHYAY & ANR Vs. PARESH NATH BANERJEE & ORS
July 24, 2015
BINAYAK ADVERT AGENCY PVT LTD Vs. KOLKATA MUNICIPAL CORPORATION
May 12, 2015
BINDESWARI DUBEY Vs. UTTAMA DEBI
June 5, 2015
BINOD Vs. ANJU SHARMA
August 20, 2015
BINOD KHANNA Vs. STATE OF WEST BENGAL
October 7, 2015
BINOD KUMAR BAGRI Vs. HAFIZ GHULAM SARWAR GULAM RASUL
August 6, 2015
BINOD MISHRA Vs. THE STATE FISHERIES DEVELOPMENT CORPORATION LIMITED & ORS.
May 11, 2015
BINOD PRASAD Vs. STATE OF WEST BENGAL AND ORS.
April 16, 2015
BIPIN KUMAR Vs. THE STATE OF WEST BENGAL
December 2, 2015
BIPLAB PAUL Vs. STATE OF WEST BENGAL AND ORS.
November 19, 2015
BIREN SARKAR Vs. THE STATE OF WEST BENGAL
February 20, 2015
BIRENDRANATH PAUL @ BARENDRA KRISHNA PAUL Vs. SANKAR PAUL @ KALI KRISHNA PAUL
June 26, 2015
BIRESHWAR DAS AND ANR. Vs. ARUN KABRA AND ORS.
October 5, 2015
BIRLA CORPORATION LTD. Vs. BHUPEN HALDER
June 25, 2015
BISWAJIT CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND ORS.
July 23, 2015
BISWAJIT DAS Vs. STATE OF WEST BENGAL
June 25, 2015
BISWAJIT GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
December 10, 2015
BISWAJIT JAMADAR AND ORS. Vs. THE STATE OF WEST BENGAL
July 15, 2015
BISWAJIT MONDAL Vs. STATE OF WEST BENGAL
May 15, 2015
BISWAJIT MURMU AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
July 29, 2015
BISWAJIT PAUL Vs. MENOKA PAUL & ORS
July 7, 2015
BISWAJIT ROY Vs. THE STATE OF WEST BENGAL
September 1, 2015
BISWAJIT SAMANTA Vs. DHAKURIA SERVICE CENTRE AND ORS.
November 18, 2015
BISWANATH DOLUI Vs. TINKARI DOLUI
September 7, 2015
BISWANATH JANA & ORS Vs. STATE OF WEST BENGAL & ANR
August 5, 2015
BISWANATH MONDAL AND OTHERS Vs. MAYARANI PAL AND OTHERS
February 23, 2015
BISWARANJAN MIDYA CHOWDHURY Vs. THE STATE OF WEST BENGAL
March 9, 2015
BIVA MONDAL Vs. UNION OF INDIA AND ORS.
April 17, 2015
BLACKBERRY PROPERTIES PVT. LTD. AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
March 31, 2015
BOARD OF COUNCILLORS OF KATWA MUNICIPALITY Vs. JYOTSNA ROY CHOWDHURY AND ORS.
April 21, 2015
BOARD OF TRUSTEES FOR PORT OF KOLKATA Vs. KOLKATA MUNICIPAL CORPORATION
May 14, 2015
BOARD OF TRUSTEES FOR PORT OF KOLKATA Vs. DIAMOND HARBOUR MUNICIPALITY
June 24, 2015
BONOMALI MONDAL AND ORS. Vs. THE STATE OF WEST BENGAL
September 30, 2015
BRANDON DESOUZA Vs. STATE OF WEST BENGAL
November 26, 2015
BRC CONSTRUCTION COMPANY PRIVATE LIMITED AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
April 8, 2015
BUBAI HALDER AND ORS. Vs. THE STATE OF WEST BENGAL
September 15, 2015
BUDDHADEB PAL Vs. UNION OF INDIA
June 30, 2015
BUDGE BUDGE COMPANY LIMITED Vs. UNION OF INDIA AND ORS.
April 10, 2015
BUDGE BUDGE COMPANY LTD. Vs. THE COMMISSIONER OF INCOME TAX
May 13, 2015
BUDHARU ROY Vs. STATE OF WEST BENGAL
December 9, 2015
BULU MYEA AND ORS. Vs. THE STATE OF WEST BENGAL
October 16, 2015
BUNGE LONDON LIMITED Vs. E. PIYARELLAL IMPORT AND EXPORT LIMITED
January 22, 2015
C I T Vs. MAHESH CHANDRA MANTRI
April 8, 2015
C NAGARAJAN Vs. ANDAMAN & NICOBAR ADMINISTRATION AND OTHERS
August 17, 2015
C.C.E., CUS. & S.T. BHUBANESHWAR Vs. VEDANTA ALUMINIUM LTD.
October 1, 2015
C.E.S.C. LIMITED Vs. NILKAMAL BEZBORUAH TARAZAN AND ORS.
April 27, 2015
C.E.S.C. LIMITED AND ORS. Vs. RAM NIVAS SHAW
August 7, 2015
C.I.T, CENTRAL-II Vs. BALARAMPUR CHINI MILLS LTD.
July 2, 2015
C.I.T. Vs. DUNCAN INDUSTRIES LTD.
April 23, 2015
C.I.T. Vs. BRITANNIA INDUSTRIES LTD.
April 24, 2015
C.K. AGARWAL Vs. UNION OF INDIA AND ORS.
May 8, 2015
C.P. RE-ROLLERS LTD. Vs. UNION OF INDIA
May 4, 2015
CALCOM CEMENT INDIA & ANR Vs. KUMAR BAWRI & ORS
September 8, 2015
CALCUTTA CHROMOTYPE PRIVATE LIMITED Vs. DEPUTY COMMISSIONER, COMMERCIAL TAXES, GROUP-J, BALLYGUNGE CHARGE & ORS
January 20, 2015
CALCUTTA GUJRATI EDUCATION SOCIETY Vs. KOLKATA MUNICIPAL CORPORATION
June 15, 2015
CALCUTTA LADIES GOLF CLUB AND ORS. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
March 19, 2015
CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITYS KARMACHARI UNION Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
March 11, 2015
CENTRAL BOARD OF TRUSTEES, EPF Vs. UNION OF INDIA
January 16, 2015
CENTRAL BOARD, EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS. Vs. EMPLOYEES P.F. APPELLATE TRIBUNAL AND ORS.
November 30, 2015
CENTRAL BUREAU OF INVESTIGATION Vs. KARAN CHETRI
July 9, 2015
CENTRAL BUREAU OF INVESTIGATION Vs. MADAN GOPAL MITRA
May 15, 2015
CESC LIMITED Vs. THREE CHEERS ENTERTAINMENTS PVT. LTD.
June 29, 2015
CESC LTD Vs. C I T
May 14, 2015
CHAINA DAS Vs. UNION OF INDIA
February 16, 2015
CHAITALI CHATTERJEE Vs. STATE OF WEST BENGAL AND ORS.
December 2, 2015
CHAKIAT SHIPPING SERVICES (P) LTD. Vs. BHUSAN POWER & STEEL LTD. AND ANOTHER
August 17, 2015
CHAMPA RANI BERA Vs. STATE OF WEST BENGAL & ORS
July 13, 2015
CHAN @ CHAND MD. Vs. STATE OF WEST BENGAL
June 23, 2015
CHAND MAHAMMAD Vs. ABDUS SATTAR AND ORS.
April 10, 2015
CHAND NIHARA BEWA Vs. ORIENTAL INSURANCE CO LTD
March 23, 2015
CHANDAN GOWALA Vs. STATE OF WEST BENGAL & ANR.
June 3, 2015
CHANDAN KUMAR MAITY Vs. MONORANJAN MAITY & ORS
July 20, 2015
CHANDAN YADAV AND ORS. Vs. STATE OF WEST BENGAL
December 23, 2015
CHANDANA MONDAL Vs. INDIAN OIL CORPORATION
June 4, 2015
CHANDER BHUSAN SOOD Vs. COAL INDIA LTD & ORS
July 29, 2015
CHANDRA KANTA MISTRI Vs. SAILA BALA MISTRY
June 18, 2015
CHANDRA SEKHAR PUN Vs. SURAJ NARAYAN BANSAL
June 2, 2015
CHANDRAKANT KUMAR Vs. UNION OF INDIA AND ORS.
April 7, 2015
CHARANJIT SEN Vs. THE STATE OF WEST BENGAL
September 17, 2015
CHEN KUMAR TAIN @ K T CHEN & ANR Vs. PRADIP DASGUPTA & ORS
October 15, 2015
CHHABI SADHU Vs. RINA SAHA
December 3, 2015
CHHANDA SINHA Vs. SHYAMAL KR CHATTERJEE
December 17, 2015
CHHATELAL BARNWAL Vs. THE AREA (MANAGER E.C.L.) HARIPUR COLLIERY AREA AND ORS.
September 7, 2015
CHHAYA BHATTACHARYA (ROY) Vs. THE STATE OF WEST BENGAL AND ORS.
September 8, 2015
CHINMAYEE SAHA AND ANR. Vs. RENUKA HALDER AND ORS.
October 15, 2015
CHINMOY RANJAN DAS & ANR Vs. SWAPNA DAS & ORS
August 19, 2015
CHITRANGADA ROY (SINGHA) & ORS Vs. DIPTI BARMAN (SINGHA)
August 18, 2015
CHITTANKU RANJAN DAS Vs. SWATI DAS
January 21, 2015
CHITTARANJAN GHOSH Vs. UCO BANK AND ORS.
December 22, 2015
CHONG HSIN WONG AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
December 22, 2015
CHOWDHURY MAFUZA SULTANA Vs. THE STATE OF WEST BENGAL
May 5, 2015
CHRISTOPHER MINJ Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND ORS.
July 6, 2015
CHUNNILAL JAISWAL Vs. PRABIR KUMAR SEN AND ORS.
August 25, 2015
CINDRELLA MANAGEMENT SERVICES PRIVATE LIMITED Vs. TREND BAGS AND ORS.
April 21, 2015
CIT Vs. WILLIAMSON MAGOR & CO LTD
April 8, 2015
CIT Vs. KHADIM SHOES PVT LTD
April 8, 2015
CIT Vs. MIHIR KANTI HAZRA
April 28, 2015
CLIFF NAVIGATION S A Vs. LMJ INTERNATIONAL LIMITED
July 23, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN OIL BLENDING LTD. AND ORS.
June 5, 2015
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. BABITA DEVI MAURYA
March 30, 2015
COMMISSIONER OF INCOME TAX Vs. ASHA TRADING CO.
June 16, 2015
COMMISSIONER OF INCOME TAX Vs. SHYAMAL SARKAR
April 22, 2015
COMMISSIONER OF INCOME TAX Vs. ORIENT PAPER AND INDUSTRIES LTD.
February 6, 2015
COMMISSIONER OF INCOME TAX Vs. CONTAIN COOPERATIVE BANK LIMITED
June 2, 2015
COMMISSIONER OF INCOME TAX Vs. HALLMARK CONSTRUCTION CO. P. LTD.
June 2, 2015
COMMISSIONER OF INCOME TAX Vs. CRISH PARK VINCOM LTD.
January 6, 2015
COMMISSIONER OF INCOME TAX Vs. PRASANNA DUGAR
January 7, 2015
COMMISSIONER OF INCOME TAX Vs. PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD.
January 16, 2015
COMMISSIONER OF INCOME TAX Vs. MERLIN HOLDING PRIVATE LIMITED
May 12, 2015
COMMISSIONER OF INCOME TAX Vs. GOLDEN CORPORATION SERVICES
May 8, 2015
COMMISSIONER OF INCOME TAX Vs. KISHORE KUMAR PAUL
June 16, 2015
COMMISSIONER OF INCOME TAX Vs. SAVI COMMERCIAL PVT. LTD.
March 19, 2015
COMMISSIONER OF INCOME TAX Vs. SOM DUTT BUILDERS PVT. LTD.
May 8, 2015
COMMISSIONER OF INCOME TAX Vs. H.K. FINANCERS PRIVATE LIMITED
May 12, 2015
COMMISSIONER OF INCOME TAX Vs. KAMARHATTY COMPANY LTD
April 22, 2015
COMMISSIONER OF INCOME TAX Vs. ITC LTD.
June 1, 2015
COMMISSIONER OF INCOME TAX (CENTRAL-I) Vs. HOOGHLY MILLS LTD.
February 9, 2015
COMMISSIONER OF INCOME TAX CAL WEST BENGAL-IV Vs. HANUMAN SUGAR INDUSTRIES LTD.
July 17, 2015
COMMISSIONER OF INCOME TAX, CENTRAL-I Vs. MAITHAN INTERNATIONAL
January 21, 2015
COMMISSIONER OF INCOME TAX, CENTRAL-I Vs. NICCO CORPORATION LTD.
July 3, 2015
COMMISSIONER OF INCOME TAX, CENTRAL-III Vs. BRIJENDRA GUPTA
June 8, 2015
COMMISSIONER OF INCOME TAX, KOL-4 Vs. PHILIPS INDIA LTD.
October 9, 2015
COMMISSIONER OF INCOME TAX, KOLKATA-III Vs. ITC LTD.
May 7, 2015
COMMISSIONER OF INCOME TAX, KOLKATA-III, KOLKATA Vs. NARESH KUMAR & CO PVT LTD
April 8, 2015
COMMISSIONER OF INCOME TAX, KOLKATA-IV Vs. ALCOVE INDUSTRIES LTD.
August 17, 2015
COMMISSIONER OF INCOME TAX, KOLKATA-X, KOLKATA Vs. MINA DEOGUN
April 20, 2015
COMMISSIONER OF SERVICE TAX COMMISSIONERATE Vs. PARIJAT VYAPPAR PRIVATE LIMITED AND ORS.
August 7, 2015
COMMR. OF C. EX. & S.T. Vs. SHYAM STEEL INDUSTRIES LTD.
September 9, 2015
COMPANION TRADERS PVT. LTD. AND ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
December 9, 2015
CONCAST EXIM LTD Vs. STATE
October 16, 2015
COUNCIL OF ARCHITECTURE AND ORS. Vs. MALA MUKHERJEE AND ORS.
October 5, 2015
CRICKET ASSOCIATION OF BENGAL Vs. CALCUTTA MUNICIPAL CORPORATION
April 24, 2015
CRISS NIRYAT PRIVATE LIMITED AND ORS. Vs. NARESH KUMAR AGARWAL AND ORS.
April 20, 2015
D.P.T. CONSTRUCTION AND ORS. Vs. PRASENJIT CHATTERJEE AND ORS.
June 3, 2015
DABLU MAL Vs. THE STATE OF WEST BENGAL
November 27, 2015
DAL BAHADUR GURUNG Vs. THE STATE OF WEST BENGAL
June 26, 2015
DAL BAHADUR GURUNG Vs. THE STATE OF WEST BENGAL
July 31, 2015
DALHOUSIE INSTITUTE Vs. KOLKATA MUNICIPAL CORPORATION
March 9, 2015
DALHOUSIE PROPERTIES LIMITED Vs. GLOBAL EXPORTS LIMITED
April 29, 2015
DALIM KUMAR DAS Vs. STATE OF WEST BENGAL
November 27, 2015
DALMORE TEA ESTATE PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER-1 AND ORS.
May 4, 2015
DANKUNI STEELS LTD. Vs. AJIT KUMAR BOTHRA AND ORS.
July 29, 2015
DARVELL INVESTMENT & LEASING (I) PVT LTD Vs. STATE OF WEST BENGAL
March 30, 2015
DAS ORGANOCHEM PVT. LTD. Vs. CALCUTTA BONE MILLS AND FERTILISERS PVT. LTD.
March 13, 2015
DASARATH SAHA Vs. KANAILAL KHANDA & ORS.
July 9, 2015
DASPUR-I AGRICULTURE MARKETING CO-OPERATIVE SOCIETY LTD. Vs. TAPAN BHATTACHARYYA AND ORS.
April 6, 2015
DASU MONDAL Vs. STATE OF WEST BENGAL
December 3, 2015
DAVINDER KAUR Vs. STATE OF WEST BENGAL
July 22, 2015
DB LAB LIMITED Vs. STATE OF WEST BENGAL & OTHERS
September 18, 2015
DCM DECOMETAL GMBH Vs. ROHIT FERRO TECH LIMITED
February 17, 2015
DEB NARAYAN BANERJEE Vs. GITA MUKHERJEE & ORS.
June 5, 2015
DEBABRATA MAITY Vs. BANGIYA GRAMIN VIKASH BANK
June 17, 2015
DEBAKI NANDAN MAITI & ANR. Vs. ANIRUDDHA SEN.
July 6, 2015
DEBAKI SARKAR Vs. SUBHAS BISWAS AND ORS.
April 10, 2015
DEBANGSHU MONDAL Vs. MONOJ ROY & ORS
December 2, 2015
DEBASHIS MAITY Vs. THE STATE OF WEST BENGAL AND ORS.
January 29, 2015
DEBASHIS ROY MAZUMDER Vs. KOLKATA MUNICIPAL CORPORATION
June 15, 2015
DEBASIS BISWAS Vs. UNION OF INDIA
March 12, 2015
DEBASISH BANERJEE Vs. THE LD. DISTRICT JUDGE
March 2, 2015
DEBASISH BATABYAL Vs. CHAITALI BATABYAL AND ORS.
July 24, 2015
DEBASISH BOSE AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
February 4, 2015
DEBASISH CHAKRABORTY Vs. TRIPTIKANA CHAKRABORTY NEE DHAR
April 27, 2015
DEBASISH DEY ALIAS MUNNA Vs. STATE OF WEST BENGAL
July 22, 2015
DEBASISH KUMAR RAY Vs. UNION OF INDIA AND ORS.
October 14, 2015
DEBPRASAD BHATTACHARYA Vs. PRANAB CHANDRA
June 25, 2015
DEBRABATA MUKHERJEE Vs. ARUP GUHA AND ORS.
April 24, 2015
DEBRAJ SARKAR Vs. STATE OF WEST BENGAL AND ORS.
April 23, 2015
DEBU PRASAD BAG Vs. NIKHIL KUNDU
July 9, 2015
DEEPAK KUMAR SRIVASTAVA Vs. THE UNION OF INDIA AND ORS.
March 13, 2015
DELTA JUTE & INDUSTRIES LTD. STAFF ASSOCIATION AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
February 2, 2015
DENA BANK AND ORS. Vs. THE OFFICIAL LIQUIDATOR, H.C.
January 29, 2015
DERBY SALES PVT. LTD. AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
August 11, 2015
DESHPRAN UNAIDED B.ED. COLLEGE ORGANISERS WELFARE ASSOCIATION AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
June 15, 2015
DEVELOPMENT CORPORATION LTD. Vs. IMPRESSION
July 1, 2015
DEVSHAR FASHION PRIVATE LIMITED Vs. STATE BANK OF INDIA AND ORS.
September 29, 2015
DEWANTI KUMARI Vs. M/S. EASTERN COALFIELDS LIMITED & ORS.
April 6, 2015
DHARIWAL INFRASTRUCTURE LIMITED Vs. NARESH DHANRAJ JAIN
April 30, 2015
DHURJATI PRASAD DAS Vs. THE CHAIRMAN, DIAMOND HARBOUR MUNICIPALITY AND ORS.
March 27, 2015
DIAMIAN UDEH AND ANOTHER Vs. THE STATE OF WEST BENGAL
December 2, 2015
DIAMOND APARTMENTS PVT. LTD Vs. ABANAR MARKETING LTD
June 3, 2015
DILIP KUMAR GOOPTU AND ORS. Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
January 28, 2015
DILIP KUMAR KHAITAN Vs. PRADIP KUMAR KHAITAN & ORS
August 6, 2015
DILIP KUMAR SARKAR Vs. STATE & ORS
December 15, 2015
DILIP KUMAR SARKAR Vs. UNITED BANK OF INDIA AND ORS.
March 4, 2015
DILIP TARAFDAR Vs. STATE OF WEST BENGAL
January 29, 2015
DIMENSION REALTORS PRIVATE LIMITED AND ANOTHER Vs. DISTRICT MAGISTRATE, NORTH 24 PARGANAS AND OTHERS
September 23, 2015
DINABANDHU MONDAL AND ORS. Vs. JAWED SHAKTI AND ORS.
November 19, 2015
DINESH KUMAR Vs. STATE OF WEST BENGAL
October 8, 2015
DINESH KUMAR GOYAL AND ORS. Vs. AIR CUSTOMS SUPERINTENDENT AND ORS.
February 26, 2015
DINESH MEHTA Vs. SHANTILAL MEHTA
September 24, 2015
DIPAK KUMAR DAS Vs. FOOD CORPORATION OF INDIA
January 15, 2015
DIPAK KUMAR LAHIRI Vs. THE STATE OF WEST BENGAL AND ORS.
October 15, 2015
DIPAK SARKAR Vs. STATE OF WEST BENGAL
May 12, 2015
DIPANWITA ROY Vs. STATE OF WEST BENGAL AND ORS.
October 7, 2015
DIPTESH ROY Vs. THE STATE OF WEST BENGAL AND ORS.
December 9, 2015
DIPTI PAIK AND ORS. Vs. JOGESH CHANDRA ROY AND ORS.
September 23, 2015
DIRECTOR OF CENSUS OPERATION, WEST BENGAL Vs. CEIL COMPUTER ENGINEERING PRIVATE LIMITED
June 15, 2015
DIRECTOR OF HEALTH SERVICES Vs. SEVUGAPERUMAL
January 19, 2015
DISTRICT CIVIL BAR ASSOCIATION AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
October 5, 2015
DODAMGODA REWATHA THERO Vs. PRASANNA JAYASURIYA
September 8, 2015
DODUL PAUL Vs. UNITED INDIA INSURANCE COMPANY LTD.
March 23, 2015
DR. ASIM KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL & ORS.
September 17, 2015
DR. B. SHANMUGAM Vs. CHANDRA SEKHAR GUPTA
July 6, 2015
DR. PROF. PRADIP KUMAR MITRA Vs. LIPI BASU & ANR
December 8, 2015
DR. TAPAN KUMAR GHOSH Vs. SMT. DIPTI GORAI & ANR.
October 15, 2015
DREDGING & DESILTATION CO. PVT. LTD Vs. THE ORIENTAL INSURANCE CO. (P) LTD
December 4, 2015
DULAL AND ORS. Vs. THE STATE OF WEST BENGAL
July 16, 2015
DULAL CHANDRA SARKAR AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
April 1, 2015
DULCHAND OMPRAKASH Vs. DHIRENDRO MULLICK AND ORS.
March 9, 2015
DULICHAND FINANCE & LEASING LTD Vs. ABBASUR RAHAMAN
February 12, 2015
DUNCAN INTERNATIONAL LTD. AND ORS. Vs. C.I.T., W.B. - IV AND ORS.
April 7, 2015
DURGA HALDAR Vs. AHAMMAD ALIAS AHAMMED
March 20, 2015
DURGA SHANKAR TRIVEDI Vs. STATE OF WEST BENGAL
November 30, 2015
E C BOSE & COMPANY PVT LTD Vs. GLOBAL ENTERPRISES & ORS
October 5, 2015
EANUS ALI Vs. STATE OF WEST BENGAL
August 20, 2015
EAST COAST FISHERIES PVT LTD Vs. MANJURI BHATTACHARYA
February 4, 2015
EASTERN SCALES (PRIVATE) LTD Vs. MURRAY & CO (P) LTD & ORS
September 11, 2015
EASTERN TRACK UDYOG PVT. LTD Vs. UNION OF INDIA
December 7, 2015
EDWARD FOOD RESEARCH & ANALYSIS CENTRE LIMITED Vs. SAROJ KUMAR BANERJEE AND ORS.
August 28, 2015
EFFLUENT AND WATER TREATMENT ENGINEERS (P) LTD. Vs. UNION OF INDIA
January 28, 2015
EID PARRY (INDIA) LTD. Vs. KOLKATA PORT TRUST
January 28, 2015
EIH LIMITED Vs. BATA INDIA LIMITED
July 28, 2015
ELAI AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
September 22, 2015
EMCO GENERAL PLASTIC INDUSTRIES (P) LTD Vs. STATE OF WEST BENGAL
July 1, 2015
ESBI HI-FLEX PVT LTD & ANR Vs. VULKAN TECHNOLOGIES PVT LTD
September 30, 2015
ESSJAY ERICSSON PVT. LTD. Vs. DILIP KUMAR KHANDELWAL
October 15, 2015
FAIRDEAL SUPPLIES LTD Vs. R PIYARELAL IRON & STEEL PVT LTD
June 9, 2015
FAIRFEST MEDIA LTD. Vs. ITE GROUP PLC
January 8, 2015
FALGUNI BHATTACHARYA Vs. THE PRINCIPAL, PURNIDEVI CHOWDHURY GIRLS COLLEGE AND ORS.
June 18, 2015
FAROZ ALI MALLICK ALIAS FAROJ MALLICK Vs. SURUTULLA MONDAL & ORS.
August 21, 2015
FAST FLOW DEALCOM PVT. LTD. Vs. GRACE COLONIZERS PVT. LTD.
September 24, 2015
FAZAL BARI Vs. STATE OF WEST BENGAL
July 22, 2015
FAZLUL HAQUE ALIAS LALU SK. Vs. STATE OF WEST BENGAL
October 6, 2015
FONA RUBBER PVT LTD Vs. EASTERN CHEMICAL INDUSTRIES
February 4, 2015
FRESENIUS KABI ONCOLOGY LIMITED AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
May 5, 2015
FROSTEES EXPORT (INDIA) PVT. LTD Vs. SABRI PROPERTIES PVT. LTD. & ORS
December 2, 2015
FULTUSI ROY Vs. STATE OF WEST BENGAL
October 13, 2015
FURKAN S.K. Vs. STATE OF WEST BENGAL
October 6, 2015
G. BARNA BAS Vs. THE STATE
March 26, 2015
GAMMON ENCEE CONSORTIUM JV Vs. RITES LIMITED
July 14, 2015
GANAPATHY Vs. THE STATE
September 28, 2015
GANASHAKTI AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
February 27, 2015
GANESH GHOSH Vs. STATE OF WEST BENGAL
July 22, 2015
GAUTAM BAG Vs. KALPANA BAG
December 11, 2015
GAUTAM CHOWDHURY Vs. THE STATE OF WEST BENGAL
February 4, 2015
GAUTAM DEY Vs. PARESHNATH KAR AND ORS.
November 30, 2015
GAYARAM DHARA & ANR Vs. STATE OF WEST BENGAL
September 16, 2015
GENERAL MANAGER, EASTERN COALFIELDS LIMITED AND AN Vs. BHAGIRATH GHOSH AND OTHERS
August 4, 2015
GENERAL MANAGER, FARAKKA BARRAGE PROJECT Vs. ANIL KUMAR DAS
July 15, 2015
GENERAL MANAGER, METRO RAILWAY Vs. DILIP KUMAR BAJAJ AND ORS.
October 9, 2015
GITA DAS Vs. SAMIR DEY & ANR
August 5, 2015
GITA DEVI AND OTHERS Vs. SHAHNAZ KHAN AND OTHERS
August 14, 2015
GITA DEVI MARULIA Vs. ASANSOL MEDICAL CENTRE
August 7, 2015
GITA DEVI MITTAL AND ORS. Vs. RAMDULAL KUNDU AND ORS.
July 9, 2015
GITA MONDAL AND ORS. Vs. JAGGA SINGH AND ORS.
May 11, 2015
GLOBAL ENTERPRISE AND ORS. Vs. THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA AND ORS.
June 4, 2015
GOBAL KISKU Vs. THE STATE OF W.B.
January 6, 2015
GOBINDA KUMAR NAG Vs. RANJIT KUMAR BANERJEE
April 10, 2015
GODAVARI MERCANTILE PVT. LTD. Vs. RNR ENTERPRISE
February 19, 2015
GOLAB CHANDRA SHAW Vs. THE STATE OF WEST BENGAL
October 16, 2015
GOLAM MUSTAPHA AND ANR. Vs. THE BOARD OF WAKF, WEST BENGAL
December 22, 2015
GOPAL CHANDRA BHUI Vs. BANKURA ZILLA PARISHAD AND ORS.
February 20, 2015
GOPAL CHANDRA GHOSH Vs. TINKARI RAY
October 16, 2015
GOPAL CHANDRA GHOSH AND ORS. Vs. AMAL KUMAR GHOSH
April 10, 2015
GOPAL DEBNATH Vs. STATE
March 27, 2015
GOPAL GARAI Vs. THE STATE OF WEST BENGAL AND ORS.
August 11, 2015
GOPAL GHOSH Vs. DILIP KUMAR CHATURVEDI & ORS
August 7, 2015
GOPAL KUMAR MAJUMDAR Vs. SK AKBAR ALI & ORS
December 11, 2015
GOPAL MONDAL Vs. THE STATE OF WEST BENGAL
July 14, 2015
GOPAL NASKAR Vs. THE STATE OF WEST BENGAL
February 17, 2015
GOPAL RAM GUPTA Vs. JITENDRA NATH DUTTA AND ORS.
August 21, 2015
GOPESH CHANDRA SAHA Vs. BRINDA RANI SAHA & ORS
July 21, 2015
GORA CHAND HAZRA Vs. STATE OF WEST BENGAL AND OTHERS
July 29, 2015
GORA CHAND HAZRA Vs. STATE OF WEST BENGAL AND ORS.
July 30, 2015
GORA CHAND PAL Vs. NOMITA MONDAL
June 1, 2015
GOUR HARI MONDAL Vs. THE STATE OF WEST BENGAL
October 13, 2015
GOUR SANKAR MAITY Vs. STATE OF WEST BENGAL
May 4, 2015
GOURI ROY Vs. UNION OF INDIA
June 24, 2015
GOURI SANKAR MISHRA Vs. THE NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
July 7, 2015
GOUTAM DE Vs. UCO BANK & ORS
October 15, 2015
GOUTAM KUNDU Vs. MANOJ KUMAR
July 21, 2015
GOUTAM PAL Vs. DILIP KUMAR PAL
December 14, 2015
GOUTAM ROY Vs. THE STATE OF WEST BENGAL
July 20, 2015
GOUTAM ROYCHOWDHURY Vs. PURNIMA ROYCHOWDHURY AND ANOTHER
September 17, 2015
GOVINDA PRASAD LADIA Vs. WBHIDC LIMITED
May 13, 2015
GOYAL MG GASES PVT. LTD. Vs. UNION OF INDIA
August 5, 2015
GSP PROJECTS PRIVATE LIMITED Vs. ROCKFIELD PAJ REPLICATIONS PVT. LTD.
July 21, 2015
GUJARAT NRE COKE LIMITED & ANR Vs. JINDAL STEEL & POWER LIMITED
December 21, 2015
GUJARAT NRE COKE LIMITED & ANR Vs. JINDAL STEEL & POWER LIMITED & ORS
December 3, 2015
GULAM KABERIA AND ORS. Vs. STATE OF WEST BENGAL
June 5, 2015
GULJAR HOSSAIN Vs. STATE OF WEST BENGAL
June 2, 2015
GULSANARA BEGUM Vs. RAHUL SK. AND ORS.
August 28, 2015
GULU MOHAN ALIM CHANDANI Vs. HARISH MOHAN ALIM CHANDANI AND ORS.
May 6, 2015
GULU MOHAN ALIM CHANDANI Vs. HARISH MOHAN ALIM CHANDANI AND ORS.
June 5, 2015
GULZAR HOSSAIN @ GULZAR MUHAMMAD Vs. THE STATE OF WEST BENGAL
November 16, 2015
GUNAMAY MAHATO Vs. THE STATE OF WEST BENGAL AND ORS.
December 18, 2015
GURUBARI JANA Vs. STATE OF WEST BENGAL
March 25, 2015
GURUPADA PRAMANIK AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
April 10, 2015
HAFIZUR RAHAMAN ALIAS CHANDAN Vs. STATE OF WEST BENGAL
July 14, 2015
HAHNEMANN LABORATORY LTD. AND ORS. Vs. ALLAHABAD BANK AND ORS.
September 24, 2015
HAMID MONDAL Vs. STATE OF WEST BENGAL
July 3, 2015
HARAN CHANDRA MONDAL ALIAS HARAN MONDAL Vs. STATE OF WEST BENGAL
January 16, 2015
HARAPRASAD GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
September 29, 2015
HARI OM EXPORT OF MAHABIRSTHAN Vs. THE STATE OF WEST BENGAL
June 3, 2015
HARICHARAN SINGH Vs. THE STATE
November 27, 2015
HARISADHAN SINGHA Vs. THE STATE OF WEST BENGAL
March 17, 2015
HARMUNY ENTERTAINMENT PVT. LTD Vs. STATE
December 7, 2015
HARROW HALL Vs. KARNANI PROPERTIES LTD & ORS
July 6, 2015
HARS BUILDERS & PROMOTERS Vs. CHANDRIKA MAJUMDER & ORS
July 6, 2015
HARUN RASID ANSARI Vs. STATE OF WEST BENGAL
May 4, 2015
HASINA BEWA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
August 12, 2015
HAWKINS COOKERS LIMITED Vs. KHAITAN PRESSURE COOKER PVT. LTD.
April 10, 2015
HAYAGRIB NAIYA Vs. DIAMOND HARBOUR MUNICIPALITY AND ORS.
April 10, 2015
HAZRA FILLING STATION Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
August 17, 2015
HDFC BANK LIMITED Vs. ANIMESH BARMAN & ANR
December 4, 2015
HDFC BANK LIMITED AND ORS. Vs. SHIBENDU GHOSH AND ORS.
July 31, 2015
HEAVY ENGINEERING CORPORATION LTD Vs. STANDARD CHARTERED BANK
October 16, 2015
HI-TECH SYSTEMS & SERVICES LTD Vs. SUPRABHAT RAY
June 17, 2015
HIGH COURT LEGAL SERVICES COMMITTEE Vs. ICICI BANK LTD.
May 7, 2015
HIMANGSHU BASU RAY Vs. STATE OF WEST BENGAL
July 7, 2015
HIMATSINGKA CHEMICALS PRIVATE LIMITED AND ORS. Vs. DYNAMIC HERBIKEM INDIA PRIVATE LIMITED
March 31, 2015
HINDUJA LEYLAND FINANCE LIMITED Vs. AKASH ROAD CARRIER AND ANOTHER
June 22, 2015
HINDUSTAN CONTROLS & EQUIPMENT PVT. LTD Vs. TARUN KUMAR DEY
December 1, 2015
HINDUSTAN ENGINEERING INDUSTRIES LTD. AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
September 10, 2015
HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS. Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA AND ORS.
April 29, 2015
HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS. Vs. DHARAMNATH SINGH AND ORS.
May 5, 2015
HIRALAL PROSAD Vs. SATYA NARAYAN SINGH
February 17, 2015
HIREN THAKUR Vs. THE STATE OF WEST BENGAL
April 29, 2015
HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED (HDFC LTD.) AND ORS. Vs. DORJEE DOLMA BHUTIA AND ORS.
September 21, 2015
HOWRAH DISTRICT PRIMARY SCHOOL COUNCIL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
July 17, 2015
HRIDAY GHOSH AND ORS. Vs. THE STATE OF WEST BENGAL
March 18, 2015
HUMAYAN PROPERTIES LTD Vs. M/S DEYS MEDICAL STORES MFG. LTD
December 2, 2015
HUSSAIN & ANR Vs. UNION OF INDIA
December 22, 2015
HUSSAIN AND ORS. Vs. UNION OF INDIA
March 17, 2015
HUTCHISON TELECOM EAST LTD. Vs. COMMISSIONER OF INCOME TAX
May 12, 2015
ICI INDIA LTD. Vs. FIRST INDUSTRIAL TRIBUNAL AND ORS.
September 4, 2015
ILLIASH MONDAL AND ORS. Vs. THE STATE OF WEST BENGAL
November 23, 2015
IMPEX METAL & FERRO ALLOYS LTD. Vs. UNION OF INDIA
February 3, 2015
IN RE : GOLU VERMA Vs. STATE
July 3, 2015
IN RE BISWARUP DAS Vs. STATE
January 5, 2015
IN RE CENTRAL BUREAU OF INVESTIGATION Vs. STATE
November 5, 2015
IN RE RAKIBUL SK. @ ISLM Vs. STATE
May 13, 2015
IN RE SAFIUR RAHAMAN Vs. STATE
January 15, 2015
IN RE SANJAY MAKHAL @ JADU MAKHAL @ RAJU Vs. STATE
March 17, 2015
IN RE SK MUNNA ALI Vs. STATE
October 28, 2015
IN RE: AKKAS ALI & ORS. Vs. STATE
August 12, 2015
IN RE: R.A.V. DRAVYA (P) LTD. Vs. STATE
October 16, 2015
IN RE: SATYENDRA NATH NANDI Vs. STATE
April 22, 2015
IN RE: SURENDRA COMMERCIAL SYNDICATE PVT. LTD. AND ORS. Vs. STATE
July 22, 2015
IN THE GODS OF : SISIR KUMAR BHATTACHARJEE Vs. DIPTI CHATTERJEE AND OTHERS
March 4, 2015
IN THE MATTER OF Vs. ANURAG JALAN
February 25, 2015
IN THE MATTER OF : ADITYA JELOKA Vs. STATE
April 6, 2015
IN THE MATTER OF : RATAN KARMAKAR Vs. STATE
September 24, 2015
IN THE MATTER OF TANU MIAN Vs. STATE
February 11, 2015
IN THE MATTER OF: ABANI GHOSH Vs. STATE
December 22, 2015
IN THE MATTER OF: FIRE & GENERAL INSURANCE CO.LTD.(IN LIQUIDATION) Vs. STATE
December 18, 2015
IN THE MATTER OF: SADAGAR SHEIKH @ SK Vs. STATE
January 6, 2015
INDIA POWER CORPORATION LIMITED AND ORS. Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION AND ORS.
August 17, 2015
INDIAN OIL CORPORATION LIMITED Vs. SRAWAN KUMAR HIMATSINGKA
September 8, 2015
INDIAN OIL CORPORATION LTD & ORS Vs. OLIVE GHOSH & ORS
November 18, 2015
INDIAN OIL CORPORATION LTD. Vs. RAM MIRCHANDANI
March 13, 2015
INDIAS SMILE AND ORS. Vs. UNION OF INDIA
January 20, 2015
INDIRA RAY Vs. RAIKISHORI SEAL & ORS
July 23, 2015
INDOFIL CHEMICALS COMPANY Vs. STATE OF WEST BENGAL AND ORS.
January 30, 2015
INDRAJIT ROY Vs. BANK OF BARODA AND ORS.
September 4, 2015
INDU BHUSAN JANA Vs. UNION OF INDIA AND ORS
November 28, 2015
INNOVESTMENT IMPEX LTD. Vs. COMMISSIONER OF INCOME TAX
September 11, 2015
ISMAIL BASHA Vs. UNION OF INDIA
July 23, 2015
ISWAR SATYANARAYANJEE & ORS Vs. SANTRAM PATWA & ORS
October 9, 2015
ISWAR SRI DAMODAR JEWS REP. BY TARAPADA MAJI AND OTHERS Vs. BANSARI MOHAN AND OTHERS
May 13, 2015
ISWAR SRIDHAR NARAYAN MADAN GOPAL JIEW Vs. SUNIL KUMAR ROY & ORS
October 6, 2015
ITC LIMITED Vs. CHOWRINGHEE RESIDENCY PRIVATE LIMITED
January 16, 2015
J.K. INDUSTRIES LTD. Vs. UPENDRA CHOWDHURY AND ORS.
August 6, 2015
J.S. CHANDHOK (DEVELOPERS) PVT. LTD. Vs. J. SEN & SONS PVT. LTD.
September 18, 2015
JADAVPUR UNIVERSITY Vs. SWAPAN KANTI PAUL
February 6, 2015
JAGABANDHU MUKHOPADHYAY AND ORS. Vs. PURNO LAKSHMI HALDER AND ORS.
December 4, 2015
JAGADAMBA SINGH Vs. KALAWATI DEVI AND ORS.
September 14, 2015
JAGADISH CHANDRA BHUNIA Vs. THE STATE OF WEST BENGAL & ORS.
August 11, 2015
JAGADISH CHANDRA BHUNIA Vs. THE STATE OF WEST BENGAL AND ORS.
August 21, 2015
JAGADISH PROSAD AWASTHI Vs. ALLAHABAD BANK AND ORS.
January 29, 2015
JAGDISH SARDA Vs. STATE BANK OF INDIA AND ORS.
November 18, 2015
JAI KISHORE SINGH Vs. STATE OF WEST BENGAL
December 16, 2015
JAISHREE DEVI AND ORS. Vs. ASHOK KUMAR RAIDANI AND ORS.
June 26, 2015
JAMINIKANTA MONDAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
November 19, 2015
JANHARA BIBI @ JAHANARA BIBI AND OTHERS Vs. STATE OF WEST BENGAL
September 24, 2015
JASODHARA BAGCHI Vs. JOYGOPAL BHATTACHARYA
January 16, 2015
JATI RANJAN BANIK Vs. THE STATE OF WEST BENGAL
October 13, 2015
JAWAHAR SINGH AND ORS. Vs. THE UNITED BANK OF INDIA AND ORS.
August 6, 2015
JAY BEE PROPERTIES PRIVATE LIMITED AND ORS. Vs. PAWAN KUMAR BUDHIA AND ORS.
December 22, 2015
JAYABRATA AICH AND ORS Vs. STATE OF WEST BENGAL & ANR
September 10, 2015
JAYANTA HALDER Vs. UNION OF INDIA
December 3, 2015
JAYDEEP MAJUMDAR AND ORS. Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED AND ORS.
February 19, 2015
JAYPRAKASH SEN Vs. STATE OF WEST BENGAL
October 1, 2015
JEEVA SHIVA MISSION KIRAN CHANDRA GIRLS HIGH SCHOOL Vs. THE WEST BENGAL BOARD OF SECONDARY EDUCATION
January 21, 2015
JEEVAN DIESEL & ELECTRICAL LIMITED AND ORS. Vs. THE STATE BANK OF INDIA AND ORS.
September 23, 2015
JETAGE CONSTRUCTION PVT LTD Vs. ABDUL KHALIQUE AND SONS RESTAURANT
March 25, 2015
JETAGE CONSTRUCTION PVT. LTD. AND ORS. Vs. ALLAUDDIN AND ORS.
December 4, 2015
JETAGE CONSTRUCTION PVT. LTD. AND ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
February 17, 2015
JHARNA BERA Vs. SAMAR KUMAR ROY
October 15, 2015
JIBAN KRISHNA GHOSAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
April 1, 2015
JITENDRA DEBNATH & ANR Vs. LALUGOPAL DEBNATH & ORS
September 8, 2015
JOGESH CHANDRA MONDAL Vs. UNION OF INDIA
March 26, 2015
JOINT COMMISSIONER OF INCOME TAX Vs. BAJRANGLAL CHOWDHURY
January 7, 2015
JOLEMAN SK. AND ORS. Vs. THE STATE OF WEST BENGAL
November 30, 2015
JOSHMINA KHATUN Vs. STATE OF WEST BENGAL BOARD & 0RS
November 23, 2015
JOY CHOWDHURY Vs. KUMKUM RAY
May 6, 2015
JOY JACOB Vs. STATE
June 9, 2015
JOYANTI SADHUKHAN Vs. STATE OF W B & ANR
September 17, 2015
JOYDEB GHOSH Vs. STATE OF WEST BENGAL
June 8, 2015
JOYDEB MONDAL Vs. SUKANTA SAU
August 12, 2015
JOYDIP MAJUMDAR Vs. PRANAB RANJAN DUTTA
October 6, 2015
JUGESH KUMAR SINGH Vs. STATE OF WEST BENGAL AND ORS
July 15, 2015
JUPITER BROKERAGE SERVICES LTD Vs. EKTARA EXPORTS PVT LTD
October 13, 2015
JUTE TEXTILES WORKERS UNION AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
March 24, 2015
JUTHIKA RANI MONDAL (DAS) AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
September 23, 2015
JYOTIRMOY PANDA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
June 26, 2015
JYOTIRMOY UTHASINI Vs. THE CALCUTTA PORT TRUST AND ORS.
June 2, 2015
JYOTSNA BALA MAITY AND ORS. Vs. HANSIBALA PRAMANIK AND ORS.
June 19, 2015
K APPA RAO Vs. MANAGING DIRECTOR, ANIIDCO LTD AND ANOTHER
September 28, 2015
K. HYDROOS Vs. P.K. HASSAN ALI
September 3, 2015
KAAISER OILS PVT. LTD. Vs. ALLAHABAD BANK
July 8, 2015
KABITA BANERJEE Vs. KRISHNANANDA BANERJEE
July 14, 2015
KABITA MUKHERJEE Vs. SOUMEN MUKHERJEE AND ANOTHER
November 16, 2015
KAFEEL AHMED Vs. COMMISSIONER OF INCOME TAX AND ORS.
April 21, 2015
KAILASHPATI JHA Vs. STATE OF WEST BENGAL & OTHERS
December 4, 2015
KAILASHPATI YADAV Vs. NEW INDIA ASSURANCE CO LTD
March 23, 2015
KAJALI MONDAL Vs. NEW INDIA ASSURANCE CO LTD
March 23, 2015
KAJI ABDUR RAJJAK Vs. STATE OF WEST BENGAL AND ANOTHER
July 16, 2015
KAJI FARUK AHMED Vs. STATE OF W.B.
July 23, 2015
KAKALI ROY Vs. STATE OF WEST BENGAL
May 13, 2015
KAKAN DUTTA Vs. STATE OF WEST BENGAL
January 13, 2015
KALA RAMAN Vs. RAVI RANGANATHAN
January 21, 2015
KALAM AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
December 10, 2015
KALIMUDDIN MIA AND ORS. Vs. THE STATE OF WEST BENGAL
September 22, 2015
KALLOL KUMAR SHOME Vs. STATE OF WEST BENGAL & ORS
March 30, 2015
KALOSONA GARAI @ KHOKAN Vs. STATE OF WEST BENGAL
July 2, 2015
KALPANA INDUSTRIES LTD Vs. DY COMMISIONER OF INCOME TAX
April 20, 2015
KALYAN BANDYOPADHYAY Vs. MRIDUL DE
October 13, 2015
KALYAN ROY Vs. PRIYANKA ROY
July 27, 2015
KALYANI BHATTACHARYYA Vs. STATE OF WEST BENGAL
March 9, 2015
KALYANI MAITE AND ORS. Vs. SHRIDAM MAITE
April 2, 2015
KAMAL DEY AND ORS. Vs. DIRECTOR GENERAL, ARCHEOLOGICAL SURVEY OF INDIA AND ORS.
July 3, 2015
KAMAL MAJUMDER Vs. INDIAN OVERSEAS BANK AND OTHERS
March 24, 2015
KAMAL MOHAMMAD KIBRIA Vs. DAG CREATIVE MEDIA PVT. LTD.
December 21, 2015
KAMLAPUR SUGAR AND INDUSTRIES LTD Vs. OFFICIAL LIQUIDATOR
January 29, 2015
KANAILAL GHOSH AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
July 23, 2015
KANAILAL MONDAL Vs. NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
April 9, 2015
KANCHAN DUTTA AND ORS. Vs. SITARAM AGARWALA AND ORS.
November 23, 2015
KANTI DEVI BHUTORIA & ORS Vs. SRILA DUTTA & ANR
October 16, 2015
KARTICK BANERJEE Vs. BHOLANATH BHATTACHARYA & ORS
July 29, 2015
KARTICK CHAKRABORTY AND ORS. Vs. BARUN SEAL AND ORS.
September 7, 2015
KARTICK CHANDRA CHANDRA Vs. C.E.S.C. LTD. AND ORS.
April 16, 2015
KARTICK CHANDRA DAS Vs. ALPANA BANERJEE & ORS
December 15, 2015
KARTICK DEBNATH AND ORS. Vs. THE NATIONAL INSURANCE COMPANY LIMITED AND ORS.
December 14, 2015
KARTICK MONDAL AND ORS. Vs. THE STATE OF WEST BENGAL
February 16, 2015
KARTICK ROY Vs. STATE OF WEST BENGAL
November 23, 2015
KARTIK DUTTA Vs. BASANTI PAUL (DUTTA) & ANR
September 30, 2015
KARUNA KATAN SINHA Vs. STATE OF WEST BENGAL
April 8, 2015
KASHI NATH BANERJEE Vs. MANTU BANERJEE (BAIRAGI)
October 6, 2015
KASHINATH CHAKRABORTY Vs. CENTRAL BANK OF INDIA AND ORS.
August 28, 2015
KAUSHIK DEY Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
August 7, 2015
KAUSHIK PRASANNA MUKHERJEE Vs. STATE OF WEST BENGAL
September 18, 2015
KAUSHIK SADHUKHAN AND ORS. Vs. THE STATE OF WEST BENGAL
August 21, 2015
KAZI ABU TASIM @ KAZI ABU TAMIM Vs. STATE OF WEST BENGAL & ANR
November 26, 2015
KEDIA SABHA TRUST Vs. RAJ KUMAR KEDIA
July 10, 2015
KENARAM MONDAL Vs. THE STATE OF WEST BENGAL
February 23, 2015
KESHAB ANKUREH Vs. THE STATE OF WEST BENGAL AND ORS.
December 9, 2015
KESORAM INDUSTRIES LTD. Vs. E.S.I. CORPORATION AND ORS.
August 31, 2015
KEYPEE ENTERPRISE Vs. SANTOSH KUMAR SARAOGI AND ORS.
February 4, 2015
KHABIRUL ISLAM MALLICK AND OTHERS Vs. STATE OF WEST BENGAL AND ANOTHER
September 3, 2015
KHAGENDRA NATH DAS & ORS Vs. PURNIMA DAS (RUIDAS) & ORS
September 9, 2015
KHALID ABDULLAH & ORS Vs. SUNDARAJ & ORS
October 6, 2015
KHAN MOHAMAD KHAN Vs. JAM MOHAMMAD KHAN
June 11, 2015
KHOKAN CHANDRA DUTTA Vs. THE NORTH BENGAL STATE TRANSPORT CORPORATION AND ORS.
March 3, 2015
KHURSHID AHMED ANSARI Vs. AFZAL
November 19, 2015
KIRAN CHANDRA DAS Vs. JADAVPUR UNIVERSITY AND ORS.
January 27, 2015
KISHOR BEHERA Vs. THE UNION OF INDIA AND ORS.
March 13, 2015
KISHORI MOHAN GHOSH Vs. SMT. MADHABI MAURH
July 20, 2015
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. SONMOHAN CHATTERJEE & ORS
August 4, 2015
KOLKATA MUNICIPAL CORPORATION Vs. SRI RAMA PRASANNA MITRA
December 11, 2015
KOLKATA MUNICIPAL CORPORATION Vs. SUNIL KUMAR AGARWAL
June 9, 2015
KOUSTAV DEY Vs. SUDHIR CHANDRA DAS
April 28, 2015
KRISH MICRO MINERALS LLP Vs. UNION OF INDIA & ORS
July 9, 2015
KRISHNA Vs. ASHOKE RANJAN DUTTA
July 31, 2015
KRISHNA BERA Vs. BUDDHADEB MUDLI AND ORS.
June 4, 2015
KRISHNA CHANDRA DUTTA (COOKME) PVT. LTD Vs. SURAJIT DUTTA
December 1, 2015
KRISHNA KHATUA Vs. STATE OF WEST BENGAL AND ORS.
February 19, 2015
KRISHNA KR. SOOD AND ORS. Vs. KAMAL KR. AGARWALLA
June 30, 2015
KRISHNA MONDAL AND ORS. Vs. THE STATE OF WEST BENGAL
August 11, 2015
KRISHNA PADA CHAKRABORTY Vs. STATE OF WEST BENGAL
May 7, 2015
KRISHNA PRASAD @ KRISHNA PADA MAHANTY & ORS; Vs. BHIM MONDAL & ORS.
September 1, 2015
KRISHNA SENGUPTA (DAS) Vs. ASHOK RANJAN SENGUPTA
March 19, 2015
KRISHNAKALI MITRA (NEE DUTT) Vs. STATE OF WEST BENGAL AND ORS.
August 19, 2015
KRISHNAPADA CHANDA Vs. COMMISSIONER OF INCOME TAX XI
March 31, 2015
KUMAR CHATTOPADHYAY Vs. STATE OF WEST BENGAL AND ORS.
March 19, 2015
KUMARI SOVA DAS Vs. SMT. GOURI PATRA & ORS.
September 30, 2015
KUMARJIT DAS Vs. MARTIN LIAO @ LIAO WEE FUND MARTIN & ANR
October 9, 2015
KUMKUM MITTAL AND ORS. Vs. ROBIN PAUL AND ORS.
February 23, 2015
KUNAL KUMAR GHOSH Vs. STATE
September 7, 2015
KUNAL SAHA Vs. STATE OF WEST BENGAL AND ORS.
September 10, 2015
KUSHI CONSTRUCTION AND ANOTHER Vs. PORT BLAIR MUNICIPAL COUNCIL & OTHERS
July 10, 2015
KUSUM ROY Vs. CALCUTTA MUNICIPAL CORPORATION
June 15, 2015
KWALITY ICE CREAM INDIA LTD. Vs. KALPANA SADHKHAN AND ORS.
September 23, 2015
L & T FINANCE LIMITED Vs. RATAN NAG & ANR.
December 4, 2015
LABANYA SHEE Vs. STATE OF WEST BENGAL AND ORS.
June 5, 2015
LACHMI @ LAKSHMI KANTA KAMATH Vs. STATE OF WEST BENGAL
September 16, 2015
LACHMI @ LAKSHMI KANTA KAMATH Vs. STATE OF WEST BENGAL
March 4, 2015
LAKJAN BIBI & ORS Vs. IDRIS ALI & ORS
August 10, 2015
LAKSHMAN SARKAR Vs. STATE OF WEST BENGAL
October 16, 2015
LAKSHMI KANTA HAZRA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
September 15, 2015
LALAN PRASAD GUPTA Vs. STATE OF WEST BENGAL
January 13, 2015
LALIT KUMAR BAGLA AND ORS. Vs. RAJIV KUMAR PODDAR AND ORS.
September 23, 2015
LALIT KUMAR PRAHLADKA Vs. SALTEE CONSTRUCTION PVT LTD & ORS
December 17, 2015
LALIT KUMAR SIKRI Vs. STATE OF WEST BENGAL
June 19, 2015
LALIT MOHAN GHOSH Vs. LALA NETAI CHANDRA BABU AND ORS.
July 10, 2015
LALITA ALMAL (DEC.), THROUGH HER LEGAL REPRESENTATIVES Vs. THE STATE OF WEST BENGAL AND ORS.
February 18, 2015
LALITA DEVI Vs. NATIONAL ASSURANCE CO LTD
March 23, 2015
LALITA MONDAL (BARMAN) Vs. STATE OF WEST BENGAL & ORS
November 17, 2015
LALMOHAN BISWAS Vs. STATE OF WEST BENGAL
July 22, 2015
LALWANI FERRO ALLOYS LIMITED Vs. MAHESWARI STEEL SUPPLY AND ORS.
January 14, 2015
LATA BISWAS Vs. SHANTI RANJAN BISWAS
June 17, 2015
LATE SUSHIL MODI Vs. CIT
April 1, 2015
LAXMI HOUSING UDYOG PVT. LTD Vs. SHARAD SUBRAMANYAN
July 31, 2015
LAXMI SARDAR AND ORS. Vs. THE STATE OF WEST BENGAL
July 31, 2015
LAXMI TUDU Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LT
July 2, 2015
LIEUTENANT COLONEL C K AGARWAL Vs. UNION OF INDIA
May 8, 2015
LIFE INSURANCE CORPORATION OF INDIA Vs. SUN SIGNS PVT. LTD.
August 6, 2015
LIFE INSURANCE CORPORATION OF INDIA Vs. JYOTSNA DAWN
March 27, 2015
LINA DATTA Vs. SUKUMAR BERA AND ORS.
December 17, 2015
LMJ INTERNATIONAL LIMITED Vs. SWISS SINGAPORE OVERSEAS ENTERPRISES PTE. LIMITED
March 27, 2015
LOKDEEP ROY Vs. NIHAR KUMAR ROY
May 4, 2015
LOKNATH DHAL Vs. GITA RANI ROY
October 15, 2015
LUTFAR RAHMAN Vs. SUPRABHAT SOME
April 9, 2015
LUXMI TOWNSHIP LIMITED Vs. ASIF IQBAL HUSSAIN AND ORS.
August 11, 2015
M. GANESHAN Vs. THE MANAGING DIRECTOR, ANIIDCO LTD. AND ORS.
September 28, 2015
M. SRINIVAS RAO Vs. JANAKI
October 16, 2015
M.A.V. RAJU Vs. STATE OF WEST BENGAL AND ORS.
May 7, 2015
M.R. NIRMAN PVT. LTD. Vs. UNION OF INDIA
February 19, 2015
M/S. B.D. AGARWAL & CO. & ANR. Vs. NARYAN PRASAD BHOTICA & ANR.
August 11, 2015
M/S. BRG IRON & STEEL COMPANY PVT. LTD Vs. STATE
December 7, 2015
M/S. DILIP KUMAR DUTTA Vs. CHIEF EXECUTIVE OFFICER, WEST BENGAL STATE CONSUMERS CO-OPERATIVE FEDERATION LTD.
May 15, 2015
M/S. PRAMOD INTERNATIONAL PVT. LTD Vs. STATE
December 7, 2015
MA BAGLAMUKHEE BRICK INDUSTRIES AND COMPANY & ANR Vs. ARABINDA ADHIKARY (MINOR)
September 15, 2015
MAA ENTERPRISE Vs. UNION OF INDIA
July 16, 2015
MADAN LALL JAIN Vs. KAMLESH SOGANI
July 23, 2015
MADAN MANDAL Vs. STATE OF WEST BENGAL
November 30, 2015
MADAN MOHAN CHATTERJEE Vs. SHYAMALI CHATTERJEE
July 6, 2015
MADHAB DAS Vs. STATE OF WEST BENGAL & ORS
August 28, 2015
MADHAV GOENKA AND ORS. Vs. ALLAHABAD BANK AND ORS.
December 2, 2015
MADHU SK & ORS Vs. STATE OF WEST BENGAL
July 30, 2015
MADHUMITA BHATTACHARJEE Vs. STATE OF WEST BENGAL & ORS.
September 24, 2015
MADHUMITA RAHUT Vs. STATE OF WEST BENGAL
February 5, 2015
MADHUMITA RAHUT Vs. STATE OF WEST BENGAL AND ORS.
February 4, 2015
MADHURI AGARWAL AND ORS. Vs. VED PRAKASH TANEJA AND ORS.
July 29, 2015
MAERSK LINE U.K. LTD. AND ORS. Vs. THE DEPUTY DIRECTOR OF INCOME TAX AND ORS.
December 22, 2015
MAGAN MAL SETHIA AND ORS. Vs. PIJUSH SAHA
March 4, 2015
MAGMA FINCORP LIMITED Vs. DINESH MEHRA & ORS
December 4, 2015
MAGMA FINCORP LTD Vs. UNION OF INDIA & ORS
September 23, 2015
MAGMA FINCORP LTD Vs. RAMKY INFRASTRUCTURE LTD
December 3, 2015
MAHABUB ALAM Vs. TAUHIDUNESSA BEGUM & ORS
September 3, 2015
MAHAMMAD ALI MONDAL Vs. SNEHASISH MUKHOPADHYAY AND ORS.
March 19, 2015
MAHENDRA KUMAR JALAN Vs. ANIL KUMAR J. BAVISHI & ORS.
July 13, 2015
MAHESH AGARWAL Vs. M B DEVELOPERS
March 24, 2015
MAHESH KUMAR GOYAL AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
April 20, 2015
MAHESH KUMAR KEJRIWAL Vs. RAMESH KUMAR KEJRIWAL AND ORS.
January 14, 2015
MAHESH SINGH Vs. UNION OF INDIA AND ORS.
April 20, 2015
MAHESHWARY ISPAT LIMITED Vs. TATA CAPITAL FINANCIAL SERVICES LIMITED
April 17, 2015
MAHESWAR PRAMANICK AND ORS. Vs. CHABI RANI SADHUKHAN AND ORS.
March 9, 2015
MAHIMA MANAGEMENT SERVICES PRIVATE LIMITED Vs. CREATIVE PROPERTY DEVELOPERS PRIVATE LIMITED
April 21, 2015
MAIMUR HOSSAIN MONDAL Vs. UNION OF INDIA & ORS
January 11, 2015
MAINUDDIN ALI Vs. STATE OF WEST BENGAL
July 14, 2015
MAITHAN ALLOYS LIMITED Vs. AMIT MINES PVT. LTD.
April 22, 2015
MAITHAN ALLOYS LIMITED & ANR Vs. STATE
December 8, 2015
MAKA KUMAR AND ORS. Vs. THE STATE OF WEST BENGAL
January 29, 2015
MAKBUL ZAMADAR Vs. NOOR MOHAMMAD ZAMADAR (KALO)
June 17, 2015
MALABIKA MAITY Vs. TARGET CONSTRUCTION AND ANR.
September 7, 2015
MALABIKA MONDAL Vs. ANIL KUMAR DAS
September 7, 2015
MALLIKA PAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
August 14, 2015
MAN MOHAN KEDIA & ORS Vs. KAILASH KUMAR KEDIA & ORS
September 22, 2015
MANAGING COMMITTEE, MAHISEGERIA A.M.A. HIGH MADRASAH Vs. STATE OF WEST BENGAL
June 17, 2015
MANAGING COMMITTEE, SALJHATI TARA SANKAR Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS
December 3, 2015
MANAGING DIRECTOR Vs. ROSHANLAL MITTAL & ORS
August 12, 2015
MANAKAMNA FOOD PROCESSING PVT. LTD. AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
March 10, 2015
MANAS KUMAR BEHERA Vs. UNION OF INDIA AND ORS.
July 7, 2015
MANBASA DEVI Vs. CALCUTTA LANDING & SHIPPING CO. LTD. AND ORS.
July 1, 2015
MANBHULA MAHATO Vs. STATE OF WEST BENGAL
May 15, 2015
MANDIRA GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
October 9, 2015
MANGAL HEMBRAM Vs. THE STATE OF WEST BENGAL
July 30, 2015
MANGAL SAHA Vs. SAMIR SAHA AND ORS.
July 6, 2015
MANGLA MURMU ALIAS KHARE MURMU Vs. STATE OF WEST BENGAL
August 11, 2015
MANI SQUARE LTD. Vs. ADDITION AL REGISTRAR OF ASSURANCES-1 AND ORS.
March 18, 2015
MANIK KUMAR HALDER Vs. THE STATE OF WEST BENGAL AND ORS.
June 3, 2015
MANIK MALIK Vs. STATE OF WEST BENGAL
June 15, 2015
MANIK PAUL Vs. COAL INDIA LIMITED
July 7, 2015
MANIKANCHAN JEWELLERS PVT LTD & ANR Vs. UNION OF INDIA & ORS
December 23, 2015
MANIKUNTALA SARKAR Vs. ASIATIC SOCIETY
June 19, 2015
MANINDRA NATH MONDAL Vs. THE CALCUTTA MUNICIPAL CORPORATION AND ORS.
April 24, 2015
MANJU DEVI AGARWAL & ORS Vs. STATE OF WEST BENGAL & ANR
September 21, 2015
MANJU GUPTA AND ORS. Vs. ANDHRA BANK AND ORS.
July 14, 2015
MANJU MAJUMDER Vs. THE NATIONAL INSURANCE COMPANY LIMITED AND ORS.
July 16, 2015
MANJU RAI Vs. THE UTTAR PRADESH STATE MINERAL DEVELOPMENT CORPORATION LTD.
January 28, 2015
MANOJ JANA Vs. THE STATE OF WEST BENGAL AND ORS.
February 27, 2015
MANOJ KUMAR DAS Vs. STATE OF WEST BENGAL
August 20, 2015
MANOJ KUMAR KEDIA Vs. MANISHA KEDIA
February 24, 2015
MANOJ KUMAR SINGH Vs. NEW HARIYANA TRANSPORT COMPANY
April 23, 2015
MANOJ RATHI Vs. STATE OF WEST BENGAL
February 12, 2015
MANOTOSH KUMAR BARMAN Vs. THE STATE OF WEST BENGAL AND ORS.
December 10, 2015
MANPREET DOAD Vs. THE STATE OF WEST BENGAL AND ORS.
October 13, 2015
MANSUR HAQUE Vs. STATE OF WEST BENGAL
May 8, 2015
MATANG SINH Vs. CENTRAL BUREAU OF INVESTIGATION
May 7, 2015
MAXLUX HOLDINGS LTD. Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
January 16, 2015
MAYA RANI HALDER Vs. MRITYUNJOY KAYAL AND ORS.
May 6, 2015
MAYURAKSHI COTTON MILLS EMPLOYEES UNION AND ORS. Vs. THE 9TH INDUSTRIAL TRIBUNAL, DURGAPUR AND ORS.
July 28, 2015
MCNALLY BHARAT ENGINEERING COMPANY LIMITED Vs. MAHARASHTRA STATE POWER GENERATION COMPANY LTD
June 11, 2015
MD AHMED Vs. CAPTIVE MARKETING & SERVICES LIMITED
April 23, 2015
MD ALI SK Vs. STATE OF WEST BENGAL
March 19, 2015
MD ALI SK Vs. STATE OF WEST BENGAL
April 29, 2015
MD ASHFAQUE HUSSAIN Vs. AZIM AHMED & ORS
September 30, 2015
MD BABU ALI @ AKBAR ALI Vs. KOLKATA MUNICIPAL CORPORATION
May 6, 2015
MD BASIR MIA @ MD BASIR Vs. TOKIR MAIA & ORS
October 13, 2015
MD JAMALUDDIN AHMED Vs. SABERA ISLAM
September 10, 2015
MD MANZUR ALAM Vs. STATE OF WEST BENGAL
May 15, 2015
MD MEHMOOD & ORS Vs. NARGIS BEGUM
July 27, 2015
MD MIR ALI MONDAL Vs. MD YUSUF ALI & ORS
October 9, 2015
MD MOSLEMUDDIN & ORS Vs. STATE OF WEST BENGAL
July 24, 2015
MD NASIR @ DABLU Vs. STATE OF WEST BENGAL
May 7, 2015
MD NURUL KUDDUS Vs. UNIVERSITY OF CALCUTTA & ORS
September 8, 2015
MD RAHIM SK Vs. STATE OF WEST BENGAL & ORS
September 4, 2015
MD SALAUDDIN Vs. STATE OF WEST BENGAL
June 26, 2015
MD SUHAIL Vs. AZTEC MINERAL EXPORTS PRIVATE LIMITED
June 19, 2015
MD TANWEER ALAM ANSARI Vs. MAGMA LEASING LIMITED
November 27, 2015
MD. ANIS Vs. MD. ASLAM & ORS.
August 25, 2015
MD. KAMRUJJAMAN Vs. SUKUMAR RUIDAS & ORS.
December 15, 2015
MD. NAYABUDDIN Vs. UNION OF INDIA
October 14, 2015
MD. TAHUR & ORS Vs. THE STATE OF WEST BENGAL
October 6, 2015
MEGHDOOT SERVICES LTD. Vs. THE REGISTRAR OF COMPANIES , WEST BENGAL
July 21, 2015
MEHRAS BOOKS PRIVATE LIMITED Vs. RANDOM HOUSE PUBLISHERS INDIA PRIVATE LIMITED
September 23, 2015
MEI POWER PVT LTD Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
June 29, 2015
MENOKA MONDAL Vs. ORIENTAL INSURANCE CO. LTD.
May 5, 2015
MENOKA SANTRA & ORS Vs. NATIONAL INSURANCE COMPANY LTD & ANR
September 11, 2015
METAL SCRAP TRADING CORPORATION Vs. COMMISSIONER OF SERVICE TAX, SERVICE TAX COMMISSIONERATE
December 2, 2015
MIJANUR ALAM Vs. THE STATE OF WEST BENGAL AND ORS.
May 4, 2015
MILLENNIUM COMMODITIES PVT. LTD Vs. STATE OF WEST BENGAL
December 22, 2015
MIMA FLOUR MILLS PVT. LTD. Vs. FOOD CORPORATION OF INDIA
March 13, 2015
MINATI DAS Vs. NEW INDIA ASSURANCE CO LTD & ANR
July 9, 2015
MIR JAMALUDDIN Vs. NAJERA HOSSAIN
October 1, 2015
MIRA DAS CHOWDHURY Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
June 26, 2015
MIRA KOLEY @ DIPTI KOLEY Vs. UJJALA JANA
May 14, 2015
MIRA MONDAL Vs. JYOTIRMOY MONDAL
March 20, 2015
MIRA RANI MAHATO Vs. STATE OF WEST BENGAL AND ORS.
June 18, 2015
MITA BASU Vs. AJOY KUMAR DUTTA AND ORS.
June 2, 2015
MITALI PANDA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
March 20, 2015
MITHIL KUMAR SARKAR & ORS. Vs. STATE OF WEST BENGAL & ORS.
February 26, 2015
MITRA REAL ESTATE PVT. LTD. Vs. STATE OF WEST BENGAL AND ORS.
August 26, 2015
MODULAR STRUCTURALS PVT. LTD Vs. STATE OF WEST BENGAL & ORS
December 4, 2015
MOHAMMAD MUSLEM Vs. KHODAIZA BANO
November 27, 2015
MOHAMMED ALAM Vs. JAMSHED ALAM
July 15, 2015
MOHAMMED UMER Vs. UNION OF INDIA & ORS
November 19, 2015
MOHAN DEVELOPERS & ORS Vs. CHANDRAMA PRASAD VERMA & ORS
July 21, 2015
MOHAN LAL KUNDU Vs. KORBAN ALI LASKAR & ORS
October 9, 2015
MOHAN LAL SINGHI Vs. THE STATE OF WEST BENGAL AND ORS.
April 21, 2015
MOHAN SUBBA Vs. UNION OF INDIA AND ORS.
July 14, 2015
MOHANLAL RAJGARHIA Vs. STATE OF WEST BENGAL AND ORS.
February 23, 2015
MOHINI DEVI BAJORIA & ORS Vs. BAL BINODE BAJORIA & ANR
December 9, 2015
MOHIRUDDIN SHAIK Vs. THE STATE OF WEST BENGAL
August 20, 2015
MOJAFFAR SK. Vs. STATE OF WEST BENGAL AND OTHERS
August 7, 2015
MOJAM ALI MONDAL AND ORS. Vs. YOUNUS ALI MOLLA AND ORS.
September 16, 2015
MOMITA GHOSH Vs. PARTHA PRATIM GHOSH
April 1, 2015
MOMTAZ BEGUM Vs. MADAN HAIT
August 19, 2015
MONA GREWAL Vs. KARAN SINGH GREWAL AND ORS.
July 29, 2015
MONIKA KARMAKAR Vs. UNION OF INDIA AND ORS.
October 1, 2015
MORTUJA Vs. THE STATE OF WEST BENGAL
October 16, 2015
MORTUJA @ DULAL MOMIN @ MORTUJA MOMIN Vs. STATE OF WEST BENGAL
October 16, 2015
MOSLEMA BIBI Vs. ALEYA BIBI
March 20, 2015
MOSLEMUDDIN AND ORS. Vs. THE STATE OF WEST BENGAL
July 24, 2015
MOTILAL RANA Vs. THE STATE OF WEST BENGAL
September 16, 2015
MOUMITA SEN AND ORS. Vs. PUBLIC SERVICE COMMISSION AND ORS.
July 29, 2015
MOUSUMI BASAK Vs. SOMNATH BASAK
October 7, 2015
MOUSUMI MONDAL Vs. ANIRUDDHA MONDAL & ANR
July 30, 2015
MOZAFFAR HOSSAIN KHAN Vs. UNION OF INDIA AND ORS.
December 8, 2015
MPS RESORT & HOTELS PVT LTD & ORS Vs. BHASKAR DASGUPTA & ORS
December 23, 2015
MR. AMIT RANJAN ROY Vs. THE NATIONAL INSURANCE COMPANY LIMITED & ORS.
July 16, 2015
MRIDULA GHOSH AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
March 25, 2015
MRINAL KANTI GHOSH Vs. MANGO DEBI
February 24, 2015
MRINMOY CHATTERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
July 2, 2015
MRINMOY KUMAR KAR Vs. SAKTIPADA MAJI & ORS
August 3, 2015
MRITUNJOY MANNA Vs. STATE OF WEST BENGAL
October 1, 2015
MRITYUNJAY MITRA Vs. REGISTRAR GENERAL OF MARRIAGES
September 8, 2015
MRS. SARA MOIZ KHYRULLAH & ORS. Vs. SRI DILIP KUMAR SINGH & ORS.
July 9, 2015
MUKTARUL MONDAL Vs. STATE OF WEST BENGAL & ANR.
September 4, 2015
MUNAWAR BEGUM Vs. ASIF ALI AND ORS.
July 21, 2015
MUNIRUL HAQUE AND ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
April 24, 2015
MUNMUN MUKHERJEE & ANR Vs. RAJEEB CHATTERJEE
July 15, 2015
MUNSILAL RAI Vs. AMAR NATH SEN & ANR.
September 14, 2015
MURARI MOHAN DAS Vs. UNION OF INDIA AND ORS.
August 12, 2015
MUSTAFA MONDAL AND ORS. Vs. STATE OF WEST BENGAL
October 6, 2015
MUSTAK HOSSAIN Vs. THE STATE OF WEST BENGAL AND ORS.
April 17, 2015
MUSTAK HOSSAIN Vs. STATE OF WEST BENGAL
February 12, 2015
MUSTARI KHATOON Vs. MALLICK HUSSAIN AND ORS.
March 18, 2015
N.Y. MOHAMMED ALI AND ORS. Vs. THE STATE BANK OF INDIA AND ORS.
February 11, 2015
NABA KUMAR MANDAL Vs. STATE OF WEST BENGAL
July 24, 2015
NABA KUMAR MONDAL & ANR Vs. CHHABI MONDAL
December 14, 2015
NABA NAGARI CO-OPERATIVE HOUSING SOCIETY LTD. Vs. R/C BYSACK AND ORS.
December 22, 2015
NABAKUMAR MONDAL AND ORS. Vs. SISIR KUMAR MONDAL AND ORS.
December 18, 2015
NABARUN Vs. THE STATE OF WEST BENGAL
October 1, 2015
NADU PANDIT Vs. THE STATE OF WEST BENGAL AND ORS.
April 10, 2015
NAGENDRA RAI Vs. HOWRAH IMPROVEMENT TRUST AND ORS.
February 23, 2015
NAIDU SK Vs. THE STATE OF WEST BENGAL
October 1, 2015
NAKFURU SK. AND ORS. Vs. THE STATE OF WEST BENGAL
October 15, 2015
NAKUL DAS Vs. H.R. INFRACAL LIMITED
September 18, 2015
NAKUL MONDAL Vs. STATE OF WEST BENGAL AND ORS.
April 30, 2015
NAMITA MAHANTA SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
January 27, 2015
NAMITA NANDI Vs. SUSANTA KUMAR NANDI AND ORS.
October 16, 2015
NAMITA SAHA Vs. SHYAMAL KANTI SAHA
May 15, 2015
NAND KISHORE BHAGAT AND ORS. Vs. BISWAKANTHA DEY AND ORS.
January 16, 2015
NANDA ROY AND ORS. Vs. GYNANIDHI TRUST AND ORS.
September 9, 2015
NANDA TUDU Vs. STATE OF WEST BENGAL
September 23, 2015
NANDIGRAM BRAJAMOHAN TEWARY SIKSHANIKETAN (H.S.) Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
January 27, 2015
NARAINPUR MISSION GIRLS JUNIOR BASIC SCHOOL & ANR Vs. STATE OF WEST BENGAL
December 18, 2015
NARAYAN BHUSAN DEB AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
May 11, 2015
NARAYAN CHANDRA DEY Vs. KABITA DEY
April 1, 2015
NARAYAN PRASAD SEN Vs. STATE OF WEST BENGAL
June 23, 2015
NAREN SARKAR Vs. STATE OF WEST BENGAL & ANOTHER
October 1, 2015
NARENDRA KUMAR SINGH AND ORS. Vs. GURSHARAN KAUR AND ORS.
June 5, 2015
NARENDRA NATH SPECIAL SCHOOL FOR VISUALLY HANDICAPPED AND MENTALLY RETARDED AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
October 9, 2015
NARESH KUMAR AND ORS. Vs. STATE OF WEST BENGAL
February 16, 2015
NASIM AKHTAR Vs. UNION OF INDIA AND ORS.
January 19, 2015
NASIM US SABA Vs. STATE OF WEST BENGAL
May 15, 2015
NATHUNI GIRI Vs. THE CESE LIMITED AND ORS.
March 20, 2015
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIAN LTD. Vs. R. PIYARELALL IMPORT & EXPORT LTD.
August 28, 2015
NATIONAL GENS H.S. SCHOOL Vs. JAGANNATH DEGA
January 28, 2015
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. B. SEENAIAH & COMPANY (PROJECTS) LTD.
March 13, 2015
NATIONAL INSURANCE CO LTD Vs. MALATI SARDAR
July 3, 2015
NATIONAL INSURANCE CO LTD Vs. KUSUM DEVI
July 3, 2015
NATIONAL INSURANCE CO. LTD. Vs. CHANDI BANERJEE
January 6, 2015
NATIONAL INSURANCE COMPANY LTD Vs. RUMA GHOSH
March 25, 2015
NATOBAR DUTTA PRORPERTIES LTD Vs. OFFICIAL LIQUIDATOR
December 1, 2015
NATURAL AGRO PRODUCTS LTD Vs. CENTRAL BUREAU OF INVESTIGATION
June 5, 2015
NAVIN HANSDA @ NABIN @ LABIN HASDA Vs. STATE OF WEST BENGAL
July 6, 2015
NAVIN KUMAR AGARWAL Vs. COMMISSIONER OF INCOME TAX , KOLKATA
May 12, 2015
NAVODAYA CONSULTANTS LTD. Vs. ASST. COMMR., DESIGNATED AUTHORITY (VCES), S.T.-II
June 22, 2015
NEENA DEVI RATERIA Vs. SUNILA SETH
June 23, 2015
NEMAI CHANRDA BASURI Vs. CHANDRA MOHAN GHOSH
November 19, 2015
NEMAI HEMBRAM Vs. THE STATE OF WEST BENGAL
December 2, 2015
NEPA AGENCY CO PVT LTD Vs. UNION OF INDIA
May 13, 2015
NETAI MONDAL Vs. STATE OF WEST BENGAL
July 3, 2015
NETAI MONDAL & ANR Vs. STATE OF WEST BENGAL
October 5, 2015
NEW INDIA ASSURANCE CO LTD Vs. MANJURI BIBI AND OTHERS
November 16, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. ANITA BHADURI
June 29, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. SANKAR BISWAS BARMAN AND ORS.
August 5, 2015
NEW INDIA ASSURANCE COMPANY LTD. Vs. MALA DAS AND ORS.
February 20, 2015
NEYCER INDIA LIMITED Vs. GMB CERAMICS LIMITED
October 14, 2015
NIBEDITA MUKHERJEE & ORS Vs. PRABIR MUKHERJEE
December 21, 2015
NIKHIL CHANDRA ROY Vs. UNION OF INDIA
January 16, 2015
NIKHIL MAZUMDER Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
April 28, 2015
NIL KAMAL SINGH Vs. STATE OF WEST BENGAL AND ORS.
April 30, 2015
NILA HAMID Vs. STATE OF WEST BENGAL
August 31, 2015
NILIMARANI GHOSH Vs. STATE OF WEST BENGAL
March 23, 2015
NILKANTA PRADHAN AND ORS. Vs. SRIMATYA GITA PRADHAN AND ORS.
June 2, 2015
NIMAI MONDAL Vs. BIMAL KRISHNA MONDAL
October 5, 2015
NIRANJAN LAL TODI Vs. NANDALAL TODI AND ORS.
July 1, 2015
NIRMAL DAS Vs. STATE OF WEST BENGAL
September 11, 2015
NIRMAL KUMAR CHANDA Vs. STATE OF WEST BENGAL
May 12, 2015
NIRMAL ROY Vs. STATE OF WEST BENGAL
October 6, 2015
NIRMAL ROY Vs. THE STATE OF WEST BENGAL AND ORS.
February 11, 2015
NIRMAL UTTHASINI AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
October 16, 2015
NIRMALA CHAKRABORTY Vs. STATE OF WEST BENGAL
July 17, 2015
NIRMALA PANDEY Vs. GOURI RAHA AND ORS.
March 18, 2015
NIRUPAMA SAHA Vs. THE STATE OF WEST BENGAL AND ORS.
March 25, 2015
NISAN FERRO CAST LTD Vs. COMMR OF CENTRAL EXCISE
April 7, 2015
NISHA GHOSH Vs. THE STATE OF WEST BENGAL
July 15, 2015
NITA KANOI Vs. PARIDHI AND ORS.
January 13, 2015
NITAI CHANDRA ROY Vs. KAMALESH SINGH DEVI & ORS
August 4, 2015
NORTH POINT SENIOR SECONDARY BOARDING SCHOOL Vs. RAHAN ALI MALLICK AND ORS.
December 10, 2015
NOUSED ALI Vs. STATE OF WEST BENGAL AND ORS.
February 10, 2015
NRIPANKA SHEKHAR DAS AND ORS. Vs. MITALI GUHA AND ORS.
October 1, 2015
NUMAZAR DORAB MEHTA & ORS. Vs. ASSAM COMPANY INDIA LTD.
October 8, 2015
NUOVA ELETTROMECCANICA SUD S.P.A. Vs. MODERN MALLEABLES LIMITED
February 26, 2015
NURUZZAMAN KHAN Vs. STATE OF WEST BENGAL
February 4, 2015
OCTAVIUS TEA & INDUSTRIES LTD Vs. NEW INDIA ASSURANCE COMPANY LTD
February 24, 2015
OM PRAKASH CHAURASIA & ORS. Vs. THE STATE OF WEST BENGAL
January 30, 2015
OMEVATI DEVI AGARWAL Vs. C.E.S.C. LIMITED AND ORS.
September 30, 2015
ORDINARY ORIGINAL CIVIL JURISDICTION MAHESWAR PRAMANICK Vs. CHABI RANI SADHUKHAN
March 9, 2015
ORIENT BLACKSWAN PVT. LTD. AND ORS. Vs. SANDIP NAYAK AND ORS.
December 23, 2015
ORIENTAL INSURANCE CO. LTD. Vs. PRADIP DAS AND ORS.
November 16, 2015
ORIENTAL INSURANCE CO. LTD. Vs. NAYANTARA MAL
June 18, 2015
ORIENTAL INSURANCE COMPANY LTD. Vs. KADAMBINI PATRA & ORS.
April 17, 2015
P. ALAMBARI Vs. THE STATE
March 25, 2015
PABITRA DAS & ORS Vs. RUMA DAS & ANR.
July 30, 2015
PABITRA KUMAR BASU AND ORS. Vs. THE CALCUTTA MUNICIPAL CORPORATION
February 23, 2015
PABITRA KUMAR MANDAL Vs. STATE OF WEST BENGAL & 0RS
November 26, 2015
PALASH MONDAL Vs. STATE OF WEST BENGAL & ORS
November 19, 2015
PALASH MONDAL Vs. THE STATE OF WEST BENGAL
October 16, 2015
PALSONS DERMA PRIVATE LIMITED & ANR. Vs. UNION OF INDIA & ORS.
June 8, 2015
PANCHKARI CHOUDHURY Vs. AMARENDRA NATH CHOUDHURY
July 8, 2015
PANIHATI MUNICIPALITY Vs. MANJUSRI BRAHMA
March 10, 2015
PANNALAL MAHATO Vs. THE STATE OF WEST BENGAL AND ORS.
July 30, 2015
PANNALAL OJHA AND ORS. Vs. SHAMBHU BHATTACHARJEE AND ORS.
September 16, 2015
PARIMAL DEY Vs. ANITA AGARWAL AND ORS.
May 15, 2015
PARIMAL KUMAR BOSE Vs. UNION OF INDIA AND OTHERS
July 7, 2015
PARIMAL MISTRY Vs. THE UNION OF INDIA AND ORS.
July 14, 2015
PARIMAL MONDAL AND ORS. Vs. UNION OF INDIA AND ORS.
July 24, 2015
PARIMAL RAY AND ORS. Vs. THE COMMISSIONER OF CUSTOMS (PORT), CUSTOMS HOUSE AND ORS.
February 17, 2015
PAROMITA MAJUMDAR Vs. THE STATE OF WEST BENGAL AND ORS.
December 23, 2015
PARTHA BHATTACHARYA AND ORS. Vs. JATI RANJAN BANIK AND ORS.
August 21, 2015
PARTHA PRATIM BASU Vs. ARUP GHOSH & ORS
November 23, 2015
PARTHA SARATHI DHAR Vs. KOTKATA METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
January 15, 2015
PARTHA SARATHI MAHANTI Vs. THE STATE OF WEST BENGAL AND ORS.
February 23, 2015
PARTHA SARATHI SINHA Vs. THE STATE OF WEST BENGAL AND ORS.
August 6, 2015
PARVEZ KHAN Vs. RELIANCE CAPITAL LTD & ANR
September 17, 2015
PASCHIMBANGA RESHAM SHILPI SAMABAYA MAHESANGHA LTD. & ANR. Vs. TARUN KANTI MONDAL & ORS.
March 13, 2015
PASUPATI DUTTA Vs. KALPANA DUTTA
May 13, 2015
PATHA BHAVAN SOCIETY Vs. STATE OF WEST BENGAL
January 19, 2015
PAWAN KHAITAN Vs. RAHUL COMMERCE PRIVATE LIMITED
April 23, 2015
PAWAN KUMAR AGARWAL Vs. STATE OF WEST BENGAL AND ORS.
April 29, 2015
PAWAN PROPROTIES Vs. PROHLAD RAI DHANANIA
February 23, 2015
PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD. Vs. COMMISSIONER OF INCOME TAX
February 18, 2015
PEERLESS GENERAL FINANCE & INVESTMENT COMPANY LIMI Vs. INCOME TAX SETTLEMENT COMMISSION, ADDITIONAL BENCH
September 23, 2015
PHALGUNI SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
October 9, 2015
PIJUSH GIRI Vs. STATE OF WEST BENGAL
May 12, 2015
PILANI INVESTMENT AND INDUSTRIES CORPORATION LIMIT Vs. STEEL AUTHORITY OF INDIA LIMITED
October 7, 2015
PIYALI DAS Vs. GURUDAS CHAKRABORTY
December 21, 2015
PIYUSH PODDAR Vs. THE COMMISSIONER OF INCOME TAX
January 14, 2015
POLYMAC THERMOFORMERS PVT. LTD. AND ANR. Vs. THE WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. AND ORS.
September 10, 2015
POOJA SAHA BHOWMICK NEE SAHA Vs. DIPENDU SAHA BHOWMICK
June 9, 2015
POST MASTER GENERAL GPO, KOLKATA Vs. GURUDWARA CHOTA SINGH SANGAT
June 23, 2015
POWER GRID CORPORATION OF INDIA LIMITED Vs. MUSLUCK CORPORATION AND ORS.
May 5, 2015
POWER MAX (INDIA) PRIVATE LIMITED Vs. GEMINI EQUIPMENT AND RENTALS PRIVATE LIMITED
December 1, 2015
PRABHAT KUMAR DIDWANIA Vs. JUTHIKA NATH AND ORS.
April 2, 2015
PRABHAT PAN AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
February 25, 2015
PRABHAWATI SHARMA Vs. USHA PANDEY
September 9, 2015
PRABHAWATI SHARMA AND ORS. Vs. USHA PANDEY AND ORS.
December 8, 2015
PRABIR KUMAR GHOSH AND ORS. Vs. JHARNA GHOSH AND ORS.
August 20, 2015
PRABIR KUMAR HALDER Vs. SUBIR KUMAR HALDAR
September 11, 2015
PRABIR MITRA Vs. DUTTA GUPTA AND OTHERS
October 6, 2015
PRADESH KUMAR GHOSH AND ORS. Vs. THE CHAIRMAN, KOLKATA PORT TRUST AND ORS.
July 3, 2015
PRADIP DAS Vs. STATE OF WEST BENGAL AND OTHERS
June 24, 2015
PRADIP KUMAR DEY @ PRADIP DEY Vs. STATE OF WEST BENGAL
June 4, 2015
PRADIP KUMAR HAZRA AND ORS. Vs. SEKHAR CHANDRA LAW AND ORS.
October 8, 2015
PRADIP KUMAR PARIA Vs. TUSHAR KANTI BANDOPADHYAY
July 24, 2015
PRADIPTA PADHA Vs. LAXMI KANTA MAITY
March 9, 2015
PRAFULLA KUMAR MAITY Vs. SHRIHARI PRADHAN & ANR
July 7, 2015
PRAKASH KUMAR SANKI & ORS Vs. SWAPAN KUMAR BHOWMICK
September 30, 2015
PRAKASH ROADLINES CORPORATION Vs. COAL INDIA LIMITED AND ORS.
July 1, 2015
PRAMILA SAHARIA Vs. MAHESH KUMAR SAHARIA
May 15, 2015
PRAMOD MITTAL AND ORS. Vs. GL ASIA MAURITUS II LTD. AND ORS.
October 16, 2015
PRANAB KUMAR MAITY AND ORS. Vs. TAPAS KUMAR BHATTACHARYA
April 10, 2015
PRANOY ROY Vs. STATE OF WEST BENGAL AND ORS.
April 16, 2015
PRASANTA CHOWDHURY Vs. THE STATE OF WEST BENGAL AND ORS.
September 24, 2015
PRASANTA GHOSH Vs. STATE OF WEST BENGAL AND ORS.
December 21, 2015
PRASANTA KUMAR CHAKRABORTY AND OTHERS Vs. KALYANI KALI AND OTHERS
March 11, 2015
PRASANTA KUMAR DAS Vs. STATE OF WEST BENGAL
September 8, 2015
PRASANTA KUMAR RAY MUKHERJEE AND ORS. Vs. THE STATE OF WEST BENGAL
October 7, 2015
PRASANTA KUMER KUNDU AND ORS. Vs. KANAILAL KHAN
March 11, 2015
PRASANTA MONDAL @ KANCHIRAM Vs. STATE OF WEST BENGAL
February 9, 2015
PRASANTA SAHA AND ORS. Vs. SUSANTA KUMAR SAHA AND ORS.
March 20, 2015
PRASANTA SARKAR Vs. THE STATE OF WEST BENGAL
August 17, 2015
PRASANTA SETT Vs. ALO MOOKERJEE
March 19, 2015
PRASENJIT DAS Vs. THE STATE OF WEST BENGAL
January 21, 2015
PRATAP DAS Vs. UNION OF INDIA
January 13, 2015
PRATAP SENAPATI Vs. PRATIMA SENAPATI
June 5, 2015
PRATIBHA SUNDARI DEVI Vs. ANUPAMA ROY CHOUDHURY
October 16, 2015
PRATIMA BANERJEE AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
June 2, 2015
PRAVESH MITTAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
July 31, 2015
PREM PRAKASH PANDEY Vs. DIPAK DAS GUPTA
November 18, 2015
PRITIMOY HORE Vs. THE STATE OF WEST BENGAL AND ORS.
February 23, 2015
PRIYA LODH Vs. SUBHANKAR LODH
August 20, 2015
PROFESSOR (DR.) CHANDRA SEKHAR CHAKRABARTI Vs. STATE OF WEST BENGAL & ORS.
July 8, 2015
PROMIT SEN Vs. STATE OF WEST BENGAL AND ANOTHER
November 27, 2015
PROMITA DUTTA Vs. STATE OF WEST BENGAL AND ORS.
May 4, 2015
PROVAT KUMAR DAS Vs. STATE OF WEST BENGAL
November 19, 2015
PRTIMA BAGCHI Vs. SWAPAN GUHA & ANR
November 26, 2015
PULAK MUKHERJEE Vs. SANTOSH MUKHERJEE AND ORS.
April 22, 2015
PULAKNATH SANYAL Vs. THE STATE OF WEST BENGAL
August 17, 2015
PULIN BEHARI PAHARI Vs. GOUR SUNDER JANA
August 20, 2015
PUNEET Vs. STATE OF WEST BENGAL AND ORS.
December 22, 2015
PUNIT DAS Vs. STATE OF W.B. AND ORS.
June 24, 2015
PUNJAB & SIND BANK AND ORS. Vs. JOGESWAR MUKHERJEE
February 23, 2015
PURNA CHANDRA DAS Vs. DULAL CHANDRA PARYA
October 1, 2015
PURNENDU SAMANTA Vs. THE STATE OF WEST BENGAL
January 29, 2015
PURNIMA MAZUMDAR Vs. UNITED BANK OF INDIA AND ORS.
August 26, 2015
PURNIMA SHARMA Vs. THE STATE OF WEST BENGAL AND ORS.
February 25, 2015
PURSHOTTOM DUBEY Vs. UNION OF INDIA
March 19, 2015
PUSPITA SADHUKHAN AND ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
August 7, 2015
R MANIKANDAN Vs. ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
December 18, 2015
R. CHIDAMBARAM Vs. THE ANDAMAN AND NICOBAR ADMINISTRATION AND ORS.
July 6, 2015
R. PIYARELALL IMPORT & EXPORT LTD. Vs. GLENCORE GRAIN B.V.
March 20, 2015
R.P. RAJ Vs. THE STATE
June 26, 2015
R.S.FUEL PVT. LTD. & ANR Vs. UNION OF INDIA
December 2, 2015
RABINDRA NATH DE SARKAR Vs. NETAI CHANDRA ADAK
June 24, 2015
RADHA GOBINDA SAHA @ SANTI SAHA Vs. CHANDAN SAHA & ORS.
August 13, 2015
RADHA KANTA SARKAR Vs. THE STATE OF WEST BENGAL AND ORS.
September 30, 2015
RADHA KANTA SHEET Vs. THE STATE OF WEST BENGAL
February 16, 2015
RADHYASHAM PRASAD Vs. THE STATE OF WEST BENGAL
April 1, 2015
RAFIQUE ANWAR ANSARI Vs. ABDUL RAZZAQUE ANSARI AND ORS.
April 22, 2015
RAGHUNATH HALDER Vs. GITA BALA HALDER AND ORS.
July 8, 2015
RAGHUNATH SOREN @ KURORAM Vs. STATE OF WEST BENGAL
February 13, 2015
RAHIM KHAN Vs. KHODIJA
October 15, 2015
RAHIM SK. Vs. THE STATE OF WEST BENGAL AND ORS.
September 4, 2015
RAHUL HEIGHTS LIMITED AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
December 4, 2015
RAJ KUMAR AGARWAL Vs. STATE OF WEST BENGAL
January 16, 2015
RAJ KUMAR SHAW Vs. RAM PYARI DEVI
December 17, 2015
RAJ SHEKHAR AGARWAL AND ORS. Vs. CITYSTAR INFRASTRUCTURES LTD. AND ORS.
February 13, 2015
RAJ SHEKHAR AGRAWAL Vs. STATE OF WEST BENGAL AND ORS.
October 16, 2015
RAJA CHATTERJEE Vs. STATE OF WEST BENGAL AND ORS.
August 17, 2015
RAJARAM BOHRA Vs. UNION OF INDIA
May 4, 2015
RAJASTHAN GUEST HOUSE Vs. KOLKATA MUNICIPAL CORPORATION
May 14, 2015
RAJEEV BERIWAL Vs. PRABEER SEAAL
February 4, 2015
RAJENDRA JAISWAL AND OTHERS Vs. PREMNARAYAN JAISWAL
July 20, 2015
RAJENDRA KUJUR Vs. THE STATE OF WEST BENGAL AND ORS.
March 3, 2015
RAJENDRA KUMAR JAIN ALIAS LUNIA & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS
May 14, 2015
RAJESH HALDAR Vs. THE STATE OF WEST BENGAL
October 16, 2015
RAJIB DUTTA AND ORS. Vs. STATE OF WEST BENGAL
October 15, 2015
RAJIB MUKHERJEE Vs. CHANDRANI MUKHERJEE
February 18, 2015
RAJIM SK & ANR Vs. STATE OF WEST BENGAL
September 4, 2015
RAJIV CHAKRABORTY Vs. STATE OF WEST BENGAL AND ANOTHER
September 11, 2015
RAJIV KUMAR MUKHERJEE & ORS Vs. STATE OF WEST BENGAL & ANR
September 10, 2015
RAJJAK ALI MONDAL Vs. NURISLAM MONDAL AND ORS.
February 20, 2015
RAJU Vs. TOBREJ AND ORS.
October 1, 2015
RAJU DAS AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
September 4, 2015
RAKESH KUMAR Vs. THE STATE OF WEST BENGAL
September 22, 2015
RAKESH KUMAR AGARWAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
February 23, 2015
RAKESH KUMAR DAS Vs. KAKALI MAZUMDAR
September 22, 2015
RAKESH KUMAR DAS Vs. KAKALI MAZUMDAR
September 28, 2015
RAKESH KUMAR GHATAK Vs. UNIVERSITY OF CALCUTTA
March 27, 2015
RAKESH MALO Vs. STATE OF WEST BENGAL & ORS
September 15, 2015
RAKHEE GOYAL Vs. UNION OF INDIA
May 6, 2015
RAKHI ARORA Vs. STATE OF WEST BENGAL
May 8, 2015
RAM CHANDRA TATOA (PRASAD) Vs. PRAKASH CHANDRA TATOA (PRASAD)
April 28, 2015
RAM KRISHNA KHATUA & ANR Vs. STATE OF WEST BENGAL
December 3, 2015
RAM KRISHNA PAL AND ORS. Vs. KAMALA DEVI AND ORS.
December 9, 2015
RAM KUMAR SHIT & ORS Vs. CHITTA RANJAN JANA & ANR
July 14, 2015
RAM SARUP MAHATO Vs. STATE OF WEST BENGAL
July 29, 2015
RAMA BOSE Vs. NARESH BAZAZ
September 3, 2015
RAMA KANTA CHOWDHURY Vs. UNION OF INDIA AND ORS.
May 4, 2015
RAMANANDA PAITANDI Vs. STATE OF WEST BENGAL AND ORS.
August 21, 2015
RAMAPADA MONDA Vs. STATE OF WEST BENGAL
October 9, 2015
RAMCHANDRA DEY AND ORS. Vs. SUROBALA DAS AND ORS.
October 5, 2015
RAMDEO YADAV Vs. KUMARI ARATI SARKAR
January 19, 2015
RAMESH CHANDRA SHARMA Vs. THE STATE OF WEST BENGAL AND ORS.
January 29, 2015
RAMESHWAR DAS Vs. THE UNION OF INDIA AND ORS.
February 2, 2015
RAMESWAR PRAMANIK Vs. STATE OF WEST BENGAL
October 9, 2015
RAMNATH JHUNJHUNWALA Vs. SWIL LIMITED & ORS.
August 14, 2015
RAMNATH MONDAL Vs. THAKUR RANI MONDAL
June 29, 2015
RAMPADA PANDIT Vs. STATE OF WEST BENGAL
June 22, 2015
RAMRAHIT SINGH Vs. DHANANJOY SINGH AND ORS.
April 8, 2015
RANA PRATAP SINGH Vs. STATE
October 9, 2015
RANAJIT BHATTACHARYA Vs. BIDHAN CHANDRA KRISHI VISWAVIDYALAYA AND ORS.
April 24, 2015
RANATISH SAHA Vs. SOMA SAHA AND ORS.
September 24, 2015
RANBEER AUTOMOBILES Vs. STATE OF WEST BENGAL
February 9, 2015
RANDHIR SINGH BHUTORIA Vs. FOOD CORPORATION OF INDIA
February 2, 2015
RANI LEASING & FINANCE LTD. Vs. C.I.T., W.B. - I
March 30, 2015
RANI LEASING & FINANCE LTD. Vs. SANJAY KHEMANI
March 19, 2015
RANJAN CHAKRABORTY Vs. REGISTRAR GENERAL, HIGH COURT, CALCUTTA & ANR
March 24, 2015
RANJAN GOSWAMI Vs. COAL INDIA LTD. & ORS.
November 26, 2015
RANJAN KUMAR SHOW Vs. STATE OF WEST BENGAL
November 23, 2015
RANJEET SINGH Vs. UNION OF INDIA
April 7, 2015
RANJIT KUMAR MONDAL Vs. PANKOJ MUKHOPADHYAY AND ORS.
December 23, 2015
RANJIT KUMAR RISHI Vs. UNION OF INDIA & ORS
November 19, 2015
RANJIT MAHATO AND ORS. Vs. THE STATE OF WEST BENGAL
December 23, 2015
RASH BEHARI PATRA Vs. STATE OF WEST BENGAL & OTHERS
December 4, 2015
RASHMI METALIKS LTD. AND ORS. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
March 24, 2015
RASHMI METALIKS LTD. AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
March 13, 2015
RATAN BALA GHOSH AND ORS. Vs. GOPAL GHOSH AND ORS.
January 27, 2015
RATAN CHANDRA DAS Vs. RAHAMAN MOLLA & ANR
September 21, 2015
RATAN DAS Vs. THE STATE OF WEST BENGAL
August 21, 2015
RATAN KUMAR BERA & ORS. Vs. JYOTIRINDRA NATH BERA & ORS.
September 7, 2015
RATAN KUMAR DAS Vs. GOUTAM DEB AND ORS.
March 3, 2015
RATAN ROY Vs. STATE OF WEST BENGAL
June 16, 2015
RATHIN GHOSH Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
June 29, 2015
RATHIN PAL Vs. THE STATE OF WEST BENGAL AND ORS.
June 2, 2015
RATHINADRA NATH ACHARYA Vs. SMT. MALA ACHARYA
August 13, 2015
RAVI KANT SRIVASTAVA Vs. ASHOK KUMAR CHAKRABORTY
December 11, 2015
RAVI RANGANATHAN Vs. KALA RAMAN
September 17, 2015
RAYEES ALAM Vs. ABHAY BHATIKA AND ORS.
October 15, 2015
REBA KALYAN MITRA Vs. THE STATE OF WEST BENGAL
March 18, 2015
RECKITT BENCKISER HEALTH CARE (INDIA) PVT. Vs. EMAMI LTD. AND ORS.
July 16, 2015
RECKITT BENCKISER HEALTHCARE INDIA LIMITED Vs. EMAMI LIMITED
January 29, 2015
REGIONAL PROVIDENT FUND COMMISSIONER, JALPAIGURI Vs. DARJEELING DOOARS PLANTATION (TEA) LIMITED
June 16, 2015
REGISTRAR GENERAL-CUM-SECRETARY, SELECTION BOARD Vs. DWIJENDRANATH ROY BARMAN
April 8, 2015
REI AGRO LTD Vs. STATE
February 12, 2015
REKHA MONDAL Vs. BROJEN MONDAL AND ORS.
February 23, 2015
REKHA ROM Vs. ABHIJIT AND ORS.
January 30, 2015
RELIANCE GENERAL INSURANCE CO. LTD. Vs. MAJDA KHATOON AND ORS.
June 5, 2015
RELIANCE INDUSTRIES LTD & ORS Vs. SURESH KUMAR AGARWAL & ANR
October 16, 2015
RELIANCE INDUSTRIES LTD. Vs. STATE BANK OF INDIA
May 11, 2015
RENUKA DHAR AND ORS. Vs. PRAVAT KUMAR JANA AND ORS.
August 12, 2015
RENUKA HANSDA Vs. STATE OF WEST BENGAL
February 26, 2015
RENUKA PANDA Vs. RAM KRISHNA PANDA AND ORS.
September 22, 2015
RINA ROY Vs. THE STATE OF WEST BENGAL AND ORS.
February 17, 2015
RIPLEY & CO. STEVEDORING & HOLDING PVT. LTD. AND ORS. Vs. THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA AND ORS.
December 9, 2015
RITA BANDOPADHYAY Vs. ABHIK BANDOPADHYAY
June 15, 2015
RITA DAS Vs. STATE OF WEST BENGAL
November 26, 2015
RITA ROY AND ORS. Vs. UNION OF INDIA AND ORS.
July 29, 2015
RIVU DUTTA Vs. THE STATE OF WEST BENGAL AND ORS.
September 24, 2015
ROAD BUILDER (M) SDN BHD Vs. TANTIA CONSTRUCTIONS LIMITED
June 4, 2015
ROHAN SARKAR & ORS Vs. PRADIP KUMAR SARKAR & ORS
December 21, 2015
ROHINI KUMAR JANA Vs. STATE OF WEST BENGAL
September 3, 2015
ROOPREKHA SALES PVT. LTD. Vs. NAVKAR BUILDWELL PVT. LTD.
September 24, 2015
ROSE VALLEY REAL ESTATE AND CONSTRUCTIONS LTD Vs. UNION OF INDIA
March 30, 2015
ROYAL CALCUTTA GOLF CLUB Vs. LALIT KUMAR JHALARIA
August 12, 2015
RUHUL AMIN SEKH Vs. STATE OF WEST BENGAL
June 16, 2015
RUKNUDDIN Vs. THE HONBLE HIGH COURT AT CALCUTTA AND ORS.
April 2, 2015
RUKSANA KHATUN @ JOHRI Vs. ASRAF ALI SARKAR
January 13, 2015
RUPA DAS Vs. STATE OF WEST BENGAL & ANR
September 30, 2015
RUPAM BASAK & ANR Vs. BURN STANDARD COMPANY LIMITED & ORS
October 9, 2015
RUPAM BHAKTA Vs. STATE OF WEST BENGAL
October 14, 2015
RUPCHAND MURMU Vs. THE STATE OF WEST BENGAL
July 13, 2015
RUPENDRA NATH KUMAR Vs. ASSISTANT COMMISSIONER EMPLOYEES PROVIDENT FUND
November 30, 2015
S B CONSTRUCTION AND ORS Vs. STATE OF WEST BENGAL AND ORS
May 5, 2015
S K SARAWAGI AND COMPANY PRIVATE LTD Vs. UNION OF INDIA
May 12, 2015
S SAHA Vs. SUDHIR KUMAR GOSWAMI
September 9, 2015
S.V.S. MARWARI HOSPITAL Vs. STATE OF WEST BENGAL AND ORS.
March 4, 2015
SAARTHAK VANIJYA INDIA LTD. AND ORS. Vs. THE CHIEF COMMISSIONER OF INCOME TAX AND ORS.
May 21, 2015
SABINA YEASMIN AND ORS. Vs. THE BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. AND ORS.
June 30, 2015
SABIR ALI Vs. STATE OF WEST BENGAL
January 15, 2015
SABITA BANERJEE Vs. MAHENDRA YASHWANT BAL
May 15, 2015
SABITA BENG AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
September 1, 2015
SABITA GUHA @ GUHATHAKURTA Vs. ORIENTAL INSURANCE COMPANY LIMITED
January 6, 2015
SABITA ROY Vs. STATE OF WEST BENGAL
August 17, 2015
SABUJ SEAL Vs. SHRABANI SEAL AND ORS.
March 4, 2015
SABYASACHI ROY & ORS Vs. STATE OF WEST BENGAL
November 19, 2015
SACHAL GHOSH AND OTHERS Vs. KHOKAN GHOSH
August 10, 2015
SADDAM SK. Vs. STATE OF WEST BENGAL
May 11, 2015
SADHAN MAHATO & ORS Vs. STATE OF WEST BENGAL
December 4, 2015
SADHANA BALA DAS Vs. NIYOTI SEN
March 11, 2015
SADHU BARMAN Vs. THE STATE OF WEST BENGAL
March 19, 2015
SADHU CHARAN MAHANTI Vs. STATE
January 14, 2015
SAFIQUL ISLAM Vs. STATE OF WEST BENGAL
May 12, 2015
SAHAJ E-VILLAGE LTD & ANR Vs. CSC E-GOVERNANCE SERVICES INDIA LTD
October 14, 2015
SAHAJ-E-VILLAGE Vs. ORACLE INDIA PRIVATE LIMITED
February 20, 2015
SAHARIA SK Vs. STATE OF WEST BENGAL
June 16, 2015
SAHEB SK Vs. STATE OF WEST BENGAL
September 4, 2015
SAHIL SK Vs. STATE OF WEST BENGAL
August 21, 2015
SAI VYAPAAR PVT. LTD Vs. UNION OF INDIA
December 3, 2015
SAIBAR RAHAMAN Vs. MUNSI MD. HEDAYATULLA
January 8, 2015
SAIFUL MANDAL ALIAS RAJESH Vs. NIL
September 17, 2015
SAIKAT DEY Vs. DUKHIRAM PAUL AND ORS.
July 1, 2015
SAIKAT SARKHEL Vs. STATE OF WEST BENGAL
June 19, 2015
SAILENDRA KUMAR DUTTA & ORS Vs. ARINDAM CHATTERJEE & ORS
July 31, 2015
SAINAM COMMERCIAL PRIVATE LIMITED Vs. UNION OF INDIA
December 3, 2015
SAINATH DEALCOM PVT. LTD. & ANR Vs. UNION OF INDIA
December 3, 2015
SAJAL GUHA Vs. MANIKLAL GHOSH
December 3, 2015
SAJAN PAUL Vs. UNION OF INDIA
January 13, 2015
SAJEDA KHATUN Vs. MD. ABDUL KADIR
September 16, 2015
SAJJAD ALI Vs. STATE OF WEST BENGAL
April 29, 2015
SAKET KUMAR Vs. STATE OF WEST BENGAL AND ORS.
March 25, 2015
SAKET PRAKASH Vs. STATE OF WEST BENGAL
January 15, 2015
SAKTI MANNA Vs. GAYATRI MANNA
July 29, 2015
SAKTI PADA GHOSH Vs. STATE OF WEST BENGAL
January 16, 2015
SAKTINATH MUKHERJEE Vs. SHRI ARUN KUMAR BANIK AND OTHERS
October 16, 2015
SAKTIPADA BOURI Vs. THE STATE OF WEST BENGAL
September 22, 2015
SALIL Vs. BIJOY KRISHNA PANDIT AND ORS.
July 13, 2015
SAMADHI PAL Vs. KAJAL BASAK & ORS
July 8, 2015
SAMAR BARIK & ANR Vs. STATE OF WEST BENGAL
September 16, 2015
SAMAR KUMAR BISWAS Vs. NIRMAL KUSHARI AND ORS.
December 18, 2015
SAMAR SANTRA Vs. MOTILAL DAS
December 23, 2015
SAMARENDRA NATH DAS @ SAMAR DAS Vs. BENGAL CENTRAL BUILDING SOCIETY LIMITED
May 6, 2015
SAMARESH CHAKRABORTY & ORS Vs. SANTINIKETAN SONAR TAREE PHASE II
October 6, 2015
SAMBHU NATH JAISWAL Vs. SANKAR PROSAD JADAV
May 12, 2015
SAMIN AHMED Vs. THE STATE OF WEST BENGAL AND ORS.
July 13, 2015
SAMINATH ROY AND ORS. Vs. THE STATE OF WEST BENGAL
December 3, 2015
SAMIR BHATTACHARYYA & ANR Vs. S. C. SEHGAL & ORS.
September 3, 2015
SAMIR KUMAR MITRA AND ORS. Vs. SUJAY GANGULY AND ORS.
March 18, 2015
SAMIR KUMAR MITRA AND ORS. Vs. SAJAY GANGULY AND ORS.
April 1, 2015
SAMIR RANJAN CHANDRA Vs. LIPIKA CHANDRA
March 10, 2015
SAMIR ROY Vs. STATE OF WEST BENGAL & ORS.
October 16, 2015
SAMIR SAHA Vs. MAYA RANI PAUL & ANR.
August 3, 2015
SAMSUDDIN Vs. THE STATE OF WEST BENGAL
July 8, 2015
SAMVARDHANA MOTHERSON REFRIGERATION PRODUCT LTD. Vs. WEST BENGAL STATE MARKETING BOARD
September 3, 2015
SANAT MONDAL Vs. STATE OF WEST BENGAL
October 9, 2015
SANATAN BAHADUR Vs. PASCHIM BANGA GRAMIN BANK AND ORS.
August 19, 2015
SANAULLAH SK. Vs. STATE OF WEST BENGAL
February 20, 2015
SANAULLHA AND OTHERS Vs. JAYANTA NAYEK AND OTHERS
August 13, 2015
SANDIP NAYAK Vs. STATE OF WEST BENGAL
January 13, 2015
SANGHA PRIYA CONSTRUCTION CO Vs. GLUCONATE HEALTH LIMITED & ANR
September 9, 2015
SANGITA PAL Vs. SUMANTRA PAL & ANR
October 5, 2015
SANJAY PODDAR Vs. DEPUTY COMMISSIONER, SALES TAX, DUBURDIH CHECKPOST
January 2, 2015
SANJAY PRASAD Vs. THE NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
August 20, 2015
SANJAY SAMAJPATI Vs. THE STATE
March 26, 2015
SANJEEV KUMAR & BROTHERS Vs. THE CALCUTTA TRAMWAYS COMPANY (1978) LTD. AND ORS.
July 31, 2015
SANJIB KRISHNA DAS SHARMA Vs. UJJAL KRISHNA DAS SARMA & ORS
October 13, 2015
SANJIB KUMAR GHOSH Vs. DOLON ADHIKARI AND ORS.
August 28, 2015
SANJIB KUMAR GHOSH Vs. DOLON ADHIKARI AND ORS.
September 10, 2015
SANJOY RATHI Vs. THE STATE OF WEST BENGAL AND ORS.
February 23, 2015
SANJU DAS @ SUNJU DAS Vs. THE STATE OF WEST BENGAL
September 8, 2015
SANKAR CHANDRA SOREN @ SANKAR SAREN @ SHANKAR SARE Vs. DHANI SAREN @ MUNI SAREN
September 11, 2015
SANKAR CHINNA Vs. TAPAN KRISHNA SAHA
February 2, 2015
SANKAR DAS Vs. RABINDRA CHANDRA DAS
July 20, 2015
SANKAR NEOGY & ORS Vs. SWAPNA NEOGY & ORS
July 23, 2015
SANKHA BISWAS Vs. STATE OF WEST BENGAL AND ORS.
July 17, 2015
SANTA DAS Vs. KISHORE KUMAR BURMAN
February 10, 2015
SANTANA MONDAL Vs. STATE OF WEST BENGAL
March 10, 2015
SANTANU MUKHERJEE Vs. STATE OF WEST BENGAL & ANR
September 29, 2015
SANTI RANJAN DAS & ANR Vs. ANIKA GHOSAL
August 19, 2015
SANTILATA DAS & ANR Vs. RABINDRA CHANDRA SARKAR & ORS
September 22, 2015
SARADHA PRINTING AND PUBLICATIO PVT. LTD Vs. RUPAK GOSWAMI
December 4, 2015
SARAF INFRA PROJECTS LTD. AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
March 20, 2015
SARAN SINGH Vs. UNION OF INDIA
June 9, 2015
SARATHI MAJUMDAR Vs. INCOME TAX OFFICER
April 27, 2015
SARKHEL ENTERPRISE AND ORS. Vs. JAGANNATH MAITY AND ORS.
August 11, 2015
SARMISTHA DUTTA (BORAL) Vs. SUVENDU DUTTA
July 24, 2015
SAROJ BANERJEE AND ORS. Vs. THE STATE OF WEST BENGAL
July 10, 2015
SAROJ MANDAL AND OTHERS Vs. STATE OF WEST BENGAL AND ANOTHER
December 10, 2015
SASADHAR BAR AND ORS. Vs. MONORANJAN BAR AND ORS.
February 4, 2015
SASANKA SEKHAR MITRA Vs. SITAL KUMAR BANERJEE AND ORS.
December 3, 2015
SATARUPA GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.
March 12, 2015
SATINATH GHOSH AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
April 17, 2015
SATISH CHANDRA UPADHYAY Vs. ESTATE MANAGER, INDIAN MARITIME UNIVERSITY
January 5, 2015
SATISH KUMAR MODI Vs. STATE OF WEST BENGAL AND ORS.
August 26, 2015
SATISH KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
August 17, 2015
SATISH KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
September 10, 2015
SATTAR SK AND OTHERS Vs. STATE OF WEST BENGAL
September 7, 2015
SATYA NARAYAN DATTA Vs. W B S E B & ORS
July 29, 2015
SATYA SADHAN GIRI Vs. NAROTTAM GIRI AND ANOTHER
October 6, 2015
SATYABRATA MUKHERJEE AND ORS. Vs. MANORANJAN BAIDYA AND ORS.
December 18, 2015
SATYABRATA NARAYAN CHAUDHURI Vs. DEBABRATA NARAYAN CHAUDHURI
August 31, 2015
SATYANARAIN FATEHPURIA Vs. CESC LTD. AND ORS.
April 8, 2015
SATYANARAYAN CHAKRABORTY AND ORS. Vs. THE STATE OF WEST BENGAL
April 1, 2015
SATYENDRA NATH NANDI SINCE DECEASED SANKAR NATH RO Vs. STATE
April 22, 2015
SAURABH GHOSAL AND ORS. Vs. ANUPAMA ROY CHOUDHURY AND ORS.
October 16, 2015
SAWAGAT ALI MULLICK Vs. SK. AKBAR ALI AND ORS.
December 11, 2015
SAYED EKHTIARUL KABIR @ KABIR AHMED CHOWDHURY @ KARIMUDDIN & ANR. Vs. STATE OF WEST BENGAL
August 19, 2015
SAYEN ALI Vs. UNION OF INDIA & OTHERS
July 7, 2015
SCHEFIELDS INTERNATIONAL PVT. LTD. Vs. UNION OF INDIA
January 19, 2015
SECRETARY, FACULTY OF LAW, UNIVERSITY OF CALCUTTA Vs. BISHAL KUMAR PRASAD & ORS.
December 21, 2015
SELAMUDDIN MIA AND ORS. Vs. DINESH CHANDRA KARMAKAR
June 5, 2015
SELINA YEASMIN Vs. STATE OF WEST BENGAL & ORS
July 15, 2015
SEN PET (INDIA) LIMITED Vs. DEVELOPMENT COMMISSIONER AND ORS.
March 20, 2015
SENSEA MARINE PVT. LTD. Vs. THE SHIPPING CORPORATION OF INDIA
February 25, 2015
SENTU MONDAL Vs. STATE
June 30, 2015
SENTU MONDAL Vs. STATE OF WEST BENGAL
May 13, 2015
SEPHALI MAJHI Vs. STATE OF WEST BENGAL AND ORS.
July 17, 2015
SETAB SK. AND ORS. Vs. THE STATE OF WEST BENGAL
November 27, 2015
SETH SOORAJMUL JALAN TRUST Vs. TOLARAM JALAN AND ORS.
September 1, 2015
SHAILENDRA SINGH AND ORS. Vs. THE STATE OF WEST BENGAL
October 15, 2015
SHAKTI RANJAN MONDAL Vs. AJAY KUMAR AGARWAL
July 14, 2015
SHALIMAR PAINTS LTD. Vs. THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
December 23, 2015
SHAMPA SHEE Vs. STATE OF WEST BENGAL
June 5, 2015
SHANKAR DASGUPTA Vs. GAUTAM BANERJEE & ANR
July 9, 2015
SHANKARI NASKAR Vs. KOLKATA PORT TRUST AND ORS.
December 4, 2015
SHANTANU BANERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
February 26, 2015
SHANTI DEVI AGARWAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
November 19, 2015
SHARMILA SHETTY Vs. SOMNATH CHATTERJEE
May 8, 2015
SHIB NARAYAN DAS Vs. THE STATE OF WEST BENGAL AND ORS.
July 30, 2015
SHIB SHANKAR DAS Vs. STATE OF WEST BENGAL
October 5, 2015
SHIBA PRASAD ROY AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
November 26, 2015
SHILADITYA BASU Vs. ANKUR BASU
September 23, 2015
SHINEUP FIBRES LTD. Vs. PREMIER THREADS PRIVATE LIMITED AND ORS.
April 29, 2015
SHIPRA CHATTERJEE Vs. UNION OF INDIA
May 11, 2015
SHIPRA DEY AND ORS. Vs. SANDHYA DEY AND ORS.
May 4, 2015
SHIV PUJAN GWALIA Vs. STATE BANK OF INDIA
January 15, 2015
SHIVAM TRADING CO. Vs. ALLAHABAD BANK
March 3, 2015
SHREE HARI AGRO INDUSTRIES LTD Vs. DEEPAK VEGPRO PRIVATE LIMITED
September 14, 2015
SHREE JAGANNATH CARGO & COURIER Vs. UNION OF INDIA
May 8, 2015
SHREE KRISHAN BINANI Vs. PROGRESSIVE CONSTRUCTIONS LIMITED
August 5, 2015
SHREE VENKATESH FILMS PVT. LTD Vs. TATA COMMUNICATIONS LTD
December 7, 2015
SHRI SHIRAZ K. NOBLE Vs. THE LIEUTENANT GOVERNOR
December 21, 2015
SHRIKANT MANTRI Vs. SAVITRI DEVI MANTRI AND ORS.
August 28, 2015
SHRUTI WOOD & WOODS PVT. LTD Vs. STATE
December 7, 2015
SHYAM BURLAP COMPANY LTD. Vs. COMMISSIONER OF INCOME TAX
September 4, 2015
SHYAM SABAR Vs. STATE OF WEST BENGAL
May 7, 2015
SHYAM SEL & POWER LTD Vs. COAL INDIA LIMITED
May 5, 2015
SHYAM STEEL INDUSTRIES Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, DURGAPUR DIV-I
June 19, 2015
SHYAMA PRASAD DEY Vs. BANGIYA GRAMIN VIKASH BANK
August 7, 2015
SHYAMA SARAN BHALOTIA AND ORS. Vs. FORTUNE ENTERPRISES PRIVATE LIMITED AND ORS.
March 31, 2015
SHYAMAL BISWAS Vs. STATE OF WEST BENGAL
September 8, 2015
SHYAMAL CHATTERJEE Vs. STATE OF WEST BENGAL
October 16, 2015
SHYAMAL KUMAR MITRA Vs. STATE OF WEST BENGAL
August 28, 2015
SHYAMAL MAJUMDAR Vs. STATE OF WEST BENGAL AND ORS.
March 13, 2015
SHYAMAL NANDI AND ORS. Vs. DEBENDRA NATH MAITY AND ORS.
February 23, 2015
SHYAMAL SARKAR Vs. UNITED BANK OF INDIA
July 29, 2015
SHYAMAL SIRCAR AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
August 31, 2015
SHYAMAL SIRCAR AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
August 28, 2015
SHYAMALI BANKURA (MAKAR) Vs. THE STATE OF WEST BENGAL & ORS.
August 6, 2015
SHYAMALI DAS Vs. DEBASIS MALI
June 1, 2015
SIBCO INVESTMENT PVT. LTD. Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
March 13, 2015
SIBSANKAR BANERJEE Vs. THE STATE OF WEST BENGAL
February 11, 2015
SICPA INDIA LTD Vs. COMMISSIONER OF INCOME TAX
April 1, 2015
SICPA INDIA PVT LTD Vs. UNION OF INDIA
April 9, 2015
SIDDHARTHA CHATTERJEE Vs. ADRITA CHATTERJEE
October 1, 2015
SIDDHARTHA ROY KARMAKAR Vs. STATE OF WEST BENGAL
December 21, 2015
SIKHA KAR (BAIDYA) Vs. THE STATE OF WEST BENGAL AND ORS.
August 21, 2015
SILVIDASAN Vs. ANTHONY AMMAL
September 28, 2015
SIMPLEX INFRASTRUCTURES LTD. Vs. COMMISSIONER OF SERVICE TAX
January 14, 2015
SIRIN PARVIN AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
June 25, 2015
SISIR KUMAR BHATTACHARJEE AND ORS. Vs. DIPTI CHATTERJEE AND ORS.
March 4, 2015
SITA DEVI AGARWALA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
May 13, 2015
SK HANNAN ALI Vs. STATE OF WEST BENGAL & OTHERS
August 25, 2015
SK RIYASAT ALI Vs. SK SAFIUDDIN AHAMED
June 25, 2015
SK SABIR ALI & ORS Vs. SAFIUDDIN MIDDYA & ORS
October 6, 2015
SK SOLEMAN Vs. STATE OF WEST BENGAL
June 17, 2015
SK. KHURSED AND ORS. Vs. SK. MANTAJUDDIN AND ORS.
December 21, 2015
SK. KORBAN ALIAS SEKH ABDURARUP & ANR. Vs. KAZI ABDUL GAFFAR & ORS.
September 23, 2015
SK. SAJHAN ALI Vs. SK. SABER ALI
March 10, 2015
SMRITI BISWAS (MONDAL) Vs. AMULYA DEBNATH & ORS
July 10, 2015
SMRITI DAS Vs. BODHISATWA SRIMANY
June 15, 2015
SMT BANASHREE @ BANASRI CHATTERJEEE & ORS. Vs. NATIONAL INSURANCE COMPANY & ANR.
April 10, 2015
SMT. AMITA PAUL AND OTHERS Vs. SMT. CHAMALI DUTTA AND OTHERS
June 30, 2015
SMT. NANDA RANI DAS Vs. THE STATE OF WEST BENGAL & OTHERS
April 8, 2015
SMT. PRITIKANA SAHA ROY Vs. SMT. DURGA MONDAL & ORS.
July 8, 2015
SMT. SHEFALI MAITY & ANR. Vs. SMT. MINATI MAITY & ORS.
March 3, 2015
SMT. SUPRIYA DAS (KUNDU) Vs. MANAS DAS
July 2, 2015
SOATA CONSTRUCTION Vs. DILIP KUMAR DAS
May 12, 2015
SOLEX CHEMICALS PRIVATE LIMITED Vs. STATE
December 8, 2015
SOMA CHATTERJEE Vs. STATE OF WEST BENGAL & ANR
October 13, 2015
SOMA GHOSH & ORS Vs. STATE OF WEST BENGAL & ORS
September 15, 2015
SOMANY FOAM LIMITED & ANR Vs. STATE
December 18, 2015
SOMESH JANA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
August 4, 2015
SOMNATH MERCHANDISE PRIVATE LIMITED Vs. ROSELABS BIOSCIENCE LIMITED
August 20, 2015
SONAMONI HANSDA Vs. BIDHAN CHANDRA KRISHI VISWAVIDYALAYA & ORS
August 12, 2015
SONY KABUSHIKI KAISHA Vs. SONY TRADE LINKS (INDIA) PVT. LTD.
January 14, 2015
SOUMEN KUMAR DE Vs. MALA DEY & ORS
August 17, 2015
SOUMEN MALLICK Vs. STATE OF WEST BENGAL & ANR
December 4, 2015
SOUMITRA KUNDU Vs. STATE OF WEST BENGAL & ANR
August 12, 2015
SOURABH MUKHERJEE & ORS Vs. ARCHANA DAS & ANR
October 8, 2015
SOURENDRA BAG AND ORS. Vs. SAPTAMI BAG AND ORS.
February 4, 2015
SOUTH BENGAL STATE TRANSPORT CORPORATION Vs. MANIK LAL MANJHI & ORS.
July 31, 2015
SOUTHERN COOLING TOWERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
April 22, 2015
SPECTRA FASHIONS Vs. UNION OF INDIA
January 20, 2015
SPML INFRA LTD. Vs. SOUTH BIHAR POWER DISTRIBUTION CO. LTD. AND ORS.
April 8, 2015
SREE KRISHNA WELDING WORKS Vs. AMIT KUMAR CHAMARIA AND ORS.
August 7, 2015
SREEJIT KUMAR TAGORE Vs. RADHA KISSEN BHATTER & ORS
September 23, 2015
SREI EQUIPMENT FINANCE LIMITED Vs. DEBABRATA DALOI & ANR
December 2, 2015
SREI EQUIPMENT FINANCE LIMITED Vs. HIND CONCRETE PRODUCTS PRIVATE LIMITED & ANR
December 3, 2015
SREI EQUIPMENT FINANCE LIMITED Vs. KARAN DEVELOPMENT SERVICES PVT. LTD
December 2, 2015
SREI EQUIPMENT FINANCE LTD Vs. PALOGIX INFRASTRUCTURE PVT. LTD
December 2, 2015
SREI EQUIPMENT FINANCE LTD Vs. RAJESH AGARWAL AND ANR
December 3, 2015
SREI EQUIPMENT FINANCE LTD. Vs. SHASHI MINES & MINERALS
March 4, 2015
SRI BALAJI METALS & MINERAL PVT LTD Vs. URAL INDIA LTD & ORS
September 14, 2015
SRI CHANDRESWAR PRASAD SHAW & ANR. Vs. SRI CHANDRA SEKHAR BISWAS
June 15, 2015
SRI KASI NATH SADHUKHAN Vs. THE STATE OF WEST BENGAL AND ANOTHER
August 5, 2015
SRI NABAKUMAR MONDAL & ORS Vs. SRI SISIR KUMAR MONDAL & ORS
December 18, 2015
SRI NAREN ROY AND ANR. Vs. NATIONAL INSURANCE COMPANY LTD. AND ANR.
July 3, 2015
SRI SRI HARIHAR & SRI LAXIMATA THAKURANI Vs. KARUNA NASKAR
February 12, 2015
SRI SRI ISWAR GAJA LAKSHMIMATA THAKUR & ORS Vs. MARSHALL SONS AND CO. (INDIA) LTD
December 2, 2015
SRIJAN NIRMAN PVT. LTD. Vs. COMMISSIONER OF INCOME TAX, KOLKATA - 3 AND ORS.
March 3, 2015
SRIKANT BAGLA Vs. COMMISSIONER OF CUSTOMS AND ORS.
April 20, 2015
SRIKUMAR MUKHERJEE Vs. AVIJIT MUKHERJEE AND ORS.
July 10, 2015
STANDARD PHARMACEUTICALS LTD. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
April 29, 2015
STARLIGHT REAL ESTATE (ASCOT) MAURITIUS LIMITED AND ORS. Vs. JAGRATI TRADE SERVICES PRIVATE LIMITED AND ORS.
May 14, 2015
STATE Vs. MARIYANUS KERKETTA
August 17, 2015
STATE BANK OF INDIA Vs. RAMKRISHNA BUILDERS
July 3, 2015
STATE BANK OF INDIA Vs. SWATI MUKHERJEE
May 6, 2015
STATE OF W B Vs. ANAMUL HAQUE MIRZA
May 14, 2015
STATE OF WEST BENGAL Vs. JAYDEB SADHUKHAN AND ORS.
April 24, 2015
STATE OF WEST BENGAL Vs. RAKESH SINGH
June 29, 2015
STATE OF WEST BENGAL Vs. BABU MOLLA
December 7, 2015
STATE OF WEST BENGAL Vs. DIPANKAR GHOSE
October 15, 2015
STATE OF WEST BENGAL Vs. SUKUMAR DAS
May 5, 2015
STATE OF WEST BENGAL Vs. DEBENDRA NATH KARSHARMA AND ORS.
September 14, 2015
STATE OF WEST BENGAL Vs. GOUTAM DEY
May 5, 2015
STATE OF WEST BENGAL Vs. RAKESH KUMAR SINGH
June 24, 2015
STATE OF WEST BENGAL Vs. DWIJABANDHU SARKAR
February 3, 2015
STATE OF WEST BENGAL Vs. SANJAY
March 30, 2015
STATE OF WEST BENGAL Vs. SOMESUBHRA DE
December 3, 2015
STATE OF WEST BENGAL Vs. BIMAL SARDAR
July 13, 2015
STATE OF WEST BENGAL Vs. LALTU MAHAPATRA
October 16, 2015
STATE OF WEST BENGAL Vs. LAXMIKANTA KARMAKAR
June 5, 2015
STATE OF WEST BENGAL Vs. AJAY PODDAR
March 11, 2015
STATE OF WEST BENGAL AND ORS. Vs. AVIJIT KORAN AND ORS.
October 5, 2015
STATE OF WEST BENGAL AND ORS. Vs. M.S. ENGINEERING
June 17, 2015
STATE OF WEST BENGAL AND OTHERS Vs. CHAITALI DAS
August 7, 2015
STATE TRADING CORPORATION OF INDIA LIMITED AND ORS. Vs. GLENCORE GRAIN B.V.
March 24, 2015
STEEL AUTHORITY OF INDIA Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
March 25, 2015
STEEL AUTHORITY OF INDIA LTD. Vs. MACKINNON MACKENZIE & CO. LTD. AND ORS.
May 8, 2015
STOCK HOLDING CORPORATION OF INDIA LIMITED Vs. INDUSIND BANK LIMITED AND ORS.
April 29, 2015
SUBAL CHANDRA GHOSH AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
July 27, 2015
SUBAL KUMAR SEN Vs. HARICHARAN HAZRA (SINCE DECEASED) & ORS
August 21, 2015
SUBASH CHANDRA MALLICK AND ORS. Vs. THE CHAIRMAN, A&N FOREST & PLANTATION DEVELOPMENT CORPORATION LIMITED AND ORS.
July 27, 2015
SUBHADRA MONDAL Vs. STATE OF WEST BENGAL
December 23, 2015
SUBHAJIT BAG Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS.
May 4, 2015
SUBHAJIT GUHA Vs. UNION OF INDIA AND OTHERS
March 12, 2015
SUBHANKAR KUNDU Vs. MUNICIPAL RETURNING OFFICER AND ORS.
August 6, 2015
SUBHANKAR SARKAR Vs. STATE OF WEST BENGAL
April 1, 2015
SUBHAS BOSE & ORS Vs. STATE OF WEST BENGAL & ANR
November 26, 2015
SUBHAS CHANDRA BAR Vs. STATE BANK OF INDIA AND ORS.
January 29, 2015
SUBHAS CHANDRA SAHA Vs. THE STATE OF WEST BENGAL AND ORS.
December 9, 2015
SUBHAS MONDAL AND ORS. Vs. MONORANJAN SAMANTA AND ORS.
March 3, 2015
SUBHASH CHANDRA PARAKH Vs. SANANDA CONSTRUCTION PVT LTD
July 21, 2015
SUBHASH KUIRY @ SUBHAS CHANDRA KUIRI & ORS Vs. NARAN BAURI
September 29, 2015
SUBHENDU MAITY Vs. SUSHMA NAYAK
April 7, 2015
SUBHENDU PAUL Vs. SATARUPA DAS MAJUMDAR
August 21, 2015
SUBHRA SAHA Vs. RANJIT DEB
June 3, 2015
SUBHRASUKTISWARNAKAR Vs. STATE OF WEST BENGAL
June 4, 2015
SUBIMAL KANTI PAUL Vs. PARIMAL PAUL AND ORS.
April 23, 2015
SUBIR KUMAR ROY Vs. UNION OF INDIA
October 8, 2015
SUBIR SAHA Vs. SANKARLAL MITRA AND ORS.
August 7, 2015
SUBRATA MAZUMDER AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
August 3, 2015
SUBRATA MUKHOPADHYAY Vs. AMRITA MUKHOPADHYAY
January 16, 2015
SUCHANDRA BHUTORIA Vs. THE STATE OF WEST BENGAL AND ORS.
January 28, 2015
SUCHARITA MUKHERJEE Vs. STATE OF WEST BENGAL
July 16, 2015
SUDAN ROY Vs. STATE OF WEST BENGAL
June 19, 2015
SUDARSAN DASADHIKARY Vs. THE STATE OF WEST BENGAL AND ORS.
December 18, 2015
SUDASHCHO TECHNOHUB PRIVATE LIMITED AND ORS. Vs. CITY INFOSYSY
July 1, 2015
SUDESHNA CHAKRAVARTY Vs. PROMIT SEN
June 5, 2015
SUDHIR GOPAL BISWAS Vs. KHARAGPUR MUNICIPALITY
May 13, 2015
SUDHIR MONDAL Vs. THE STATE
March 26, 2015
SUDHIR SINGHA Vs. JAYANTA KUMAR SINGHA AND ORS.
August 10, 2015
SUFIAR RAHAMAN @ SK SUFIAR RAHAMAN Vs. STATE OF WEST BENGAL
July 6, 2015
SUJAY MITRA Vs. STATE OF WEST BENGAL
June 17, 2015
SUJIT DASGUPTA Vs. STATE BANK OF INDIA AND ORS.
July 23, 2015
SUJIT KUMAR SINGH Vs. RESERVE BANK OF INDIA & ORS
September 4, 2015
SUJIT PAL Vs. WEST BENGAL STATE ELECTION COMMISSION AND ORS.
April 8, 2015
SUJIT SAHA Vs. UNION OF INDIA AND ORS.
July 10, 2015
SUKANTA MUKHERJEE Vs. FOREST BEAT OFFICER, KHAYRASOLE BEAT, DUBRAJPUR RA
August 19, 2015
SUKANTA SHARMA Vs. STATE OF WEST BENGAL AND OTHERS
October 14, 2015
SUKHCHAND MAITY Vs. STATE OF WEST BENGAL
November 23, 2015
SUKLA BOSE Vs. AKJ ENGINEERING PVT. LTD. AND ORS.
December 22, 2015
SUKTI BANERJEE Vs. STATE OF WEST BENGAL AND ORS.
July 6, 2015
SUMIT GHOSHAL & ANR. Vs. THE STATE OF WEST BENGAL & ANR.
August 3, 2015
SUMIT KUMAR BOSE Vs. SUMITA BOSE @ CHAWDHURY
December 4, 2015
SUMIT MAJUMDAR Vs. COAL INDIA LTD
May 13, 2015
SUMITA KUMARI Vs. THE STATE OF WEST BENGAL & ORS.
July 1, 2015
SUNDAR DUTTA Vs. THE STATE OF WEST BENGAL AND ORS.
August 19, 2015
SUNIL DHAK Vs. THE STATE OF WEST BENGAL
September 10, 2015
SUNIL GUPTA & ORS. Vs. DR. ANIL KUMAR GUPTA
December 7, 2015
SUNIL KANTA GOSWAMI Vs. STATE OF WEST BENGAL
July 23, 2015
SUNIL KUMAR Vs. STATE OF WEST BENGAL
February 13, 2015
SUNIL KUMAR GHOSH AND ORS. Vs. THE STATE OF WEST BENGAL
August 26, 2015
SUNIL KUMAR SAMANTA Vs. BISHNUPADA GHOSH AND ORS.
August 6, 2015
SUNIRMAY VINIMAY PRIVATE LIMITED AND ORS. Vs. CESC LIMITED AND ORS.
July 31, 2015
SUNITA TANNERY AND ORS. Vs. BEEKAY NIRYAT (P) LTD.
May 5, 2015
SUPRIYA BANERJEE Vs. MOUMITA BANERJEE
September 21, 2015
SUPRIYA DUTTA Vs. THE STATE OF WEST BENGAL AND ORS.
November 19, 2015
SURAI MURMU Vs. THE STATE OF WEST BENGAL AND ORS.
July 31, 2015
SURAKSHIT ADVISORY PRIVATE LIMITED & ANR Vs. UNION OF INDIA
December 3, 2015
SURESH BAURI Vs. STATE OF WEST BENGAL
September 10, 2015
SURESH SRIBASTAV & ORS Vs. STATE OF WEST BENGAL & ORS
September 15, 2015
SURESH TULSHAN AND ORS. Vs. MARCO POLO RESTAURANT PVT. LTD.
July 30, 2015
SUSAMA SAHA Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.
December 2, 2015
SUSANTA GHOSH Vs. THE STATE OF WEST BENGAL
December 22, 2015
SUSANTA KUMAR DAS Vs. BHIKHARI MOHAN DAS AND ORS.
December 1, 2015
SUSANTA KUMAR MUNDA Vs. STATE OF WEST BENGAL & ORS
August 21, 2015
SUSANTA ROY Vs. STATE OF WEST BENGAL
August 5, 2015
SUSHANTA MALIK Vs. SREI EQUIPMENT FINANCE LIMITED AND ORS.
September 8, 2015
SUSHANTA MALIK Vs. SREI EQUIPMENT FINANCE LTD.
March 9, 2015
SUSHIL DAS Vs. STATE OF WEST BENGAL AND ANOTHER
November 27, 2015
SUSHIL KUMAR GAYEN Vs. JANJALI GAYEN
October 6, 2015
SUSHIL KUMAR MISHRA Vs. SHATRUGHNA PRASAD SINGH
July 8, 2015
SUSHIL MODI Vs. C.I.T.
April 1, 2015
SUSHMA SARKAR Vs. PARIMAL MALLICK
October 14, 2015
SUVENDU MALLICK Vs. SHILPI MALLICK
August 7, 2015
SWAPAN DEBNATH Vs. STATE OF WEST BENGAL
January 16, 2015
SWAPAN GUHA Vs. PRATIMA BAGCHI
May 15, 2015
SWAPAN KUMAR BANKURA Vs. UNION OF INDIA AND ORS.
March 27, 2015
SWAPAN KUMAR CHATTERJEE Vs. UNITED BANK OF INDIA & ANOTHER
December 1, 2015
SWAPAN KUMAR DASGUPTA Vs. UNION OF INDIA
May 13, 2015
SWAPAN MAITY @ SWAPAN KUMAR MAITY & ANR. Vs. STATE OF WEST BENGAL
March 23, 2015
SWAPAN ROY Vs. THE STATE OF WEST BENGAL
August 20, 2015
SWAPNA CHATTERJEE Vs. MAHENDRA JYOTI HAZRA
November 27, 2015
SWAPNA CHATTERJEE & ORS Vs. MIRA SHAW
July 13, 2015
SWARNENDU DAS GUPTA Vs. SADHANA BANERJEE
January 9, 2015
SWETA SINGH AND ORS. Vs. ALL INDIA MEDICAL COUNCIL OF INDIA AND ORS.
September 30, 2015
SWISS SINGAPORE OVERSEAS ENTERPRISES PTE LIMITED Vs. LMJ INTERNATIONAL LIMITED
March 27, 2015
SYED MOHAMMED ATIQUE Vs. ARUP KUMAR TODI
May 15, 2015
SYED RAHATUL KARIM Vs. THE STATE OF WEST BENGAL AND ORS.
November 26, 2015
SYNDICATE BANK Vs. THE OFFICIAL LIQUIDATOR (SHREE MANJUSHA PAPER MILLS LIMITED) AND ORS.
April 17, 2015
SYNDICATE BANK AND ORS. Vs. KALIJI ENGINEERING WORKS AND ORS.
March 31, 2015
T K WAREHOUSING ENTERPRISE PVT LTD Vs. JUTE & EXPORTS LIMITED
September 29, 2015
T.T. YUSUF Vs. STATE
November 24, 2015
TAISEI CORPORATION Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD.
January 14, 2015
TAJMUL HOSSEIN Vs. KHODA NAWAJ AND ORS.
October 13, 2015
TALAT SAHMID Vs. THE W.B.S.E. DISTRIBUTION CO. LTD. AND ORS.
April 28, 2015
TAMIJUL HAQUE Vs. TAHAMMUL HAQUE & ORS
June 15, 2015
TANMAY GHOSH AND ORS. Vs. STATE OF W.B.
February 11, 2015
TAPAN DAS Vs. THE STATE OF WEST BENGAL AND ORS.
March 27, 2015
TAPAN DEY SARKAR Vs. STATE OF WEST BENGAL
June 24, 2015
TAPAN GAYEN Vs. STATE OF WEST BENGAL & ORS
December 18, 2015
TAPAN KUMAR CHAKRABORTY Vs. CHATTER SINGH BAID
July 9, 2015
TAPAN KUMAR DEB Vs. THE SECRETARY, PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT, GOVERNMENT OF WEST BENGAL AND ORS.
August 26, 2015
TAPAN KUMAR SARKAR Vs. UNION OF INDIA
June 19, 2015
TAPAN KUMAR SRIMANI Vs. THE STATE OF WEST BENGAL AND ORS.
October 13, 2015
TAPAN KUNDU Vs. THE STATE OF WEST BENGAL & ORS.
November 19, 2015
TAPAN PATTANAYAK Vs. TATA IRON & STEEL CO. LTD
February 2, 2015
TAPAN PAUL Vs. ANJU PAUL
January 28, 2015
TAPAN SEN Vs. STATE OF WEST BENGAL AND OTHERS
June 29, 2015
TAPAS DHARA & ANR Vs. SHYAMALI ROY
August 3, 2015
TAPAS HAZRA AND ORS. Vs. SUBIR MULLICK
July 16, 2015
TAPAS KUMAR DEY Vs. THE UNION OF INDIA AND ORS.
January 30, 2015
TAPAS KUMAR LAHA Vs. BIRENDRA NATH AUDDY & ORS.
October 5, 2015
TAPAS PANDA Vs. THE STATE OF WEST BENGAL AND ORS.
April 10, 2015
TARA SINGH Vs. UNION OF INDIA AND ORS.
July 16, 2015
TARUN KANTI GHOSH Vs. NATIONAL INSURANCE COMPANY LTD.
January 20, 2015
TARUN KUMAR DAS Vs. THE STATE OF WEST BENGAL AND ORS.
July 17, 2015
TASHMITA PAL Vs. SUMAN PAL AND ORS.
July 23, 2015
TATA CHEMICALS LTD. Vs. UNION OF INDIA
January 7, 2015
TATA MOTORS FINANCE LTD Vs. AKBAR ALI & ANR
November 27, 2015
TAYEB ALI Vs. STATE OF WEST BENGAL
October 8, 2015
TEPCON INTERNATIONAL (I) LTD. AND ORS. Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
November 30, 2015
TEXMACO LTD. AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
March 9, 2015
THE ASSISTANT ENGINEER (O & M) W.B.S.E.B. AND ORS. Vs. MAHIMA GHOSH AND ORS.
May 8, 2015
THE BIRBHUM DIST. PRIMARY SCHOOL COUNCIL AND ORS. Vs. KALYANI BHATTACHARYYA AND ORS.
June 17, 2015
THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. N/S - COSTAL ROADWAYS LTD.
August 19, 2015
THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. UNION OF INDIA AND ORS.
September 16, 2015
THE CENTRAL BUREAU OF INVESTIGATION Vs. MADAN GOPAL MITRA
November 19, 2015
THE CHIEF ENGINEER AND ORS. Vs. SURENDRA INFRASTRUCTURE (P) LIMITED AND ORS.
September 18, 2015
THE CHIEF EXECUTIVE OFFICER, BOARD OF WAKF, WEST BENGAL Vs. ABDUL RASHID BUTT
September 16, 2015
THE CHIEF EXECUTIVE OFFICER, BOARD OF WAKF, WEST BENGAL Vs. ANJUMAN-E-ISLAMIA
September 16, 2015
THE EXECUTIVE ENGINEER (A.I.) JALPAIGURI/AGRI/IRRIGATION DIVISION Vs. DHAIRYADHAR GHOSH AND ORS.
September 29, 2015
THE GOVERNING BODY, DURGAPUR INSTITUTE OF ADVANCE TECHNOLOGY AND MANAGEMENT AND ORS. Vs. SUBHANGSHUMAN DE AND ORS.
July 14, 2015
THE INDIAN IRON AND STEEL COMPANY LIMITED Vs. THE STATE OF WEST BENGAL AND ORS.
February 1, 2015
THE INSPECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE (NORTH) AND ORS. Vs. G.C. BILARWAN, DEPUTY COMMANDANT AND ORS.
July 7, 2015
THE LD. REGISTRAR GENERAL, HIGH COURT AND ORS. Vs. ANANYA BANDYOPADHYAY AND ORS.
December 11, 2015
THE LD. REGISTRAR GENERAL, HIGH COURT AND ORS. Vs. ANANYA BANDYOPADHYAY AND ORS.
November 12, 2015
THE LIEUTENANT GOVERNOR AND ORS. Vs. CHRISTOPHER MINJ
August 10, 2015
THE NEW INDIA ASSURANCE CO. LTD. Vs. SITARANI JANA AND OTHERS
April 21, 2015
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. NARAYAN BASU AND ORS.
April 9, 2015
THE STATE Vs. LAXMI HALDER
March 30, 2015
THE STATE Vs. SAMEER KUJUR
December 21, 2015
THE STATE OF WEST BENGAL AND ORS. Vs. ASHUTOSH ROY
August 5, 2015
THE STATE TRADING CORPORATION OF INDIA LTD. AND ORS. Vs. ALOK KUMAR GHOSAL AND ORS.
April 27, 2015
THE VICE CHANCELLOR, JADAVPUR UNIVERSITY AND ORS. Vs. JOLLY DEY BOSE AND ORS.
July 27, 2015
TIRTHANKAR GHOSH Vs. SUPERINTENDENT (SIV), SERVICE TAX - II KOLKATA
November 26, 2015
TIRTHANKAR GHOSH Vs. SUPERINTENDENT (SIV) SERVICE TAX
December 22, 2015
TIRUPATI NIRIYAT PVT. LTD. AND ORS. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
August 4, 2015
TOLLYGUNGE ESTATE PRIVATE LIMITED Vs. ITC LIMITED
April 8, 2015
TONGANAGAON TEA COMPANY PRIVATE LIMITED Vs. ASSOCIATED TEA INDUSTRIES
June 26, 2015
TONGANAGAON TEA COMPANY PRIVATE LIMITED Vs. ASSOCIATED TEA INDUSTRIES
June 25, 2015
TONIC AND ORS. Vs. THE STATE OF WEST BENGAL
February 20, 2015
TOORSA COLD STORAGE PVT. LTD. Vs. STATE BANK OF INDIA
October 15, 2015
TRACTOR INDIA LIMITED Vs. STATE OF WEST BENGAL AND ORS.
February 27, 2015
TRADE APARTMENT LTD. Vs. COMMISSIONER OF INCOME TAX
February 12, 2015
TRIDIB KUMAR CHAKRABORTY Vs. RADHA GOBINDA JEW THAKUR
October 6, 2015
TRIDIB MAJUMDAR Vs. JOYEETA MAJUMDER
December 14, 2015
TRIPTI ROY Vs. STATE OF WEST BENGAL & ORS.
August 4, 2015
TRIPTIKANA GHOSH & ANR Vs. GORA CHAND AUDDY & ORS
December 18, 2015
TRON VIDEOTIX (P.) LTD. Vs. GAURI GANESH INFRASTRUCTURE (P.) LTD.
August 13, 2015
TUFF DRILLING PVT. LTD. Vs. SREI INFRASTRUCTURE PVT. LTD.
February 13, 2015
TURNER MORRISON & CO LIMITED Vs. HUNGERFORD INVESTMENT TRUST
April 7, 2015
TURNER MORRISON & CO LTD Vs. PRAKASH BAKSHI
February 24, 2015
TUSHAR DEY BISWAS Vs. SEFALI GANGULY AND ANR.
December 16, 2015
TUSHAR KANTI KOLE Vs. STATE OF WEST BENGAL & ORS
October 14, 2015
TYRE CORPORATION OF INDIA LTD Vs. DIPAK SAHA & RABINDRA LAL DATTA
December 1, 2015
UJJALA MAITY & ANR Vs. STATE OF WEST BENGAL
September 30, 2015
UJJWAL BARTER PVT. LTD. AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
July 15, 2015
UJJWAL KANTI BANDYOPADHYAY AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
March 13, 2015
ULUBERIA COKE OVEN PLANT AND ORS. Vs. CORPORATION BANK AND ORS.
August 3, 2015
UMA PADA SEN & ORS. Vs. DEBASIS SEN & ORS.
July 10, 2015
UMAPRASANNA CHOWDHURY Vs. THE STATE OF WEST BENGAL
February 16, 2015
UNION OF INDIA Vs. MANJU GUHA AND ORS.
February 6, 2015
UNION OF INDIA Vs. BISWANATH AGARWAL
February 25, 2015
UNION OF INDIA Vs. AMITAVA PAUL
March 4, 2015
UNION OF INDIA & ANR Vs. KAPANI BROTHERS
December 21, 2015
UNION OF INDIA AND ORS. Vs. JITENDRA SINGH AND ORS.
August 28, 2015
UNION OF INDIA AND ORS. Vs. LAKHAN SINGH
September 11, 2015
UNION OF INDIA AND ORS. Vs. SUBAL CHANDRA KANDARI AND ORS.
April 2, 2015
UNION OF INDIA AND OTHERS Vs. JOYDEV GHATAK
March 2, 2015
UNITED BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL, KOLKATA AND ORS.
September 23, 2015
UNITED BANK OF INDIA RETIREES WELFARE ASSOCIATION AND ORS. Vs. UNITED BANK OF INDIA AND ORS.
March 4, 2015
UNITED CREDIT LTD Vs. C I T
April 17, 2015
UNITED CUSTOMS HOUSE AGENCY PVT. LTD. Vs. UNION OF INDIA
January 27, 2015
UNITED INDIA INSURANCE CO LTD AND OTHERS Vs. SABITA BASU AND OTHERS
October 7, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. SHRI BURO MAHARA AND ORS.
March 13, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. BURO MAHARA AND ORS.
April 6, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. ARUN KUMAR MAITI AND ORS.
July 9, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. BINOD SINGH AND ORS.
August 19, 2015
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PRATIMA MURMU BESRA AND ORS.
March 11, 2015
UNITED INDIA INSURANCE COMPANY LTD Vs. SK MONOWAR HOSSAIN
March 18, 2015
UNITED MACHINERY & APPLIANCES Vs. GREAVES COTTON LIMITED
September 16, 2015
UPEN MANDI Vs. THE UNION OF INDIA AND ORS.
March 13, 2015
USHA R DESAI Vs. TARUN KUMAR MITRA & ORS
November 23, 2015
UTPAL BAKSHI Vs. REGISTRAR GENERAL, HIGH COURT, CALCUTTA
June 19, 2015
UTTAM CHAND SURANA Vs. PRABIR GUHA
August 4, 2015
UTTAM GHOSH Vs. MOUMITA GHOSH
July 17, 2015
UTTAM MALAKAR Vs. UNION OF INDIA
January 13, 2015
UTTAM MALLICK AND ORS. Vs. STATE OF WEST BENGAL
July 29, 2015
UTTAM PRAMANICK Vs. STATE OF WEST BENGAL
October 6, 2015
UTTORAYON RESIDENCY APARTMENT OWNERS ASSOCIATION AND ORS. Vs. MEGA BUILDERS AND ORS.
July 29, 2015
VANDANA AGARWAL Vs. THE STATE OF WEST BENGAL AND ORS.
September 16, 2015
VEDANTA LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
August 19, 2015
VENKY HI-TECH ISPAT LTD. AND ORS. Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION AND ORS.
July 6, 2015
VENUS DRUG CENTRE Vs. DINABANDHU HAJRA AND ORS.
December 21, 2015
VIJAY LAXMI DAGA Vs. THE STATE OF WEST BENGAL AND ORS.
December 3, 2015
VIKRANT FORGE LIMITED AND ORS. Vs. OFFICIAL LIQUIDATOR AND ORS.
February 27, 2015
VISHAK BHATTACHARYA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
June 1, 2015
VISHWARUPA STEEL PVT. LTD. Vs. CRACKERS INDIA (ALLOYS) LTD.
January 29, 2015
WEST BENGAL BOARD OF SECONDARY EDUCATION AND ORS. Vs. BHAGAWANDAS HARALALKA AND ORS.
April 21, 2015
WEST BENGAL SCHEDULED CASTES & SCHEDULED TRIBES DE Vs. SUDIP KUMAR CHOWDHURY
December 16, 2015
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. KASHINATH CHAKRABORTY
March 13, 2015
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. UTTAM KUMAR BHAKAT
May 15, 2015
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS. Vs. ASHIM GARAI AND ORS.
February 18, 2015
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. AND OTHERS Vs. PRANAB KR. SARKAR
December 22, 2015
WEST BENGAL STATE ELECTRICITY REGULATORY Vs. IMPEX FERRO LTD. AND ORS.
April 29, 2015
WONDER DECOR PVT. LTD Vs. COMMISSIONER OF CUSTOMS & ANOTHER
December 2, 2015
WRINKLE MARKETING PVT. LTD. Vs. ROSELABS POLYMERS LTD.
August 20, 2015
XENETIS INFOTECH LTD Vs. TATA STEEL PROCESSING AND DISTRIBUTION LTD
December 1, 2015
YASH TRADERS Vs. INSPIRATION CLOTHES & U
April 21, 2015
ZEAUR RAHMAN Vs. THE STATE OF WEST BENGAL AND ORS.
May 15, 2015
ZIAUR RAHMAN Vs. STATE OF WEST BENGAL & ANR
October 14, 2015
ZURIKA MITRA Vs. STATE OF WEST BENGAL & ORS
September 15, 2015