Home
Case Index
Title
Date
"A" Vs. STATE OF U.P. AND ORS.
November 3, 2015
A H P INTER COLLEGE AND 11 OTHERS Vs. STATE OF U P AND 4 OTHERS
November 27, 2015
A K TANDON Vs. S P RASTOGI AND OTHERS
July 24, 2015
A K TANDON Vs. S P RASTOGI AND ANOTHER
August 7, 2015
A N K RESTOBARS PVT LTD Vs. STATE OF U P
March 11, 2015
AANGAD KUMAR DWIVEDI Vs. STATE OF U P AND 2 ORS
April 6, 2015
AAYAL DAS Vs. SHELENDRA AGRAWAL AND ORS.
September 9, 2015
ABBU SAHMA @ UJEPHA KHAN Vs. STATE OF U P
April 29, 2015
ABDUL BARI SEKH Vs. STATE OF U.P. AND ORS.
November 17, 2015
ABDUL HAFIZ @ NADIR AND 2 ORS Vs. AKBAR ALI
April 23, 2015
ABDUL HAFIZ AND 2 OTHERS Vs. AKBAR ALI
November 6, 2015
ABDUL HAKEEM PARDHAN AND ORS. Vs. STATE OF U.P.
December 23, 2015
ABDUL HASAN KHAN AND ORS. Vs. STATE OF U.P. AND ORS.
October 7, 2015
ABDUL LATEEF Vs. COMMISSIONER FAIZABAD DIVISION, FAIZABAD
May 27, 2015
ABDUL MAZID Vs. AISHA BEGAM AND ORS.
November 30, 2015
ABDUL MOIZ KHAN Vs. STATE OF U.P. AND ORS.
October 28, 2015
ABDUL QUDDUS Vs. SHRI ZAMEEL AKHTAR & 11 OTHERS
February 25, 2015
ABDUL RAHMAN Vs. STATE OF U.P. AND ORS.
July 30, 2015
ABDUL SALAM AND ORS. Vs. D.D.C. AND ORS.
December 16, 2015
ABDUL SATTAR Vs. STATE OF U.P. AND ORS.
September 11, 2015
ABDUL WADOOD Vs. THE UPPER ZILADHIKARI (BHU RAJSWA) AND ORS.
October 1, 2015
ABDULLAH @ ABDUL HASSAN Vs. STATE OF U P
May 7, 2015
ABHA DWIVEDI Vs. STATE OF U.P. AND ORS.
August 27, 2015
ABHAY KUMAR Vs. UNION OF INDIA AND ANOTHER
July 14, 2015
ABHAY KUMAR BAJPAI Vs. C.B.I.
July 10, 2015
ABHAY KUMAR DUBEY Vs. STATE OF U.P. AND ORS.
April 10, 2015
ABHAY PAL SHAKYA AND ORS. Vs. STATE OF U.P.
September 11, 2015
ABHAY PRAKASH AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION/COLLECTOR, BASTI AND ORS.
February 18, 2015
ABHIJEET SINGH @ VIKAS Vs. STATE OF U P AND ANOTHER
August 28, 2015
ABHILASHA MISHRA Vs. STATE OF U.P. AND ORS.
July 6, 2015
ABHIMANYU SINGH Vs. STATE OF U P
June 8, 2015
ABHINAV NAYAK Vs. BOARD OF REVENUE, LUCKNOW AND ORS.
November 17, 2015
ABHISHEK @ BADKAU GUPTA Vs. STATE OF U P
October 1, 2015
ABHISHEK BANSAL Vs. STATE OF U.P. AND ORS.
September 4, 2015
ABHISHEK BIRTHARE Vs. STATE OF U.P. AND ORS.
February 11, 2015
ABHISHEK KUMAR ALIAS PINTOO Vs. STATE OF U P
August 18, 2015
ABHISHEK SINGH @ SONU Vs. STATE OF U P
September 11, 2015
ABHISHEK TRIPATHI Vs. STATE OF U P
March 20, 2015
ABHISHEK TRIPATHI Vs. STATE OF U.P. THROUGH SECY. SECONDARY EDUCATION, LKO. AND OTHERS
December 17, 2015
ABID Vs. ZAHID AND ORS.
May 19, 2015
ABRAR Vs. STATE OF U P
August 27, 2015
ABU AHMAD KHAN Vs. STATE OF U.P. AND ORS.
May 22, 2015
ACCURATE CHEMICALS INDUSTRIES Vs. UNION OF INDIA
September 15, 2015
ACHAL KUMAR CHADDHA Vs. SANTOSH KUMAR KESARWANI
August 28, 2015
ACHARYA MAHANT GANGASARAN SHASTRI AND ORS. Vs. STATE OF U.P. AND ORS.
July 16, 2015
ADARSH BALA SAXENA Vs. STATE OF U.P. AND ORS.
July 30, 2015
ADARSH RASTRIYA VIDYALAYA CHOLAPUR, VARANASI & ANR Vs. STATE OF U P & OTHERS
October 30, 2015
ADDL. DISTT. & SESSIONS JUDGE, ETAH Vs. MAHIPAL SINGH RANA
October 5, 2015
ADESH Vs. STATE OF U P
May 8, 2015
ADITYA PANDEY Vs. STATE OF U P AND ANR
November 3, 2015
ADITYA PRATAP SINGH Vs. STATE OF U P
April 17, 2015
ADITYA TYAGI Vs. STATE OF U.P.
October 8, 2015
ADITYA VIKRAM SINGH Vs. ARVIND KUMAR
April 27, 2015
AFJAL KHAN Vs. STATE OF U P
February 12, 2015
AFREEN BEGUM Vs. AFTAB QURAISHI AND ORS.
September 29, 2015
AFROZ JAHAN Vs. STATE OF U P
March 24, 2015
AFSAR ALI Vs. STATE OF U.P. AND ORS.
July 28, 2015
AFSAR ALI AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, BAREILLY AND ORS.
September 2, 2015
AFTAB ZAMIR SHAMSHI Vs. SARFARAZ HUSSAIN SHAMSHI AND ORS.
August 19, 2015
AFZAL BEGUM Vs. STATE OF U P
February 26, 2015
AFZAL UDDIN AHMAD Vs. STATE OF U P
May 19, 2015
AGARWAL PAPER MART Vs. ADDITIONAL COMMISSIONER, GRADE-I, COMMERCIAL TAX AND ORS.
July 20, 2015
AGRA DEVELOPMENT AUTHORITY Vs. AMARJEET PANNU
October 13, 2015
AGRA DEVELOPMENT AUTHORITY Vs. DEVENDRA SINGH TARKAR
March 31, 2015
AGRASEN KANYA VIDYALAYA MANAGEMENT COMMITTEE Vs. INCHARGE, DISTRICT JUDGE, HATHRAS AND ORS.
December 23, 2015
AGRAWAL TRADING CO MATHURA Vs. STATE OF U P AND OTHERS
August 10, 2015
AHIBARAN Vs. STATE OF U.P.
August 21, 2015
AHILYA Vs. STATE OF U.P.
September 21, 2015
AHMAD NABI AND ANOTHER Vs. RAM DEEN & 2 OTHERS
January 16, 2015
AHMED HUSSAIN Vs. CIVIL JUDGE (SENIOR DIVISION) BEHRAICH & 3 OTHERS
April 28, 2015
AHSAN Vs. STATE OF U.P.
April 21, 2015
AISHA AKHTAR Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
January 22, 2015
AJAD SINGH Vs. STATE OF U.P. AND ORS.
August 24, 2015
AJAI KUMAR Vs. D D C
February 20, 2015
AJAI SINGH AND 7 OTHERS Vs. STATE OF U P AND ANOTHER
November 19, 2015
AJAIPAL SHARMA AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
January 30, 2015
AJAY Vs. STATE OF U.P. AND ORS.
April 3, 2015
AJAY @ ABHINAY KUMAR Vs. STATE OF U P
March 30, 2015
AJAY AGARWAL Vs. STATE OF U.P. AND ORS.
July 10, 2015
AJAY KUMAR AND ANR Vs. NEELESH KUMAR AGARWAL AND ANR
October 27, 2015
AJAY KUMAR GUPTA Vs. STATE OF U.P. AND ORS.
August 19, 2015
AJAY KUMAR MISRA AND ORS. Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS.
October 14, 2015
AJAY KUMAR MISRA AND ORS. Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS.
August 31, 2015
AJAY PUNDIR Vs. STATE OF U.P. AND ORS.
October 27, 2015
AJAY RASTOGI Vs. STATE OF U P
May 27, 2015
AJAY SAHU Vs. CANTONMENT BOARD AND 2 ORS
September 1, 2015
AJEET GAUR Vs. STATE OF U.P. AND ORS.
September 22, 2015
AJEET KUMAR Vs. STATE OF U P
May 14, 2015
AJEET KUMAR JAIN Vs. U.P. POWER CORPORATION LTD.
April 15, 2015
AJEET SINGH AND ORS. Vs. STATE OF U.P.
December 16, 2015
AJEET SINGH CHAUHAN AND ORS. Vs. STATE OF U.P. AND ORS.
August 13, 2015
AJEET YADAV AND ANR Vs. STATE OF U P AND ANR
July 8, 2015
AJEET YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
September 15, 2015
AJIT Vs. STATE OF U.P.
November 9, 2015
AJIT Vs. STATE OF U.P.
September 11, 2015
AJIT KUMAR SACHAN Vs. STATE OF U P & OTHERS
August 10, 2015
AJUL KUMAR Vs. RAJENDRA
May 4, 2015
AKASH GANGA AIRLINES LTD. Vs. DEBT RECOVERY APPELLATE TRIBUNAL AND ORS.
August 12, 2015
AKASH SAXENA Vs. STATE OF U.P. AND ORS.
April 13, 2015
AKASH SHARMA Vs. STATE OF U.P. AND ORS.
September 3, 2015
AKASH SHARMA Vs. STATE OF U.P.
July 7, 2015
AKBAR AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND ORS.
January 21, 2015
AKHILESH KUMAR Vs. MAGENDRA PAL SINGH
May 12, 2015
AKHILESH KUMAR GUPTA AND ORS. Vs. STATE OF U.P. AND ORS.
February 24, 2015
AKHILESH KUMAR TRIPATHI AND ORS. Vs. STATE OF U.P. AND ORS.
July 28, 2015
AKHILESH PURWAR Vs. CHATURBHUJ AGRAWAL
March 11, 2015
AKHLAKH AHMAD Vs. STATE OF U.P.
December 23, 2015
AKHTAR ALI Vs. STATE OF U.P. AND ORS.
November 6, 2015
AKHTAR ALI Vs. KANPUR DEVELOPMENT AUTHORITY AND ANR.
May 25, 2015
AKHTAR ALI ANSARI AND ORS. Vs. STATE OF U.P. AND ORS.
August 13, 2015
AKHTAR HASAN Vs. POWER GRID CORPORATION OF INDIA
April 18, 2015
AKHTYAR AHMAD Vs. STATE OF U P AND OTHERS
August 7, 2015
AKIB ZAMAL AND 3 OTHERS Vs. HAZI RAEES AHMAD AND ANOTHER
December 4, 2015
AKSHAY ASTHANA Vs. STATE OF U.P. AND ORS.
April 24, 2015
AKSHAY KUMAR Vs. STATE OF U.P.
October 8, 2015
ALEEM HUSAIN Vs. STATE OF U.P. AND ORS.
February 24, 2015
ALGOO YADAV Vs. BOARD OF REVENUE ALLAHABAD
February 12, 2015
ALI HASSAN Vs. D.D.C, FARRUKHABAD AND ORS.
August 18, 2015
ALI MOHAMMAD Vs. STATE OF U.P. AND ORS.
August 25, 2015
ALI MOHAMMAD Vs. STATE OF U.P.
April 30, 2015
ALKA RASTOGI Vs. STATE OF U.P.
August 21, 2015
ALLAHABAD YOUNG MENS CHRISTIAN ASSOCIATION Vs. CHIEF COMMISSIONER OF INCOME TAX
January 6, 2015
ALOK KUMAR GUPTA Vs. STATE OF U.P. & ANOTHER
April 17, 2015
ALOK KUMAR MISHRA Vs. STATE OF U.P. AND ORS.
July 10, 2015
ALOK KUMAR TRIPATHI Vs. SURENDRA VIKRAM BAHADUR SINGH, DIRECTOR S E R T LKO
March 26, 2015
ALOK PANDEY Vs. RAKESH TIWARI
July 10, 2015
ALOK PANDEY Vs. RAKESH TIWARI
July 7, 2015
ALOK SINGH AND NAGENDRA SINGH Vs. STATE OF U P
April 1, 2015
ALPNA RAJPOOT Vs. STATE OF U P AND 5 ORS
February 18, 2015
AMA MEDICAL & DIAGNOSTIC CENTRAL K.G.M.C. CAMPUS LKO. Vs. THE DY. COMMISSIONER OF INCOME TAX, LUCKNOW
August 10, 2015
AMAN ENTERPRISES AND ANOTHER Vs. J.B.R. BULDCOM PVT. LTD.
September 15, 2015
AMAN MANI TRIPATHI AND ORS. Vs. STATE OF U.P. AND ORS.
March 19, 2015
AMAR BAHADUR SINGH Vs. STATE OF U.P.
November 3, 2015
AMAR BAJPAI Vs. STATE OF U P
February 24, 2015
AMAR CHANDRA Vs. KAMLA DEVI AND ORS.
July 3, 2015
AMAR CHANDRA AND 2 OTHERS Vs. YASODA NANDAN AND ANOTHER
September 18, 2015
AMAR NATH Vs. STATE OF U.P. AND ORS.
February 26, 2015
AMAR NATH AND ORS. Vs. D.D.C., MIRZAPUR AND ORS.
August 13, 2015
AMAR NATH UPADHYAY Vs. CHAIRMAN AND MANAGING DIRECTOR (COMPETENT AUTHORITY), CENTRAL BANK OF INDIA, BOMBAY AND ORS.
December 8, 2015
AMAR PAL SINGH Vs. STATE OF U.P. AND ORS.
April 20, 2015
AMAR PRAKASH GARG Vs. CHANCELLOR, CHAUDHARY CHARAN SINGH UNIVERSITY MEERUT AND ORS.
May 6, 2015
AMAR SINGH Vs. STATE OF U P
February 18, 2015
AMAR SINGH Vs. STATE OF U.P.
July 28, 2015
AMAR SINGH Vs. STATE OF U P
August 14, 2015
AMAR SINGH Vs. STATE OF U P
March 13, 2015
AMAR SINGH Vs. KSHETRIYA SHRI GANDHI ASHRAM
April 27, 2015
AMAR SINGH Vs. STATE OF U P AND 3 OTHERS
September 15, 2015
AMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
April 9, 2015
AMARJEET SINGH Vs. A.D.J. AND ORS.
April 29, 2015
AMARJEET SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
August 3, 2015
AMARPAL Vs. STATE OF U.P. AND ORS.
September 24, 2015
AMBIKA PRASAD Vs. STATE OF U.P. AND ORS.
April 10, 2015
AMBIKESHWARI PRATAP SINGH Vs. ZILA ADHIKARI/COLLECTOR RAE BARELI AND ORS.
December 7, 2015
AMBRISH KUMAR Vs. STATE OF U.P. AND ORS.
September 11, 2015
AMIL Vs. MOHAMMAD UMAR AND ANR.
October 28, 2015
AMINDAR RAM Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH AND 5 OTHERS
July 8, 2015
AMIT BANSAL Vs. DHEERAJ SACHDEVA
April 15, 2015
AMIT CHATURVEDI Vs. STATE OF U P AND ANOTHER
August 19, 2015
AMIT CHAUHAN Vs. SAMLESH AND ORS.
December 2, 2015
AMIT GARG AND ORS. Vs. TABASSUM GAZALA AND ORS.
July 15, 2015
AMIT KUMAR Vs. PUTTAN BABU AND ORS.
September 21, 2015
AMIT KUMAR Vs. SUSHILA DEVI
November 16, 2015
AMIT KUMAR Vs. STATE OF U.P. AND ORS.
July 27, 2015
AMIT KUMAR GAUR Vs. STATE OF U.P.
April 21, 2015
AMIT KUMAR PRAJAPATI Vs. MAHENDRA PRASAD SHUKLA AND ORS.
July 2, 2015
AMIT KUMAR TIWARI Vs. STATE OF UP
January 22, 2015
AMIT MITTAL AND ORS. Vs. STATE OF U.P. AND ORS.
November 2, 2015
AMIT SAINI AND 3 OTHERS Vs. STATE OF U P
June 18, 2015
AMIT SHARMA Vs. STATE OF UTTAR PRADESH & ANOTHER
February 26, 2015
AMIT TIWARI AND 7 OTHERS Vs. STATE OF U P AND ANR
February 11, 2015
AMIT VERMA Vs. STATE OF U.P. AND ORS.
October 9, 2015
AMITA VERMA ADVOCATE Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
April 3, 2015
AMITABH KUMAR Vs. UNION OF INDIA
December 11, 2015
AMITABH THAKUR Vs. STATE OF U P
September 30, 2015
AMMAR KAZIM Vs. STATE OF U P
May 26, 2015
AMRAWATI Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
January 21, 2015
AMRESH SINGH AND ORS. Vs. STATE OF U.P.
December 11, 2015
AMRISH AGARWAL Vs. STATE OF U P
May 29, 2015
AMRIT PRASAD Vs. STATE OF U.P. AND ORS.
November 16, 2015
AMZAD Vs. STATE OF U.P.
October 13, 2015
ANAMIKA @ NILU TIWARI Vs. STATE OF U P
May 26, 2015
ANAND KUMAR Vs. D.D.C. AND ORS.
February 18, 2015
ANAND KUMAR AGARWAL AND ORS. Vs. STATE OF U.P. AND ORS.
September 3, 2015
ANAND KUMAR YADAV AND ORS. Vs. UNION OF INDIA AND ORS.
September 12, 2015
ANAND PRAKASH SHARMA Vs. ITI LIMITED RAE BARELI MANAGER & ORS
April 3, 2015
ANAND SINGH AND ORS. Vs. UMESH SINGH AND ORS.
March 20, 2015
ANAND SINGH MEMBER OF KSHETRA PANCHAYAT Vs. STATE OF U P & 10 OTHERS
August 13, 2015
ANAND SWARUP SHARMA Vs. D.D.C. AND ORS.
April 2, 2015
ANAND SWROOP AGARWAL Vs. STATE OF U.P. AND ORS.
October 28, 2015
ANAND TIWARI Vs. SUSHILA TIWARI
November 5, 2015
ANANT RAM SINGH & ANOTHER Vs. STATE OF U P & OTHERS
December 14, 2015
ANANTI & OTHERS Vs. TARACHANDRA
December 14, 2015
ANAR SINGH Vs. STATE OF U P
May 20, 2015
ANARA DEVI Vs. STATE OF U.P. AND ORS.
March 27, 2015
ANCHIT GUPTA Vs. VICE CHANCELLOR DEEN DAYAL UPADHYAYA GORAKHPUR UNIV
May 27, 2015
ANEES Vs. STATE OF U P
May 6, 2015
ANEESA Vs. STATE OF U P
May 15, 2015
ANEETA Vs. STATE OF U P
August 6, 2015
ANEETA DEVI Vs. VINOD KUMAR
April 27, 2015
ANEETA TIWARI Vs. STATE OF U P AND ANOTHER
December 18, 2015
ANGOORI DEVI Vs. STATE OF U P
April 15, 2015
ANIL AGARWAL AND OTHERS Vs. STATE OF U P AND ANOTHER
August 17, 2015
ANIL KISHORE PANDEY Vs. STATE OF U.P. AND ORS.
December 10, 2015
ANIL KUMAR Vs. STATE OF U.P.
May 19, 2015
ANIL KUMAR Vs. STATE OF U P
April 15, 2015
ANIL KUMAR Vs. STATE OF U P
March 23, 2015
ANIL KUMAR Vs. STATE OF U.P.
August 14, 2015
ANIL KUMAR Vs. SUBHASH CHANDRA RASTOGI
August 17, 2015
ANIL KUMAR Vs. STATE OF U.P.
September 23, 2015
ANIL KUMAR Vs. STATE OF U P AND ORS
February 4, 2015
ANIL KUMAR Vs. JAMUNA PRASAD SHRI RAM INTER COLLEGE
September 10, 2015
ANIL KUMAR AGRAWAL Vs. STATE OF U.P.
January 12, 2015
ANIL KUMAR BANSAL Vs. STATE OF U P
August 12, 2015
ANIL KUMAR GERA Vs. STATE OF U.P. AND ORS.
May 13, 2015
ANIL KUMAR GUPTA Vs. STATE OF U.P. AND ORS.
August 18, 2015
ANIL KUMAR GUPTA Vs. RADHA MISHRA
August 7, 2015
ANIL KUMAR GUPTA AND ORS. Vs. PAWAN KUMAR SINGH AND ORS.
September 9, 2015
ANIL KUMAR GUPTA AND ORS. Vs. PAWAN KUMAR SINGH AND ORS.
October 27, 2015
ANIL KUMAR JAIN Vs. STATE OF U P
May 11, 2015
ANIL KUMAR JAISWAL Vs. STATE OF U P
January 9, 2015
ANIL KUMAR MISHRA Vs. STATE OF U P
May 19, 2015
ANIL KUMAR MISHRA Vs. STATE OF U.P. AND ORS.
May 14, 2015
ANIL KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
September 16, 2015
ANIL KUMAR PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
November 3, 2015
ANIL KUMAR RASTOGI Vs. M S V S AGRO PRODUCTS PVT LTD
April 24, 2015
ANIL KUMAR RAWAT Vs. STATE OF U.P.
August 24, 2015
ANIL KUMAR SAXENA Vs. ADDITIONAL DISTRICT JUDGE AND ANOTHER
September 15, 2015
ANIL KUMAR SAXENA Vs. ADDITIONAL DISTRICT JUDGE AND ANR.
May 6, 2015
ANIL KUMAR SINGH Vs. SHRI HANUMAN DAS BANSAL
December 11, 2015
ANIL KUMAR SINGH Vs. STATE OF U. P. AND ORS.
September 30, 2015
ANIL KUMAR SONKAR Vs. STATE OF U.P.
August 19, 2015
ANIL KUMAR VERMA Vs. STATE OF U.P. AND ORS.
September 30, 2015
ANIL PACHAURI Vs. STATE OF U P AND ANOTHER
November 3, 2015
ANIL PRADHAN Vs. UNION OF INDIA AND ORS.
July 10, 2015
ANIL THATERA Vs. STATE OF U.P.
January 15, 2015
ANISA BEGUM Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
September 1, 2015
ANISH MUHAMMAD Vs. STATE OF U.P. AND ORS.
December 21, 2015
ANISH ULLAH AND ORS. Vs. U.P. AWASH AWAM VIKASH PARISHAD
November 5, 2015
ANITA Vs. STATE OF U.P. AND ORS.
July 15, 2015
ANITA SCRAP TRADERS Vs. COMMISSIONER OF CUSTOMS, EXCISE AND SERVICE TAX
April 8, 2015
ANITA SHARMA & 2 OTHERS Vs. OM PRAKASH BATRA & ANOTHER
August 19, 2015
ANITA SONKAR 67 (CLRE) 2012 Vs. SHAKUNTALA MISHRA
March 9, 2015
ANJANI KUMAR Vs. STATE OF U.P. AND ORS.
December 7, 2015
ANJUMAN ISLAMIA & ANOTHER Vs. STATE OF U P AND 4 OTHERS
October 15, 2015
ANJUMAN MADARSA ISLAMIA WARSI Vs. STATE OF U P AND 3 ORS
April 2, 2015
ANKIT AND ANOTHER Vs. STATE OF U P & ANOTHER
August 6, 2015
ANKIT BABU SHARMA (MINOR) Vs. STATE OF U P
April 20, 2015
ANKIT CHATURVEDI Vs. UNION OF INDIA
April 16, 2015
ANKIT KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
July 14, 2015
ANKIT KUMAR SINGH Vs. STATE OF U P
February 23, 2015
ANKIT SHARMA Vs. STATE OF U.P. AND ORS.
December 10, 2015
ANKIT VERMA Vs. STATE OF U P
May 18, 2015
ANKITA Vs. STATE OF U P
April 30, 2015
ANKUR PATHAK Vs. ARUN KUMAR SINGH
November 5, 2015
ANKUSH Vs. STATE OF U P
November 20, 2015
ANNAPURNA DEVI Vs. DDC
November 20, 2015
ANNO Vs. STATE OF U.P. AND ORS.
March 10, 2015
ANNO @ ANNI Vs. STATE OF U P
March 9, 2015
ANONDITA HEALTH CARE Vs. EMPLOYEES STATE INSURANCE CORP. AND ORS.
December 22, 2015
ANOOP GUPTA EDITOR OF HINDI MONTHLY MAGAZINE DRISHTANT Vs. UNION OF INDIA AND ORS.
October 27, 2015
ANOOP KUMAR PANDEY Vs. STATE OF U P
May 21, 2015
ANSARI Vs. STATE OF U.P. AND ORS.
July 24, 2015
ANSHU LATA MISHRA Vs. DISTRICT BASIC EDUCATION OFFICER, HARDOI
May 28, 2015
ANSHUL SHARMA Vs. STATE OF U P
September 24, 2015
ANUJ Vs. THE UNION OF INDIA AND ORS.
November 20, 2015
ANUJ KUMAR Vs. SHANTI DEVI AND ORS.
February 9, 2015
ANUP RAWALA Vs. SENIOR POST MASTER MEERUT CITY
August 31, 2015
ANUPAM Vs. STATE OF U P & OTHERS
December 17, 2015
ANUPAM KUMAR Vs. SANJAY GANDHI P.G. INSTITUTE OF MEDICAL SCIENCES AND ORS.
November 5, 2015
ANUPAM KUMAR DUBEY Vs. STATE OF U.P. AND ORS.
April 8, 2015
ANUPRIYA SHAHU AND ANOTHER Vs. STATE OF U P
May 13, 2015
ANURAG AWASTHI Vs. EXECUTIVE DIRECTOR
March 19, 2015
ANURAG DUBEY AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION VARANASI AND ORS.
July 16, 2015
ANURAG MISHRA Vs. STATE OF U.P. AND ORS.
November 19, 2015
ANURAG SETH Vs. CHANDRA SHEKHAR GUPTA
May 29, 2015
ANURAG SHUKLA Vs. STATE OF U P & OTHERS
December 15, 2015
ANURAG SINGH Vs. RENT CONTROL & ANOTHER
December 16, 2015
ANURAG SINGHANIA Vs. STATE OF U P
February 27, 2015
ANURIKA VAISH AND ORS. Vs. UNION OF INDIA AND ORS.
December 11, 2015
ANWAR Vs. STATE OF U P
April 28, 2015
ANWAR AHAMAD Vs. STATE OF U P & OTHERS
December 1, 2015
APOORB SAXENA Vs. MAYOR, NAGAR MAHAPALIKA
April 20, 2015
APPU @ DESH RAJ Vs. STATE OF U P
December 21, 2015
AQIL Vs. STATE OF U.P. AND ORS.
July 8, 2015
AQUIL AHMAD AND ORS. Vs. THE STATE OF U.P. AND ORS.
September 8, 2015
ARADHANA DEVI Vs. STATE OF U P
February 23, 2015
ARADHANA PANDEY Vs. STATE OF U P AND 3 OTHERS
September 2, 2015
ARADHANA SINGH Vs. STATE OF U P AND OTHERS
August 6, 2015
ARAUL REFRIGERATION INDUSTRIES PVT. LTD. AND ORS. Vs. STATE OF U.P. AND ORS.
May 21, 2015
ARCHANA VERMA Vs. I E A R T & ANOTHER
August 25, 2015
ARCHNA Vs. DY DIRECTOR OF CONSOLIDATION, AMROHA
March 27, 2015
ARJUN Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
May 13, 2015
ARJUN PRASAD PATEL Vs. STATE OF U.P. AND ORS.
August 28, 2015
ARJUN SINGH Vs. STATE OF U.P.
August 20, 2015
ARJUN SINGH & OTHERS Vs. D D C & OTHERS
July 15, 2015
ARJUN SONKAR Vs. STATE OF U.P.
December 17, 2015
ARMAN SINGH Vs. DY DIRECTOR OF CONSOLIDATION CHITRKOOT AND 4 OTHERS
April 24, 2015
ARPITA GUPTA Vs. STATE OF U P AND 4 ORS
April 7, 2015
ARTI TIWARI Vs. SHISHIR SAURABH TIWARI
December 18, 2015
ARUN Vs. STATE OF U.P.
November 27, 2015
ARUN Vs. DISTRICT MAGISTRATE AND ORS.
October 7, 2015
ARUN AGRAWAL AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
November 4, 2015
ARUN GUPTA Vs. UNION OF INDIA
February 4, 2015
ARUN JAITLEY Vs. STATE OF U.P.
November 5, 2015
ARUN KUMAR Vs. STATE OF U P AND OTHERS
December 21, 2015
ARUN KUMAR ARYA Vs. STATE OF U P
February 5, 2015
ARUN KUMAR DIXIT Vs. C B I
August 21, 2015
ARUN KUMAR GOEL Vs. UNION OF INDIA AND ORS.
August 6, 2015
ARUN KUMAR SHUKLA Vs. STATE OF U P
June 5, 2015
ARUN KUMAR SON OF RAM MILAN Vs. STATE OF U P
February 24, 2015
ARUN KUMAR SRIVASTAVA Vs. THE STATE OF U.P. AND ORS.
July 30, 2015
ARUN KUMAR TIWARI AND ORS. Vs. RAJESH PANDEY AND ORS.
May 13, 2015
ARVIND Vs. STATE OF U.P.
October 9, 2015
ARVIND Vs. STATE OF U.P.
November 2, 2015
ARVIND Vs. STATE ELECTION COMMISIONER STATE OF U.P AND ORS.
November 30, 2015
ARVIND Vs. STATE ELECTION COMMISSIONER OF STATE OF U.P. AND ORS.
January 30, 2015
ARVIND AND ORS. Vs. STATE OF U.P. AND ORS.
September 22, 2015
ARVIND KEJRIWAL Vs. THE STATE OF U.P AND ORS.
August 27, 2015
ARVIND KUMAR Vs. STATE OF U.P. AND ORS.
July 16, 2015
ARVIND KUMAR Vs. STATE OF U.P.
January 21, 2015
ARVIND KUMAR Vs. STATE OF UP
February 26, 2015
ARVIND KUMAR AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, MAHOBA AND ORS.
May 13, 2015
ARVIND KUMAR PANDEY Vs. STATE OF U.P. AND ORS.
February 11, 2015
ARVIND KUMAR RAI Vs. PUSHPA DEVI
August 18, 2015
ARVIND KUMAR SINGH Vs. UNION OF BANK OF INDIA AND ANOTHER
August 11, 2015
ARVIND SINGH Vs. STATE OF U P
April 20, 2015
ARVIND YADAV Vs. STATE OF U P
February 19, 2015
ARVINDER PAL SINGH Vs. UNION OF INDIA
September 3, 2015
ASGHAR Vs. ADDL. COMMISSIONER (ADMIN), MORADABAD AND ORS.
October 29, 2015
ASHA DEVI Vs. ADDITIONAL COMMISSIONER (IIND), VARANASI AND ORS.
April 24, 2015
ASHA RAM & ANOTHER Vs. U.P.A.E.P. & OTHERS
December 16, 2015
ASHA RAM AND ORS. Vs. STATE OF U.P. AND ORS.
August 19, 2015
ASHARFI Vs. STATE
January 16, 2015
ASHFAQ Vs. STATE OF U P
April 30, 2015
ASHFAQ AHMAD Vs. ABDUL SATTAR AND OTHERS
May 26, 2015
ASHFAQ AHMAD Vs. STATE OF U P & ORS
November 20, 2015
ASHIK ALI Vs. HARIGEN
September 21, 2015
ASHISH KUMAR Vs. STATE OF U.P. AND ORS.
April 17, 2015
ASHISH KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
May 7, 2015
ASHISH KUMAR CHAURASIA Vs. COMMISSIONER, CESTAT
July 14, 2015
ASHISH KUMAR MISRA Vs. BHARAT SARKAR
April 15, 2015
ASHISH KUMAR SADH Vs. PUTUL CHAUBEY AND ORS.
December 18, 2015
ASHISH SRIVASTAVA AND ANOTHER Vs. STATE OF U P
January 28, 2015
ASHOK ABROL & ORS Vs. U P FINANCIAL CORPORATION & ORS
August 5, 2015
ASHOK CHAWLA AND ORS. Vs. STATE OF U.P. AND ORS.
May 18, 2015
ASHOK KUMAR Vs. STATE OF U P
April 9, 2015
ASHOK KUMAR Vs. PHOOLCHAND SINGH
February 27, 2015
ASHOK KUMAR Vs. STATE OF U.P. AND OTHERS
April 21, 2015
ASHOK KUMAR Vs. NARESH CHANDRA GUPTA AND ANOTHER
July 23, 2015
ASHOK KUMAR Vs. HAR BHAJAN SINGH
October 12, 2015
ASHOK KUMAR Vs. STATE OF U P
April 27, 2015
ASHOK KUMAR (DIRECTOR) Vs. J R ORGANICS LTD COMPANY AND 4 OTHERS
March 27, 2015
ASHOK KUMAR @ SANAD Vs. STATE OF U P
April 30, 2015
ASHOK KUMAR AGARWAL Vs. AJAY MATHUR
March 27, 2015
ASHOK KUMAR AND ANOTHER Vs. ADDL. CIVIL JUDGE VII, GHAZIABAD AND ANOTHER
January 16, 2015
ASHOK KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
July 31, 2015
ASHOK KUMAR DUBEY Vs. STATE OF U P
March 27, 2015
ASHOK KUMAR GUPTA Vs. DR. SAURABH SHAHA AND ANR.
March 20, 2015
ASHOK KUMAR MISHRA Vs. STATE OF U.P. AND ORS.
July 20, 2015
ASHOK KUMAR PANDEY Vs. STATE OF U P & OTHERS
September 16, 2015
ASHOK KUMAR SHARMA Vs. STATE OF U.P.
January 13, 2015
ASHOK KUMAR SHARMA Vs. CENTRAL BANK OF INDIA THROU ITS CHAIRMAN/M.D. AND ORS.
March 11, 2015
ASHOK KUMAR SHARMA Vs. U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND ORS.
August 31, 2015
ASHOK KUMAR SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
September 24, 2015
ASHOK KUMAR SHUKLA AND ORS. Vs. KARUNA TIWARI AND ORS.
July 31, 2015
ASHOK KUMAR SINGH Vs. SMT. MEERA RATHORE @ SITANSHU
November 16, 2015
ASHOK KUMAR SINGH Vs. D.D.C., GONDA AND ORS.
December 21, 2015
ASHOK KUMAR SRIVASTAVA Vs. STATE OF U P
February 10, 2015
ASHOK KUMAR TIWARI Vs. UNION OF INDIA AND ORS.
August 3, 2015
ASHOK KUMAR; RAM PRAKASH; MANOJ KUMAR Vs. STATE OF U P
April 15, 2015
ASHOK PANDE Vs. UNION OF INDIA AND ORS.
October 8, 2015
ASHOK SHUKLA Vs. STATE BANK OF BIKANER
May 19, 2015
ASHU KUMAR Vs. STATE OF U P
May 26, 2015
ASHUTOSH JAISWAL Vs. KAILASH CHANDRA AND 4 ORS.
February 23, 2015
ASHUTOSH KUMAR Vs. STATE OF U P
May 5, 2015
ASHUTOSH SHROTRIYA AND ORS. Vs. VICE-CHANCELLOR, DR. B.R. AMBEDKAR UNIVERSITY AND ORS.
September 4, 2015
ASHWANI KUMAR Vs. STATE OF U.P.
January 19, 2015
ASHWANI KUMAR Vs. SMT. SAROJ DEVI AND 2 OTHERS
December 10, 2015
ASHWANI KUMAR MISHRA AND ORS. Vs. STATE OF U.P. AND ORS.
November 26, 2015
ASHWANI KUMAR RAI AND 2 OTHERS Vs. DY DIRECTOR OF CONSOLIDATION MAU AND 20 OTHERS
September 10, 2015
ASHWINI KAMAL SHUKLA Vs. STATE OF UTTAR PRADESH
April 17, 2015
ASIA KHATOON Vs. D D C
April 16, 2015
ASIAN FERTILIZERS LTD. Vs. STATE OF U.P. AND ORS.
December 10, 2015
ASIF Vs. STATE OF U.P.
August 24, 2015
ASIF Vs. STATE OF U.P.
August 4, 2015
ASMA ALSAM AND ORS. Vs. STATE OF U.P. AND ORS.
April 16, 2015
ASMA ASLAM AND ORS. Vs. STATE OF U.P. AND ORS.
April 30, 2015
ASOK PANDE Vs. RAHUL GANDHI, MEMBER OF PARLIAMENT NEW DELHI AND ORS.
December 1, 2015
ASOK PANDE Vs. ALLAHABAD HIGH COURT
April 16, 2015
ASOK PANDE Vs. ALLAHABAD HIGH COURT
May 22, 2015
ASRAR Vs. OM PRAKASH AND OTHERS
May 25, 2015
ASSISTANT GENERAL MANAGER, ORIENTAL INS. CO. AND ORS. Vs. B.P. RAJPOOT
July 20, 2015
ASSOCIATED SWITCHGEARS AND PROJECTS LTD. AND ANR. Vs. MOHD. SHAFIQ
February 24, 2015
ASSTT. COMMISSIONER OF INCOME TAX Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
August 4, 2015
ASTHA MIDHA Vs. UNION OF INDIA AND ORS.
September 14, 2015
ATMA RAM KAUSHIK Vs. D I O S & ANOTHER
August 21, 2015
ATRUNNISHA AND ORS. Vs. STATE OF U.P. AND ORS.
February 16, 2015
ATTAR SINGH Vs. STATE OF U.P.
April 16, 2015
ATUL GUPTA @ BANTI Vs. STATE OF U P
May 20, 2015
ATUL KRISHNA BHATNAGAR Vs. C.B.I. AND ORS.
November 3, 2015
ATUL KUMAR SRIVASTAVA AND ORS. Vs. STATE OF U.P. AND ORS.
August 12, 2015
ATUL PRAKASH NIGAM Vs. C B I
August 28, 2015
AVADH RAM AND ORS. Vs. STATE OF U.P.
December 4, 2015
AVANISH KUMAR MITTAL Vs. SMT. KAMLESH JAIN (DEAD) AND OTHERS
December 21, 2015
AVINASH CHANDRA JAIN Vs. ELECTION COMMISSION OF INDIA AND ORS.
July 17, 2015
AVNEESH BANSAL Vs. STATE OF U.P. AND ORS.
January 23, 2015
AWADESH KUMAR Vs. STATE OF U P
May 1, 2015
AWADESH KUMAR SHUKLA Vs. STATE OF U P
August 14, 2015
AWADH BIHARI SHUKLA Vs. STATE OF U.P. AND ORS.
May 7, 2015
AWADH CENTER OF EDUCATION FOR WOMEN VILLLAGE-KARJA AND ORS. Vs. STATE OF U.P. AND ORS.
July 24, 2015
AWDHESH KUSHWAHA Vs. STATE OF U P
May 20, 2015
AWDHESH SHARMA Vs. STATE OF U P
May 28, 2015
AWDHESH TRIPATHI Vs. STATE OF U.P.
April 17, 2015
AWNENDRA TOMAR Vs. STATE OF U.P. AND ORS.
August 14, 2015
AYESHA @ RAJNESH DEVI Vs. STATE OF U P
May 22, 2015
AYODHAY PRASAD Vs. ADDITIONAL DISTRICT JUDGE UNNAO
March 17, 2015
AYODHYA AND ORS. Vs. STATE
September 28, 2015
AYODHYA PRASAD Vs. STATE OF U P
April 1, 2015
AYODHYA PRASAD Vs. D.D.C. AND ORS.
August 7, 2015
AYUB KHAN Vs. STATE OF U P
January 9, 2015
AYUB KHAN Vs. ANNO BEGUM @ ANWARI AND 3 OTHERS
October 26, 2015
AYUSH AGRAWAL Vs. VICE CHANCELLOR C S M UNIVERSITY & OTHERS
December 14, 2015
AZAHAR Vs. STATE OF U.P.
August 26, 2015
AZIZ Vs. STATE OF U P
May 1, 2015
AZIZ SHAH Vs. STATE
March 26, 2015
AZIZUL HAQUE QUARAISHI Vs. U P S R T C
May 15, 2015
AZRA KHANAM Vs. STATE OF U.P. AND ORS.
December 21, 2015
AZRA PARVEEN Vs. STATE OF U P
April 15, 2015
B I C LIMITED Vs. STATE OF U P
May 22, 2015
B N RAM YADAV Vs. STATE OF U P AND ANOTHER
July 17, 2015
B P RAJPOOT Vs. ASSTT G M ORIENTAL INSURANCE CO LTD
May 29, 2015
B.K. PANDEY Vs. MINAKSHI SINGH
August 28, 2015
BABA SHOBHAMANI LAGHU MADHYAMIK VIDHYALAYA AND ANO Vs. STATE OF U P AND 4 OTHERS
December 22, 2015
BABITA Vs. STATE OF U P & ANOTHER
July 10, 2015
BABLOO Vs. III RD A D J FAIZABAD
January 8, 2015
BABLU Vs. BETIBAI AND ORS.
February 25, 2015
BABLU (UNDER WIDOW MOTHER RAM DULARI) Vs. STATE OF U P
April 9, 2015
BABLU @ PINTU Vs. STATE OF U P AND ANOTHER
November 4, 2015
BABLU CHAURASIYA @ BABLU BHAI CHAURASIYA Vs. STATE OF U P
May 20, 2015
BABLU PASI Vs. STATE
July 16, 2015
BABLU SINGH Vs. STATE OF U P
May 15, 2015
BABU LAL Vs. STATE OF U P
April 10, 2015
BABU LAL Vs. RAM AUTAR
January 15, 2015
BABU LAL Vs. DIRECTOR OF CONSOLIDATION
April 20, 2015
BABU LAL Vs. ADDITIONAL COMMISSIONER LKO AND 3 ORS
April 23, 2015
BABU LAL Vs. STATE OF U P & OTHERS
July 23, 2015
BABU RAM Vs. STATE OF U P
January 16, 2015
BABU RAM Vs. STATE OF U P
August 14, 2015
BABU RAM Vs. D.D.C. AND ORS.
September 15, 2015
BABU RAM Vs. STATE OF U P
April 28, 2015
BABU RAM AND ORS. Vs. D.D.C., SITAPUR AND ORS.
August 17, 2015
BABU SHAH AND ORS. Vs. STATE OF U.P.
October 7, 2015
BABU SINGH @ KRINJAL SINGH Vs. STATE OF U.P.
October 13, 2015
BABU SINGH AND ORS. Vs. SHATRUGHAN SINGH AND ORS.
February 24, 2015
BABURAM SINGH Vs. THE DISTRICT JUDGE AND 2 ORS.
February 11, 2015
BABY GUPTA Vs. STATE OF U.P. AND ORS.
March 20, 2015
BACHAN Vs. MUNESHARI
September 8, 2015
BACHCHAN LAL Vs. RAM PRAKASH
January 23, 2015
BACHCHAN MIAN Vs. STATE OF U P
July 30, 2015
BADRI PRASAD Vs. GYAN PRAKASH
April 28, 2015
BADRI PRASAD AND ORS. Vs. SATYA DEV SHARMA AND ORS.
May 22, 2015
BADRI PRASAD YADAV AND ORS. Vs. DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD
November 19, 2015
BADRI PSASAD Vs. STATE OF U P
April 10, 2015
BADRUL HASAN ALVI Vs. STATE OF U P
April 10, 2015
BAGHEL SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
October 5, 2015
BAHADUR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
April 22, 2015
BAHUJAN NIRBAL VARG SAHKARI GRIH NIRMAN SAMITI LTD. Vs. STATE OF U.P. AND ORS.
November 5, 2015
BAIJ NATH & OTHERS Vs. STATE
July 8, 2015
BAIJNATH MISHRA Vs. CHIEF JUDICIAL MAGISTRATE SULTANPUR
January 8, 2015
BAJAJ ALLIANZ GENERAL ISNURANCE CO LTD Vs. MAMTA DEVI AND 6 OTHERS
April 3, 2015
BAJJI Vs. STATE OF U P
February 2, 2015
BAJRANG VIKRAM SINGH Vs. BOARD OF REVENUE U.P. ALLAHABAD AND ORS.
June 30, 2015
BAL CHANDRA Vs. STATE OF U P
May 11, 2015
BAL DEV SINGH Vs. STAE OF U P
February 6, 2015
BAL KISHUN Vs. DY. DIRECTOR OF CONSOLIDATION, VARANASI AND ORS.
May 15, 2015
BAL MUKUND TRIPATHI Vs. U.P. STATE ROAD TRANSPORT CORPORATION AND ORS.
October 29, 2015
BALAJI ENTERPRISES Vs. MAIDEN PHARMACEUTICALS
February 26, 2015
BALAJI ENTERPRISES Vs. COMMISSIONER COMMERCIAL TAX, U.P. LKO.
November 23, 2015
BALBIR AND ORS. Vs. ADDL. COMMISSIONER AND ORS.
November 20, 2015
BALCHAN AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION MAU AND ORS.
May 18, 2015
BALDEV AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
April 3, 2015
BALDEV AND ORS. Vs. D.M./D.D.C. AND ORS.
May 13, 2015
BALDEV PRASAD GUPTA AND ORS. Vs. ADDL. COMMISSIONER, DEVI PATAN DIVISION AND ORS.
December 23, 2015
BALENDRA Vs. STATE OF U.P. AND ORS.
March 27, 2015
BALENDRA @ BALI GUPTA Vs. STATE OF U P
September 1, 2015
BALESHWAR AND ORS. Vs. STATE OF U.P.
July 20, 2015
BALIRAM Vs. STATE OF U P AND 3 OTHERS
November 19, 2015
BALIRAM & OTHERS Vs. STATE OF U P
July 31, 2015
BALJEET SINGH Vs. UNION OF INDIA
April 15, 2015
BALJIT Vs. D D C
May 29, 2015
BALRAM Vs. STATE OF U P & 4 OTHERS
October 29, 2015
BALRAM AND 8 OTHERS; MONTU AND 5 ORS Vs. STATE OF U P AND ANOTHER
December 4, 2015
BALRAM DAS AND ORS. Vs. PRAKASH CHAND DHINGRA
December 23, 2015
BALRAM PANDEY Vs. STATE OF U.P. AND ORS.
May 12, 2015
BALRAMPUR CHINI MILLS LTD. Vs. UNION OF INDIA
March 19, 2015
BALVEER SINGH Vs. STATE OF U P
May 13, 2015
BALVEER SINGH PONIA Vs. STATE OF U P
May 15, 2015
BALVIR SINGH Vs. STATE OF U P
March 27, 2015
BALVIR SINGH Vs. STATE OF U.P. AND ORS.
May 21, 2015
BALVIR SINGH TYAGI Vs. D.D.C. AND ORS.
March 25, 2015
BALWAN SINGH Vs. STATE OF U P
May 21, 2015
BALWANT Vs. PROVINCIAL CO-OPERATIVE FEDERATION OF U.P. AND ORS.
November 26, 2015
BALWANT KUMARI YADAVA Vs. HARI SHANKER YADAVA AND ORS.
January 30, 2015
BANDANA DEVI Vs. ELECTION TRIBUNAL/SPECIAL JUDGE (E.C. ACT.) AND ORS.
November 5, 2015
BANDANA SRIVASTAVA Vs. STATE OF U P
March 20, 2015
BANDHU PRASAD Vs. STATE OF U.P. AND ORS.
July 13, 2015
BANKEY BIHARI CHAUHAN Vs. STATE OF U P
February 6, 2015
BANNEY SINGH Vs. STATE OF U.P. AND ORS.
September 7, 2015
BANSH LAL SANKHWAR Vs. STATE OF U.P. AND ORS.
December 7, 2015
BANSHIDHAR Vs. DIRECTOR OF CONSOLIDATION/ADM CITY AND 36 OTHERS
July 2, 2015
BANSHRAJ AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, BASTI AND ORS.
February 24, 2015
BANSI LAL Vs. DISTRICT JUDGE AND ORS.
October 1, 2015
BANSI RAM Vs. STATE OF U P & ANOTHER
September 14, 2015
BANWARI & ANOTHER Vs. STATE OF U P
August 20, 2015
BANWARI AND ORS. Vs. STATE OF U.P.
November 20, 2015
BAQREEDAN @ BHOPALAN Vs. ADDITIONAL DISTRICT JUDGE LKO
April 7, 2015
BARAUNI KANPUR PIPE LINES I O C LTD Vs. STATE OF U P
May 28, 2015
BARKAT ALI AND ORS. Vs. ALI AHMAD KHAN AND ORS.
December 2, 2015
BARSATI & ORS. Vs. THE STATE OF U.P. & ANR.
September 2, 2015
BAS DEO PRASAD MISRA Vs. ASSTT RECORD OFFICER, MIRZAPUR AND ANOTHER
December 11, 2015
BASANT KUMAR @ NATHU RAM Vs. STATE OF U P
April 23, 2015
BASANT LAL MAURYA AND 17 OTHERS Vs. STATE OF U P AND 3 OTHERS
September 21, 2015
BASUDEO Vs. STATE
December 17, 2015
BAYALASI SHAIKSHANIK SAMITI Vs. STATE OF U P AND 3 ORS
February 12, 2015
BECHAN AND ORS. Vs. GAON SABHA
November 30, 2015
BECHU LAL Vs. STATE OF U P
February 5, 2015
BEERU Vs. AAM JANATA AND ORS.
August 18, 2015
BEJANT SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
February 23, 2015
BHABHUTI Vs. BASANT LAL
January 30, 2015
BHAGAWATI PRASAD Vs. STATE OF U P
August 12, 2015
BHAGELU KHAN @ SAEEDUZZAMA AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE E.C. ACT. & ORS.
October 15, 2015
BHAGVAN DEEN Vs. STATE OF U P AND ANOTHER
July 27, 2015
BHAGWAN DAS Vs. STATE OF U.P. AND ORS.
April 3, 2015
BHAGWAN DAS Vs. STATE OF U.P.
September 22, 2015
BHAGWAN DIN Vs. STATE
December 21, 2015
BHAGWAN SHARMA Vs. STATE OF U.P. AND ORS.
December 22, 2015
BHAGWANDEEN Vs. STATE OF U P
May 8, 2015
BHAGWAT MAL Vs. DY DIRECTOR OF CONSOLIDATION MAU
April 24, 2015
BHAGWAT PRASAD AGRAWAL Vs. RADHA RAMAN AGRAWAL
May 22, 2015
BHAGWATI AND ORS. Vs. STATE OF U.P. AND ORS.
June 15, 2015
BHAGWATI SECURITY SERVICE Vs. UNION OF INDIA AND ORS.
May 20, 2015
BHAINA; RAMESH; ANIL Vs. STATE OF U P
January 17, 2015
BHAIRAV NATH SINGH AND 5 OTHERS Vs. STATE OF U P AND 3 OTHERS
November 26, 2015
BHAJAN LAL DIWAKAR Vs. BANI SINGH THAKURELA AND ORS.
July 20, 2015
BHAMOLA Vs. STATE OF U P AND OTHERS
October 16, 2015
BHANU DUTT DWIVEDI Vs. STATE OF U P
February 19, 2015
BHANU PRAKASH CHATURVEDI Vs. JAIRANI
May 29, 2015
BHANU PRAKASH CHATURVEDI Vs. SMT. JAIRANI AND ORS.
May 13, 2015
BHANU YADAV Vs. STATE OF U P
February 23, 2015
BHAP @ WAHAB Vs. SATISH KUMAR JAIN
December 1, 2015
BHARAT Vs. STATE OF U P
May 5, 2015
BHARAT AND ORS. Vs. STATE
December 4, 2015
BHARAT AND ORS. Vs. STATE
December 18, 2015
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMISSIONER C & C EXCISE
August 21, 2015
BHARAT IMMONOLOGICALS AND BIOLOGICALS CORP. LTD. Vs. GHANSHYAM SINGH AND ORS.
May 21, 2015
BHARAT PALACE Vs. STATE OF U.P. AND ORS.
November 26, 2015
BHARAT PETROLEUM CORPORATION LTD Vs. RAJESH SHARMA
February 23, 2015
BHARAT PETROLEUM CORPORATION LTD Vs. GANESHI SINGH AND OTHERS; BISHAMBHAR DAYAL & ANOTH
July 10, 2015
BHARAT PUMPS AND COMPRESSORS LTD. Vs. STATE OF U.P. AND ORS.
March 24, 2015
BHARTENDU PRATAP SINGH Vs. STATE OF U.P. AND ORS.
January 7, 2015
BHARTI AIRTEL LTD. Vs. STATE OF U.P. AND ORS.
October 27, 2015
BHARTI AND ORS. Vs. STATE OF U.P. AND ORS.
November 27, 2015
BHARTIYA ANTAR RASTRIYA BYAPARI PVT LTD Vs. ADDITIONAL DISTRICT JUDGE
May 22, 2015
BHAWANA HOUSING PVT LTD Vs. ADDL COMMISSIONER GRADE-1, COMMERCIAL TAX
April 21, 2015
BHAWANIBHEEKH SINGH Vs. D D C , GONDA
May 19, 2015
BHAWAR PAL SINGH & ANOTHER Vs. STATE OF U P
September 8, 2015
BHAYANKAR SINGH Vs. STATE OF U.P. AND ORS.
October 6, 2015
BHEEM SHANKER SHUKLA AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE (COURT NO.11) DISTT.SITAPUR & ORS.
December 17, 2015
BHIKHAN AND ORS. Vs. STATE OF U.P.
September 3, 2015
BHIM SEN Vs. STATE OF U P
April 30, 2015
BHIM SINGH SAGAR Vs. STATE OF U.P. AND ORS.
August 11, 2015
BHOJRAJ SINGH Vs. ZONAL MANAGER, CENTRAL U.P. ZONE, PUNJAB NATIONAL BANK AND ORS.
August 28, 2015
BHOLA Vs. STATE OF U P
May 29, 2015
BHOLA PAL Vs. STATE
July 31, 2015
BHOLA SHANKER @ RAM BABU Vs. STATE OF U P
January 6, 2015
BHOLEY Vs. STATE OF U.P.
May 20, 2015
BHONU AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
August 28, 2015
BHOODEV SINGH Vs. STATE OF U.P. AND ORS.
July 28, 2015
BHOPAL SINGH Vs. STATE OF U P
March 23, 2015
BHOPAL SINGH Vs. D D C
January 23, 2015
BHULAI RAM Vs. D D C
July 10, 2015
BHUPENDRA KUMAR Vs. ARYA PRATINIDHI SABHA
May 22, 2015
BHURA AND ORS. Vs. STATE OF U.P.
September 15, 2015
BHUTELI YADAV Vs. STATE OF U.P. AND ORS.
August 19, 2015
BHUTWA @ SHEO BHAWAN Vs. STATE OF U P
February 2, 2015
BIHARI LAL Vs. STATE OF U P
April 17, 2015
BIHARI LAL AND ORS. Vs. STATE OF U.P. AND ORS.
October 9, 2015
BIJENDRA PAL SINGH Vs. CONSOLIDATION COMMISSIONER, STATE OF U.P. AND ORS.
December 18, 2015
BIMAL KUMAR SUREKHA AND ORS. Vs. STATE OF U.P. AND ORS.
April 3, 2015
BIND PRASAD PANDEY Vs. STATE OF U.P. AND ORS.
October 15, 2015
BINNI Vs. STATE OF UTTAR PRADESH AND ORS.
April 7, 2015
BINOD KUMAR DIWAN @ BINOD DIWAN Vs. STATE OF U P
July 10, 2015
BIPIN KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
May 19, 2015
BIPIN KUMAR PANDEY Vs. D D C
April 20, 2015
BIRMINGHAN PROPERTIES LIMITED Vs. HALWASIYA DEVELOPMENTS PRIVATE LIMITED
August 7, 2015
BITTHAL AGRAWAL Vs. C/M PRADHAN MANTRI K A SAMAJ AND
April 28, 2015
BLOOMING BUDS CO-EDUCATIONAL SCHOOL AND ORS. Vs. STATE OF U.P. AND ORS.
January 29, 2015
BOARD OF TRUSTEE OF SHIA COLLEGE & SCHOOL Vs. STATE OF U P
July 1, 2015
BOBY Vs. STATE OF U.P.
August 24, 2015
BODHISATWA SAMAJ SEVA SANSTHAN U.P. AND ORS. Vs. STATE OF U.P. AND ORS.
November 16, 2015
BRAHAM PAL SINGH VERMA Vs. STATE OF U P
April 2, 2015
BRAHAM SINGH Vs. ADDITIONAL DISTRICT JUDGE
April 8, 2015
BRAHM SHANKER Vs. STATE OF U P
April 9, 2015
BRAHMDEV YADAV Vs. STATE OF U P
March 20, 2015
BRAJ MOHAN DIXIT Vs. PREM KRISHNA TIWARI AND ANR.
February 25, 2015
BRAJESH Vs. STATE OF U P
May 18, 2015
BRAJESH AND ORS. Vs. STATE OF U.P. AND ORS.
March 25, 2015
BRIGHT BUILDWELL PVT. LTD. Vs. STATE OF U.P. AND ORS.
August 12, 2015
BRIGUNATH LAL AND ORS. Vs. STATE OF U.P. AND ORS.
November 18, 2015
BRIJ BHUSHAN GOSWAMI Vs. HARISH SINGHLA
March 31, 2015
BRIJ LAL Vs. STATE OF U.P. AND ORS.
March 25, 2015
BRIJ LAL @ BRIJ BAHADUR Vs. STATE OF U.P.
July 27, 2015
BRIJ MOHAN AMIT KUMAR Vs. STATE OF U P
January 13, 2015
BRIJ MOHAN SHUKLA @ BRAJ MOHAN SHUKLA Vs. STATE OF U P
February 12, 2015
BRIJENDRA AND OTHERS Vs. KRISHNA PAL
December 1, 2015
BRIJESH KR. MISHRA Vs. STATE OF U.P. AND ORS.
December 3, 2015
BRIJESH KUMAR Vs. STATE OF U.P. AND ORS.
December 18, 2015
BRIJESH KUMAR Vs. UNION OF INDIA & OTHERS
September 8, 2015
BRIJESH KUMAR SHARMA Vs. STATE OF U P
November 20, 2015
BRIJESH KUMAR SINGH Vs. STATE OF U.P. AND ORS.
August 18, 2015
BRIJESH SINGH Vs. STATE OF U.P.
September 15, 2015
BRITISH INDIA CORPORATION Vs. COLLECTOR
April 17, 2015
BUCHIYA & ANOTHER Vs. COMMISSIONER AZAMGARH DIVISION & 2 OTHERS
September 15, 2015
BUDDH RAM AND ANOTHER Vs. STATE OF U P AND ANOTHER
September 1, 2015
BUDDHAN LAL Vs. MAHENDRA NATH GUPTA AND ANOTHER
October 9, 2015
BUDDHI SAGAR AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAHRAICH AND ORS.
December 22, 2015
BUGGAN (SMT.) & 3 OTHERS Vs. GHANSHYAM DAS & 6 OTHERS
December 2, 2015
BULLA ALIAS RAM KISHORE Vs. STATE OF U P
November 30, 2015
BUNDELE Vs. STATE OF U P
January 8, 2015
BUNDELKHAND UNIVERSITY AND ORS. Vs. SHAILENDRA KUMAR SRIVASTAVA AND ORS.
July 24, 2015
BUNELA Vs. STATE OF U P AND 3 ORS
August 12, 2015
C I T Vs. U D JHUNJHUNWALA
February 6, 2015
C I T Vs. J K COTTON SPINNING
March 17, 2015
C./M., SIWAL HIGH SCHOOL AND ORS. Vs. STATE OF U.P. AND ORS.
August 14, 2015
C.C. & C. EX. Vs. TRIVENI ENGINEERING & INDUSTRIES LTD.
February 27, 2015
C.C.E. Vs. ESTER INDIA LTD.
October 27, 2015
C.C.E., MEERUT-II Vs. DENA JEE SANSTHAN
July 10, 2015
C.P. MOHAMMAD SAJID AND ORS. Vs. STATE OF U.P. AND ORS.
January 28, 2015
C/M BABA NARAIN DAS INTER COLLEGE Vs. STATE OF U P
April 29, 2015
C/M BILHAUR INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
October 29, 2015
C/M BUDDHA P G COLLEGE Vs. STATE OF U P
May 29, 2015
C/M CAPTAIN SHANKAR DHWAJ AUDHYOGIK VIDHYALAYA & A Vs. STATE OF U P AND 4 OTHERS
October 30, 2015
C/M DEVBADI PRACHAR SAIMITI MAHARI NAGARA Vs. STATE OF UP
February 26, 2015
C/M GANDHI INTER COLLEGE AND ORS. Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION AND ORS.
December 9, 2015
C/M JAGDAMBA SHIKSHA EVAM VIKAS SANSTHAN AND ORS. Vs. STATE OF U.P. AND ORS.
December 4, 2015
C/M JANTA INTER COLLEGE Vs. STATE OF U.P. AND ORS.
July 6, 2015
C/M KHAIRABAD EYE HOSPITAL & ANOTHER Vs. STATE OF U P & 2 OTHERS
July 15, 2015
C/M KHALSA INTER COLLEGE NOORPUR AND ANR Vs. STATE OF U P AND 4 OTHERS
September 18, 2015
C/M LOKMANYA TILAK INTER COLLEGE Vs. STATE OF UP
February 27, 2015
C/M MUSLIM INTER COLLEGE THAKURDWARA AND ORS. Vs. STATE OF U.P. AND ORS.
October 16, 2015
C/M NALDEO KULDEO PURVA MADHYAMIK VIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
July 7, 2015
C/M OF KHAMPAR INTERMEDIATE COLLEGE & ANOTHER Vs. STATE OF U P & 3 OTHERS
October 15, 2015
C/M RAJA BALWANT SINGH COLLEGE AND 2 OTHERS Vs. STATE OF U.P. AND 6 OTHERS
October 16, 2015
C/M RAM SAJIWAN LAL INTER COLLEGE Vs. STATE OF U P
May 26, 2015
C/M RANI ABANTIBAI INTER COLLEGE AND ANR. Vs. STATE OF U.P. AND 5 OTHERS
August 4, 2015
C/M SARVARYA MAHAVIDYALAYA INTER COLLEGE & ANOTHER Vs. STATE OF U P & 7 OTHERS
September 23, 2015
C/M SETH GAYA DEEN VIKAS SHIKSHA SAMITI AND ORS. Vs. STATE OF U.P. AND ORS.
December 1, 2015
C/M SHIKSHA PRASAR SAMITI Vs. STATE OF U P AND 2 ORS
April 8, 2015
C/M, CHAUDHARY RAMAADHAR SANTBUX SINGH GRAMIN SHIKSHA SAMITI Vs. STATE OF U.P. AND ORS.
August 20, 2015
C/M, KASTURBA GANDHI KANYA INTER COLLEGE AND ANOTH Vs. STATE OF U P AND 4 OTHERS
November 20, 2015
C/M, NEHRU VIDYAPEETH INTER COLLEGE Vs. STATE OF U P
April 21, 2015
C/M, PATEL MEMORIAL JUNIOR HIGHER SCHOOL AND ORS. Vs. STATE OF U.P. AND ORS.
August 6, 2015
C/M,HINDU MODEL JUNIOR HIGH SCHOOL Vs. RAKESH KUMAR GUPTA AND ANOTHER
December 17, 2015
C/M. SHIKSHA SAMITI, NAV JEEVAN LAGHU MADHYAMIK VID. AND ORS. Vs. STATE OF U.P. AND ORS.
October 29, 2015
C/M., M.D. SHIKSHA NIKETAN JUNIOR HIGH SCHOOL SAMITI AND ORS. Vs. STATE OF U.P. AND ORS.
August 7, 2015
CANARA BANK Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL AND ORS.
October 16, 2015
CANARA BANK AND ORS. Vs. GOPAL TIWARI AND ORS.
April 7, 2015
CANTONMENT BOARD AGRA Vs. UNION OF INDIA
January 16, 2015
CENTRAL BANK OF INDIA Vs. IIND A.D.J., GONDA AND ORS.
September 30, 2015
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF U.P. AND ORS.
November 20, 2015
CENTURY LAMINATING COM. Vs. COMMISSIONER OF CENTRAL EXCISE
February 11, 2015
CHADDHA AND CO. Vs. U.P. JAL NIGAM AND ORS.
November 27, 2015
CHAITU AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, MAHARAJGANG AND ORS.
May 29, 2015
CHAMELI DEVI Vs. ANARA DEVI AND ORS.
April 16, 2015
CHANDAGI RAM PATEL Vs. STATE OF U P
March 31, 2015
CHANDANI GUPTA Vs. KASTOORI DEVI AND ORS.
May 27, 2015
CHANDER PRAKASH JAIN Vs. COMMISSIONER OF INCOME TAX AND ORS.
April 28, 2015
CHANDGI RAM Vs. STATE OF U P
April 15, 2015
CHANDI Vs. STATE OF U.P.
April 18, 2015
CHANDNI YADAV Vs. ADHIKSHIKA, RAJKIYA NARI SANRAKSHAN GRIH AND ORS.
June 24, 2015
CHANDRA ASSOCIATES Vs. THE COMMISSIONER (APPEALS) CUSTOMS, CENTRAL EXCISE AND ORS.
May 7, 2015
CHANDRA BABU Vs. STATE OF U P
April 17, 2015
CHANDRA BHAN MAURYA AND ORS. Vs. STATE OF U.P.
September 16, 2015
CHANDRA BHAN MAURYA AND ORS. Vs. STATE OF U.P.
October 16, 2015
CHANDRA GUPTA Vs. ADDITIONAL DISTRICT JUDGE COURT
August 19, 2015
CHANDRA GUPTA Vs. ADDITIONAL DISTRICT JUDGE HARDOI
March 12, 2015
CHANDRA HASS SINGH Vs. STATE OF U P
May 29, 2015
CHANDRA KALI AND ORS. Vs. STATE OF U.P. AND ORS.
November 3, 2015
CHANDRA KAMAL CORPORATION AND ORS. Vs. UNION OF INDIA AND ORS.
September 30, 2015
CHANDRA METAL COMPANY LKO Vs. AVTAR SINGH
January 21, 2015
CHANDRA METAL ENTERPRISES Vs. DEPUTY COMMISSIONER, CENTRAL EXCISE, AGRA
September 30, 2015
CHANDRA MOHAN VARMA AND ORS. Vs. STATE OF U.P.
December 8, 2015
CHANDRA PAL Vs. STATE OF U.P.
December 3, 2015
CHANDRA PRAKASH MISHRA Vs. VICE CHANCELLOR DR R M L AVADH UNIVERSITY FZBD
February 11, 2015
CHANDRA PRAKASH SINGH Vs. STATE OF U.P. AND ORS.
February 6, 2015
CHANDRA SHEKHAR Vs. STATE OF U P
September 8, 2015
CHANDRA SHEKHAR @ CHHOTU Vs. STATE OF U P
April 16, 2015
CHANDRA SHEKHAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
April 2, 2015
CHANDRA SHEKHAR TRIVEDI; SOHAN LAL Vs. STATE OF UTTAR PRADESH
January 17, 2015
CHANDRA VEER SINGH Vs. SECRETARY INDUSTRIAL DEVELOPMENT
April 22, 2015
CHANDRABALI YADAV Vs. NAND BAHADUR AND ORS.
September 21, 2015
CHANDRABHAWAN KHATIK Vs. STATE OF U.P.
June 3, 2015
CHANDRAPAL SINGH Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, ALLAHABAD BANK
May 29, 2015
CHANDRAWATI Vs. STATE OF U.P. AND ORS.
December 15, 2015
CHANDRAWATI Vs. STATE OF U.P.
April 22, 2015
CHANDRESH KUMAR Vs. STATE OF U.P. AND ORS.
April 30, 2015
CHANDRESH KUMAR Vs. STATE OF U P AND 2 OTHERS
July 28, 2015
CHANDRIKA Vs. STATE OF U.P. AND ORS.
April 23, 2015
CHANDRIKA Vs. STATE OF U P
April 24, 2015
CHANDVEER Vs. STATE OF U P
February 4, 2015
CHANNAN AND ORS. Vs. STATE OF U.P.
December 17, 2015
CHARAN SINGH Vs. DINESH KUMAR AND ORS.
December 23, 2015
CHARAN SINGH Vs. CHATAR SINGH AND ORS.
February 3, 2015
CHARAN SINGH Vs. NEW OKHALA INDUSTRIAL DEVELOPMENT AUTHORITY
March 31, 2015
CHARAN SINGH Vs. UNION OF INDIA
November 26, 2015
CHATRASAL SINGH Vs. PRIYANKA
July 8, 2015
CHATUR SINGH & ANOTHER Vs. RAHUL SINGH & ANOTHER
July 23, 2015
CHAUDHARY CHARAN SINGH UNIVERSITY MEERUT Vs. PRESIDING OFFICER LABOUR COURT
April 21, 2015
CHAUDHARY RAJ KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
April 28, 2015
CHAUDHARY RAJ KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
February 24, 2015
CHAUTHI YADAV Vs. STATE OF U.P.
September 16, 2015
CHAWALI Vs. STATE OF U P
January 16, 2015
CHEMICOS Vs. C S C
July 28, 2015
CHET NARAIN LAL SRIVASTAVA Vs. STATE OF U P & OTHERS
October 7, 2015
CHETAN DAS Vs. D C S C
March 18, 2015
CHETAN DAS Vs. DEPUTY CHIEF SETTLEMENT COMMISSIONER AND ORS.
March 10, 2015
CHETNA SOCIETY AND ORS. Vs. CHIEF GENERAL MANAGER (TECHNICAL) AND ORS.
December 1, 2015
CHHABI NATH YADAV Vs. STATE OF U P
February 5, 2015
CHHANGUR BHAR Vs. STATE
May 15, 2015
CHHANGUR RAM NISHAD Vs. STATE OF U P
April 27, 2015
CHHATRA PAL Vs. STATE OF U.P.
October 7, 2015
CHHAVINATH AND ORS. Vs. D.D.C. AND ORS.
October 15, 2015
CHHAYA DEVI Vs. STATE OF U.P. AND ORS.
March 31, 2015
CHHEDDU AND ORS. Vs. SHAMSUNNISA AND ORS.
July 10, 2015
CHHEDI LAL AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, FATEHPUR AND ORS.
November 2, 2015
CHHITESHWAR NATH PRASAD Vs. ANGAD SINGH AND ANOTHER
April 10, 2015
CHHOTE LAL Vs. BOARD OF REVENUE AND ORS.
January 27, 2015
CHHOTE LAL BIND; SHYAM BIHARI & ANOTHER Vs. STATE OF U P
August 11, 2015
CHHOTEY Vs. DY DIRECTOR OF CONSOLIDATION AMROHA
May 27, 2015
CHHOTEY Vs. ADDI COMMISSIONER, BAREILLY
July 7, 2015
CHHOTEY LAL Vs. STATE OF U P
February 25, 2015
CHHOTEY LAL AND ORS. Vs. STATE
March 26, 2015
CHHOTEY LAL JAISWAL Vs. ADDITIONAL DISTRICT JUDGE AND ANOTHER
March 9, 2015
CHHOTEY LAL PATEL Vs. STATE ELECTION COMMISSIONER AND OTHERS
December 21, 2015
CHHOTKAU ALIAS REHAN Vs. STATE OF U P
April 18, 2015
CHHOTUA Vs. STATE OF U.P.
May 29, 2015
CHIEF ENGINEER (PLANNING) U.P. POWER CORPORATION LIMITED AND ORS. Vs. RESERVE BANK OF INDIA AND ORS.
December 1, 2015
CHINKU Vs. STATE OF U.P.
December 17, 2015
CHIRANUJI LAL Vs. DISTRICT JUDGE PRATAPGARH & ANOTHER
February 26, 2015
CHIRAUNJI Vs. STATE OF U.P. AND ORS.
February 9, 2015
CHIRKUT YADAV Vs. STATE OF U P
July 6, 2015
CHITRA SINGH Vs. C B I
July 17, 2015
CHOTE LAL AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION/A-C AND ORS.
May 20, 2015
CHOTEY LAL YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
October 16, 2015
CHRIST CHURCH MCCONAGHY SCHOOL SOCIETY, LUCKNOW Vs. REGISTRAR FIRMS, SOCIETIES AND CHITS, LUCKNOW
May 28, 2015
CHUHUL Vs. STATE OF U.P. AND ORS.
January 19, 2015
CHUNAN SINGH Vs. STATE OF U P
May 28, 2015
CHUNBAD Vs. ASSTT D C C
May 29, 2015
CHUNKARI KHAN Vs. STATE OF U P
May 26, 2015
CHUNNI Vs. STATE OF U P
July 24, 2015
CHUNNI Vs. STATE OF U.P. AND ORS.
January 12, 2015
CHUNNI LAL Vs. STATE OF U P
May 21, 2015
CHUTTAN Vs. DY. DIRECTOR OF CONSOLIDATION, BHADOHI AND ORS.
May 26, 2015
CITIZENS FOR DEMOCRACY Vs. UNION OF INDIA
January 12, 2015
CITY MONTESSORI SCHOOL Vs. STATE OF U.P. AND ORS.
August 6, 2015
CO-OPERATIVE CANE DEVELOPMENT UNION LTD. Vs. SAYEED AHMAD AND ORS.
August 5, 2015
COLLECTOR, AGRA AND ORS. Vs. SHYAM BABU AND ORS.
July 2, 2015
COMM OF MANAGEMENT & OTHERS Vs. STATE OF U P & OTHERS
September 8, 2015
COMMANDANT Vs. VIMLESH DEVI
January 13, 2015
COMMISSIONER CUSTOMS & CENTRAL EXCISE Vs. HONDA SIEL POWER PRODUCTS LTD.
November 4, 2015
COMMISSIONER CUSTOMS CENTRAL EXCISE GHAZIABAD Vs. RATHI STEEL AND POWER LTD
May 4, 2015
COMMISSIONER INCOME TAX Vs. NATIONAL CHEMICAL PRODUCTS
May 6, 2015
COMMISSIONER INCOME TAX Vs. MUZAFAR NAGAR DEVELOPMENT AUTHORITY
February 5, 2015
COMMISSIONER INCOME TAX Vs. KRISHNA CAPBOX (P.) LTD.
February 23, 2015
COMMISSIONER OF C. EX., CUS. & S.T. Vs. ASHWANI AND CO.
November 27, 2015
COMMISSIONER OF C. EX., KANPUR Vs. TRIMURTY FRAGRANCES PVT. LTD.
October 28, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. DHARAMPAL SATYAPAL LTD. AND ORS.
October 13, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. GANGESHWAR LTD.
March 19, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. VODAFONE ESSAR SOUTH LTD.
August 24, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. YAMUNA FAN INDUSTRIES
May 6, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. VIDHYA PACKAGING INDUSTRIES P. LTD.
January 21, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. YOGESH SUPERVISOR
May 13, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. RAJAT INDUSTRIES PVT. LTD.
August 6, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. MAYANK AND COMPANY
July 2, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. RAKESH AGRAWAL
December 10, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. SADHVI GRAMODYOG SAMITI
December 10, 2015
COMMISSIONER OF CENTRAL EXCISE Vs. OKAY GLASS INDUSTRIES
August 31, 2015
COMMISSIONER OF CENTRAL EXCISE AND ORS. Vs. BARCO ELECTRONICS SYSTEMS LTD. AND ORS.
April 22, 2015
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. TRIVENI ENGINEERING AND INDUSTRIES LTD
January 12, 2015
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS Vs. KAILASH ELECTRICALS
July 8, 2015
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. HINDALCO LTD.
February 27, 2015
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. U.P. STATE SUGAR CORPORATION LTD.
May 4, 2015
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. BARNALA STEEL INDUSTRIES LTD.
September 4, 2015
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. D.S.M. SUGAR MILLS LTD.
February 25, 2015
COMMISSIONER OF CUSTOMS, NOIDA Vs. DHAMPUR SUGAR MILLS
March 23, 2015
COMMISSIONER OF INCOME TAX Vs. VAM ORGANIC CHEMICLAS LTD
February 26, 2015
COMMISSIONER OF INCOME TAX Vs. NIRMALA KESHWANI
March 11, 2015
COMMISSIONER OF INCOME TAX Vs. SUNIL CHANDRA GUPTA
March 11, 2015
COMMISSIONER OF INCOME TAX Vs. UNION OF INDIA AND ORS.
February 25, 2015
COMMISSIONER OF INCOME TAX Vs. BARNALA STEEL INDUSTRIES LTD.
February 18, 2015
COMMISSIONER OF INCOME TAX Vs. SH. SHIMBHU MEHRA
October 12, 2015
COMMISSIONER OF INCOME TAX Vs. M/S J.K. SYNTHETICS LTD. KAMLA TOWER, KANPUR
October 1, 2015
COMMISSIONER OF INCOME TAX Vs. SARAF TRADING CO. AND ORS.
February 24, 2015
COMMISSIONER OF INCOME TAX & ANOTHER Vs. RASHID EXPORTS INDUSTRIES; ASIAN HANDICRAFTS
December 11, 2015
COMMISSIONER OF INCOME TAX & ANR Vs. JUBILANT ORGANOSYS LTD
September 17, 2015
COMMISSIONER OF INCOME TAX AND ANR Vs. PAWAN KUMAR AGRAWAL
July 16, 2015
COMMISSIONER OF INCOME TAX AND ORS. Vs. RAKESH GOYAL
March 11, 2015
COMMISSIONER OF INCOME TAX AND ORS. Vs. HONGO INDIA P. LTD.
February 27, 2015
COMMISSIONER OF INCOME TAX AND ORS. Vs. DHAMPUR SUGAR MILLS P. LTD.
February 18, 2015
COMMISSIONER OF INCOME TAX-II Vs. BHOLEY BABA MILK FOOD INDUSTRIES
February 9, 2015
COMMISSIONER OF INCOME TAX-II Vs. DIMPAL YADAV AND ORS.
August 21, 2015
COMMISSIONER OF INCOME TAX-II Vs. EURO FOOTWEAR LTD.
December 8, 2015
COMMISSIONER OF INCOME TAX-II AND ORS. Vs. SHYAM BIRI WORKS
May 6, 2015
COMMISSIONER OF INCOME TAX-II, KANPUR Vs. K.M. SUGAR MILLS LTD.
December 16, 2015
COMMISSIONER OF SERVICE TAX, NOIDA Vs. GREATER NOIDA DEVELOPMENT AUTHORITY, GREATER NOIDA
March 30, 2015
COMMISSIONER, CENTRAL EXCISE, LUCKNOW Vs. V.K. TULSIAN
December 8, 2015
COMMISSIONER, COMMERCIAL TAX Vs. ANAND TYRES
February 5, 2015
COMMISSIONER,COMMERCIAL TAX ,U P LUCKNOW Vs. UTTAM SINGH THEKEDAR
March 18, 2015
COMMITTEE OF MANAGEMENT JAGDAMBA SHIKSHA EVAM VIKAS SANSTHAN & ANOTHER Vs. STATE OF U.P. & 2 OTHERS
December 4, 2015
COMMITTEE OF MANAGEMENT RAVINDRA PRATAP SINGH ASMARAK ASNATKOTTAR MAHA VIDYALAYA AND ORS. Vs. DR. RAM MANOHAR LOHIA AVADH UNIVERSITY AND ORS.
August 31, 2015
COMMITTEE OF MANAGEMENT SRI SWAMI VIVEKANAND MADHYAMIK VIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
July 28, 2015
COMMITTEE OF MANAGEMENT, ABHAY NANDAN INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
September 10, 2015
COMMITTEE OF MANAGEMENT, AJHU RAI HIGHER SECONDARY SCHOOL AND ORS. Vs. STATE OF U.P. AND ORS.
April 2, 2015
COMMITTEE OF MANAGEMENT, BHAGWATI DEVI SANSKRIT UCHCHATTAR MADHYAMIK VIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
July 21, 2015
COMMITTEE OF MANAGEMENT, DAV POST GRADUATE COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
April 10, 2015
COMMITTEE OF MANAGEMENT, GANGA DEEN RAM KUMAR INTER COLLEGE Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
March 17, 2015
COMMITTEE OF MANAGEMENT, GOVIND PRASAD SHUKLA INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
February 11, 2015
COMMITTEE OF MANAGEMENT, HINDU MODEL JUNIOR HIGH SCHOOL THR. ITS MANAGER Vs. RAKESH KUMAR GUPTA AND ANOTHER
December 17, 2015
COMMITTEE OF MANAGEMENT, KHOJWAN RASHTRIYA U.M. VIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
August 10, 2015
COMMITTEE OF MANAGEMENT, KISAN INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
October 16, 2015
COMMITTEE OF MANAGEMENT, KRISHAK INTER COLLEGE Vs. STATE OF U.P. AND ORS.
August 4, 2015
COMMITTEE OF MANAGEMENT, KUMARI UDYAN BALIKA INTER COLLEGE, KANPUR Vs. STATE OF U.P. AND ORS.
April 30, 2015
COMMITTEE OF MANAGEMENT, LAXMI KUNWAR INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
August 25, 2015
COMMITTEE OF MANAGEMENT, MANNU LAL SANSKRIT MAHAVIDYALAYA AND ORS. Vs. STATE OF U.P. AND ORS.
August 26, 2015
COMMITTEE OF MANAGEMENT, PUBLIC INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
September 21, 2015
COMMITTEE OF MANAGEMENT, RAJA BALWANT SINGH COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
December 11, 2015
COMMITTEE OF MANAGEMENT, SAHAB SINGH INTER COLLEGE Vs. STATE OF U.P. AND ORS.
July 24, 2015
COMMITTEE OF MANAGEMENT, SHRI KRISHAN BHUSAN VED VEDANG VIDYALAYA Vs. STATE OF U.P. AND ORS.
July 23, 2015
COMMR. OF C. EX. Vs. ANNAKUT BISCUITS CO. LTD.
April 2, 2015
COMMR. OF CUS. & C. EX. Vs. U.P. STATE SUGAR CORPORATION LTD.
February 27, 2015
COMMR. OF CUS. & C. EX. Vs. MATSUSHITA TELEVISION & AUDIO INDIA LTD.
August 25, 2015
COMMR. OF CUS., C. EX. & SERVICE TAX Vs. HONDA SIEL POWER PRODUCTS LTD.
August 17, 2015
CONSTABLE C P MOHAMMAD SAJID Vs. STATE OF U P
January 28, 2015
CONTINENTAL CARBON INDIA LTD. Vs. UNION OF INDIA AND ORS.
October 14, 2015
COOPERATIVE ASSURANCE COMPANY LIMITED AND ANOTHER Vs. RENT CONTROL AND EVICTION OFFICER/ADM(E) SAHARANPUR & 4 ORS.
December 15, 2015
COOPERATIVE ASSURANCE COMPANY LTD AND ANOTHER Vs. RENT CONTROL AND EVICTION OFFICER AND 3 OTHERS
July 28, 2015
CROSSING INFRASTRUCTURE PVT LTD Vs. STATE OF U P
May 25, 2015
D.K. SINGH CHHEDA AND ORS. Vs. STATE OF U.P.
July 10, 2015
D.K. VISHWAS Vs. STATE OF U.P.
May 7, 2015
D.L.F. LTD. Vs. CHIEF EXECUTIVE OFFICER, NOIDA
August 31, 2015
D.P. SAW MILL Vs. STATE OF U.P. AND ORS.
July 27, 2015
D.R. SINGH Vs. UNION OF INDIA AND ORS.
September 4, 2015
DAINIK KISAN SABJI BAJAR TAMACHPUR KSHETRA PANCHAYAT Vs. STATE OF U.P. AND ORS.
December 22, 2015
DAL SINGAR Vs. JOINT DIRECTOR OF CONSOLIDATION
January 13, 2015
DALEEP KUMAR SAXENA Vs. DISTRICT JUDGE, BEREILLY AND ORS.
July 21, 2015
DALIP SINGH AND ORS. Vs. VIKRAM SINGH AND ORS.
July 7, 2015
DALLU Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
March 25, 2015
DALVIR SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
August 12, 2015
DAMANJEET KAUR Vs. STATE OF U.P. AND ORS.
July 9, 2015
DAMYANTI MANOOCHA Vs. ADDITIONAL DISTRICT JUDGE COURT NO 9 FAIZABAD
May 8, 2015
DAN BAHADUR YADAV Vs. ADDL. COMMISSIONER (JUDICIAL), GORAKHPUR AND ORS.
May 11, 2015
DAN SINGH Vs. STATE OF U.P.
December 1, 2015
DARSHAN Vs. GRAM SABHA CHADAI TAPPA HARIBANSPUR AND 2 OTHERS
January 12, 2015
DARSHAN LAL (OBJECTION FILED) Vs. STATE OF U P
March 27, 2015
DARSHAN SINGH AND ORS. Vs. ADDITIONAL COMMISSIONER (JUDICIAL), LUCKNOW DIVISION AND ORS.
September 16, 2015
DARSHANA DEVI Vs. DIRECTOR DEFENCE ESTATES CENTRAL COMMAND LUCKNOW &
September 1, 2015
DASHARTH YADAV Vs. STATE
July 6, 2015
DASHRATH AHIRWAR Vs. STATE OF U.P.
May 21, 2015
DAU DAYAL MAHILA (PG) COLLEGE UPSIDC CAMPUS Vs. STATE OF U.P. AND ORS.
July 20, 2015
DAULAT Vs. D.D.C. AND ORS.
March 10, 2015
DAULAT RAM SHARMA Vs. STATE OF U.P. AND ORS.
April 10, 2015
DAYA RAM Vs. STATE OF U.P.
December 17, 2015
DAYA RAM Vs. STATE OF U.P.
December 4, 2015
DAYA SHANKAR Vs. D D C AND 3 ORS
January 16, 2015
DAYA SHANKAR GIRI Vs. STATE OF U.P.
November 20, 2015
DAYA SHANKAR NISHAD Vs. STATE OF UTTAR PRADESH
March 10, 2015
DAYA SHANKER Vs. STATE OF U P
April 27, 2015
DEEP CHAND Vs. REGIONAL D.D.E. AND ORS.
October 26, 2015
DEEP CHAND AND OTHERS Vs. STATE OF U P AND ANOTHER
September 1, 2015
DEEP NARAIN Vs. STATE OF U P
March 27, 2015
DEEP NARAIN SINGH Vs. D D C
October 29, 2015
DEEPA @ RAJ LAXMI THRU (FATHER) SRI SHIV BARAN VERMA Vs. STATE OF U.P.
September 7, 2015
DEEPA RAM AND ORS. Vs. STATE OF U.P. AND ORS.
May 15, 2015
DEEPA RANI Vs. STATE OF U P AND 3 OTHERS
May 15, 2015
DEEPAK Vs. STATE OF U.P. AND ORS.
September 8, 2015
DEEPAK AGARWAL AND ORS. Vs. STATE OF U.P. AND ORS.
August 14, 2015
DEEPAK JAISWAL Vs. STATE OF U P
February 10, 2015
DEEPAK KUMAR Vs. STATE OF U P
April 1, 2015
DEEPAK KUMAR AND 4 OTHERS Vs. BABITA AND 2 OTHERS
October 8, 2015
DEEPAK KUMAR; ASHOK KUMAR JAISWAL Vs. STATE OF U P
September 10, 2015
DEEPAK SARIN Vs. STATE OF U P AND ANOTHER
December 1, 2015
DEEPAK SINGH Vs. STATE OF U P
March 13, 2015
DENAJEE SANSTHAN Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT
July 14, 2015
DEO KUMAR AND ORS. Vs. STATE OF U.P.
November 20, 2015
DEO RAJ Vs. STATE OF U P
April 8, 2015
DEPUTY DIRECTOR (CONSTRUCTION) Vs. PRESIDING OFFICER AND ORS.
October 6, 2015
DEPUTY G M , S B I , SANJAY PALACE AGRA Vs. ANIRUDH KUMAR SHARMA
March 10, 2015
DEPUTY SINGH & OTHERS Vs. STATE OF U P
October 7, 2015
DESH DEEPAK SRIVASTAVA Vs. STATE OF U P
March 20, 2015
DEV DUTTA AND ORS. Vs. NARENDRA NATH AND ORS.
October 14, 2015
DEV MUNIA Vs. RAM BRIKSHA & ANOTHER
September 1, 2015
DEVANAND GOND Vs. U O I
May 26, 2015
DEVASHEESH PATHAK AND ORS. Vs. BAR COUNCIL OF INDIA AND ORS.
February 26, 2015
DEVENDRA Vs. STATE OF U P
February 4, 2015
DEVENDRA ALIAS PANCHAM ALIAS VINOD AND ANOTHER Vs. STATE OF U P
September 1, 2015
DEVENDRA AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION MUZAFFAR NAGAR AND 4 OTHERS
October 1, 2015
DEVENDRA AND ORS. Vs. STATE OF U.P.
November 18, 2015
DEVENDRA KUMAR Vs. NAGAR PALIKA PARISHAD SHAMLI AND ORS.
November 4, 2015
DEVENDRA KUMAR Vs. MATHAN SINGH AND 4 OTHERS
November 20, 2015
DEVENDRA KUMAR GUPTA Vs. STATE OF U.P. AND ORS.
September 17, 2015
DEVENDRA KUMAR KATIYAR Vs. STATE OF U P AND OTHERS
July 7, 2015
DEVENDRA KUMAR SHARMA Vs. AJIT KUMAR JAIN
April 7, 2015
DEVENDRA KUMAR SHARMA Vs. PRADEEP MATHUR
May 26, 2015
DEVENDRA KUMAR SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
March 10, 2015
DEVENDRA MOHAN Vs. STATE OF U P
January 23, 2015
DEVENDRA MOHAN Vs. STATE OF U P
May 29, 2015
DEVENDRA PATEL Vs. STATE OF U.P.
September 22, 2015
DEVENDRA SINGH Vs. STATE OF U.P. AND ORS.
December 4, 2015
DEVENDRA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
October 9, 2015
DEVESH KUMAR ARYA Vs. UNION OF INDIA AND OTHERS
July 9, 2015
DEVESH KUMAR MISRA Vs. CHIEF SECURITY COMMISSIONER R P F
May 29, 2015
DEVESH KUMAR SINGH Vs. STATE OF U P
May 8, 2015
DEVNATH Vs. DY DIRECTOR OF CONSOLIDATION AZAMGARH
February 19, 2015
DHAMPUR SUGAR MILLS LIMITED Vs. COMMISSIONER CENTRAL EXCISE
May 14, 2015
DHAMPUR SUGAR MILLS LTD Vs. COMMISSIONER OF CUSTOMS GHAZIABAD
April 8, 2015
DHANANJAY RAO Vs. ALKEM LABORATORIES LTD. AND ORS.
August 6, 2015
DHANEERAM AND ORS. Vs. STATE OF U.P. AND ORS.
July 10, 2015
DHANI RAM Vs. STATE OF U P
May 29, 2015
DHANI RAM Vs. BOARD OF REVENUE ALLD AND 3 OTHERS
July 8, 2015
DHANNO Vs. STATE OF U.P.
July 13, 2015
DHANPAL SINGH Vs. STATE OF U P
August 18, 2015
DHANPAL YADAV AND ORS. Vs. SHIV NARAIN PANDEY AND ORS.
August 26, 2015
DHANUSH VEER SINGH Vs. STATE OF U P
January 30, 2015
DHARAM DEI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
December 16, 2015
DHARAM NARAIN UPADHYAYA Vs. STATE OF U.P. AND ORS.
September 4, 2015
DHARAM PAL AND ANR. Vs. JITENDRA PAL AND 2 OTHERS
October 16, 2015
DHARAM PAL SINGH Vs. STATE OF U.P. AND ORS.
March 31, 2015
DHARAM PAL YADAV Vs. STATE OF U P
April 24, 2015
DHARAM SINGH Vs. STATE
May 7, 2015
DHARAM SINGH AND 4 OTHERS Vs. STATE OF U P & ANOTHER
August 6, 2015
DHARAM SINGH AND ORS. Vs. STATE OF U.P.
October 1, 2015
DHARAM VEER SINGH Vs. D.D.C., BARABANKI AND ORS.
June 29, 2015
DHARAMVIR Vs. STATE OF U P
August 18, 2015
DHARM PAL Vs. STATE OF U P
June 15, 2015
DHARM RAJ PANDEY AND 2 OTHERS Vs. STATE OF U P & ANOTHER
August 7, 2015
DHARMA VEER SINGH Vs. SUSHMA
December 23, 2015
DHARMENDRA @ DHUNNI Vs. STATE OF U P
May 8, 2015
DHARMENDRA KUMAR Vs. STATE OF U P AND 2 OTHERS
July 27, 2015
DHARMENDRA KUMAR PANDEY Vs. SADA KANT PRINCIPAL SECRY TO GOVT OF U P AND ORS
September 24, 2015
DHARMPAL SINGH Vs. STATE OF U P
February 27, 2015
DHARMPAL SINGH Vs. JITENDRA PRASAD GUPTA
February 23, 2015
DHARMPATI DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
June 25, 2015
DHARMVEER Vs. SURESH CHANDRA BHARDWAJ AND ORS.
December 7, 2015
DHARMVEER AND 17 OTHERS Vs. ADDITIONAL COMMISSIONER ADMIN AND 7 OTHERS
September 15, 2015
DHARMVEER SINGH Vs. STATE OF U P AND ANOTHER
September 1, 2015
DHARMWATI Vs. STATE OF U.P. AND ORS.
September 4, 2015
DHARMWATI DEVI Vs. STATE OF U.P. AND ORS.
January 22, 2015
DHEER SINGH Vs. STATE OF U P
April 16, 2015
DHIRENDRA KUMAR Vs. U.P. AGRO INDUSTRIAL CORP. LTD.
November 19, 2015
DHIRENDRA KUMAR GUPTA Vs. STATE OF U P & 6 OTHERS
October 12, 2015
DHIRENDRA KUMAR MISHRA Vs. STATE OF U P
February 18, 2015
DHOORAM CHAUDHARY Vs. MULAYAM SINGH YADAV AND ORS.
November 12, 2015
DHOORAM CHAUDHARY Vs. MULAYAM SINGH YADAV AND ORS.
December 11, 2015
DHRUV KUMAR SINGH Vs. STATE OF U.P. AND ORS.
December 21, 2015
DHRUV PANDEY Vs. STATE OF U P
October 1, 2015
DHYAN SINGH Vs. DIRECTOR, U.P.P.C.L.
June 11, 2015
DIGAMBAR SINGH AND ORS. Vs. STATE OF U.P.
February 23, 2015
DIGVIJAI SINGH Vs. STATE OF U P
June 8, 2015
DIGVIJAY RAJ PANDEY Vs. STATE OF U.P. AND ORS.
September 4, 2015
DILBARI Vs. D D C AND 6 OTHERS
July 2, 2015
DILEEP KUMAR S/O LATE PYAREY LAL & 3 ORS Vs. STATE OF U P
April 23, 2015
DILIP GUPTA Vs. U O I AND 3 ORS
September 1, 2015
DILIP KUMAR Vs. STATE OF U P
May 6, 2015
DILIP KUMAR SHUKLA Vs. ALLAHABAD BANK & 51 OTHERS
November 18, 2015
DILIP KUMAR SHUKLA AND ORS. Vs. STATE OF U.P. AND ORS.
November 20, 2015
DILIP KUMAR SONI Vs. ALLAHABAD BANK
May 29, 2015
DILIP SINGH AND ORS. Vs. BALVEER SARAN GOEL
January 27, 2015
DINA NATH SONKER Vs. STATE OF U P & 3 OTHERS
December 21, 2015
DINANATH SINGH Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD AND ORS.
February 16, 2015
DINESH Vs. STATE OF U.P.
July 30, 2015
DINESH Vs. STATE OF U.P.
October 9, 2015
DINESH CHANDRA Vs. STATE OF U P & ANOTHER
September 16, 2015
DINESH CHANDRA SHUKLA Vs. CENTRAL BUREAU OF INVESTIGATION, GHAZIABAD
February 27, 2015
DINESH KUMAR Vs. STATE OF U P
February 19, 2015
DINESH KUMAR Vs. STATE OF U P
March 10, 2015
DINESH KUMAR Vs. STATE OF U.P. AND ORS.
August 13, 2015
DINESH KUMAR BHARDWAJ Vs. STATE BANK OF INDIA AND ORS.
November 20, 2015
DINESH KUMAR PANDEY Vs. STATE OF U P
May 11, 2015
DINESH KUMAR SHUKLA AND ORS. Vs. STATE OF U.P. AND ORS.
June 17, 2015
DINESH KUMAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION, ECONOMIC OFFICE WING-IV AND ORS.
July 2, 2015
DINESH KUMARA GUPTA AND ANOTHER Vs. VIDYAWATI VERMA AND OTHERS
July 20, 2015
DINESH NARAYAN MISHRA Vs. STATE OF U.P. AND ORS.
July 15, 2015
DINESH PRATAP SINGH Vs. STATE OF U.P. AND ORS.
April 18, 2015
DINESH PRATAP SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
April 17, 2015
DINESH SINGH Vs. BOARD OF REVENUE UP ALLAHABD
February 26, 2015
DINESH TEWARI Vs. D D C & OTHERS
November 20, 2015
DINNA Vs. STATE OF U.P.
September 17, 2015
DIPINI AND ANOTHER Vs. D D C AND OTHERS
November 20, 2015
DIRECTOR HEALTH SERVICES & FAMILY WELFARE Vs. U.P. STATE MICRO AND SMALL ENTERPRISES E.F. COUNCIL AND ORS.
December 21, 2015
DIRECTOR, CENTRAL BOARD OF WORKERS EDUCATION AND ORS. Vs. V.B. SAXENA AND ORS.
August 13, 2015
DISTRICT COOPERATIVE BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 8, 2015
DISTRICT JUDGE, LUCKNOW Vs. NAR SINGH BIHARI SRIVASTAVA AND ORS.
December 21, 2015
DIVYA SHAKTI ASSOCIATES AND ANR Vs. STATE OF U P AND 3 OTHERS
July 28, 2015
DIWAKAR SHUKLA AND ORS. Vs. STATE OF U.P. AND ORS.
October 30, 2015
DIWAN SINGH Vs. STATE
April 20, 2015
DIWESH KUMAR Vs. STATE OF U.P.
December 10, 2015
DOMA Vs. CHIEF SECURITY COMMISSIONER R P F
May 15, 2015
DR. UMESH MIGLANI Vs. POORAN CHAND GUPTA & OTHERS
July 10, 2015
DROPADI DEVI Vs. MAYA DEVI AND 8 OTHERS
July 24, 2015
DUDHNATH Vs. ADDITIONAL DISTRICT JUDGE
September 17, 2015
DUKH HARAN PRASAD Vs. STATE OF U P
March 19, 2015
DULARE LAL AND ORS. Vs. STATE OF U.P. AND ORS.
June 23, 2015
DULARE LAL AND ORS. Vs. STATE OF U.P. AND ORS.
July 24, 2015
DURGA DEVI RURAL AND EDUCATIONAL DEVELOPMENT SOCIETY, KAUSHAMBI Vs. STATE OF U.P. AND ORS.
July 14, 2015
DURGA JI DEGREE COLLEGE CHANDESHAR Vs. COLLECTOR AND DIST D D C AZAMGARH AND 5 OTHERS
December 16, 2015
DURGA SHANKAR Vs. UNION OF INDIA MINISTRY OF ENVIRONMENT & FOREST AND ORS.
June 19, 2015
DURGA SINGH Vs. STATE OF U.P.
September 18, 2015
DURGA TIWARI AND OTHERS Vs. SAVITRI DEVI AND OTHERS
February 5, 2015
DURGESH KUMAR MAURYA Vs. UNION OF INDIA
April 18, 2015
DURGESH KUMAR SINGH Vs. STATE OF U P
February 12, 2015
DURYODHAN Vs. COLLECTOR/D D C BASTI
May 20, 2015
DWARIKESH SUGAR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., MEERUT
February 27, 2015
DY DIRECTOR (CONSTRUCTION) RAJYA KRISHI UTPADAN MANDI Vs. AVDHESH VERMA
March 27, 2015
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
March 25, 2015
EX-MAJOR VIVEKY RAI Vs. UNION OF INDIA
January 22, 2015
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION-II Vs. CHAIRMAN PERMANENT LOK ADALAT AND ORS.
September 17, 2015
FAHEEM Vs. STATE OF U.P. AND ORS.
October 5, 2015
FAHIM BAIG Vs. STATE OF U.P. AND ORS.
September 21, 2015
FARHAT ANAS Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
February 27, 2015
FARIDUDDIN Vs. MOINUDDIN ALIAS BABU (CHAKKIWALA)
September 7, 2015
FAROOK KHAN AND ORS. Vs. STATE OF U.P. AND ORS.
May 29, 2015
FATEH BAHADUR DUBEY Vs. STATE OF U P
May 28, 2015
FAUJDAR SINGH Vs. THE STATE OF UTTAR PRADESH
October 13, 2015
FERTICO MARKETING AND INVESTMENT PVT LTD Vs. CENTRAL BUREAU OF INVESTIGATION
February 24, 2015
FIRDAUS SULTANA Vs. STATE OF U P & OTHERS
October 7, 2015
FOOD CORPORATION OF INDIA Vs. RAI BAREILLY CONSTRUCTION COMPANY
October 26, 2015
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF COMMERCIAL TAX, U.P.
August 28, 2015
FULARE Vs. STATE OF U P
May 29, 2015
FURKAN Vs. STATE OF U.P. AND ORS.
September 8, 2015
G D A , GHAZIABAD Vs. MOTI BOARD INDUSTRIES P LTD , GHAZIABAD
April 6, 2015
G.D. SHARMA Vs. SAMBHAGIYA PRASHASHANIK COMM. AND ORS.
October 29, 2015
G.S. DHIMAN Vs. UNION OF INDIA
August 25, 2015
GAFFAR Vs. STATE OF U P
January 17, 2015
GAGAN PANDIT Vs. STATE OF U P
September 10, 2015
GAIL (INDIA) LTD. Vs. PRESIDING OFF. CEN. GOVT. INDUS. TRI.-CUM-LAB. COURT AND ORS.
December 21, 2015
GAJENDRA Vs. STATE OF U.P.
August 11, 2015
GAJENDRA Vs. STATE OF U.P. AND ORS.
June 26, 2015
GAJENDRA PRASAD SAXENA Vs. STATE OF U P
March 19, 2015
GAJRAJ DOHRE Vs. STATE OF U.P. AND ORS.
March 31, 2015
GAJRAJ SINGH Vs. STATE OF U.P.
January 23, 2015
GAJRAJ SINGH Vs. STATE OF U P
April 23, 2015
GAJRAJ SINGH Vs. STATE OF U.P. AND ORS.
December 11, 2015
GAJRAULA FILLING STATION Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
August 17, 2015
GAMBHIR CONSTRUCTION COMPANY LKO Vs. UNION OF INDIA
November 5, 2015
GANESH Vs. STATE OF U.P. AND ORS.
December 2, 2015
GANESH DUTT AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION/ADM (F&R) AND ORS.
January 12, 2015
GANESH PRASAD Vs. UNION OF INDIA AND ORS.
April 2, 2015
GANESH PRASAD TIWARI Vs. STATE OF U P
May 29, 2015
GANESH YADAV Vs. UNION OF INDIA AND ORS.
May 29, 2015
GANGA DEEN RAM KUMAR INTER COLLEGE Vs. D I O S
March 17, 2015
GANGA PRASAD Vs. STATE OF U P
May 29, 2015
GANGA PRASAD Vs. KRISHNA NARAIN MISRA AND ANR.
April 29, 2015
GANGA PRASAD RAIKWAR @ GANGA RAM Vs. A D J AND 2 OTHERS
July 3, 2015
GANGA RAM AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
December 18, 2015
GANGA SARAN AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
March 25, 2015
GANGARAM Vs. STATE OF U.P
December 2, 2015
GAON SABHA/GRAM PANCHAYAT ADAMPUR, T.T.I.P./C.L.M. COMMITTEE Vs. D.D.C., FAIZABAD AND ORS.
December 17, 2015
GARIB Vs. STATE
April 23, 2015
GARLON POLYFAB INDUSTRIES Vs. COMMISSIONER CENTRAL EXCISE
March 19, 2015
GAS AUTHORITY OF INDIA LTD Vs. RAM ASREY & OTHERS
November 4, 2015
GAUR ARUNIMA IMPEX INTERNATIONAL PVT LTD Vs. STATE OF U P
January 15, 2015
GAURANG SARKAR AND ORS. Vs. STATE OF U.P. AND ORS.
July 10, 2015
GAURAV Vs. STATE OF U.P. AND ORS.
July 10, 2015
GAURAV Vs. STATE OF U P
April 22, 2015
GAURAV CHATURVEDI Vs. UNION OF INDIA AND ORS.
December 21, 2015
GAURAV KATIYAR Vs. STATE OF U P & 2 OTHERS
September 28, 2015
GAURAV KAUSHIK Vs. STATE OF U P AND 6 ORS
July 21, 2015
GAURAV RISHI Vs. UNION OF INDIA
April 22, 2015
GAURAV SAHNI Vs. STATE OF U P
April 17, 2015
GAURAV SHARMA Vs. STATE OF U.P. AND ORS.
August 10, 2015
GAURAV SHUKLA Vs. STATE OF U P
February 25, 2015
GAURI PATI UDYOG Vs. THE INCOME TAX OFFICER-3(2) AND ORS.
May 29, 2015
GAUTAM HAZARA AND ANR Vs. STATE OF U P AND 3 OTHERS
September 24, 2015
GAYA Vs. STATE OF U P
July 2, 2015
GAYA PRASAD & OTHERS Vs. STATE OF U P & ANOTHER
December 15, 2015
GAYA PRASAD PANDEY Vs. STATE OF U.P. AND ORS.
August 7, 2015
GAYATRI PROJECTS LIMITED AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
August 31, 2015
GEETA PRASAD Vs. MOHD LATIF
January 13, 2015
GEETU SACHDEVA AND OTHERS Vs. STATE OF U P & OTHERS
August 11, 2015
GENERAL MANAGER, TELECOM DISTRICT, BSNL Vs. COMMR. OF CENTRAL EXCISE
April 6, 2015
GHAN SHYAM VAISH Vs. STATE OF U P
February 24, 2015
GHANSHYAM Vs. STATE OF U.P. AND ORS.
January 12, 2015
GHANSHYAM DAS VARSHNEY Vs. STATE OF U P
February 20, 2015
GHANSHYAM GIRI Vs. D D C
July 2, 2015
GHANSHYAM GUPTA Vs. BHANU CHANDRA GOSWAMI
October 12, 2015
GHANSHYAM SINGH Vs. STATE OF U.P. AND ORS.
August 12, 2015
GHANSHYAM SINGH Vs. STATE OF U.P. AND ORS.
November 2, 2015
GHANSHYAM SINGH AND 163 OTHERS Vs. STATE OF U P AND 4 OTHERS
August 31, 2015
GHASI RAM AND ORS. Vs. STATE OF U.P.
August 4, 2015
GHAYAS Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
February 18, 2015
GHAZIABAD DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF INCOME TAX AND ORS.
April 13, 2015
GHAZIABAD DEVELOPMENT AUTHORITY Vs. ADDITIONAL CIVIL JUDGE (S.D.) AND ORS.
September 24, 2015
GHULAM HUSAIN Vs. STATE
January 7, 2015
GHULAM SARVAR Vs. STATE OF U.P.
December 4, 2015
GHURBHARI AND 3 ORS Vs. STATE OF U P AND 2 ORS
February 16, 2015
GILLI DEVI Vs. STATE OF U P
January 21, 2015
GIRIJA SHANKER TEWARI Vs. STATE OF U P
April 30, 2015
GIRIJESH Vs. STATE OF U P
April 15, 2015
GIRISH KUMAR AND 4 OTHERS Vs. STATE OF U P AND 7 OTHERS
October 6, 2015
GIRISH SHUKLA AND ORS. Vs. STATE OF U.P.
August 10, 2015
GIRJA Vs. SARLA DEVI AND 16 OTHERS
December 18, 2015
GIRJA DEVI Vs. STATE OF U P
June 5, 2015
GIRJA PRASAD RAI AND ORS. Vs. D.D.C. AND ORS.
October 29, 2015
GIRJESH KUMAR Vs. DY DIRECTOR OF CONSOLIDATION/CHIEF REVENUE OFFICER
January 23, 2015
GLOBE PRIVATE DETECTIVE BUREAU Vs. COMMR. OF C. EX. & S.T.
December 17, 2015
GOKUL Vs. STATE OF U P
April 1, 2015
GOKUL Vs. ADDITIONAL COLLECTOR (F/R) D.D.C., LALITPUR AND ORS.
September 17, 2015
GOLHAI Vs. STATE OF U P , SECY AND 4 OTHERS
July 27, 2015
GOLI Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
February 24, 2015
GONDWANA ENTERPRISES Vs. STATE OF U P AND 3 OTHERS
July 14, 2015
GOOD OF LATE SARLA SHUKLA AND 2 ORS Vs. STATE
July 10, 2015
GOOSH MOHD Vs. DEPUTY DIRECTOR OF CONSOLIDATION FAIZABAD
April 24, 2015
GOPAL Vs. STATE OF U.P.
August 20, 2015
GOPAL AND 2 ORS. Vs. DINANATH SINGH AND 3 ORS.
February 23, 2015
GOPAL JI Vs. BIPIN KUMAR AGARWAL AND ORS.
February 24, 2015
GOPAL JI Vs. STATE OF U P & ORS
August 12, 2015
GOPAL NARAYAN CHAUDHARY Vs. STATE OF U P & 4 OTHERS
July 20, 2015
GOPAL PRASAD Vs. STATE OF U.P. AND ORS.
February 16, 2015
GOPAL TIWARI Vs. STATE OF U.P. AND ORS.
September 24, 2015
GOPAL VERMA Vs. STATE OF U P
April 22, 2015
GOPI RAM Vs. STATE OF U.P. AND ORS.
October 8, 2015
GORAKH NATH SINGH AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
July 31, 2015
GORAKH RAI Vs. P.K. SHARMA AND ORS.
October 6, 2015
GORAKHNATH Vs. JUDGE, SMALL CAUSES COURT, GORAKHPUR AND ORS.
April 8, 2015
GORAKHPUR UNIVERSITY AFF. COLLEGE TEACHER ASSO. AND ORS. Vs. STATE OF U.P AND ORS.
September 7, 2015
GOVIND CHARAN SRIVASTAVA Vs. VICE CHANCELLOR,DEEN DAYAL UPADHYAYA UNIVERSITY
January 19, 2015
GOVIND PRAKASH PANDEY Vs. STATE OF U.P. AND ORS.
August 28, 2015
GOVIND PRASAD SRIVASTAVA Vs. SURESH SINGH AND ORS.
February 2, 2015
GOVIND RAM Vs. JUGUL KISHOR PALIWAL AND ANOTHER
August 18, 2015
GOVIND SINGH SISODIA Vs. STATE OF U.P. AND ORS.
August 5, 2015
GRAM PANCHAYAT ALIPURA Vs. STATE OF U P AND 3 OTHERS
September 30, 2015
GRAM SHIKSHA SAMITI, PRIMARY SCHOOL PAKRI DEVRI AND ORS. Vs. STATE OF U.P. AND ORS.
December 4, 2015
GRAND OMAXE APARTMENT OWNERS ASSOCIATION Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY AND ORS.
August 5, 2015
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTH. Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND ORS.
April 10, 2015
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND ORS.
March 30, 2015
GREEN LAND PUBLIC SCHOOL SAMITI Vs. STATE OF U.P. AND ORS.
November 20, 2015
GREEN VALLEY SAMUHIK KRISHI SAMITI LTD. Vs. SUBHASH AND ORS.
December 21, 2015
GUDDU Vs. STATE OF U.P.
July 23, 2015
GUDDU @ PARVEJ Vs. STATE OF U.P.
September 15, 2015
GUDIYA Vs. STATE OF U.P. AND ORS.
April 17, 2015
GUJIYA Vs. TEEPU SINGH
February 16, 2015
GUJJ LAL AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, FIROZABAD AND ORS.
August 7, 2015
GULAB Vs. STATE OF U.P. THROUGH DISTRICT MAGISTRATE LKO.
June 12, 2015
GULAB CHAND BHARATI Vs. U.P. PUBLIC SERVICE COMMISSION, ALLAHABAD AND ORS.
December 23, 2015
GULAB CHANDRA MISHRA Vs. STATE OF U.P. AND ORS.
March 9, 2015
GULAB CHANDRA MISHRA AND ORS. Vs. STATE OF U.P. AND ORS.
April 3, 2015
GULAB CHANDRA VERMA Vs. STATE OF U P
May 18, 2015
GULAB RADHWAJ Vs. STATE OF U.P. AND ORS.
April 7, 2015
GULAB SINGH Vs. D.D.C., AZAMGARH AND ORS.
October 9, 2015
GULAB SINGH HINDU DEGREE COLLEGE Vs. STATE OF U P
March 18, 2015
GULAM RASOOL Vs. STATE OF U.P.
December 17, 2015
GULLU AND ORS. Vs. STATE OF U.P.
September 18, 2015
GULSHAN & OTHERS Vs. STATE OF U P
December 21, 2015
GULSHER Vs. STATE OF U P AND ANOTHER
November 3, 2015
GUPTA FUELS Vs. RAILWAY BOARD MINISTRY OF RAILWAYS NEW DELHI
February 9, 2015
GUR DAYAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SITAPUR
April 16, 2015
GURBAKSH SINGH Vs. STATE OF U P
April 27, 2015
GURIA SWAYAM SEVI SANSTHAN Vs. STATE OF U.P. AND ORS.
August 25, 2015
GURIYA SWAYAM SEVI SANSTHAN Vs. UNION OF INDIA
May 26, 2015
GURMEL SINGH Vs. STATE OF U.P. AND ORS
June 16, 2015
GURU DAYAL Vs. VEDMATI & 2 OTHERS
February 23, 2015
GURU PRASAD Vs. STATE OF U P & 5 OTHERS
July 8, 2015
GURUDWARA COMMITTEE, CHAKERI Vs. UNION OF INDIA
February 26, 2015
GYAN DEV MAURYA Vs. STATE OF U P AND 3 OTHERS
April 30, 2015
GYAN DEV MAURYA Vs. STATE OF U P AND 3 ORS
March 19, 2015
GYAN DUTT PANDEY Vs. STATE OF U P AND ANOTHER
August 14, 2015
GYAN PRAKASH BAJPAI Vs. STATE BANK OF INDIA
August 13, 2015
GYAN PRAKASH SINGH Vs. RAKESH MOHAN MISHRA AND ORS.
July 31, 2015
GYANA Vs. DY DIRECTOR OF CONSOLIDATION SAHARANPUR
February 13, 2015
GYANCHANDRA PANDEY Vs. ADHIKSHAK, JANPAD KAARAGAAR AND ORS.
September 28, 2015
GYANDAS AND ORS. Vs. CHIEF REVENUE OFFICER, BASTI AND ORS.
May 5, 2015
GYANENDRA BAHADUR SINGH KUSHWAHA Vs. STATE OF U.P. AND ORS.
October 7, 2015
GYANENDRA SHARMA Vs. DISTRICT INSPECTOR OF SCHOOLS, JAUNPUR AND ORS.
April 10, 2015
GYANESH RAI AND ORS. Vs. STATE OF U.P. AND ORS.
September 21, 2015
GYANESHWARI Vs. BOARD OF REVENUE LKO
January 22, 2015
GYANI @ GYAN SINGH @ RAJESH Vs. STATE
March 11, 2015
GYANI DEVI Vs. MANAGING OFFICER/CITY MAGISTRATE
March 18, 2015
GYANODAYA ASSOCIATION SANSARIPUR AND ORS. Vs. STATE OF U.P. AND ORS.
August 31, 2015
GYASI & OTHERS Vs. STATE OF U P
July 29, 2015
H G INFRA ENGINEERING PVT LTD Vs. DY COMMISSIONER COMMERCIAL TAX AND 3 OTHERS
July 27, 2015
H S SHUKLA Vs. STATE OF U P
July 9, 2015
HABIB ALI Vs. STATE OF U P
April 6, 2015
HADISUL NISHA Vs. ADDL. COMMISSIONER (J), FAIZABAD DIVISION AND ORS.
June 15, 2015
HAJI IZLAL Vs. STATE OF U P
May 20, 2015
HAJJU AND ORS. Vs. STATE OF U.P.
October 1, 2015
HAJJU; PRABHU DAYAL Vs. STATE OF U P
October 1, 2015
HAKIM SINGH Vs. STATE OF U.P. AND ORS.
March 25, 2015
HAMID HASAN AND ORS. Vs. STATE OF U.P. AND ORS.
September 28, 2015
HANEEF Vs. STATE OF U P
May 25, 2015
HANEEF AND ORS. Vs. STATE
November 24, 2015
HANOMAN Vs. STATE OF U P
May 4, 2015
HANS KUMAR Vs. STATE OF U.P. AND ORS.
July 23, 2015
HANS RAJ AND ORS. Vs. STATE OF U.P. AND ORS.
September 9, 2015
HANSRAJ SINGH Vs. STATE OF U P
February 12, 2015
HANSRAM MISHRA Vs. STATE OF U.P. AND ORS.
February 10, 2015
HANUMAN PRASAD AND ORS. Vs. STATE OF U.P. AND ORS.
August 13, 2015
HANUMAN SINGH Vs. STATE OF U.P. AND ORS.
April 17, 2015
HAR GOVIND Vs. STATE
January 9, 2015
HAR PRASAD Vs. COMMISSIONER BAREILLY
March 11, 2015
HAR SWAROOP Vs. DY DIRECTOR OF CONSOLIDATION BIJNORE
May 1, 2015
HARBHAJAN SINGH Vs. STATE OF U P
October 8, 2015
HARBHAJAN SINGH CHADHA Vs. DIRECTOR OF INCOME TAX
March 27, 2015
HARBHAJAN SINGH CHADHA AND OTHERS Vs. DIRECTOR OF INCOME TAX AND OTHERS
October 26, 2015
HARDAMAN SINGH OBRAI Vs. STATE OF U P
April 8, 2015
HARDEV SINGH Vs. STATE OF U.P. AND ORS.
November 20, 2015
HARENDAR SINGH Vs. STATE OF U P
January 30, 2015
HARENDRA SINGH Vs. STATE OF U P
May 28, 2015
HARENDRA SINGH Vs. STATE OF U.P. AND ORS.
July 10, 2015
HARGOVIND Vs. STATE OF U P
July 2, 2015
HARI DUTT TIWARI Vs. STATE OF U.P AND ORS.
March 30, 2015
HARI KISHAN Vs. STATE OF U P
February 5, 2015
HARI KISHAN Vs. STATE OF U P
January 8, 2015
HARI KISHAN Vs. STATE OF U P
January 12, 2015
HARI KISHAN Vs. UNION OF INDIA AND ORS.
September 1, 2015
HARI KRISHNA Vs. STATE OF U P AND ANOTHER
December 16, 2015
HARI LAL AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
January 28, 2015
HARI NARAYAN Vs. AWADH NARAYAN SINGH
December 8, 2015
HARI NARAYAN @ GUDDU UPADHYAY Vs. STATE OF U P
August 17, 2015
HARI NARAYAN AND ORS. Vs. ADDITIONAL COMMISSIONER (JUDICIAL-II), FAIZABAD AND ORS.
July 1, 2015
HARI NARAYAN RAM Vs. STATE OF U.P.
July 7, 2015
HARI OM SHARMA Vs. STATE OF U P & ORS
August 31, 2015
HARI PRASAD AND ORS. Vs. STATE OF U.P.
April 29, 2015
HARI PRASAD AND ORS. Vs. STATE OF U.P. AND ORS.
September 11, 2015
HARI PRASAD GUPTA AND ANOTHER Vs. SARDAR BAKSHISH SINGH AND 8 OTHERS
July 7, 2015
HARI RAM Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
March 9, 2015
HARI RAM DWIVEDI Vs. STATE OF U P & OTHERS
July 31, 2015
HARI SHANKAR Vs. UNION OF INDIA
April 30, 2015
HARI SHANKAR CHAUBEY AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
April 7, 2015
HARI SHANKAR OJHA AND ORS. Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
August 31, 2015
HARI SINGH Vs. STATE OF U.P. AND ORS.
August 20, 2015
HARI SINGH Vs. STATE OF U P AND 4 ORS
April 22, 2015
HARI SINGH RAJPUT Vs. STATE OF U.P. AND ORS.
March 25, 2015
HARIBANSH SINGH Vs. A.G.A.
September 2, 2015
HARIHAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
January 23, 2015
HARIHAR PRASAD Vs. STATE OF U P
April 7, 2015
HARIHAR PRASAD SRIVASTAVA Vs. D.P. GIRI, ADDITIONAL COMMISSIONER (FIRST), ALLAHABAD AND ORS.
October 13, 2015
HARIHAR SINGH Vs. STATE
May 20, 2015
HARIOM TALAN Vs. STATE OF U P
February 25, 2015
HARISH CHANDRA AGARWAL Vs. U P AVAS EVAM VIKAS PARISHAD AND OTHERS
August 6, 2015
HARISH CHANDRA KOTNALA Vs. CO-OPERATIVE TRIBUNAL U P & 4 OTHERS
July 24, 2015
HARISH CHANDRA PANDEY Vs. RAM VISHAL
October 16, 2015
HARISHANKAR Vs. STATE OF U P AND OTHERS
December 21, 2015
HARIVANSH AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI AND ORS.
July 24, 2015
HARJINDER SINGH BHATIA Vs. SURESH KAPOOR
February 16, 2015
HARKHNATH AND ANR Vs. DY DIRECTOR OF CONSOLIDATION, AZAMGARH
July 24, 2015
HAROON Vs. STATE OF U.P. AND ORS.
September 2, 2015
HAROON Vs. STATE OF U P
July 2, 2015
HARPAL SINGH Vs. STATE OF U.P. AND ORS.
January 30, 2015
HARPAL SINGH Vs. STATE OF U P
May 5, 2015
HARVEER SINGH & OTHERS Vs. STATE OF U P & ANOTHER
July 31, 2015
HASAN KHAN Vs. STATE OF U P & OTHERS
September 7, 2015
HASEEN @ CHHOTU Vs. STATE OF U P
May 29, 2015
HASEEN JAHAN Vs. STATE OF U.P. AND ORS.
August 14, 2015
HASHIM Vs. STATE OF U.P. AND ORS.
January 22, 2015
HASIM SHEIKH Vs. STATE OF U.P.
March 13, 2015
HASNOO AND ORS. Vs. KANCHAN SINGH
February 4, 2015
HAZI MOHD. ISHTIYAQ AND ORS. Vs. STATE OF U.P. AND ORS.
January 19, 2015
HCL INFOSYSTEM LTD. Vs. C.B.I.
May 1, 2015
HEERA NAND CHHABRA AND ORS. Vs. ANIL KUMAR GARG
February 27, 2015
HEERAWATI Vs. STATE OF U.P. AND ORS.
November 18, 2015
HEM RAJ Vs. STATE OF U.P.
November 3, 2015
HEMANT KUMAR YADAV Vs. UNION OF INDIA AND ORS.
April 17, 2015
HIGH COURT BAR ASSOCIATION Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS.
July 9, 2015
HIGH QUALITY STEELS LTD. Vs. DWARIKESH SUGAR INDUSTRIES LTD.
December 1, 2015
HIMANCHAL & ANOTHER Vs. STATE OF U P
August 18, 2015
HIMANSHU AGARWAL Vs. STATE OF U.P. AND ORS.
August 31, 2015
HIMANSHU CHIKARA Vs. STATE OF U.P. AND ORS.
June 15, 2015
HIMANSHU KUMAR GOND Vs. STATE OF U P AND OTHERS
July 14, 2015
HINDALCO INDUSTRIES LTD. AND ORS. Vs. STATE OF U.P. AND ORS.
November 17, 2015
HINDU FRONT FOR JUSTICE AND ORS. Vs. STATE OF U.P. AND ORS.
December 3, 2015
HINDUSTAN LEVER LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
August 28, 2015
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. DHARAMVIR AND ORS.
October 27, 2015
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. REETA ANAND
December 14, 2015
HIRA LAL Vs. STATE OF U P
July 2, 2015
HIRA LAL SHUBH KARAN Vs. STATE OF U P
May 14, 2015
HIRAKALI AND ORS. Vs. ANKUR AGRAWAL AND ORS.
December 8, 2015
HIRDESH KUMAR Vs. STATE OF U.P.
August 27, 2015
HISAMUL ISLAM SIDDIQUI AND ORS. Vs. JAVED BARKI
November 16, 2015
HORI LAL AND ORS. Vs. STATE OF U.P.
August 11, 2015
HOSHIYAR SINGH Vs. STATE OF U P
February 25, 2015
HOSHIYAR SINGH Vs. STATE OF U.P.
July 17, 2015
HOTEL YAMUNA VIEW LTD UNIT AGRA ASHOK Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL (4) U P AGRA
February 25, 2015
HOUSING DEVELOPMENT FINANCE CORPORATION LTD. Vs. ASSISTANT COMMISSIONER STAMPS, GHAZIABAD AND ORS.
August 31, 2015
HRIDAY MOHAN SAHAI SAXENA AND ANOTHER Vs. CHANDRA SHEKHAR AZAD UNIVERSITY AND ANR
August 7, 2015
HRIDAYA RAM YADAV AND (7) ORS Vs. STATE OF U P
April 3, 2015
HRIDESH CHANDRA Vs. STATE OF U P
February 27, 2015
HRIDESH KUMAR GAUR Vs. DEPUTY REGISTRAR, FIRMS AND ORS.
December 14, 2015
HUSAIN HAIDAR Vs. STATE OF U.P. AND ORS.
May 12, 2015
HUSNA PARVEEN Vs. RASHID AHMAD
October 14, 2015
IBRAHIM ABID AND ORS. Vs. SAMEER OM
September 28, 2015
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. DISTRICT LEGAL SERVICES AUTHORITY AND ORS.
October 6, 2015
IIMT COLLEGE OF POLYTECHNIC AND ORS. Vs. STATE OF U.P. AND ORS.
July 20, 2015
IKRA INTERNATIONAL Vs. STATE OF U P
April 8, 2015
IKRAM @ CHANDBABU Vs. STATE OF U P
January 8, 2015
IKRAR AHMAD Vs. STATE OF U P & ANOTHER
July 2, 2015
ILYAS AHMAD AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
December 4, 2015
IMRAN KHAN Vs. STATE OF U.P. AND ANR.
August 14, 2015
IMTIYAZ AND ORS. Vs. STATE OF U.P.
December 4, 2015
IN MATTER OF GANGES CONCAST INDUSTRIES LTD Vs. STATE
April 15, 2015
IN MATTER OF GOODS OF LATE ABDUL VAHID Vs. STATE
July 7, 2015
IN RE Vs. ASHOK KUMAR VAISH
May 25, 2015
IN RE Vs. OM PRAKASH
April 24, 2015
IN RE Vs. RAM KUMAR SINGH ADVOCATE
May 7, 2015
IN RE Vs. UJENDRA VIR SINGH ADVOCATE
May 25, 2015
IN RE Vs. GULAB SINGH
September 21, 2015
IN RE Vs. AMAN SINGH, SUB-INSPECTOR AND OTHERS
July 27, 2015
IN RE : PRADEEP KUMAR ARORA AND ORS. Vs. STATE
July 23, 2015
IN RE RAM NARAYAN @ RAMU KUSHWAHA Vs. STATE OF U P
February 3, 2015
IN RE: Vs. AMAR BABU PATHAK
July 10, 2015
IN RE: AJAI KUMAR BHARDWAJ Vs. STATE
September 24, 2015
IN RE: AJAY KUMAR PANDEY Vs. STATE
November 27, 2015
IN RE: APPLICANT Vs. K.P. SETH AND ANOTHER
April 7, 2015
IN RE: JAGDISH CHANDRA SRIVASTAVA Vs. STATE
May 26, 2015
IN RE: K.K. MISHRA Vs. STATE
December 8, 2015
IN RE: K.P. SETH AND ORS. Vs. STATE
April 7, 2015
IN RE: LALLOO Vs. STATE OF U P
January 15, 2015
IN RE: MAHENDRA PRASAD SHUKLA ADVOCATE AND ORS. Vs. STATE
July 2, 2015
IN RE: MOHAMMAD SHOEB SIDDIQUI Vs. STATE
December 18, 2015
IN RE: NAHAR SINGH AND ORS. Vs. STATE
September 21, 2015
IN RE: NEETU YADAV Vs. STATE
July 14, 2015
IN RE: PIYUSH VERMA, ADDITIONAL DISTRICT & SESSIONS JUDGE Vs. STATE
May 25, 2015
IN RE: SARLA SHUKLA AND ORS. Vs. STATE
July 10, 2015
IN RE: SOMPAL SINGH AND ORS. Vs. STATE
August 10, 2015
IN RE: ZILA ADHIVAKTA SANGH ALLAHABAD Vs. STATE
March 24, 2015
INAYATULLAH SIDDIQUI Vs. STATE OF U.P.
September 11, 2015
INDAL Vs. STATE OF U P
July 7, 2015
INDER SINGH GANDHI Vs. STATE OF U.P. AND ORS.
September 4, 2015
INDFOS INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
July 21, 2015
INDIAN FARMERS FERTILISERS COOPERATIVE LIMITED Vs. COMMISSIONER(K-II) CENTRAL EXCISE DIVISION
November 19, 2015
INDIAN OIL CORPORATION LTD Vs. BHAGWAN SINGH & OTHERS
November 5, 2015
INDIAN OIL CORPORATION LTD. Vs. JAI RAM AND ORS.
November 3, 2015
INDO GULF INDUSTRIES LTD. Vs. STATE OF U.P. AND ORS.
December 23, 2015
INDRA AND ORS. Vs. STATE OF U.P. AND ORS.
March 11, 2015
INDRA BAHADUR SRIVASTAVA Vs. STATE OF U P
February 23, 2015
INDRA JEET SINGH Vs. KM INDIRA GUPTA & ANOTHER
September 29, 2015
INDRA MANI PANDEY Vs. STATE OF U.P. AND ORS.
August 27, 2015
INDRA PAL DEV PANDEY Vs. DY. DIRECTOR OF CONSOLIDATION, MIRZAPUR AND ORS.
August 7, 2015
INDRA PAL SINGH AND ORS. Vs. CHAIRMAN AND MANAGING DIRECTOR, INDIAN TELEPHONE INDUSTRIES LIMITED, BANGALORE AND ORS.
May 29, 2015
INDRA PRAKASH Vs. STATE OF U.P. AND ORS.
October 12, 2015
INDRA SINGH Vs. STATE OF U.P.
December 1, 2015
INDRAJ (DEAD) AND 2 OTHERS Vs. BHARPAI (DEAD) AND 8 OTHERS
October 29, 2015
INDRAJ AND ORS. Vs. BHARPAI AND ORS.
October 30, 2015
INDRAJEET Vs. STATE OF U.P.
September 17, 2015
INDRAJEET SINGH Vs. STATE OF U P
May 22, 2015
INDRAMANI SAROJ Vs. UNITED BANK OF INDIA
May 15, 2015
INDRAMATI DEVI Vs. STATE OF U P
March 20, 2015
INDRAWATI MISHRA AND ORS. Vs. STATE OF U.P. AND ORS.
October 16, 2015
INDU SRIVASTAVA Vs. STATE OF U P
March 30, 2015
INDUS TECHNICAL EDUCATION SOCIETY Vs. UNION OF INDIA AND ORS.
December 18, 2015
INSHWAR DAYAL Vs. STATE OF U P & OTHERS
October 9, 2015
INTEZAR Vs. STATE OF U P
April 17, 2015
INTZAR HUSAIN Vs. STATE OF U.P. AND ORS.
September 1, 2015
IQBAL AHMAD Vs. MOHD KHALIL
January 8, 2015
IQBAL AND 3 OTHERS Vs. STATE OF U.P. AND 3 OTHERS
September 14, 2015
IQBAL LEATHER LTD. Vs. UNNAO TANNERIES POLLUTION CONTROL COMPANY
May 11, 2015
IQURAR Vs. DY DIRECTOR OF CONSOLIDATION
January 12, 2015
IRAM KAHKASHA Vs. AFZAL KHAN
February 13, 2015
IRFAN Vs. STATE OF U P
February 2, 2015
IRFAN Vs. STATE
March 26, 2015
IRFAN KHAN Vs. STATE OF U P
February 9, 2015
IRSHAD AHMAD SIDDIQUI Vs. STATE OF U P
May 4, 2015
IRSHAD HUSSAIN @ MULLA JI Vs. STATE OF U P
December 7, 2015
ISHAQ Vs. CHAMPA DEVI
November 27, 2015
ISHAQ Vs. D D C
March 20, 2015
ISHRAT ALI Vs. STATE OF U.P. AND ORS.
December 10, 2015
ISHRAT NASIM SIDDIQUI Vs. STATE OF U.P. AND ORS.
August 28, 2015
ISHWAR CHAND AND 2 ORS Vs. DIRECTOR OF CONSOLIDATION, MIRZAPUR AND 7 ORS
July 22, 2015
ISHWAR CHAND SHARMA Vs. STATE OF U.P. AND ORS.
May 25, 2015
ISHWAR DAYAL Vs. STATE OF U P & ANOTHER
December 1, 2015
ISHWAR DAYAL AND ORS. Vs. STATE OF U.P. AND ORS.
March 19, 2015
ISHWAR KEWAT Vs. STATE OF U.P.
September 14, 2015
ISLAM AND ORS. Vs. STATE OF U.P.
November 17, 2015
ISMAIL AND ORS. Vs. D.D.C. AND ORS.
May 25, 2015
ISRAR ALIAS ISRAR AHMAD KHAN Vs. COMMISSIONER LKO DIVISION LUCKNOW & ANOTHER
August 4, 2015
ISRAR HASAN KHAN Vs. STATE OF U P
July 30, 2015
ISTAFA HUSSAIN Vs. ASHIA BEGUM
April 1, 2015
ISTAFA HUSSAIN Vs. ASHIA BEGUM
May 1, 2015
IZHAR Vs. STATE
October 8, 2015
J K COTTON SPINNING & WEANING Vs. S C I T
March 17, 2015
J R ORGANICE LTD Vs. BOARD OF INDUSTRIAL & FINANCIAL RECONSTRUCTION
February 25, 2015
J.K. COTTON MILLS KARMCHARI AUDYOGIK UTPADAN SAHKARI SAMITI Vs. STATE OF U.P. AND ORS.
April 3, 2015
J.K. COTTON SPINNING AND WEAVING MILLS COMPANY LTD. Vs. STATE OF U.P. AND ORS.
April 29, 2015
JABBAR HASAN AND ANR Vs. STATE OF U P AND 8 ORS
September 15, 2015
JAG PRASAD Vs. STATE
May 12, 2015
JAGANNATH Vs. STATE OF U.P. AND ORS.
July 22, 2015
JAGANNATH AND ORS. Vs. STATE
January 28, 2015
JAGANNATH AND ORS. Vs. STATE OF U.P.
July 16, 2015
JAGANNATH PRASAD SINGH Vs. BARIYAR SHAH INTER COLLEGE BHARKHAREY SULTANPUR & ORS
March 20, 2015
JAGANNATH VERMA Vs. STATE OF U P
February 24, 2015
JAGAR NATH SINGH Vs. STATE OF U.P. AND ORS.
November 19, 2015
JAGAT NARAIN Vs. STATE OF U P
February 9, 2015
JAGAT NARAIN TIWARI Vs. STATE OF U P
February 12, 2015
JAGBIR SINGH AND ORS. Vs. UPSANCHALAK CHAKBANDI ADHIKARI AND ORS.
May 29, 2015
JAGDAMBIKA SINGH Vs. STATE OF U P AND 4 ORS
March 9, 2015
JAGDEV Vs. D.D.C., PRATAPGARH AND ORS.
July 27, 2015
JAGDEV Vs. DEPUTY DIRECTOR OF CONSOLIDATION, PRATAPGARH AND ORS.
July 20, 2015
JAGDEV Vs. STATE OF U P & 5 OTHERS
December 22, 2015
JAGDISH CHAND KASHYAP Vs. MALTI AGARWAL AND ORS.
September 24, 2015
JAGDISH CHANDRA Vs. RAJ KUMAR
December 10, 2015
JAGDISH NARAYAN DOHAREY Vs. STATE OF U P
May 22, 2015
JAGDISH PANDEY Vs. STATE OF U P
March 19, 2015
JAGDISH PRASAD NISHAD Vs. STATE OF U P & 6 OTHERS
April 24, 2015
JAGDISH SHARMA Vs. DDITIONAL COLLECTOR
May 8, 2015
JAGDISH SINGH Vs. STATE OF U P
May 4, 2015
JAGDISH SINGH Vs. RAKESH KUMAR DIXIT
July 6, 2015
JAGDISH SINGH CHAUHAN Vs. UNION OF INDIA THROU.SECY.TO THE GOVT.OF INDIA
April 8, 2015
JAGESHWAR Vs. STATE
May 15, 2015
JAGMOHAN AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
January 30, 2015
JAGNANDAN AND ORS. Vs. STATE OF U.P. AND ORS.
May 6, 2015
JAGPAL SHARMA Vs. DISTRICT MAGISTRATE/COLLECTOR, MEERUT AND ORS.
September 15, 2015
JAGRAM SINGH Vs. STATE OF U.P. AND ORS.
January 19, 2015
JAGRAM SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
October 27, 2015
JAGROOP SINGH Vs. STATE OF U P
April 17, 2015
JAGSAIN AND ORS. Vs. DHARAMVIR AND ORS.
November 17, 2015
JAGVEER Vs. STATE OF U P AND 2 OTHERS
October 29, 2015
JAGVIR SINGH Vs. STATE OF U P
March 18, 2015
JAGVIR SINGH Vs. GYANWATI RASTOGI AND 4 OTHERS
July 15, 2015
JAGWANTI Vs. STATE OF U P
February 13, 2015
JAHIR SINGH PATEL Vs. STATE OF U P AND 2 OTHERS
August 25, 2015
JAI DEVI Vs. STATE OF U P
April 23, 2015
JAI GOVIND MISHRA Vs. STATE OF U.P.
August 4, 2015
JAI GOVIND PRASAD AND ORS. Vs. DIRECTOR OF CONSOLIDATION AND ORS.
October 6, 2015
JAI KUMAR Vs. STATE OF U P
May 29, 2015
JAI KUMARI DEVI Vs. PUSHPA GUPTA
May 8, 2015
JAI PRAKASH (JAI PRASAD) Vs. SPECIAL JUDGE (P C ACT) LUCKNOW
January 15, 2015
JAI PRAKASH NARAIN SHARMA Vs. U P POWER CORPORATION LTD
May 15, 2015
JAI PRAKASH SINGH Vs. STATE OF U P AND 3 OTHERS
September 15, 2015
JAI PRAKASH SINGH AND ORS. Vs. ADDITIONAL DISTRICT JUDGE, RAEBARELI AND ORS.
July 2, 2015
JAI PRAKASH SINGH AND OTHERS Vs. STATE OF U P AND ANOTHER
December 16, 2015
JAI RAM Vs. STATE OF U P AND 4 OTHERS
August 24, 2015
JAI SHREE Vs. CONSOLIDATION OFFICER, BADALAPUR, JAUNPUR
March 17, 2015
JAI SINGH Vs. STATE OF U P
January 7, 2015
JAI SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
November 20, 2015
JAIPAL Vs. STATE OF U.P. AND ORS.
March 27, 2015
JAIPRAKASH ASSOCIATES LTD. Vs. UNION OF INDIA
August 17, 2015
JAIRAM Vs. STATE OF U.P. AND ORS.
August 7, 2015
JAISWAL INDUSTRIES Vs. THE COMMISSIONER OF CENTRAL EXCISE
May 14, 2015
JAIVEER SINGH Vs. STATE OF U P & 5 OTHERS
September 11, 2015
JALALUDDIN Vs. CHIEF CONTROLLING REVENUE AUTHORITY
February 26, 2015
JALAN JEE POLYTEX LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX AND ORS.
June 12, 2015
JALESHWAR PRASAD Vs. STATE OF U.P. AND ORS.
May 21, 2015
JAMADAR SINGH Vs. STATE OF U P
August 14, 2015
JAMAL AHMAD Vs. AADIL AHMAD KHAN AND ORS.
July 30, 2015
JAMILA KHATOON Vs. RAM NIWAS GUPTA
November 6, 2015
JAMMAN AND ORS Vs. STATE OF U P
April 13, 2015
JAMUNA PRASAD GAUTAM Vs. STATE OF U P
March 26, 2015
JAMUNA SHARMA @ YAMUNA SHARMA AND OTHERS Vs. STATE OF U P AND OTHERS
November 20, 2015
JAN KALYAN SAMITI KAKARA DUBAWAL, ALLD Vs. SANTOSH KUMAR YADAV
June 5, 2015
JANAK DULARI DEVI Vs. COLLECTOR AND ORS.
November 20, 2015
JANAKI DEVI Vs. STATE OF U.P. AND ORS.
March 19, 2015
JANARDAN YADAV Vs. STATE OF U P
April 3, 2015
JANGALI PASI Vs. STATE OF U.P. AND ORS.
April 16, 2015
JANHVI PRASAD PANDEY Vs. STATE OF U.P. AND OTHERS
January 29, 2015
JANKA AND ORS. Vs. AKHILESH KUMAR GUPTA AND ORS.
November 2, 2015
JANKI PRASAD SHARMA Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 2 BARABANKI AND ORS.
October 12, 2015
JANKI PRASAD SHARMA S/O SRI MEVA LAL Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 2 BARABANKI AND OTHERS
December 10, 2015
JANMEJAYA SAHOO Vs. STATE OF U P
February 26, 2015
JANPAD DIWANI EVAM FAUJDARI BAR ASSOCIATION, GAUTAM BUDH NAGAR AND ORS. Vs. BAR COUNCIL OF U.P. AND ORS.
November 27, 2015
JANTA INTER COLLEGE Vs. COLLECTOR/D.M., BASTI AND 3 ORS.
October 29, 2015
JASRAM Vs. STATE OF U.P. AND ORS.
May 5, 2015
JASVEER SINGH Vs. STATE OF U P
April 15, 2015
JASWANT DAULAT MASSEY Vs. UPSRTC AND ORS.
October 9, 2015
JASWANT SINGH AND 44 OTHERS Vs. UNION OF INDIA & 2 OTHERS
November 16, 2015
JATA SHANKAR AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, MIRZAPUR AND ORS.
May 14, 2015
JATA SHANKER TIWARI Vs. STATE OF U P
April 13, 2015
JAVED ALI AND ANOTHER Vs. TAHIR HUSSAIN
September 4, 2015
JAVED SIDDIQUI Vs. STATE OF U.P.
September 16, 2015
JAWAHAR LAL Vs. STATE OF U.P.
August 5, 2015
JAWAHAR MALI Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
April 3, 2015
JAY SINGH YADAV Vs. STATE OF U P
February 23, 2015
JAYANTU LAL Vs. STATE OF U.P. & ANOTHER
December 11, 2015
JAYHIND SINGH Vs. STATE OF U.P.
December 21, 2015
JEERESH KUMARI Vs. INDIAN OIL CORPORATION LTD & 4 OTHERS
August 17, 2015
JEET BAHADUR @ DHUNNI Vs. STATE OF U P
July 2, 2015
JEETAN KURMI AND ORS. Vs. STATE OF U.P.
December 21, 2015
JEETAN SINGH AND ORS. Vs. ADDL. COLLECTOR, F&R/D.D.C., LALITPUR AND ORS.
May 12, 2015
JEEWAN PRASAD Vs. MADARSA TALIMOOL KURAN AND ORS
August 3, 2015
JHAGALLEY AND ORS. Vs. THE STATE OF U.P.
November 17, 2015
JHUNJHUNWALA VANASPATI LTD. Vs. COMMISSIONER OF C. EX., ALLAHABAD
July 16, 2015
JILEDAR Vs. STATE
February 11, 2015
JITENDRA Vs. STATE OF U.P.
November 4, 2015
JITENDRA ALIAS JEETU RAJA Vs. STATE OF U P
September 17, 2015
JITENDRA BAHADUR SINGH Vs. STATE OF U.P. AND ORS.
November 19, 2015
JITENDRA BAHADUR SINGH Vs. C.B.I.
October 15, 2015
JITENDRA KUMAR Vs. ASSISTANT REGISTRAR FIRMS SOCIETIES AND CHITS
March 11, 2015
JITENDRA KUMAR Vs. STATE OF U P AND 3 ORS
February 16, 2015
JITENDRA KUMAR GOEL Vs. STATE OF U.P. AND ORS.
October 5, 2015
JITENDRA KUMAR SINHA Vs. DIRECTOR PRINTING AND STATIONARY U P ALLD & ANOTHE
September 17, 2015
JITENDRA MOHAN PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
December 23, 2015
JITENDRA YADAV Vs. STATE OF U.P. AND ORS.
July 31, 2015
JIYA LAL Vs. STATE
December 11, 2015
JIYA ULLAH Vs. UNION OF INDIA AND ORS.
March 11, 2015
JIYA ULLAH Vs. UNION OF INDIA
November 3, 2015
JLG PROPERTIES PVT. LTD. Vs. N.O.I.D.A.
November 20, 2015
JONI Vs. STATE OF UTTAR PRADESH
October 16, 2015
JUBAIDA AND 11 OTHERS Vs. STATE OF U P AND ANOTHER
November 20, 2015
JUBILANT AGRI & CONSUMER PRODUCTS LTD. Vs. CESTAT
November 3, 2015
JUMEYDEEN AND ORS. Vs. STATE OF U.P.
August 21, 2015
JUMMA ANSARI Vs. STATE OF U P
December 4, 2015
JVL AGRO INDUSTRIES LTD. Vs. UNION OF INDIA AND ORS.
October 13, 2015
JYOTI Vs. STATE OF U.P.
February 18, 2015
JYOTI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
December 1, 2015
JYOTSNA Vs. UNION OF INDIA AND ORS.
July 14, 2015
K B MANJU NATH Vs. UNION OF INDIA
February 24, 2015
K C M EDUCATIONAL SOCIETY Vs. STATE OF U P & ANOTHER
September 7, 2015
K K AGARWAL Vs. PRESCRIBED AUTHORITY
June 12, 2015
K. SUBRAMANIYAM PILLAI Vs. SENIOR SUPERINTENDENT OF POLICE, LUCKNOW & OTHERS
August 26, 2015
K.K. KAMANI Vs. HARISH KUMAR AND ORS.
November 20, 2015
K.M. COLLEGE OF EDUCATION, MURIYA GHATAMPUR, KANPUR NAGAR AND ORS. Vs. UNION OF INDIA AND ORS.
July 29, 2015
K.R.B.L. INFRASTRUCTURE LTD. Vs. UNION OF INDIA AND ORS.
July 23, 2015
KAHKASHAN BEGUM Vs. STATE OF U P
January 21, 2015
KAILASH CHANDRA SAXENA Vs. RENT CONTROL & EVICTION OFFICER AND ORS.
October 13, 2015
KAILASH NATH Vs. D. NARAIN GARG AND ORS.
August 20, 2015
KAILASH NATH SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
September 3, 2015
KAILASH RANI & ANR Vs. STATE OF U P & ORS
July 30, 2015
KAILASH RICE LAND (P) LTD Vs. KRISHI UTPADAN MANDIR SAMITI LTD
March 11, 2015
KAILASH SINGH Vs. STATE OF U.P. AND ORS.
September 3, 2015
KAKA ADVERTISING AGENCY Vs. THE STATE OF U.P.
December 10, 2015
KALASH PARMAR & ANOTHER Vs. KRISHNA KANTA GUPTA & ANOTHER
September 22, 2015
KALAWATI Vs. CIVIL JUDGE JUNIOR DIVISION BAHRAICH
March 17, 2015
KALAWATI AND ORS. Vs. GENDA SINGH AND ORS.
September 3, 2015
KALI CHARAN Vs. STATE OF U.P.
May 25, 2015
KALICHARAN Vs. STATE OF U P & 8 OTHERS
February 12, 2015
KALLOO JAMADAR Vs. STATE OF U.P.
August 11, 2015
KALOO RAM AND ORS. Vs. JOINT DIRECTOR OF CONSOLIDATION AND ORS.
March 13, 2015
KALPANA CHAUHAN Vs. STATE OF U P
April 29, 2015
KALPNATH Vs. STATE OF U P & 4 OTHERS
September 9, 2015
KALPU AND ORS. Vs. ADDITIONAL COLLECTOR LAND REVENUE/DDC AND ORS.
January 19, 2015
KALU @ OM VEER Vs. STATE OF U.P.
August 17, 2015
KALWATI KANYA HIGHER SECONDARY SCHOOL HARDOI Vs. STATE OF U P
February 25, 2015
KALYAN SINGH AND OTHERS Vs. GOVT POLYTECHNIC ORIA
October 16, 2015
KAMAL KISHOR AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
February 27, 2015
KAMAL KUMAR SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT ALLD. AND ORS.
September 10, 2015
KAMAL SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
December 7, 2015
KAMKHYA NARAIN SINGH Vs. NATIONAL AIRPORT AUTHORITY, DELHI AND ORS.
March 31, 2015
KAMLA Vs. GULABI DEVI AND ORS.
January 17, 2015
KAMLA BAI AND ORS. Vs. STATE OF U.P.
November 19, 2015
KAMLA DEVI AND ORS. Vs. STATE OF U.P.
September 11, 2015
KAMLA DEVI GUPTA Vs. UNION OF INDIA
January 30, 2015
KAMLA PRASAD CHAURASIA Vs. STATE OF U.P. AND ORS.
November 17, 2015
KAMLA SINGH Vs. STATE OF U P
January 27, 2015
KAMLESH Vs. STATE OF U P
May 8, 2015
KAMLESH Vs. STATE OF U P
January 17, 2015
KAMLESH Vs. STATE OF U P
July 1, 2015
KAMLESH AND ORS. Vs. STATE OF U.P.
November 4, 2015
KAMLESH BAHADUR GOND Vs. STATE OF U P
April 9, 2015
KAMLESH DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
December 2, 2015
KAMLESH GIRI Vs. STATE OF U P
April 15, 2015
KAMLESH KUMAR Vs. STATE OF U P
April 8, 2015
KAMLESH KUMAR Vs. BANK OF BARODA AND ORS.
November 2, 2015
KAMLESH KUMAR Vs. SARDAR ATAR SINGH
July 6, 2015
KAMLESH KUMAR JAIN Vs. RAM GULAM BIRTHARE AND 4 ORS
January 15, 2015
KAMLESH KUMAR SRIVASTAVA Vs. GORAKH NATH SINGH
February 5, 2015
KAMLESH KUMAR YADAV Vs. STATE OF U P
January 15, 2015
KAMLESH KUMARI Vs. STATE OF U.P. AND ORS.
March 13, 2015
KAMLESH KUMARI & ANR Vs. STATE OF U P & ANOTHER
August 18, 2015
KAMLESH MALLAH AND ORS. Vs. STATE OF U.P.
December 4, 2015
KAMLESH RAI Vs. STATE OF U P
March 24, 2015
KAMLESH SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
January 29, 2015
KAMLESH SINGH Vs. GENERAL MANAGER BANK OF BARODA/APPELLATE AUTHORITY
September 8, 2015
KAMLESH VERMA Vs. COLLECTOR FAIZABAD
April 17, 2015
KAMRUL Vs. STATE OF U.P.
December 14, 2015
KAMTA PRASAD Vs. STATE OF U.P. AND ORS.
May 13, 2015
KAMTA PRASAD Vs. STATE OF U.P. THROU. PRI. SECY. HOUSING AND OTHERS
March 11, 2015
KAMTA PRASAD SAHU Vs. STATE OF U P
February 3, 2015
KAMTA SINGH Vs. STATE OF U.P.
July 14, 2015
KAMTA SINGH AND ANOTHER Vs. STATE OF U P
September 16, 2015
KANAHIYA LAL AND ORS. Vs. STATE OF U.P. AND ORS.
May 19, 2015
KANAK SINGH Vs. STATE OF U P
April 2, 2015
KANAK SRIVASTAVA Vs. PRABHA KANT SRIVASTAVA & OTHERS
November 19, 2015
KANCHAL LAL JUVENILE Vs. STATE OF U.P. AND ORS.
August 10, 2015
KANCHAN VERMA Vs. STATE OF U P
May 26, 2015
KANHAIYA LAL Vs. STATE OF U P
January 13, 2015
KANHAIYA LAL GOSWAMI Vs. STATE OF U.P.
November 17, 2015
KANHAIYA LAL SHARMA Vs. SUSHIL KUMAR
July 28, 2015
KANHAIYA LAL TULSIJA & ANOTHER Vs. DEEPA DEVI
May 1, 2015
KANPUR JAL SANSTHAN AND ORS. Vs. BAPU CONSTRUCTIONS
May 29, 2015
KANPUR NAGAR MAHAPALIKA Vs. LABOUR COURT II
May 1, 2015
KANPUR VIDYA MANDIR MAHILA Vs. STATE OF U P
April 2, 2015
KANTA Vs. ADDITIONAL DISTRICT JUDGE LKO
January 22, 2015
KANTA PANDEY Vs. UNION OF INDIA
February 23, 2015
KAPIL AND ORS. Vs. STATE OF U.P. AND ORS.
January 13, 2015
KAPIL CHAURASIYA Vs. STATE OF U P
April 16, 2015
KAPIL DEO Vs. D.D.C. AND ORS.
March 13, 2015
KAPTAN SINGH Vs. STATE OF U P
May 21, 2015
KAPTAN YADAV Vs. UNION OF INDIA AND ORS.
February 24, 2015
KAPURE SINGH Vs. STATE OF U P
September 10, 2015
KARAN Vs. STATE OF U P
June 15, 2015
KARAN SINGH Vs. STATE OF U.P. AND ORS.
October 30, 2015
KARAN SINGH Vs. UNION OF INDIA AND ORS.
September 11, 2015
KARAN SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
November 2, 2015
KARESH PAL @ BILLOO & OTHERS Vs. STATE OF U P
October 14, 2015
KARTAR SINGH Vs. STATE OF U P
March 11, 2015
KARTAR YADAV Vs. STATE OF U.P.
April 18, 2015
KARUNA KANT AWASTHI Vs. STATE OF U P
January 7, 2015
KASHI NATH RAI Vs. STATE OF U.P.
February 24, 2015
KASHI NATH UPADHYAY Vs. COMMISSIONER
February 26, 2015
KASHIF NAWAZ KHAN Vs. ASHOK KUMAR KOTHARI AND ANR.
July 23, 2015
KASHMIRI LAL CONSTRUCTION PVT LTD Vs. STATE OF U P
February 19, 2015
KASHMIRI LAL CONSTRUCTION PVT. LTD. Vs. STATE OF U.P. AND ORS.
February 15, 2015
KASIM AND ORS. Vs. STATE OF U.P. AND ORS.
September 24, 2015
KAUSHAL RANI JAIN Vs. DEPUTY DIRECTOR OF EDUCATION (IST)
May 19, 2015
KAUSHALIYA DEVI Vs. STATE OF U P
January 8, 2015
KAUSHLENDRA S/O LATE R S PANDEY Vs. STATE OF U P
May 26, 2015
KAVITA Vs. STATE OF U.P. AND ORS.
September 7, 2015
KAWAR & ANOTHER Vs. STATE OF U.P.
August 27, 2015
KDP BUILDWELL PRIVATE LIMITED AND ORS. Vs. STATE OF U.P. AND ORS.
April 7, 2015
KEDAR AND ORS. Vs. STATE OF U.P.
December 18, 2015
KEDAR NATH Vs. WAQF SHEIKH ABDULLAH CHARITABLE MADURSA AND ORS.
November 23, 2015
KEDAR NATH GUPTA Vs. SANJAY KUMAR
December 14, 2015
KEDARI & OTHERS Vs. STATE OF U P
July 31, 2015
KELA DEVI Vs. STATE OF U P AND ANOTHER
September 1, 2015
KELA DEVI AND OTHERS Vs. STATE OF U P & ANOTHER
December 1, 2015
KENDRIYA SARKARI SEVA SAHKARI BHUMI TATHA GRIH NIRMAN SAMITI Vs. NOIDA AND ORS.
December 23, 2015
KESHAR RAI Vs. SMT. SURSATI DEVI AND ANOTHER
November 20, 2015
KESHAV @ KESHI Vs. STATE
February 23, 2015
KESHAV LAL GUPTA Vs. PANNA LAL GUPTA AND 3 OTHERS
October 7, 2015
KESHAV SINGH Vs. DY DIRECTOR OF CONSOLIDATION BALLIA AND 14 OTHERS
August 5, 2015
KESHEO SINGH Vs. STATE OF U.P.
November 24, 2015
KESHEO SINGH Vs. STATE OF U.P.
December 2, 2015
KESHKALI Vs. STATE OF U P
May 14, 2015
KETAN DESAI Vs. STATE
February 16, 2015
KEWAL SINGH Vs. STATE OF U P
May 15, 2015
KHADERAN AND ORS. Vs. JOINT DIRECTOR CONSOLIDATION, BASTI AND ORS.
February 24, 2015
KHALIL AND ORS. Vs. STATE OF U.P.
November 6, 2015
KHALSA INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
August 11, 2015
KHANJAN Vs. STATE OF U P
March 23, 2015
KHAPARAHA EDUCATIONAL SOCIETY AND ORS. Vs. S.O.C., PURANI EKAI AND ORS.
September 11, 2015
KHARPATTU Vs. GIRISH CHANDRA SHARMA AND 5 OTHERS
September 7, 2015
KHATTOO AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
March 13, 2015
KHEM CHAND Vs. D.D.C., JAUNPUR AND ORS.
October 9, 2015
KHEM KARAN Vs. STATE OF U P
September 11, 2015
KHURSHID AND ORS. Vs. ADDL. COMMISSIONER (ADMIN) AND ORS.
September 15, 2015
KHUSHIYAL Vs. STATE OF U.P.
December 2, 2015
KIRAN KUMAR NAVRATNAMAL MEHTA Vs. STATE OF U P
February 27, 2015
KIRAN LATA Vs. STATE OF U P
February 26, 2015
KIRAN RUPAULIHA AND 3 OTHERS Vs. MADHUBALA DWIVEDI AND 3 OTHERS
October 8, 2015
KIRAN SOMANI Vs. ASSTT. COMMISSIONER OF INCOME TAX
August 14, 2015
KIRTI CHAUDHARY Vs. UNION OF INDIA
January 23, 2015
KISAN SAHKARI CHINI MILLS Vs. COMMISSIONER CUSTOMS & CENTRAL EXCISE
March 10, 2015
KISAN SAHKARI CHINI MILLS LTD. Vs. UNION OF INDIA
September 24, 2015
KISAN SAHKARI CHINI MILLS SAMITI Vs. DIST ASST COOPERATIVE ELECTION OFFICER
March 23, 2015
KISHAN LAL BARWA Vs. SHARDA SAHARAN AND ORS.
February 18, 2015
KISHAN VEER Vs. MAYANK
April 2, 2015
KISHORE CHAND PURWAR AND ORS. Vs. STATE OF U.P. AND ORS.
April 28, 2015
KISHORI Vs. STATE OF U.P.
December 18, 2015
KISHUN Vs. UNION OF INDIA AND ORS.
October 16, 2015
KISHWARI (ELECTED MEMBER) & ANOTHER Vs. STATE OF U P & 3 OTHERS
August 17, 2015
KISMATAUL NISHA Vs. STATE OF U.P. AND ORS.
October 27, 2015
KM DALJEET LALI Vs. STATE OF U P
May 18, 2015
KM SAIYADA SIDDIQUI & OTHERS Vs. STATE OF U P & OTHERS
May 11, 2015
KOILA Vs. D D C
April 24, 2015
KOTAK MAHINDRA BANK LTD. AND Vs. U.O.I.
October 16, 2015
KOTHARI NISAD Vs. STATE OF U.P.
December 9, 2015
KRIPA @ HARIVANSH YADAV AND 6 OTHERS Vs. STATE OF U P & ANOTHER
July 27, 2015
KRIPA KRISHAN Vs. BOARD OF REVENUE ALLD AND 4 OTHERS
March 9, 2015
KRIPA SHANKAR PANDEY Vs. DY. DIRECTOR OF CONSOLIDATION BALLIA AND ORS.
August 7, 2015
KRIPA SHANKER Vs. PREM NARAYAN AND 3 OTHERS
August 10, 2015
KRISHAN Vs. DEPUTY DIRECTOR OF CONSOLIDATION DISTRICT HARDOI
May 14, 2015
KRISHAN KINKAR @ YASHODA Vs. D D C & OTHERS
November 20, 2015
KRISHI UTPADAN MANDI SAMITI Vs. MOHAMMAD ALI AND ORS.
September 17, 2015
KRISHNA Vs. STATE OF U P
March 26, 2015
KRISHNA AGARWAL Vs. STATE OF U P & ANOTHER
September 9, 2015
KRISHNA BAHADUR SINGH Vs. KANPUR DEVELOPMENT AUTHORITY, KANPUR NAGAR
March 20, 2015
KRISHNA CHAND Vs. DISTRICT MAGISTRATE
August 13, 2015
KRISHNA CHANDRA SINGH Vs. STATE OF U.P. AND ORS.
October 1, 2015
KRISHNA CHANDRA SRIVASTAVA Vs. U P COOPERATIVE PROCESSING & COLD STORAGE FED LTD
January 29, 2015
KRISHNA GOPAL Vs. DY DIRECTOR OF CONSOLIDATION VARANASI
February 4, 2015
KRISHNA KANT NISAD Vs. STATE OF U P AND 2 ORS
April 8, 2015
KRISHNA KANT SHARMA S Vs. STATE OF U P
April 15, 2015
KRISHNA KUMAR Vs. STATE OF U P AND 3 ORS
February 18, 2015
KRISHNA KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
March 24, 2015
KRISHNA KUMAR BHARTI Vs. STATE OF U P
April 29, 2015
KRISHNA KUMAR DEV PANDEY Vs. JOINT DIRECTOR OF AGRICULTURE
April 15, 2015
KRISHNA KUMAR SHARMA Vs. BULAKHI DAS
July 1, 2015
KRISHNA KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ORS.
July 8, 2015
KRISHNA KUMAR SRIVASTAVA Vs. STATE OF U P
April 10, 2015
KRISHNA MOHAN Vs. KRISHNA SWAROOP
December 16, 2015
KRISHNA MOHAN MAHROTRA Vs. ADDITIONAL DISTRICT JUDGE COURT NO LAKHIMPUR KHERI
April 1, 2015
KRISHNA MOHAN SINGH Vs. STATE OF U P
July 21, 2015
KRISHNA MOHAN SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
August 14, 2015
KRISHNA MURARI Vs. STATE OF U P
January 16, 2015
KRISHNA MURARI PAL Vs. STATE OF U P
November 27, 2015
KRISHNA NAND SHUKLA Vs. DIRECTOR OF HIGHER EDUCATION ALLAHABAD & OTHERS
October 6, 2015
KRISHNA NARAYAN AND ORS. Vs. STATE OF U.P. AND ORS.
January 22, 2015
KRISHNA PAL SINGH Vs. DY DIRECTOR OF CONSOLIDATION, BUDAUN
April 23, 2015
KRISHNA PRASAD YADAV Vs. STATE OF U P
January 29, 2015
KRISHNA RAWAL Vs. STATE OF U.P. AND ORS.
April 8, 2015
KRISHNA STONE CRUSHING COMPANY AND ORS. Vs. STATE OF U.P. AND ORS.
September 23, 2015
KRISHNA SWAROOP SRIVASTAVA Vs. RAM NATH CHAURASIA
March 10, 2015
KRISHNA YADAV Vs. STATE OF U P
February 10, 2015
KRISHNANAND Vs. STATE OF U P
April 10, 2015
KRISHNAV ENGINEERING LTD. Vs. CESTAT
November 17, 2015
KRISHNAWATI DEVI & OTHERS Vs. STATE OF U P
September 16, 2015
KULDEEP AND ANOTHER Vs. STATE OF U P & ANOTHER
August 5, 2015
KULDEEP KUMAR Vs. STATE OF U P AND 6 OTHERS
July 13, 2015
KULDEEP SAXENA Vs. ADDL. DISTRICT JUDGE, ROOM NO.2, LUCKNOW & 4 OTHER
December 1, 2015
KULDEEP SHARMA Vs. STATE OF U.P. AND ORS.
May 25, 2015
KULDEEP SINGH AND ORS. Vs. ADDITIONAL SESSIONS JUDGE AND ORS.
May 8, 2015
KULWANT MALIK Vs. STATE OF U P
May 22, 2015
KUMAR KHANDSARI WORKS Vs. COMMISSIONER OF INCOME TAX, BAREILLY
March 11, 2015
KUMARI RENU PAL Vs. STATE OF U.P. AND ORS.
January 21, 2015
KUMARI UDYAN BALIKA INTER COLLGE Vs. STATE OF U P
April 30, 2015
KUMUD SRIVASTAVA & ANOTHER Vs. STATE OF U P & OTHERS
August 28, 2015
KUNAL GRAND FATHER KRISHNA CHANDRA Vs. STATE OF U P
April 1, 2015
KUNJ POWER PROJECT (P.) LTD. Vs. COMMISSIONER, CUSTOMS, CENTRAL EXCISE
March 10, 2015
KUNJ POWER PROJECT PVT. LTD. Vs. UNION OF INDIA
November 6, 2015
KUNJ POWER PROJECT PVT. LTD. Vs. UNION OF INDIA AND ORS.
November 30, 2015
KUNWAR BAHADUR Vs. STATE OF U P
August 28, 2015
KUNWAR BALDEV SINGH Vs. STATE OF U.P. & 12 OTHERS
August 17, 2015
KUNWAR JAVED WARIS ALI KHAN AND 2 OTHERS Vs. U P SUNNI CENTRAL WAQF BOARD AND 6 OTHERS
November 3, 2015
KUNWAR PAL Vs. STATE OF U P
February 9, 2015
KURELE PAN PRODUCTS PVT. LTD. Vs. UNION OF INDIA
August 27, 2015
KUSHAL PAL SINGH Vs. STATE OF U.P. AND ORS.
March 25, 2015
KUSUM DEVI Vs. RAM JI VERMA
July 28, 2015
KUSUM DEVI Vs. STATE OF U.P.
January 12, 2015
KUSUM LATA Vs. STATE OF U.P.
December 11, 2015
KUSUM LATA AND ORS. Vs. STATE OF U.P. AND ORS.
November 12, 2015
KUSUM YADAV & ANOTHER Vs. STATE OF U P & 5 OTHERS
November 4, 2015
KUSUMAKAR DUBEY Vs. STATE OF U.P. AND ORS.
March 10, 2015
KUSUMLATA JAIN Vs. ADDITIONAL DISTRICT JUDGE COURT NO. 6 BAHRAICH AND ORS.
July 22, 2015
KUWARPAL SINGH Vs. STATE OF U.P. AND ORS.
December 22, 2015
L.K. KHURANA Vs. STATE OF U.P. AND ORS.
April 22, 2015
L.R. SINGH Vs. STATE OF U.P. AND ORS.
July 30, 2015
LACHCHHI RAM Vs. STATE OF U.P. AND ORS.
December 7, 2015
LADDAN Vs. STATE OF U.P.
July 24, 2015
LAJJA RAM Vs. STATE OF U P & 4 OTHERS
September 23, 2015
LAKHAN LAL Vs. STATE OF U P
October 15, 2015
LAKSHMI DEVI Vs. UNION OF INDIA
April 1, 2015
LAKSHMI RAJ SINGH RATHORE AND ORS. Vs. STATE OF U.P. AND ORS.
December 21, 2015
LAL BAHADUR Vs. STATE OF U P
March 23, 2015
LAL BAHADUR SRIVATAVA AND ANOTHER Vs. SHUSHILA DEVI AND OTHERS
August 19, 2015
LAL CHAND Vs. BOARD OF REVENUE AND ORS.
August 28, 2015
LAL CHAND AGARWAL Vs. COMMISSIONER OF INCOME TAX
February 18, 2015
LAL CHAND AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
January 16, 2015
LAL MOHD Vs. STATE OF U P
March 20, 2015
LAL PRATAP SINGH Vs. STATE OF U.P. AND ORS.
April 16, 2015
LAL SINGH Vs. STATE OF U P
February 25, 2015
LAL SINGH Vs. STATE
September 9, 2015
LALA ALOPIDEEN COLLEGE OF TEACHER EDUCATION AND ORS. Vs. STATE OF U.P. AND ORS.
June 22, 2015
LALA RAM & OTHERS Vs. STATE OF U P
September 30, 2015
LALITA DEVI Vs. SAYEEDA KHATOON
January 29, 2015
LALITA DEVI Vs. STATE OF U P
May 5, 2015
LALJI AND ORS. Vs. D.D.C.
February 16, 2015
LALJI AND ORS. Vs. STATE OF U.P.
August 18, 2015
LALLA PRASAD Vs. DAYA SHANKAR SINGH
July 6, 2015
LALLAN Vs. DY DIRECTOR OF CONSOLIDATION MAU
January 23, 2015
LALLAN PRASAD BIND Vs. STATE OF UTTAR PRADESH AND ORS.
February 11, 2015
LALLOO Vs. STATE OF U.P.
January 15, 2015
LALLOO JI AND SONS Vs. OFFICER INCHARGE MAGH MELA, ALLAHABAD
July 20, 2015
LALLU @ MATA PRASAD Vs. STATE OF U P
August 6, 2015
LALLU PRASAD Vs. RAMPATIYA
September 9, 2015
LALLU RAM Vs. STATE OF U P
February 2, 2015
LALMANI DEVI Vs. STATE OF U.P. AND ORS.
October 9, 2015
LALOO SINGH Vs. STATE OF U P
June 5, 2015
LALPARI DEVI Vs. SHIV MOHAN MISRA AND ORS.
July 13, 2015
LALPARI DEVI Vs. SHIV MOHAN MISRA
July 2, 2015
LALTA PRASAD Vs. STATE OF U.P. AND ORS.
December 22, 2015
LALU SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
October 8, 2015
LANCO ANPARA POWER LTD., ANPARA, SONBHADRA Vs. STATE OF U.P. AND ORS.
April 28, 2015
LAND MANAGEMENT COMMITTEE Vs. STATE OF U P
April 6, 2015
LARKAU Vs. STATE OF U P
February 3, 2015
LAVKESH SINGH & ANOTHER Vs. UNION OF INDIA THRU RAVINDRA KUMAR TIWARI, INTELLIGENCE
April 9, 2015
LAXMAN AND ORS. Vs. PARSHADI AND ORS.
August 19, 2015
LAXMAN AND ORS. Vs. ADDL. COLLECTOR F AND R/D.D.C. AND ORS.
November 17, 2015
LAXMAN S/O LATE AKAALU Vs. STATE OF U P
May 26, 2015
LAXMAN YADAV Vs. STATE OF U P
May 15, 2015
LAXMI Vs. DY DIRECTOR OF CONSOLIDATION MAU
April 24, 2015
LAXMI DEVI Vs. DISTRICT MAGISTRATE HARDOI AND ORS.
December 3, 2015
LAXMI DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
April 17, 2015
LAXMI PRASAD AND ORS. Vs. STATE OF U.P.
September 3, 2015
LAXMI SARAN AGARWAL AND ORS. Vs. GURU SARAN AGARWAL AND ORS.
November 27, 2015
LAXMI SINGH Vs. STATE OF U P AND 4 OTHERS
August 6, 2015
LAZZA DAVI Vs. STATE OF U P
May 8, 2015
LEELAPAT MANGATRAM NAVIN MANDI STHAL AND ANOTHER Vs. U.P. KRISHI UTPADAN MANDI SAMITI
November 6, 2015
LEENA KATIYAR Vs. STATE OF U P
February 16, 2015
LEENA KATIYAR Vs. STATE OF U P
May 22, 2015
LIFE INSURANCE CORPORATION OF INDIA Vs. STATE OF U.P. AND ORS.
August 20, 2015
LIFE INSURANCE CORPORATION OF INDIA Vs. SYED ZAIGHAM ALI AND ORS.
July 21, 2015
LILADHAR TULARAM ICE FACTORY Vs. STATE OF U P
January 12, 2015
LIYAKAT ALI Vs. SHYAMSUNDER TIWARI AND ANOTHER
May 18, 2015
LIYAKAT ALI AND 10 OTHERS Vs. STATE OF U.P.THROUGH PRN. SECY.URBAN DEVELOPMENT AND 3 ORS.
March 25, 2015
LIYAKAT KHAN AND ORS. Vs. THE STATE OF U.P. AND ORS.
December 15, 2015
LOCHAN Vs. D D C ,MATHURA
May 29, 2015
LOK NATH SINGH Vs. SANJAI KHARWAR
February 2, 2015
LOK PRAHRI Vs. STATE OF U.P. AND ORS.
May 11, 2015
LOKESH SHUKLA Vs. STATE OF U.P. AND ORS.
July 14, 2015
LORDS DISTILLERY LTD. Vs. STATE OF U.P. ORS.
September 3, 2015
LOVE PRASAD DWIVEDI AND ORS. Vs. STATE OF U.P. AND ORS.
April 27, 2015
M K J CORPORATION Vs. COMMISSIONER OF INCOME TAX
March 11, 2015
M P @ MAHENDRA PAL SINGH Vs. STATE OF U P
September 2, 2015
M R SALES CORPORATION Vs. UNION OF INDIA & OTHERS
December 2, 2015
M.D.A. Vs. IDRES HUSSAIN AND ORS.
October 13, 2015
M.J.P. ROHILKHAND UNIVERSITY AND ORS. Vs. SELF FINANCE COLLEGE WELFARE ASSOCIATION AND ORS.
August 3, 2015
M.M. ALI MEMORIAL INTER COLLEGE Vs. IBRAHIM KHAN
November 16, 2015
M.T.M. KHAN Vs. STATE OF U.P. AND ORS.
August 10, 2015
M.Z. HANDICRAFTS AND ORS. Vs. U.O.I. AND ORS.
May 7, 2015
M/S MAYA PRESS PVT. LTD. AND ANOTHER Vs. THE UNION OF INDIA
July 31, 2015
M/S ORIENTAL CARBON & CHEMICALS LTD Vs. THE COMMISSIONER, CUSTOMS & CENTRAL EXCISE
October 14, 2015
M/S RAM SEWAK MADAN MOHAN Vs. THE COMMISSIONER, COMMERCIAL TAXES, U P LUCKNOW
December 2, 2015
M/S SANTOSHA CRAFT (PVT.) LTD. Vs. BOARD OF REVENUE U.P. AT LUCKNOW & OTHERS
December 16, 2015
M/S. MAYA PRESS PVT. LTD. & ANR. Vs. UNION OF INDIA & ORS.
December 18, 2015
MAA VINDHYAVASINI CONSTRUCTION Vs. STATE OF U P
March 10, 2015
MADAN CHAND AND OTHERS Vs. MAHANTH AND OTHERS
July 3, 2015
MADAN MOHAN GUPTA Vs. ANAND GUPTA
September 1, 2015
MADAN MOHAN MALVIYA POST GRADUATE COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
December 17, 2015
MADAN PAL SINGH Vs. STATE OF U P & ANOTHER
August 5, 2015
MADAN SHARMA Vs. U P ZILADHIKARI/S D M & OTHERS
September 4, 2015
MADAN SWAROOP SHROTRIYA TRUST Vs. SMT. UMA SHROTRIYA
April 6, 2015
MADHAVI MISHRA Vs. BRANCH MANAGER, PUNJAB NATIONAL BANK
June 3, 2015
MADHU Vs. DISTRICT JUDGE AND ORS.
February 24, 2015
MADHU AGRAWAL AND 3 OTHERS Vs. A.D.J./SPECIAL JUDGE AND 8 OTHERS
December 8, 2015
MADHU BALA SRIVASTAVA Vs. SAROJ SRIVASTAVA
December 16, 2015
MADHU LATA GAUR Vs. ARMED FORCES TRIBUNAL REGIONAL BENCH, LKO. AND ORS.
May 19, 2015
MADHUSUDAN AGARWAL Vs. STATE OF U P
April 18, 2015
MADHUSUDAN AGARWAL Vs. STATE OF U.P. & OTHERS
April 7, 2015
MADHUSUDAN DAS AGARWAL AND ORS. Vs. BANARAS HINDU UNIVERSITY AND ORS.
July 22, 2015
MADHUSUDAN SHUKLA Vs. EX ENGINEER,VIDYUT VITRAN KHAND GODA GOKARANNATH LA-KHERI
March 27, 2015
MADHUSUDAN TIWARI Vs. STATE OF U P AND 2 OTHERS
September 22, 2015
MADHUSUDAN TRIPATHI Vs. STATE OF U P AND ANOTHER
November 30, 2015
MAHA AHMAD YUSUF Vs. STATE OF U.P. AND ORS.
February 24, 2015
MAHABIR SINGH Vs. STATE OF U P
April 27, 2015
MAHADEV Vs. DY DIRECTOR OF CONSOLIDATION/A C LAND REV
January 15, 2015
MAHADEV SINGH AND ORS. Vs. UP-ZILADHIKARI/PRESCRIBED AUTH. AND ORS.
April 2, 2015
MAHADEVI Vs. STATE OF U P
May 29, 2015
MAHAJAN SAHKARI AWAS SAMITI LTD. Vs. RESHAM SINGH AND ORS.
October 29, 2015
MAHANT RAMASHANKAR BHARTI Vs. STATE OF U.P. AND ORS.
January 22, 2015
MAHARAJDEEN Vs. STATE OF U P
May 28, 2015
MAHARANI DEVI AND ANOTHER Vs. SANJEEV KUMAR AND ANOTHER
October 26, 2015
MAHARASHTRA SHIKSHAN MANDAL AND ORS. Vs. STATE OF U.P. AND ORS.
December 10, 2015
MAHAVEER SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
September 4, 2015
MAHAVIR Vs. STATE OF U.P.
July 10, 2015
MAHAVIR [U/A Vs. JUDGE SMALL CAUSES COURT LUCKNOW AND OTHERS
October 6, 2015
MAHAVIR AND ORS. Vs. STATE OF U.P.
December 21, 2015
MAHAVIR SINGH Vs. UNION OF INDIA AND ORS.
July 13, 2015
MAHBOOB ALI Vs. SURESH KUMAR DIXIT
March 16, 2015
MAHENDRA Vs. STATE OF U.P.
January 9, 2015
MAHENDRA Vs. D.D.C. AND ORS.
May 29, 2015
MAHENDRA AND ORS. Vs. STATE OF U.P. AND ORS.
September 8, 2015
MAHENDRA KUMAR Vs. STATE OF U P
May 1, 2015
MAHENDRA KUMAR Vs. PARASRAM GOEL AND ORS.
August 20, 2015
MAHENDRA KUMAR AND ORS. Vs. GYAN CHANDRA PORWAR
September 17, 2015
MAHENDRA KUMAR GAUD Vs. STATE OF U.P. AND ORS.
July 21, 2015
MAHENDRA LAL Vs. STATE OF U P
April 18, 2015
MAHENDRA PRATAP SINGH Vs. STATE OF U.P.
September 11, 2015
MAHENDRA PRATAP SINGH Vs. STATE OF U P AND ANOTHER
December 18, 2015
MAHENDRA RAJPOOT Vs. STATE OF U.P.
December 9, 2015
MAHENDRA SINGH Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
February 16, 2015
MAHENDRA SINGH Vs. STATE OF U P
February 19, 2015
MAHESH Vs. STATE OF U P
January 7, 2015
MAHESH AND 2 OTHERS Vs. STATE OF U.P.
July 15, 2015
MAHESH CHANDRA Vs. STATE OF U P
January 13, 2015
MAHESH CHANDRA AND ANOTHER Vs. ARUN KUMAR AND 5 ORS
December 8, 2015
MAHESH CHANDRA GUPTA Vs. STATE OF U.P.
November 16, 2015
MAHESH CHANDRA SHARMA AND ORS. Vs. GOPAL KRISHNA AND ORS.
October 1, 2015
MAHESH CHANDRA VERMA Vs. SHOBHIT MISHRA
May 27, 2015
MAHESH KUMAR Vs. STATE OF U P
February 24, 2015
MAHESH KUMAR AGARWAL AND ORS. Vs. SURESH CHAND AGARWAL AND ORS.
November 18, 2015
MAHESH KUMAR GUPTA AND ORS. Vs. STATE OF U.P. AND ORS.
August 25, 2015
MAHESH SHAH Vs. STATE OF U.P.
August 17, 2015
MAHESH THAKUR Vs. STATE OF U P
May 21, 2015
MAHESHWARI Vs. D D C & OTHERS
July 14, 2015
MAHESHWATI Vs. UNION OF INDIA AND OTHERS
September 24, 2015
MAHGU Vs. STATE OF U P AND ANR
September 29, 2015
MAHILA VIDYA PRACHAR SAMITI, BAHADURGANJ PRAYAG AND ORS. Vs. STATE OF U.P.
June 15, 2015
MAHIPAL Vs. STATE OF U.P. (ALLAHABAD)(D.B.)
August 18, 2015
MAHIPAL SINGH AND ORS. Vs. YAMEEN AND ORS.
July 28, 2015
MAHRAB AND ORS. Vs. HULLAN KHAN AND ORS.
May 8, 2015
MAHTAB Vs. STATE OF U P
February 16, 2015
MAINU AND ORS. Vs. STATE OF U.P.
December 17, 2015
MAJHOLA DISTILLERY & CHEMICAL WORKS Vs. PRESIDING OFFICER, LABOUR COURT, BAREILLY AND ORS.
July 27, 2015
MAKKHAN AND ORS. Vs. MAYA DEVI AND ORS.
March 27, 2015
MALA (CORPUS) AND ORS. Vs. STATE OF U.P. AND ORS.
September 22, 2015
MALKHAN AND ORS. Vs. BOARD OF REVENUE AND ORS.
September 22, 2015
MALTI DEVI Vs. STATE OF U P
March 18, 2015
MAMTA Vs. STATE OF U P
February 4, 2015
MAMTA GOSWAMI Vs. BHARAT PETROLEUM CORPORATION LIMITED (BPCL) AND ORS.
February 4, 2015
MAMTA RAI Vs. STATE OF U.P. AND ORS.
May 8, 2015
MAMTA SHARMA Vs. RAJENDRA KUMAR SHARMA
September 3, 2015
MAMTA SINGH Vs. RAM KRIPAL SINGH
August 3, 2015
MAMTESH GUPTA Vs. STATE OF U.P. AND ORS.
August 21, 2015
MAN CHAND @ MANIK CHAND Vs. STATE OF U P
February 24, 2015
MAN SINGH Vs. STATE OF U.P.
January 23, 2015
MANAGER, UNITED INDIA INSURANCE COMPANY Vs. ANAND SWAROOP MEDHAVI AND ORS.
May 26, 2015
MANAGING DIRECTOR U.P. STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. BUDDHI PRAKASH SINGH AND ORS.
November 30, 2015
MANAS SEWA SAMITI Vs. CHIEF COMMISSIONER OF INCOME TAX AND ORS.
November 2, 2015
MANEESHA AND 9 OTHERS Vs. STATE OF U.P. AND 2 OTHERS
October 6, 2015
MANGAL SINGH Vs. STATE OF U P
February 26, 2015
MANGAL SINGH Vs. DY. DIRECTOR OF CONSOLIDATION, BANDA AND ORS.
February 27, 2015
MANGLEE Vs. STATE
April 15, 2015
MANGREY Vs. STATE OF U P
April 9, 2015
MANI RAM Vs. STATE OF U.P. AND ORS.
December 22, 2015
MANICHARI DEVI Vs. KHUDDI AND OTHERS
February 3, 2015
MANISH KANSAL Vs. STATE OF U P
May 29, 2015
MANISH MEHRA Vs. RAMLAL GUPTA AND ANOTHER
December 7, 2015
MANISH MUKHRIYA Vs. STATE OF U P
February 2, 2015
MANISHA SRIVASTAVA Vs. ROHIT SRIVASTAVA
January 9, 2015
MANJU DEVI Vs. STATE OF U.P. AND ORS.
October 5, 2015
MANJU DEVI AND ORS. Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/SPECIAL JUDGE/ADDITIONAL DISTRICT JUDGE, MUZAFFAR NAGAR
September 15, 2015
MANJU MISRA Vs. STATE OF U P
May 18, 2015
MANJU SINGH Vs. STATE OF U P & 3 OTHERS
September 8, 2015
MANJU SREE ROBINSON Vs. STATE OF U P
April 6, 2015
MANMEET SINGH BASRA Vs. KIRAN MALHOTRA
December 14, 2015
MANMOHAN MISHRA Vs. STATE OF U.P. AND ORS.
April 30, 2015
MANMOHAN PANDEY Vs. STATE OF U P
August 14, 2015
MANNI LAL Vs. STATE OF U P AND OTHERS
December 17, 2015
MANOJ Vs. STATE OF U P
February 3, 2015
MANOJ Vs. STATE OF U.P.
July 8, 2015
MANOJ AGARWAL Vs. UNION OF INDIA AND ORS.
December 9, 2015
MANOJ AND ORS. Vs. STATE OF U.P.
December 22, 2015
MANOJ JAISWAL Vs. UNION OF INDIA AND ORS.
September 30, 2015
MANOJ JAITLY & ANOTHER Vs. STATE OF U.P. & ANOTHER
August 21, 2015
MANOJ KUMAR Vs. CHIEF GENERAL MANAGER, S.B.I. AND ORS.
April 29, 2015
MANOJ KUMAR Vs. UNION OF INDIA
April 9, 2015
MANOJ KUMAR Vs. STATE OF U.P. AND ORS.
December 8, 2015
MANOJ KUMAR Vs. MANGRU YADAV AND 4 OTHERS
September 14, 2015
MANOJ KUMAR Vs. SWATI HOSPITAL (P) LTD.
February 10, 2015
MANOJ KUMAR Vs. STATE OF U P & ANOTHER
August 28, 2015
MANOJ KUMAR AND ORS. Vs. ADDL. COMMISSIONER-II, VARANASI DIVISION AND ORS.
October 29, 2015
MANOJ KUMAR CHAUHAN Vs. STATE OF U P
March 17, 2015
MANOJ KUMAR DWIVEDI Vs. STATE OF U.P. AND ORS.
July 22, 2015
MANOJ KUMAR GUPTA Vs. COMMISSIONER OF INCOME TAX AND ORS.
November 24, 2015
MANOJ KUMAR GUPTA Vs. STATE OF U P
March 27, 2015
MANOJ KUMAR RAI Vs. UNION OF INDIA AND ORS.
February 10, 2015
MANOJ KUMAR SHARMA Vs. STATE OF U.P. AND ORS.
April 23, 2015
MANOJ KUMAR SINGH Vs. STATE OF U.P. AND ORS.
January 13, 2015
MANOJ KUMAR TIWARI Vs. STATE OF U.P.
July 16, 2015
MANOJ KUMAR VERMA Vs. STATE OF U P
February 26, 2015
MANOJ KUMAR VERMA & 2 OTHERS Vs. CIVIL JUDGE (SENIOR DIVISION) & ANOTHER
January 13, 2015
MANOJ KUMAR, PRINCIPAL Vs. STATE OF U P
April 17, 2015
MANOJ SAHI Vs. STATE OF U.P. AND ORS.
September 14, 2015
MANORAMA MISHRA Vs. STATE OF U P
April 18, 2015
MANORATH AND ORS. Vs. STATE
December 14, 2015
MANU DEVI Vs. STATE OF U P
August 18, 2015
MANU VERMA Vs. STATE OF U P AND OTHERS
December 1, 2015
MAQSOOD AKHTAR AND ORS. Vs. STATE OF U.P. AND ORS.
December 7, 2015
MARAG SHREE Vs. STATE OF U P & OTHERS
August 17, 2015
MARGHOOB AND ORS. Vs. STATE OF U.P.
December 9, 2015
MAROOF Vs. STATE OF U.P. AND ORS.
April 23, 2015
MARU DEVI Vs. ADDI COMMISSIONER, BAREILLY
July 7, 2015
MASHKOOR RAHMAN Vs. STATE OF U P
March 26, 2015
MASSAN KHAN Vs. SMT. SHASHI BALA GUPTA
December 10, 2015
MAST RAM Vs. STATE OF U P
April 8, 2015
MASTER KESHAV Vs. JAMEEL AHMAD
May 4, 2015
MASTER SATYA (CORPUS) Vs. STATE OF U P
January 23, 2015
MATA BADAL SINGH AND ORS. Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION/COLLECTOR AND ORS.
December 11, 2015
MATA PRASAD AND ORS. Vs. STATE OF U.P.
November 26, 2015
MATA SARAN Vs. DY DIRECTOR OF CONSOLIDATION ALLAHABAD
February 18, 2015
MATEEN Vs. WAQF MASJID MOHALLA-KAZIPURA WAQF NO. 9 AND ORS.
October 9, 2015
MATTER OF GOODS OF LATE TEERATH RAJ AND ANOTHER Vs. MITHILESH KUMAR TIWARI
December 16, 2015
MATTER OF GOODS OF LATE VATAN LAL CHAURASIYA Vs. STATE
November 20, 2015
MATTER OF GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTH Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND 6 OTHERS
March 30, 2015
MAYA RAM Vs. STATE OF U P
April 17, 2015
MAYO INSTT OF MEDICAL SCIENCES FZBD ROAD THRU MNGMT TRUSTEE Vs. MEDICAL COUNCIL OF INDIA THRU SECY NEW DELHI
June 12, 2015
MAYORS INDUSTRIAL COMBINE PVT. LTD. Vs. REGISTRAR OF COMPANIES
December 21, 2015
MECON INDRAPRASTHA SAHAKARI AVAS SAMITI LTD. AND ORS. Vs. STATE OF U.P. AND ORS.
August 19, 2015
MEENA RAJPOOT Vs. RAM BHAROSE KATIYAR AND ORS.
September 9, 2015
MEERA DEVI Vs. STATE OF U P AND 2 ORS
May 14, 2015
MEERA SHUKLA Vs. SPECIAL JUDGE
May 29, 2015
MEGH SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE PROT/DDC AGRA
April 10, 2015
MEHANDI HASAN Vs. STATE OF U P & 2 OTHERS
September 24, 2015
MEHDI HASAN Vs. THE C/M M.M. INTER COLLEGE AND ORS.
November 6, 2015
MEHMOOD ALI Vs. STATE OF U P
January 8, 2015
MEHNDI HASAN Vs. STATE OF U.P.
November 5, 2015
MEHRA BROTHERS PARTNERSHIP FIRMS FILLING Vs. COMMISSIONER OF INCOME TAX AND ORS.
March 11, 2015
MEMORA SAMUHIK KRISHI SEHKARI SAMITI LTD Vs. ADDL COMMISSIONER JUDICIAL LUCKNOW DIVISION LKO
March 17, 2015
MERAJ AND 3 OTHERS Vs. STATE OF U P AND ANOTHER
December 22, 2015
MERAJ AND ORS. Vs. STATE OF U.P.
July 1, 2015
MEWATI DEVI AND ORS. Vs. MURALI GUPTA AND ORS.
September 16, 2015
MINNA Vs. STATE OF U.P. AND ORS.
May 15, 2015
MINNA @ MINTA @ JASVEER Vs. STATE OF U P
May 15, 2015
MIRZA AMEER ULLAH BEG AND ORS. Vs. STATE OF U.P. AND ORS.
November 20, 2015
MISHRI LAL Vs. STATE OF U P
May 11, 2015
MITAROO Vs. D M /COLLECTOR MUZZAFFAR NAGAR AND 2 OTHERS
September 21, 2015
MITHAI DEVI Vs. ADDITIONAL DISTRICT MAGISTRATE
April 20, 2015
MITHILESH KUMAR RAI Vs. STATE OF U P
March 30, 2015
MITHILESH KUMAR SRIVASTAVA Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS VTH REGION AND ORS.
July 21, 2015
MITHILESH KUMARI Vs. SHARDA AND 8 OTHERS
August 19, 2015
MITHLESH Vs. C.C.R.A./COMMISSIONER, MEERUT AND ORS.
July 23, 2015
MITRAPAL SINGH AND 2 OTHERS Vs. MOHIT KUMAR SINGH
August 12, 2015
MKU (ARMOURS) PVT LTD Vs. COMMISSIONER OF INCOME TAX KANPUR
April 18, 2015
MOBIN AHAMAD Vs. STATE OF U P
February 4, 2015
MOBIN AND ORS. Vs. STATE
July 20, 2015
MOH. SHAMEEM AHMAD Vs. STATE OF U.P.
May 7, 2015
MOHAMAD ASLAM Vs. STATE OF U P
February 4, 2015
MOHAMMAD ANWAR AND ORS. Vs. THE STATE OF U.P.
December 3, 2015
MOHAMMAD HASAN @ GALLE Vs. STATE OF U P
April 18, 2015
MOHAMMAD HASHIM & OTHERS Vs. STATE OF U P
September 2, 2015
MOHAMMAD HAYAT Vs. STATE AND ORS.
November 26, 2015
MOHAMMAD MERAJUL HAQUE Vs. STATE OF U.P. AND ORS.
April 2, 2015
MOHAMMAD NADEEM AND ORS. Vs. STATE OF U.P. AND ORS.
March 31, 2015
MOHAMMAD NAEEM Vs. STATE OF U.P. AND ORS.
December 1, 2015
MOHAMMAD SAMIL KHAN, RECRUIT CONSTABLE Vs. STATE OF U.P. AND 4 OTHERS
September 23, 2015
MOHAMMAD SHAKEEL KHAN Vs. IZHARUL ANSARI
October 16, 2015
MOHAMMAD YASEEN Vs. MEHRAJUNNISHA
May 7, 2015
MOHAMMAD YASIN Vs. STATE OF U P
May 29, 2015
MOHAMMADI AND ORS. Vs. D.D.C. AND ORS.
November 20, 2015
MOHAN Vs. STATE OF U P
May 12, 2015
MOHAN LAL Vs. STATE OF U.P.
November 24, 2015
MOHAN LAL Vs. STATE OF U.P. AND ORS.
October 27, 2015
MOHAN NISHAD Vs. STATE OF U.P.
December 15, 2015
MOHAN SINGH Vs. STATE OF U P
July 23, 2015
MOHAR PAL Vs. STATE OF U P
March 20, 2015
MOHAR SINGH Vs. MANGAT AND OTHERS
July 30, 2015
MOHARRAM ALI ALIAS PAPPU Vs. UNION OF INDIA
April 28, 2015
MOHD AKBAL Vs. STATE OF U P
April 3, 2015
MOHD ALI Vs. DISTRICT JUDGE PRATAPGARH
January 16, 2015
MOHD AMHED Vs. STATE OF U P
May 28, 2015
MOHD AMIN KHAN (OBJECTION FILED) Vs. STATE OF U P
March 27, 2015
MOHD ARIF @ CHAND Vs. STATE OF U P
January 9, 2015
MOHD AYOOB AND 5 OTHERS Vs. ADDITIONAL DISTRICT JUDGE AND 6 OTHERS
August 20, 2015
MOHD FAROOK KHAN Vs. STATE OF U P
May 29, 2015
MOHD HASHIM Vs. STATE OF U P
May 29, 2015
MOHD MAQSOOD AND 4 OTHERS Vs. STATE OF U P AND ANOTHER
August 19, 2015
MOHD MOIN Vs. STATE OF U P
February 12, 2015
MOHD NAFEES @ GUDDU Vs. STATE OF U P
August 7, 2015
MOHD NASEEM Vs. STATE OF U P
May 26, 2015
MOHD RASHID Vs. STATE OF U P
March 27, 2015
MOHD SAJID AND 2 OTHERS Vs. ADDITIONAL DISTRICT JUDGE AND ANOTHER
July 21, 2015
MOHD UMAR Vs. STATE OF U P
March 12, 2015
MOHD WASEEM Vs. ADDITIONAL DISTRICT JUDGE COURT NO 11 PRATAPGARH & ORS
May 15, 2015
MOHD YAHAYA Vs. STATE OF U P
May 27, 2015
MOHD. IBRAHIM Vs. ABDUL AZIZ AND 9 OTHERS
December 7, 2015
MOHD. NAZIR Vs. SMT. MADHUBALA GUPTA(SINCE DECEASED) AND 3 OTHERS
October 15, 2015
MOHD. RASHID AND 2 OTHERS Vs. KM. RANJANA MISHRA AND ANOTHER
August 27, 2015
MOHD. SAJAN @ SARFUDDIN Vs. STATE OF U.P.
July 16, 2015
MOHD. SHAHID Vs. STATE OF U.P.
December 4, 2015
MOHD. SHARAFAT AND OTHERS Vs. STATE OF U.P THRU. PRIN. SECY. HOME DEPTT AND OTHERS
June 29, 2015
MOHD. TAHSEEN QAMAR AND ANOTHER Vs. A.D.J., ROOM NO. 5, BAREILLY AND 6 OTHERS
December 10, 2015
MOHD. UMAR AND ORS. Vs. STATE OF U.P. AND ORS.
December 15, 2015
MOHD. USMAN Vs. D.D.C., SITAPUR AND ORS.
December 21, 2015
MOHINI VERMA Vs. STATE OF U.P. AND ORS.
September 30, 2015
MOHIT CHAUDHARY Vs. STATE OF U.P. AND ORS.
December 10, 2015
MOHIT JAIN Vs. STATE OF U.P. AND ANOTHER
January 27, 2015
MOHIT KUMAR GOYAL Vs. STATE OF U.P.
December 7, 2015
MOHIT KUMAR SHUKLA Vs. STATE OF U P
May 15, 2015
MOHIUDDIN AND ORS. Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION AND ORS.
August 20, 2015
MOHSIN KHAN Vs. STATE OF U P
May 8, 2015
MOHSIN RAZA Vs. SHIA CENTRAL BOARD OF WAKFS U.P. AND ORS.
November 4, 2015
MOHSIN RAZA Vs. HOOR JAHAN
December 18, 2015
MOKHA SINGH @ YOGENDRA SINGH Vs. STATE OF U P
May 12, 2015
MOLHU PRASAD CHAUDHARY Vs. D.I.O.S., SIDDHARTHNAGAR AND ORS.
August 17, 2015
MOLHU VERMA Vs. STATE OF U.P.
October 5, 2015
MOMIN MUZAMMIL ANWAR AND ORS. Vs. STATE OF U.P. AND ORS.
February 25, 2015
MONU @ MUKESH KUMAR Vs. STATE OF U P
May 14, 2015
MONU TYAGI Vs. STATE OF U P
May 4, 2015
MOOL CHAND Vs. STATE OF U P
March 17, 2015
MOOL CHANDRA Vs. STATE OF U.P. AND ORS.
March 30, 2015
MOORAT RAM AND ORS. Vs. STATE OF U.P.
August 6, 2015
MORADABAD DEVELOPMENT AUTHORITY Vs. STATE OF U.P. AND ORS.
August 13, 2015
MORE SINGH Vs. CHANDRIKA PRASAD
July 14, 2015
MORNING WALKERS ASSOCIATION AND ORS. Vs. ALLAHABAD CANTONMENT BOARD
November 18, 2015
MOTI Vs. DY DIRECTOR OF CONSOLIDATION, VARANASI
May 22, 2015
MOTI CHAND & OTHERS Vs. STATE OF U P
September 29, 2015
MOTI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
July 10, 2015
MOTI LAL AND ORS. Vs. STATE OF U.P.
November 23, 2015
MOTI LAL BHIM RAJ CHARITY TRUST Vs. PRAKASH CHAND JHUNJHUNWALA
December 18, 2015
MOTI LAL NEHRU MEDICAL COLLEGE TEACHERS ASSOCIATION, ALLAHABAD AND ORS. Vs. STATE OF U.P. AND ORS.
August 13, 2015
MOTI LAL NEHRU NATIONAL INSTITUTE OF TECHNOLOGY, ALLAHABAD Vs. STATE OF U P
May 1, 2015
MR. JAI KRISHNA SRIVASTAVA Vs. SRI VIKRAM SRIVASTAVA AND 4 OTHERS
February 11, 2015
MRITUNJAY RAI Vs. STATE OF U.P. AND ORS.
February 10, 2015
MUBARAK HUSAIN Vs. STATE OF U.P. AND ORS.
August 25, 2015
MUDA AND ORS. Vs. STATE OF U.P. AND ORS.
April 3, 2015
MUDITA Vs. STATE OF U.P. AND ORS.
September 10, 2015
MUHD. NAIMUL HASSAN Vs. ANGAD SINGH AND ANOTHER
April 18, 2015
MUJAHID BEG Vs. UNION OF INDIA AND ORS.
October 7, 2015
MUKEEM AND ORS. Vs. STATE OF U.P. AND ORS.
August 7, 2015
MUKESH Vs. STATE OF U.P. AND ORS.
April 21, 2015
MUKESH Vs. DIRECTOR DEFENCE ESTATES CENTRAL COMMAND LUCKNOW &
September 1, 2015
MUKESH AND ORS. Vs. ADDL. DISTRICT MAGISTRATE (F AND R), MATHURA AND ORS.
May 11, 2015
MUKESH AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE AND OTHERS
July 28, 2015
MUKESH CHANDRA AGGRAWAL Vs. KAMLESH JAIN
October 16, 2015
MUKESH GARG Vs. MUNNEY KHAN
February 10, 2015
MUKESH KUMAR Vs. STATE OF U.P. AND ORS.
August 7, 2015
MUKESH KUMAR Vs. STATE OF U.P. AND ORS.
September 29, 2015
MUKESH KUMAR Vs. STATE OF U P
September 22, 2015
MUKESH KUMAR GAUTAM Vs. HARI SINGH
March 27, 2015
MUKESH MAHADANE Vs. NONCONVENTIONAL ENERGY DEVELOPMENT AGENCY (NEDA) LKO. AND ORS.
November 2, 2015
MUKESH SRIVASTAVA Vs. C.B.I.
July 10, 2015
MUKUND SINGH Vs. STATE OF U.P.
May 27, 2015
MULAYAM SINGH Vs. ADDITIONAL COMMISSIONER KANPUR
July 7, 2015
MUMTAZ AHMAD AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, LUCKNOW AND ORS.
October 28, 2015
MUMTAZ TARANNUM Vs. STATE OF U.P. AND ORS.
April 20, 2015
MUNEER AHMAD Vs. MAQBOOL AHMAD AND 3 ORS.
December 3, 2015
MUNENDRA ALIAS MUNNA Vs. STATE OF U P
March 27, 2015
MUNESHWAR Vs. BOARD OF REVENUE, U.P. ALLAHABAD
April 28, 2015
MUNIRAJ AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION/A.D.M. S.R. NAGAR AND ORS.
April 13, 2015
MUNNA Vs. STATE OF U.P.
May 22, 2015
MUNNA KAHAR Vs. BOARD OF REVENUE, ALLAHABAD AND ORS.
August 21, 2015
MUNNA KHAN Vs. STATE OF U P
April 8, 2015
MUNNA LAL Vs. STATE OF U P
August 17, 2015
MUNNA PRASAD Vs. STATE OF U P & ANOTHER
August 7, 2015
MUNNA RAJBHAR Vs. STATE OF U.P.
August 25, 2015
MUNNA SINGH Vs. STATE
May 27, 2015
MUNNEY KHAN Vs. STATE OF U P
August 18, 2015
MUNNI AND ORS. Vs. STATE OF U.P AND ORS.
May 29, 2015
MUNNI DEVI Vs. BOARD OF REVENUE AND ORS.
July 3, 2015
MUNNI DEVI Vs. STATE OF U P AND 5 ORS
April 28, 2015
MUNNI DEVI Vs. STATE OF U P
March 26, 2015
MUNNI DEVI Vs. STATE OF U.P. AND ORS.
October 16, 2015
MUNNI DEVI Vs. STATE OF U P & OTHERS
November 18, 2015
MUNNI LAL AND ORS. Vs. STATE OF U.P. AND ORS.
May 1, 2015
MUNNI LAL VERMA AND ORS. Vs. THE STATE OF UTTAR PRADESH AND ORS.
December 23, 2015
MUNNI SINGH Vs. STATE OF U P
May 18, 2015
MUNNU AND 4 ORS Vs. MOHD MARGHOOB
November 26, 2015
MUNNU KANCHHI Vs. STATE OF U P
January 20, 2015
MUNNU LAL Vs. STATE OF U P
August 13, 2015
MUNSHI LAL AND ORS. Vs. D.D.C., GONDA AND ORS.
December 22, 2015
MUNSHI SINGH Vs. STATE OF U P
January 19, 2015
MUNTJIR Vs. GENERAL MANAGER, PNB METLIFE INSURANCE CO. LTD. AND ORS.
September 23, 2015
MURASHAD AND ORS. Vs. STATE OF U.P.
April 21, 2015
MURLI Vs. STATE OF U.P.
January 19, 2015
MURLI ASANDAS CHANDIRAMANI Vs. UNION OF INDIA
April 21, 2015
MURLIDHAR PANDEY Vs. STATE OF U.P. AND ORS.
October 7, 2015
MUSAFIR YADAV Vs. STATE OF U P
May 8, 2015
MUSHARRAFUL AEN SIDDIQUI Vs. MILIND SRIVASTAVA
July 7, 2015
MUSHEER ALAM Vs. RAMESH AND ORS.
September 15, 2015
MUSTAK Vs. STATE OF U.P.
September 16, 2015
MUSTAKIM Vs. STATE OF U P
February 10, 2015
MUSTAQ & 3 OTHERS Vs. STATE OF U P & ANOTHER
July 27, 2015
MUSTAQ AHMAD Vs. STATE OF U P
February 26, 2015
N K SHARMA Vs. UNION OF INDIA
May 22, 2015
NABAV SINGH @ NABBA Vs. STATE OF U P
May 28, 2015
NABBAN HUSAIN Vs. RENT CONTROL & EVICTION OFFICER AND 3 OTHERS
July 7, 2015
NABI AHMAD Vs. STATE OF U.P. AND 4 OTHERS
December 9, 2015
NABI AHMAD AND ORS. Vs. STATE OF U.P. AND ORS.
February 11, 2015
NADA NADEEM ANSARI Vs. STATE OF U P
May 25, 2015
NADEEM Vs. STATE OF U.P.
September 15, 2015
NAFEES Vs. STATE OF U.P. AND ORS.
August 7, 2015
NAFEESA Vs. STATE OF U.P. AND ORS.
May 6, 2015
NAFIS AHMAD Vs. STATE OF U.P. AND ORS.
October 15, 2015
NAGAR AYUKT, NAGAR NIGAM Vs. BRIJ KISHORE BAJPAI AND ORS
February 2, 2015
NAGAR PALIKA PARISHAD Vs. TAJIMUDDIN AND ORS.
December 3, 2015
NAGAR PALIKA PARISHAD, MATHURA Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
April 8, 2015
NAGAR SAHKARI BANK LTD. AND ORS. Vs. STATE OF U.P. AND ORS.
July 10, 2015
NAGENDRA KUMAR Vs. STATE OF U P
May 14, 2015
NAGENDRA KUMAR PATHAK Vs. STATE OF U.P. & ANOTHER
April 24, 2015
NAGENDRA NATH PANDEY Vs. STATE OF U P AND 3 ORS
September 8, 2015
NAGENDRA SINGH AND ORS. Vs. RAJENDRA KUMAR AND ORS.
December 3, 2015
NAGESHWAR PRASAD MISHRA Vs. UNION OF INDIA AND 4 ORS
March 11, 2015
NAGRIK SANGHTAN SEWA SAMITI Vs. STATE OF U P
March 24, 2015
NAHAR SINGH Vs. STATE OF U P
May 15, 2015
NAHAR SINGH AND OTHERS Vs. STATE OF U P
December 17, 2015
NAIMUDDIN AND ORS. Vs. A.D.M., (CITY)/D.D.C., GORAKHPUR AND ORS.
February 23, 2015
NAINSEE AND ORS. Vs. STATE OF U.P. AND ORS.
August 10, 2015
NAKI ALI JAFRI Vs. NAWAB JEESHAN KHAN
January 29, 2015
NAMITA SINGH Vs. STATE OF U.P. AND ORS.
November 19, 2015
NAMITA SINGH Vs. STATE OF U P & OTHERS
September 30, 2015
NANAK Vs. MOHAMMAD INAM
December 21, 2015
NAND KISHOR RANA Vs. ANUPAM SHARMA AND ANR.
March 10, 2015
NAND KISHORE Vs. STATE OF U P
May 1, 2015
NAND KISHORE AND ORS. Vs. D.D.C. AND ORS.
March 23, 2015
NAND KUMAR Vs. STATE OF U P AND ANOTHER
November 30, 2015
NAND LAL Vs. DEPUTY DIRECTOR CONSOLIDATION DISTT., HARDOI AND ORS.
August 5, 2015
NAND LAL GOND Vs. TAHSILDAR, BURHANPUR & OTHERS
July 22, 2015
NAND LAL PRASAD Vs. STATE OF U P
May 13, 2015
NANDANI RAMCHANDANI WIFE OF HINISH RAMCHANDANI Vs. STATE OF UTTAR PRADESH
May 29, 2015
NANDINI UPADHYAY Vs. STATE OF U.P. AND ORS.
December 15, 2015
NANDRAM AND ORS. Vs. D.D.C., BUDAUN AND ORS.
October 9, 2015
NANDU @ NAND LAL Vs. SPECIAL JUDGE AND 2 OTHERS
September 16, 2015
NANDU AND ORS. Vs. STATE OF U.P.
December 18, 2015
NANDU SINGH Vs. STATE OF U P
March 27, 2015
NANHAKKEY Vs. STATE OF U P
January 13, 2015
NANHAU Vs. STATE OF U.P.
August 5, 2015
NANHAU @ AMIT KUMAR Vs. STATE OF U P
July 2, 2015
NANHE Vs. D.D.C., AMROHA AND ORS.
October 16, 2015
NANHEY SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
February 6, 2015
NANKAU @ GORE LA Vs. STATE OF U P
January 15, 2015
NANKAU SINGH AND ORS. Vs. STATE OF U.P.
October 16, 2015
NARAYAN SHARMA Vs. STATE OF U P
January 16, 2015
NARDHARMA BALIKA VIDDYALAYA THRU PRABANDHAK/ADHAYAKSH & ANR. Vs. THE SACHIV MADHAYAMIK SHIKSHA PARISHAD ALLAHABAD AND OTHERS
October 13, 2015
NARENDRA Vs. STATE OF U.P.
December 18, 2015
NARENDRA BAHADUR SINGH Vs. COLLECTOR AND DISTRICT MAGISTRATE, JAUNPUR & ORS
October 16, 2015
NARENDRA BAHADUR SRIVASTAVA Vs. STATE OF U.P. AND ORS.
July 20, 2015
NARENDRA KUMAR Vs. NEW OKHALA INDUSTRIES DEVELOPMENT AUTHORITY AND ORS.
October 1, 2015
NARENDRA KUMAR Vs. STATE OF U P
May 15, 2015
NARENDRA KUMAR Vs. STATE OF U P & ORS
October 5, 2015
NARENDRA KUMAR AND ANR. Vs. PREM NARAIN PARIHAR
July 17, 2015
NARENDRA KUMAR GUPTA AND ORS. Vs. ASHOK KUMAR AGARWAL AND ORS.
May 22, 2015
NARENDRA PACHORI AND 3 OTHERS Vs. STATE OF U P & ANOTHER
October 30, 2015
NARENDRA PRASAD Vs. STATE OF U.P. AND ORS.
July 10, 2015
NARENDRA PRATAP SINGH Vs. STATE OF U.P. AND ORS.
July 18, 2015
NARENDRA RAI Vs. STATE OF U.P. AND ORS.
March 9, 2015
NARENDRA ROAD LINES PVT. LTD. Vs. RASHTRIYA ISPAT NIGAM LIMITED
November 23, 2015
NARENDRA SINGH AND 13 OTHERS Vs. STATE OF U P AND 4 OTHERS
December 22, 2015
NARENDRA SINGH AND ORS. Vs. STATE OF U.P.
October 8, 2015
NARESH Vs. STATE OF U.P. AND ORS.
July 24, 2015
NARESH Vs. DISTRICT INSPECTOR OF SCHOOLS, CHITRAKOOT AND OTHE
December 17, 2015
NARESH Vs. STATE OF U.P.
July 17, 2015
NARESH CHANDRA Vs. STATE OF U.P.
August 13, 2015
NARESH CHANDRA JAIN AND ORS. Vs. SHRI THAKUR LAXMI NARAIN JI MAHARAJ VIRAJMAN MANDIR AND ORS.
July 1, 2015
NARESH CHANDRA SHARMA & ANOTHER Vs. GAYATRI SHARMA & OTHERS
August 14, 2015
NARESH GROVER Vs. C B I
August 14, 2015
NARESH KUMAR Vs. STATE OF UP
May 14, 2015
NARPAT SINGH Vs. STATE OF U.P.
October 9, 2015
NARSINGH PAL Vs. STATE OF U P
September 24, 2015
NARSINGH TIWARI Vs. STATE OF U P
April 1, 2015
NASARUDIN Vs. STATE OF U.P. AND ORS.
October 27, 2015
NASEEM AHMAD Vs. STATE OF U P & OTHR
September 1, 2015
NASEEM AHMAD S/O LATE MOHD NAEEM Vs. STATE OF U P
May 26, 2015
NASEER KHAN AND ORS. Vs. RIYAZ KHAN AND ORS.
December 18, 2015
NASIM DAD KHAN Vs. MOHAMMAD SHAFI AND ORS.
May 1, 2015
NASIR ALI Vs. STATE OF U.P. AND ORS.
March 26, 2015
NATHOO Vs. STATE OF U.P.
September 4, 2015
NATHU RAM Vs. BOARD OF REVENUE ALLAHABAD AND 9 OTHERS
August 7, 2015
NATHU RAM RAIKWAR Vs. STATE OF U P AND OTHERS
July 23, 2015
NATHURAM Vs. D.D.C., FIROZABAD AND ORS.
March 24, 2015
NATIOANL HIGHWAYS AUTHORITY OF INDIA Vs. SHIVA TRACTORS
July 17, 2015
NATIONAL COMMISSION FOR MINORITY EDU. INSTITUTIONS 4644(MS)13 Vs. ABHINAWA SEWA SANSTHAN MAHAVIDYALAYA AND ORS.
November 26, 2015
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. A.D.J. AND ORS.
April 13, 2015
NATIONAL INSURANCE CO LTD Vs. MALTI RAI
May 19, 2015
NATIONAL INSURANCE CO LTD Vs. MOHAMMAD NASSEM
January 5, 2015
NATIONAL INSURANCE CO. LTD. Vs. RAIS AND ORS.
April 22, 2015
NATIONAL INSURANCE CO. LTD. Vs. LAKHOO DEVI
July 3, 2015
NATIONAL INSURANCE CO.LTD. Vs. ROSHAN AND ORS.
September 30, 2015
NATIONAL INSURANCE COMP LTD Vs. DEEPALI PAL
May 26, 2015
NATIONAL THERMAL POWER CORPN. Vs. KAILASH NARAIN GARG AND ORS.
February 4, 2015
NATIONAL THERMAL POWER CORPORATION Vs. STATE OF U.P. AND ORS.
April 8, 2015
NATTHU Vs. STATE OF U P , COLLECTOR, AND ANOTHER
September 1, 2015
NAURANG Vs. STATE OF U.P.
December 16, 2015
NAVED Vs. STATE OF U.P.
May 19, 2015
NAVINDRA SINGH Vs. STATE OF U P
February 2, 2015
NAVNEET KULSHESHTHRA AND ORS. Vs. STATE OF U.P. AND ORS.
October 15, 2015
NAVRANG LAL SRIVASTAVA Vs. STATE OF U.P. AND ORS.
July 16, 2015
NAVRATAN KUMAR JAIN; HARI BABU KHANDELWAL Vs. SECRETARY, FOOD AND CIVIL SUPPLIES LKO & OTHERS
September 17, 2015
NAVRATAN SINGH Vs. STATE OF U P
April 21, 2015
NAWAB BEG Vs. STATE OF U P AND 3 ORS
September 16, 2015
NAYAB ALAM Vs. SMT. TANVEER SULTANA AND 2 ORS.
October 13, 2015
NAZEER AHMAD Vs. PRESCRIBED AUTHORITY/A.C.M.M.
July 3, 2015
NAZMA KHATOON Vs. STATE OF U P
May 12, 2015
NEELAM CHAUDHARI Vs. KHAJAN SINGH AND ORS.
July 3, 2015
NEELAM SAGAR Vs. STATE OF U P
February 12, 2015
NEELU Vs. CHABBI DEVI AND ORS.
August 7, 2015
NEERAJ Vs. STATE OF U.P.
November 5, 2015
NEERAJ DEVI Vs. STATE OF U P & OTHERS
August 20, 2015
NEERAJ JAIN Vs. STATE OF UP
February 26, 2015
NEERAJ KUMAR AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
November 20, 2015
NEERAJ KUMAR MISHRA Vs. STATE OF U.P. AND ORS.
April 3, 2015
NEERAJ KUMAR PANDEY Vs. STATE OF U P
February 4, 2015
NEERAJ KUMAR RAI AND ORS. Vs. STATE OF U.P. AND ORS.
February 25, 2015
NEETU SINGH Vs. STATE OF U P
May 13, 2015
NEHA MISHRA Vs. STATE OF U.P. AND ORS.
August 13, 2015
NEHA SHARMA Vs. STATE OF U.P. AND ORS.
April 7, 2015
NEHA TEWARI (JETHANI) Vs. STATE OF U P AND ANOTHER
December 22, 2015
NEHRU INTER COLLEGE Vs. STATE OF U P & 6 OTHERS
July 6, 2015
NEHRU VIDYAPEETH INTER COLLEGE AND ANR Vs. STATE OF U P AND 3 ORS
April 21, 2015
NEW INDIA ASSURANCE CO. LTD. Vs. SAURABH AGARWAL AND ORS.
October 18, 2015
NEW INDIA INSURANCE CO LTD Vs. GULAB SINGH
January 21, 2015
NEW OKHALA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. CHAMPI AND ORS.
July 23, 2015
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. SURENDRA SINGH AND ORS.
April 15, 2015
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. STATE OF U.P. AND ORS.
July 6, 2015
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. HARI SINGH AND ORS.
November 3, 2015
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. L.C. CHECHI AND ORS.
September 15, 2015
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. MARWAN HOTELS PVT. LTD.
September 14, 2015
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. NATTHEY(DECEASED)
July 2, 2015
NEW PARIVARTAN SAHKARI SHRAM SAMVIDA SAMITI Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
September 4, 2015
NIAZU Vs. D.D.C.
August 7, 2015
NIKHIL KUMAR SINGH Vs. STATE OF U.P. AND ORS.
July 14, 2015
NIPENDRA SHARMA Vs. STATE OF U P AND 4 OTHERS
August 28, 2015
NIRANJAN SINGH Vs. STATE OF U.P. AND ORS.
October 30, 2015
NIRDESH PAL Vs. STATE OF U.P. AND ORS.
August 20, 2015
NIRDOSH KUMAR Vs. D.D.C. AND ORS.
April 3, 2015
NIRMAL KUMAR JAIN Vs. CHIEF JUDICIAL MAGISTRATE, LALITPUR AND ORS.
March 31, 2015
NISAR AHMAD Vs. NAJMA SYED
March 17, 2015
NISHA SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
October 9, 2015
NISHAR AHMAD AND ORS. Vs. UNION OF INDIA AND ORS.
March 27, 2015
NITESH KUMAR MISHRA Vs. STATE OF U.P. AND ORS.
September 15, 2015
NITIN CHOUDHARY AND ORS. Vs. UNION OF INDIA AND ORS.
November 26, 2015
NITIN KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
April 16, 2015
NITIN PAL Vs. STATE OF U.P. AND ORS.
April 6, 2015
NIYAMATULLAH KHAN Vs. ASRAF ALI
September 2, 2015
NIZAMUDDIN AND 2 ORS Vs. STATE OF U P AND ANOTHER
September 8, 2015
NIZAMUL AND ORS. Vs. STATE OF U.P.
December 11, 2015
NIZAMUL HAI Vs. MOHAMMAD AHMAD AND ORS.
August 19, 2015
NOOR ALI Vs. STATE OF U P AND ANOTHER
October 9, 2015
NORTHERN INDIA IRON PRESS WORKS (P) LTD Vs. STATE OF U P
April 15, 2015
NR-20124W, LT COL (MILITARY NURSING SERVICES)MADHU LATA GAUR Vs. ARMED FORCES TRIBUNAL REGIONAL BENCH
May 19, 2015
NUSRATULLAH AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
March 13, 2015
NUTAN THAKUR Vs. STATE OF U.P. AND ORS.
July 16, 2015
O P SINGH Vs. KING GEORGE MEDICAL UNIVERSITY, LUCKNOW
May 29, 2015
OM LOGISTICS LTD. Vs. COMMISSIONER OF CUSTOMS, LUCKNOW
September 22, 2015
OM PAL Vs. STATE OF U.P. AND ORS.
August 17, 2015
OM PAL Vs. STATE OF U P
June 18, 2015
OM PAL SINGH Vs. STATE OF U P
March 30, 2015
OM PRAKASH Vs. BOARD OF REVENUE AND ORS.
August 17, 2015
OM PRAKASH Vs. STATE OF U.P.
August 27, 2015
OM PRAKASH Vs. STATE OF U.P. AND ORS.
June 18, 2015
OM PRAKASH Vs. DY DIRECTOR OF CONSOLIDATION MAU
February 24, 2015
OM PRAKASH Vs. DY DIRECTOR OF CONSOLIDATION/ADM SANT KABIR NAGAR
April 10, 2015
OM PRAKASH Vs. HAZI MUKHTAR WASEEM
December 11, 2015
OM PRAKASH CHAUBEY Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
December 2, 2015
OM PRAKASH GOYAL Vs. ASHOK KUMAR VAISH
August 14, 2015
OM PRAKASH GUPTA Vs. STATE OF UP
February 27, 2015
OM PRAKASH LAL Vs. F C I
April 17, 2015
OM PRAKASH MAURYA AND 5 ORS Vs. UNION OF INDIA AND 35 ORS
April 24, 2015
OM PRAKASH MISHRA Vs. STATE OF U P
March 31, 2015
OM PRAKASH RATHORE AND ORS. Vs. SAURABH SHAHA AND ORS.
September 1, 2015
OM PRAKASH SHUKLA Vs. STATE OF U P
February 5, 2015
OM PRAKASH SHUKLA Vs. STATE OF U.P.
December 17, 2015
OM PRAKASH SINGH Vs. STATE OF U.P. AND ORS.
February 18, 2015
OM PRAKASH SINGH Vs. STATE OF U P & 6 OTHERS
October 16, 2015
OM PRAKASH YADAV Vs. STATE OF U P
January 23, 2015
OM PRAKESH VERMA Vs. KRISHNA GOEL
October 6, 2015
OM SHIV TRANSPORT Vs. UNION OF INDIA
August 20, 2015
OM SHIV TRANSPORT Vs. UNION OF INDIA
August 11, 2015
OM SHIV TRANSPORT Vs. UNION OF INDIA
December 17, 2015
OM SHIV TRANSPORT Vs. UNION OF INDIA
May 12, 2015
OMBIR Vs. AJAI KUMAR BHARDWAJ
September 24, 2015
OMBIR SINGH Vs. DESHPAL AND 3 OTHERS
September 8, 2015
OMKAR SINGH Vs. STATE OF U P
May 8, 2015
ONKAR PRASAD SHUKLA Vs. STATE OF U.P. AND ORS.
September 7, 2015
ORIENTAL INSURANCE CO LTD Vs. SUNITA SINGH
April 13, 2015
ORIENTAL INSURANCE CO LTD Vs. DHARMENDRA
May 12, 2015
ORIENTAL INSURANCE CO LTD Vs. MANOJ KUMAR
April 29, 2015
ORIENTAL INSURANCE CO. LTD. Vs. DHARMENDRA AND ORS.
May 19, 2015
ORIENTAL INSURANCE CO. LTD. Vs. SITA DEVI AND ORS.
April 1, 2015
ORIENTAL INSURANCE COMPANY LTD. Vs. SHASHI DEVI AND ORS.
July 3, 2015
ORRIS DEVELOPERS PVT. LTD. Vs. STATE OF U.P. AND ORS.
July 29, 2015
OTIS ELEVATORS COMPANY (INDIA) LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES, LUCKNOW
July 3, 2015
P H I SEEDS (P) LIMITED Vs. STATE OF U P
May 11, 2015
P H I SEEDS (P) LIMITED Vs. STATE OF U P
May 27, 2015
P P MARANDI Vs. STATE OF UTTAR PRADESH
March 20, 2015
P.H.I. SEEDS (P) LIMITED Vs. STATE OF U.P. AND ORS.
May 14, 2015
PACHIMANCHAL VIDYUT VITRAN NIGAM LTD. AND ORS. Vs. ELECTRICITY OMBUDSMAN AND ORS.
November 27, 2015
PADAM SINGH Vs. STATE
January 7, 2015
PADAM SINGH Vs. STATE OF U P
April 7, 2015
PANARU LAL Vs. GANPATI JHA
May 22, 2015
PANCHAM AND ORS. Vs. STATE OF U.P.
September 16, 2015
PANCHHI FOOD PVT. LTD. Vs. ASSTT. PROVIDENT FUND COMMISSIONER AND ORS.
October 5, 2015
PANDIT @ BASUDEO Vs. STATE OF U P
January 21, 2015
PANDIT DEEN DAYAL UPADHYAY J H S KARGAINA Vs. STATE OF U P
May 25, 2015
PANKAJ Vs. STATE OF U.P. AND ORS.
October 15, 2015
PANKAJ Vs. STATE OF U P
March 26, 2015
PANKAJ GUPTA Vs. STATE OF U.P.
September 28, 2015
PANKAJ KUMAR Vs. CHHAYA AND ORS.
December 1, 2015
PANKAJ KUMAR Vs. STATE OF U P
March 19, 2015
PANKAJ KUMAR GUPTA Vs. STATE OF U P
July 1, 2015
PANKAJ SRIVASTAVA Vs. STATE OF U.P. AND ORS.
September 1, 2015
PANNA LAL Vs. STATE OF U P
February 23, 2015
PANTHURIYA Vs. DY. DIRECTOR OF CONSOLIDATION/A.D.M. (F&R) AND ORS.
March 19, 2015
PAPPU Vs. STATE OF U.P.
August 11, 2015
PAPPU Vs. STATE OF U P
June 1, 2015
PAPPU Vs. STATE OF U.P. AND ORS.
May 15, 2015
PAPPU Vs. STATE OF U.P.
October 7, 2015
PAPPU Vs. STATE OF U P
February 24, 2015
PAPPU GUPTA Vs. STATE OF U P
April 20, 2015
PAPPU SRIVASTAVA Vs. STATE OF U P
March 25, 2015
PAPPU YADAV ALIAS RAVI SINGH Vs. STATE OF U P
February 19, 2015
PARAM HANS Vs. ASST DIRECTOR OF CONSOLIDATION & OTHERS
July 9, 2015
PARAMVEER Vs. STATE OF U.P. AND ORS.
December 10, 2015
PARANKUSH RASHTRIYA SEWA ASHRAM Vs. STATE OF U P
March 18, 2015
PARAS GIRI Vs. STATE OF U.P. AND ORS.
June 25, 2015
PARAS JAIN Vs. STATE OF U.P. AND ORS.
December 18, 2015
PARAS JAIN Vs. STATE OF U.P. AND ORS.
February 10, 2015
PARAS NATH Vs. BANKEY LAL
March 11, 2015
PARAS NATH TIWARI Vs. STATE OF UP
February 26, 2015
PARASU ETC. Vs. D.D.C. AND ORS.
May 19, 2015
PARMA CHAUHAN AND ORS. Vs. LUXMINA AND ORS.
November 20, 2015
PARMAL SINGH Vs. DY DIRECTOR OF AG , ALIGARH AND OTHERS
September 17, 2015
PARMANAND KUKREJA AND OTHERS Vs. STATE OF U P AND ANOTHER
December 1, 2015
PARMATMA GOSWAMI Vs. STATE OF U P
December 23, 2015
PARMESH KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
October 14, 2015
PARMESHWAR DASS AND ORS. Vs. STATE OF U.P.
August 7, 2015
PARMESHWAR DUTT SHUKLA Vs. D.D.C. AND ORS.
April 16, 2015
PARMILA DEVI Vs. STATE OF U P AND ANOTHER
December 22, 2015
PARSUM Vs. STATE OF U.P. AND ORS.
April 15, 2015
PARTAPI Vs. D D C
April 28, 2015
PARVEEN AARA Vs. SACHIV, ALP SANKHYAK KALYAN EVAM WAQF AND ORS.
December 1, 2015
PARVEEN KUMAR GROVER Vs. STATE OF U P
January 28, 2015
PARVEZ AKHTAR Vs. STATE OF U.P. AND ORS.
September 9, 2015
PARVIND Vs. STATE OF U P
October 15, 2015
PARYAWARAN EVAM VIKAS SAMITI Vs. STATE OF U P
May 19, 2015
PATESHWARI DUTT PANDEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
August 7, 2015
PAVAN COAL COMPANY Vs. STATE OF U P
May 15, 2015
PAVAN KUMAR SINGH Vs. STATE OF U.P. AND ORS.
July 3, 2015
PAVITRA Vs. STATE OF U P
May 29, 2015
PAWAN KUMAR Vs. VICE-CHANCELLOR BANARAS HINDU UNIVERSITY AND ORS.
May 21, 2015
PAWAN KUMAR Vs. ADDITIONAL DISTRICT JUDGE IV
July 15, 2015
PAWAN KUMAR MISHRA Vs. STATE OF U P
May 27, 2015
PAWAN KUMAR SHARMA Vs. STATE OF U.P. AND ORS.
October 14, 2015
PAWAN KUMAR SHUKLA Vs. STATE OF U.P. AND ORS.
January 9, 2015
PAWAN SINGH Vs. ADDL. COLLECTOR/D.D.C., SAHARANPUR AND ORS.
August 28, 2015
PAWAN SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
November 5, 2015
PEOPLES UNION FOR DEMOCRATIC RIGHTS Vs. UNION OF INDIA
January 28, 2015
PEPSICO INDIA HOLDINGS (PVT) LTD Vs. STATE OF U P
January 8, 2015
PHAGU Vs. D D C
July 2, 2015
PHIRTU Vs. DURGAWATI AND ORS.
April 2, 2015
PHOOL CHAND Vs. ASSTT. DY. DIRECTOR OF CONSOLIDATION AND ORS.
March 30, 2015
PHOOL CHANDRA JATAV Vs. STATE OF U P
February 23, 2015
PHOOLA DEVI Vs. STATE OF U P
May 28, 2015
PHOOLI & ORS Vs. PARAS DAS JAIN & ORS
November 6, 2015
PHOOLMATI Vs. STATE OF U P
May 26, 2015
PHOTO BANJARA Vs. STATE OF U.P.
August 14, 2015
PHUL CHANDRA Vs. STATE OF U P & OTHERS
August 13, 2015
PHULA Vs. BOARD OF REVENUE ALLD
March 26, 2015
PINTOO AND ORS. Vs. STATE OF U.P.
October 6, 2015
PINTU Vs. STATE OF U P
July 6, 2015
PINTU AND ORS. Vs. STATE OF U.P.
September 24, 2015
PIYUSH RAGHUVANSHI Vs. STATE OF U.P. AND ORS.
January 13, 2015
PIYUSH RASTOGI Vs. RAVINDRA KOHLI
July 15, 2015
PIYUSH VERMA Vs. AJAY PANDEY
May 25, 2015
PIYUSH VERMA Vs. AJAY PANDEY
November 27, 2015
POOJA Vs. STATE OF U.P AND ORS.
September 4, 2015
POOJA DEVI Vs. STATE OF U.P. THROU, ITS SECY. BASIC EDU. LKO AND ORS.
August 11, 2015
POOJA GARG Vs. SATYA PRAKASH GOYAL AND 3 ORS
April 2, 2015
POOJA RASTOGI AND OTHERS Vs. STATE OF U P & ANOTHER
December 1, 2015
POONA AND 7 OTHERS Vs. STATE OF U P AND ANOTHER
August 19, 2015
POONAM Vs. STATE OF U.P. AND ORS.
September 17, 2015
POONAM SHARMA Vs. STATE OF U.P. AND ORS.
July 27, 2015
POONAM SHUKLA Vs. STATE OF U.P. AND ORS.
September 16, 2015
POORAN CHAND Vs. PHOOLWATI AND 3 OTHERS
September 7, 2015
POORAN CHANDRA JAIN Vs. OM PRAKASH JAIN
March 25, 2015
POORAN SINGH Vs. STATE OF U P
April 1, 2015
POSHAKI LAL Vs. D D C BAREILLY
April 17, 2015
POSTMASTER POST OFFICE BAGH MUZAFFAR KHAN AND ANR Vs. KRISHNA MURARI AND 3 ORS
March 30, 2015
POWER GRID CORPORATION Vs. STATE OF U.P. AND ORS.
February 4, 2015
POWER GRID CORPORATION OF INDIA LTD. Vs. GARG FAMRS AND ORS.
August 12, 2015
POWER GRID CORPORATION OF INDIA LTD. Vs. CHANDRU AND ORS.
July 20, 2015
PRABHA DEVI Vs. RAM ASREY
May 4, 2015
PRABHA DEVI AND ANOTHER Vs. STATE OF U P AND ANOTHER
September 29, 2015
PRABHAKAR PANDEY Vs. STATE OF U.P. AND ORS.
November 5, 2015
PRABHAKAR RAI Vs. UNION OF INDIA AND ORS.
November 17, 2015
PRABHAKAR TEWARI Vs. STATE OF U P THR PRIN SECY BASIC EDUCATION AND 4 ORS
July 30, 2015
PRABHOO DEVI Vs. BOARD OF REVENUE AND ORS.
December 23, 2015
PRABHU DEVI Vs. D D C
April 28, 2015
PRABHU NARAYAN SINGH AND 2 OTHERS Vs. DIRECTOR OF CONSOLIDATION MIRZAPUR AND 9 OTHERS
July 22, 2015
PRABHU NARAYAN TIWARI Vs. STATE OF U.P. AND ORS.
April 21, 2015
PRABHU NATH MISHRA Vs. STATE OF U.P. AND ORS.
September 14, 2015
PRABHU NATH SINGH Vs. D M & OTHERS
December 15, 2015
PRABHU NATH YADAV Vs. STATE OF U P AND 3 OTHERS
February 24, 2015
PRABUDDHA NAGRIK CHETNA MANCH GONDA Vs. UNION OF INDIA AND ORS.
July 13, 2015
PRADEEP GUPTA Vs. STATE OF U.P. AND ORS.
September 17, 2015
PRADEEP KUMAR Vs. VIJAY LAKSHMI
March 25, 2015
PRADEEP KUMAR AND ANOTHER Vs. BOARD OF REVENUE U P AT LUCKNOW AND 2 OTHERS
November 19, 2015
PRADEEP KUMAR AND ORS. Vs. BOARD OF REVENUE, U.P., LUCKNOW AND ORS.
April 9, 2015
PRADEEP KUMAR GUPTA Vs. STATE OF U.P.
May 12, 2015
PRADEEP KUMAR SAXENA Vs. STATE OF U.P. AND ORS.
July 21, 2015
PRADEEP KUMAR TRIVEDI Vs. PRINCIPAL SECRETARY, RURAL ENGINEERING DEPARTMENT AND ORS.
August 28, 2015
PRADEEP SAHAI Vs. STATE OF U P
February 11, 2015
PRADESHIK COOPERATIVE DAIRY FEDERATION LTD. Vs. AUTHORITY UNDER MIN. WAGES ACT
November 5, 2015
PRAGATI MILLS LIMITED Vs. STATE OF U P
April 20, 2015
PRAHLAD Vs. STATE OF U P
January 8, 2015
PRAHLAD Vs. STATE OF U P
September 16, 2015
PRAHLAD SINGH Vs. STATE OF U P
March 18, 2015
PRAHLAD SINGH Vs. STATE OF U.P.
January 19, 2015
PRAHLAD TAMOLI Vs. RAJESH KUMAR AGRAWAL
May 22, 2015
PRAKASH Vs. HARI DAS
April 23, 2015
PRAKASH Vs. STATE OF U.P.
December 10, 2015
PRAKASH CHANDRA BHARTI Vs. STATE OF U P & ANOTHER
July 27, 2015
PRAKASH TIWARI Vs. D.I.O.S. AND ORS.
July 28, 2015
PRAMOD Vs. STATE OF U P
May 26, 2015
PRAMOD AND ORS. Vs. STATE OF U.P. AND ORS.
October 28, 2015
PRAMOD KUMAR Vs. ADDL. COLLECTOR (F/R)/D.D.C, MUZAFFARNAGAR AND ORS.
August 6, 2015
PRAMOD KUMAR Vs. STATE OF U.P.
May 21, 2015
PRAMOD KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
June 26, 2015
PRAMOD KUMAR BANKA AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, KUSHINAGAR AND ORS.
November 20, 2015
PRAMOD KUMAR SAINI Vs. VASHEER MOHD. BAINA
December 8, 2015
PRAMOD KUMAR; DHARAM VEER @ DHARM SINGH Vs. STATE OF U P & ANOTHER
July 7, 2015
PRAMOD PRASAD Vs. MADAN MOHAN MALVIYA UNIVERSITY OF TECHNOLOGY AND ORS.
January 28, 2015
PRAMOD SONI AND ORS. Vs. STATE OF U.P. AND ORS.
January 22, 2015
PRAMOD UPADHYAY Vs. STATE OF U.P. AND ORS.
May 21, 2015
PRAN AND ORS. Vs. STATE OF U.P. AND ORS.
December 1, 2015
PRANAT PAL SINGH Vs. RENT CONTROL AND EVICTION OFFICER AND 3 OTHERS
July 20, 2015
PRANAV ANAND Vs. PRAMOD KUMAR SACHAN AND ORS.
April 1, 2015
PRASHANT @ SHEELU DIXIT Vs. STATE OF U P
April 21, 2015
PRASHANT CHANDRA Vs. COMMISSIONER OF INCOME TAX-1 AND ORS.
March 31, 2015
PRATAP NARAIN TANDON Vs. KUNDAN SINGH
May 29, 2015
PRATAP PUR SUGAR AND INDUSTRIES LTD Vs. LABOUR COURT GORAKHPUR
May 29, 2015
PRATIBHA PANDEY Vs. STATE OF U.P. AND ORS.
September 24, 2015
PRATIKSHA CONSTRUCTIONS Vs. STATE OF U P & ORS
February 11, 2015
PRAVEEN KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
December 1, 2015
PRAVEEN KUMAR JAIN Vs. STATE OF U.P.
January 19, 2015
PRAVEEN KUMAR SHARMA Vs. UNION OF INDIA
January 7, 2015
PRAVEEN KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
July 29, 2015
PRAVEEN KUMAR TRIPATHI Vs. STATE OF U P
May 29, 2015
PRAVEEN SINGH Vs. BOARD OF REVENUE, U.P. AND ORS.
August 20, 2015
PRAVESH KOSHTA Vs. STATE OF U.P. AND ORS.
April 20, 2015
PRAYAG GAURAV SAMMAN EVAM SANSKRITIK AYOJAN JAN SEVA SAMITI Vs. STATE OF U.P. AND 6 OTHERS
August 13, 2015
PRAYAGRAJ POWER GENERATION COMPANY LIMITED AND ORS. Vs. STATE GOVERNMENT AND ORS.
October 16, 2015
PREETI DEVAL Vs. U.P.P.S.C. AND ORS.
October 16, 2015
PREETI GUPTA Vs. STATE OF U.P. AND ORS.
December 4, 2015
PREETI NISHAD Vs. STATE OF U P
June 5, 2015
PREM BADA SINGH Vs. STATE OF U.P. AND ORS.
July 10, 2015
PREM CHAND Vs. KANPUR DEVELOPMENT AUTHORITY
September 30, 2015
PREM CHANDRA Vs. COLLECTOR, CHITRAKOOT AND ORS.
July 7, 2015
PREM CHANDRA Vs. ADDL. COMMISSIONER (ADMINI) LUCKNOW MANDAL AND ORS.
August 28, 2015
PREM CHANDRA Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION) AND ORS.
August 20, 2015
PREM KISHORE Vs. STATE OF U.P. AND ORS.
October 6, 2015
PREM KUMAR RAI Vs. STATE OF U.P. AND ORS.
April 8, 2015
PREM LATA Vs. VEENA SHARMA & 5 OTHERS
July 15, 2015
PREM LATA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
September 28, 2015
PREM NARAIN SINGH Vs. STATE OF U.P. AND ORS.
March 26, 2015
PREM NATH AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BARABANKI AND ORS.
June 18, 2015
PREM NATH TRIPATHI Vs. SATE OF U.P.
December 8, 2015
PREM PAL Vs. STATE OF U P
January 28, 2015
PREM PAL AND ORS. Vs. BHARAT HEAVY ELECTRICALS LTD. AND ORS.
July 2, 2015
PREM PAL AND OTHERS Vs. STATE OF U P
September 10, 2015
PREM PAL SINGH Vs. STATE OF U P
April 18, 2015
PREM PRAKASH Vs. SMT. VIJAY RANI
July 1, 2015
PREM PRAKASH AND ORS. Vs. STATE OF U.P. AND ORS.
May 25, 2015
PREM RAJ Vs. STATE OF U.P.
September 8, 2015
PREM SHANKAR AND 6 OTHERS Vs. BHAGWATI PRASAD MISHRA
August 26, 2015
PREM SHANKAR CHAUBEY Vs. STATE OF U P
April 16, 2015
PREM SHANKER Vs. STATE OF U.P.
October 8, 2015
PREM SHANKER BAJPAI AND ANOTHER Vs. A C M M , COURT NO 9, KANPUR NAGAR AND OTHERS
September 1, 2015
PREM SINGH Vs. STATE CONSUMER DISPUTE REDRESSAL COMMISSION, LUCKNOW AND ORS.
October 26, 2015
PREM SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
December 1, 2015
PREMA DEVI Vs. D.D.C., JAUNPUR AND ORS.
October 9, 2015
PREMCHAND @ BUDDA Vs. STATE OF U P
July 6, 2015
PREMIUM SUITING (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
November 26, 2015
PREMLATA AGARWAL Vs. SURENDRA KUMAR
May 27, 2015
PREMLATA AGARWAL Vs. UNION OF INDIA AND ORS.
December 14, 2015
PREMLATA RAI Vs. STATE OF U P
March 26, 2015
PREMLATA RAI Vs. STATE OF U P AND 3 OTHERS
April 28, 2015
PREMPATI AND ORS. Vs. STATE OF U.P.
December 9, 2015
PREMVATI Vs. STATE OF U.P.
September 11, 2015
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR MAKHIJA
August 11, 2015
PRINCIPAL OFFICER LG ELECTRONICS INIDA PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 12, 2015
PRINCIPAL OFFICER, L.G ELECTRONICS PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX AND ANOTHER
April 22, 2015
PRITHVI PAL SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION DISTRICT UNNAO
May 11, 2015
PRIYA SINGH Vs. STATE OF U P & 7 OTHERS
August 18, 2015
PRIYANKA DUBEY Vs. STATE OF U P
May 25, 2015
PRIYANKA MALL Vs. STATE OF U.P. AND ORS.
April 24, 2015
PROF AMAR PRAKASH GARG Vs. CHANCELLOR, CHAUDHARY CHARAN SINGH UNIVERSITY, MEERUT
May 6, 2015
PT. KANHAIYA LAL DAYAWANTI PUNJ CHARITABLE SOCIETY Vs. VINOD KUMAR SINGH AND ORS.
September 1, 2015
PT. NAWIN SHARMA Vs. BRANCH MANAGER BANK OF INDIA AND ORS.
September 24, 2015
PULKIT AGARWAL Vs. STATE OF U P
January 8, 2015
PUNEET BALA Vs. STATE OF U P
March 27, 2015
PUNJAB SINGH Vs. STATE OF U P
August 27, 2015
PURNESH CHANDRA PANDEY AND ORS. Vs. STATE OF U.P.
October 1, 2015
PURNIMA SINGH Vs. STATE OF U P & ANOTHER
August 21, 2015
PURSHOTTAM DAS MISHRA Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
April 16, 2015
PURUSHOTTAM RAI AND ORS. Vs. STATE OF U.P. AND ORS.
October 6, 2015
PURVANCHAL BANK Vs. UMESH PRASAD GUPTA
April 9, 2015
PUSHKAR SINGH Vs. STATE OF U P
January 30, 2015
PUSHPA DEVI Vs. STATE OF U.P. AND ORS.
July 23, 2015
PUSHPA SAREEN Vs. STATE OF U P
February 12, 2015
PUSHPA SINGH Vs. STATE OF U P AND 4 OTHERS
August 27, 2015
PUTTAN Vs. STATE OF U P
February 3, 2015
PYARA SINGH AND ORS Vs. STATE OF U P AND ANOTHER
December 1, 2015
PYARI MOHAN PARIDA Vs. MULTANI MAL MODI DEGREE SOCIETY
July 28, 2015
QAMAR AHMAD Vs. PRABHU MANOHAR GOPALKRISHNA PARRIKAR
May 15, 2015
QAMARU NISHA Vs. STATE OF U P
January 13, 2015
QASIM ANSARI AND ORS. Vs. STATE OF U.P. AND ORS.
January 21, 2015
R B SINGH Vs. STATE OF U P
May 6, 2015
R G INFRA CITY (P) LTD Vs. STATE OF U P
February 19, 2015
R K SHUKLA Vs. STATE OF U P
May 19, 2015
R N MALL Vs. STATE OF U P
April 15, 2015
R N SINGH Vs. C B I
May 15, 2015
R. CHASWAL Vs. UNION OF INDIA AND ORS.
November 4, 2015
R.A. SINGH Vs. RAKESH AGARWAL
September 21, 2015
R.K. TEWARI Vs. C/M SHRI AMAR CHAND MAHESHWARI INTER COLLEGE AND ORS.
September 4, 2015
R.K. TEWARI Vs. COMMITTEE OF MANAGEMENT, AMAR CHAND MAHESHWARI INTER COLLEGE AND ORS.
April 9, 2015
R.K.B.K. LTD. Vs. SUSHILA DEVI AND ORS.
August 25, 2015
R.M., U.P.S.R.T.C. Vs. PRESIDING OFFICER, LABOUR COURT IV AND ORS.
April 6, 2015
R.P. PARASHAR Vs. STATE OF U.P. AND ORS.
May 11, 2015
R.P. SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
September 9, 2015
R.S. RAO Vs. STATE OF U.P. AND ORS.
October 12, 2015
RACHNA MISRA Vs. STATE OF U P
April 23, 2015
RADHA DEVI Vs. SANTOSH KUMARI
February 9, 2015
RADHA DEVI Vs. STATE OF U.P.
July 16, 2015
RADHA KRISHNAJI MAHRAJ VIRAJMAN TRUST AND ORS. Vs. PRINCIPAL SECRETARY, (SOCIETIES TRUST REGISTRATION) AND ORS.
January 22, 2015
RADHA RAMAN AGRAWAL Vs. INCOME TAX OFFICER
February 4, 2015
RADHA SOAMI SATSANG BEAS Vs. UNION OF INDIA
February 26, 2015
RADHAY Vs. STATE OF U P AND ANOTHER
November 3, 2015
RADHEY Vs. STATE OF U P
March 20, 2015
RADHEY Vs. D D C
August 7, 2015
RADHEY MOHAN @ ANNU Vs. STATE
September 30, 2015
RADHEY SHAYAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION, FAIZABAD
April 16, 2015
RADHEY SHYAM Vs. HARENDRA PAL RATHI
May 26, 2015
RADHEY SHYAM AND ORS. Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION/D.M. BAHRAICH AND ORS.
October 30, 2015
RADHEY SHYAM AND ORS. Vs. STATE OF U.P.
July 6, 2015
RADHEY SHYAM BHATIA Vs. COMMISSIONER OF INCOME TAX AND ORS.
February 18, 2015
RADHEY SHYAM GUPTA Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
November 6, 2015
RADHEY SHYAM SINGH Vs. STATE OF U P
January 12, 2015
RADHEY SHYAM YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
November 2, 2015
RADHEYSHYAM AND ANOTHER Vs. STATE OF U P
September 11, 2015
RADHIKA AND ORS. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
March 20, 2015
RADHIKA PRASAD SHUKLA Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA LKO. AND ORS.
September 3, 2015
RAEESUL HASAN Vs. STATE OF U.P. THROU. SECY. SECONDARY EDU. LKO. AND ORS.
July 27, 2015
RAEESUL HASAN AND ORS. Vs. STATE OF U.P. AND ORS.
May 14, 2015
RAFAT ULLAH KHAN AND ORS. Vs. D.D.C., GHAZIABAD AND ORS.
August 7, 2015
RAFEEQUE AHEMAD ANSARI Vs. ATMARAM MANDHORIA AND ORS.
October 16, 2015
RAGHU BATOLA Vs. STATE OF U.P. AND ORS.
July 22, 2015
RAGHU NATH AND ORS. Vs. SURJA DEVI AND ORS.
February 9, 2015
RAGHUBIR Vs. STATE OF UP
February 26, 2015
RAGHUBIR Vs. DY. DIRECTOR OF CONSOLIDATION, AMROHA AND ORS.
March 19, 2015
RAGHUBIR SINGH Vs. STATE OF U.P. AND ORS.
March 19, 2015
RAGHUKUL NARAIN MEHTA Vs. PRADUMAN KUMAR
September 1, 2015
RAGHUNANDAN Vs. STATE OF U.P.
December 18, 2015
RAGHUNATH GOEL Vs. YOGENDRA SINGH NEHRU
April 3, 2015
RAGHUNATH PRASAD TRIPATHI Vs. VINDHY HOTEL PVT. LTD. SHIVALA MAHANTH MIRZAPUR & 3 ORS.
October 5, 2015
RAGHURAJ AND ORS. Vs. STATE OF U.P. AND ORS.
December 2, 2015
RAGHUVIR SINGH Vs. STATE OF U P
February 13, 2015
RAGHVENDRA JEET SINGH Vs. BOARD OF REVENUE
February 26, 2015
RAGHVENDRA PRATAP SINGH Vs. STATE OF U.P. AND ORS.
August 17, 2015
RAHAT ALI AND ORS. Vs. STATE OF U.P. AND ORS.
September 21, 2015
RAHAT SINGH Vs. DY DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR
February 13, 2015
RAHEESH PAL SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
September 17, 2015
RAHIMUDDIN KHAN Vs. WAQF JAINUL MASJID AND ORS.
July 6, 2015
RAHIS AHMAD Vs. STATE OF U.P. AND ORS.
April 17, 2015
RAHTU LAL @ RAHTU RAM @ DIVYANAND AND 4 ORS Vs. STATE OF U P
March 25, 2015
RAHUL AND ORS. Vs. STATE OF U.P. AND ORS.
July 16, 2015
RAHUL CHAUHAN AND ORS. Vs. STATE OF U.P. AND ORS.
July 10, 2015
RAHUL KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
September 15, 2015
RAHUL UPADHYAY Vs. UNION OF INDIA
May 18, 2015
RAHUL YADAV @ SIPAHI Vs. STATE OF U.P. AND ANOTHER
July 29, 2015
RAIS AHMAD Vs. STATE OF U P
April 17, 2015
RAJ BAHADUR Vs. UNION OF INDIA AND ORS.
April 8, 2015
RAJ BAHADUR Vs. STATE OF U P
September 10, 2015
RAJ BALI SINGH Vs. SITALA
February 26, 2015
RAJ KISHORE Vs. HIRA
March 24, 2015
RAJ KISHORE UPADHYAY Vs. ADDITIONAL DISTRICT AND SESSION JUDGE AND ORS.
July 10, 2015
RAJ KUMAR Vs. MODI SPINNING AND WEAVING COMPANY LTD. AND ORS.
September 21, 2015
RAJ KUMAR Vs. STATE OF U.P. AND ORS.
October 30, 2015
RAJ KUMAR Vs. STATE OF U P
April 22, 2015
RAJ KUMAR Vs. STATE OF U P
January 13, 2015
RAJ KUMAR Vs. STATE OF U P
April 24, 2015
RAJ KUMAR Vs. STATE OF U P
April 17, 2015
RAJ KUMAR AGRAWAL Vs. SURESH CHANDRA JAIN
April 10, 2015
RAJ KUMAR ALIAS BHILLAR S/O RAM AWADH YADAV Vs. STATE OF U P
January 15, 2015
RAJ KUMAR AND ORS. Vs. ASHOK KUMAR CHAURASIA AND ORS.
December 23, 2015
RAJ KUMAR GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION, GHAZIABAD
September 4, 2015
RAJ KUMAR SINGH Vs. SURAJ KUMAR SINGH
March 26, 2015
RAJ KUMAR SONI Vs. STATE OF U P
July 14, 2015
RAJ NARAIN Vs. UNION OF INDIA AND ORS.
August 25, 2015
RAJ NARAYAN KAPOOR Vs. TRILOKI NATH KHANNA (DECEASED) AND 5 OTHERS
December 1, 2015
RAJ NARAYAN MISHRA Vs. STATE OF U.P. AND ORS.
July 23, 2015
RAJ NATH AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, JAUNPUR AND ORS.
November 20, 2015
RAJ PAL SINGH Vs. STATE OF U P & ANOTHER
August 7, 2015
RAJ RATAN SMELTER LTD. Vs. UNION OF INDIA
January 22, 2015
RAJ SRIVASTAVA Vs. NON CONVENTIONAL ENERGY DEVELOPMENT AGENCY
November 2, 2015
RAJ VIR SINGH Vs. MALKA AND ANOTHER
August 24, 2015
RAJA KANJAD Vs. STATE OF U.P.
December 15, 2015
RAJA RADHA MOHAN SRIVASTAVA Vs. STATE OF U.P. AND ORS.
July 10, 2015
RAJA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 30, 2015
RAJA RAM Vs. D D C
July 7, 2015
RAJA RAM Vs. STATE OF U P
June 26, 2015
RAJA RAM Vs. STATE OF U P
March 30, 2015
RAJA RAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADDL COLLECTOR (F&R) & ORS
May 13, 2015
RAJA RAM AND ORS. Vs. STATE OF U.P.
July 20, 2015
RAJA RAM AND ORS. Vs. ADDL. COMMISSIONER, FAIZABAD DIVISION AND ORS.
April 13, 2015
RAJA RAM VERMA Vs. BOARD OF REVENUE AND ORS.
November 20, 2015
RAJAN AND ORS. Vs. STATE OF U.P.
December 15, 2015
RAJAN GARG Vs. STATE OF U P
May 14, 2015
RAJAN GARG Vs. STATE OF U.P. AND ORS.
September 18, 2015
RAJAN LAL SHARMA Vs. J D E
September 8, 2015
RAJAN SINGH Vs. STATE OF U P & OTHERS
September 8, 2015
RAJAPOOT Vs. STATE OF U.P.
November 24, 2015
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RUCHI MEHRA
March 10, 2015
RAJAT GOEL Vs. CENTRAL BUREAU OF INVESTIGATION (A.C.B. GHAZIABAD)
October 27, 2015
RAJDEO Vs. D.D.C.
May 29, 2015
RAJDEV SHUKLA Vs. STATE OF U P
March 20, 2015
RAJEEV KUMAR Vs. PRESCRIBED AUTH MORADABAD
May 22, 2015
RAJEEV KUMAR Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
September 8, 2015
RAJEEV KUMAR Vs. ADDITIONAL DISTRICT JUDGE AND 3 OTHERS
August 3, 2015
RAJEEV KUMAR AND ORS. Vs. PRESCRIBED AUTHORITY AND ORS.
July 13, 2015
RAJEEV KUMAR SHUKLA Vs. STATE OF U P AND 2 ORS
April 28, 2015
RAJEEV KUMAR SINGH Vs. STATE OF U.P. AND ORS.
August 17, 2015
RAJEEV PANDEY Vs. STATE OF U P
April 1, 2015
RAJEEVA RANJAN SINHA AND ORS. Vs. STATE OF U.P. AND ORS.
September 9, 2015
RAJENDER AND ORS. Vs. STATE OF U.P. AND ORS.
November 16, 2015
RAJENDRA Vs. UP ZILADHIKARI
January 8, 2015
RAJENDRA AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
January 27, 2015
RAJENDRA KUMA VERMA Vs. CHIEF EXECUTIVE OFFICER,I D A ,GORAKHPU AND OTHERS
August 25, 2015
RAJENDRA KUMAR Vs. STATE OF U.P.
October 9, 2015
RAJENDRA KUMAR Vs. DISTRICT INSPECTOR OF SCHOOL, GHAZIABAD AND ORS.
September 30, 2015
RAJENDRA KUMAR GUPTA Vs. COMMISSIONER OF INCOME TAX (CENTRAL) AND ORS.
February 5, 2015
RAJENDRA KUMAR MISRA Vs. STATE OF U.P. AND ORS.
November 3, 2015
RAJENDRA PAL Vs. STATE OF U.P.
July 6, 2015
RAJENDRA PATEL Vs. STATE OF U.P. AND ORS
August 14, 2015
RAJENDRA PRASAD Vs. STATE OF U P
May 14, 2015
RAJENDRA PRASAD Vs. BOARD OF REVENUE AND ORS.
September 18, 2015
RAJENDRA PRASAD Vs. ADDITIONAL DISTRICT JUDGE/FAST TRACK COURT-I, GONDA AND ORS.
July 20, 2015
RAJENDRA PRASAD AGRAHARI Vs. SAROJ AGRAHARI
January 21, 2015
RAJENDRA PRASAD AND 9 OTHERS Vs. DIRECTOR OF CONSOLIDATION MAU AND 3 OTHERS
July 2, 2015
RAJENDRA PRASAD DUBEY Vs. STATE OF U.P. AND ORS.
September 28, 2015
RAJENDRA PRASAD SINGH Vs. STATE OF U P
April 15, 2015
RAJENDRA PRATAP SINGH Vs. STATE OF U.P. AND ORS.
March 27, 2015
RAJENDRA RAM Vs. STATE OF U P AND 5 ORS
July 20, 2015
RAJENDRA SHARMA Vs. SATISH CHANDRA GARG AND ORS.
April 7, 2015
RAJENDRA SHARMA Vs. RAJESH SINGH AND 2 OTHERS
July 10, 2015
RAJENDRA SHARMA AND 18 ORS Vs. STATE OF U P AND ANOTHER
November 18, 2015
RAJENDRA SINGH Vs. STATE
February 13, 2015
RAJENDRA SINGH Vs. STATE OF U P
March 10, 2015
RAJENDRA SINGH Vs. UNION OF INDIA AND ORS.
August 12, 2015
RAJENDRA SINGH @ INDAR SINGH Vs. STATE OF U P
May 14, 2015
RAJENDRA SINGH AND ANOTHER Vs. STATE OF U P AND ANOTHER
November 20, 2015
RAJENDRA SINGH NEGI Vs. U P S R T C
January 28, 2015
RAJENDRA SINGH SENGAR Vs. STATE OF U P & ORS
September 7, 2015
RAJENDRA TYAGI AND ORS. Vs. STATE OF U.P. AND ORS.
December 9, 2015
RAJENDRAPAL SINGH Vs. ADDITIONAL DISTRICT JUDGE, COURT NO. 7, GHAZIABAD AND ORS.
December 16, 2015
RAJESH Vs. STATE OF U P
May 12, 2015
RAJESH Vs. STATE OF U.P.
September 1, 2015
RAJESH AGARWAL Vs. ADDITIONAL DISTRICT & SESSION JUDGE COURT NO 8 LKO
March 19, 2015
RAJESH AND ORS. Vs. STATE OF U.P.
December 18, 2015
RAJESH BAUDH Vs. U.P. POWER CORPORATION LTD. AND ORS.
August 24, 2015
RAJESH CHAUHAN Vs. STATE OF U P
February 25, 2015
RAJESH JATAV Vs. STATE OF U.P.
August 26, 2015
RAJESH JHA Vs. STATE OF U.P.
July 27, 2015
RAJESH KUMAR Vs. STATE OF U.P. AND ORS.
February 3, 2015
RAJESH KUMAR Vs. UNION OF INDIA
February 16, 2015
RAJESH KUMAR Vs. STATE OF U P AND 3 OTHERS
November 18, 2015
RAJESH KUMAR Vs. STATE OF U P AND 3 OTHERS
November 26, 2015
RAJESH KUMAR Vs. STATE OF U P & ANOTHER
October 9, 2015
RAJESH KUMAR AGARWAL Vs. OFFICIAL LIQUIDATOR ALLAHABAD SEEMA ICE & COLD STORAGE PVT LTD
May 21, 2015
RAJESH KUMAR GUPTA Vs. STATE OF U.P. AND ORS.
August 17, 2015
RAJESH KUMAR JAISWAL ALIAS RAJU Vs. AGARWAL BHAWAN TRUST, ALINAGAR
February 11, 2015
RAJESH KUMAR MISRA & ANOTHER Vs. BASIC EDUCATION OFFICER KANPUR & OTHERS
August 21, 2015
RAJESH KUMAR PALIWAL Vs. OM PRAKASH AND ORS.
September 9, 2015
RAJESH KUMAR PANDEY AND ORS. Vs. INDRAMANI SHUKLA AND ORS.
July 3, 2015
RAJESH KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
October 9, 2015
RAJESH KUMAR UPADHAYAY Vs. STATE OF U.P. AND ANOTHER
March 9, 2015
RAJESH KUMAR YADAV Vs. MANAGING DIRECTOR VIDYUT VITRAN NIGAM LTD LKO
May 29, 2015
RAJESH MODAK AND ORS. Vs. RAHUL
December 14, 2015
RAJESH PRATAP SINGH Vs. STATE OF U P & OTHERS
December 21, 2015
RAJESH RAJPOOT Vs. STATE OF U P
April 30, 2015
RAJESH SHARMA MISHRA AND ANOTHER Vs. RAM SINGH YADAV AND OTHERS
September 14, 2015
RAJESH SINGH AND ORS. Vs. STATE OF U.P.
September 24, 2015
RAJESH TYAGI AND ORS. Vs. STATE OF U.P. AND ORS.
July 16, 2015
RAJESH YADAV Vs. STATE OF U P
April 22, 2015
RAJESH YADAV Vs. STATE OF U P AND ANOTHER
July 17, 2015
RAJESHWARI AWASTHI & OTHERS Vs. OM PRAKASH & OTHERS
September 9, 2015
RAJIV AGRAWAL Vs. PRESIDING OFFICER LABOUR COURT U P ,SECTOR-5, NOIDA
April 17, 2015
RAJIV KUMAR AND ORS. Vs. STATE OF U.P.
September 24, 2015
RAJIV KUMAR GUPTA Vs. STATE OF U P AND 6 ORS
March 10, 2015
RAJIV METALS AND ORS. Vs. ADDITIONAL COMMISSIONER, TRADE TAX, ALIGARH ZONE AND ORS.
August 26, 2015
RAJIV TYAGI Vs. C B I
July 17, 2015
RAJJAN Vs. STATE OF U.P.
August 21, 2015
RAJJU @ RAJA RAM Vs. RAMESH KUMAR AND 2 OTHERS
December 8, 2015
RAJMANI Vs. STATE OF U.P. AND ORS.
May 22, 2015
RAJMANI Vs. STATE OF U P
April 22, 2015
RAJNATH SINGH Vs. D.D.C., MAU AND ORS.
April 2, 2015
RAJNEESH KUMAR Vs. STATE OF U P & 2 OTHERS
September 22, 2015
RAJNEESH TEWARI Vs. STATE OF U P
January 20, 2015
RAJNI JAISWAL Vs. STATE OF U.P. AND ORS.
July 10, 2015
RAJNI YADAV Vs. STATE OF U.P. AND ORS.
October 16, 2015
RAJOO ALIAS RAJESH AND ANOTHER Vs. STATE OF U P
October 1, 2015
RAJPAL Vs. STATE OF U.P.
August 28, 2015
RAJPAL SINGH AND OTHERS Vs. STATE OF U P AND OTHERS
November 18, 2015
RAJPATI PANDEY Vs. DISTRICT BASIC EDUCATION OFFICER
April 24, 2015
RAJU Vs. STATE OF U.P. AND ORS.
April 1, 2015
RAJU Vs. STATE OF U P
August 13, 2015
RAJU @ KANHAIYA Vs. STATE OF U P
March 23, 2015
RAJU @ RAJ KUMAR Vs. STATE OF U.P.
August 28, 2015
RAJU AND 10 OTHERS Vs. STATE OF U P AND ANOTHER
December 4, 2015
RAJU AND ANOTHER Vs. STATE OF U P AND ANOTHER
July 23, 2015
RAJU GUPTA AND ORS. Vs. STATE OF U.P.
September 11, 2015
RAJU JAISWAL Vs. RAVI AGRAWAL AND ORS.
February 25, 2015
RAJU MAURYA AND ORS. Vs. STATE OF U.P.
October 1, 2015
RAJU SON OF MUNNA Vs. STATE OF U P
April 1, 2015
RAKAM SINGH Vs. STATE OF U P
May 1, 2015
RAKESH Vs. TEHSILDAR (JUDICIAL) TEH TANDA, DISTT FAIZABAD
January 16, 2015
RAKESH KUMAR Vs. STATE OF U P
January 30, 2015
RAKESH KUMAR Vs. STATE OF U P
January 17, 2015
RAKESH KUMAR Vs. ASHOK KUMAR
May 29, 2015
RAKESH KUMAR Vs. D.D.C., HARDOI AND ORS.
August 25, 2015
RAKESH KUMAR Vs. STATE OF U.P. AND ORS.
December 21, 2015
RAKESH KUMAR HANSH Vs. THE STATE OF U.P. AND ORS.
July 24, 2015
RAKESH KUMAR MISHRA Vs. STATE OF U P
April 6, 2015
RAKESH KUMAR PANDEY @ DADDU PANDEY Vs. STATE OF U P
February 4, 2015
RAKESH KUMAR TIWARI Vs. DIN DAYAL UPADHYAY UNIVERSITY & OTHERS
October 29, 2015
RAKESH KUMAR TIWARI Vs. SUMITRA DEVI
May 29, 2015
RAKESH PUSHKAR Vs. STATE OF U P
May 26, 2015
RAKESH RAWAT Vs. PRESCRIBED AUTHORITY AND 5 ORS.
February 6, 2015
RAKESH SACHAN AND ORS. Vs. VICE CHAIRMAN KANPUR DEVELOPMENT AUTHORITY AND ORS.
July 30, 2015
RAKESH SHAMSHERY Vs. STATE OF U P AND ANOTHER
September 23, 2015
RAKESH SHARMA Vs. CENTRAL BANK OF INDIA NAV YUG MARKET
May 26, 2015
RAKESH SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
July 16, 2015
RAKESH TRIPATHI @ RAKESH KUMAR TRIPATHI Vs. STATE OF U P AND ANOTHER
December 1, 2015
RAKESH YADAV Vs. STATE OF U P AND 2 OTHERS
October 15, 2015
RAM ACHAL SINGH Vs. RAM LALI
May 21, 2015
RAM ADHAR Vs. DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION, HARDOI AND ORS.
December 23, 2015
RAM ADHAR AND ORS. Vs. ARJUN KUMAR AND ORS.
February 9, 2015
RAM ADHAR MAURYA Vs. STATE OF U P
January 19, 2015
RAM ADHAR RAO AND 4 OTHERS Vs. STATE OF U P AND 8 OTHERS
July 2, 2015
RAM ADHAR VERMA Vs. RAJESH KUMAR NATHANI & ANOTHER
October 1, 2015
RAM AGYA AND ORS. Vs. DASHRATH AND ORS.
May 7, 2015
RAM AJOR GUPTA Vs. STATE OF U.P. AND ORS.
December 4, 2015
RAM AKCHHAIVAR AND ORS. Vs. HON. BOARD OF REVENUE, ALLD. AND ORS.
November 20, 2015
RAM ALAM AND ORS. Vs. D.D.C., VARANASI AND ORS.
September 16, 2015
RAM ANUJ AND ORS. Vs. D.D.C., JAUNPUR AND ORS.
September 23, 2015
RAM ANUJ MISHRA Vs. HIGH COURT, ALLAHABAD AND ORS.
October 30, 2015
RAM ASHISH MISHRA Vs. STATE OF U.P.
January 12, 2015
RAM ASREY NIRMAL Vs. STATE OF U.P.
August 21, 2015
RAM ASREY SINGH AND ORS. Vs. STATE OF U.P.
August 20, 2015
RAM AUTAR Vs. U.P.F.C. AND ORS.
November 12, 2015
RAM AUTAR Vs. THE STATE OF U.P.
December 7, 2015
RAM AUTAR Vs. U.P.F.C. AND ORS.
December 11, 2015
RAM AUTAR SINGH & OTHERS Vs. ADDITIONAL DISTRICT JUDGE, COURT NO.12, MORADABAD & OTHERS
December 2, 2015
RAM AVTAR PRASAD AND 5 OTHERS Vs. STATE OF U P AND ANOTHER
November 20, 2015
RAM AWADH AND ORS. Vs. STATE OF U.P.
October 7, 2015
RAM AWADH YADAV Vs. JHARKHANDEY BIND
January 28, 2015
RAM BABU Vs. STATE
September 11, 2015
RAM BACHAN Vs. STATE OF U.P. AND ORS.
September 17, 2015
RAM BAHADUR Vs. COMMISSIONER FAIZABAD DIVISION FAIZABAD
November 17, 2015
RAM BARAI PRASAD Vs. ASHOK KUMAR VERMA & OTHERS
February 11, 2015
RAM BARAN Vs. STATE OF U P
February 20, 2015
RAM BEER Vs. STATE OF U P
December 10, 2015
RAM BHAJAN Vs. STATE OF U P
July 2, 2015
RAM BHAROSE Vs. STATE OF U P
May 5, 2015
RAM BHAROSEY Vs. STATE OF U P
May 18, 2015
RAM BHUWAN SHUKLA Vs. STATE OF U.P.
May 26, 2015
RAM BILAS BHAGAT Vs. STATE OF U P
March 17, 2015
RAM BRICHH AND ORS. Vs. ADDITIONAL DISTRICT MAGISTRATE/D.D.C. AND ORS.
March 13, 2015
RAM BRIKSH AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
July 2, 2015
RAM CHANDER Vs. A D C
November 26, 2015
RAM CHANDRA Vs. CHAIRMAN U P POWER CORPORATION
January 22, 2015
RAM CHANDRA CHHOTEY LAL Vs. DISTRICT MAGISTRATE/COLLECTOR, FARRUKHABAD AND ORS.
September 15, 2015
RAM CHANDRA YADAV Vs. STATE OF U P
May 8, 2015
RAM CHARAN MISHRA Vs. STATE OF U.P.
August 25, 2015
RAM CHARITTER AND ORS. Vs. D.D.C., FAIZABAD AND ORS.
April 13, 2015
RAM DAS Vs. STATE OF U.P.
December 18, 2015
RAM DAS Vs. STATE
August 4, 2015
RAM DAS Vs. D D C
April 17, 2015
RAM DAS AND ORS. Vs. BIRPAL AND ORS.
September 10, 2015
RAM DAYAL MATHUR Vs. UNION OF INDIA
April 3, 2015
RAM DEV Vs. D D C
July 2, 2015
RAM DEV AND ORS. Vs. STATE OF U.P.
December 7, 2015
RAM DULAR Vs. D D C
November 20, 2015
RAM DULARI ALIAS URMILA Vs. STATE OF U P
March 16, 2015
RAM GOPAL Vs. ADDITIONAL DISTRICT JUDGE
February 3, 2015
RAM GOPAL AND ORS. Vs. STATE OF U.P.
February 11, 2015
RAM GOPAL KUREEL Vs. STATE OF U.P. AND ORS.
November 20, 2015
RAM GOPAL SHARMA Vs. STATE OF U P
March 13, 2015
RAM GOVIND AND ORS. Vs. STATE OF U.P.
August 25, 2015
RAM GUPTA AND ORS. Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
November 5, 2015
RAM HARISH Vs. STATE OF U P
January 15, 2015
RAM JAISWAL @ RAM SUNDER JAISWAL AND 3 ORS. Vs. KAILASH CHANDRA AND 4 ORS.
March 17, 2015
RAM JI Vs. VIJAY KRISHNA AND ORS.
January 17, 2015
RAM JI LAL Vs. BOARD OF REVENUE, ALLD. AND ORS.
September 29, 2015
RAM KAILASH SINGH & OTHERS Vs. D I O S
August 7, 2015
RAM KARAN SINGH Vs. STATE OF UTTAR PRADESH AND OTHERS
November 20, 2015
RAM KEWAL AND 3 OTHERS Vs. STATE OF U P AND 2 OTHERS
July 13, 2015
RAM KEWAL AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION/ADDITIONAL COLLECTOR F/R AND ORS.
March 26, 2015
RAM KHELAWAN @ CHHOTU & 8 ORS Vs. STATE OF U P & ANR
September 15, 2015
RAM KHILARI Vs. STATE
February 13, 2015
RAM KHILAUNI Vs. VIMAL KUMAR
September 2, 2015
RAM KISHORE Vs. STATE OF U P
March 20, 2015
RAM KISHORE AND ORS. Vs. MEMBER JUDICIAL BOARD OF REVENUE AND ORS.
April 28, 2015
RAM KISHORE DUBEY Vs. STATE OF U P
April 2, 2015
RAM KISUN AND ORS. Vs. STATE OF U.P.
June 26, 2015
RAM KRISHNA Vs. STATE OF U P PRINCIPAL SECY (HOME),CIVIL SECRETARIAT,LUCKNOW
April 8, 2015
RAM KRISHNA TRIPATHI Vs. STATE OF U P
May 14, 2015
RAM KUMAR Vs. STATE OF U P
May 20, 2015
RAM KUMAR Vs. STATE OF U.P. AND ORS.
May 18, 2015
RAM KUMAR AND ANOTHER Vs. STATE OF U P
September 10, 2015
RAM KUMAR SINGH Vs. STATE OF U.P.
May 20, 2015
RAM KUMAR SINGH Vs. NAND KISHORE NIGAM
May 22, 2015
RAM LAKHAN Vs. STATE OF U P
April 30, 2015
RAM LAKHAN Vs. ADDL. DISTT. & SESS. JUDGE AND ORS.
October 16, 2015
RAM LAKHAN @ CHHOTEY Vs. STATE OF U P
March 25, 2015
RAM LAKHAN @ LAKHAN Vs. ADDITIONAL COMMISSIONER (J/FIRST) AND 4 OTHERS
August 10, 2015
RAM LAKHAN AND ORS. Vs. BOARD OF REVENUE, U.P. AT ALLAHABAD AND ORS.
September 2, 2015
RAM LAKHAN GUPTA Vs. TAKSAL THEATRE PVT. LTD.
April 3, 2015
RAM LAKHAN SINGH Vs. STATE OF U P
April 20, 2015
RAM LAKHAN YADAV Vs. USHA RANI AND ORS.
December 21, 2015
RAM LAKHAN YADAV Vs. D.I.O.S. AND ORS.
December 22, 2015
RAM LAL Vs. GAYATRI DEVI AND ORS.
December 18, 2015
RAM LAL AND ORS. Vs. STATE OF U.P.
December 11, 2015
RAM LAL AND ORS. Vs. DY. DIRECTOR, CONSOLIDATION, M. NAGAR AND ORS.
August 24, 2015
RAM MANOHAR Vs. STATE OF U P
May 20, 2015
RAM MOHINI DEVI Vs. STATE OF UP
February 26, 2015
RAM MURTI Vs. CHIEF REVENUE OFFICER/D D C BASTI AND 3 OTHERS
September 29, 2015
RAM MURTI TIWARI AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, UNNAO AND ORS.
November 6, 2015
RAM NAGINA LAL SRIVASTAVA Vs. STATE OF U P
February 11, 2015
RAM NAGINA YADAV Vs. UNION OF INDIA
April 29, 2015
RAM NAKSHATRA Vs. STATE OF U.P. AND ORS.
August 20, 2015
RAM NARAIN Vs. STATE OF U.P.
December 11, 2015
RAM NARAIN AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, BARABANKI AND ORS.
November 17, 2015
RAM NARAYAN GUPTA Vs. STATE OF U.P. AND ORS.
May 15, 2015
RAM NARAYAN MISHRA Vs. STATE OF U P
July 24, 2015
RAM NARESH Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
March 18, 2015
RAM NARESH Vs. STATE OF U P
April 18, 2015
RAM NARESH Vs. BACHCHI SINGH AND ORS.
December 21, 2015
RAM NARESH AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SULTANPUR AND ORS.
December 23, 2015
RAM NARESH SURVEY INTERNATIONAL PVT. LTD. Vs. ASSISTANT DIRECTOR OF INCOME TAX (INVESTIGATION) AND ORS.
April 29, 2015
RAM NATH AND ORS. Vs. ADDITIONAL COMMISSIONER (ADMN.), VARANASI AND ORS.
January 28, 2015
RAM NATH AND ORS. Vs. STATE OF U.P.
September 15, 2015
RAM NATH AND ORS. Vs. STATE OF U.P.
September 8, 2015
RAM NATH CHAUBEY AND ORS. Vs. STATE OF U.P.
December 10, 2015
RAM NATH SINGH Vs. STATE OF U P
February 16, 2015
RAM NATH TYAGI Vs. STATE OF U P
February 5, 2015
RAM NAVAMI SHARMA Vs. STATE OF U P
September 9, 2015
RAM NEWAJ AND ORS. Vs. COMMISSIONER, BASTI DIVISION AND ORS.
February 27, 2015
RAM NEWAL Vs. DIWAKAR AGRAWAL
February 26, 2015
RAM NEWAL Vs. DIWAKAR AGRAWAL
May 4, 2015
RAM NIWAS Vs. STATE OF U P
February 24, 2015
RAM NIWAS YADAV Vs. STATE OF U P
January 16, 2015
RAM PAL Vs. STATE OF U P
January 21, 2015
RAM PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION, SULTANPUR AND ORS.
November 6, 2015
RAM PAL Vs. UP POWER CORP LTD
September 29, 2015
RAM PAL Vs. STATE
August 27, 2015
RAM PAL SINGH Vs. STATE OF U P
May 19, 2015
RAM PAL; DHARMENDRA & ANOTHER Vs. STATE OF U P
July 14, 2015
RAM PHAL SINGH Vs. STATE OF U P AND OTHERS
December 21, 2015
RAM PRAKASH AND ORS. Vs. STATE OF U.P. ORS.
July 21, 2015
RAM PRASAD Vs. STATE OF U.P. AND ORS.
October 15, 2015
RAM PRASAD AND ORS. Vs. STATE OF U.P.
December 11, 2015
RAM PRASAD KORI Vs. STATE OF U P AND 4 OTHERS
August 20, 2015
RAM PRATAP DEO WATI INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
July 27, 2015
RAM PRATAP DUBEY Vs. HARISHCHANDRA
December 1, 2015
RAM PRATAP SINGH Vs. STATE OF U P
March 12, 2015
RAM PRATAP YADAV Vs. STATE OF U P
April 28, 2015
RAM PRAVESH AND ORS. Vs. RAM BILASH AND ORS.
May 7, 2015
RAM PUKAR RAM AND 5 ORS Vs. STATE OF U P AND ANOTHER
August 4, 2015
RAM PYARE LAL Vs. STATE OF U.P. AND ORS.
April 2, 2015
RAM PYARE VERMA Vs. IIIRD ADDITIONAL DISTRICT JUDGE
February 27, 2015
RAM RAJ Vs. STATE OF U.P.
October 13, 2015
RAM RAJ (RAM RAJ SINGH) AND ORS. Vs. STATE
November 23, 2015
RAM RAJ AND ORS. Vs. D.D.C. AND ORS.
July 7, 2015
RAM RASEELEY PANDEY Vs. STATE OF U.P. AND ORS.
November 24, 2015
RAM RAYIS TYAGI Vs. U.P.S.R.T.C. AND ORS.
July 20, 2015
RAM SAGAR GUPTA Vs. ARVIND KUMAR RASTOGI AND ANOTHER
December 14, 2015
RAM SAJEEVAN SINGH Vs. STATE OF U P AND 2 OTHERS
December 1, 2015
RAM SAJEEVAN SINGH CONTRACTOR P W D Vs. STATE OF U P
March 11, 2015
RAM SAJIWAN Vs. STATE OF U.P. AND ORS.
April 24, 2015
RAM SAJIWAN KORI Vs. STATE OF U.P. THRU SECY. AND OTHERS
May 29, 2015
RAM SEWAK Vs. STATE OF U P
May 5, 2015
RAM SEWAK AND ORS. Vs. STATE OF U.P. AND ORS.
March 25, 2015
RAM SEWAK AND OTHERS Vs. STATE
August 17, 2015
RAM SEWAK SHUKLA [P.I.L.] Vs. STATE OF U.P. AND ORS.
August 19, 2015
RAM SHABAD Vs. SMT. RAM RATTI AND ANOTHER
December 3, 2015
RAM SHANKAR Vs. ADDL. SESS. JUDGE AND ORS.
October 16, 2015
RAM SHANKAR JAISWAL Vs. ADDITIONAL DISTRICT JUDGE (SC/ST ACT), LUCKNOW
January 15, 2015
RAM SHIROMANI Vs. JT DIRECTOR OF CONSOLIDATION & OTHERS
December 16, 2015
RAM SHLOK PANDEY Vs. STATE OF U P
January 15, 2015
RAM SHRI AND ORS. Vs. STATE OF U.P. AND ORS.
February 11, 2015
RAM SINGH Vs. STATE OF U.P.
September 10, 2015
RAM SINGH Vs. STATE OF U.P.
September 17, 2015
RAM SINGH Vs. STATE OF U.P.
September 9, 2015
RAM SINGH Vs. STATE OF U.P.
December 9, 2015
RAM SINGH Vs. VIJAY NARAYAN SETH
December 21, 2015
RAM SINGH AND ORS. Vs. CHIEF REVENUE OFFICER/D.D.C., BASTI AND ORS.
October 29, 2015
RAM SINGH KUSHWAHA Vs. SMT. MADHUBALA
January 30, 2015
RAM SUKH AND ORS. Vs. ADDL. COMMISSIONER II, VARANASI DIVISION AND ORS.
September 15, 2015
RAM SUMAN PANDEY & 14 ORS Vs. GUDDI DEVI
May 22, 2015
RAM SUMER Vs. STATE OF U P
April 17, 2015
RAM SURAT Vs. STATE OF U P
April 10, 2015
RAM SURAT Vs. STATE OF U P AND 12 ORS
September 15, 2015
RAM SURAT THAKUR Vs. STATE OF U P
April 16, 2015
RAM SWAROOP Vs. MADHURI DEVI
January 13, 2015
RAM SWAROOP Vs. D.D.C., UNNAO AND ORS.
August 31, 2015
RAM SWAROOP AND ORS. Vs. STATE OF U.P.
September 28, 2015
RAM SWAROOP SHARMA Vs. STATE OF U P
March 12, 2015
RAM TIRATH Vs. STATE OF U.P.
December 2, 2015
RAM TIRATH Vs. STATE OF U P
May 18, 2015
RAM VEER SINGH AND ORS. Vs. DISTRICT INSPECTOR OF SCHOOLS, MUZAFFARNAGAR AND ORS.
July 10, 2015
RAM VILAS YADAV Vs. STATE OF U P AND 4 OTHERS
June 15, 2015
RAM VILASH PANDEY Vs. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS
July 10, 2015
RAM YASH YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
November 20, 2015
RAMA GAIROLA Vs. STATE OF U P
March 19, 2015
RAMA SHANKAR Vs. STATE OF U P AND 4 OTHERS
September 7, 2015
RAMA SHANKAR PANDAY Vs. STATE OF U.P. AND ORS.
September 11, 2015
RAMA SHANKER SINGH AND 2 ORS Vs. STATE OF U P & 3 ORS
September 29, 2015
RAMA SRIVASTAVA Vs. STATE OF U.P. AND ORS.
September 23, 2015
RAMAASRE AND ORS. Vs. STATE OF U.P. AND ORS.
November 20, 2015
RAMADHAR RAM Vs. DIRECTOR OF CONSOLIDATION, MAU
April 16, 2015
RAMAI AND ORS. Vs. STATE OF U.P. AND ORS.
October 1, 2015
RAMAKANT Vs. OM PRAKASH
October 16, 2015
RAMAKANT VISHWAKARMA Vs. DISTRICT JUDGE (INCHARGE) LKO ASHARFI LAL
March 12, 2015
RAMAN BHURARIA Vs. C.B.I.
September 11, 2015
RAMANAND CHAUBEY Vs. STATE OF U.P. AND ORS.
September 10, 2015
RAMANAND SAHANI Vs. STATE OF U.P. AND ORS.
May 12, 2015
RAMANUJ UPADHAYA Vs. STATE OF U P
February 5, 2015
RAMASHRAYA YADAV Vs. STATE OF U P
July 21, 2015
RAMAWATI Vs. DY. DIRECTOR OF CONSOLIDATION, AMROHA AND ORS.
February 23, 2015
RAMAWATI Vs. STATE OF U.P. AND ORS.
August 13, 2015
RAMAYAN SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
April 10, 2015
RAMBACHAN Vs. DY DIRECTOR OF CONSOLIDATION JAUNPUR
April 9, 2015
RAMDEV PANDEY Vs. DY DIRECTOR OF CONSOLIDATION VARANASI
January 12, 2015
RAMESH Vs. DY DIRECTOR OF CONSOLIDATION / COLLECTOR BANDA
March 20, 2015
RAMESH Vs. STATE OF U.P. AND ORS.
October 16, 2015
RAMESH AND 17 OTHERS Vs. STATE OF U P AND ANOTHER
November 3, 2015
RAMESH CHAND GUPTA AND ORS. Vs. STATE OF U.P. AND ORS.
September 24, 2015
RAMESH CHAND PANDEY Vs. STATE OF U.P. AND ORS.
December 9, 2015
RAMESH CHANDRA Vs. STATE OF U.P. AND ORS.
November 23, 2015
RAMESH CHANDRA Vs. D.D.C. AND ORS.
July 10, 2015
RAMESH CHANDRA Vs. D D C & OTHERS
July 10, 2015
RAMESH CHANDRA AGRAWAL AND ORS. Vs. BITTA DEVI
October 12, 2015
RAMESH CHANDRA ALIAS BABLU YADAV Vs. PRADEEP BHATNAGAR
February 12, 2015
RAMESH CHANDRA AND ORS. Vs. BABASAHEB BHIMRAO AMBEDKAR UNIVERSITY AND ORS.
November 3, 2015
RAMESH CHANDRA AND ORS. Vs. U.P. AVAS EVAM VIKAS PARISHAD
May 21, 2015
RAMESH CHANDRA BAJPAI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX AND ORS.
September 4, 2015
RAMESH CHANDRA JAISWAL Vs. AGARWAL BHAWAN TRUST, ALINAGAR DISTT. GORAKHPUR
February 11, 2015
RAMESH CHANDRA JUNWAL Vs. STATE OF U P
May 8, 2015
RAMESH CHANDRA MISHRA Vs. INDIAN OIL CORPORATION LTD. AND ORS.
October 14, 2015
RAMESH CHANDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AMBEDKAR NAGAR
March 9, 2015
RAMESH CHANDRA SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
March 3, 2015
RAMESH CHANDRA VARMA Vs. STATE OF U P AND ANOTHER
October 9, 2015
RAMESH CHANDRA YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
March 11, 2015
RAMESH HANDA Vs. STATE OF U P
February 25, 2015
RAMESH KUMAR Vs. STATE OF U.P.
December 16, 2015
RAMESH KUMAR Vs. STATE OF U.P. AND ORS.
September 11, 2015
RAMESH KUMAR GHAI Vs. RAJ KUMAR RATHORE AND ORS.
September 1, 2015
RAMESH MOHAN SHUKLA Vs. STATE OF U.P. AND ORS.
July 28, 2015
RAMESH MOHAN SHUKLA Vs. STATE OF U.P. AND ORS.
July 8, 2015
RAMESH TRIPATHI Vs. STATE OF U P
April 17, 2015
RAMESHWAR Vs. STATE OF U P
May 18, 2015
RAMESHWAR AND ORS. Vs. STATE OF U.P. AND ORS.
May 27, 2015
RAMESHWAR DAYAL Vs. JUMMA AND ORS.
December 15, 2015
RAMESHWAR DAYAL GANGWAR Vs. STATE OF U.P. AND ORS.
August 20, 2015
RAMESHWAR PRASAD Vs. U.P. RAJKIYA NIRMAN NIGAM LTD.
October 16, 2015
RAMESHWAR PRASAD TIWARI Vs. OM PRAKASH SRIVASTAVA
December 23, 2015
RAMESHWAR SINGH Vs. UNION OF INDIA
May 26, 2015
RAMESHWARI DEVI & ORS Vs. STATE OF U P & ORS
September 2, 2015
RAMEY Vs. STATE OF U.P. AND ORS.
January 19, 2015
RAMJI LAL Vs. STATE OF U.P. AND ORS.
July 21, 2015
RAMJI PRASAD BARANWAL Vs. ADDL. DIST. JUDGE AND ORS.
November 3, 2015
RAMJI SHARMA Vs. STATE OF U.P.
September 1, 2015
RAMLAUT AND 3 OTHERS Vs. RADHEY SHYAM
August 19, 2015
RAMMILAN Vs. STATE OF U.P.
August 14, 2015
RAMMO DEVI AND 6 OTHERS Vs. DISTRICT & SESSION JUDGE AND 6 OTHERS
August 28, 2015
RAMPATI RAM Vs. STATE OF U P & ORS
October 16, 2015
RAMRAJ RAM Vs. STATE OF U P
July 24, 2015
RAMRIKH Vs. STATE OF U.P.
December 11, 2015
RAMRUCHI TRIPATHI Vs. STATE OF U.P.
July 6, 2015
RAMSATI @ SHYAMSATI THROU HER HUSBAND JITENDRA Vs. STATE OF U P THROU PRIN SECY HOME DEPTT LKO AND ORS
September 7, 2015
RAMSHISHYA SINGH AND ORS. Vs. D.D.C./ADM (F & R) AND ORS.
November 26, 2015
RAMU JAISWAL Vs. STATE OF U P
July 2, 2015
RAMVEER KASHYAP Vs. DEPUTY DIRECTOR OF CONSOLIDATION, BAREILLY AND ORS.
August 27, 2015
RAMVIR SINGH Vs. STATE OF U P
May 15, 2015
RAMZAN ALI AND ORS. Vs. BOARD OF REVENUE U.P., ALLAHABAD AND ORS.
September 16, 2015
RANBIR SINGH Vs. STATE OF U P
February 25, 2015
RANDHIR SINGH Vs. STATE OF U.P. AND ORS.
July 6, 2015
RANDHIR SINGH Vs. STATE OF U.P. AND ORS.
July 1, 2015
RANENDRA PAL SINGH Vs. STATE OF UTTAR PRADESH
May 28, 2015
RANGADHAR BISHWAL Vs. SRI ANIL SHARMA AND 2 OTHERS
February 19, 2015
RANGI LAL NISHAD Vs. STATE OF U.P.
December 4, 2015
RANI KUSHWAHA AND ORS. Vs. STATE OF U.P. AND ORS.
May 19, 2015
RANJANA AGNIHOTRI AND ORS. Vs. STATE OF U.P. AND ORS.
June 22, 2015
RANJEET SINGH AND 14 OTHERS Vs. PARMARTH MARKETING PVT. LTD. AND 3 OTHERS
August 11, 2015
RANJEET SRIVASTAVA AND ORS. Vs. THE STATE OF U.P. AND ORS.
November 20, 2015
RANJEET YADAV Vs. STATE OF U.P. AND ORS.
April 21, 2015
RANJIT Vs. STATE OF U.P.
August 14, 2015
RANVEER SINGH Vs. STATE OF U.P. AND ORS.
June 25, 2015
RANVEER SINGH Vs. STATE OF U.P.
April 18, 2015
RANVEER SINGH @ BHAGGU & 3 OTHERS Vs. STATE OF U P
August 27, 2015
RANVIJAI SINGH Vs. STATE OF U.P. AND ORS.
August 25, 2015
RANVIR SINGH AND ORS. Vs. STATE OF U.P.
September 3, 2015
RASHID Vs. STATE OF U.P.
September 22, 2015
RASHID Vs. STATE OF U.P. AND ORS.
March 27, 2015
RASHID AHMAD KHAN Vs. STATE OF U.P. AND ORS.
February 19, 2015
RASHID ALI Vs. STATE OF U P
April 16, 2015
RASHMI SRIVASTAVA Vs. C B I ANTI-CORRUPTION BRANCH, GHAZIABAD
January 27, 2015
RASHTRIYA KISAN MAZDOOR SANGATHAN Vs. UNION OF INDIA AND ORS.
October 6, 2015
RASHTRIYA UCHCHTAR MADHYAMIK VIDYALAYA Vs. STATE OF U.P. AND ORS.
May 13, 2015
RATIRAM & ANOTHER; NET RAM Vs. STATE OF U P
September 11, 2015
RATNAKAR UPADHYAY Vs. STATE OF U P
October 14, 2015
RATNESH DAS AND ORS. Vs. STATE
October 7, 2015
RATNESH RAI Vs. STATE OF U.P.
March 25, 2015
RATNESHWAR SINGH Vs. SMT. PRIYA MAURYA
December 1, 2015
RATTI LAL Vs. STATE OF U P
May 26, 2015
RAVE ENTERTAINMENT PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
April 16, 2015
RAVENDRA KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
December 4, 2015
RAVI Vs. STATE OF U P
May 8, 2015
RAVI AGARWAL Vs. STATE OF U.P. AND ORS.
September 18, 2015
RAVI AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 8, 2015
RAVI BALA GARG AND ORS. Vs. TABASSUM GAZALA AND ORS.
July 8, 2015
RAVI DUBEY Vs. COMMISSIONER OF INCOME TAX
February 18, 2015
RAVI SHANKAR DUBEY Vs. U P STATE ROAD TRANSPORT CORPORATRION AND 5 OTHERS
September 17, 2015
RAVI SINGHAL AND ORS. Vs. RAJEEV GOYAL AND ORS.
August 13, 2015
RAVINDAR KUMAR SINGH Vs. STATE OF U.P. THRU DIRECTOR ESTATE DIRECTORATE LUCKNOW & ORS.
May 15, 2015
RAVINDER Vs. STATE OF U.P.
December 18, 2015
RAVINDRA Vs. STATE OF U P
April 2, 2015
RAVINDRA KUMAR Vs. STATE OF U P
April 18, 2015
RAVINDRA NATH GARG Vs. M/S SAI FORTUNE DEVELOPERS PVT. LTD. AND 2 OTHERS
September 30, 2015
RAVINDRA NATH MISHRA Vs. STATE OF U P
March 24, 2015
RAVINDRA NATH YADAV Vs. STATE OF U P
May 5, 2015
RAVINDRA PRASAD VISHWAKARMA @ RAVINDRA Vs. STATE OF U P AND ANR
November 30, 2015
RAVINDRA SINGH SOLANKI Vs. IKBAL SINGH AND ORS.
July 7, 2015
REENA DEVI Vs. STATE OF U P
January 28, 2015
REENA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
July 10, 2015
REENA VERMA Vs. STATE OF U P
April 30, 2015
REETA CHAUDHARY AND ORS. Vs. STATE OF U.P. AND ORS.
December 2, 2015
REETA GUPTA Vs. STATE OF U P AND 4 OTHERS
October 7, 2015
REHANA KHATOON AND 4 OTHERS Vs. MOHD. SHAMIM ALIAS BAKRIDI AND 2 OTHERS
October 26, 2015
REHANUL HAQ Vs. IMRANUL HAQ
August 21, 2015
REHMAT ULLAH KHAN Vs. BUNDELKHAND UNIVERSITY
January 12, 2015
REKHA Vs. SECRETARY BASIC SHIKSHA PARISHAD ALLD & OTHERS
October 29, 2015
REKHA DEVI Vs. STATE OF U P
May 20, 2015
RENU Vs. STATE OF U.P. AND ORS.
September 29, 2015
RENU SAXENA Vs. C B I
February 23, 2015
RESHAMWATI Vs. NAUBAT RAMA
November 27, 2015
RESIDENCY FOOD & BEVERAGES LTD Vs. TRADE TAX TRIBUNAL LUCKNOW
February 10, 2015
RESIDENT WELFARE ASSOCIATION AND ORS. Vs. STATE OF U.P. AND ORS.
October 16, 2015
RICH UDYOG NETWORK LTD. Vs. CHIEF COMMISSIONER OF INCOME TAX AND ORS.
July 7, 2015
RICHA KHARE Vs. ANKIT GUTA
April 10, 2015
RIMJHIM ISPAT LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
November 17, 2015
RINA KUMARI Vs. STATE OF U.P. AND ORS.
July 6, 2015
RINKI RANI Vs. STATE OF U P
February 12, 2015
RINMAT REGIONAL MANAGEMENT & TECHNICAL LITERARY SOCIETY Vs. VALUATION OFFICER INCOME TAX OFFICE AND ORS.
April 13, 2015
RIPUDAMAN SINGH BAGHEL Vs. STATE OF U.P.
August 14, 2015
RISHAV RAGHAV Vs. STATE OF U.P. AND ORS.
July 30, 2015
RISHI DEO PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
April 17, 2015
RISHI PAL SINGH Vs. U.P. STATE WAREHOUSING CORP. THROUGH CHAIRMAN LKO. & ORS.
July 29, 2015
RITA BAGGA Vs. UNION OF INDIA
May 18, 2015
RITA DEVI Vs. STATE OF U.P. AND ORS.
October 5, 2015
RITESH @ BANTU Vs. STATE OF U P
February 25, 2015
RITESH KUMAR MISHRA Vs. UNION BANK OF INDIA AND ORS.
July 29, 2015
RITESH KUMAR MISHRA Vs. UNION BANK OF INDIA AND ANOTHER
May 22, 2015
RITIKA YADAV Vs. STATE OF U P & 3 OTHERS
November 16, 2015
RITU MAHESHWARI Vs. STATE OF U.P. AND ORS.
August 25, 2015
RIYA LAVANIYA Vs. STATE OF U.P. AND ANOTHER
January 22, 2015
RIYASAT KHAN Vs. STATE OF U P
March 11, 2015
RIYASAT YAR KHAN @ BABLU Vs. STATE OF U P & ANOTHER
July 27, 2015
RMG POLYVINYL INDIA LTD. Vs. UNION OF INDIA AND ORS.
September 30, 2015
ROBIN L PRASAD Vs. STATE OF U P AND ANOTHER
December 22, 2015
ROBIN TYAGI Vs. UNION OF INDIA AND ORS
July 13, 2015
ROHIT SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
August 18, 2015
ROJAN NAI AND ORS. Vs. STATE
October 7, 2015
ROLI GARG Vs. STATE OF U.P. AND ORS.
December 9, 2015
RONALD ANGELO @ RAJU Vs. ARSHAD JAMAL WARSI
July 28, 2015
ROOKAM PAL Vs. STATE OF U.P. AND ORS.
May 28, 2015
ROOP CHAND Vs. D J , MEERUT
March 20, 2015
ROOP KISHORE Vs. STATE OF U P
January 17, 2015
ROOPMANJARI Vs. D D C
May 29, 2015
ROSHAN JAHAN BEGUM AND ORS. Vs. D.D.C. AND ORS.
May 29, 2015
ROSHAN SINGH Vs. STATE
July 21, 2015
ROTOMAC GLOBAL PVT. LTD. Vs. COMMISSIONER, CENTRAL EXCISE, KANPUR
July 8, 2015
RPS ASSOCIATES Vs. THE DIRECTOR OF INCOME TAX (INVESTIGATION) AND ORS.
September 23, 2015
RUBI Vs. STATE OF U P
January 16, 2015
RUBINA AND ORS. Vs. STATE OF U.P. AND ORS.
September 4, 2015
RUBY RAI Vs. BANARAS HINDU UNIVERSITY
November 18, 2015
RUCHI GUPTA Vs. SUDHA RANI AND ORS.
March 30, 2015
RUCHI KASHYAP Vs. STATE OF UTTAR PRADESH AND ORS.
April 6, 2015
RUCHI MISHRA Vs. STATE OF UP
February 26, 2015
RUDAL SINGH Vs. STATE OF U.P. AND ORS.
March 9, 2015
RUPA GUPTA Vs. PRINCIPAL FAMILY JUDGE FAMILY COURT
April 1, 2015
RURAL AND URBAN DEVELOPMENT AND RESEARCH ASSOCIATION Vs. STATE OF U.P. AND ORS.
September 22, 2015
S K KAPILA S/O B D KAPILA Vs. STATE OF U P
May 29, 2015
S K S INFRA CITY PRIVATE LIMITED Vs. MAHENDRA SINGH & OTHERS
November 17, 2015
S P RAM Vs. C B I , S C III NEW DELHI
February 20, 2015
S P SINGH YADAV Vs. STATE OF U P AND 7 ORS
July 13, 2015
S.K. BADOLA AND ORS. Vs. STATE OF U.P.
July 22, 2015
S.K. LAL Vs. STATE OF U.P. AND ORS.
November 24, 2015
S.K. RAI AND ORS. Vs. SECRETARY U.G.C. AND ORS.
August 20, 2015
S.K.S. INFRA CITY PRIVATE LIMITED Vs. MAHENDRA SINGH AND ORS.
November 16, 2015
S.P. HARGOVIND SINGH Vs. STATE OF U.P. AND ORS.
December 9, 2015
S.P. SHARMA Vs. BHAGWATI SHARMA
July 10, 2015
SABIR Vs. STATE OF U.P.
November 5, 2015
SABIR AND 3 ORS Vs. STATE OF U P AND ANOTHER
August 13, 2015
SABIR AND ORS. Vs. STATE OF U.P. AND ORS.
December 1, 2015
SACHCHIDA NAND RAI Vs. THE D.I.O.S. AND ORS.
March 13, 2015
SACHIN KUMAR, JUVENILE, MINOR Vs. STATE OF U.P.
July 16, 2015
SADABRIJ Vs. STATE OF U.P. AND ORS.
April 10, 2015
SADAN BHADAURIYA Vs. STATE OF U.P.
September 16, 2015
SADAN LAL AND ANOTHER Vs. SUMAN RASTOGI AND ANOTHER
March 9, 2015
SADDAM Vs. STATE OF U P AND ANOTHER
September 23, 2015
SADDAM AND ORS. Vs. STATE OF U.P. AND ORS.
August 12, 2015
SADHANA SRIVASTAVA Vs. STATE OF U P
April 3, 2015
SADHNA DWIVEDI Vs. STATE OF U P AND 2 ORS
September 24, 2015
SADHNA PANDEY Vs. STATE OF U P
March 27, 2015
SADHOO Vs. STATE OF U P
May 26, 2015
SAGAR MALIK Vs. STATE OF U.P. AND ORS.
May 1, 2015
SAGEER AHMAD Vs. STATE OF U P
January 8, 2015
SAGEER AHMAD Vs. WAKF MASJID MOHALLA-KAZIPURA WAKF NO. 9 AND ORS.
October 9, 2015
SAGEER KHAN Vs. MAKSOOD HUSAIN KHAN
May 5, 2015
SAGIR Vs. STATE OF U.P. AND ORS.
August 21, 2015
SAGUNA DEVI Vs. ADDITIONAL DISTRICT MAGISTRATE F&R/DDC
April 27, 2015
SAHEBDEEN AND ORS. Vs. STATE OF U.P.
December 18, 2015
SAI COMPUTERS (P) LTD MEERUT Vs. JOINT COMMISSIONER OF INCOME TAX
February 13, 2015
SAIF SAGHEER AND ORS. Vs. UNION OF INDIA AND ORS.
July 20, 2015
SAILESH VINAYAK DESHPANDEY AND VAISHALI SAILESH DESHPANDEY Vs. UNION OF INDIA
January 8, 2015
SAINGAR TRADING CO. AND ORS. Vs. STATE OF U.P. AND ORS.
May 29, 2015
SAIRA AND ORS. Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
May 26, 2015
SAJDA BANO Vs. VICE CHAIRMAN, K D A & ORS
December 11, 2015
SAJID Vs. STATE OF U.P. AND ORS.
July 28, 2015
SAJID AKBAR Vs. STATE
January 16, 2015
SAJID ALI AND ORS. Vs. STATE OF U.P. AND ORS.
November 20, 2015
SAJJAD @ GHUNGROO Vs. STATE
May 22, 2015
SAKALDIHA P G COLLEGE Vs. STATE OF U P
April 16, 2015
SAKET KUMAR Vs. STATE OF U P
May 29, 2015
SALAUDDIN Vs. STATE OF U P
July 29, 2015
SALEEM AND ORS. Vs. D.D.C. AND ORS.
August 18, 2015
SALIK RAM Vs. STATE OF U P
February 24, 2015
SALIM @ FAKHEERA Vs. STATE OF U P
December 7, 2015
SALMA AND ORS. Vs. STATE OF U.P. AND ORS.
November 23, 2015
SALMAN KIDWAI Vs. STATE OF U P
January 15, 2015
SALMAN KIDWAI Vs. STATE OF U.P. THROU. DISTRICT MAGISTRATE LUCKNOW AND ORS.
March 25, 2015
SALMAN KURAISHI Vs. STATE OF U.P. AND ORS.
May 20, 2015
SAMAR JAHAN Vs. ADDL. COMMISSIONER (ADMIN.) AND ORS.
July 1, 2015
SAMAR SINGH Vs. STATE OF U.P. AND ORS.
August 10, 2015
SAMPAT Vs. DDC
November 26, 2015
SAMPURNA NAND TIWARI Vs. STATE OF U.P. AND ORS.
October 6, 2015
SAMPURNANAND MISHRA Vs. UNION OF INDIA AND ORS.
December 22, 2015
SAMRAT INT BHATTA AND ORS. Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAX AND ORS.
September 3, 2015
SAMSHAD BEGUM AND ORS. Vs. RIZWAAN AND ORS.
October 5, 2015
SAMSHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MAU AND 6 OTHERS
October 14, 2015
SAMUNDRA DEVI Vs. COMMISSIONER, AZAMGARH DIVISION AND ORS.
August 10, 2015
SANA CONSTRUCTION CO. Vs. UNION OF INDIA
March 9, 2015
SANAT PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 15, 2015
SANDEEP ALIAS RAJU Vs. SOMARA DEVI AND 11 OTHERS
March 10, 2015
SANDEEP GUJJAR Vs. STATE OF U P
May 26, 2015
SANDEEP KUMAR BALMIKI AND ORS. Vs. STATE OF U.P. AND ORS.
April 3, 2015
SANDEEP KUMAR KANODIA Vs. BOARD OF REVENUE U P LUCKNOW THRU ITS CHAIRMAN
March 17, 2015
SANDEEP KUMAR SRIVASTAVA Vs. YASHPAL SINGH
September 1, 2015
SANDEEP YADAV Vs. STATE OF U.P. AND ORS.
August 13, 2015
SANDHYA VERMA Vs. STATE OF U P
March 20, 2015
SANDIP KUMAR SINGH Vs. STATE OF U P
April 23, 2015
SANGAM AGARWAL Vs. JOINT DIRECTOR OF CONSOLIDATION, KANPUR NAGAR AND ORS.
August 21, 2015
SANGAM STRUCTURAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 13, 2015
SANGEETA GUPTA Vs. KHALID KHAN
February 11, 2015
SANGITA JAISWAL Vs. U P P S C AND 3 OTHERS
December 21, 2015
SANJAY Vs. UNION OF INDIA AND ORS.
September 29, 2015
SANJAY @ SANJU Vs. STATE OF U P
May 8, 2015
SANJAY AND ORS. Vs. VIMLA RANI AND ORS.
October 29, 2015
SANJAY BATRA Vs. STATE OF U P
March 10, 2015
SANJAY KAPUR Vs. STATE OF U P
August 13, 2015
SANJAY KUMAR Vs. STATE OF U P
May 1, 2015
SANJAY KUMAR Vs. STATE OF U P
April 17, 2015
SANJAY KUMAR Vs. STATE OF U.P.
August 7, 2015
SANJAY KUMAR Vs. STATE OF U P & 8 OTHERS
August 12, 2015
SANJAY KUMAR AND ORS. Vs. THE STATE OF U.P. AND ORS.
July 17, 2015
SANJAY KUMAR DUBEY Vs. STATE OF U P
March 11, 2015
SANJAY KUMAR JAISWAL Vs. STATE OF U.P.
December 15, 2015
SANJAY KUMAR SRIVASTAVA AND ORS. Vs. STATE OF U.P. AND ORS.
November 23, 2015
SANJAY LEELA BHANSALI AND ORS. Vs. STATE OF U.P. AND ORS.
September 30, 2015
SANJAY ROGERS Vs. BHARAT SANCHAR NIGAM LTD. AND ORS.
April 10, 2015
SANJAY SAXENA AND ORS. Vs. STATE OF U.P. AND ORS.
November 30, 2015
SANJAY SINGH Vs. UNION OF INDIA AND ORS.
September 11, 2015
SANJAY SINGH Vs. C B I
July 17, 2015
SANJAY SINGH RATHAUR Vs. LUCKNOW DEVELOPMENT AUTHORITY, LUCKNOW AND ORS.
September 28, 2015
SANJAY TYAGI Vs. VINOD KUMAR SHARMA AND ORS.
April 24, 2015
SANJEET LAL Vs. THE STATE OF U.P. AND ORS.
April 17, 2015
SANJEEV AGARWAL Vs. INCOME TAX SETTLEMENT COMMISSION AND ORS.
February 16, 2015
SANJEEV DHAR DUBEY Vs. STATE OF U.P. AND ORS.
August 20, 2015
SANJEEV KUMAR Vs. STATE OF U.P. AND ORS.
October 9, 2015
SANJEEV KUMAR Vs. STATE OF U P
February 26, 2015
SANJEEV NAYAN MISHRA Vs. STATE OF U P
April 20, 2015
SANJEEV SAXENA Vs. NITIN PALIWAL
July 3, 2015
SANJIVANI Vs. UNION OF INDIA
January 28, 2015
SANKATHA YADAV Vs. STATE OF U P
March 20, 2015
SANOJ AND OTHERS Vs. STATE OF U P
December 23, 2015
SANT LAL Vs. STATE OF U P
March 17, 2015
SANT PRAKASH VERMA & 3 OTHERS Vs. GAURI SHARAN AGRAWAL
October 12, 2015
SANT RAM SHARMA Vs. STATE OF U P
October 9, 2015
SANTARA DEVI Vs. STATE OF U.P. AND ORS.
December 7, 2015
SANTOSH Vs. STATE OF U.P.
September 3, 2015
SANTOSH Vs. STATE OF U P
August 21, 2015
SANTOSH ANAND Vs. KANPUR DEVELOPMENT AUTHORITY
April 6, 2015
SANTOSH AND ORS. Vs. STATE OF U.P.
September 23, 2015
SANTOSH DEVI Vs. STATE OF U P AND 3 ORS
August 12, 2015
SANTOSH JUNEJA & ANOTHER Vs. STATE OF U P & ORS
October 5, 2015
SANTOSH KUMAR Vs. STATE OF U.P. AND ORS.
September 18, 2015
SANTOSH KUMAR Vs. STATE OF U P
April 13, 2015
SANTOSH KUMAR Vs. STATE OF U P
May 19, 2015
SANTOSH KUMAR Vs. STATE OF UP
January 22, 2015
SANTOSH KUMAR Vs. STATE OF U.P.
December 22, 2015
SANTOSH KUMAR Vs. STATE OF U.P. AND ORS.
August 10, 2015
SANTOSH KUMAR Vs. STATE OF U P
March 31, 2015
SANTOSH KUMAR MISHRA Vs. STATE OF U P
May 6, 2015
SANTOSH KUMAR SINGH Vs. STATE OF U.P. AND ORS.
July 22, 2015
SANTOSH KUMAR SINGH Vs. STATE OF U P AND 4 OTHERS
March 20, 2015
SANTOSH KUMAR YADAV Vs. UNION OF INDIA AND ORS.
August 24, 2015
SANTOSH KUMAR YADAV AND ORS. Vs. STATE OF U.P. AND ORS.
July 24, 2015
SANTOSH RAI AND ORS. Vs. STATE OF U.P.
February 4, 2015
SANTOSH RANA Vs. STATE OF U.P. AND ORS.
July 13, 2015
SANTOSH SHARMA Vs. STATE OF U.P. AND ORS.
April 28, 2015
SANTOSH VERMA Vs. STATE OF U P AND OTHERS
September 30, 2015
SANTOSHA CRAFT (PVT ) LTD Vs. BOARD OF REVENUE U P AT LUCKNOW & OTHERS
December 16, 2015
SANTU Vs. STATE OF U P
May 12, 2015
SAPAN DAS Vs. DIST. JUDGE AND ORS.
October 16, 2015
SARAFAT AND ORS. Vs. STATE OF U.P.
November 3, 2015
SARASWATI Vs. J D C
July 7, 2015
SARASWATI DEVI Vs. SURENDRA KUMAR MISHRA AND 8 OTHERS
July 16, 2015
SARASWATI DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
May 29, 2015
SARASWATI INTER COLLEGE Vs. CHANDRA PRAKASH
May 15, 2015
SARAYA DISTILLERY, GORAKHPUR Vs. UNION OF INDIA AND ORS.
February 18, 2015
SARDAR Vs. STATE OF U P
May 21, 2015
SARDAR BASANT SINGH Vs. SARDAR SATNAM SINGH
December 18, 2015
SARDAR KULDEEP SINGH Vs. LEARNED ADDITIONAL SESSION JUDGE COURT NO 4 SULTANPUR & ORS
May 8, 2015
SARDAR MANJEET SINGH Vs. SMT. RITU BANSAL
October 6, 2015
SARIKA TYAGI Vs. STATE OF U.P.
January 1, 2015
SARITA SHARMA AND ORS. Vs. USMAN AND ORS.
October 26, 2015
SARITA SHUKLA Vs. STATE OF U P
January 30, 2015
SARLA DEVI MISHRA Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
June 9, 2015
SARLA GUPTA Vs. STATE OF U.P. AND ORS.
November 19, 2015
SARNISHTHA DEVI Vs. DIRECTOR OF CONSOLIDATION GHAZIABAD
July 2, 2015
SAROJ Vs. STATE OF U.P.
August 17, 2015
SAROJ DEVI AND 3 OTHERS Vs. RAM PRAKASH VARSHNEY
August 26, 2015
SAROJ SRIVASTAVA Vs. STATE OF U P
February 13, 2015
SAROJ VERMA Vs. VIRENDRA KUMAR GUPTA AND 4 ORS.
February 23, 2015
SAROJ YADAV Vs. STATE OF U P
May 5, 2015
SAROJANI DEVI MEHROTRA AND 2 OTHERS Vs. SANDEEP ANAND
March 10, 2015
SARTAJ RICE MILL Vs. PASCHIMANCHAL VIDHYUT VITRAN NIGAM LTD.
October 7, 2015
SARVAJEET SINGH Vs. STATE OF U.P. AND ORS.
April 8, 2015
SARVAR HUSAIN Vs. UP-AYUKT(KHADYA), DEVI PATAN MANDAL, GONDA
June 5, 2015
SARVESH KUMAR (OBJECTION FILED) Vs. STATE OF U P
March 27, 2015
SARVESH KUMAR UPADHYAY Vs. STATE OF U.P. AND ORS.
December 10, 2015
SARVESHWAR Vs. DEPUTY DIR CONSOLIDATION UNNAO
April 24, 2015
SARVJEET YADAV Vs. DIRECTOR EDUCATION (SECONDARY) AND ORS.
December 18, 2015
SARWANAND MISHRA Vs. STATE OF U.P. AND ORS.
March 19, 2015
SATENDRA KUMAR @ PINKI Vs. STATE OF U P
December 15, 2015
SATENDRA KUMAR GUPTA Vs. KANCHAN GUPTA AND ORS.
May 14, 2015
SATENDRA PAWAR AND ORS. Vs. STATE OF U.P. AND ORS.
March 30, 2015
SATENDRA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
September 3, 2015
SATISH CHANDRA @ SATISH KUMAR SHUKLA Vs. STATE OF U P
October 12, 2015
SATISH CHANDRA BAJPAI Vs. HONBLE THE ACTING CHIEF JUSTICE AND ORS.
December 18, 2015
SATISH CHANDRA YADAV Vs. STATE OF U.P. AND ORS.
August 14, 2015
SATISH KUMAR SINGH Vs. ANIL KUMAR YADAV AND ORS.
October 14, 2015
SATISH KUMAR SINGH Vs. UNION OF INDIA
May 6, 2015
SATPAL Vs. COLLECTOR/DISTRICT DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
October 9, 2015
SATTAN TEWARI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
November 20, 2015
SATTAR ALI Vs. STATE OF U P
May 28, 2015
SATVEER Vs. STATE OF U P
May 20, 2015
SATYA DEO PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
March 10, 2015
SATYA DEO SINGH YADAV Vs. STATE OF U P
March 27, 2015
SATYA NARAIN SHUKLA Vs. STATE OF U P
May 29, 2015
SATYA NARAIN TRIPATHI Vs. STATE OF U.P.
December 17, 2015
SATYA NARAYAN UMAR Vs. STATE OF U P
January 16, 2015
SATYA NARAYAN VISHWAKARMA Vs. STATE OF U.P. AND ORS.
November 27, 2015
SATYA PAL NARANG Vs. STATE OF U.P. AND ORS.
December 16, 2015
SATYA PRAKASH Vs. STATE OF U P
September 22, 2015
SATYA PRAKASH SHARMA Vs. STATE OF U.P. AND ORS.
September 7, 2015
SATYA VEER Vs. STATE OF U P
March 26, 2015
SATYADEO AND ORS. Vs. STATE OF U.P.
November 3, 2015
SATYANAM SINGH Vs. STATE OF U P
April 18, 2015
SATYAVEER Vs. STATE OF U.P.
August 25, 2015
SATYAVEER SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
June 17, 2015
SATYAVIR SINGH AND ORS. Vs. STATE OF U.P.
September 11, 2015
SATYAVIR SINGH YADAV Vs. STATE OF U.P. AND ORS.
October 9, 2015
SATYAWAN Vs. KRISHNA BAHADUR UPADHYAY
August 9, 2015
SATYAWAN Vs. KRISHNA BAHADUR UPADHYAY
September 8, 2015
SATYENDRA AND ORS. Vs. STATE OF U.P. AND ORS.
April 24, 2015
SAUDAGAR SINGH AND ORS. Vs. D.D.C., GHAZIPUR AND ORS.
May 7, 2015
SAUDAN SINGH Vs. STATE OF U P
May 5, 2015
SAURABH GUPTA Vs. STATE OF U P
March 20, 2015
SAURABH GUPTA ALIAS GUDDU AND ANOTHER Vs. SANJEEV KUMAR GUPTA
November 3, 2015
SAURABH JAIN Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS.
July 10, 2015
SAURABH TRIPATHI @ MONU Vs. STATE OF U P
May 15, 2015
SAURABH VERMA ALIAS SHAILENDRA VERMA Vs. STATE OF U P
July 6, 2015
SAURAV MITTAL Vs. INDIAN OIL CORPORATION LTD. AND ORS.
December 3, 2015
SAVITRI DEVI & ORS Vs. STATE OF U P & ORS
December 11, 2015
SAYARA Vs. STATE OF U P
September 10, 2015
SAYED SHAHABUDDIN Vs. RAJEEV AND ORS.
April 6, 2015
SAYEED AHMAD Vs. DY DIRECTOR OF CONSOLIDATION/ADM AND 16 OTHERS
November 20, 2015
SAZID Vs. ALAUDDIN AND 3 OTHERS
September 8, 2015
SAZID KHAN Vs. STATE OF U.P.
November 6, 2015
SEEMA AMBEKAR Vs. STATE OF U.P. AND ORS.
December 23, 2015
SEEMA BORAR Vs. STATE OF U P
January 8, 2015
SEEMA MISHRA Vs. STATE OF U P
May 11, 2015
SEEMA PARVEEN & ANOTHER Vs. NASEEM JAVED & ANOTHER
July 21, 2015
SEEMA SHARMA Vs. STATE OF U P
March 31, 2015
SEETA RAM SHUKLA AND ANOTHER Vs. STATE OF U P AND 4 OTHERS
August 27, 2015
SENIOR GENERAL MANAGER, ORDNANCE FACTORY KALPI ROAD Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD AND ORS.
August 5, 2015
SENIOR POST MASTER HEAD POST OFFICE Vs. BABOO LAL SAHU
February 23, 2015
SHABANA KHATOON Vs. THE DISTRICT ELECTION TRIBUNAL/DISTRICT JUDGE AND ORS.
December 23, 2015
SHABBIR AHMED Vs. SYED MOHAMMAD ALI AHMED KABIR
December 23, 2015
SHABOO ALAM Vs. STATE OF U P
July 2, 2015
SHADHNA SHUKLA Vs. DEBTS RECOVERY APPELLATE TRIBUNAL, ALLAHABAD AND ORS.
January 19, 2015
SHADHNA SHUKLA Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
January 13, 2015
SHAFAYAT AND ORS. Vs. STATE OF U.P.
September 21, 2015
SHAFI Vs. AZIM
March 27, 2015
SHAH ALAM Vs. STATE OF U.P. AND ORS.
April 24, 2015
SHAHABUDDIN Vs. STATE OF U P
September 8, 2015
SHAHADAT HUSSAIN AND ORS. Vs. STATE OF U.P. AND ORS.
September 7, 2015
SHAHEEN PARVEEN AND ORS. Vs. STATE OF U.P. AND ORS.
July 23, 2015
SHAHER BANO Vs. STATE OF U.P. AND ORS.
April 22, 2015
SHAHGANJ PUBLIC SCHOOL AND ORS. Vs. STATE OF U.P. AND ORS.
July 24, 2015
SHAHID AND OTHERS Vs. STATE OF U P AND ANR
November 3, 2015
SHAHID ANJUM Vs. STATE OF U.P. AND ORS.
December 1, 2015
SHAHIDA Vs. STATE OF U.P. AND ORS.
July 6, 2015
SHAHJAD Vs. STATE OF U.P. AND ORS.
October 15, 2015
SHAHNAWAG AND ORS. Vs. STATE OF U.P. AND ORS.
March 10, 2015
SHAHRUKH SHAMSHAD Vs. UNION OF INDIA AND ORS.
August 5, 2015
SHAILENDRA KUMAR GUPTA Vs. STATE OF U.P. AND ORS.
July 29, 2015
SHAILENDRA KUMAR MISHRA Vs. UNION OF INDIA AND ORS.
July 14, 2015
SHAILENDRA KUMAR SRIVASTAVA Vs. BUNDELKHAND UNIVERSITY JHANSI
May 15, 2015
SHAILENDRA KUMAR TRIPATHI Vs. STATE OF U P
May 18, 2015
SHAILENDRA KUMAR YADAV Vs. STATE OF U.P. AND ORS.
August 3, 2015
SHAILESH BHUSHAN TRIPATHI Vs. UNION OF INDIA AND ORS.
December 3, 2015
SHAILESH KUMARI Vs. AMOD KUMAR SACHAN
November 6, 2015
SHAKEEL Vs. STATE OF U P
September 11, 2015
SHAKEEL AHMAD Vs. STATE OF U P & 3 OTHERS
September 30, 2015
SHAKEEL AHMAD SIDDIQUE Vs. STATE OF U P
February 10, 2015
SHAKIL AHMAD AND ORS. Vs. STATE OF U.P. AND ORS.
August 25, 2015
SHAKIL AHMAD AND ORS. Vs. STATE OF U.P. AND ORS.
September 25, 2015
SHAKIR HUSAIN Vs. STATE OF U P & 3 OTHERS
August 11, 2015
SHAKTI SWARUP NIGAM & ANR Vs. BAR COUNCIL OF U P & ANR
December 11, 2015
SHAKUNDER Vs. STATE
September 10, 2015
SHAKUNTALA Vs. BOARD OF REVENUE
February 16, 2015
SHAKUNTALA DEVI Vs. STATE OF U.P. AND ORS.
September 4, 2015
SHAKUNTALA DEVI Vs. STATE OF U.P. AND ORS.
May 29, 2015
SHALINI TYAGI Vs. STATE OF U P
January 15, 2015
SHAMBHOO DAYAL Vs. STATE OF U P
May 27, 2015
SHAMBHOO NATH Vs. THE ADDL. DISTRICT JUDGE (FTC) AND 4 OTHERS
September 24, 2015
SHAMBHU Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION)LKO MANDAL LKO &ORS
July 2, 2015
SHAMBHU NATH Vs. D.D.C. AND ORS.
August 14, 2015
SHAMBHU NATH PANDEY Vs. STATE OF U.P. AND ORS.
September 18, 2015
SHAMBHU NATH PRAJAPATI AND ANOTHER Vs. RAN BAHADUR SINGH AND ANOTHER
July 17, 2015
SHAMEEM Vs. STATE OF U.P. AND ORS.
October 5, 2015
SHAMIM KHAN Vs. ADIL HUSAIN AND ORS.
December 23, 2015
SHAMIM UI HASAN Vs. NADEEM AND ANR.
August 12, 2015
SHAMSHAD Vs. STATE OF U P
February 3, 2015
SHAMSHAD Vs. STATE OF U P
October 9, 2015
SHAMSHAD AND ORS. Vs. STATE
May 22, 2015
SHAMSHER BAHADUR Vs. STATE OF U P
April 23, 2015
SHAMSHER SINGH Vs. GENERAL MANAGER (PERSONNEL), PUNJAB AND SINDH BANK AND ORS.
August 21, 2015
SHANKAR @ GAURISHANKAR Vs. SADHANA NAYAK
February 26, 2015
SHANKAR LAL JATAV Vs. STATE OF U P & OTHERS
November 6, 2015
SHANKAR SINGH YADAV Vs. STATE OF U.P. AND ORS.
January 13, 2015
SHANKER DAYAL DWIVEDI Vs. UNION OF INDIA AND ORS.
September 9, 2015
SHANKER LAL Vs. STATE OF U P
May 11, 2015
SHANTEE DEVI AND OTHERS Vs. NATIONAL INSURANCE COMPANY LTD. AND ANOTHER
February 25, 2015
SHANTI DEVI Vs. RETURNING OFFICER (CONSTITUENCY 341 SALEMPUR) DEORIA AND ORS.
January 16, 2015
SHANTI DEVI Vs. RAM CHANDRA SINGH
April 10, 2015
SHANTI DEVI Vs. SPECIAL JUDGE (E C ACT)
May 22, 2015
SHANTI DEVI Vs. STATE OF U.P. AND ORS.
March 25, 2015
SHANTI DEVI Vs. ADDITIONAL DISTRICT JUDGE, GONDA AND ORS.
December 23, 2015
SHANTI DEVI Vs. STATE OF U P AND 2 OTHERS
September 8, 2015
SHANTI DEVI AND ORS. Vs. D.D.C., VARANASI AND ORS.
March 13, 2015
SHANTI DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
September 4, 2015
SHANTI KUMAR ASTHANA Vs. VISHNU KUMAR MISHRA
September 7, 2015
SHARAD GOYAL Vs. UNION OF INDIA
February 27, 2015
SHARDA DEVI AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
March 10, 2015
SHARDA PRASAD Vs. STATE OF U P AND OTHERS
October 5, 2015
SHARDA PRASAD AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION VARANASI AND ORS.
July 2, 2015
SHARDA PRASAD TIWARI Vs. STATE OF U.P. AND ORS.
March 26, 2015
SHARDUL RANJAN AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, MAU AND ORS.
September 8, 2015
SHARIF AHMAD AND ORS. Vs. FAIZ MOHAMMAD AND ORS.
August 21, 2015
SHARMA INTERNATIONAL PVT. LTD. AND ORS. Vs. STATE OF U.P. AND ORS.
February 26, 2015
SHARMILA PATEL Vs. U P STATE INDUSTRIAL DEVELOPMENT CORP LTD AND 2 ORS
April 16, 2015
SHARP CARBON INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
September 4, 2015
SHARWAN YADAV Vs. STATE OF U P
April 17, 2015
SHASHI BHUSAN DUBEY Vs. STATE OF U P
February 3, 2015
SHASHI BHUSHAN ANAND @ TONI Vs. RAM DEVI
May 22, 2015
SHASHI JAIN & 2 OTHERS Vs. CENTRAL BANK KARMCHARI GRIH NIRMAN SAHKARI SAMITI & ANOTHER
July 22, 2015
SHASHI KANT Vs. STATE OF U.P. AND ORS.
May 29, 2015
SHASHI KANT DUBEY Vs. STATE OF U P & OTHERS
September 21, 2015
SHASHI KANT UPADHYAY Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
March 26, 2015
SHASHI PRABHA AND OTHERS Vs. STATE OF U P AND ANOTHER
December 1, 2015
SHATRUGHAN SINGH Vs. GAYATRI DEVI AND ANR.
March 19, 2015
SHAUKEEN Vs. ADDL DISRICT JUDGE (F T C ) J P NAARF & OTHERS
July 2, 2015
SHEELA DEVI Vs. STATE OF U.P. AND ORS.
May 4, 2015
SHEELA DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
February 2, 2015
SHEIKH ABDULLAH & SONS Vs. UNION OF INDIA AND ORS
September 1, 2015
SHEKHAR RESORTS LTD AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 21, 2015
SHEKHAR TIWARI Vs. STATE OF U P
February 23, 2015
SHEKHU (DETENUE) AND ORS. Vs. DISTRICT MAGISTRATE AND ORS.
November 20, 2015
SHEO LAL AND ORS. Vs. STATE
December 17, 2015
SHEO LOCHAN TIWARI Vs. STATE OF U.P.
April 23, 2015
SHEO MURAT Vs. PRESIDING OFFICER, LABOUR COURT GORAKHPUR
May 29, 2015
SHEO MURAT RAI Vs. SITA RAM RAI
September 2, 2015
SHEO MURTI SINGH Vs. COMMISSIONER OF INCOME TAX
August 5, 2015
SHEO PRASAD Vs. STATE OF U P
May 6, 2015
SHER SINGH Vs. STATE OF U.P. AND ORS.
January 12, 2015
SHER SINGH Vs. STATE OF U.P.
August 20, 2015
SHERWOOD COLLEGE OF PHARMACY Vs. STATE OF U.P. AND ORS.
November 6, 2015
SHIKHAR DEEP MISHRA Vs. UNION OF INDIA AND 3 ORS
December 22, 2015
SHIKHAR DEEP MISHRA Vs. UNION OF INDIA & OTHERS
December 15, 2015
SHIKSHA ENCLAVE COOPERATIVE HOUSING SOCIETY LTD & Vs. ASSISTANT HOUSING COMMISSIONER & ANR
October 16, 2015
SHIMLA DEVI Vs. STATE OF U.P. AND ORS.
July 9, 2015
SHITLA PRASAD Vs. GAYATRI DEVI
May 1, 2015
SHITLA SINGH AND ORS. Vs. STATE OF U.P.
August 20, 2015
SHIV ADHAR Vs. STATE OF U P
February 27, 2015
SHIV BHAWAN MISHRA Vs. STATE OF U P
March 19, 2015
SHIV BODHAN Vs. STATE OF U P
September 8, 2015
SHIV CHAND NIGAM Vs. STATE OF U P
February 6, 2015
SHIV CHARAN LAL SHARMA Vs. ALLAHABAD BANK A.M.U. BRANCH ALIGARH AND ORS.
May 6, 2015
SHIV GOVIND AND ORS. Vs. STATE OF U.P.
September 8, 2015
SHIV KUMAR Vs. STATE OF U P
April 21, 2015
SHIV KUMAR Vs. STATE OF U.P.
February 19, 2015
SHIV KUMAR Vs. STATE OF U.P. AND ORS.
August 3, 2015
SHIV KUMAR Vs. STATE OF U.P. AND ORS.
August 27, 2015
SHIV KUMAR Vs. DY. DIRECTOR OF CONSOLIDATION, BAHRAICH AND ORS.
April 1, 2015
SHIV KUMAR Vs. STATE OF U.P. AND ORS.
July 28, 2015
SHIV KUMAR AND 15 OTHERS Vs. STATE OF U P
February 24, 2015
SHIV KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
June 5, 2015
SHIV KUMAR PATHAK AND ORS. Vs. STATE OF U.P. AND ORS.
August 18, 2015
SHIV KUMAR RAM HARIJAN Vs. COMMITTEE OF MANAGEMENT JUNIOR HIGH SCHOOL
December 10, 2015
SHIV KUMAR TIWARI Vs. STATE OF U.P. AND ORS.
November 4, 2015
SHIV KUMAR YADAV Vs. STATE OF U P AND ANOTHER
November 4, 2015
SHIV LAKHAN Vs. STATE OF U.P. AND ORS.
November 20, 2015
SHIV LOCHAN SINGH KUSHWAHA Vs. D M & ANOTHER
September 17, 2015
SHIV MOHAN PANDEY @ BABLU Vs. STATE OF U P
September 24, 2015
SHIV NARAIN SHARMA AND 4 OTHERS Vs. UNION OF INDIA THRU INDIAN RAILWAY AND 55 OTHERS
November 3, 2015
SHIV NARAYAN GOSWAMI Vs. JAGDISH PRASAD GUPTA (DIED) & OTHERS
July 10, 2015
SHIV NATH Vs. STATE OF U P AND OTHERS
September 24, 2015
SHIV POOJAN AND 3 ORS. Vs. DISTRICT MAGISTRATE AMBEDKAR NAGAR DISTT. AMBEDKAR NAGAR & ORS.
September 29, 2015
SHIV POOJAN SINGH Vs. STATE OF U.P. AND ORS.
September 18, 2015
SHIV PRAKASH SINGH LAGHU MADHYAMIK & ANOTEHR Vs. STATE OF U P
September 16, 2015
SHIV PRASAD Vs. CONSOLIDATION OFFICER TEHSIL BIKAPUR FAIZABAD
January 16, 2015
SHIV PRASAD Vs. STATE OF U.P. AND ORS.
June 24, 2015
SHIV PRASAD SHARMA Vs. UNION OF INDIA AND ORS.
August 7, 2015
SHIV PRASAD SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
October 16, 2015
SHIV PRASAD SRIVASTAVA Vs. SMT. REKHA MISHA AND 3 OTHERS
December 14, 2015
SHIV PRASAD YADAV Vs. STATE OF U P
May 14, 2015
SHIV PRATAP @ SONU Vs. STATE OF U P
April 8, 2015
SHIV PUJAN RAM Vs. CENTRAL BEAURO OF INVESTIGATION,NEW DELHI
February 20, 2015
SHIV RAM Vs. BOARD OF REVENUE ALLD
January 28, 2015
SHIV RAM LODHI Vs. STATE OF U P
May 27, 2015
SHIV RAM MISHRA Vs. COMMISSIONER OF INCOME TAX (CENTRAL) KANPUR
July 9, 2015
SHIV RAM SINGH Vs. STATE OF U.P. AND ORS.
July 27, 2015
SHIV RAM YADAV Vs. STATE OF U P
March 20, 2015
SHIV SAMPAT Vs. SUSHIL KUMAR AND ORS.
October 29, 2015
SHIV SARAN UPADHYAYA AND ORS. Vs. BAR COUNCIL OF U.P. AND ORS.
September 18, 2015
SHIV SEWAK PRASAD MISHRA Vs. STATE OF U P
January 13, 2015
SHIV SHAMBHU PICTURES PVT. LTD. Vs. LOKESHWAR PRASAD AND ORS.
September 11, 2015
SHIV SHANKAR LAL Vs. STATE OF U.P. AND ORS.
October 16, 2015
SHIV SHANKAR MISHRA Vs. STATE OF U P
January 15, 2015
SHIV VEER SINGH BAHADAURIA Vs. STATE OF U P AND ANR
November 20, 2015
SHIV VILAS Vs. STATE OF U.P. AND ORS.
December 9, 2015
SHIVA AGARWAL (SHIVWANI) Vs. STATE OF U P
May 26, 2015
SHIVA KANT Vs. STATE OF U P
May 6, 2015
SHIVA KANT MISHRA Vs. COMMISSIONER OF INCOME TAX
July 9, 2015
SHIVA NAND MAHARAJ Vs. STATE OF U.P. AND ORS.
January 15, 2015
SHIVAM Vs. STATE OF U P AND ANOTHER
July 24, 2015
SHIVAM RAJAN AND ORS. Vs. STATE OF U.P. AND ORS.
September 12, 2015
SHIVAN GRAMODYOG SANSTHAN Vs. COMMISSIONER OF INCOME TAX
October 14, 2015
SHIVANI MOHAN Vs. STATE OF U.P. AND ORS.
April 28, 2015
SHIVANI MOHAN Vs. STATE OF U P & 4 OTHERS
April 29, 2015
SHIVCHAN Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
August 5, 2015
SHIVDEEN Vs. STATE OF U P
February 4, 2015
SHIVDHESHAR SINGH Vs. UNION OF INDIA AND ORS.
April 17, 2015
SHIVENDRA SINGH @ BHOLA Vs. STATE OF U P
July 6, 2015
SHIVMURTY DEVI Vs. STATE OF U P
February 4, 2015
SHOBH NATH DUBEY Vs. TARA DEVI
July 27, 2015
SHOBHA CHAUHAN Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY & ORS
September 11, 2015
SHOBHA DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
September 23, 2015
SHOBHA GOSWAMI Vs. STATE OF U.P. AND ORS.
May 27, 2015
SHOBHIT UNIVERSITY Vs. STATE OF U P
March 27, 2015
SHRAWAN KUMAR Vs. STATE OF U P
February 5, 2015
SHRAWAN SINGH @ SARWAN SINGH AND ANR Vs. STATE OF U P
August 27, 2015
SHREE AND ORS. Vs. STATE OF U.P.
August 27, 2015
SHREE BALAJI CONCAST P LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX, U P
November 4, 2015
SHREE BHAWANI PAPER MILLS LTD. AND ORS. Vs. STATE OF U.P. AND ORS.
September 10, 2015
SHREE BIHARI FORGINS PVT. LTD. Vs. COMMISSIONER CENTRAL EXCISE AND ORS.
May 19, 2015
SHREE CEMENT LIMITED AND ORS. Vs. STATE OF U.P. AND ORS.
December 23, 2015
SHREE KRISHNA AND ORS. Vs. STATE OF U.P.
October 1, 2015
SHREE RAM AND ORS. Vs. STATE OF U.P.
July 23, 2015
SHRI NAR NARAYAN PANDEY Vs. ADDITIONAL DISTRICT JUDGE, AND ANOTHER
January 12, 2015
SHRI RAM CHANDRA MISSION YOGASHRAM AND ORS. Vs. STATE OF U.P. AND ORS.
July 10, 2015
SHRIKRISHNA Vs. STATE OF U P
May 19, 2015
SHRINIVAS PANDAY Vs. STATE OF U P AND 3 OTHERS
December 3, 2015
SHRIRAM GAUTAM Vs. CHAIRMAN/MANAGING DIRECTOR, PUNJAB NATIONAL BANK AND ORS.
November 6, 2015
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. ALKA AND ORS.
March 24, 2015
SHRUTI DHAR TRIPATHI Vs. GOVERNMENT OF INDIA AND ANOTHER
July 9, 2015
SHUBHAM SINGH @ ROHIT SINGH Vs. STATE OF U P
July 16, 2015
SHUBHRA Vs. STATE OF U P
June 3, 2015
SHUSHILA AND ORS. Vs. STATE OF U.P. AND ORS.
September 29, 2015
SHUVEDAR Vs. STATE
November 4, 2015
SHWETA JAISWAL Vs. UNION OF INDIA
January 23, 2015
SHYAM BABU SAVITA Vs. STATE OF U P
February 5, 2015
SHYAM BIHARI Vs. STATE OF U P
March 27, 2015
SHYAM BIHARI AGRAWAL Vs. UNION OF INDIA AND ORS.
July 31, 2015
SHYAM FERROUS LTD. Vs. STATE OF U.P. AND ORS.
December 23, 2015
SHYAM GUPTA Vs. STATE OF U.P.
November 3, 2015
SHYAM KISHOR Vs. ADDI COMMISSIONER, BAREILLY
July 7, 2015
SHYAM KUMAR Vs. STATE OF U P
September 17, 2015
SHYAM LAL Vs. STATE OF U P
February 3, 2015
SHYAM LAL YADAV Vs. UNION OF INDIA AND ORS.
December 21, 2015
SHYAM NARAYAN SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
March 19, 2015
SHYAM NATH RAM Vs. STATE OF U.P. AND ORS.
December 18, 2015
SHYAM SINGH Vs. DY. DIRECTOR OF CONSOLIDATION, BAGHPAT AND ORS.
May 11, 2015
SHYAM SUNDER TAMOLI AND ORS. Vs. THE STATE
May 29, 2015
SHYAMA CHATURVEDI Vs. STATE OF U.P.
November 27, 2015
SHYAMA RANJAN DIXIT Vs. DISTRICT MAGISTRATE, ETAWAH AND ORS.
April 23, 2015
SHYAMA SINGH Vs. SARV DEO SINGH AND ORS.
August 24, 2015
SHYAMRATHI Vs. D.D.C. AND ORS.
April 1, 2015
SHYAMU Vs. STATE OF U P
April 10, 2015
SHYAMU Vs. STATE OF U.P.
October 15, 2015
SHYODAN SINGH Vs. STATE OF U.P. AND ORS.
August 13, 2015
SIDDHARTH BANSAL Vs. STATE OF UTTAR PRADESH
February 19, 2015
SINGER INDIA LIMITED Vs. LIFE INSURANCE CORP OF INDIA
July 21, 2015
SIPAHI LAL Vs. STATE OF U P AND 3 OTHERS
April 9, 2015
SIRAJ UDDIN KHAN Vs. UNITED INDIA INSURANCE CO LTD
December 2, 2015
SITA DEVI @ SAVITA @ SITA UPADHYAY Vs. STATE OF U P
January 22, 2015
SITA RAM Vs. CONSOLIDATION COMMISSIONER AND ORS.
March 13, 2015
SITA RAM AND 6 ORS Vs. STATE OF U P & 4 ORS
September 14, 2015
SIYA DEVI Vs. D.D.C. AND ORS.
March 11, 2015
SIYA JANKI Vs. STATE OF U P
April 17, 2015
SIYA RAM Vs. STATE OF U P
January 7, 2015
SIYARAM SONI Vs. STATE OF U P
March 31, 2015
SKI CARBON BLACK (INDIA) PRIVATE LIMITED Vs. STATE OF U P
February 2, 2015
SMITA SINGH Vs. STATE OF U P
April 20, 2015
SMITA TRIPATHI Vs. VIKRAM SINGH
October 8, 2015
SMT. ANGOORI BEGUM AND 6 OTHERS Vs. MOHAMMAD MASROOR KHAN
December 14, 2015
SMT. ANOKHI DEVI & 3 OTHERS Vs. BABU
April 15, 2015
SMT. ARCHANA Vs. STATE OF U.P. AND ANOTHER
September 11, 2015
SMT. B. DEVI (BASANTI DEVI) Vs. STATE OF U.P. & OTHERS
November 27, 2015
SMT. JAMILA KHATOON (SINCE DECEASED) BY L.RS. Vs. RAM NIWAS GUPTA
November 6, 2015
SMT. JYOTI DEVI Vs. SHRI BANWARI LAL
February 4, 2015
SMT. KAMLA DEVI Vs. SRI SURYAKANT JALAN & OTHERS
May 29, 2015
SMT. KAMLA VARMA W/O LATE M.P. VARMA & ORS. Vs. UNION OF INDIA THRU SECRETARY DEFENCE SOUTH BLOCK & ORS.
May 11, 2015
SMT. KUSUM YADAV & ANOTHER Vs. STATE OF U.P.
November 4, 2015
SMT. MAMTA SRIVASTAVA Vs. VIKAS TANDON & 3 OTHERS
September 30, 2015
SMT. MUNNI DEVI @ MAMTA AGARWAL Vs. VEER PAL SINGH
December 21, 2015
SMT. MUSARRAT JAHAN & ANOTHER Vs. SMT. RAJANI DEVI & 3 OTHERS
February 18, 2015
SMT. RAFIQA BEGUM Vs. ABDUL SALAM AND 4 ORS.
October 16, 2015
SMT. SAROJ DEVI NAD Vs. ROYAL SUNDARAM ALIANCE INSURANCE CO. LTD.
October 8, 2015
SMT. SHAJAHAN BEGUM Vs. PRESCRIBED AUTHORITY/ADDITIONAL CIVIL JUDGE AND 2 OTHERS
December 10, 2015
SMT. SHANTI DEVI Vs. ADARSH BAL NIKETAN THROUGH MANAGER
January 28, 2015
SMT. SMRITI SHARMA Vs. DY. DIRECTOR OF CONSOLIDATION, JHANSI AND OTHERS
May 29, 2015
SMT. SONAM SARRAF Vs. STATE OF U.P. AND ANOTHER
April 7, 2015
SMT.MAMTA GUPTA Vs. RAMESH CHANDRA GUPTA
December 17, 2015
SOBARAN SINGH Vs. STATE OF U P
July 7, 2015
SOBHNATH DUBE Vs. R P MISHRA
July 3, 2015
SOHAN LAL Vs. STATE OF U P
April 7, 2015
SOHAN LAL Vs. ADDL DISTRICT & SESSIONS JUDGE COURT NO. 9 LUCKNOW
January 27, 2015
SOHAN LAL Vs. D.D.C., BAREILLY AND ORS.
September 4, 2015
SOM DUTT & OTHERS Vs. JAG MOHAN LAL
July 23, 2015
SOM FRAGRANCES PRIVATE LTD KANPUR Vs. RISING SUN FOOD PRODUCTS PVT LTD
May 4, 2015
SOMVEER AND 11 OTHERS Vs. STATE OF U P AND ANOTHER
November 3, 2015
SOMVRAT Vs. STATE OF U P
September 9, 2015
SOMWATI Vs. STATE OF U.P. AND ORS.
July 23, 2015
SON KALI AND ANOTHER Vs. STATE OF U P
September 23, 2015
SON SHAH Vs. STATE OF U P AND 2 OTHERS
July 13, 2015
SONA DEVI Vs. M.D., U.P. POWER CORPORATION LTD. AND ORS.
December 16, 2015
SONA DEVI Vs. HAKIMUDDIN AND OTHERS
September 4, 2015
SONA DEVI @ ANOTHER Vs. STATE OF U P
March 27, 2015
SONI @ SNEHLATA Vs. STATE OF U P
May 12, 2015
SONIA GUPTA Vs. V C , C C S UNIVERSITY AND OTHERS
November 20, 2015
SONU Vs. STATE OF U P
January 8, 2015
SONU Vs. STATE OF UTTAR PRADESH
August 28, 2015
SONU Vs. STATE OF U.P.
September 22, 2015
SONU Vs. STATE OF U P
October 9, 2015
SONU KUMAR SINGH Vs. STATE OF U.P. AND ORS.
July 22, 2015
SONU TOMAR @ MOHIT TOMAR Vs. STATE OF U P
March 27, 2015
SONY INDIA PVT LTD Vs. STATE OF U P
February 10, 2015
SONY INDIA PVT. LTD. Vs. STATE OF U.P. AND ORS.
November 18, 2015
SRI DURGA JI DEGREE COLLEGE, CHANDESHAR AND ORS. Vs. COLLECTOR/DIST. D.D.C., AZAMGARH AND ORS.
December 16, 2015
SRI GURUDWARA COMMITTEE CHAKERI AERODRUM Vs. UNION OF INDIA AND ORS.
April 10, 2015
SRI JAIN DHARM PARVARDHANI SABHA AND ORS. Vs. STATE OF U.P. AND ORS.
October 14, 2015
SRI JAIN DHARM PARVARDHANI SABHA DALIGAN LKO. AND ORS. Vs. STATE OF U.P. AND ORS.
November 2, 2015
SRI RAM Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, UTTAR PRADESH POWER CORPORATION LTD. AND ORS.
December 23, 2015
SRIKANT TRIPATHI Vs. STATE OF U.P. & ORS.
December 8, 2015
SRIRAM PRASAD & ANOTHER Vs. STATE OF U.P. & 3 OTHERS
July 29, 2015
SRISTI CHAURASIYA Vs. FAIZ MOHAMMAD AND ORS.
May 4, 2015
ST. JOSEPHS COLLEGE Vs. DY. LABOUR COMMISSIONER
September 1, 2015
ST. JOSEPHS COLLEGE AND ORS. Vs. APPELLATE AUTHORITY/ DEPUTY LABOUR COMMISSIONER AND ORS.
August 19, 2015
ST. PAULS SECONDARY SCHOOL AND ORS. Vs. STATE OF U.P. AND ORS.
December 10, 2015
STAR PAPERS MILLS LTD Vs. STATE OF U P
July 8, 2015
STATE Vs. KAILASH NATH
August 5, 2015
STATE Vs. BHASKAR PRATAP SINGH
February 25, 2015
STATE BANK OF BIKANER AND JAIPUR Vs. PRADEEP KUMAR SHARMA AND ORS.
September 10, 2015
STATE BANK OF INDIA Vs. SARLA AGARWAL
April 27, 2015
STATE BANK OF INDIA Vs. GIRISH CHAND GOYAL
January 12, 2015
STATE BANK OF INDIA Vs. PRESTIGE LIGHT LTD. AND ORS.
December 10, 2015
STATE BANK OF INDIA AND ANOTHER Vs. GYAN CHADNRA MOGHA (SINCE DECEASED) AND 3 ORS
November 27, 2015
STATE OF U P Vs. HARI PRASAD
April 29, 2015
STATE OF U P Vs. RAM ADHAR SINGH
February 11, 2015
STATE OF U P Vs. RAMESHWAR
April 17, 2015
STATE OF U P Vs. RAJ BAHADUR
April 18, 2015
STATE OF U P Vs. ARUN KUMAR SINGH
April 15, 2015
STATE OF U P Vs. ONKAR SINGH
May 27, 2015
STATE OF U P Vs. SEVARAM
May 28, 2015
STATE OF U P Vs. VIVEKANAND SINGH
May 29, 2015
STATE OF U P Vs. MEHMOODALI S/O HAJI AHMAD ALI
January 8, 2015
STATE OF U P Vs. VINAY YADAV
February 4, 2015
STATE OF U P Vs. RAM PATI YADAV
February 24, 2015
STATE OF U P Vs. SUNDAR LAL
March 20, 2015
STATE OF U P Vs. ACHAL SINGH
February 10, 2015
STATE OF U P Vs. PRABHAT KUMAR
April 9, 2015
STATE OF U P Vs. PASHUPATI NATH SINGH
April 9, 2015
STATE OF U P Vs. KARAN JIT SINGH ALIAS LADI
April 10, 2015
STATE OF U P Vs. VIJAY KUMAR TEWARI
April 9, 2015
STATE OF U P Vs. UDAY NARAIN SACHAN
May 15, 2015
STATE OF U P Vs. JANMEJAY SINGH
May 8, 2015
STATE OF U P Vs. SACHIN KUMAR
May 8, 2015
STATE OF U P Vs. PRESIDING OFFICER LABOUR COURT, MIRZAPUR & ANOTHER
December 21, 2015
STATE OF U P Vs. KANCHAN LATA TRIPATHI
September 23, 2015
STATE OF U P Vs. ONKAR SINGH
May 25, 2015
STATE OF U P Vs. RAKESH GAUTAM
May 8, 2015
STATE OF U P Vs. VIPIN KUMAR
May 8, 2015
STATE OF U P Vs. VAIBHAV SINGH
May 8, 2015
STATE OF U P Vs. VIRENDRA PRATAP SINGH
May 29, 2015
STATE OF U P Vs. SUNDARI & OTHERS
September 24, 2015
STATE OF U P Vs. RAJENDRA KUMAR AND ANOTHER
September 15, 2015
STATE OF U P Vs. BHAGAT SINGH AND ANR
August 10, 2015
STATE OF U P & ANOTHER Vs. VEER MOTORS FINANCE, PVT LTD & ANOTHER
December 7, 2015
STATE OF U P AND ORS Vs. JAGROOP SINGH AND ORS
February 5, 2015
STATE OF U P PRIN SECY HOME DEPTT LKO & 3 ORS Vs. JAI KISHORE SINGH
April 23, 2015
STATE OF U.P Vs. VIJAY PRAKASH AND ORS.
April 29, 2015
STATE OF U.P AND ORS. Vs. RAM SHANKER AND ORS.
March 25, 2015
STATE OF U.P. Vs. NASIM KHAN AND ORS.
January 28, 2015
STATE OF U.P. Vs. DAIYA CHARITABLE SOCIETY
April 8, 2015
STATE OF U.P. Vs. THE ADDL. COMMISSIONER (J) AND ORS.
April 15, 2015
STATE OF U.P. Vs. HARNAM SINGH
March 24, 2015
STATE OF U.P. Vs. IMRAN
April 23, 2015
STATE OF U.P. Vs. SURYAMANI SINGH AND ORS.
May 8, 2015
STATE OF U.P. Vs. MERAJ AND ORS.
April 10, 2015
STATE OF U.P. Vs. SHAHJAD AND ORS.
April 16, 2015
STATE OF U.P. Vs. RIYAZ ALI
July 15, 2015
STATE OF U.P. Vs. HARISH CHANDRA AND ORS.
July 6, 2015
STATE OF U.P. Vs. RAJEEV KULSHRESHTHA
November 3, 2015
STATE OF U.P. Vs. PERMANENT LOK ADALAT, AZAMGARH AND ORS.
August 7, 2015
STATE OF U.P. Vs. SHANE HAIDER AND ORS.
January 30, 2015
STATE OF U.P. Vs. PRESIDING OFFICER LABOUR COURT AND ORS.
April 22, 2015
STATE OF U.P. Vs. RESHMANI
July 11, 2015
STATE OF U.P. Vs. SACHCHIDANAND GUPTA AND ORS.
July 29, 2015
STATE OF U.P. Vs. RANI RAJENDRI KUMAR
May 19, 2015
STATE OF U.P. Vs. BALBIR SINGH AND ORS.
September 15, 2015
STATE OF U.P. Vs. VIJAI KUMAR MISHRA AND ORS.
December 16, 2015
STATE OF U.P. Vs. HAKIM SINGH
April 18, 2015
STATE OF U.P. Vs. SHAMBHU NATH YADAV
January 17, 2015
STATE OF U.P. Vs. NASEEM AHMAD AND ANOTHER
September 17, 2015
STATE OF U.P. Vs. SAIFI ABDUL HASAN NIMACHWALA
December 11, 2015
STATE OF U.P. Vs. CHANDRAMA AND ORS.
July 20, 2015
STATE OF U.P. Vs. TAUFIQ RIZVI
October 6, 2015
STATE OF U.P. Vs. BAIJ NATH PRASAD
May 19, 2015
STATE OF U.P. AND ORS. Vs. AJEET KUMAR SHAHI
October 5, 2015
STATE OF U.P. AND ORS. Vs. COMMITTEE OF MANAGEMENT, SUKHPAL INTERMEDIATE COLLEGE AND ORS.
May 12, 2015
STATE OF U.P. AND ORS. Vs. ARUN KUMAR YADAV
December 16, 2015
STATE OF U.P. AND ORS. Vs. DURVIJAY SINGH
July 21, 2015
STATE OF U.P. AND ORS. Vs. SRI RAM
September 16, 2015
STATE OF U.P. AND ORS. Vs. RAJ KARAN AND ORS.
September 1, 2015
STATE OF U.P. AND ORS. Vs. RAM NAGINA LAL SRIVASTAVA
August 27, 2015
STATE OF U.P. AND ORS. Vs. SHYAM PRAKASH
October 16, 2015
STATE OF U.P. AND ORS. Vs. CHHIDDI AND ORS.
September 24, 2015
STATE OF U.P. AND ORS. Vs. RAJENDRA SINGH AND ORS.
May 11, 2015
STATE OF U.P. AND ORS. Vs. KAMLESH KUMAR SINGH AND ORS.
October 12, 2015
STATE OF U.P. AND ORS. Vs. KEDAR NATH AND ORS.
September 15, 2015
STATE OF U.P. AND ORS. Vs. ANIL KUMAR BHARTI
May 28, 2015
STATE OF U.P. AND ORS. Vs. YOGENDRA NATH SINGH
July 7, 2015
STATE OF U.P. AND ORS. Vs. STATE PUBLIC SERVICE TRIBUNAL AND ORS.
July 23, 2015
STATE OF U.P. AND ORS. Vs. REGISTERED SOCIETY, BRAJ GRAM SEWA MANDAL
February 6, 2015
STATE OF U.P. AND ORS. Vs. RAM PRASAD AND ORS.
April 1, 2015
STATE OF U.P. AND ORS. Vs. RAJ SURYA PRATAP SINGH CHAUHAN
May 8, 2015
STATE OF U.P. AND ORS. Vs. PANKAJ KUMAR
May 6, 2015
STATE OF U.P. AND ORS. Vs. TARKESHWAR NATH SINGH AND ORS.
March 23, 2015
STATE OF U.P. AND ORS. Vs. KUNWAR SINGH AND ORS.
April 30, 2015
STATE OF U.P. AND ORS. Vs. RANA SHAMSHER SINGH
January 17, 2015
STATE OF U.P. AND ORS. Vs. P.O. LABOUR COURT AND ORS.
April 7, 2015
STATE OF U.P. AND ORS. Vs. RAJ KUMAR SINGH
March 26, 2015
STATE OF U.P. AND ORS. Vs. DEVESH KUMAR OJHA AND ORS.
January 15, 2015
STATE OF U.P. AND ORS. Vs. PREM MILAN TIWARI
March 25, 2015
STATE OF U.P. AND ORS. Vs. ROOP CHANDRA
November 19, 2015
STATE OF U.P. AND ORS. Vs. HEM LATA AND ORS.
October 1, 2015
STATE OF U.P. THROUGH D.M. AND ANOTHER Vs. SRI KAILASH NARAIN TANDON AND ANOTHER
February 3, 2015
STATE OF UP AND ORS. Vs. RAMESH CHANDRA TIWARI AND ORS.
August 20, 2015
SUBEDAR @ SUBEDAR HARIJAN Vs. STATE OF U P
November 4, 2015
SUBHARTI K.K.B. CHARITABLE TRUST AND ORS. Vs. COUNSELING BOARD AND ORS.
September 30, 2015
SUBHASH & OTHERS; TARSEN @ TRISEN & ANOTHER Vs. STATE OF U P
July 14, 2015
SUBHASH CHAND Vs. STATE OF U P
May 18, 2015
SUBHASH CHANDRA Vs. STATE OF U.P. AND ORS.
August 19, 2015
SUBHASH CHANDRA AND 2 OTHERS Vs. STATE OF U P AND ANOTHER
November 20, 2015
SUBHASH CHANDRA TIWARI Vs. STATE OF U P AND OTHERS
October 14, 2015
SUBHASH CHAUBEY Vs. DY DIRECTOR OF CONSOLIDATION MAU
January 21, 2015
SUBHASH DUBEY Vs. A D M (F & R)
May 8, 2015
SUBHASH DUBEY Vs. CIVIL JUDGE (SENIOR DIVISION) & 2 OTHERS
August 5, 2015
SUBINA RIZVI Vs. STATE OF U.P. AND ORS.
November 4, 2015
SUCHITA YADAV Vs. STATE OF U P AND 2 OTHERS
October 29, 2015
SUCHITRA MITRA AND ORS. Vs. UNION OF INDIA AND ORS.
March 19, 2015
SUDEVI Vs. STATE OF U P
May 8, 2015
SUDHA VERMA Vs. STATE OF U P AND 4 OTHERS
September 16, 2015
SUDHAKAR AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, MAU AND ORS.
May 1, 2015
SUDHANSHU PRAKASH MISHRA Vs. UNION OF INDIA AND 6 OTHERS
September 16, 2015
SUDHIR Vs. STATE OF U P
May 15, 2015
SUDHIR Vs. STATE OF U.P.
August 7, 2015
SUDHIR AGARWAL Vs. SHAKIR KHAN
April 18, 2015
SUDHIR AGARWAL Vs. MADAN MOHAN SHARMA
December 22, 2015
SUDHIR BANSAL Vs. GIRISH BANSAL
May 26, 2015
SUDHIR KUMAR Vs. IMRAN
May 22, 2015
SUDHIR KUMAR AND ORS. Vs. STATE OF U.P.
July 20, 2015
SUDHIR KUMAR BAJPAI AND ORS. Vs. STATE OF U.P. AND ORS.
December 9, 2015
SUDHIR KUMAR GOSHWAMI Vs. ADDL DISTT MAGISTRATE & OTHERS
December 9, 2015
SUDHIR KUMAR GOYAL Vs. SATYENDRA KUMAR JOSHI AND ORS.
July 13, 2015
SUDHIR PANDEY Vs. STATE OF U P
September 16, 2015
SUDHIR SAHAI Vs. STATE OF U P
July 2, 2015
SUGHAR SINGH Vs. STATE OF U.P. AND ORS.
November 20, 2015
SUGREEV Vs. STATE OF U P
March 27, 2015
SUGRIV VERMA AND ORS. Vs. STATE OF U.P. AND ORS.
November 24, 2015
SUGRIV YADAV Vs. STATE OF U P & ANOTHER
August 7, 2015
SUHAIL Vs. STATE OF U P
February 23, 2015
SUJAN SINGH Vs. STATE OF U P & 5 OTHERS
September 2, 2015
SUKH DEVI Vs. BOARD OF REVENUE U P LUCKNOW
April 6, 2015
SUKHAI SINGH Vs. STATE OF U P
May 29, 2015
SUKHBIR AND ORS. Vs. STATE OF U.P.
December 11, 2015
SUKHBIR SINGH Vs. DY DIRECTOR OF CONSOLIDATION, MEERUT
August 14, 2015
SUKHDEI Vs. D D C, MAU CAMP, GHAZIPUR
January 23, 2015
SUKHDEV SINGH & ANOTHER Vs. DY DIRECTOR OF CONSOLIDATION, JHANSI CAMP JALAUN &
December 16, 2015
SUKHIA Vs. D D C
April 28, 2015
SUKHVINDER SINGH ALIAS SUKHMANDER SINGH Vs. STATE OF U P
May 5, 2015
SUKHVIR SINGH Vs. STATE OF U P
March 27, 2015
SUKKHU PRASAD SAROJ Vs. STATE OF U.P. AND ORS.
September 4, 2015
SUKRAM PAL & ANOTHER Vs. STATE OF U P
September 16, 2015
SULTAN SINGH TOMAR Vs. NEW OKHALA INDUSTRIES DEVELOPMENT AUTHORITY AND AN
October 1, 2015
SUMAN AND ORS. Vs. STATE OF U.P. AND ORS.
August 28, 2015
SUMAN GUPTA Vs. COMMISSIONER/CHAIRMAN, AGRA DEVP AUTHORITY
April 15, 2015
SUMAN KUMARI Vs. NEW INDIA ASSURANCE CO LTD
April 18, 2015
SUMEDHA YADAV Vs. C.B.I., A.C.U. VI
August 27, 2015
SUMITRA @ SUMIRTA Vs. STATE OF U P
April 16, 2015
SUNDAR LAL Vs. D.D.C., SITAPUR AND ORS.
November 17, 2015
SUNDARA DEVI AND ORS. Vs. RAM ADHAR AND ORS.
April 20, 2015
SUNDER LAL Vs. STATE OF U P
April 20, 2015
SUNDER LAL JAISWAL AND ORS. Vs. STATE OF U.P. AND ORS.
January 15, 2015
SUNEEL GALGOTIA AND ORS. Vs. STATE OF U.P. AND ORS.
September 23, 2015
SUNEEL KUMAR Vs. THE DISTRICT JUDGE, LUCKNOW
June 10, 2015
SUNEEL KUMAR SETH Vs. IFFCO TOKEO GENERAL INSURANCE COMPANY LTD. AND ORS.
July 22, 2015
SUNIL CHAUHAN Vs. C.B.I. SC-II
August 21, 2015
SUNIL KUMAR Vs. STATE OF U P
May 11, 2015
SUNIL KUMAR Vs. UNION OF INDIA AND ORS.
March 25, 2015
SUNIL KUMAR BHARALA Vs. STATE OF U.P. AND ORS.
April 7, 2015
SUNIL KUMAR DUBEY Vs. STATE OF U.P. AND ORS.
April 6, 2015
SUNIL KUMAR GUPTA Vs. STATE OF U.P. AND ORS.
September 1, 2015
SUNIL MISHRA Vs. STATE OF U.P. AND ORS.
April 3, 2015
SUNIL PAL Vs. STATE OF U P
August 28, 2015
SUNIL TIWARI Vs. STATE OF U.P.
December 16, 2015
SUNITA Vs. STATE OF U.P.
January 23, 2015
SUNITA Vs. NANHAKAU RAM YADAV AND ORS.
February 19, 2015
SUNITA GUPTA Vs. SATYAWATI DEVI
January 22, 2015
SUNITA SHARMA Vs. STATE OF U P
May 4, 2015
SUNITA SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
March 25, 2015
SUNITA SHARMA AND ORS. Vs. STATE OF U.P. AND ORS.
March 11, 2015
SUNITA SINGH Vs. STATE OF U.P. AND ORS.
December 21, 2015
SUNITA SRIVASTAVA Vs. NEW & RENEWABLE ENERGY DEVELOPMENT AGENCY UP VIBHUTI AND ORS.
November 2, 2015
SUNNY PACKAGERS PVT. LTD. Vs. STATE OF U.P. AND ORS.
July 28, 2015
SUPER BHOOTPURVA SAINIK SURAKSHA SAMITI Vs. U.P.S.R.T.C. AND ORS.
April 29, 2015
SUPER CASSETTE INDUSTRIES LTD. Vs. COMMISSIONER OF TRADE TAX
January 17, 2015
SUPER HOUSE LTD. Vs. UNION OF INDIA
April 30, 2015
SUPRABHA TYAGI Vs. STATE OF U.P. AND ORS.
August 10, 2015
SURAJ BHAN Vs. MADAN KUMAR BANSAL AND ORS.
October 12, 2015
SURENDRA Vs. STATE OF U.P.
November 20, 2015
SURENDRA Vs. STATE OF U.P.
November 26, 2015
SURENDRA BAHADUR SINGH Vs. STATE OF U.P. AND ORS.
May 28, 2015
SURENDRA CHANDRA BHARTIYA & CO. Vs. COMMITTEE OF MANAGEMENT, DISTRICT CO-OPERATIVE BANK LTD. AND ORS.
July 9, 2015
SURENDRA CHAUDHARY Vs. STATE OF U P
July 3, 2015
SURENDRA DUBEY AND ORS. Vs. STATE OF U.P.
March 13, 2015
SURENDRA KUMAR Vs. STATE OF U P
May 27, 2015
SURENDRA KUMAR Vs. STATE OF U.P. AND ORS.
March 27, 2015
SURENDRA KUMAR Vs. STATE OF U P AND 3 OTHERS
April 28, 2015
SURENDRA KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
July 27, 2015
SURENDRA KUMAR KANWAT Vs. UNION OF INDIA AND ORS.
October 26, 2015
SURENDRA KUMAR KANWAT Vs. UNION OF INDIA AND 5 OTHERS
September 7, 2015
SURENDRA KUMAR LAL Vs. STATE OF U P
February 5, 2015
SURENDRA KUMAR SAXENA Vs. STATE OF U P
April 23, 2015
SURENDRA KUMAR TAYAL Vs. STATE OF U.P. AND ORS.
December 7, 2015
SURENDRA KUMAR VERMA Vs. STATE U.P.
December 4, 2015
SURENDRA NATH PANDEY Vs. STATE OF U P
May 14, 2015
SURENDRA PAL Vs. STATE OF U.P. AND ORS.
December 17, 2015
SURENDRA PRASAD DIXIT AND ORS. Vs. STATE OF U.P. AND ORS.
April 23, 2015
SURENDRA SINGH Vs. BOARD OF REVENUE U P AGRA
March 24, 2015
SURENDRA SINGH Vs. D.D.C., BADAUN AND ORS.
February 27, 2015
SURENDRA SINGH Vs. BOARD OF REVENUE U P AGRA
March 23, 2015
SURENDRA SINGH Vs. ADDITIONAL COMMISSIONER (IIND), VARANASI AND ORS.
April 24, 2015
SURENDRA SINGH Vs. STATE OF U.P.
September 4, 2015
SURENDRA SINGH Vs. NEW OKHALA INDUSTRIES DEVELOPMENT AUTHORITY AND AN
October 1, 2015
SURENDRA SINGH AND ORS. Vs. D.D.C., KUSHINAGAR AND ORS.
October 1, 2015
SURENDRA SINGH AND ORS. Vs. STATE OF U.P.
December 2, 2015
SURESH Vs. STATE OF U.P.
August 25, 2015
SURESH AND ORS. Vs. STATE OF U.P.
November 20, 2015
SURESH AND ORS. Vs. STATE OF U.P.
November 17, 2015
SURESH CHAND ARORA Vs. STATE OF U P & 4 OTHERS
August 13, 2015
SURESH CHAND GUPTA Vs. ADD. JUDGE SMALL CAUSE COURT/PRES. AUTHORITY, AGRA & 2 OTHERS
December 1, 2015
SURESH CHAND SONKAR Vs. U P PUBLIC SERVICE COMMISSION
March 27, 2015
SURESH CHANDRA Vs. SATE OF U P
January 9, 2015
SURESH CHANDRA Vs. RADHEY SHYAM AGRAWAL
April 15, 2015
SURESH CHANDRA GUPTA Vs. STATE OF U.P. AND ORS.
October 9, 2015
SURESH CHANDRA JAIN Vs. KRISHNA VERMA
May 22, 2015
SURESH CHANDRA MISHRA Vs. STATE OF U.P. AND ORS.
August 7, 2015
SURESH CHANDRA PANDEY Vs. STATE OF U.P. AND ORS.
April 21, 2015
SURESH CHANDRA TRIPATHI Vs. STATE OF U P
April 28, 2015
SURESH JAISWAL Vs. STATE OF U.P. AND ORS.
September 29, 2015
SURESH KUMAR AWASTHI Vs. SMT. RAGHUBIR DAI
April 13, 2015
SURESH KUMAR KANNAUJIA Vs. STATE OF U.P. AND ORS.
December 14, 2015
SURESH KUMAR MISHRA Vs. STATE OF U P
March 20, 2015
SURESH KUMAR SONKAR Vs. STATE OF U.P.
July 21, 2015
SURESH PAL Vs. STATE OF U P & ANOTHER
July 27, 2015
SURESH PRASAD SINGH Vs. STATE OF U.P. AND ORS.
October 30, 2015
SURESH SHARMA Vs. STATE OF U.P.
December 21, 2015
SURESH SINGH AND ORS. Vs. STATE OF U.P.
August 10, 2015
SURESH SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
December 23, 2015
SURESH SINGH YADAV Vs. DESH DEPAK SACHDEVA
August 6, 2015
SURINDER LUBANA Vs. NONCONVENTIONAL ENERGY DEVELOPMENT AGENCY (NEDA) LKO. AND ORS.
November 2, 2015
SURJEET SINGH AND ORS. Vs. RAJ KUMAR GUPTA AND ORS.
July 10, 2015
SURVENDRA KUMAR @ SUNIL KUMAR & ANOTHER Vs. STATE OF U P
September 17, 2015
SURYA BHAN KARWARIYA Vs. STATE OF U.P.
August 26, 2015
SURYA BHANU Vs. STATE OF U.P. AND ORS.
November 17, 2015
SURYA DUTT Vs. SURESH CHANDRA
November 6, 2015
SURYA KANT MISHRA AND ORS. Vs. STATE OF U.P. AND ORS.
August 12, 2015
SURYA NARAIN MISHRA Vs. STATE OF U.P. AND ORS.
July 21, 2015
SURYA NARAYAN @ SHIV NARAYAN Vs. STATE OF U P
July 6, 2015
SURYA PRAKASH AND ORS. Vs. AYODHYA PRASAD
May 1, 2015
SURYA PRATAP SINGH Vs. STATE OF U P
May 7, 2015
SURYA PRATAP SINGH Vs. STATE OF U.P. AND ORS.
July 5, 2015
SURYABALI Vs. D.D.C., AZAMGARH AND ORS.
September 28, 2015
SURYAKANT Vs. STATE OF U P
March 20, 2015
SURYAMANI Vs. STATE OF U P AND OTHERS
December 7, 2015
SURYANSH TRIVEDI Vs. STATE OF U.P. AND ORS.
September 3, 2015
SUSHIL AGGARWAL S/O LATE J P AGGARWAL Vs. STATE OF U P
January 15, 2015
SUSHIL DEVI Vs. TEHSILDAR ALAPUR, DISTT. AMBEDKAR NAGAR AND ORS.
July 21, 2015
SUSHIL GIRI Vs. STATE OF U P
May 29, 2015
SUSHIL KUMAR Vs. STATE OF U.P. AND ORS.
April 2, 2015
SUSHIL KUMAR Vs. STATE OF U P
April 8, 2015
SUSHIL KUMAR AND ORS. Vs. BOARD OF REVENUE AND ORS.
August 21, 2015
SUSHIL KUMAR GUPTA Vs. KRISHNA DEVI AND ORS.
September 29, 2015
SUSHIL KUMAR MISHRA Vs. STATE OF U P AND 2 ORS
May 4, 2015
SUSHIL KUMAR RASTOGI Vs. STATE OF U.P. AND ORS.
July 15, 2015
SUSHIL KUMAR SONI Vs. SHEELA
October 30, 2015
SUSHIL KUMAR SRIVASTAVA Vs. STATE OF U P
April 21, 2015
SUSHIL KUMAR TRIPATHI Vs. STATE OF U.P. AND ORS.
July 16, 2015
SUSHILA Vs. ADDITIONAL COMMISSIONER, AZAMGARH AND ORS.
April 9, 2015
SUSHILA AND ANOTHER Vs. STATE OF U P
September 29, 2015
SUSHILA AND ORS. Vs. STATE AND ORS.
July 10, 2015
SUSHILA AND ORS. Vs. STATE OF U.P. AND ORS.
August 25, 2015
SUSHILA DEVI & ORS Vs. STATE OF U P & ORS
October 16, 2015
SUYASH NARAYAN UPADHYAY Vs. STATE OF U.P. AND ORS.
June 25, 2015
SWADESHI POLYTEX LTD. Vs. STATE OF U.P. AND ORS.
April 29, 2015
SWAMI A S VIGYANACHARYA JI MAHARAJ Vs. UNION OF INDIA
January 9, 2015
SWAMI NATH @ SAHAB AND OTHERS Vs. STATE OF U P AND ANOTHER
October 5, 2015
SWAMI PRASAD MAURYA AND ORS. Vs. STATE OF U.P. AND ORS.
November 26, 2015
SWAMI VASUDEVANAND SARASWATI DISCIPLE OF S.H.N. SARASWATI Vs. JAGAT GURU SHANKARCHARYA JYOTISHPEETH P.S.S.N. SARASWATI
August 20, 2015
SWAMY NATH Vs. BASIC SHIKSHA ADHIKARI GONDA
April 23, 2015
SWAPAN DAS Vs. STATE OF UTTAR PRADESH & ANOTHER
January 17, 2015
SWAPNIL VERMA AND ORS. Vs. PRINCIPAL JUDGE, FAMILY COURT
July 16, 2015
SWARAJ SINGH DHANGAR & ORS Vs. STATE OF U P & ORS
September 16, 2015
SWASTIK BOSE; AJAI MALVIYA Vs. D I O S AND ANOTHERS
September 8, 2015
SWETA SHARMA Vs. STATE OF U P & ANOTHER
September 4, 2015
SYED ABRAR AHMAD Vs. UNIVERSITY GRANTS COMMISSION AND ORS.
October 16, 2015
SYED AMIRUL HAQ Vs. THE STATE OF UTTAR PRADESH AND ORS.
December 16, 2015
SYED IZHAR HUSAIN Vs. STATE OF U.P. AND ORS.
October 6, 2015
SYED MEHDI HUSAIN KHAN Vs. ADDITIONAL DISTRICT AND SESSION JUDGE AND ORS.
December 9, 2015
SYED MOHD NADEEM Vs. STATE OF U P
May 18, 2015
SYED SAEED JAFAR Vs. STATE OF U P
April 27, 2015
SYED YAQEEN AHMAD Vs. STATE OF U.P. AND ORS.
December 7, 2015
TAHIR @ ISTAHAR Vs. STATE OF U P
May 21, 2015
TARA DEVI Vs. ADDI COMMISSIONER GORAKHPUR
March 27, 2015
TARA DEVI Vs. DY. DIRECTOR OF CONSOLIDATION, MAU AND ORS.
May 15, 2015
TARAWATI Vs. RAM MURTI LAL GANGWAR
November 24, 2015
TARIQ Vs. STATE OF U.P. AND ORS.
September 29, 2015
TARKESHWAR NATH VERMA & OTHERS Vs. STATE OF U P , COLLECTOR & OTHERS
August 17, 2015
TARUN KUMAR Vs. STATE OF U P AND 4 OTHERS
October 9, 2015
TARUN RAJPUT Vs. STATE OF U.P. AND ORS.
July 3, 2015
TAUFEEQ @ BHAGGAL Vs. STATE OF U P
February 3, 2015
TAUSIFUL HASAN Vs. STATE OF U.P. AND ORS.
October 27, 2015
TAWEEN KUMAR JAIN Vs. STATE OF U P
January 12, 2015
TEACHERS ASSOCIATION MNNIT ALLAHABAD Vs. UNION OF INDIA
April 30, 2015
TEEKAM SINGH Vs. STATE OF U P
April 21, 2015
TEEKAM SINGH AND ORS. Vs. STATE OF U.P.
November 20, 2015
TEENA DEVI Vs. STATE OF U.P. AND ORS.
January 13, 2015
TEHSILDAR PANDEY Vs. STATE OF U P
May 8, 2015
TEJ PAL SINGH AND ORS. Vs. STATE OF U.P.
February 12, 2015
TEJ PAL SINGH AND ORS. Vs. STATE OF U.P.
December 2, 2015
TEJU Vs. STATE OF U P
May 1, 2015
TEJVIR SINGH Vs. STATE OF U.P. AND OTHERS
October 28, 2015
TEK BAHADUR KAMI Vs. STATE
December 15, 2015
TELHOO Vs. DY. DIRECTOR OF CONSOLIDATION AND ORS.
April 8, 2015
TERSI RAM KANAUJIYA Vs. STATE OF U P
February 11, 2015
THAGAI AND ORS. Vs. STATE OF U.P.
December 2, 2015
THAKUR @ THAKUR GOVIND RAO Vs. SMT. MEERA GOVIND RAO
July 10, 2015
THAKUR DAS AND ORS. Vs. STATE OF U.P.
August 25, 2015
THAKUR PRASAD Vs. BENI PRASAD
March 25, 2015
THAKUR RAM JANKI JI VIRAJMAN MANDIR AND ORS. Vs. BOARD OF REVENUE U.P. AND ORS.
December 1, 2015
THE C/M, KASTURBA GANDHI KANYA INTER COLLEGE AND ORS. Vs. STATE OF U.P. AND ORS.
November 20, 2015
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. RASHID EXPORTS INDUSTRIES AND ORS.
December 11, 2015
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. JINDAL POLYESTER LTD.
September 29, 2015
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. RADICO KHAITAN LTD.
September 24, 2015
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. ANIL KUMAR CHADHA
February 18, 2015
THE COMMISSIONER OF INCOME TAX-II Vs. J.K. SYNTHETICS LTD.
September 3, 2015
THE PRINCIPAL OFFICER, L.G. ELECTRONICS PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX AND ORS.
April 22, 2015
THE STATE OF U.P. Vs. CHHOTEY LAL AND ORS.
July 6, 2015
THE STATE OF U.P. Vs. HARISH CHANDRA
July 31, 2015
THE STATE OF U.P. Vs. RAM LAKHAN DUBEY
July 24, 2015
THE UNITED INDIA INSURANCE CO. LTD. Vs. VIMLESH TRIPATHI AND ORS.
October 12, 2015
THE UNITED INDIA INSURANCE CO. LTD. Vs. SATYA PRAKASH DWIVEDI AND OTHERS
December 3, 2015
TILAKDHARI RAM Vs. STATE OF U.P. AND ORS.
September 1, 2015
TIRTHRAJ SINGH Vs. STATE OF U P AND 2 OTHERS
September 21, 2015
TOKEY AND ORS. Vs. STATE OF U.P.
December 18, 2015
TONI AND ORS. Vs. STATE OF U.P. AND ORS.
September 28, 2015
TOTO RAM Vs. RAM SWAROOP BAGHEL AND 3 ORS.
February 24, 2015
TRANSPORT CORPORATION OF INDIA Vs. VIJAYANAND SINGH AND ORS.
July 1, 2015
TRIBHUVAN PRASAD PATHAK Vs. STATE OF U.P. AND ORS.
July 13, 2015
TRIBHUWAN PRASAD Vs. STATE OF U P
March 12, 2015
TRIBHUWAN SINGH Vs. UP ZILA ADHIKARI AND 3 ORS
March 25, 2015
TRILOKI RAM Vs. DISTRICT JUDGE AND ORS.
March 27, 2015
TRILOKI SARAN PATHAK AND ORS. Vs. BOARD OF REVENUE U.P., LUCKNOW AND ORS.
October 12, 2015
TRILOKI SINGH Vs. STATE
May 15, 2015
TRIPURARI CHAUBEY Vs. ADDITIONAL DISTRICT JUDGE COURT NO
July 22, 2015
TRIPURESH TRIPATHI Vs. RAJENDRA BIHARI LAL
January 12, 2015
TRIPURESH TRIPATHI Vs. J.A. OLIVER AND ORS.
December 23, 2015
TRIVENI ENGINEERING & INDUSTRIES LTD. Vs. STATE OF U.P. AND ORS.
March 13, 2015
TRIYOGI NATH Vs. DIRECTOR OF HIGHER EDUCATION ALLAHABAD & OTHERS
October 6, 2015
TUFAIL AHMAD Vs. MOHD NASEEM
January 12, 2015
TUFAIL ANSARI Vs. STATE OF U.P.
February 20, 2015
TULASI RAM PATODIA Vs. STATE OF U P
March 13, 2015
TULSI DAS Vs. STATE OF U P
December 17, 2015
TULSI PRASAD Vs. STATE OF U P
April 23, 2015
TULSI RAM Vs. NAND LAL AND 4 ORS.
May 4, 2015
TULSI RAM Vs. ADDL. COMMISSIONER (JUD.), LUCKNOW
October 16, 2015
U P FOREST CORPORATION Vs. L P SHUKLA
March 31, 2015
U P MADHYAMIK SHIKSHA PARIS Vs. SECY , BOARD OF HIGH SCHOOL AND INTER ALLD
February 13, 2015
U P POWER CORPORATION LTD Vs. NITIN KUMAR
May 19, 2015
U P POWER CORPORATION LTD AND 4 ORD Vs. SALEK CHAND MITTAL
April 15, 2015
U P RAJYA SADAK PARIVAHAN NIGAM LKO Vs. SUREHS KUMAR SONKAR
February 25, 2015
U P S E B Vs. SHEO SHANKAR SHARMA
April 16, 2015
U P STATE ROAD TRANSPORT CORPORATION Vs. HARI PRASAD
March 30, 2015
U P TRANSFORMERS (INDIA) PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
October 5, 2015
U.P. AUTOMOBILES ASSOCIATION Vs. R.N. BHARGAVA
April 7, 2015
U.P. AVAS EVAM VIKAS PARISHAD Vs. STATE OF U.P. AND ORS.
July 13, 2015
U.P. AVAS EVAM VIKAS PARISHAD Vs. STATE PUBLIC SERVICES TRIBUNAL INDIRA BHAWAN LUCKNOW AND ORS.
November 18, 2015
U.P. AVAS EVAM VIKAS PARISHAD Vs. NAND KUMAR SIROHI
February 6, 2015
U.P. AVAS EVAM VIKASH PARISHAD Vs. JAWAHAR LAL AND ORS.
July 21, 2015
U.P. FOREST CORPORATION Vs. COMMISSIONER OF INCOME TAX-1
August 26, 2015
U.P. HOTELS LTD. Vs. COMMISSIONER OF INCOME TAX
November 16, 2015
U.P. JAL NIGAM AND ORS. Vs. URMILA KHARE
May 6, 2015
U.P. POWER CORP. LTD. AND ANOTHER Vs. AJEET KUMAR JAIN
September 15, 2015
U.P. RAJKIYA HATHKARGHA NIGAM LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
November 17, 2015
U.P. SECONDARY EDUCATION SERVICE SELECTION BOARD AND ORS. Vs. STATE OF U.P. AND ORS.
November 2, 2015
U.P. SENIOR BASIC SHIKSHAK SANGH SINDHI VIDYALAYA Vs. STATE OF U.P. AND ORS.
December 4, 2015
U.P. STATE BRIDGE CORPORATION LTD. Vs. COMMR. OF C. EX. & S.T.
December 3, 2015
U.P. STATE ELECTRICITY BOARD Vs. SMT. SUSHILA DEVI & OTHERS
November 2, 2015
U.P. STATE ROAD TRANSPORT CORPORATION LTD. Vs. RAJESHWARI DEVI AND ORS.
March 10, 2015
U.P. STATE SUGAR CORPORATION Vs. SHARADA DEVI AND ORS.
April 22, 2015
U.P. SUNNI CENTRAL BOARD OF WAQF Vs. A.D.J. COURT NO. 3, MUZAFFAR NAGAR AND ORS.
August 14, 2015
U.P.S.R.T.C. Vs. RAM LAKHAN SINGH AND ORS.
April 8, 2015
U.P.S.R.T.C. Vs. HARBIR SINGH AND ORS.
March 24, 2015
UBAIDULLAH Vs. THE CIVIL JUDGE (SENIOR DIVISION)
June 8, 2015
UCO BANK Vs. SATYENDRA PRAKASH ATRI
May 22, 2015
UDAI BHAN KARWARIYA Vs. STATE OF U.P. AND ORS.
April 8, 2015
UDAI NARAIN AWASTHI Vs. STATE OF U.P.
July 10, 2015
UDAIVEER SINGH Vs. STATE OF U P & ANOTHER
September 16, 2015
UDAY SINGH GUJAR Vs. STATE OF U P
September 29, 2015
UDAYAN SINGH Vs. STATE OF U.P.
August 19, 2015
UDAYPAL SINGH Vs. STATE OF U.P. AND ORS.
October 16, 2015
UJJA AND ORS. Vs. STATE OF U.P.
August 5, 2015
UJJAIR AHMAD Vs. STATE OF U P
April 18, 2015
UMA KANT S/O RAM AUTAR Vs. CENTRAL BUREAU OF INVESTIGATION C G O COMPLEX
May 26, 2015
UMA SHANKAR Vs. STATE
March 12, 2015
UMA SHANKER SINGH Vs. PRINCIPAL SECRETARY TO HIS EXCELLENCY GOVERNOR OF U P LUCKNOW
May 28, 2015
UMA SHANKER SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
September 18, 2015
UMA SHANKER SINGH KUSHWAHA Vs. STATE OF U P & ANOTHER
October 7, 2015
UMAKANT GUPTA Vs. C.B.I.
April 10, 2015
UMANG AGRAWAL Vs. COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE) AND ORS.
May 6, 2015
UMESH CHAND Vs. STATE OF U P AND ANR
September 4, 2015
UMESH KUMAR DUBEY Vs. STATE OF U.P. AND ORS.
September 4, 2015
UMESH KUMAR SINGH Vs. STATE OF U.P. AND ORS.
April 23, 2015
UMESH NARAIN PANDEY Vs. STATE OF U.P. AND ORS.
October 5, 2015
UMESH PRASAD GUPTA Vs. BALLIA-ETAWAH GRAMIN BANK
February 27, 2015
UMESH SINGH Vs. STATE OF U.P. AND ORS.
June 30, 2015
UMESH SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
July 10, 2015
UMESH YADAV Vs. STATE OF U.P. AND ORS.
September 24, 2015
UMMAN BIBI Vs. BOARD OF REVENUE U.P. AND ORS.
July 22, 2015
UNI CAST PVT. LTD. AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE, MEERUT AND ORS.
September 29, 2015
UNION OF INDIA Vs. MUKUL BUILDERS PVT LTD
July 17, 2015
UNION OF INDIA Vs. SANKALP ASSOCIATES
April 29, 2015
UNION OF INDIA Vs. ARUN SALUZA
February 24, 2015
UNION OF INDIA Vs. ADDL DISTRICT JUDGE
February 24, 2015
UNION OF INDIA Vs. BAHADUR SINGH
January 13, 2015
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD
January 21, 2015
UNION OF INDIA Vs. ARMED FORCES TRIBUNAL AND ORS.
August 12, 2015
UNION OF INDIA Vs. VEER SINGH
November 4, 2015
UNION OF INDIA AND 3 OTHERS Vs. RISHIPAL SINGH AND ANOTHER
August 31, 2015
UNION OF INDIA AND ORS. Vs. ANUPAL AND ORS.
July 20, 2015
UNION OF INDIA AND ORS. Vs. KAPIL KUMAR
November 24, 2015
UNION OF INDIA AND ORS. Vs. AJAI KUMAR ARORA AND ORS.
September 3, 2015
UNION OF INDIA AND ORS. Vs. STATE OF U.P. AND ORS.
December 7, 2015
UNION OF INDIA AND ORS. Vs. RAM NAGINA YADAV
August 10, 2015
UNITED CHEMICALS INDUSTRIES AND ORS. Vs. STATE OF U.P. AND ORS.
September 4, 2015
UNITED INDIA INSURANCE CO LTD Vs. BHAGWAN SINGH & OTHERS
December 18, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. NANHON AND ORS.
May 25, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. SHASHI PRABHA SHARMA AND ORS.
August 11, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. SEEMA AND OTHERS
August 17, 2015
UNITED INDIA INSURANCE CO. LTD. Vs. USHA SINGH AND ORS.
April 28, 2015
UNITED INDIA INSURANCE COMPANY LTD. Vs. MEERA DIWEDI AND ORS.
January 6, 2015
UNITED INDIA INSURANCE COMPANY LTD. Vs. VEERENDRA SEN AND ORS.
March 23, 2015
UPENDRA KUMAR SHARMA Vs. STATE OF U P
January 9, 2015
UPENDRA MANI TRIPATHI Vs. STATE OF U.P. AND ORS.
July 23, 2015
UPENDRA SINGH Vs. STATE OF U P
January 28, 2015
UPPER GANGES SUGAR & INDUSTRIES LTD Vs. COMMISSIONER CUSTOMS & CENTRAL EXCISE
February 25, 2015
UPSRTC Vs. PRESIDING OFFICER LABOUR COURT
February 26, 2015
UPSRTC THROUGH ITS REGIONAL MANAGER Vs. FIRDOSH AND OTHERS
October 5, 2015
URMILA DEVI Vs. STATE OF U.P. AND ORS.
February 6, 2015
USHA SINGH Vs. C.B.I.
April 10, 2015
UTTAR PRADESH AVAS EVAM VIKAS PARISHAD LUCKNOW Vs. NAIM AND ORS.
December 16, 2015
UTTARANCHAL BUILDCON PVT LTD Vs. STATE OF U P
August 18, 2015
UTTI RAM Vs. STATE OF U P
April 21, 2015
V K STORES AND ANOTHER Vs. STATE OF U P AND ANOTHER
November 3, 2015
V.K. GUPTA Vs. PRESIDING OFFICER CENTRAL GOVT. INDUSTRIAL TRI. AND ORS.
December 22, 2015
V.S. PHARMA LUCKNOW AND ORS. Vs. STATE OF U.P. AND ORS.
July 24, 2015
VACMET INDIA LTD. AND ORS. Vs. STATE OF U.P. AND ORS.
November 5, 2015
VAIBHAV JAIN Vs. STATE OF U.P. AND ORS.
February 2, 2015
VAKIL Vs. STATE OF U.P.
January 30, 2015
VANDANA MISHRA Vs. STATE OF U.P. AND ORS.
December 22, 2015
VANSH BAHADUR Vs. UNION OF INDIA
July 2, 2015
VANSRAJ AND ORS. Vs. SUBHAGI AND ORS.
April 13, 2015
VATSAL GUPTA Vs. STATE OF U.P. AND ORS.
December 23, 2015
VATSAL GUPTA Vs. STATE OF U.P. AND ORS.
October 16, 2015
VED PAL AND ORS. Vs. STATE OF U.P.
December 23, 2015
VED PRAKASH SHARMA AND ANR Vs. STATE OF U P & 3 ORS
August 4, 2015
VEDANT CLEARING AGENCY Vs. COMMISSIONER, CUSTOMS & CENTRAL EXCISE & SERVICE TAX
December 17, 2015
VEDPAL AND ORS. Vs. BHARPAI AND ORS.
November 3, 2015
VEDRAM Vs. STATE OF U P
February 9, 2015
VEER PAL Vs. STATE
February 26, 2015
VEER PAL Vs. STATE OF U P
May 6, 2015
VEER PAL SINGH Vs. STATE OF U.P. AND ORS.
March 30, 2015
VEER PAL SINGH Vs. STATE OF U P
February 12, 2015
VEERENDRA Vs. STATE OF U.P.
June 16, 2015
VEERENDRA KUMAR Vs. ADDITIONAL DISTRICT JUDGE, SULTANPUR AND ORS.
October 16, 2015
VEERPAL Vs. STATE OF U.P.
December 14, 2015
VEERPAL SINGH Vs. DY DIRECTOR OF CONSOLIDATION BULANDSHAHAR AND ANR
September 7, 2015
VEERPAL SINGH Vs. STATE OF U P
February 24, 2015
VEERSEN AND ORS. Vs. STATE OF U.P. AND ORS.
December 7, 2015
VENI RAM FAUJI AND ORS. Vs. STATE OF U.P. AND ORS.
February 19, 2015
VENKETESWAR AND ORS. Vs. STATE OF U.P. AND ORS.
October 9, 2015
VIBHA SINGH Vs. STATE OF U.P. AND ORS.
December 10, 2015
VIBHUTI NARAYAN SINGH Vs. STATE OF U P
May 21, 2015
VICKY @ BABA Vs. UNION OF INDIA (NARCOTICS CONTROL BUREAU, LUCKNOW (NCB))
April 17, 2015
VIDHYA RAM AND OTHERS Vs. STATE OF U P
July 23, 2015
VIDYA DEVI & 3 ORS Vs. NARAYAN DEI
January 19, 2015
VIDYA GOKHALE Vs. STATE OF U P
February 18, 2015
VIDYA KANT UPADHYAY Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS.
August 18, 2015
VIDYA NARAYAN AND ORS. Vs. PRINCIPAL SECRETARY (LABOUR) AND ORS.
August 25, 2015
VIDYAWATI Vs. STATE OF U.P. AND ORS.
May 13, 2015
VIDYAWATI Vs. A D C & OTHERS
November 26, 2015
VIJAI BAHADUR SINGH Vs. STATE
July 2, 2015
VIJAI KUMAR Vs. THE UNION OF INDIA AND ORS.
September 24, 2015
VIJAI KUMAR Vs. STATE OF U.P.
August 21, 2015
VIJAI KUMAR KESHARWANI Vs. STATE OF U P
January 12, 2015
VIJAI KUMAR SINGH BHADORIA Vs. STATE OF U.P. AND ORS.
September 11, 2015
VIJAI PRATAP SINGH Vs. STATE OF U.P.
November 5, 2015
VIJAI SHANKER SHUKLA Vs. STATE
April 17, 2015
VIJAY AND ORS. Vs. STATE OF U.P. AND ORS.
February 27, 2015
VIJAY AND ORS. Vs. STATE OF U.P. AND ORS.
October 27, 2015
VIJAY BAHADUR Vs. STATE OF U P
May 14, 2015
VIJAY BAHADUR AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION MAU AND ORS.
September 2, 2015
VIJAY KUMAR CHAUDHARY @ VIJJU CHAUDHARY Vs. STATE OF U P AND ANOTHER
July 31, 2015
VIJAY KUMAR PUNJ AND ORS. Vs. STATE OF U.P. AND ORS.
July 24, 2015
VIJAY KUMAR S/O LATE KANCHUMAL Vs. SUKH SAGAR S/O VIDYA SAGAR
March 19, 2015
VIJAY KUMAR SHUKLA Vs. STATE OF U.P.
December 15, 2015
VIJAY KUMAR SINGH Vs. RAJ KALI
November 5, 2015
VIJAY KUMAR SINGH Vs. TULSA DEVI
November 5, 2015
VIJAY KUMAR SINGH VISEN Vs. PRADEEP KUMAR SINGH VISEN & OTHERS
May 8, 2015
VIJAY KUMAR YADAV Vs. STATE OF U.P. AND ORS.
September 28, 2015
VIJAY NARAIN & ORS Vs. STATE OF U P CEILING DEPT & ORS
August 12, 2015
VIJAY PAL SHARMA Vs. SMT. KALPANA BHARDWAJ
January 29, 2015
VIJAY PAL SINGH AND 5 OTHERS Vs. BOARD OF REVENUE, U P LUCKNOW AND 13 OTHERS
October 9, 2015
VIJAY PAL SINGH TOMAR Vs. STATE OF U.P. AND ORS.
February 11, 2015
VIJAY PRAKASH UPADHYAY Vs. ADVOCATE GENERAL, U.P.
December 1, 2015
VIJAY SETHI Vs. ANIL KUMAR GUPTA AND ORS.
July 28, 2015
VIJAY SHANKAR Vs. ADDL COMMISSIONER (ADMINISTRATION) LUCKNOW DIVISION
February 9, 2015
VIJAY SHANKER Vs. BOARD OF REVENUE AND ORS.
December 18, 2015
VIJAY SHANKER YADAV AND 13 OTHERS Vs. STATE OF U P AND 2 OTHERS
November 20, 2015
VIJAY SINGH Vs. C B I
July 17, 2015
VIJAY TIWARI Vs. STATE OF U.P. AND ORS.
April 6, 2015
VIJAYA JAIN Vs. STATE OF U.P. AND ORS.
September 1, 2015
VIJENDRA Vs. STATE OF U.P.
October 1, 2015
VIJENDRA Vs. STATE OF U P
May 26, 2015
VIJENDRA AND OTHERS Vs. STATE OF U P AND OTHERS
October 7, 2015
VIJENDRA PAL AND ANOTHER Vs. STATE OF U.P.
July 7, 2015
VIJENDRA VIJAY Vs. STATE OF U.P.
November 17, 2015
VIKAS AGRAWAL Vs. STATE OF U P
February 6, 2015
VIKAS CHANDRA SRIVASTAVA Vs. STATE OF U.P. AND ORS.
July 29, 2015
VIKAS CHAUHAN Vs. STATE OF U P
February 20, 2015
VIKAS KUMAR Vs. STATE OF U P
February 3, 2015
VIKAS KUMAR Vs. UNION OF INDIA AND ORS.
August 17, 2015
VIKAS KUMAR VERMA AND ORS. Vs. STATE OF U.P. AND ORS.
July 9, 2015
VIKAS VERMAN Vs. STATE OF U.P.
February 25, 2015
VIKASH ANAND SINGH Vs. STATE OF U P
January 30, 2015
VIKASH MALVIYA Vs. STATE OF U P & 3 OTHERS
September 29, 2015
VIKKAR SINGH Vs. STATE OF U P
January 19, 2015
VIKRAM CAPOOR Vs. STATE OF U P
January 17, 2015
VIKRAMA SINGH Vs. UNION OF INDIA AND ORS.
September 18, 2015
VIKRANT TOMAR AND ORS. Vs. STATE OF U.P. AND ORS.
July 15, 2015
VILAYAT JAFRI Vs. HIGH DEFINITION TELEVISION PVT. LTD., MUMBAI AND ORS.
October 27, 2015
VIMAL GARG Vs. C B I
July 17, 2015
VIMAL KUMAR PANDEY Vs. STATE OF U P
August 18, 2015
VIMAL KUMAR SHARMA Vs. STATE OF U.P. AND ORS.
February 24, 2015
VIMAL PRATAP SINGH Vs. STATE OF U P
March 27, 2015
VIMLA DEVI SHARMA Vs. STATE OF U.P. AND ORS.
April 16, 2015
VIMLA SRIVASTAVA AND ORS. Vs. STATE OF U.P. AND ORS.
December 4, 2015
VIMLESH KUMAR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
November 6, 2015
VIMLESH TYAGI & ANOTHER Vs. NAGAR NIGAM GHAZIABAD THRU EXE. OFFICER & 3 OTHERS
February 11, 2015
VINAY KUMAR Vs. SURYA INDUSTRIES AND ORS.
August 13, 2015
VINAY KUMAR AND ANOTHER Vs. UNION OF INDIA AND 2 OTHERS
August 19, 2015
VINAY KUMAR UPADHYAY Vs. STATE OF U P AND ANOTHER
August 12, 2015
VINAY SINGH Vs. STATE OF U P
May 26, 2015
VINAY TRIPATHI Vs. STATE OF U.P. AND ORS.
November 4, 2015
VINDESHWARI Vs. D.D.C. AND ORS.
November 3, 2015
VINDESHWARI Vs. D D C AND OTHERS
November 3, 2015
VINDESHWARI PRASAD Vs. STATE OF U P
February 19, 2015
VINDHYACHAL MANI Vs. P O LABOUR COURT GORAKHPUR
May 22, 2015
VINDHYACHAL PRASAD Vs. STATE OF U P SECY AND 2 OTHERS
August 17, 2015
VINDHYACHAL YADAV Vs. STATE OF U.P. AND ORS.
September 18, 2015
VINEET GOEL Vs. STATE OF U.P. AND ORS.
December 15, 2015
VINEET KR. PANDEY Vs. STATE OF U.P. AND ORS.
November 20, 2015
VINEET SACHDEVA Vs. STATE OF U P
February 3, 2015
VINEETA DEVI Vs. STATE OF U.P.
November 26, 2015
VINOD Vs. STATE OF U P
May 14, 2015
VINOD AGARWAL AND 3 OTHERS Vs. STATE OF U P & ANOTHER
September 23, 2015
VINOD BALMIKI Vs. STATE OF U.P.
September 9, 2015
VINOD KUMAR Vs. AZMATULLAH
December 16, 2015
VINOD KUMAR Vs. STATE OF U P AND ANOTHER
November 3, 2015
VINOD KUMAR AGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION
May 20, 2015
VINOD KUMAR AND ANOTHER Vs. STATE OF U P AND ANOTHER
December 15, 2015
VINOD KUMAR AND ORS. Vs. SUDHA LAND VENTURES AND HOMES PVT. LTD.
August 31, 2015
VINOD KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
December 23, 2015
VINOD KUMAR BIND Vs. STATE OF U P
August 10, 2015
VINOD KUMAR GUPTA Vs. GOPAL JI
November 30, 2015
VINOD KUMAR OBERAI Vs. STATE OF UTTAR PRADESH
January 19, 2015
VINOD KUMAR PANDEY Vs. STATE OF U P & OTHERS
December 14, 2015
VINOD KUMAR SHARMA Vs. STATE OF U P
July 2, 2015
VINOD KUMAR SINGH Vs. D I O S
May 25, 2015
VINOD KUMAR SINGH & ANOTHER Vs. DISTT BASIC SHIKSHA ADHIKARI & OTHERS
August 21, 2015
VINOD KUMAR SRIVASTAVA Vs. STATE OF U.P. AND ORS.
February 18, 2015
VINOD KUMAR SRIVASTAVA Vs. STATE OF U P
February 25, 2015
VINOD KUMAR TEWARI Vs. STATE OF U P
March 30, 2015
VINOD KUMAR YADAV Vs. STATE OF U.P. AND ORS.
October 8, 2015
VINOD TYAGI Vs. STATE OF U.P. AND ORS.
April 20, 2015
VINOD VALMIKI Vs. STATE OF U.P. AND ORS.
September 10, 2015
VINTI AGARWAL Vs. STATE OF U.P. AND ORS.
December 4, 2015
VIPIN KUMAR Vs. STATE OF U.P. AND ORS.
January 15, 2015
VIPIN KUMAR AND ORS. Vs. BOARD OF REVENUE, U.P. AND ORS.
August 4, 2015
VIPIN KUMAR SINGH Vs. STATE OF U P
February 18, 2015
VIPIN SHARMA Vs. STATE OF U.P. AND ORS.
November 18, 2015
VIR SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
November 23, 2015
VIRAJ SRIVASTAVA Vs. STATE OF U P
April 20, 2015
VIRENDRA KUMAR GUPTA Vs. STATE OF U.P. AND ORS.
July 28, 2015
VIRENDRA KUMAR SRIVASTAVA & ANR. Vs. HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD
April 7, 2015
VIRENDRA PRASAD SINGH Vs. STATE OF U.P. AND ORS.
April 28, 2015
VIRENDRA PRATAP SINGH Vs. STATE OF U P
February 16, 2015
VIRENDRA SHAHI Vs. RASTRIYA KANYA INTER COLLEGE AND 5 OTHERS
April 22, 2015
VIRENDRA SINGH Vs. BANARAS HINDU UNIVERSITY AND ORS.
February 19, 2015
VIRENDRA SINGH Vs. MOHAN PYARI AND ORS.
September 3, 2015
VIRENDRA SINGH Vs. ROHIT AND ORS.
December 22, 2015
VIRENDRA SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
August 26, 2015
VIRENDRA SINGH CHAHAR Vs. STATE OF U P & ORS
September 2, 2015
VISHAL ARORA AND ORS. Vs. STATE OF U.P.
November 24, 2015
VISHAL BOHRA Vs. STATE OF U.P. AND ORS.
November 6, 2015
VISHAL KUMAR RATHOR Vs. STATE OF U.P. AND ORS.
January 19, 2015
VISHAMBHAR DHAM HIGHER SECONDARY SCHOOL Vs. STATE OF U.P. AND ORS.
September 15, 2015
VISHAMBHAR SAHAI Vs. SATWANT KAUR VADHWA
July 28, 2015
VISHNU KANT MISHRA Vs. STATE OF U P
July 7, 2015
VISHRAM Vs. STATE OF U P
March 19, 2015
VISHUNU KUMAR Vs. STATE OF U P
March 27, 2015
VISHWA BANDHU GUPTA Vs. STATE OF U P
April 29, 2015
VISHWA NATH Vs. STATE OF U P
April 27, 2015
VISHWA PRAKASH TRIPATHI AND ORS. Vs. DY. DIRECTOR OF CONSOLIDATION, ALLAHABAD AND ORS.
April 7, 2015
VISHWANATH AND ORS. Vs. STATE OF U.P. AND ORS.
April 15, 2015
VISHWANATH GADERI AND ORS. Vs. STATE
September 9, 2015
VISHWANATH SINGH Vs. COMMISSIONER LUCKNOW AND ORS.
July 22, 2015
VISHWESH DAYAL SHRIVASTAVA Vs. UNION OF INDIA
April 27, 2015
VIVEK DUBEY Vs. STATE OF U.P. AND ORS.
September 11, 2015
VIVEK JAIN Vs. STATE OF U.P. AND ORS.
December 1, 2015
VIVEK JAIN Vs. C B I
May 13, 2015
VIVEK JAISAWAL AND ORS. Vs. STATE OF U.P. AND ORS.
March 11, 2015
VIVEK KUMAR SHARMA Vs. STATE OF U P
January 15, 2015
VIVEK MUDGIL Vs. STATE OF U.P. AND ORS.
March 19, 2015
VIVEK MUDGIL Vs. STATE OF U.P.
April 8, 2015
VIVEK PANDEY Vs. STATE OF U P
April 27, 2015
VIVEK TIWARI Vs. STATE OF U P & ANOTHER
December 1, 2015
VIVEKANAND TRIPATHI Vs. STATE OF U P
May 8, 2015
VIVEKY RAI (EX. MAJOR) (T.A. NO. 42343) FORMERLY OF 129 INFANTRY Vs. UNION OF INDIA THROUGH SECY. MINISTRY OF DEFENCE SOUTH BLOCK
January 22, 2015
VJAY DHAKREY Vs. STATE OF U P
September 2, 2015
VRAJ PAL SINGH Vs. STATE OF U P
July 6, 2015
WAHID AHMAD QURESHI Vs. RAKESH KUMAR
May 8, 2015
WAHIDUDDIN MALIK Vs. STATE OF U P
March 18, 2015
WAHIDUDDIN MALIK Vs. STATE OF U.P. AND ORS.
October 15, 2015
WAHIDUNNISHA Vs. SMT. ZALEMUNNISHA
February 18, 2015
WALI MOHAMMAD AND ORS. Vs. STATE OF U.P. AND ORS.
May 19, 2015
WARKATULLAH BAKSH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
October 1, 2015
WASEEM Vs. STATE OF U P AND ANOTHER
December 1, 2015
WASI UR REHMAN Vs. COMMISSIONER MORADABAD DIVISION
February 26, 2015
WAZID Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT AND ORS.
February 23, 2015
WINDSOR PARK RESIDENTS WELFARE ASSOCIATION Vs. GHAZIABAD DEVELOPMENT AUTHORITY AND ORS.
July 24, 2015
Y.K. GUPTA Vs. STATE OF U.P. AND ORS.
October 12, 2015
Y.K. VARSHNEY Vs. STATE OF U.P. AND ORS.
November 2, 2015
YADUNANDAN AND ORS. Vs. MANSHA DEVI
July 14, 2015
YAGYA NARAIN JAISWAL Vs. STATE OF U P
February 25, 2015
YAHAYA Vs. STATE OF U.P. AND ORS.
May 27, 2015
YAKOOB @ MOHD. YAKOOB Vs. SARFARAJ KHAN
March 11, 2015
YAMDULLAH KHAN Vs. STATE OF U P
March 11, 2015
YASEEN Vs. STATE OF U P
August 14, 2015
YASH PAL Vs. STATE OF U.P.
October 7, 2015
YASHPAL Vs. STATE OF U.P. AND ORS.
November 20, 2015
YAWAR JAVED Vs. STATE OF U P
February 9, 2015
YOGENDRA RAI Vs. STATE OF U P
April 22, 2015
YOGENDRA SINGH Vs. STATE OF U.P. AND ORS.
July 22, 2015
YOGESH AGARWAL AND ORS. Vs. ESTATE OFFICER AND ORS.
October 16, 2015
YOGESH AGRAWAL Vs. STATE OF U.P. AND ORS.
September 7, 2015
YOGESH AND ORS. Vs. STATE OF U.P. AND ORS.
December 11, 2015
YOGESH KUMAR Vs. STATE OF U P
January 15, 2015
YOGESH KUMAR PANDEY Vs. STATE OF U P
May 12, 2015
YOUTH BAR ASSOCIATION OF INDIA AND ORS. Vs. STATE OF U.P. AND ORS.
November 19, 2015
YUDHISHTHIR SINGH AND ORS. Vs. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE AND ORS.
August 27, 2015
ZAHID HUSSAIN Vs. STATE OF U P
April 6, 2015
ZAHID HUSSAIN Vs. STATE OF U P
March 27, 2015
ZAHIR KHAN Vs. STATE OF U P & 2 OTHERS
August 7, 2015
ZAHRUDDIN Vs. STATE OF U.P. AND ORS.
September 16, 2015
ZAKI Vs. STATE OF U P
May 28, 2015
ZAKIR ALI & 33 OTHERS Vs. UNION OF INDIA
May 29, 2015
ZAKIR SHAH AND ORS. Vs. STATE OF U.P. AND ORS.
July 10, 2015
ZAMEER HASAN Vs. STATE OF U.P.
February 19, 2015
ZIAUL HAQ Vs. STATE OF U.P.
December 22, 2015
ZILA BAR ASSOCIATION, BARABANKI AND ORS. Vs. STATE OF U.P. AND ORS.
October 9, 2015
ZILA PANCHAYAT BALRAMPUR Vs. COMMISSIONER DEVI PATAN DIVISION GONDA AND ORS.
October 28, 2015
ZILEDAR SINGH Vs. STATE OF U.P. AND ORS.
July 3, 2015
ZULFIKAR ALI Vs. ADDL. COMMISSIONER (J), SAHARANPUR AND ORS.
May 5, 2015